REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A. JOY SINGH DAS AND OTHERS Vs. STATE OF ASSAM AND OTHERS	February 9, 2011
A.R.N.V. CHEMICALS PVT. LTD. Vs. STATE OF ASSAM	May 5, 2011
ABANG ZELIANG Vs. BIALAKBO ZELIANG	August 5, 2011
ABANI MOHAN DAS Vs. STATE OF TRIPURA	November 15, 2011
ABDUL AZIZ Vs. STATE OF ASSAM	December 8, 2011
ABDUL GANI Vs. STATE OF ASSAM	December 7, 2011
ABDUL HAKIM MIAH @ ABDUL HAKIM Vs. STATE OF ASSAM AND ORS.	May 19, 2011
ABDUL HAKIM QUADRI Vs. STATE OF ASSAM	September 5, 2011
ABDUL HASEN Vs. STATE OF ASSAM	April 28, 2011
ABDUL KAMAL ALIAS KAMALUDDIN Vs. STATE OF ASSAM	May 19, 2011
ABDUL LATIF Vs. STATE OF ASSAM	February 14, 2011
ABDUL LATIF Vs. STATE OF ASSAM	February 25, 2011
ABDUL MALIK Vs. STATE OF ASSAM	January 11, 2011
ABDUL MALIK Vs. STATE OF ASSAM	January 31, 2011
ABDUL MANNAN BHUYAN Vs. STATE OF ASSAM	January 11, 2011
ABDUL RAHIM Vs. ABDUL HAMID	September 30, 2011
ABHIJIT CHAKRABORTY Vs. STATE OF ASSAM	December 16, 2011
ABHIRAM GOGOI Vs. RASHMI REKHA GOGOI	March 3, 2011
ABHIRAM LOHAR Vs. STATE OF ASSAM	March 23, 2011
ABHISHEK CHANDRA ALIAS SACHIN BESARYA Vs. STATE OF TRIPURA	September 5, 2011
ABHOY CHANDRA KAKATI Vs. INDIRA KAKATI	December 15, 2011
ACCRESCENT WAY MARKETING PVT LTD Vs. STATE OF ASSAM	July 19, 2011
ACKRUTI PLATES PRIVATE LIMITED Vs. STATE OF TRIPURA	July 19, 2011
ADHAR BARMAN AND OTHERS Vs. STATE OF ASSAM AND OTHERS	December 8, 2011
AFSANA BEGUM LLASKER D/O NASIR UDDIN MAZUMDAR Vs. FULEN AHMED LASKER S/O RAFIQ UDDIN LASHER	March 10, 2011
AFTAB UDDIN Vs. STATE OF ASSAM	February 3, 2011
AJAY KUMAR SINGH Vs. KYRSHAN LAMARE	October 21, 2011
AJHAR ALI Vs. SAIDUR RAHMAN @ SAIDUL ISLAM	September 19, 2011
AJIJUR RAHMAN Vs. UNION OF INDIA	July 1, 2011
AJIJUR RAHMAN Vs. UNION OF INDIA AND OTHERS	November 28, 2011
AJIT BORUAH Vs. STATE OF ASSAM	March 23, 2011
AJIT CHANDRA CHOUDHURY, S/O LATE JAMINI KUMAR CHOUDHURY Vs. STATE OF TRIPURA	July 4, 2011
AJIT KR BARUAH Vs. STATE OF ASSAM	September 23, 2011
AJIT KUMAR CHOWDHURY Vs. UNION OF INDIA	November 25, 2011
AJIT PRASAD DOLEY Vs. STATE OF ASSAM	March 1, 2011
AKBAR ALI Vs. HANIF ALI MONDAL	August 10, 2011
AKBAR ALI Vs. MOSLEM UDDIN MANDAL MANDAL	April 7, 2011
AKHIL KUMAR SARMA Vs. STATE OF ASSAM	May 13, 2011
AKHTAR HUSSAIN LASKAR ALIAS AKHT-AR HUSSAIN Vs. STATE OF ASSAM	December 7, 2011
AKRAM ALI ALIAS AKRAM UDDIN Vs. STATE OF ASSAM	August 19, 2011
AKRAM ALI ALIAS AKRAM UDDIN Vs. STATE OF ASSAM	July 19, 2011
ALAUDDIN AHMED Vs. UNION OF INDIA	August 9, 2011
ALI AHMED MAZUMDAR Vs. STATE OF ASSAM	May 24, 2011
ALI HUSSAIN Vs. STATE OF ASSAM	July 27, 2011
ALI MOHAMMAD ZAHID ALSHID Vs. BABITA KHATUN	December 17, 2011
ALIFUDDIN Vs. STATE OF ASSAM	March 17, 2011
ALIMEI RONGMEI Vs. STATE OF ASSAM	July 19, 2011
ALL GUWAHATI EDUCATED UNEMPLOYED HOWKERS ASSOCIATION, S.S. ROAD, FANCY BAZAR, GUWAHATI Vs. THE GAUHATI MUNICIPAL CORPORATION AND OTHERS	December 12, 2011
ALL MANIPUR GOVERNMENT ARTS AND CULTURE DEPARTMENT Vs. STATE OF MANIPUR	September 14, 2011
ALLAN W KHARKONGOR Vs. STATE OF MEGHALAYA	March 22, 2011
ALOK ACHARJEE Vs. UNION OF INDIA	June 1, 2011
ALPHONSE A SANGMA Vs. ROYNATH D SANGMA	January 19, 2011
ALTAF HUSSAIN ALIAS ALTA HUSSAIN Vs. STATE OF ASSAM	April 20, 2011
AMALENDU DEV Vs. NEEPCO LTD	June 14, 2011
AMAR SINGH Vs. STATE OF ARUNACHAL PRADESH	January 7, 2011
AMAR SINGH CHETRI Vs. STATE OF ASSAM	February 7, 2011
AMITABHA DEB BARMA Vs. STATE OF TRIPURA	March 22, 2011
AMRITA KURMI Vs. DIBRUGARH UNIVERSITY, DIBRUGARH	June 7, 2011
AMULYA KUMAR GOGOI Vs. ASSAM STATE ELECTRICITY BOARD	August 9, 2011
AMULYA NATTA S/O LATE DEBENDRA NATTA OF JANGALIA, P S -BISHALGARH, DISTRICT-WEST TRIPURA Vs. STATE OF TRIPURA	November 24, 2011
ANA MIAH S/O SAYED ALI Vs. STATE OF TRIPURA	March 10, 2011
ANATH GIRI Vs. STATE OF TRIPURA	July 11, 2011
ANDUL SALAM ALIAS ABDUL SALAM Vs. JULMAT ALI	July 20, 2011
ANDUL SALAM ALIAS ABDUL SALAM Vs. JULMAT ALI	July 22, 2011
ANIL CHANDRA SARKAR Vs. UNION OF INDIA	April 8, 2011
ANIL DAS Vs. STATE OF ASSAM	May 20, 2011
ANIL TANTI Vs. STATE OF TRIPURA	June 10, 2011
ANIMA SINHA Vs. RANJIT KR SINHA	February 1, 2011
ANJALA DEBBARMA Vs. STATE OF TRIPURA	March 17, 2011
ANJALI DAS Vs. MANINDRA DAS	November 1, 2011
ANJALI DEBNATH Vs. STATE OF TRIPURA	September 9, 2011
ANJAN KUMAR BHATTACHARJEE Vs. THE STATE OF ASSAM AND ORS.	August 6, 2011
ANOM APANG Vs. GEETA SINGH	June 23, 2011
ANOM APANG Vs. GEETA SINGH	June 6, 2011
ANTARLEENA BHATTACHARJEE Vs. STATE OF TRIPURA	September 7, 2011
ANUWARUL ISLAM Vs. ABDUL LATIF	March 29, 2011
ANWAR ALI Vs. STATE OF ASSAM	April 21, 2011
APARNA CHAKRABORTY Vs. NAYAN BHOWMICK	April 13, 2011
APONGO OVUNG Vs. STATE OF NAGALAND	July 27, 2011
APU BHATTACHARJEE Vs. STATE OF TRIPURA	December 7, 2011
ARAT MARAK Vs. LEGAL HEIRS OF BALBILA ALIAS MAILA-NI SANGMA	September 30, 2011
ARIBAM PRIYAGOPAL SHARMA Vs. UNITED BANK OF INDIA	June 2, 2011
ARJUN CHHETRI Vs. KISHORE CHHETRI	December 1, 2011
ARUN KUMAR ROY Vs. UNION BANK OF INDIA	May 26, 2011
ASHA AGARWAL & ANR. Vs. RAVINDRA & CO. & ANR.	May 25, 2011
ASHA GHOSH Vs. STATE OF TRIPURA	November 18, 2011
ASHAM BORANG Vs. STATE OF ARUNACHAL PRADESH	February 11, 2011
ASHOK KR SAHU Vs. BULU KHAN	June 6, 2011
ASHOK KUMAR AGARWAL Vs. ADHUNIK CEMENT LTD	May 10, 2011
ASHOK KUMAR DASGUPTA Vs. UNITED BANK OF INDIA	November 22, 2011
ASHOK KUMAR SABOO Vs. HINDUSTAN PAPER CORPORATION LTD	January 31, 2011
ASHOK PAPER MILL (ASSAM) LIMITED Vs. NORTH EASTERN CHEMICALS INDUSTRIES (P) LTD	July 21, 2011
ASHWANI KUMAR Vs. SANJAY GARG	August 4, 2011
ASIR ALI LASKAR Vs. STATE OF MEGHALAYA	July 20, 2011
ASSAM STATE TRANSPORT CORPORATION Vs. OIL AND NATURAL GAS CORPORATION LTD.	December 21, 2011
ASSENT CHEMICALS LIMITED Vs. INDIAN OIL CORPORATION LTD	November 22, 2011
ATAR RAHMAN Vs. SAHAJUN BEGUM	June 2, 2011
ATOKA SEMA Vs. STATE OF NAGALAND	February 2, 2011
AVON CYCLES LIMITED Vs. STATE OF ASSAM	June 3, 2011
BABU SINGH S/O LATE BALARAM SINGH Vs. STATE OF TRIPURA	April 11, 2011
BABUL BORO ALIAS BABULAL BORO Vs. STATE OF ASSAM	July 28, 2011
BABUL DAS Vs. STATE OF TRIPURA	January 11, 2011
BADAN MEDHI Vs. PRAMILA KALITA	May 13, 2011
BADUNG DEBBARMA Vs. TRIPURA TRIBAL AREAS AUTONOMOUS DISTRICT COUNCIL	January 5, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SMRITA SAIKIA	November 16, 2011
BAJLU MIAH, S/O MANU MIAH OF NARAURA Vs. STATE OF TRIPURA	February 9, 2011
BALCHAKRAM MEGONG BALDAK DEVELOPMENT COMMITTEE Vs. STATE OF MEGHALAYA	March 18, 2011
BALPAKRAM AKHING NOKMA AND ORS. Vs. STATE OF MEGHALAYA AND ORS.	March 2, 2011
BALWANT SINGH Vs. UNION OF INDIA	November 2, 2011
BANGLA BAGTI Vs. STATE OF ASSAM	July 28, 2011
BAPI ADHIKARI S/O RADHA BALLAV ADHIKARI Vs. STATE OF TRIPURA	May 30, 2011
BASAB BHATTACHARJEE S/O LATE KRISHNA BANDHU BHATTACHARJEE Vs. STATE OF TRIPURA PUBLIC PROSECUTOR	March 29, 2011
BASANT SINGHANIA Vs. DILIP SINGHANIA	May 30, 2011
BASANTI JAISWAL Vs. GAURI SHANKAR GUPTA	June 3, 2011
BASIT Vs. STATE OF ASSAM	June 16, 2011
BENUDHAR RAJKHOWA Vs. STATE OF ASSAM	September 29, 2011
BHARAT DAS Vs. STATE OF ASSAM	September 1, 2011
BHARAT PRESS Vs. STATE OF ASSAM	January 24, 2011
BHARAT SANCHAR NIGAM LTD. AND ORS. Vs. PRADYUT KUMAR DHAR	August 6, 2011
BHARATI BORO Vs. STATE BANK OF INDIA	September 23, 2011
BHASKAR SAIKIA Vs. TATARI DEVI	September 29, 2011
BHOGESHWARI KALITA Vs. STATE OF ARUNACHAL PRADESH AND ORS.	July 26, 2011
BHUPEN BHARALI Vs. STATE OF ASSAM/STATE	July 26, 2011
BHUYANKHAT TEA COMPANY PRIVATE LIMITED Vs. UNION OF INDIA	March 1, 2011
BIALAKBO ZELIANG Vs. STATE OF NAGALAND	June 9, 2011
BIDHI CHAND DHIMAN Vs. CENTRAL BUREAU OF INVESTIGATION	December 20, 2011
BIDHU BHUSHAN DUTTA Vs. STATE OF ASSAM	September 26, 2011
BIJAN ROY Vs. STATE OF TRIPURA	August 9, 2011
BIJAYANTA PAUL Vs. STATE OF ASSAM	June 10, 2011
BIJENDRA CH DATTA MAJUMDER S/O LATE NRIPENDRA CHANDRA DATTA MAJUMDER Vs. UNION OF INDIA	April 13, 2011
BIKASH GHOSH Vs. STATE OF TRIPURA	August 30, 2011
BIKASH PAUL CHOWDHURY Vs. KYRSHAN LAMARE	October 25, 2011
BIKENDRA HAJONG Vs. STATE OF MEGHALAYA	October 25, 2011
BIMAL DAS Vs. STATE OF TRIPURA	November 9, 2011
BIMAL SAHA Vs. STATE OF TRIPURA	January 5, 2011
BIMAL SARMA Vs. STATE OF ASSAM	June 6, 2011
BIMALENDU ROY Vs. STATE OF MIZORAM	May 5, 2011
BIMAN GHOSH Vs. STATE OF ASSAM	May 10, 2011
BIMAN MAHANTA Vs. LEGAL HEIRS OF HALADHAR SAIKIA	February 15, 2011
BIMAN MAHANTA Vs. CHENEHI SAIKIA	February 15, 2011
BINDESHWAR ROY Vs. STATE OF MEGHALAYA	May 31, 2011
BINITA SARKAR Vs. STATE OF ASSAM	April 28, 2011
BINOD CHANDRA SARMA Vs. STATE OF ASSAM	April 7, 2011
BINOY BISWAS Vs. STATE OF ASSAM	February 1, 2011
BIPIN NATH Vs. SITANGSHU DAM	November 18, 2011
BIPIN URIA Vs. STATE OF ASSAM	December 22, 2011
BIPLAB CHAKRABORTY Vs. STATE OF TRIPURA	March 16, 2011
BIPUL KR DEY S/O BIRENDRA DEY Vs. STATE OF TRIPURA	April 29, 2011
BIPULANANDA PATHAK, SON OF HRIDAYANANDA PATHAK Vs. STATE OF ASSAM	November 24, 2011
BIRBAL KAIRI Vs. STATE OF ASSAM	March 21, 2011
BIRESH CHANDRA PAUL Vs. SAMARENDRA PAUL	August 9, 2011
BISHURAI DEBBARMA ALIAS BISRAI DEBBARMA ALIAS BISU DEBBARMA Vs. STATE OF TRIPURA	April 12, 2011
BISHWAJIT GOPE @ GHOSH SON OF SHRI RAMDHAN GOPE Vs. STATE OF TRIPURA	June 6, 2011
BISSAU COLLEGE Vs. NORTH EASTERN HILL UNIVERSITY	June 14, 2011
BISWAJEET DEY Vs. STATE OF ASSAM	September 20, 2011
BISWAJIT DHAR Vs. CHINU RANI DHAR	June 15, 2011
BISWAJIT DHAR Vs. CHINU RANI DHAR	July 15, 2011
BISWAJIT SOM Vs. STATE OF TRIPURA	April 27, 2011
BISWAJIT SURAJ MALAKAR Vs. STATE OF ASSAM	January 25, 2011
BIZARI VENEER AND SAW MILLS LTD. Vs. UNION OF INDIA AND OTHERS	October 25, 2011
BOA PENJI Vs. STATE BANK OF INDIA	March 11, 2011
BOBBY WAIKHOM Vs. ACCOUNTANT GENERAL	June 23, 2011
BRAJALAL DEB Vs. STATE OF TRIPURA	June 17, 2011
BUBUL GOGOI AND SUSHEN GOGOI Vs. STATE OF ASSAM	September 9, 2011
BUDHINDRA NATH BARUAH Vs. ASSAM STATE ELECTRICITY BOARD	September 20, 2011
BULBUL DAS Vs. NORTH EASTERN HILL UNIVERSITY	January 4, 2011
BULU ALI Vs. STATE OF ASSAM	February 17, 2011
C VANLALRUATA S/O C THANGZUALA Vs. C LALMAWII, W/O V LALBIAKSANGA (L)	June 7, 2011
CALIFORNIA PACIFIC TRADING CORPORATION Vs. KITPLY INDUSTRIES LTD	May 2, 2011
CANDID DRUG DISTRIBUTORS Vs. WANBURY LTD	February 11, 2011
CANDID DRUG DISTRIBUTORS Vs. WANBURY LTD.	February 10, 2011
CANTONMENT BOARD SHILLONG Vs. VIJAY RAJ SHAH	October 21, 2011
CHAMPAK KUMAR TALUKDAR Vs. ASSAM PUBLIC SERVICE COMMISSION	March 24, 2011
CHANDRA KUMAR SINGH Vs. STATE OF ASSAM	May 26, 2011
CHANDRA MANIK DEBBARMA Vs. STATE OF TRIPURA	April 2, 2011
CHANDRA MOHAN ROY Vs. PREMA NANDA ROY	December 19, 2011
CHANDRAMATI DEVI Vs. RAJIB BORA	March 17, 2011
CHATUR SINGH THAPA Vs. UNION OF INDIA	February 4, 2011
CHAWAS LYNGDOH Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL	August 19, 2011
CHINGANGBAM KUNJO SINGH Vs. STATE OF MANIPUR	December 2, 2011
CHITRA SABAR Vs. STATE OF TRIPURA AND ORS.	August 3, 2011
CHITRAWATI PATGIRI Vs. STATE OF ASSAM	May 11, 2011
CHITTA RANJAN DEBBURMAN S/O PDMA KUMAR DEBBURMAN Vs. UNION OF INDIA	March 15, 2011
CHITTA SARKAR Vs. STATE OF TRIPURA	September 26, 2011
CHITTARANJAN ROY Vs. STATE OF TRIPURA	February 9, 2011
CHONGJI PHOM Vs. STATE OF NAGALAND	January 31, 2011
CHUMSUMO LOTHA Vs. STATE OF NAGALAND AND OTHER	October 12, 2011
COL KULWANT SINGH Vs. CENTRAL BUREAU OF INVESTIGATION	November 18, 2011
COMMISSIONER CUM SECRETARY Vs. T C SYNDICATE	March 3, 2011
COMMISSIONER OF C. EXCISE Vs. PRAG BOSIMI SYNTHETICS LTD.	June 29, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. JELLALPORE TEA ESTATE	March 15, 2011
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. DHARAMPAL SATYAPAL LIMITED	August 19, 2011
COMMISSIONER OF INCOME TAX Vs. WILLIAMSON TEA (ASSAM) LTD	May 27, 2011
CONSTABLE PRAFULLA KUMAR NATH Vs. UNION OF INDIA AND ORS.	July 19, 2011
D.W.D. PHARMACEUTICALS LTD Vs. COMMISSIONER OF TAXES	March 31, 2011
D.W.D. PHARMACEUTICALS LTD. Vs. COMMISSIONER OF TAXES AND OTHERS	April 1, 2011
DAKSHIN TITAPANI SAMABAI SAMITY LTD. Vs. STATE OF ASSAM AND OTHERS	April 5, 2011
DANGARKUCHI SONAKUCHI GRAVEYARD Vs. SRI DINA NATH DAS	July 22, 2011
DEBA KUMAR DUTTA Vs. STATE OF ASSAM	January 18, 2011
DEBAPRIYA DATTA Vs. GAUHATI HIGH COURT	November 24, 2011
DEBASHISH CHAKRABORTY ALIAS KALLOL, S/O JITENDRA CHAKRABORTY Vs. STATE OF TRIPURA	February 10, 2011
DEBASISH SARKAR Vs. STATE OF TRIPURA	August 26, 2011
DEBDAS ROY CHOWDHURY Vs. STATE OF TRIPURA	January 25, 2011
DEBESWAR BHUYAN Vs. STATE OF ASSAM	April 28, 2011
DEEPAK KUMAR GHOSH Vs. STATE OF ASSAM	September 30, 2011
DELHI PUBLIC SCHOOL GUARDIA-N S ASSOCIATION Vs. STATE OF ASSAM	December 20, 2011
DEPUTY COMMISSIONER Vs. THONGKHOTHANG BAITE	September 16, 2011
DEPUTY DIVISIONAL MANAGER Vs. JHARNA GHOSH	June 29, 2011
DEVENDRA KUMAR Vs. UNION OF INDIA AND ORS.	January 27, 2011
DHANANJOY NARZARY Vs. FOOD CORPORATION OF INDIA	February 1, 2011
DHARAMPAL SATYAPAL LIMITED Vs. UNION OF INDIA	March 18, 2011
DHARAMPAL SATYAPAL LTD. Vs. DEPUTY COMMISSIONER, GUWAHATI	December 1, 2011
DHARAMPAL SATYAPAL LTD. Vs. UNION OF INDIA	May 26, 2011
DHARITRI DEVI Vs. INDIAN OIL CORPORATION LTD	December 2, 2011
DHARMA OJA Vs. NANDA RAM OJA	September 13, 2011
DHARMENDRA GOGOI Vs. STATE OF ASSAM	March 3, 2011
DHARMENDRA GOGOI Vs. STATE OF ASSAM	March 25, 2011
DHARNAD BRAHMAPUTRA PART 1 AND SATAKURI NODI FISHERY CO-OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM	May 3, 2011
DHIRAJ CHANDRA ROY Vs. ASSAM MINIRITIES DEVELOPMENT BOARD	March 29, 2011
DHIRENDRA CHANDRA BHATTA-CHARJEE Vs. STATE OF TRIPURA	November 8, 2011
DHRUBAJYOTI KALITA AND ANOTHER Vs. STATE OF ASSAM AND OTHERS	June 6, 2011
DIBAKAR DEKA Vs. UTTAR KAMPITH MAHAVIDYALAYA	December 2, 2011
DIBAS SANGMA Vs. UNION OF INDIA	April 27, 2011
DIGANTA DAS Vs. STATE OF ASSAM	February 14, 2011
DILIP PAL Vs. STATE OF TRIPURA	July 27, 2011
DILIP SINGH Vs. STATE OF ASSAM	March 1, 2011
DINA NATH DAS Vs. CENTRAL BANK OF INDIA	September 27, 2011
DINESH KUMAR PRAJAPATI Vs. UNION OF INDIA	May 30, 2011
DINESH MITTAL Vs. SITARAM MITTAL	July 12, 2011
DIPAK BARDHAN Vs. PRANAB DEBNATH	March 8, 2011
DIPAK CHAKRABORTY Vs. UNION OF INDIA	December 22, 2011
DIPAK DAS ALIAS BAIDYA Vs. STATE OF ASSAM	September 29, 2011
DIPAK SARKAR Vs. RATAN DAS	April 19, 2011
DIPAK TUMUNG ALIAS PILING Vs. STATE OF ASSAM	July 26, 2011
DIPAL KUMAR BISWAS Vs. STATE OF ASSAM	November 1, 2011
DIPAN KANTI SAHA AND ANOTHER Vs. STATE OF TRIPURA AND OTHERS	December 5, 2011
DIRECTOR GENERAL BOARDER ROADS ORGANISATION Vs. GS 161752 OVSR GHANASHYAM VISHWAKARMA	March 18, 2011
DIRECTOR GENERAL OF POLICE Vs. BIJOYA DAS	September 9, 2011
DIRECTOR GENERAL, INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND ANOTHER Vs. SURESH MALIK	June 13, 2011
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. MOINA RAI	October 21, 2011
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. THEMING YIMCHUNGER	October 12, 2011
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. HAV ATOWAR RAHMAN	November 21, 2011
DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD., DIMAPUR Vs. HEKIKHE JAKHA SUMI & ORS.	October 13, 2011
DIZEN BEZBARUAH Vs. STATE OF ARUNACHAL PRADESH	June 9, 2011
DR. RUBY JOSE Vs. PRADIP CHANDRA TRIVEDI	December 7, 2011
DUDU MIAH Vs. UTPAL DEB	December 2, 2011
DULAL DEKA Vs. ASSAM PUBLIC SERVICE COMMISSION	September 7, 2011
DULAL KRISHNA BHATTA Vs. STATE OF ASSAM	February 21, 2011
DULAL MANDAL Vs. STATE OF ASSAM	April 21, 2011
DUTER PADU Vs. GADAM ETE	November 24, 2011
DUYU SAMBYO Vs. SECRETARY PANCHAYAT RAJ	February 11, 2011
DWARIKA PRASAD Vs. STATE OF ASSAM	September 8, 2011
DWIJADAS CHAKRABORTY Vs. STATE OF TRIPURA	August 10, 2011
DWIJDAS CHAKRABORTY Vs. STATE OF TRIPURA	November 8, 2011
DWIJEN SINHA Vs. TRIPURA JUTE MILLS LTD	March 7, 2011
DWIK LYNGDOH Vs. STATE OF MEGHALAYA	September 30, 2011
EMAMI LTD. Vs. UNION OF INDIA	August 19, 2011
ENJIL CHOUDHURY Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION	September 1, 2011
ER HOTOKHU ACHUMI Vs. STATE OF NAGALAND	June 23, 2011
ERUUPFEU Vs. STATE OF NAGALAND	July 1, 2011
EX Vs. STATE OF MEGHALAYA AND OTHERS	February 4, 2011
EX MDCS WELFARE ASSOCIATION DAKOPGRE Vs. STATE OF MEGHALAYA	February 4, 2011
EXECUTIVE DIRECTOR CACHAR PAPER MILL Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	January 12, 2011
FAJAR ALI Vs. STATE OF TRIPURA	May 3, 2011
FARID KHAN Vs. STATE OF TRIPURA	December 9, 2011
FINESON POJAR Vs. STATE OF NAGALAND	October 21, 2011
FIRST LEASING COMPANY OF INDIA LIMITED Vs. STATE OF ASSAM	April 26, 2011
FOOD CORPORATION OF INDIA Vs. MAKHAMA AND SONS	August 1, 2011
FORTUNA AGRO PLANTATION LTD Vs. UNION OF INDIA	July 21, 2011
FORTUNA AGRO PLANTATIONS LTD , AMIT BHAWSINGKA S/O RAJKUMAR BHAWSINGKA, MANAGER (ADMN ) Vs. STATE OF TRIPURA, SECRETARY TO GOVERNMENT OF TRIPURA, FOREST DEPARTMENT	March 18, 2011
G SREE KUMAR Vs. SRI TUSHAR BHADRA	April 28, 2011
GAGAN CHANDRA TRIPURA Vs. STATE OF TRIPURA	August 3, 2011
GAGAN DUTTA Vs. STATE OF ASSAM	September 1, 2011
GAIPUIDUN RONGMEI Vs. STATE OF MANIPUR	January 13, 2011
GANESH BHUMIZ @ FALU KARMAKAR Vs. STATE OF ASSAM AND ORS.	March 21, 2011
GANESH DEBNATH Vs. STATE OF TRIPURA	August 12, 2011
GANESH KURMI Vs. STATE OF ASSAM AND OTHERS	February 17, 2011
GAROMARI MEEN S S LIMITED Vs. STATE OF ASSAM	August 11, 2011
GAUHATI MUNICIPAL CORPORATION Vs. INSTITUTE OF CHILD HEALTH AND MOTHER WELFARE HAVING ITS HEAD OFFICE	January 21, 2011
GAURI KANTA BORAH Vs. STATE OF ASSAM	April 18, 2011
GAURI KANTA BORAH Vs. STATE OF ASSAM	March 31, 2011
GELLONG SANGMA Vs. GARO HILL AUTONOMOUS DISTRICT COUNCIL	October 14, 2011
GITIMA DAS Vs. JITENDRA NATH DAS	March 18, 2011
GOBINDA NEOGI Vs. JHUMA RANI SAHA	September 20, 2011
GONGJI MARAK Vs. SENGSON SANGMA	July 13, 2011
GOODNIGHT L. SYIEMLIEH Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL AND OTHERS	September 1, 2011
GOPAL GORAIK Vs. STATE OF ASSAM	March 17, 2011
GOPESH DEBNATH S/O GANESH CH DEBNATH OF AGNIPASSA Vs. STATE OF TRIPURA	June 8, 2011
GOUCH ALI Vs. STATE OF TRIPURA	November 4, 2011
GOURAB DATTA Vs. ARUNDHUTI MAJUMDER DUTTA	April 12, 2011
GOURANGA DEBNATH Vs. STATE OF TRIPURA	August 8, 2011
GOURANGA RUDRA PAUL Vs. STATE OF TRIPURA	July 22, 2011
GR INDUSTRIES OF FINANCE LTD Vs. SECURITIES & EXCHANGE BOARD OF INDIA	June 14, 2011
GREATER LEW POLO WELFARE ASSOCIATION Vs. STATE OF MEGHALAYA	June 10, 2011
H C RINMUANA S/O KHENHRANGA (L) Vs. STATE OF MIZORAM, CHIEF SECRETARY TO GOVT OF MIZORAM,	March 16, 2011
H LALTHANMAIA S/O HRAKIAUVA Vs. STATE OF MIZORAM	June 2, 2011
H V S CONSTRUCTION MATERIALS PVT LTD Vs. STATE OF MANIPUR	January 14, 2011
H.R.S. AGENCY Vs. UNION OF INDIA	June 22, 2011
HABIBULLAH Vs. STATE OF MANIPUR	March 8, 2011
HABIBUR RAHMAN Vs. MUSTT UMME NESSA	September 27, 2011
HAIPARAI JAMATIA Vs. STATE OF TRIPURA	November 4, 2011
HANI SYHLY, D/O F VADYU Vs. MARA AUTONOMOUS DISTRICT COUNCIL	July 21, 2011
HAREN BORAH Vs. STATE OF ASSAM	May 20, 2011
HAREN SAIKIA Vs. STATE OF ASSAM	March 4, 2011
HARENDRA BHOWMIK, MANAGING DIRECTOR, TRIPURA APEX WEAVERS COOPERATIVE SOCIETY LTD Vs. SUBHAS SUTRADHAR, S/O BANAMALI SUTRADHAR	February 2, 2011
HATEM ALI SHEIKH Vs. STATE OF ASSAM	September 6, 2011
HATKHONENG Vs. STATE OF MANIPUR	July 18, 2011
HAZARIKA STEEL PVT. LTD. Vs. UNION OF INDIA	September 8, 2011
HEERA BARUAH Vs. PIUSH AGARWAL	May 31, 2011
HEISNAM GOKULCHANDRA SINGH Vs. STATE OF MANIPUR	April 26, 2011
HELAN MIAH S/O KASHEM MIAH OF ASHA BARI Vs. STATE OF TRIPURA	June 6, 2011
HEM CHANDRA BORAH Vs. STATE OF ASSAM & OTHERS	March 22, 2011
HEMA CHHETRI, W/O MOHAN CHHETRI (L) Vs. POMPHA CHHETRI, WIFE OF SEMU CHHETRI, DINTHAR VENG AND MALA CHHETRI	July 19, 2011
HEMEN ROY Vs. STATE OF ASSAM	November 3, 2011
HEMENDRA NATH SHARMA Vs. DILIP KUMAR SHARMA	June 1, 2011
HERALWA VILLAGE COUNCIL Vs. STATE OF NAGALAND	September 13, 2011
HERMON RYNGSKAI Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL	July 20, 2011
HIGH COURT BAR ASSOCIATION Vs. STATE OF MANIPUR	August 12, 2011
HIJAM TIKENDRAJIT SINGH Vs. STATE OF MANIPUR	March 29, 2011
HILL VIEW COLONY Vs. INDUSTRIAL VILLAGE RAZUPHE	August 5, 2011
HIMADRI DAS Vs. STATE OF ASSAM	November 22, 2011
HIMANGSHU CHOUDHURY Vs. SUSHIL KUMAR AGARWAL	December 13, 2011
HINDUSTAN PAPER CORPORATION LIMITED Vs. STATE OF ASSAM	July 4, 2011
HINDUSTAN PAPER CORPORATION LTD Vs. NONGSTOIN HARDWARE MANUFACTURING INDUSTRY	May 13, 2011
HMAR PEOPLES CONVENTION Vs. STATE OF MIZORAM	March 31, 2011
HOLLAND WANNIANG Vs. STATE OF MEGHALAYA AND ORS.	October 31, 2011
HORISE SANGTAM S/O LATE YUNGLISE Vs. STATE OF NAGALAND	August 19, 2011
HOSAL TSUKRU, CHAIRMAN Vs. R SOPU ANGAMI, CHIECHAMA	March 22, 2011
HSL ASIA LIMITED Vs. STATE OF TRIPURA	March 30, 2011
HUMAYUN KABIR Vs. MONORANJAN DAS	December 23, 2011
I MOATEMJEN Vs. STATE OF NAGALAND	August 1, 2011
ICICI BANK LTD. AND ANOTHER Vs. ASHOK INDUSTRIES, REPRESENTED BY ITS PROPRIETOR SHRI UTTAM KR. ZUNZUNWALLA, S/O RAMGOPAL ZUNZUNWALLA, RESIDENT OF UMANG ELECTRICALS, RAILWAY GATE NO.2, RAM MANDI LAND, GUWAHATI	August 26, 2011
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. SUNATI DAS, W/O LATE RABINDRA DAS	August 1, 2011
ILA CHAKMA Vs. BHARAT SANCHAR NIGAM LTD	January 7, 2011
ILIAS ALI Vs. STATE OF ASSAM	June 2, 2011
IMKONGKUMZUK Vs. STATE OF NAGALAND	December 9, 2011
IN REFERENCE Vs. STATE OF ASSAM	August 9, 2011
INDERJEET MEHTA Vs. UNION OF INDIA	July 20, 2011
INDRA MARSHAL POWER PVT LTD Vs. STATE OF ASSAM	October 20, 2011
INDRADEV YADAV Vs. STATE OF ASSAM	April 27, 2011
INSAB ALI Vs. JAMIRAN BEWA	September 29, 2011
IRA BHATTA Vs. SUSHIL CHANDRA DAS	March 22, 2011
ISLAMMUDIN KHAN Vs. DISTRICT MAGISTRATE IMPHAL	February 18, 2011
ISMAIL ALI @ ISMAIL Vs. STATE OF ASSAM	November 29, 2011
ISMAIL SHEIKH Vs. STATE OF ASSAM	December 19, 2011
J SANGWO JANGER Vs. UNION OF INDIA	October 17, 2011
J. K. INDUSTRIES LTD Vs. STATE OF ASSAM	March 31, 2011
JAGDISH PRASAD AGARWALLA Vs. UPENDRA SINGH	July 27, 2011
JAHANGIR ALOM Vs. STATE OF ASSAM	December 22, 2011
JAI BALAJI INDUSTRIES LTD Vs. UNION OF INDIA	January 28, 2011
JAI PRAKASH PATHAK Vs. UNION OF INDIA AND OTHERS	August 9, 2011
JAINAL HAQUE Vs. STATE OF ASSAM	May 20, 2011
JALANNAGAR TEA P LTD Vs. STATE OF ASSAM	January 6, 2011
JALILUR RAHMAN Vs. STATE OF ASSAM	December 22, 2011
JAMAL UDDIN AHMED Vs. STATE OF ASSAM	December 12, 2011
JAMES MITUM BOJE Vs. STATE OF ARUNACHAL PRADESH	January 4, 2011
JAMES MORAN Vs. STATE OF ASSAM	May 20, 2011
JANARDHAN CHAKRABORTY Vs. STATE OF TRIPURA	February 10, 2011
JASWANT SINGH Vs. UNION OF INDIA	February 24, 2011
JAYANTA SARKAR S/O LT JOGESH CH SARKAR COOPERATIVE INVESTIGATOR Vs. STATE OF TRIPURA	July 26, 2011
JAYANTI PAUL Vs. RANADHIR CHANDRA DEY	June 10, 2011
JEET AND JEET GLASS AND CHEM P LTD Vs. STATE OF ASSAM	April 25, 2011
JHIRMAL SINGH Vs. UNION OF INDIA	January 5, 2011
JHUTAN DEY S/O BABUL DEY Vs. STATE OF TRIPURA	November 23, 2011
JIBAN CHANDRA CHAKRABORTY, S/O. LATE GOPAL CH. CHAKRABORTY Vs. STATE OF TRIPURA	April 5, 2011
JIBANGSHU PAUL Vs. NATIONAL INVESTIGATION AGENCY	July 28, 2011
JIBANGSHU PAUL,S/O LATE NALINI PAUL Vs. NATIONAL INVESTIGATION AGENCY	July 27, 2011
JIBONTARA GHATOWAR Vs. SUNIL RAJKONWAR	December 13, 2011
JITEN KALITA Vs. ASSAM STATE ELECTION COMMISSION	June 27, 2011
JITENDRA MALAKAR Vs. STATE OF TRIPURA	January 14, 2011
JITENDRA PAL Vs. RITA DE	November 16, 2011
JITENDRA PAL S/O HARADHAN RUDRA PAL C/O RABINDRA RUDRA PAL Vs. RITA DE W/O JITENDRA PAL D O BHUSAN DE	November 8, 2011
JIWAN CHANDRA PANT Vs. UNION OF INDIA	March 3, 2011
JOHN PAJEELLARD K MARAK Vs. STATE OF MEGHALAYA	October 27, 2011
JOHNSON EASTERN POWER Vs. STATE OF MIZORAM	April 7, 2011
JOLLY BISWAS SHARMA Vs. ARUN SHARMA	March 25, 2011
JOLLY BISWAS SHARMA Vs. AREUN SHARMA	March 9, 2011
JOSE PULLAN ALIAS JOSEPH P Vs. UMA JASRASARIA	April 27, 2011
JUNALI DOLEY Vs. STATE OF ASSAM	January 31, 2011
JUNALI GOGOI Vs. GIRIN BURAGOHAIN	December 23, 2011
JYOTHY LABORATORIES LTD Vs. STATE OF ASSAM	March 15, 2011
JYOTI VASWANI Vs. RESHMA VASWANI	December 16, 2011
JYOTI VASWANI Vs. STATE OF ASSAM AND ANOTHER	December 16, 2011
JYOTILA DEBBARMA W/O SUDHIR DEBBARMA Vs. UNION OF INDIA	August 2, 2011
K C B PODDAR, REPRESENTED BY ITS PARTNER SHRI AMAL PODDAR, S/O LATE ISWAR CHANDRA PODDAR Vs. STATE OF TRIPURA REPRESENTED BY SECRETARY TO GOVERNMENT OF TRIPURA, DEPARTMENT OF REVENUE,	June 28, 2011
K H ROBUANGA (NOW DECEASED) S/O CHAWNGCHHINGA (L) REPRESENTED BY HIS WIFE TUMSANGI, Vs. ZORAM INDUSTRIAL DEVELOPMENT CORPORATION LIMITED (ZIDCO) REPRESENTED BY ITS MANAGING DIRECTOR	February 24, 2011
K K CHIRE & SONS Vs. STATE OF NAGALAND	August 10, 2011
K L THARIKTHA Vs. STATE OF MANIPUR	December 8, 2011
K.D.C. BONDED WAREHOUSE (P) LTD Vs. STATE OF ASSAM	April 5, 2011
KABITA ROY Vs. STATE OF ASSAM	June 30, 2011
KALIPADA SHIL Vs. ANANDA SARKAR	November 15, 2011
KALPATARU AGRO FOREST PVT ENTERPRISES LTD Vs. UNION OF INDIA	July 19, 2011
KALYANI BORKOTAKY Vs. SRI KAMAKHYA BORTHAKUR	July 22, 2011
KAMAKHYA PLASTICS P LTD Vs. STATE OF ASSAM	March 17, 2011
KAMAL KISHOR SONI Vs. BHUKLI DEVI	May 31, 2011
KAMAL SINGH DUGAR Vs. STATE OF ASSAM	December 2, 2011
KAMALA BASUMATARY Vs. STATE OF ASSAM	November 17, 2011
KAMALESHWARI SINGH Vs. ASSAM STATE ELECTRICITY BOARD	November 22, 2011
KANAI LAL DAS Vs. STATE OF ASSAM	November 23, 2011
KANAILAL GOWALA Vs. STATE OF ASSAM	February 14, 2011
KANAILAL TEXTILES Vs. STATE OF TRIPURA	August 12, 2011
KANCHAN DEB Vs. STATE OF TRIPURA	May 11, 2011
KANU RANJAN PAUL S/O LATE CHANDRA KUMAR PAUL Vs. STATE OF TRIPURA REP BY CHIEF SECRETARY GOVT OF TRIPURA	May 10, 2011
KARTIK CHANDRA DUTTA Vs. STATE OF ASSAM	February 25, 2011
KAZI NIZAM UDDIN Vs. STATE OF ASSAM AND OTHERS	November 21, 2011
KESHAV RAVA Vs. STATE OF ASSAM	February 3, 2011
KEVISIKHO IRALU S/O OF ROKONGULIE IRALU Vs. STATE OF NAGALAND	August 24, 2011
KHAGENDRA NATH DEKA Vs. STATE OF ASSAM	June 2, 2011
KHAGESH CHAKRABORTY Vs. SUBHRA CHAKRABORTY	November 15, 2011
KHANINDRA DEKA Vs. UNION OF INDIA	October 31, 2011
KHOKAN DEBBARMA Vs. STATE OF TRIPURA	March 16, 2011
KHOKAN MALAKAR Vs. STATE OF TRIPURA	April 27, 2011
KHUTOZHE SEMA Vs. STATE OF NAGALAND	December 5, 2011
KHWAIRAKPAM JEETEN SINGH KHOMBA DENE Vs. DISTRICT MAGISTRATE	September 1, 2011
KHWAIRAKPAM ONGBI JAMUNA DEVI Vs. UNION OF INDIA	February 18, 2011
KHWAIRAKPAM ONGBI JAMUNA DEVI Vs. UNION OF INDIA	February 11, 2011
KILANGNARO SUPERINTENDENT OF TAXES KOHIMA AND IMTILEMLA SUPERINTENDENT OF TAXES Vs. WOCHAMO ODYUO SUPERINTENDENT OF TAXES	August 4, 2011
KINGKUMANI SHARMA Vs. STATE OF ASSAM	March 24, 2011
KIRAN MILI S/O DUTIRAM MILI Vs. STATE OF ASSAM	November 29, 2011
KIUTALIU Vs. UNION OF INDIA	April 18, 2011
KLAS ENTERPRISES Vs. STATE OF NAGALAND AND OTHERS	September 15, 2011
KMENLANG SUIAM Vs. STATE OF MEGHALAYA	June 7, 2011
KOKO LAMKANG Vs. STATE OF NAGALAND	March 31, 2011
KONGKHAM BIRKUMAR SINGH Vs. DISTRICT MAGISTRATE AND ORS.	May 27, 2011
KRISHNA DEBNATH Vs. STATE OF TRIPURA	September 28, 2011
KRISHNA GOPAL DEBNATH Vs. STATE OF TRIPURA	January 13, 2011
KRISHNA KANTA KHODAL AND ANOTHER Vs. STATE OF ASSAM	March 18, 2011
KRISHNA KANTA PAUL Vs. NANDA DULAL PAUL	June 28, 2011
KRISHNA KINGKAR NATH Vs. UNION OF INDIA	July 19, 2011
KSHETRIMAYUM IBOHAL SINGH Vs. IBEMHAL DEVI	June 16, 2011
KSHETRIMAYUM JITENDRA SINGH Vs. STATE OF MANIPUR	March 31, 2011
KSIAR MASSAR Vs. CHAIRMAN MEGHALAYA ENERGY CORPORATION LTD	October 21, 2011
KULBIR SINGH Vs. PRITHPAL SHDEV	June 3, 2011
KUSHAL CHANDRA HAZARIKA Vs. STATE OF ASSAM	May 24, 2011
KUSHAL CHANDRA HAZARIKA, DISTRICT TRANSPORT OFFICER, DARRANG, MANGALDOI Vs. STATE OF ASSAM AND ORS	November 24, 2011
KUSHAL KONWAR PATH KALYAN KENDRA, JAIL ROAD, JORHAT AND ORS Vs. STATE OF ASSAM AND ORS	December 2, 2011
KUSUMBALA TARUN DAS Vs. UNION OF INDIA	September 8, 2011
L. ANILKUMAR ROY AND ANR. Vs. STATE OF MANIPUR AND ORS.	May 30, 2011
LABINA SANGMA AND ANR. Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS.	August 26, 2011
LADHURAM CHAMPALAL Vs. STATE OF ASSAM	May 24, 2011
LAKHAN KMA Vs. UNION OF INDIA	June 17, 2011
LAKHI GOSWAMI Vs. STATE OF ASSAM	September 1, 2011
LAKHIRAM TAI Vs. UNION OF INDIA	August 11, 2011
LALAWMPUIA S/O BIAKSANGA Vs. STATE OF MIZORAM	May 19, 2011
LALBEISEIA AND ORS. Vs. STATE OF MIZORAM AND ORS.	January 19, 2011
LALCHHUANAWMA, S/O LALZARLIANA Vs. STATE OF MIZORAM, REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT OF MIZORAM	February 10, 2011
LALRAMDINTHARA Vs. STATE OF MIZORAM	November 17, 2011
LALRAMNGAIHAWMA S/O R LALZARLIANA (L) Vs. STATE OF MIZORAM	May 31, 2011
LALRINMAWII RALTE D/O PAKUNGA, R/O VENGLAI,KOLASIB, MIZORAM Vs. UNION OF INDIA INSURANCE CO.LTD. AND ANOTHER	July 4, 2011
LALROHLUI Vs. CHIEF SECRETARY, GOVERNMENT OF MIZORAM	June 29, 2011
LALROHLUI PROPRIETOR, NORTH EAST SUPPLIER GROUP Vs. CHIEF SECRETARY, TO GOVERNMENT OF MIZORAM	April 7, 2011
LALSANGLIANA S/O RAMHLUNA HNAMTE Vs. UNION OF INDIA	March 3, 2011
LALTHAHLUNA Vs. STATE OF MIZORAM	August 26, 2011
LALTHAZUALI PAUTU W/O L C DANIEL Vs. RONEIHTLUANGI W/O L HAV THANGHUA PAUTU	March 23, 2011
LARSEN & TOUBRO LTD. Vs. STATE OF ASSAM AND OTHERS	December 21, 2011
LAVITO SEMA Vs. UNION OF INDIA	February 23, 2011
LAXMI DEVI PRAJAPAT Vs. UNION OF INDIA	March 29, 2011
LEGAL HEIRS OF HAZI MD YASIN ALI LASKAR Vs. SIBANI PAUL	February 10, 2011
LEGAL HEIRS OF RAM SUNDAR PRASAD VERMA Vs. MONI DEVI VERMA	April 21, 2011
LILA WATI NEOG AND OTHERS Vs. STATE OF ASSAM AND OTHERS	December 1, 2011
LIMATOLA Vs. STATE OF NAGALAND	February 25, 2011
LIPE ETE Vs. LOMKAR ETE	November 15, 2011
LIVINGSTONE B MARAK Vs. STATE OF MEGHALAY	October 25, 2011
LODORIN D MARAK AND ORS Vs. UNION OF INDIA AND ORS	November 15, 2011
LOITONGBAM MANIMOHON SINGH Vs. STATE OF MANIPUR	May 12, 2011
M C LALTHANKIMA, S/O M C CHHANREHLOVA (L) Vs. STATE OF MIZORAM	July 19, 2011
M LONDHONI DEVI Vs. NATIONAL INVESTIGATION AGENCY	July 1, 2011
M N BHARDWAJ Vs. UNION OF INDIA AND ORS	November 4, 2011
M S DAWNGLIANA Vs. DISTRICT COLLECTOR	June 28, 2011
M.D.MOYNUDDIN AND ANOTHER Vs. STATE OF ASSAM	December 1, 2011
M.S. FREIGHT CARRIERS (INDIA) PRIVATE LIMITED Vs. UNION OF INDIA	March 18, 2011
M/S TARU & SONS REP. BY ITS PROPRIETOR SRI TAPAN DUTTA Vs. STATE OF ASSAM AND ORS.	December 14, 2011
M/S. NATIONAL INSURANCE CO. LTD. Vs. SMT. LALNUNTHARI AND OTHERS	March 24, 2011
MADAN MALAKAR Vs. STATE OF TRIPURA	June 4, 2011
MADAN MALAKAR S/O LATE MANINDRA MALAKAR Vs. STATE OF TRIPURA	March 4, 2011
MADHAB DEORI Vs. STATE OF ASSAM	February 23, 2011
MADHU SUDHAN SARKAR S/O SUSHIL CHANDRA SARKAR Vs. STATE OF TRIPURA	February 7, 2011
MADHUCHANDA DUTTA Vs. STATE OF ASSAM	March 1, 2011
MAHARAM ALI Vs. INDRA DEVI JAMATIA	March 3, 2011
MAHESH EDIBLE OIL INDUSTRIES LTD Vs. RANJIT KUMAR MODAK	August 10, 2011
MAHESWAR NATH Vs. STATE OF ASSAM	April 5, 2011
MAIBAM ONGBI INDIRA DEVI Vs. DISTRICT MAGISTRATE IMPHAL WEST DISTRICT	July 28, 2011
MAIBAM SOMORENDRO MEETEI Vs. MANIPUR UNIVERSITY	April 13, 2011
MAKANMI KENGOO Vs. UNION OF INDIA	August 12, 2011
MAKARAND PATANKAR Vs. SUJIT SAHA	March 9, 2011
MAKRUB KHAN ALIAS MD JUNU KHAN Vs. MANUJ KUMAR SARMAH	March 1, 2011
MALAVIKA DESAI Vs. UNION OF INDIA	July 6, 2011
MALSAWMLIANA Vs. STATE OF MIZORAM	August 3, 2011
MANABENDRA CHAKRABORTY Vs. STATE OF TRIPURA	May 6, 2011
MANAGEMENT OF BIOSAHABI T.E. REPRESENTED BY ITS MANAGER Vs. PRESIDING OFFICER, LABOUR COURT, DIBRUGARH AND OTHERS	January 21, 2011
MANAGEMENT OF M S STEELSWORTH PVT LTD Vs. STATE OF ASSAM	March 10, 2011
MANAGING COMMITTEE, NEW HINDI SECONDARY SCHOOL, KHAJURBA-GAN Vs. HIRALAL CHAKRABORTY	September 30, 2011
MANAGING DIRECTOR-CUM-CHAIRMAN Vs. AMIYA KANTI DHAR CHOUDHURY	January 28, 2011
MANASHA DAS W/O BRAJESWAR DHAR Vs. STATE OF TRIPURA	August 10, 2011
MANASHREE DAS Vs. STATE OF ASSAM	April 28, 2011
MANGAL DEBBARMA Vs. STATE OF TRIPURA	August 30, 2011
MANIK DEBNATH & OTHERS Vs. STATE OF TRIPURA	December 7, 2011
MANIK KONWAR Vs. STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND SECRETARY, PANCHAYAT & RURAL ADMINISTRATION, GOVT. OF ASSAM. DISPUR AND OTHERS	November 17, 2011
MANIK LAL DEB Vs. STATE OF TRIPURA	March 31, 2011
MANIK LAL SARKAR S/O LATE DEBENDRA KR SARKAR Vs. STATE OF TRIPURA REPRESENTED BY CHIEF SECRETARY GOVT OF TRIPURA	May 10, 2011
MANILAL GUPTA AND CO Vs. UNION OF INDIA	September 1, 2011
MANILAL SARKAR Vs. STATE OF TRIPURA	July 13, 2011
MANJU BORGOHAIN BARUAH Vs. STATE OF ASSAM	January 31, 2011
MANJULA HAQUE ISLAM Vs. STATE OF ASSAM	July 21, 2011
MANJUSHREE CHAKRABORTY Vs. TRIPURA GRAMIN BANK	April 7, 2011
MANKHANTINGI, W/O LANGLIANA Vs. MANAGING COMMITTEE, BORDER HIGH SCHOOL, REPRESENTED BY ITS CHAIRMAN	February 17, 2011
MANOJ DIWAKAR AND ORS Vs. CBI AND ORS	November 22, 2011
MANOJ KUMAR DAS Vs. STATE OF ASSAM	January 3, 2011
MANOJ KUMAR DAS Vs. STATE OF ASSAM	March 3, 2011
MANSER ALI Vs. STATE OF ASSAM	March 24, 2011
MASARAF ALI Vs. STATE OF ASSAM	March 9, 2011
MAYA CHAKRABORTY Vs. SAMARJIT BHOWMIK	September 9, 2011
MAYA DEBBARMA Vs. STATE OF TRIPURA	April 28, 2011
MD ABU KALAM AZAD ALIAS ABUL Vs. STATE OF ASSAM	January 11, 2011
MD ALI NEWAZ Vs. STATE OF ASSAM	January 4, 2011
MD AZIZ @ MD ABDUL AZIZ, EX CT/GD, S/O LATE DANGABAB ALI Vs. UNION OF INDIA	June 30, 2011
MD BASIT Vs. STATE OF ASSAM	June 9, 2011
MD DELWAR HUSSAIN S/O LATE ABDUL SALEM Vs. STATE OF ASSAM	March 31, 2011
MD MUSLEMUDDIN Vs. STATE OF ASSAM	February 4, 2011
MD MUZAFFAR ALI Vs. STATE OF ASSAM	August 6, 2011
MD. ABDUL MAZID, SON OF LATE AKHTAR ALI, VILL Vs. THE STATE OF ASSAM AND OTHERS	December 13, 2011
MD. ATAUR RAHMAN Vs. STATE OF ASSAM	November 16, 2011
MD. SAHIDUR RAHMAN Vs. STATE OF ASSAM	November 22, 2011
MD. SIRAJ ALI Vs. STATE OF ASSAM	April 7, 2011
MEDI CARRIER PVT. LTD. Vs. COMMISSIONER OF TAXES AND ANOTHER	September 14, 2011
MEGA ELECTRICALS Vs. ASSAM STATE ELECTRICITY BOARD	May 6, 2011
MEGHALAYA COMMERCIAL TRUCK OWNERS AND OPERATOR ASSOCIATION Vs. STATE OF MEGHALAYA	April 11, 2011
MEGHALAYA COMMERCIAL TRUCK OWNERS AND OPERATOR ASSOCIATION Vs. STATE OF MEGHALAYA	June 16, 2011
MEHUVE Vs. STATE OF NAGALAND	February 4, 2011
MELONIA KHARKAMNI Vs. STATE OF MEGHALAYA	August 26, 2011
MILAN BAIDYA Vs. STATE OF ASSAM	February 15, 2011
MILAN DEBBARMA Vs. BISWAKANYA DEBBARMA	December 21, 2011
MILAN KUMAR DEBBARMA Vs. STATE OF TRIPURA	May 13, 2011
MILO CHUTIA Vs. STATE OF ASSAM	January 4, 2011
MILON RAI S/O KOM BAHADUR RAI Vs. PABITRA RANI RAI D/O KHEMLAL THAPA, STATE OF MIZORAM	August 11, 2011
MINARA KHATUN Vs. STATE OF ASSAM	October 25, 2011
MINATI DAS Vs. STATE OF TRIPURA	November 8, 2011
MINJO KATO Vs. GOTAM GONGAM GEYI	August 9, 2011
MINTU MUHURI Vs. STATE OF TRIPURA	August 25, 2011
MIR MOHIBUL HUSSAIN Vs. KAMRUJ ZAMAN	April 7, 2011
MITA BHATTACHARJEE, D/O RABINDRA BHATTACHARJEE Vs. STATE OF TRIPURA	January 28, 2011
MITA GUHA Vs. STATE OF TRIPURA	February 2, 2011
MIZANUR RAHMAN Vs. STATE OF ASSAM	June 1, 2011
MIZORAM ELECTRICITY DIPLOMA ENGINEERING SERVICE ASSOCIATION Vs. STATE OF MIZORAM	February 2, 2011
MODAN MOHAN BHOWMIK Vs. STATE OF TRIPURA	January 4, 2011
MOHD. MAKRUB KHAN @ MOHD. JUNU KHAN Vs. MANUJ KUMAR SARMAH & ORS.	February 14, 2011
MOHIPAL TANTI Vs. STATE OF ASSAM	March 24, 2011
MOIN UDDIN LASKAR Vs. STATE OF ASSAM	December 17, 2011
MOIRANGTHEM IBOMCHA SINGH Vs. STATE OF MANIPUR	July 18, 2011
MONICA KANSUANNEE DEBBARMA Vs. STATE OF TRIPURA	August 12, 2011
MONOMOTI BORA Vs. PRANJAL NATH	November 23, 2011
MONOMOTI BORA Vs. HAIDER ALI	September 23, 2011
MONORANJAN SARKAR Vs. STATE OF TRIPURA	August 11, 2011
MONTU KALITA Vs. STATE OF ASSAM	April 19, 2011
MORI RIBA Vs. YOMKAR RIBA	January 5, 2011
MOSAID ALI LASKAR Vs. STATE OF ASSAM	March 1, 2011
MOTILAL TAYENG Vs. STATE OF ARUNACHAL PRADESH	March 17, 2011
MR. RAMVAO SHIMRAY & 2 ORS. Vs. THE STATE OF MANIPUR & ORS.	January 12, 2011
MRINAL K SANGMA Vs. STATE OF MEGHALAYA	July 22, 2011
MRITUNJOY BHARADWAJ Vs. STATE OF ASSAM AND ORS.	November 22, 2011
MRS. PURABI KALITA Vs. THE STATE OF ASSAM AND ORS.	November 1, 2011
MUIJ UDDIN MAHMUD Vs. STATE OF ASSAM	July 29, 2011
MUKUL KUMAR DEY Vs. UNION OF INDIA	May 7, 2011
MUKUNDA MADHAB BORA Vs. KULDIP DAS	August 23, 2011
MUKUNDA RAM DAS Vs. MANAB LAHKAR	July 26, 2011
MUKUT CH. DAS Vs. STATE OF ASSAM & ORS.	November 29, 2011
MUSSTT ANOWARA BEGUM Vs. STATE OF ASSAM AND ORS	July 29, 2011
MUSTT ACHURAN BEGUM Vs. STATE OF ASSAM	July 29, 2011
MUSTT TARAFUTI BIBI, W/O LATE NABAB ALI Vs. STATE OF ASSAM TO BE COMMISSIONER AND SECRETARY AND ORS	January 6, 2011
N B DOYE AND ORS Vs. JARKAR GAMLIN AND ORS	January 4, 2011
N O LEIMA DEVI Vs. STATE OF MANIPUR	July 29, 2011
NABA KUMAR DOLEY Vs. BHARAT CHANDRA NARAH	November 28, 2011
NABAJYOTI LAHKAR Vs. STATE OF ASSAM	May 11, 2011
NABIN GOGOI Vs. STATE OF ASSAM	December 15, 2011
NAGA UNITTED INAVI VILLAGE COUNCIL Vs. STATE OF NAGALAND	August 24, 2011
NAGALAND BUILDERS PVT LTD Vs. STATE OF NAGALAND	July 7, 2011
NAGALAND PULP AND PAPER COMPANY LTD Vs. UNION OF INDIA	June 7, 2011
NAIK IBRAR KHAN Vs. UNION OF INDIA	June 9, 2011
NALIN CHANDRA GOGOI Vs. STATE OF ASSAM	August 9, 2011
NAMSAI LAMPS LTD Vs. UNION OF INDIA	December 19, 2011
NANDLALL AND SONS TEA INDUSTRIES PVT LTD Vs. STATE OF ASSAM	April 5, 2011
NARAYAN CHANDRA MISRA Vs. STATE OF TRIPURA	September 9, 2011
NARAYAN CHANDRA PAUL, SON OF LATE NAGENDRA CHANDRA PAUL Vs. STATE OF TRIPURA	July 26, 2011
NARAYAN DAS ALIAS BUCHYA MALI DAS Vs. STATE OF TRIPURA	December 14, 2011
NARAYAN DEB ROY Vs. STATE OF TRIPURA	July 12, 2011
NARAYAN DEBNATH Vs. STATE OF TRIPURA	November 22, 2011
NARAYAN DEBNATH Vs. STATE OF TRIPURA & ORS	November 23, 2011
NAREN TALUKDAR Vs. PUBLICATION BOARD	March 3, 2011
NARPAT SINGH Vs. COMPANY LAW BOARD	October 21, 2011
NATIONAL HYDRO ELECTRIC POWER CO LTD Vs. STATE OF MANIPUR	June 24, 2011
NATIONAL INSURANCE CO LTD Vs. KAMALA KANTA NATH	July 21, 2011
NATIONAL INSURANCE CO LTD Vs. SANTOSH KUMAR SINGH	May 18, 2011
NATIONAL INSURANCE CO LTD Vs. YASHINUNGSANG AO	September 28, 2011
NATIONAL INSURANCE CO LTD Vs. ABDUL RASHID MD ALIAS SABDIN	February 4, 2011
NATIONAL INSURANCE CO LTD Vs. BINAPANI DAS	January 4, 2011
NATIONAL INSURANCE CO LTD Vs. LAKHINDRA DAS	January 18, 2011
NATIONAL INSURANCE CO LTD Vs. LALNUNTHARI	March 24, 2011
NATIONAL INSURANCE CO LTD Vs. LALBIAKZUALA S/O DARROPUIA	March 31, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. F LALTHANPUII	March 25, 2011
NATIONAL INSURANCE COMPANY LTD Vs. UNION OF INDIA	June 29, 2011
NATIONAL MINING COMPANY LTD Vs. UNION OF INDIA	September 28, 2011
NAYAN JYOTI DAS Vs. STATE OF ASSAM	October 19, 2011
NEEPCO LIMITED Vs. MADAN OWARY	September 23, 2011
NEHRU LOCHUNG Vs. STATE OF ARUNACHAL PRADESH	February 23, 2011
NEMICHAND GANGWALL Vs. ASSAM STATE ELECTRICITY BOARD	May 18, 2011
NEPAL DAS Vs. ADHITI DEORI	January 25, 2011
NEW INDIA ASSURANCE CO Vs. NAZMA BEGUM	September 22, 2011
NEW INDIA ASSURANCE CO LTD Vs. SITRA KYRSIAN	September 23, 2011
NEW INDIA ASSURANCE CO LTD Vs. LALHMANGAHI	March 16, 2011
NEW INDIA ASSURANCE CO LTD Vs. DRI LANGSHIANG	March 11, 2011
NEW INDIA ASSURANCE CO LTD Vs. VANRAMPARI	March 24, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. REKHA PAUL	March 8, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. B LALROSANGA	March 25, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. ANWARA BEGAM W/O LT ABDUL SAHID	August 11, 2011
NGULTUOLIEN Vs. STATE OF MANIPUR	March 1, 2011
NIKHIL TRIPURA DEED WRITERS WELFARE ASSOCIATION Vs. STATE OF TRIPURA	September 28, 2011
NIKUNJA DEBNATH SON OF LATE HARIDAS DEBNATH Vs. TRIPURA GRAMIN BANK	May 5, 2011
NILAKSHI MILI Vs. STATE OF ASSAM	February 10, 2011
NILUTPAL KUMAR BORO Vs. STATE OF ASSAM AND OTHERS	November 22, 2011
NILUTPAL KUMAR BORO Vs. STATE OF ASSAM	November 23, 2011
NIRANJAN KHODAL Vs. SUKRA KHODAL	September 14, 2011
NIRENDRA MOHAN GOSWAMI Vs. STATE OF ASSAM	December 20, 2011
NIROD NATH Vs. STATE OF ASSAM	September 20, 2011
NISHI KANTA DAS Vs. STATE OF TRIPURA	January 31, 2011
NITYA BHARALI Vs. STATE OF ASSAM	February 23, 2011
NITYA BHARALI Vs. STATE OF ASSAM	March 17, 2011
NIYATI RANI DATTA Vs. STATE OF TRIPURA	July 22, 2011
NIZAM UDDIN MAZUMDAR Vs. STATE OF ASSAM	December 13, 2011
NORTH EASTERN ELECTRIC POWER CORPORATION EMPLOYEES PROVIDENT FUND TRUST Vs. UNION OF INDIA & ORS.	December 16, 2011
NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED Vs. TEXMACO LIMITED	April 29, 2011
NUNEY TAYANG (ATTORNEY HOLDER) S/O LATE P TAYANG Vs. UNION OF INDIA	March 18, 2011
NUNEY TAYANG(ATTORNEY HOLDER Vs. UNION OF INDIA	March 29, 2011
NUR MAHAMMAD Vs. NEKIBUL HUSSAIN KHAN	March 1, 2011
OIL AND NATURAL GAS CORPORATION LIMITED Vs. BANSIDHAR BADRIDAS MODI PRIVATE LIMITED	February 24, 2011
OIL AND NATURAL GAS CORPORATION LTD Vs. MUNINDRA NATH MISHRA	June 27, 2011
OIL AND NATURAL GAS CORPORATION LTD. AND OTHERS Vs. SMT. SOVA DEBBARMA AND ANOTHER	July 22, 2011
OKRAM SHANTA DEVI Vs. STATE OF MANIPUR	September 20, 2011
OM PRAKASH Vs. CENTRAL BUREAU OF INVESTIGATION	June 21, 2011
ORIENTAL INSURANCE CO LTD Vs. HOMI RAI	July 1, 2011
ORIENTAL INSURANCE CO LTD Vs. NEHUMBEMO PATTON	July 14, 2011
ORIENTAL INSURANCE CO LTD Vs. A J THOMAS	January 13, 2011
ORIENTAL INSURANCE CO LTD Vs. SARASWATI MALAKAR	June 2, 2011
ORIENTAL INSURANCE COMPANY LIMITED Vs. JUTI BALA DAS	February 23, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. TOSHIBA PONGNER	February 3, 2011
ORIENTAL INSURANCE COMPANY LTD Vs. SHALINI DEVI SETHI	June 3, 2011
ORIENTAL INSURANCE COMPANY LTD. Vs. MD. ABDUL KARIM AND ORS.	November 16, 2011
ORIENTAL INSURANCE COMPANY LTD. Vs. KRISHNA KUMAR DEY AND ANOTHER	September 16, 2011
P AHESHE SEMA Vs. STATE OF NAGALAND	June 21, 2011
PABAN MANTA Vs. L PHANGCHO	December 17, 2011
PABITRA KUMAR DAS Vs. STATE OF ASSAM	March 15, 2011
PADMADHAR DAS Vs. STATE OF ASSAM	February 18, 2011
PADMESWAR GOGOI Vs. STATE OF ASSAM	June 22, 2011
PANDU MURA Vs. STATE OF ASSAM	January 24, 2011
PANGSANGLIBA IMCHEN Vs. STATE OF NAGALAND	June 28, 2011
PANNA LAL PAUL Vs. STATE OF TRIPURA	August 23, 2011
PARESH CHANDRA BARMAN Vs. STATE OF TRIPURA	September 22, 2011
PARGHAT KAIBARTA MIN SILPA SAMABAI SAMITY LTD Vs. STATE OF ASSAM	December 23, 2011
PARIMAL CH. SAHA Vs. SMT. SNEHALATA SAHA	December 22, 2011
PARITOSH DEBNATH Vs. STATE OF TRIPURA	November 11, 2011
PAROMITA CHAKRABORTY Vs. UNION OF INDIA	June 17, 2011
PFULHOUTSU ANGAMI Vs. STATE OF NAGALAND	February 23, 2011
PHALU KARMAKAR @ GANESH BHUMIJ Vs. STATE OF ASSAM	March 21, 2011
PHANJOUBAM INDRAMANI MEITEI Vs. STATE OF MANIPUR	May 31, 2011
PHIJAM NINGOL PHEIROIJAM ON-GBI RITA CHANU Vs. UNION OF INDIA	July 29, 2011
PINAK SARKAR Vs. STATE OF TRIPURA	February 10, 2011
PINAKI SAMANTA Vs. STATE OF TRIPURA	July 15, 2011
PINKU RABIDAS Vs. STATE OF ASSAM	April 5, 2011
POLOFIELD SANMILITA UNNAYAN PARISHAD Vs. STATE OF ASSAM	January 21, 2011
PONGATHSI SANGTAM, WIFE OF LATE ATSASE SANGTAM, SITIMI VILLAGE, KIPHIRE, NAGALAND Vs. THE STATE OF NAGALAND AND OTHERS	July 25, 2011
POORVANCHAL CATERERS Vs. UNION OF INDIA	October 19, 2011
POWER TOOLS AND ENGINEERING Vs. STATE OF ASSAM	March 22, 2011
PRABHAT MARAK Vs. STATE OF TRIPURA	January 31, 2011
PRABIN CHANDRA BORO Vs. STATE OF ASSAM AND OTHERS	December 12, 2011
PRABIN NATH Vs. STATE OF ASSAM	February 15, 2011
PRABIN SAIKIA Vs. CENTRAL BUREAU OF INVESTIGATION	September 20, 2011
PRABIR CHANDRA DEY, S/O SHRI RAMESH CHANDRA DEY Vs. STATE OF TRIPURA	March 14, 2011
PRADIP NATH Vs. REENA NATH	May 3, 2011
PRADIP PAUL Vs. STATE OF TRIPURA	March 30, 2011
PRANAB KUMAR GHOSH Vs. ASSAM BOARD OF REVENUE	July 21, 2011
PRANAB SAIKIA Vs. STATE OF ASSAM	February 15, 2011
PRANITA DAS Vs. STATE OF ASSAM	April 20, 2011
PRANJAL BHARALI Vs. STATE OF ASSAM	May 11, 2011
PRANTISH CHIRAN Vs. STATE OF TRIPURA	April 6, 2011
PRASANTA KUMAR BARUAH Vs. ASSAM PUBLIC SERVICE COMMISSION	September 20, 2011
PRATUL KUMAR GANGULY Vs. STATE OF ASSAM	September 13, 2011
PRAVASH SINGHA Vs. MITA SINGHA	December 7, 2011
PREMANANDA NAMASUDRA Vs. STATE OF TRIPURA	June 22, 2011
PREMDAS DEHIYA Vs. DAYASISH CHAKMA	April 5, 2011
PREMTOSH BARUA Vs. STATE OF TRIPURA	July 13, 2011
PRINCIPAL SEAT ABDUL AZIZ Vs. STATE OF ASSAM	September 15, 2011
PRINCIPAL SEAT MATHEW LALNUNPUIA Vs. STATE OF ASSAM	September 9, 2011
PRINCIPAL SECRETARY Vs. KENIYUO SOLO	July 19, 2011
PRIYANKA PARASHAR Vs. STATE OF NAGALAND	August 26, 2011
PROMOTHESH RANJAN DAS Vs. STATE OF ASSAM	June 30, 2011
PRONAB DUTTA S/O PROMOD DUTTA Vs. NARAYAN MAJUMDER, S/O LATE KHORODE MAJUMDER	June 22, 2011
PUDUSUL LUHO Vs. STATE OF NAGALAND	November 4, 2011
PUNO CHANDRO Vs. STATE OF MIZORAM	August 3, 2011
PURNALAXMI DEBBARMA Vs. SHYAMACHARAN DEBBARMA	April 19, 2011
PURNIMA DEY Vs. UNION OF INDIA	November 4, 2011
PUSPA JAMATIA Vs. STATE OF TRIPURA	August 8, 2011
R. LALKHUM Vs. STATE OF MANIPUR	June 21, 2011
RAHAMAT ALI Vs. JAIRUNNESSA	August 10, 2011
RAHILA KHATUN Vs. JIBAN KRISHNA PAUL	September 15, 2011
RAJA GHOSH Vs. STATE OF ASSAM	August 4, 2011
RAJENDRA REANG Vs. STATE OF TRIPURA	August 3, 2011
RAJESHWAR SINGH Vs. UNIVERSITY GRANTS COMMISSION	November 22, 2011
RAJIB DEBNATH Vs. STATE OF TRIPURA	April 8, 2011
RAJIV GANDHI INDIAN INSTITUTE OF MANAGEMENT Vs. SADHANA TYAGI	March 17, 2011
RAJSHREE TEA AND INDUSTRIES P LTD Vs. UNION OF INDIA	March 15, 2011
RAKHAL CH DAS Vs. PROMODE CH DAS	July 13, 2011
RAKHAL DEBNATH, S/O NIKUNJA DEBNATH Vs. ANIMA DEBNATH, W/O RAKHAL DEBNATH, D/O PARESH DEBNATH	November 16, 2011
RAKHAL MAJUMDER Vs. STATE OF TRIPURA	February 18, 2011
RALLIANKIMA S/O KAPKUNGA (L) Vs. STATE OF MIZORAM REPRE BY CHIEF SECRETARY TO GOVT OF MIZORAM	February 24, 2011
RAM BIN Vs. STATE OF ASSAM	February 3, 2011
RAM PRASAD BANERJEE Vs. STATE OF ASSAM AND ORS.	February 3, 2011
RAM SINGH ALIAS RABINDRA Vs. STATE OF ASSAM	January 27, 2011
RAMENDRA NR SINGHA AND ORS. Vs. STATE OF ASSAM AND ORS.	September 6, 2011
RAMESH MURMU Vs. STATE OF ASSAM	September 29, 2011
RAMESH SABBAR Vs. STATE OF ASSAM	September 30, 2011
RAMESH SAHU Vs. STATE OF ASSAM	September 7, 2011
RAMESWAR BORA Vs. LATE MAHAR ALI THR HIS HEIRS AND LEGAL REPRESENTATIVES	July 1, 2011
RAMIZ AHMAD BARBHUYA Vs. STATE OF ASSAM	August 9, 2011
RAMLAL PASHI Vs. STATE OF ASSAM	November 4, 2011
RAMSINGH RAJPUT Vs. STATE OF ASSAM	April 29, 2011
RAMVAO SHIMRAY Vs. STATE OF MANIPUR	January 11, 2011
RANA CONSTRUCTION AND ENGINEE-RS PRIVATE LIMITED Vs. UNION OF INDIA	March 18, 2011
RANA PRASAD DAS Vs. STATE OF TRIPURA	May 30, 2011
RANAJOY KANTA DAS Vs. STATE OF TRIPURA	April 6, 2011
RANJANA BALA CHANDA Vs. ASSISTANT REGISTRAR THE RAILWAY CLAIMS TRIBUNAL	November 29, 2011
RANJIT KR PEGU Vs. APURBA CHOUDHURY	April 6, 2011
RANJIT KUMAR DEY Vs. STATE OF TRIPURA	January 28, 2011
RANJIT SINGH Vs. STATE OF ASSAM	September 26, 2011
RANJIT SONA Vs. STATE OF ASSAM	February 22, 2011
RATAN CHOUDHURY Vs. STATE OF MEGHALAYA	September 26, 2011
RATAN LAL BANIK Vs. STATE OF TRIPURA	December 9, 2011
RATAN LAL NATH Vs. BADAL CHOWDHURY AND OTHERS	September 21, 2011
RATHINDRA CHAKRABORTY Vs. STATE OF ASSAM	March 10, 2011
RATNA SEN (SARKAR) W/O. SRI APAN SEN D/O. SRI SUDHIR RANJAN SARKAR Vs. APAN SEN (CONSTABLE) S/O. LATE BHUPATI SEN	April 25, 2011
RATNESWAR GOGOI Vs. MADHAB GOSWAMI	April 7, 2011
RATNESWAR SAIKIA Vs. KALPANA SAIKIA	May 20, 2011
RAUNAK AGENCY MUMBAI Vs. STATE OF MIZORAM	January 21, 2011
RECHENA PARBIN Vs. GAUHATI HIGH COURT	September 7, 2011
REDAM JINI Vs. STATE OF ARUNACHAL PRADESH	January 4, 2011
REKHA DEVI Vs. STATE OF ASSAM	May 10, 2011
REKIBUDDIN AHMED Vs. STATE OF ASSAM	May 24, 2011
REMI BEGUM Vs. RIMUTAZ AHMED AND OTHERS	August 19, 2011
RIJU PRASAD SARMA Vs. STATE OF ASSAM	October 25, 2011
RIKNEN MARAK S/O LATE SHRI THANGJING SANGMA Vs. STATE OF MEGHALAYA	July 6, 2011
RIMA TAIPODIA Vs. STATE OF ARUNACHAL PRADESH	March 15, 2011
RIPU BISWAS Vs. BADAL BISWAS	February 1, 2011
RNT PLANTATIONS LIMITED Vs. UNION OF INDIA	March 15, 2011
ROBERT ZOMAWIA STREET Vs. UNION OF INDIA	December 16, 2011
ROCKPO DABU LEWI Vs. STATE OF ARUNACHAL PRADESH	January 21, 2011
ROFIQUL ISLAM Vs. STATE OF ASSAM	February 14, 2011
ROHMINGTHANGA S/O ZACHHINGA Vs. STATE OF MIZORAM	March 8, 2011
RONGSENNUNGLA Vs. STATE OF NAGALAND	June 17, 2011
ROSEMARY DZUVICHU Vs. STATE OF NAGALAND	October 21, 2011
ROSHAN RHI ALIAS ROSU Vs. STATE OF NAGALAND	October 20, 2011
RUALKHUMI Vs. LALVUANI	May 12, 2011
RUBU OPO Vs. STATE OF ARUNACHAL PRADESH	July 1, 2011
RUBYIOUS THUBRU ALIAS RUBY THUBRU Vs. KONGKA LAMARE	February 1, 2011
RUHIN RAHIM DEBBARMA Vs. STATE OF TRIPURA	June 15, 2011
RUSTAM ALI Vs. STATE OF ASSAM	July 21, 2011
RUSTOM ALI Vs. STATE OF ASSAM	May 26, 2011
S S PHOTOGRAPHIC LAB PVT LTD Vs. STATE OF ASSAM	July 27, 2011
S SHANGREIKHAI Vs. UNION OF INDIA	March 14, 2011
S YANGER AO Vs. STATE OF NAGALAND	March 7, 2011
S.H. KAPCHEMA Vs. STATE OF MIZORAM	November 29, 2011
S.R. DAS AND SONS Vs. STATE OF TRIPURA AND OTHERS	May 31, 2011
SADANANDA DAS Vs. STATE OF ASSAM	May 19, 2011
SADHAN BHATTACHARJEE Vs. STATE OF TRIPURA	December 7, 2011
SAFIUR RAHMAN Vs. STATE OF ASSAM	February 3, 2011
SAHABUDDIN ALI Vs. STATE OF ASSAM	March 24, 2011
SAHABUL HUSSAIN Vs. UNION OF INDIA	May 4, 2011
SAHIDUR RAHMAN Vs. STATE OF ASSAM	November 22, 2011
SAIKAT DEBBARMA Vs. STATE OF TRIPURA	April 8, 2011
SAJAL DATTA Vs. STATE OF TRIPURA	September 26, 2011
SAJAL GHOSH Vs. STATE OF ASSAM	January 11, 2011
SALEH AHMED Vs. STATE OF ASSAM	September 1, 2011
SALINA BEGAM Vs. STATE PANCHAYAT ELECTION COMMISSION AND OTHERS	September 19, 2011
SAMBHU PAUL Vs. TRIPURA STATE COOPERATIVE BANK LTD. AND ANR.	April 30, 2011
SAMIR DAS Vs. STATE OF ASSAM	November 1, 2011
SAMIR GHOSH S/O LATE SURENDRA CHANDRA GHOSH Vs. STATE OF TRIPURA	March 30, 2011
SAMIRAN SHIL ALIAS SAMIR SHIL Vs. STATE OF TRIPURA	January 18, 2011
SAMPA KARMAKAR Vs. SANJIB KARMAKAR	May 3, 2011
SAMPA KARMAKAR Vs. SANJIB KARMAKAR	May 24, 2011
SANDEEP KUMAR PATEL Vs. PULINDER SINGH	March 1, 2011
SANGITA PAUL, W/O LATE SANTOSH PAUL, Vs. SAMBHUNATH BANIK, S/O LATE NARESH CHANDRA BANIK	June 8, 2011
SANJAY SARKAR Vs. STATE OF NAGALAND	June 15, 2011
SANJAY TODI Vs. SUNITA TODI	June 29, 2011
SANJAYKUMAR NARSINBHAI PARMER Vs. UNION OF INDIA	August 2, 2011
SANJIT SARKAR Vs. STATE OF TRIPURA	September 5, 2011
SANJOY ALIAS SANJIT NAHA Vs. STATE OF TRIPURA	January 14, 2011
SANTOSH KUMAR MORE Vs. PAWAN KUMAR MORE	March 31, 2011
SAPAM RISHIKANTA SINGH Vs. STATE OF MANIPUR AND ORS.	May 20, 2011
SAPON BORAH Vs. STATE OF ASSAM	July 25, 2011
SARAH LALMUANKIMI, D/O SANGHMINGTHANGA H PAUTU Vs. STATE OF MIZORAM, CHIEF SECRETARY TO GOVT OF MIZORAM	March 8, 2011
SARAT DEKA Vs. STATE OF ASSAM	December 8, 2011
SARBESWAR BARMAN Vs. STATE OF ASSAM	November 17, 2011
SATYABRATA CHAKRABORTY Vs. THE STATE OF ASSAM AND ORS	September 29, 2011
SAVENDRA SINGH CHAUHAN Vs. UNION OF INDIA	September 22, 2011
SAYED MOKTABOR RAHMAN Vs. UNION OF INDIA	June 23, 2011
SECRETARY, AASAM CHAH KARMACHARI SANGHA Vs. MANAGEMENT OF METHONI TEA ESTATE	October 28, 2011
SENCHAMO EZUNG ALIAS MARK Vs. UNION OF INDIA	September 23, 2011
SEPHAL DEBNATH Vs. ANITA BISWAS	May 2, 2011
SEVI TAO Vs. STATE OF NAGALAND	September 2, 2011
SEVI TAO Vs. STATE OF NAGALAND	December 23, 2011
SH KROSNUNNAPARA Vs. STATE OF MIZORAM	December 13, 2011
SH LALROPUIA HMAR Vs. STATE OF MIZORAM	March 10, 2011
SHAHADOT ALI Vs. STATE OF ASSAM	June 30, 2011
SHALIMAR CHEMICAL WORKS LIMITED Vs. STATE OF ASSAM	July 27, 2011
SHANTANU BHATTA S/O N C BHATTA,JAMUNAMUKH, NEAR S P OFFICE,SIBASAGAR, ASSAM Vs. STATE OF NAGALAND	November 25, 2011
SHASHI BHUSAN KUMAR Vs. STATE OF ARUNACHAL PRADESH	February 2, 2011
SHIBA PRASAD DAS Vs. ORIENTAL INSURANCE CO	September 30, 2011
SHILPA KHAKHOLIA Vs. UNION OF INDIA	September 23, 2011
SHIV KUMAR AGARWALA Vs. STATE OF MEGHALAYA	February 4, 2011
SHIVA JATAN THAKUR Vs. UNION OF INDIA	June 16, 2011
SHRI DANI BELO Vs. STATE OF ARUNACHAL PRADESH	April 20, 2011
SHRI KRISHNO KANTA BOROOAH Vs. STATE OF MEGHALAYA	March 18, 2011
SHRI NABAJYOTI BORDOLOI Vs. STATE OF ASSAM AND ANOTHER	January 21, 2011
SHRI P. CHINGMAK CHANG, RESIDENT OF CHINGMEI VILLAGE, UNDER THE DISTRICT OF TUENGSANG, NAGALAND Vs. THE STATE OF NAGALAND AND OTHERS	July 18, 2011
SHRI PHANJOUBAM INDRAMANI MEITEI, S/O SHRI PH. BIRA MEITEI OF ANDRO MAMANG LEIKAI, P.S. YAIRIPOK, DISTRICT Vs. THE STATE OF MANIPUR AND OTHERS	May 31, 2011
SHRI SANJAYKUMAR NARSINHBHAI PARMAR Vs. THE UNION OF INDIA & ORS.	August 2, 2011
SHRI TUSHAR KANTI MAZUMDAR Vs. STATE OF ASSAM	May 13, 2011
SHRI VUNGZAMUAN VALTE S/O SHRI V. SIAMTHANG RESIDENT OF LEKI COTTAGE JINGKIENG NONGTHYMMAI SHILLONG Vs. UNION OF INDIA AND ANOTHER	December 15, 2011
SHRI WETELUM YUN Vs. STATE OF ARUNACHAL PRADESH	April 28, 2011
SHRI YOGNEDRA KUMAR MAHESHWARI Vs. REGISTRAR OF COMPANIES	October 11, 2011
SHRI. LALTHANPUIA Vs. THE STATE OF MIZORAM	May 16, 2011
SHUJATA BARMAN Vs. STATE OF ASSAM	March 1, 2011
SIDHESWAR KOCH Vs. STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM	December 19, 2011
SILA BANIK Vs. STATE OF TRIPURA	September 30, 2011
SIMMONS DEBBARMA Vs. STATE OF TRIPURA	September 21, 2011
SIMON JOSEPH Vs. STATE OF ARUNACHAL PRADESH	January 19, 2011
SINGHMUAKA S/O HRANGAIA Vs. STATE OF MIZORAM	May 4, 2011
SIRAZUN NESSA Vs. STATE OF ASSAM	February 9, 2011
SMT. MAYA DOLO Vs. VIJOY TACHANG	April 21, 2011
SMT. PALLABI KAKOTI Vs. STATE OF ASSAM	August 26, 2011
SMT. RANJALI DEVI Vs. STATE OF ASSAM THROUGH THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM, EDUCATION DEPARTMENT, GUWAHATI AND OTHERS	January 6, 2011
SMT. THANMAWII Vs. SMT. LALCHHUANGI	December 1, 2011
SMT. YUMLEMBAM SUMATI DEVI AND ANR. Vs. STATE OF MANIPUR AND OTHERS	September 6, 2011
SMTI BINULY SAIKIA PATOWARY Vs. STATE OF ASSAM AND ORS.	September 6, 2011
SMTI DUTER PADU Vs. SRI GADAM ETE	November 24, 2011
SMTI MIRA RANI GOALA Vs. UNION OF INDIA AND OTHERS	December 16, 2011
SMTI N. LOSA, D/O DEPUNI MAO, P.O./P.S. MAO GATE, RESIDENT OF MAO SONG SONG VILLAGE, DISTRICT Vs. THE STATE OF NAGALAND AND OTHERS	June 28, 2011
SMTI SULEKHA SARKAR & ANOTHER Vs. UNION OF INDIA & OTHERS	June 6, 2011
SMTI THUJOVELU WIFE OF SHRI SOKHAYI R/O RUZAZHO VILLAGE DISTRICT Vs. THE STATE OF NAGALAND AND OTHERS	June 3, 2011
SMTI. MECHI GAO, PRINCIPAL (MLTC) Vs. STATE OF ARUNACHAL PRADESH	January 19, 2011
SMTI. NEIKEHENUO BAO SEKHOSE, WIFE OF K. BAO SEKHOSE, OF VILLAGE KOHIMA, RESIDING AT PEZIELIETSIE, KOHIMA TOWN, KOHIMA Vs. THE ADDITIONAL CHIEF SECRETARY & COMMISSIONER & APPELLATE AUTHORITY AND ANOTHER	July 22, 2011
SMTI. WATIJUNGLA Vs. STATE OF NAGALAND AND OTHERS	May 16, 2011
SNIGDHATANU SAHA Vs. STATE OF TRIPURA	September 16, 2011
SOHANLAL SEWAK Vs. MOHANLAL AGARWALA	September 29, 2011
SOHBAR SIRDARSHIP ELAKA Vs. STATE OF MEGHALAYA	August 26, 2011
SOHBAR SIRDARSHIP ELAKA Vs. STATE OF MEGHALAYA AND ORS.	November 1, 2011
SOMIRON NESSA ALIAS NOZIRON BIBI ALIAS SOMIRON BIBI Vs. UNION OF INDIA	January 11, 2011
SONA RAM MEDHI Vs. FOOD CORPORATION OF INDIA	March 24, 2011
SONTOSH KUMAR AGARWALLA Vs. UNION OF INDIA AND OTHER	December 2, 2011
SONU Vs. STATE OF TRIPURA AND OTHERS	September 16, 2011
SOUTISH YOUROIN Vs. STATE OF MEGHALAYA	September 23, 2011
SRI ABDUL AWAL Vs. STATE OF ASSAM	February 2, 2011
SRI AMULYA BORAH, SON OF SRI HARESWAR BORAH, VILLAGE: CHARINGIA, JORHAT, DISTRICT : JORHAT, ASSAM Vs. DISTRICT & SESSIONS JUDGE	December 14, 2011
SRI ARUNJYOTI DUTTA Vs. RUPALI BURAGOHAIN	May 16, 2011
SRI DIPANKAR DAS Vs. SRI CHANDRA MOHAN JHA	October 10, 2011
SRI FRANCIS DKHAR Vs. STATE OF MEGHALAYA	April 13, 2011
SRI GADAM ETE Vs. DUTER PADU	April 20, 2011
SRI GANESH RAM AND ANOTHER Vs. SRI TARAPADA KUMAR DAS AND OTHERS	December 12, 2011
SRI JOY KANTA DIHINGIA Vs. STATE OF ASSAM	March 22, 2011
SRI KRISHNA BHATTA Vs. STATE OF TRIPURA	April 6, 2011
SRI KRISHNA DAS ALIAS KRISHNA BARMAN Vs. STATE OF ASSAM	April 19, 2011
SRI M.N. BHARDWAJ, ASSISTANT COMMANDANT(RETIRED), SON OF (LATE) PARMANAND BHARDWAJ, RESIDENT OF LAXMIPUR BANIA, P.O.RAMNAGAR(CHILKIA), DISTRICT: NANITAL, UTTARANCHAL Vs. UNION OF INDIA AND OTHERS	November 4, 2011
SRI MAHADANANDA TALUKDAR Vs. STATE OF ASSAM	April 19, 2011
SRI PRADIP DUTTA Vs. PARINITA DUTTA HAZARIKA	May 16, 2011
SRI RAJU DAS S/O SRI NITAI DAS R/O VILLAGE CHARAKURI P.O: & P.S KARIMGANJ DIST: KARIMGANJ ASSAM Vs. THE STATE OF ASSAM REPRESENTED BY THE PUBLIC PROSECUTOR	December 8, 2011
SRI RANA SINHA ALIAS SUJIT SINHA Vs. STATE OF TRIPURA	April 28, 2011
SRI SAILEN KONWAR DUTTA Vs. STATE OF ASSAM	July 25, 2011
SRI SARAF UDDIN BARBHUIYA S/O LATE JAMIR UDDIN BARBHUIYA VILL: BOWERGHAT PART Vs. THE STATE OF ASSAM AND OTHERS	December 7, 2011
SRI SHYAMAL DHAR Vs. STATE OF ASSAM	May 10, 2011
SRI SWAPAN KUMAR ROY Vs. STATE OF TRIPURA AND OTHERS	December 9, 2011
SRI TRIDIB DUTTA CHOUDHURY Vs. SRI PINAK BHATTACHARJEE	May 10, 2011
SRUTAKRITI GHOSH, W/O SRI BHANU RANJAN GHOSH Vs. STATE OF TRIPURA	January 11, 2011
STANDERLY R LYNGKHOI Vs. STATE OF MEGHALAYA	September 29, 2011
STANDERLY R LYNGKHOI Vs. STATE OF MEGHALAYA	September 7, 2011
STARLINE AGENCY Vs. NABAJIT DAS	February 24, 2011
STATE BANK OF INDIA Vs. LALHMACHHUANA	August 5, 2011
STATE OF ARUNACHAL PRADESH Vs. CHECHUNG CHUKU	January 11, 2011
STATE OF ARUNACHAL PRADESH Vs. BISALU TAYENG	January 4, 2011
STATE OF ARUNACHAL PRADESH Vs. FOOD CORPORATION OF INDIA	March 21, 2011
STATE OF ARUNACHAL PRADESH AND OTHERS Vs. BUISHI YADA MOTORS	November 17, 2011
STATE OF ASSAM Vs. DILIP KUMAR SARMA	September 1, 2011
STATE OF ASSAM Vs. STATE	August 9, 2011
STATE OF ASSAM Vs. ATUL HAZARIKA	December 16, 2011
STATE OF ASSAM Vs. KAILASH TALUKDAR	December 22, 2011
STATE OF MANIPUR Vs. SOUKHOJAM HAOKIP	August 24, 2011
STATE OF MANIPUR Vs. MOIRANGTHEM SANA SINGH	May 26, 2011
STATE OF MANIPUR Vs. ASEM BIMOLA DEVI	February 1, 2011
STATE OF MANIPUR Vs. KHUMANTHEM JUGESHWAR SINGH	September 1, 2011
STATE OF MEGHALAYA Vs. JUSTICE RAJKHOWA COMMISSION OF INQUIRY & ANOTHER	February 25, 2011
STATE OF MIZORAM Vs. C. LALHMINGLIANA	November 25, 2011
STATE OF MIZORAM Vs. PAUL ZOTHANPUIA JOHN S/O P P JOHN	July 21, 2011
STATE OF MIZORAM Vs. LALREMRUATA S/O SANGHNUNI	May 2, 2011
STATE OF MIZORAM Vs. SANGLAWMA	March 25, 2011
STATE OF MIZORAM Vs. C LALBIAKTHANGA	November 18, 2011
STATE OF MIZORAM Vs. BIAKKUNGI	September 29, 2011
STATE OF NAGALAND Vs. RASHAMONG CHANG	February 3, 2011
STATE OF NAGALAND Vs. METONGMEREN AO (IAS RETD ) STATE VIGILANCE COMMISSIONER GOVERNMENT OF NAGALAND	August 2, 2011
STATE OF NAGALAND Vs. INDUSTRIAL VILLAGE	August 5, 2011
STATE OF TRIPURA Vs. DILIP DAS S/O SRI RAKHAL DAS	June 8, 2011
STATE OF TRIPURA Vs. NARAYAN DAS S/O LATE NIRODE DAS	June 13, 2011
STATE OF TRIPURA Vs. BISHNUPADA BISWAS	January 25, 2011
STATE OF TRIPURA Vs. DIPMALA ROY	January 10, 2011
STATE OF TRIPURA Vs. KESHAB DEBNATH, S/O LATE SACHINDRA DEBNATH	June 13, 2011
STATE OF TRIPURA Vs. KOUSHIK ROY	March 31, 2011
STATE OF TRIPURA Vs. APU PAL	March 14, 2011
STATE OF TRIPURA Vs. PURANJOY NATH	April 29, 2011
STATE OF TRIPURA Vs. KRISHNA NAG	April 5, 2011
STATE OF TRIPURA Vs. KRISHNA PADA DAS	June 14, 2011
STATE OF TRIPURA Vs. RAHIM MIAH	August 1, 2011
STATE OF TRIPURA Vs. JIBAN CHANDRA CHAKRABORTY	December 15, 2011
STATE OF TRIPURA Vs. BISWAJIT DEBNATH S/O SRI SADHAN DEBNATH	April 25, 2011
STATE OF TRIPURA Vs. SAMIR CHAKRABORTY AND ANOTHER	November 21, 2011
STATE OF TRIPURA Vs. SUNIL ORIA AND OTHERS	December 1, 2011
STATE OF TRIPURA Vs. MAHANDA PAUL	December 16, 2011
STATE OF TRIPURA AND OTHERS Vs. HIMANGSHU BIKASH SAHA	July 22, 2011
STATE OF TRIPURA AND OTHERS Vs. SANJOY DEBBARMA	November 17, 2011
STATE OF TRIPURA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF TRIPURA, DEPARTMENT OF R D (PANCHAYATS) Vs. NARAYAN CH DAS	July 18, 2011
STEEL STORES AND OTHERS Vs. COMMISSIONER OF TAXES AND OTHERS	February 17, 2011
STEELWORTH PVT. LTD Vs. COMMISSIONER OF INCOME TAX	May 26, 2011
STERLITE TECHNOLOGIES LTD Vs. ASSAM POWER DISTRIBUTION CO LTD	June 6, 2011
SUBAL KUMAR DEY Vs. RANJAN SARKAR	September 29, 2011
SUBANSIRI KOIBORTA MEEN PALAN SELF HELP GROUP Vs. COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM	May 27, 2011
SUBASH DAS Vs. STATE OF TRIPURA	December 8, 2011
SUBASH TRADING CO Vs. AMOLOK CHAND SURANA	April 7, 2011
SUBODH CHINTEY Vs. STATE OF ASSAM	September 23, 2011
SUBODH SARKAR Vs. STATE OF ASSAM	February 4, 2011
SUBRATA KAR Vs. STATE OF TRIPURA & ANR.	November 15, 2011
SUDHANGSHU KR BHATTACHARJEE, RETIRED READER Vs. STATE OF TRIPURA	April 28, 2011
SUDHANGSHU SEN Vs. NANDALAL DEB BARMA	December 21, 2011
SUDHIR CHANDRA DEBBARMA Vs. STATE OF TRIPURA	April 28, 2011
SUJIT KISHAN Vs. STATE OF ASSAM	March 23, 2011
SUKALYAN DEY Vs. STATE OF ASSAM	May 19, 2011
SUKHEN SARKAR Vs. RAKHAL CHANDRA SARKAR	January 14, 2011
SULEKHA SARKAR W/O LATE GOURCHAN SARKAR Vs. UNION OF INDIA	June 6, 2011
SULTAN AHMED Vs. STATE OF MIZORAM	August 4, 2011
SUMAN RAJOWAR Vs. STATE OF ASSAM	March 23, 2011
SUMAN RAJOWAR Vs. STATE OF ASSAM	April 5, 2011
SUNIL CHANDRA DEBNATH Vs. STATE OF TRIPURA AND ORS.	August 3, 2011
SUNIL KANGARIA Vs. STATE OF ASSAM	November 3, 2011
SUNIL KUMAR GURUNG Vs. STATE OF ASSAM	December 1, 2011
SUPERINTENDENT OF POLICE/CBI/SPE SILCHAR Vs. T Z KONYAK	July 8, 2011
SUPONGMAYANG AND ANOTHER Vs. COMMISSIONER AND SECRETARY, GOVERNMENT OF NAGALAND, DEPARTMENT OF INDUSTRIES AND OTHERS	September 29, 2011
SURAJ KUMAR CHAKMA Vs. STATE OF ASSAM	October 24, 2011
SUREN CH MIKIR Vs. JEUTI PRABHA ROY	September 21, 2011
SUREN GOWALLA Vs. STATE OF ASSAM	February 14, 2011
SUREN PRAJA Vs. STATE OF ASSAM	February 14, 2011
SURENDRA NATH DAS Vs. ASSAM STATE ELECTRICITY BOARD	June 9, 2011
SUSHANTA SARMA Vs. STATE OF TRIPURA	August 26, 2011
SUSHIL AGARWALLA Vs. STATE OF ASSAM	June 9, 2011
SUSHIL AGARWALLA Vs. STATE OF ASSAM	May 26, 2011
SUSHIL CHANDRA MAJUMDER Vs. STATE BANK OF INDIA	January 25, 2011
SUSHIL KUMAR GUPTA Vs. UNION OF INDIA	April 11, 2011
SWADESH CH. SAHA Vs. STATE OF TRIPURA	April 19, 2011
SWAPAN CHANDA Vs. UNION OF INDIA	March 1, 2011
SWAPAN CHANDRA GHOSH S/O LATE NIL MOHAN GHOSH AND Vs. SEBIKA GHOSH (DEBNATH) W/O SWAPAN CHANDRA GHOSH D/O LATE JALADHAR DEBNATH AND	April 12, 2011
SWAPAN KUMAR MANDAL Vs. MOFIJUDDIN AHMED	February 16, 2011
SWARNABALA DEBBARMA Vs. GOUTAM SAHA	November 16, 2011
SWARUP KANTI DEY Vs. P K MISHRA	November 16, 2011
SYIEM OF HIMA NONGSTOIN Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL	March 31, 2011
T R FREIGHT MOVERS Vs. STATE OF TRIPURA	March 30, 2011
T TLANGNGAIHTHANGA S/O CHALKUNGA Vs. STATE OF MIZORAM	July 1, 2011
T.C.G. TRADERS Vs. STATE OF ASSAM AND OTHERS	August 4, 2011
TADAR APPA ASSISTANT DIRECTOR Vs. STATE OF ARUNACHAL PRADESH	June 14, 2011
TAFAR TAPPO Vs. STATE OF ASSAM	January 25, 2011
TAGAR HAZARIKA Vs. MONMI HAZARIKA	February 25, 2011
TAJA DOLEY Vs. STATE OF ASSAM	March 3, 2011
TALUNG TAMUT Vs. STATE OF ARUNACHAL PRADESH	January 5, 2011
TANIA KAR Vs. AVIJIT ROY	May 16, 2011
TANKESHWAR DAS Vs. STATE OF ASSAM	July 1, 2011
TAPAN BISWAS AND ANR Vs. STATE OF TRIPURA AND ORS	April 28, 2011
TAPAN DAS AND ORS. Vs. TRIPURA RENEWABLE ENERGY DEVELOPMENT AGENCY AND ORS.	May 11, 2011
TAPAN KUMAR CHAKRAVARTY Vs. STATE OF ASSAM	August 9, 2011
TAPAN KUMAR DAS PURKAYASTHA Vs. HINDUSTAN PAPER CORPORATION LIMITED	January 18, 2011
TAPAN KUMAR SAHA Vs. STATE OF TRIPURA	April 27, 2011
TAPAN MAJUMDER Vs. STATE OF TRIPURA	April 28, 2011
TAPASH KANTI DEY T K DEY Vs. ANJALI DEB	September 9, 2011
TARANI REANG Vs. DHANBABU REANG	February 10, 2011
TEKATEMJEN Vs. MARTEMJEN	July 19, 2011
THAKUR ALI Vs. STATE OF ASSAM	August 9, 2011
THANDU MIA Vs. STATE OF ASSAM	January 19, 2011
THANSIAMI Vs. LALRUATKIMA	March 9, 2011
THINGUJAM DILIP SINGH Vs. STATE OF MANIPUR	July 27, 2011
THOKCHOM JADUMANI SINGH Vs. STATE OF MANIPUR	November 9, 2011
TIALKHAMA Vs. STATE OF MIZORAM	May 10, 2011
TIATOSHI JAMIR Vs. NAGALAND UNIVERSITY	February 24, 2011
TILENDRA SONOWAL Vs. ALAUDDIN LASKAR	February 25, 2011
TILOTTAMA HAZARIKA Vs. STATE OF ASSAM	December 16, 2011
TITAN DEY Vs. STATE OF TRIPURA	August 12, 2011
TOIJAM BHOGENDRO SINGH ALIAS BHO-GEN ALIAS TACHOU ALIAS ACHOUBA Vs. DISTRICT MAGISTRATE IMPHAL WEST	November 18, 2011
TOURID ALI Vs. STATE OF TRIPURA	December 2, 2011
TRIPURA GOVERNMENT STENOGRAPHERS ASSOCIATION Vs. STATE OF TRIPURA	April 28, 2011
TRIPURA JUTE MILLS OFFICERS ASSOCIATION Vs. STATE OF TRIPURA	April 8, 2011
TUENSANG AND MON CONTRACTORS AND SUPPLIERS UNION Vs. BHARAT SANCHAR NIGAM LTD	June 20, 2011
TULIKA DEY Vs. STATE OF ASSAM	February 24, 2011
TULYADHAR BARUAH Vs. STATE OF ASSAM	July 19, 2011
TULYADHAR BARUAH Vs. STATE OF ASSAM	August 19, 2011
TUSHAR KANTI MAZUMDER Vs. STATE OF ASSAM &AMP; ORS.	May 13, 2011
U BERNARD KURBAH Vs. KA BERNADETTE MARY KURBAH	November 17, 2011
U C PANDA Vs. UNION OF INDIA	February 1, 2011
UDAIMANIK JAMATIA Vs. STATE OF TRIPURA	July 14, 2011
UMA KANTA MILI Vs. PUNJAB NATIONAL BANK	May 19, 2011
UMESH BARMAN Vs. STATE OF ASSAM	March 29, 2011
UMPYRCHIN ALIAS AMPYRCHING VILLAGE Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL	February 4, 2011
UNION OF INDIA Vs. BHOLI RAI	March 2, 2011
UNION OF INDIA Vs. RAM LAKHAN SHARMA	January 10, 2011
UNION OF INDIA Vs. ESA ALI	May 18, 2011
UNION OF INDIA Vs. AKBAR ALI	June 1, 2011
UNION OF INDIA Vs. PRADEEP RAJBHAR	August 12, 2011
UNION OF INDIA Vs. SHANKAR DEBNATH	September 6, 2011
UNION OF INDIA Vs. MANOJ KUMAR MONGIA	October 19, 2011
UNION OF INDIA Vs. BOLO RAM BORO	December 21, 2011
UNION OF INDIA Vs. RAI MOHAN MALIK	December 9, 2011
UNION OF INDIA Vs. SECRETARY TO GOVERNMENT OF MIZORAM, REVENUE DEPARTMENT	March 29, 2011
UNION OF INDIA Vs. NIRMAL BHATTACHARYA	April 29, 2011
UNION OF INDIA Vs. GOVIND NATH, S/O UTTAM NATH	November 14, 2011
UNION OF INDIA Vs. AMBA INDUSTRIES	June 14, 2011
UNION OF INDIA AND 2 ORS Vs. NGURTHANKHUMI	March 8, 2011
UNION PUBLIC SERVICE COMMISSION Vs. DILIP KUMAR BARUAH	October 28, 2011
UNITED BANK OF INDIA Vs. GANESH CHANDRA KONWAR	March 7, 2011
UNITED INDIA INSURANCE CO Vs. K LALSAWMI W/O C LALRAWNA (L) OF ZONUAM	April 28, 2011
UNITED INDIA INSURANCE CO LTD Vs. RALLI TANTI	September 20, 2011
UNITED INDIA INSURANCE CO. LTD Vs. KARUNA DUTTA	November 18, 2011
UNIVERSAL PIPES P LTD Vs. STATE OF ASSAM	March 17, 2011
UPENDRA DEBBARMA @ GABLONG Vs. STATE OF TRIPURA	March 25, 2011
UPENDRA SARMA Vs. PRANATI BAISHYA	June 24, 2011
USHA RANI GOSWAMI Vs. STATE OF ASSAM	March 10, 2011
USHA RANI KALITA Vs. STATE OF ASSAM	September 20, 2011
UTTAM DEB Vs. STATE OF TRIPURA	April 13, 2011
UTTAM MALAKAR S/O SRI RANJIT MALAKAR Vs. STATE OF TRIPURA	June 6, 2011
UTTAM SUTRADHAR Vs. STATE OF TRIPURA	August 11, 2011
VANBIAKHNEM Vs. STATE OF MIZORAM	August 10, 2011
VANRAMNGHAKI Vs. STATE OF MIZORAM	September 9, 2011
VANTHANGI, W/O CHALTUAHKHUMA Vs. STATE OF MIZORAM	March 7, 2011
VEINEIKIM HAOKIP Vs. STATE OF MANIPUR	December 7, 2011
VEINEIKIM HAOKIP Vs. STATE OF MANIPUR	December 17, 2011
VIJAY KUMAR AGARWAL Vs. BABULAL BHATIA	September 14, 2011
WAHIDA RAHMAN Vs. JITEN KUMAR DEKA	July 28, 2011
WESTWELL NATURAL RESOURCES PVT LTD Vs. STATE OF TRIPURA	May 24, 2011
WESTWELL NATURAL RESOURCES PVT LTD , Vs. STATE OF TRIPURA	November 24, 2011
WETELUM YUN S/O SHRI WESHANG YUN Vs. STATE OF ARUNACHAL PRADESH AND ORS	April 28, 2011
WIMMIJANE PASSAH Vs. STATE OF MEGHALAYA	October 21, 2011
WINMAXX MANAGEMENT SERVICE PVT LTD Vs. UCO BANK	June 14, 2011
WORKERS UNION, NAGALAND PULP AND PAPER CO. LTD. Vs. NAGALAND PULP AND PAPER COMPANY LTD. AND OTHERS	October 18, 2011
WORKMEN OF LOKTAK HYDRO ELECTRIC POWER CORPORATION Vs. MANAGEMENT OF LOKTAK HYDRO ELECTRIC POWER CORPORATION	July 28, 2011
YATRA MOHAN SARKAR Vs. MRINALINI DEY	July 15, 2011
YOUNG MEN CHRISTIAN ASSOCIATION, REPRESENTED BY ITS SECRETARY Vs. HOLY MOTHER OF AUROBINDO ASHRAM, REPRESENTED BY SHRI AUROBINDO INSTITUTE OF INDIAN CULTURE, SHILLONG	June 16, 2011
YOUTH WELFARE FRONT Vs. STATE OF MANIPUR	January 4, 2011
YUBARAJ KALITA Vs. STATE OF ASSAM	July 28, 2011
YUMNAM ONGBI MARY JONES Vs. STATE OF MANIPUR	September 20, 2011
YUMNAM RAJEN SINGH Vs. DISTRICT MAGISTRATE	October 20, 2011
YUMNAM THOIBI ALIASSANATHOI SINGH Vs. DISTRICT MAGISTRATE IMPHAL WEST	October 25, 2011
YUVRAJ KALITA Vs. STATE OF ASSAM	April 5, 2011
ZAKIR HUSSAIN Vs. STATE OF ASSAM	April 5, 2011
ZANBENI LOTHA Vs. STATE OF NAGALAND	November 22, 2011
ZAVEKHOLU EPAO Vs. STATE OF NAGALAND	June 21, 2011
ZOMUANTHANGA, LUANGMUAL (REMNA RUN TLANG) Vs. RINTHANGA, SON OF NIKHAMA(L) LUANGMUAL	March 23, 2011
ZOSANGLIANA Vs. STATE OF MIZORAM	July 22, 2011

Year 2011 of HIGH COURT OF GAUHATI

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