(LANCE NAIK) DALBIR SINGH Vs. UNION OF INDIA
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February 9, 2010 |
A S HOPESON Vs. A S WUNGNANG
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June 9, 2010 |
A.O.D. OIL CO Vs. STATE OF ASSAM AND OTHERS
|
August 16, 2010 |
ABANI NANDI ALIAS ABANI MOHAN NANDI Vs. STATE OF TRIPURA
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July 9, 2010 |
ABDUL AHAD CHOUDHURY Vs. STATE OF MIZORAM
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April 23, 2010 |
ABDUL JABAR Vs. UNION OF INDIA
|
August 12, 2010 |
ABDUL KHALIQUE Vs. STATE OF ASSAM AND ORS
|
January 8, 2010 |
ABDUL LATIFF Vs. STATE OF MANIPUR
|
June 11, 2010 |
ABDUL MATIN SARKAR Vs. STATE OF ASSAM
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February 18, 2010 |
ABDUL MOTLEB Vs. STATE OF ASSAM
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August 23, 2010 |
ABDUL REJJAK Vs. STATE OF TRIPURA
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August 19, 2010 |
ABDUL SAHID Vs. STATE OF TRIPURA
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September 1, 2010 |
ABDUL SALAM Vs. STATE OF ASSAM
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March 30, 2010 |
ABDUL SYED Vs. STATE
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May 4, 2010 |
ABDUS SAMAD Vs. UNION OF INDIA
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April 20, 2010 |
ABDUS SAMAD Vs. UNION OF INDIA AND ORS
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February 25, 2010 |
ABUL KASIM @ KAJAL Vs. THE STATE OF ASSAM
|
December 7, 2010 |
AJIT BORAIK Vs. STATE OF ASSAM
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April 1, 2010 |
AJIT CHAKRABORTY Vs. STATE OF TRIPURA
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April 28, 2010 |
AJIT KUMAR NATH Vs. STATE OF TRIPURA
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April 12, 2010 |
AKABBAR ALI Vs. STATE OF ASSAM
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August 3, 2010 |
AKBOR ALI Vs. STATE OF ASSAM
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June 1, 2010 |
AKHIL DAS Vs. STATE OF ASSAM
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September 28, 2010 |
AKHTAR HUSSAIN Vs. STATE OF TRIPURA AND ANOTHER
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September 29, 2010 |
ALAUDDIN ALI Vs. STATE OF ASSAM
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January 21, 2010 |
ALI AHMED MAZUMDAR Vs. STATE OF ASSAM
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April 30, 2010 |
ALISHA MARAM Vs. DISTRICT MAGISTRATE IMPHAL
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September 14, 2010 |
AMAR DAS Vs. RITA PAUL
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September 29, 2010 |
AMAR DAS Vs. STATE OF TRIPURA AND ORS.
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April 23, 2010 |
AMAR KALITA Vs. STATE OF ASSAM
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May 7, 2010 |
AMINUL HAQUE Vs. ASSAM STATE ELECTION COMMISSIONER
|
September 17, 2010 |
AMINUL HAQUE Vs. ASSAM STATE ELECTION COMMISSIONER
|
September 14, 2010 |
AMIR ALI Vs. MEMBER MOTOR ACCIDENTS CLAIMS TRIBUNAL
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September 27, 2010 |
AMIR HUSSAIN Vs. STATE OF ASSAM
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April 22, 2010 |
AMIR HUSSAIN Vs. STATE OF ASSAM
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May 26, 2010 |
AMITA DEB ROY Vs. STATE OF ASSAM
|
November 9, 2010 |
AMIYA GOWALA Vs. STATE OF ASSAM
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March 12, 2010 |
AMIYA SINHA Vs. STATE OF TRIPURA
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March 5, 2010 |
AMORESH ROY Vs. STATE OF ASSAM
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March 16, 2010 |
AMRIT LAL DEBNATH S/O ALANGA DEBNATH AND ALANGA DEBNATH, S/O LATE LAXMI KANTA DEBNATH Vs. STATE OF TRIPURA, PUBLIC PROSECUTOR
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December 20, 2010 |
ANABIK GUPTA Vs. SWAPAN SAHA
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October 11, 2010 |
ANIL CHAKRABORTY, S/O LATE KSHIROD CHAKRABORTY Vs. STATE OF TRIPURA
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December 22, 2010 |
ANIL KUMAR KOTHARI Vs. UNION OF INDIA
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April 28, 2010 |
ANUP MALLA ALIAS TUTON Vs. STATE OF TRIPURA
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August 24, 2010 |
ARAMBAM BIREN SINGH Vs. STATE OF MANIPUR
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January 12, 2010 |
ARJUN CH ROY Vs. STATE OF ASSAM
|
June 15, 2010 |
ARMSTRONG SANGLEIN Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
March 17, 2010 |
ART INTERNATIONAL Vs. UNION OF INDIA
|
March 26, 2010 |
ARUN KUMAR BAKSHI Vs. HINDUSTAN PAPER CORPORATION AND ORS.
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January 8, 2010 |
ARUNACHAL PRADESH PUBLIC SER-VICE COMMISSION Vs. ARUNACHAL PRADESH INFORMAT-ION COMMISSION
|
February 19, 2010 |
ASADUR RAHMAN Vs. LUTFA ISLAM
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June 8, 2010 |
ASEMO LOTHA Vs. UNION OF INDIA
|
September 8, 2010 |
ASHIM KUMAR GUPTA ROY AND ANR. Vs. STATE OF ARUNACHAL PRADESH AND ORS.
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March 19, 2010 |
ASHISH KUMAR DEY Vs. FOOD CORPORATION OF INDIA
|
February 19, 2010 |
ASHOK KR MAJUMDER, S/O RAMANI MOHAN MAJUMDER Vs. STATE OF TRIPURA REPRESENTED BY SECRETARY-CUM-COMMISSIONER, EDUCATION DEPARTMENT, DIRECTOR OF SCHOOL EDUCATION, GOVT OF TRIPURA, INSPECTOR OF SCHOOLS STATE BANK OF INDIA MANAGER
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November 23, 2010 |
ASHOK KR. JAISWAL Vs. STATE OF ASSAM AND ORS.
|
March 31, 2010 |
ASHOK KUMAR ROY PRADHANI Vs. KALYANI BHADRA
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September 28, 2010 |
ASHRAF ALI Vs. UNION OF INDIA
|
January 8, 2010 |
ASHUTOSH SAHA Vs. TRIPURA KHADI AND VILLAGE INDUSTRIES BOARD
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July 28, 2010 |
ASIA KHATUN AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
July 2, 2010 |
ASSAM STATE ELECTRICITY BOARD Vs. WIN POWER MARKETING (P.) LTD
|
January 7, 2010 |
ATUL BORA Vs. AKAN BORA
|
July 21, 2010 |
AXIS BANK LTD Vs. ANUPAM ACHARJEE
|
April 16, 2010 |
AZIM ALI Vs. STATE OF ASSAM
|
June 8, 2010 |
B C LIANA ALIAS B C M LIANA Vs. STATE OF MIZORAM
|
May 20, 2010 |
B NAROLA Vs. STATE OF NAGALAND
|
August 2, 2010 |
B S YAMBEM Vs. UNION OF INDIA AND ANR
|
September 1, 2010 |
BABU N J Vs. UNION OF INDIA
|
February 3, 2010 |
BABUL PHUKAN Vs. STATE OF ASSAM
|
August 10, 2010 |
BAHARA KHATUN Vs. UNION OF INDIA (UOI)
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August 25, 2010 |
BAHUNLANG SYLLIANG DAUGHTER OF (L) O. DKHAR Vs. BIH SYNGKLI WIFE OF SHRI L. SHADAP
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October 19, 2010 |
BANKIM BEHARI DAS Vs. MD. HASEN ALI
|
June 18, 2010 |
BANSHANBOR MUKHIM Vs. STATE OF MEGHALAYA & ORS.
|
April 26, 2010 |
BAP BORA Vs. STATE OF ASSAM
|
December 21, 2010 |
BARNALI MAHANTA Vs. STATE OF ASSAM
|
May 4, 2010 |
BARODA NATH Vs. STATE OF ASSAM
|
November 4, 2010 |
BARUN SAHA Vs. UNION OF INDIA ORS
|
January 8, 2010 |
BASANTAKUMAR SINGH Vs. STATE OF MANIPUR
|
July 30, 2010 |
BASANTI KALITA Vs. STATE OF ASSAM
|
August 20, 2010 |
BASID MIA TALUKDAR Vs. STATE OF ASSAM AND OTHERS
|
January 11, 2010 |
BASUDEV DAS Vs. UNION OF INDIA
|
February 9, 2010 |
BAWIHTHUAMI Vs. STATE OF MIZORAM
|
February 24, 2010 |
BEAUTY KARMAKAR Vs. BASU KARMAKAR
|
August 26, 2010 |
BENGIA MENIA Vs. DEPUTY COMMISSIONER DIST LOWER SUBANSIRI
|
August 17, 2010 |
BENOY BHUSHAN PAUL Vs. JYOTSNA PAUL
|
November 26, 2010 |
BHADRESWAR SASHI Vs. STATE OF ASSAM
|
June 3, 2010 |
BHASKARJYOTI SARMA Vs. STATE OF ASSAM
|
September 21, 2010 |
BHOGESWAR SAIKIA Vs. STATE OF ASSAM
|
May 12, 2010 |
BHUDEV OJAH Vs. KISHAK BAYAN
|
June 30, 2010 |
BHUPEN BORAH Vs. STATE OF ASSAM
|
March 9, 2010 |
BIAKKUNGA, S/O LALHMUAKA Vs. STATE OF MIZORAM AND ORS
|
December 16, 2010 |
BIDHAN CHANDRA BARUAH Vs. G L PUBLICATION LTD
|
February 12, 2010 |
BIDYUT BURAGOHAIN Vs. STATE OF ASSAM
|
January 8, 2010 |
BIJAN BHATTACHARJYA Vs. STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM, EDUCATION (SECONDARY) DEPARTMENT AND OTHERS
|
February 5, 2010 |
BIJAN DHAR Vs. CENTRAL BANK OF INDIA
|
June 4, 2010 |
BIJNI TRUCK MALIK SANSTHA Vs. STATE OF ASSAM
|
January 27, 2010 |
BILLAL MIA Vs. STATE OF TRIPURA
|
March 20, 2010 |
BIMAL CHANDRA SARKAR Vs. STATE OF TRIPURA
|
March 30, 2010 |
BIMAL DAS Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION
|
December 21, 2010 |
BIMAL DEY Vs. BASUDEV SUBBA
|
July 14, 2010 |
BIMAN MAHANTA Vs. CHENEHI SAIKIA
|
February 15, 2010 |
BINA RANI DEBBARMA Vs. STATE OF TRIPURA
|
August 13, 2010 |
BINAYAK DUTTA Vs. STATE OF MEGHALAYA
|
December 3, 2010 |
BIPUL SARMA Vs. STATE OF ASSAM AND OTHERS
|
May 24, 2010 |
BIREN CHANGMAI Vs. GOLAP CHANGMAI
|
March 4, 2010 |
BIREN TAMULI Vs. STATE OF ASSAM
|
March 24, 2010 |
BIRENDRA GOUR Vs. STATE OF ASSAM
|
February 5, 2010 |
BIRENDRA KUMAR NATH Vs. NORTH EASTERN REGIONAL AGRICULTURE MARKETING CO-OPERATION LTD
|
August 17, 2010 |
BISHNU CHARAN DASH Vs. STATE OF ASSAM
|
March 5, 2010 |
BISHU NATH Vs. STATE OF ASSAM
|
June 3, 2010 |
BISWAJIT SURAJ MALAKAR Vs. STATE OF ASSAM
|
January 25, 2010 |
BK TIWARI ELECTRICAL PVT LTD MANAGING DIRECTOR SHRI KEDEDIN BHAGWATI PRASAD TIWARI Vs. NORTH EASTERN HILL UNIVERSITY (NEHU), REGISTRAR NORTH EASTERN HILL UNIVERSITY (NEHU), EXECUTIVE ENGINEER (ELECTRICAL) AND VICE CHANCELLOR NORTH EASTERN HILL UNIVERSITY (NEHU)
|
October 26, 2010 |
BOARD OF TRUSTEES ASSAM TEA PLANTATIONS PROVIDENT FUND AND PENSION FUND SCHEME Vs. MIHIR KR DEY
|
June 24, 2010 |
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. OFFICIAL LIQUIDATOR, GUWAHATI
|
November 15, 2010 |
BOGAI BORA Vs. STATE OF ASSAM
|
February 23, 2010 |
BOLIN CHANDRA DEURI Vs. UNION BANK OF INDIA
|
October 11, 2010 |
BORANG LAMA Vs. STATE OF ARUNACHAL PRADESH
|
May 12, 2010 |
BRAM CHAND Vs. UNION OF INDIA
|
December 3, 2010 |
BUDHUA BARUAH Vs. STATE OF ASSAM
|
June 10, 2010 |
BYOMKESH PAUL, SON OF LATE JANENDRA PAUL Vs. UNION OF INDIA (UOI), STATE OF TRIPURA, SECRETARY TO GOVERNMENT OF INDIA AND SECRETARY TO GOVERNMENT OF TRIPURA, POLITICAL DEPARTMENT
|
November 22, 2010 |
CALCOM CEMENT INDIA LTD Vs. STATE OF ASSAM
|
July 21, 2010 |
CAMRUS ZAMAN GHAFOOR PARIAT Vs. UNION OF INDIA
|
November 25, 2010 |
CARBON RESOURCES PVT LTD Vs. ASSAM ELECTRICITY REGULATORY COMMISSION
|
June 2, 2010 |
CENTRAL BANK OF INDIA Vs. CENTRAL BANK OF INDIA CANTEEN BOYS ASSOCIATION
|
August 20, 2010 |
CENTRAL BUREAU OF INVESTIGATION Vs. SWAPAN KUMAR BOSE
|
June 14, 2010 |
CHAIRMAN AND MANAGING DIRECTOR, HINDUSTAN PAPER CORPORATION LTD AND ORS Vs. BENDANGKOKBA LONGKUMAR AND ANR
|
August 31, 2010 |
CHANDAN KUMAR PAUL Vs. KALPANA KUNDU
|
July 23, 2010 |
CHANDAN MUHURI Vs. STATE OF TRIPURA
|
August 18, 2010 |
CHANDRA DHAR DEV SARMA Vs. STATE OF ASSAM REP BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM, EDUCATION DEPARTMENT
|
November 15, 2010 |
CHANDRA PRAKASH AGARWAL Vs. PRITHVI TEA COMPANY PVT LTD
|
September 23, 2010 |
CHANDRAPATI DEBBARMA Vs. STATE OF TRIPURA
|
April 22, 2010 |
CHATRASING ROY Vs. STATE OF ASSAM
|
May 24, 2010 |
CHIDANANDA SAIKIA Vs. UNION OF INDIA AND ORS.
|
April 23, 2010 |
CHIEF EXECUTIVE OFFICER MEGHALAYA BOARD OF WAKF SHILLONG Vs. KISHAN CHANDRA BAHARWANI
|
April 26, 2010 |
CHINGANGBAM DINESH SINGH Vs. STATE OF MANIPUR
|
August 9, 2010 |
CHINGSUBAM NINGOL Vs. STATE OF MANIPUR
|
September 4, 2010 |
CHITRAJIT BHAUMIK Vs. STATE OF TRIPURA
|
August 18, 2010 |
CHITTA RANJAN DAS Vs. STATE OF ASSAM
|
December 7, 2010 |
CHURAMONI SUBEDI Vs. UNION OF INDIA (UOI)
|
August 4, 2010 |
CIT Vs. MUKESH B SHAH
|
March 8, 2010 |
COACHES ASSOCIATION AND ORS. Vs. STATE OF ASSAM AND ORS.
|
May 4, 2010 |
COL JAGMOHAN SINGH Vs. STATE OF MANIPUR
|
August 31, 2010 |
COMMISSIONER CUM SECRETARY POWER Vs. SHAMAN ENTERPRISE
|
May 4, 2010 |
COMMISSIONER OF CENTRAL EXCISE, SHILLONG Vs. DHARAMPAL SATYAPAL AND ORS.
|
June 2, 2010 |
COMMISSIONER OF INCOME TAX Vs. KAMALA DEVI JAIN
|
August 24, 2010 |
COMMISSIONER OF INCOME TAX Vs. ASSAM ROOFING LTD.
|
September 6, 2010 |
COMMISSIONER OF INCOME TAX Vs. KIRONMOY ROY CHOUDHURY
|
August 6, 2010 |
COMMISSIONER OF INCOME TAX Vs. SHRIMANTA SANKAR ACADEMY
|
February 25, 2010 |
COMMISSIONER OF INCOME TAX Vs. MEGHALAYA STEELS LIMITED
|
September 16, 2010 |
COMMISSIONER OF INCOME TAX Vs. NAGALAND ROLLER FLOUR MILLS LTD
|
August 6, 2010 |
D P AGARWALA Vs. OIL AND NATURAL GAS CORPORATION LTD
|
May 21, 2010 |
DACHA BAGANG Vs. STATE OF ARUNACHAL PRADESH
|
September 14, 2010 |
DANTI RAM REANG Vs. STATE OF TRIPURA
|
June 23, 2010 |
DARILIAN PASSAH Vs. BATRITI LYNGDOH
|
April 26, 2010 |
DAYA RAM AGARWAL Vs. ASHOK INDUSTRIES PVT LTD
|
April 20, 2010 |
DEBA KANTA BHUYAN PETITIONER Vs. DILIP KUMAR RAY
|
June 7, 2010 |
DEBAJIT DEKA Vs. STATE OF ASSAM
|
December 3, 2010 |
DEBARSHI BHATTACHARJEE Vs. BITHI DEY
|
September 8, 2010 |
DEBASHIS ROY CHOUDHURY Vs. STATE OF TRIPURA
|
December 21, 2010 |
DEBOL DAS Vs. MADAN LAL GOALA
|
September 9, 2010 |
DEEP SHARMA Vs. STATE OF MEGHALAYA
|
March 17, 2010 |
DEEPAK BORA Vs. STATE OF ASSAM
|
April 21, 2010 |
DEEPAK KUMAR PODDAR Vs. STATE OF ASSAM
|
May 18, 2010 |
DEEPAK KUMAR SHARMA Vs. UNION OF INDIA
|
May 31, 2010 |
DEEPAK LOHIA Vs. KAMRUP DEVELOPERS P. LTD.
|
May 3, 2010 |
DEHI RAM BARUAH Vs. REGIONAL MANAGER UCO BANK
|
November 15, 2010 |
DEORAJ GOALA Vs. STATE OF ASSAM
|
September 17, 2010 |
DEPUTY DIRECTOR CUM AUTHORIZED OFFICER Vs. JATIN BRAHMA
|
June 16, 2010 |
DEPUTY INSPECTOR OF SCHOOLS Vs. KHALILUR RAHMAN BORBHUIYA
|
April 9, 2010 |
DEVA PRASAD SHARMA S/O BHOLA NATH SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 26, 2010 |
DEVIMAYA THAPA AND ORS Vs. STATE OF MANIPUR AND ORS
|
February 8, 2010 |
DEWIN GABIL MOMIN W/O LT KHIMRANG MANDA SANGMA Vs. GONOTH MANDA SANGMA, TUNILA GABIL GANJET MARAK, GARO HILLS AUTONOMOUS THROUGH CHIEF EXECUTIVE MEMBER AND EXECUTIVE MEMBER
|
November 29, 2010 |
DHAN SINGH Vs. UNION OF INDIA
|
July 1, 2010 |
DHANISWAR BASUMATARY Vs. STATE OF ASSAM
|
June 9, 2010 |
DHARAMPAL SATYAPAL LIMITED Vs. UNION OF INDIA
|
December 10, 2010 |
DHIRAJ MAJUMDAR Vs. STATE OF ASSAM
|
July 2, 2010 |
DHIREN BORA Vs. STATE OF ASSAM
|
November 23, 2010 |
DHIREN CH. DAS Vs. STATE OF ASSAM
|
March 19, 2010 |
DHON SING KRAMSA Vs. STATE OF ASSAM
|
May 25, 2010 |
DIKHOW MEEN SAMABAI SAMITI LTD Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD
|
November 19, 2010 |
DILDER ALI, S/O LATE CHAMIR ALI OF LATIAPARA Vs. STATE OF TRIPURA
|
December 23, 2010 |
DILIP BISWAS Vs. STATE OF ASSAM
|
May 20, 2010 |
DILIP DEBBARMA Vs. STATE OF TRIPURA
|
October 5, 2010 |
DILIP GOWALA @ THUNKU GOALA Vs. STATE OF ASSAM
|
February 18, 2010 |
DILIP KUMAR BISWAS Vs. UNION OF INDIA
|
June 16, 2010 |
DILIP SARMA Vs. PUNJAB NATIONAL BANK
|
July 2, 2010 |
DILWAR HUSSAIN LASKAR Vs. STATE OF ASSAM
|
February 4, 2010 |
DIPAK RANJAN DEB Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 6, 2010 |
DIPAK RANJAN DEB Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 6, 2010 |
DIPALI DEKA Vs. STATE OF ASSAM
|
June 24, 2010 |
DIPANKAR DEY Vs. STATE OF ASSAM
|
March 30, 2010 |
DIPUMONI BARUAH ALIAS KON BHAITI Vs. STATE OF ASSAM
|
January 21, 2010 |
DIRECTOR SURVEY OF INDIA ASSAM AND NAGALAND GDC Vs. SUBRATA KUMAR SEN
|
January 25, 2010 |
DISTRICT AND SESSIONS JUDGE WEST TRIPURA Vs. SHILABHADRA SINHA
|
September 16, 2010 |
DOLANG BINOD Vs. STATE OF ARUNACHAL PRADESH
|
March 3, 2010 |
DOLU MUNDA Vs. STATE OF ASSAM
|
June 8, 2010 |
DR. PRASANNA KUMAR AGARWAL Vs. STATE BANK OF INDIA AND ORS.
|
February 19, 2010 |
DR. TILOTTAMA BHARALI Vs. STATE OF ASSAM
|
March 17, 2010 |
DR. UTPAL BORA Vs. STATE OF ASSAM AND ORS.
|
February 3, 2010 |
DULAL CHANDRA BAIDYA Vs. TRIPURA STATE ELECTRICITY CORPORATION LTD
|
September 10, 2010 |
ENVIRONMENT PROTECTION COMMITTEE Vs. UNION OF INDIA (UOI) AND ORS.
|
September 21, 2010 |
ETUWA BHUMIZ Vs. STATE OF ASSAM
|
July 13, 2010 |
EVA DEY Vs. BAPPI DEY
|
March 25, 2010 |
FAKARUDDIN Vs. STATE OF ASSAM
|
February 3, 2010 |
FAYZUL HOQUE MAZUMDAR Vs. STATE OF ASSAM
|
December 20, 2010 |
FAZIRON NESSA Vs. STATE OF ASSAM
|
July 2, 2010 |
FAZLUL KARIM Vs. STATE OF ASSAM
|
July 20, 2010 |
FEDERICK M. DOPTH Vs. STATE OF MEGHALAYA
|
July 16, 2010 |
FINMAN FINANCE INDIA PVT LTD Vs. ASSAM GAS COMPANY LIMITED
|
March 8, 2010 |
FIROZ KHAN Vs. STATE OF MANIPUR
|
August 23, 2010 |
FIRUZ AHMED Vs. STATE OF ASSAM AND ORS.
|
January 4, 2010 |
G. M. LANONG Vs. MEGHALAYA STATE ELECTRICITY BOARD
|
October 11, 2010 |
GADAM ETE Vs. DUTER PADU
|
April 8, 2010 |
GADAM ETE Vs. DUTER PADU
|
August 19, 2010 |
GAINGAMLIU ZEMEI Vs. UNION OF INDIA
|
May 31, 2010 |
GAJEN DAS Vs. STATE OF ASSAM
|
August 5, 2010 |
GANESH DAS Vs. STATE OF ASSAM AND OTHERS
|
August 2, 2010 |
GANESH KUMAR Vs. UNION OF INDIA
|
March 23, 2010 |
GANESH THAKUR Vs. DIRECTOR GENERAL BORDER ROADS ORGANIZATION
|
September 8, 2010 |
GAUHATI HIGH COURT BAR ASSOCIATION Vs. MUIJ UDDIN MAHMUD
|
February 23, 2010 |
GAURI SHANKAR AGARWALLA Vs. MADANLAL AGARWALLA
|
August 26, 2010 |
GAURISH RANJAN PAUL Vs. UNION OF INDIA
|
May 4, 2010 |
GAUTAM CONSTRUCTION Vs. STATE OF ASSAM
|
April 27, 2010 |
GAUTAM DAS Vs. ABDUL MATIN
|
April 7, 2010 |
GAUTAM DAS Vs. STATE OF TRIPURA
|
November 10, 2010 |
GAUTAM KUMAR SARMA Vs. STATE OF ASSAM
|
August 16, 2010 |
GAYATRI DAIRY PRODUCTS (P) LTD Vs. ASSTT CIT
|
February 19, 2010 |
GEGONG APANG Vs. STATE OF ARUNACHAL PRADESH
|
October 8, 2010 |
GHANA KANTA NATH Vs. STATE OF ASSAM
|
August 12, 2010 |
GHANASHYAM VISHWAKARMA Vs. DIRECTOR GENERAL BORDER ROADS ORGANIZATION
|
September 10, 2010 |
GIRIDHAR KISHKO Vs. STATE OF ASSAM
|
May 14, 2010 |
GIRISH CHANDRA PAPNEE Vs. UNION OF INDIA
|
April 26, 2010 |
GITANJALI DEVI Vs. STATE OF ASSAM
|
March 10, 2010 |
GOBIN CHANDRA BORAH Vs. STATE OF ASSAM
|
November 8, 2010 |
GOBINDA CH. KOCH Vs. STATE OF ASSAM
|
February 23, 2010 |
GOLAGHAT NIRMAN MOHILA GUT (NGO) AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
|
November 22, 2010 |
GOODRICKE GROUP LTD Vs. MAHMUD HASAN SULTAN
|
November 12, 2010 |
GOPAL CHANDRA SARKAR Vs. SANTOSH VERMA
|
May 31, 2010 |
GOPAL CHAUHAN Vs. STATE OF ASSAM
|
November 2, 2010 |
GOPAL DEB Vs. STATE OF TRIPURA
|
September 30, 2010 |
GOPAL SARKAR Vs. SANTOSH MALLIK
|
September 8, 2010 |
GOURAB CHAKRABORTY Vs. STATE OF TRIPURA
|
April 9, 2010 |
GOURANGA DAS Vs. STATE OF TRIPURA
|
January 21, 2010 |
GULAPI SAIKIA Vs. ABDUL RASHID
|
September 22, 2010 |
GUMJUM ANGO & OTHERS Vs. STATE OF ARUNACHAL PRADESH & OTHERS
|
March 5, 2010 |
H BIREN SINGH Vs. STATE OF MANIPUR
|
April 8, 2010 |
H LALENGMAWIA AND ORS Vs. STATE OF MIZORAM
|
December 13, 2010 |
HABIBUR RAHMAN Vs. STATE OF ASSAM
|
May 5, 2010 |
HABUNG YAMING Vs. STATE OF ARUNACHAL PRADESH
|
October 7, 2010 |
HAGE KANO Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
March 11, 2010 |
HAMENDRA CHAKRABORTY Vs. NATIONAL INSURANCE COMPANY
|
August 5, 2010 |
HAMIL KHASIA Vs. STATE OF ASSAM
|
July 22, 2010 |
HAOBIJAM BIRMANGOL SINGH Vs. STATE OF MANIPUR
|
August 24, 2010 |
HARADHAN DAS Vs. STATE OF TRIPURA
|
August 19, 2010 |
HARADHAN RISHI DAS Vs. STATE OF TRIPURA
|
August 5, 2010 |
HAREE NARAYAN GUPTA Vs. UNION OF INDIA
|
April 29, 2010 |
HARI LAL SHAH Vs. UNION OF INDIA
|
April 29, 2010 |
HARIMAYA DAHAL Vs. UNION OF INDIA
|
January 25, 2010 |
HARUN RASHID Vs. STATE OF ASSAM
|
February 24, 2010 |
HASIM MIA Vs. ASHRAF ALI HAJI
|
September 17, 2010 |
HAWA BAGANG Vs. STATE OF ARUNACHAL PRADESH & ORS.
|
May 20, 2010 |
HEMAMANI TALUKDAR Vs. AKSHENDRA KALITA
|
July 27, 2010 |
HEMANTA MEDHI Vs. STATE OF ASSAM
|
May 4, 2010 |
HES INFRA (P) LTD. Vs. STATE OF ARUNACHAL PRADESH
|
March 2, 2010 |
HIMANGSHU PAUL Vs. UNION OF INDIA
|
December 16, 2010 |
HINDUSTAN LEVER (PPF) WORKERS' UNION Vs. STATE OF ASSAM
|
February 11, 2010 |
HIRA GOGOI ALIAS DIHINGIA Vs. MITALI PATRA
|
February 26, 2010 |
HIRENDRA TRIPURA Vs. STATE OF TRIPURA
|
May 22, 2010 |
HIRENDRA TRIPURA AND ORS Vs. STATE OF TRIPURA
|
April 22, 2010 |
HISPREACHERING SON SHYLLA AND ORS. Vs. STATE OF MEGHALAYA AND ORS.
|
January 6, 2010 |
HITESHWAR BORAH Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 3, 2010 |
HOMESHWAR BORA Vs. STATE OF ASSAM
|
May 28, 2010 |
IMPRINT AND ANR Vs. STATE OF TRIPURA AND ORS
|
April 9, 2010 |
IN RE: GOVERNMENT OF ASSAM Vs. STATE
|
November 25, 2010 |
INAVI Vs. W. RENPONTHUNG YANTHAN
|
February 19, 2010 |
INAVI VILLAGE Vs. STATE OF NAGALAND AND ORS
|
September 14, 2010 |
INDIAN OIL CORPORATION Vs. STATE OF TRIPURA
|
February 8, 2010 |
INDIAN OIL CORPORATION LTD. AND ORS. Vs. SUBRATA BORAH CHOWLEK
|
January 29, 2010 |
J N PATEL Vs. OFFICIAL LIQUIDATOR OF MRINAL DYING AND MFG CO LTD
|
May 20, 2010 |
J SANGTHANGPUIA Vs. LAI AUTONOMOUS DISTRICT COUNCIL
|
August 12, 2010 |
JAGADISH DEBBARMA ALIAS JAGAB ANDHU ALIAS JAIGYA Vs. STATE OF TRIPURA
|
June 16, 2010 |
JAGANNATH KR DEY Vs. STATE OF ASSAM
|
July 2, 2010 |
JAHANGIR ALOM Vs. STATE OF ASSAM
|
December 15, 2010 |
JAISHIL TABA AND OTHERS Vs. STATE OF ARUNACHAL AND OTHERS
|
May 14, 2010 |
JAMAT ALI Vs. STATE OF ASSAM
|
March 4, 2010 |
JAMERUDDIN Vs. STATE OF MANIPUR
|
March 19, 2010 |
JASHOR ALI S/O (L) AZIAL HOQUE Vs. STATE OF MEGHALAYA UNDER SECRETARY TO GOVT OF MEGHALAYA, ELEMENTARY AND MASS EDUCATION AND ORS
|
October 26, 2010 |
JAYANTA KUMAR GHOSH Vs. STATE OF ASSAM
|
May 28, 2010 |
JAYANTI DEB Vs. UNION OF INDIA
|
January 22, 2010 |
JAYANTI ROY CHOUDHURY Vs. UNION OF INDIA
|
May 14, 2010 |
JAYDEV DAS Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 19, 2010 |
JAYSHREE TEA AND INDUSTRIES LTD, OWNING AMONGST OTHERS, JAYSHREE TIMBER PRODUCTS, UNIT II Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, EAST ZONAL BENCH AND COMMISSIONER, APPEALS, CENTRAL EXCISE
|
August 11, 2010 |
JIBAN GAYAN Vs. STATE OF ASSAM
|
July 21, 2010 |
JITA MONI BHATTACHARYYA Vs. STATE OF ASSAM
|
February 18, 2010 |
JITEN KALITA Vs. STATE OF ASSAM AND ORS.
|
April 5, 2010 |
JITENDRA ALIAS JATINDRA DEBNATH Vs. STATE OF TRIPURA
|
April 22, 2010 |
JITENDRA LAL GOPE S/O. LATE MONORANJAN GOPE Vs. STATE OF TRIPURA
|
December 16, 2010 |
JOGENDRA SARMA Vs. PRASANTA SAHARIA AND OTHERS
|
January 21, 2010 |
JOGESH MORANG Vs. STATE OF ASSAM
|
September 14, 2010 |
JOMYA LOYA Vs. STATE OF ARUNACHAL PRADESH
|
June 3, 2010 |
JONAB ALI Vs. UNION OF INDIA (UOI)
|
August 25, 2010 |
JOSEPH ZAIREMMAWIA Vs. STATE OF MIZORAM
|
January 19, 2010 |
JOY KUMAR SINGH Vs. STATE OF ASSAM
|
November 12, 2010 |
JUDHISTHIR BANIK SON OF SADHAN BANIK, SADHAN BANIK SON OF LATE ASHUTOSH BANIK AND SWADESHI BANIK, W/O SADHAN BANIK Vs. STATE OF TRIPURA, SECRETARY, HOME DEPARTMENT, GOVT OF TRIPURA
|
December 15, 2010 |
JULEKHA WAHIDA AHMED Vs. STATE OF ASSAM
|
August 6, 2010 |
JULHASH ALI Vs. STATE OF ASSAM AND OTHERS
|
August 31, 2010 |
JUMNYA ETE Vs. JUMBE ETE
|
June 9, 2010 |
JUSTIN WAHLANG Vs. STATE OF MEGHALAYA
|
March 15, 2010 |
JYOTI FORGE AND FABRICATION Vs. STATE OF ASSAM
|
April 22, 2010 |
JYOTI PRASAD DAS Vs. STATE OF ASSAM
|
November 4, 2010 |
JYOTIRMOY DEB BURMAN Vs. NATIONAL AVIATION CO OF INDIA LTD
|
September 18, 2010 |
JYOTISHWAR SEN Vs. ANJANA SEN
|
May 7, 2010 |
K DHANANJOY SINGH Vs. STATE OF MANIPUR
|
September 29, 2010 |
K SOLO Vs. STATE OF NAGALAND
|
September 9, 2010 |
K ZUJAMO OVUNG Vs. STATE OF NAGALAND
|
September 15, 2010 |
K. SIDHARDHAN Vs. STATE OF ARUNACHAL PRADESH & ORS.
|
June 16, 2010 |
KABIR AHMED Vs. STATE OF ASSAM
|
August 31, 2010 |
KABITA DEVI Vs. ORIENTAL INSURANCE COMPANY LTD
|
February 3, 2010 |
KALPANA DEY Vs. SUKUMAR DEY
|
March 31, 2010 |
KALYAN KUMAR BHATTACHARJEE Vs. PRATIBHA CHAKRABORTY
|
February 26, 2010 |
KALYANEE BORGOHAIN Vs. STATE OF ASSAM
|
July 29, 2010 |
KAMAKHYA PLASTICS LTD Vs. STATE OF ASSAM
|
September 6, 2010 |
KAMAKHYA PRASAD GUPTA Vs. JIBON LAL GUPTA
|
July 28, 2010 |
KAMAL GOGOI Vs. STATE OF ASSAM
|
September 28, 2010 |
KAMALA DAS AND ORS. Vs. ASSAM BOARD OF REVENUE AND ORS.
|
February 16, 2010 |
KAMALA KANTA HAZARIKA Vs. STATE OF ARUNACHAL PRADESH
|
March 10, 2010 |
KAMALA TEA COMPANY LTD Vs. UNION OF INDIA
|
April 20, 2010 |
KAMESHWAR DEKA Vs. GAJEN DEKA
|
October 5, 2010 |
KANAK CHANDRA NATH Vs. STATE OF ASSAM
|
November 15, 2010 |
KANDARPA KUMAR DEKA Vs. STATE OF ASSAM & OTHERS
|
February 19, 2010 |
KANGGO BOKO Vs. STATE OF ARUNACHAL PRADESH
|
February 2, 2010 |
KANGJAM DIMAJIT SINGH ALIAS NAOCHOU Vs. DISTRICT MAGISTRATE
|
February 18, 2010 |
KANGJAM ONGBI MEMA DEVI Vs. UNION OF INDIA
|
August 12, 2010 |
KAPI TALI D/O LATE MIKA TALI Vs. EXTRA ASSISTANT COMMISSIONER AND JORAM ANU (LECTURER) S/O LATE JORAM SON
|
May 13, 2010 |
KARUN KANTI MALAKAR Vs. STATE OF ASSAM
|
November 10, 2010 |
KARUN KANTI MALAKAR Vs. NOSIR AHMED MAZUMDAR
|
June 4, 2010 |
KENPI BAM ETE Vs. STATE OF ARUNACHAL PRADESH
|
May 7, 2010 |
KH NIL BIR SINGH Vs. UNION OF INDIA
|
September 21, 2010 |
KHAGENDRA CH DEBNATH, S/O LT RAMKUMAR DEBNATH AND ORS Vs. STATE OF TRIPURA AND ORS
|
August 24, 2010 |
KHAMJEIPOU GAGMEI Vs. STATE OF MANIPUR
|
November 4, 2010 |
KHEHOTO SEMA AND ORS Vs. IMTIJUNGSHI JAMIR AND ORS
|
February 24, 2010 |
KHOISNAM GUNABAN SINGH Vs. DISTRICT MAGISTRATE IMPHAL WEST DISTRICT
|
August 17, 2010 |
KHSETRIMAYUM GHANE SINGH Vs. STATE OF MANIPUR
|
August 23, 2010 |
KIRAN KAKATI Vs. STATE OF ASSAM
|
October 1, 2010 |
KIRON BORGOHAIN Vs. STATE OF ASSAM
|
July 22, 2010 |
KISHORE DEB BARMA Vs. STATE OF TRIPURA
|
July 23, 2010 |
KOHIM ALI Vs. STATE OF ASSAM
|
June 3, 2010 |
KOIRENG N SALAM O SOSIM Vs. STATE OF MANIPUR
|
September 17, 2010 |
KRIPA BAYAN Vs. STATE OF ASSAM
|
July 22, 2010 |
KRISHNA KANTA ROY Vs. STATE OF TRIPURA
|
July 30, 2010 |
KRISHNA MOHAN JAMATIA Vs. STATE OF TRIPURA & OTHERS
|
July 30, 2010 |
KRISHNA NAMA DAS Vs. PUSHPA NAMA DAS
|
December 21, 2010 |
KRISHNA PRITI GUPTA Vs. STATE BANK OF INDIA
|
May 6, 2010 |
KRISHNADHAN BISWAS Vs. STATE OF TRIPURA
|
March 5, 2010 |
KROSSTINGLAND MARWEIN Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
July 21, 2010 |
KSHETRIMAYUM ROMEN MEITEI Vs. DISTRICT MAGISTRATE, IMPHAL EAST
|
August 25, 2010 |
KSHITISH NANDI Vs. MANADA DHAR
|
August 10, 2010 |
KSHITISH NANDI Vs. MANADA DHAR
|
September 18, 2010 |
KULESH RUDRA PAUL AND OTHERS Vs. STATE OF ASSAM
|
September 3, 2010 |
KUSHESWAR BORAH Vs. STATE OF ASSAM
|
November 11, 2010 |
L.M. COMMERCIAL HOUSE Vs. THE STATE OF ASSAM AND ORS
|
September 21, 2010 |
LAFARGE UMIAM MINING PVT LTD Vs. UNION OF INDIA
|
August 13, 2010 |
LAILA RYNTATHIANG Vs. JOSIMUDDIN AHMED
|
November 30, 2010 |
LAISHRAM INDRAKUMAR SINGH Vs. UNION OF INDIA AND OTHERS
|
August 27, 2010 |
LAISHRAM SHYAMJAI SINGH Vs. DISTRICT MAGISTRATE
|
February 10, 2010 |
LAISHRAM SHYAMJAI SINGH Vs. DISTRICT MAGISTRATE IMPHAL WEST MANIPUR
|
February 4, 2010 |
LAKHI PATOR Vs. JAYANTA DEKA AND ORS.
|
December 16, 2010 |
LAKSHMI KANT RAJAK Vs. CHAIRMAN INLAND WATERWAYS AUTHORITY OF INDIA
|
June 4, 2010 |
LALHLIMPUIA Vs. STATE OF MIZORAM
|
May 20, 2010 |
LALHMINGCHHUANGA Vs. STATE OF MIZORAM
|
August 13, 2010 |
LALHMINGCHHUANGA Vs. STATE OF MIZORAM
|
August 4, 2010 |
LALNUNMAWII Vs. NATIONAL INSURANCE CO LTD
|
November 25, 2010 |
LALNUNMAWII W/O ROHMINGTHANGA Vs. NATIONAL INSURANCE CO LTD , BRANCH MANAGER, AIZAWL BRANCH AND
|
November 23, 2010 |
LALRAMNGHAKA Vs. STATE OF MIZORAM
|
November 24, 2010 |
LARSEN AND TOUBRO LIMITED Vs. STATE OF ASSAM
|
February 9, 2010 |
LAXMIKANT FULFAGAR Vs. STATE OF ASSAM
|
February 11, 2010 |
LAXMINATH CHAKMA Vs. STATE OF TRIPURA
|
November 18, 2010 |
LEENA B DAM Vs. STATE OF ASSAM
|
August 19, 2010 |
LEGAL HEIRS OF LATE CHITTARANJAN DAS Vs. CHAIRMAN ASSAM BOARD
|
February 16, 2010 |
LIKHA SAAYA Vs. NIKH KAMIN
|
April 28, 2010 |
LIODREKSHON NONGSIANG Vs. STATE OF MEGHALAYA AND ORS.
|
March 31, 2010 |
LIPOKMAR YADEN Vs. STATE OF NAGALAND
|
February 22, 2010 |
LOHSKHEMBHA DKHAR Vs. STATE OF MEGHALAYA
|
March 24, 2010 |
LOKAM KANI & ORS. Vs. THE CHIEF SECRETARY GOVT. OF ARUNACHAL PRADESH & ORS.
|
September 3, 2010 |
LOKHO MAO Vs. STATE OF MANIPUR
|
October 1, 2010 |
LOUREMBAM DEBEN SINGH Vs. STATE OF MANIPUR
|
March 12, 2010 |
M K SEN Vs. STATE OF ARUNACHAL PRADESH
|
January 12, 2010 |
M S FREIGHT CARRIER INDIA PRIVATE LTD Vs. STATE OF TRIPURA
|
April 12, 2010 |
M/S. KUSUK CONSTRUCTION COMPANY PVT. LTD. Vs. STATE OF ARUNACHAL PRADESH
|
December 10, 2010 |
M/S. MATILAL & GOURI FOOD AND STORAGE PVT. LTD. Vs. STATE OF TRIPURA AND ORS.
|
April 12, 2010 |
MADHUSHREE DAS Vs. GAUHATI UNIVERSITY AND OTHERS
|
June 30, 2010 |
MAFISUDDIN KHADIM Vs. NATIONAL INSURANCE CO LTD
|
November 18, 2010 |
MAFISUDDIN KHADIM Vs. NATIONAL INSURANCE COMPANY LTD
|
December 18, 2010 |
MAHADEV HALDER Vs. STATE OF ASSAM AND ANOTHER
|
February 5, 2010 |
MAHENDRA KUMAR SHARMA Vs. UNION OF INDIA
|
April 28, 2010 |
MAHIBUDDIN LASKAR Vs. ABDUL MATIN LASKAR
|
November 4, 2010 |
MAJAHAR ALI Vs. STATE OF TRIPURA
|
January 30, 2010 |
MAMATA ACHARYYA Vs. STATE OF ASSAM
|
May 6, 2010 |
MANA SAIKIA Vs. STATE OF ASSAM
|
July 20, 2010 |
MANABJYOTI DUARAH Vs. DIBRUGARH UNIVERSITY
|
August 16, 2010 |
MANAGEMENT OF DAYANG TEA ESTATE P O GOLAGHAT ASSAM Vs. SECRETARY ASSAM CHAH KARMACHARI SANGHA DISTT GOLAGHAT ASSAM
|
February 5, 2010 |
MANAGER FINANCE HINDUSTAN PAPER CORPORATION LTD Vs. CANARA BANK
|
June 16, 2010 |
MANAGING COMMITTEE OF ZOO ROAD VIDYAPITH M.E. SCHOOL Vs. STATE OF ASSAM
|
October 1, 2010 |
MANDIRA BEGUM Vs. STATE OF ASSAM
|
November 16, 2010 |
MANDIRA DAS SARMA Vs. STATE OF ASSAM
|
December 7, 2010 |
MANI KUMAR SUBBA Vs. STATE OF ASSAM
|
October 7, 2010 |
MANIK SARKAR Vs. STATE OF TRIPURA
|
December 16, 2010 |
MANJU JALAN Vs. COLLECTOR OF KAMRUP
|
November 9, 2010 |
MANJULA DAS Vs. STATE OF ASSAM
|
November 16, 2010 |
MANOJ KUMAR DAS S Vs. STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM, ENVIRONMENT AND FOREST DEPARTMENT
|
November 30, 2010 |
MANU BRICKS INDUSTRIES, TO BE REPRESENTED BY SRI GURUPRASAD ROY, SON OF LATE SANTOSH KR. ROY, Vs. STATE OF TRIPURA
|
September 29, 2010 |
MARAN NAMA Vs. STATE OF TRIPURA
|
January 8, 2010 |
MARKIO TADO Vs. TAKAM SORANG
|
September 14, 2010 |
MARRIK DIRCHI Vs. STATE OF ARUNACHAL PRADESH
|
March 4, 2010 |
MATILAL DEBNATH ALIAS SHANTA DEBNATH Vs. STATE OF TRIPURA
|
December 8, 2010 |
MD ABDUR RAHMAN S/O Vs. DEALER SELECTION BOARD(ASSAM & MANIPUR) REPRESENTED BY THE NON
|
July 1, 2010 |
MD ALI HAIDAR Vs. STATE OF ASSAM AND OTHERS
|
July 28, 2010 |
MD AMIR HUSSAIN Vs. UNION OF INDIA
|
December 16, 2010 |
MD MAJID ALI Vs. PRADIP GOSWAMI & ORS.
|
December 7, 2010 |
MD MISBA AL ACHIL HAZARIKA Vs. STATE
|
June 15, 2010 |
MD NOOR AHMED Vs. STATE OF ASSAM
|
February 3, 2010 |
MD. DAROG ALI Vs. STATE OF ASSAM
|
June 3, 2010 |
MD. FAKRUL ISLAM Vs. STATE OF ASSAM AND ORS.
|
January 29, 2010 |
MD. JAMAL ALI Vs. STATE OF ASSAM. REPRESENTED BY COMMISSIONER AND SECRETARY, HOME DEPARTMENT, GOVERNMENT OF ASSAM AND ANOTHER
|
February 25, 2010 |
MD. MEYAR ALI AND ORS. Vs. STATE OF ASSAM
|
January 27, 2010 |
MD. MOINUL HOQUE Vs. MOMTAZ BEGUM KHAN
|
February 8, 2010 |
MD. NIAZUR RAHMAN Vs. STATE OF ASSAM
|
May 6, 2010 |
MD. SAHJAMAL ALIAS SAHJAHAN AND OTHERS Vs. STATE OF ASSAM
|
June 1, 2010 |
MD. SAIFOR UDDIN AHMED Vs. STATE OF ASSAM
|
January 18, 2010 |
MD. SHAMIM AHMED Vs. UNION OF INDIA AND OTHERS
|
September 14, 2010 |
MD. TALAT MUHAMMED AND ANR. Vs. STATE OF MANIPUR AND ORS.
|
March 19, 2010 |
MEERA BORA Vs. HIRA NATH
|
June 29, 2010 |
MEGA KLEEN Vs. UNION OF INDIA
|
July 23, 2010 |
MEGHALAYA BITCHEM PRIVATE LIMITED Vs. STATE OF MEGHALAYA
|
August 13, 2010 |
MEGHALAYA COMMERCIAL TRUCK OWNER AND OPERATORS ASSOCIATION Vs. STATE OF MEGHALAYA
|
August 20, 2010 |
MEGHALAYA WINE DEALERS ASSOCIATION Vs. STATE OF MEGHALAYA
|
March 12, 2010 |
METONGMERENAO Vs. STATE OF NAGALAND AND ANR
|
November 10, 2010 |
MICROCOSM BUILDERS Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
April 9, 2010 |
MIHIR DATTA Vs. STATE OF TRIPURA
|
September 23, 2010 |
MILAN DEBNATH Vs. STATE OF TRIPURA
|
April 8, 2010 |
MINA BEGUM Vs. STATE OF ASSAM
|
July 29, 2010 |
MINATI DAS Vs. UNION OF INDIA
|
September 3, 2010 |
MINATI RANI SHIL @ MINATI SHILL Vs. ON THE DEATH OF RABINDRA KR. BHATTACHARJEE HIS LEGAL HEIRS
|
January 30, 2010 |
MINAWATI GOGOI Vs. GOPINATH GOGOI
|
August 20, 2010 |
MIRANYAMOI RABHA Vs. STATE OF ASSAM
|
February 5, 2010 |
MOHAMMAD HUSSAIN Vs. MUSTT. RUGENA BEGUM
|
May 14, 2010 |
MOHAN DUWARA Vs. STATE OF ASSAM
|
June 24, 2010 |
MOHAN MIAH Vs. STATE OF TRIPURA
|
September 10, 2010 |
MOHENDRA RAM Vs. STATE OF ASSAM
|
February 1, 2010 |
MOINUL HAQUE ALIAS MOINA MIA Vs. STATE OF ASSAM
|
August 26, 2010 |
MOIRANGTHEM GANDHI SINGH Vs. STATE OF MANIPUR
|
April 9, 2010 |
MONALI DEBBARMA Vs. STATE OF TRIPURA
|
September 8, 2010 |
MONALIDEBBARMA Vs. STATE OF TRIPURA
|
August 9, 2010 |
MONJULA DAS Vs. STATE OF ASSAM
|
November 11, 2010 |
MONOWARA BEGUM Vs. STATE OF ASSAM AND ORS.
|
April 5, 2010 |
MOROMI SARMAH Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 11, 2010 |
MOSHIDUR RAHMAN PRODHANI Vs. STATE OF MEGHALAYA
|
April 29, 2010 |
MOSLEM MONDAL Vs. UNION OF INDIA
|
February 1, 2010 |
MOSSMT KALCHIBON NESSON Vs. MOSSMT SAMITRA BIBI
|
August 25, 2010 |
MOSSTT SOHORBHAN BIBI, DAUGHTER OF LATE GHUTU SK Vs. MD ALAUDDIN SK, SON OF LATE TANIMUDDIN SK
|
November 11, 2010 |
MR. PHATIK GOGOI Vs. STATE OF ASSAM AND ORS.
|
March 4, 2010 |
MRINAL KHOUND Vs. STATE OF ASSAM
|
November 2, 2010 |
MRS. PURABHA KAHALI & OTHERS Vs. MS. ROYAL CONSTRUCTION & OTHERS
|
May 19, 2010 |
MRS. ROHIMA BEGUM Vs. STATE OF ASSAM AND OTHERS
|
February 24, 2010 |
MUNA THAPA Vs. STATE OF MANIPUR
|
February 8, 2010 |
MUNIN MAHANTA ALIAS MUNIN CH MAHANTA Vs. MEERA THAKURIA
|
January 8, 2010 |
MUSLIM ALI S/O LATE MAKBUR ALI Vs. STATE OF ASSAM AND ORS
|
August 16, 2010 |
MUSSTT REBUN NESSA Vs. MUSSTT BIBI AYESHA
|
September 24, 2010 |
MUSSTT. HABIZA BEWA Vs. ASHARFUL ALAM PARAMANIK AND ANOTHER
|
March 11, 2010 |
MUSTT ADIBA ABU BAKKAR Vs. ORIENTAL MARKETING CORPORATION
|
August 3, 2010 |
MUSTT SALEHA KHATUN Vs. STATE OF ASSAM
|
May 6, 2010 |
N. HANGSING, N.C.S. Vs. STATE OF NAGALAND
|
August 13, 2010 |
NABAJIT DAS Vs. STATE OF ASSAM
|
January 28, 2010 |
NABAJIT SARKAR ALIAS NITU SARKAR Vs. STATE OF ASSAM
|
April 5, 2010 |
NABAM AMAS Vs. STATE OF ARUNACHAL PRADESH
|
February 2, 2010 |
NABANITA BARUAH Vs. STATE OF ASSAM
|
November 11, 2010 |
NAGALAND PWD FIELD WORKERS ASSOCIATION Vs. STATE OF NAGALAND
|
September 24, 2010 |
NAGALAND UNIVERSITY Vs. NAROLA
|
March 31, 2010 |
NAGENDRA BEZBARUAH Vs. STATE OF ASSAM
|
March 26, 2010 |
NAGENDRA SARMAH Vs. STATE OF ASSAM
|
January 22, 2010 |
NAIB SUBEDAR/NURSING ASSISTANT DIJENDRA PATHAK AND 50 ORS Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS, DIRECTOR GENERAL AND DEPUTY INSPECTOR GENERAL, MEDICAL BRANCH
|
November 4, 2010 |
NAISUL KHATUN Vs. STATE OF ASSAM
|
August 24, 2010 |
NAKUL MURA Vs. STATE OF ASSAM
|
April 27, 2010 |
NAKUL PAUL Vs. STATE OF ASSAM
|
February 5, 2010 |
NANDITA CHOUDHURY Vs. HINDUSTAN PAPER CORPORATION LTD
|
March 15, 2010 |
NANI DEB ALIAS SUDIP DEB Vs. STATE OF TRIPURA
|
August 20, 2010 |
NANI GRAYU Vs. STATE OF ARUNACHAL PRADESH
|
December 1, 2010 |
NANI GRAYU Vs. STATE OF ARUNACHAL PRADESH
|
December 10, 2010 |
NARAYAN CHANDRA GHOSH Vs. STATE OF TRIPURA
|
August 2, 2010 |
NARAYAN DEBNATH Vs. STATE OF TRIPURA
|
October 1, 2010 |
NARAYAN NOATIA Vs. STATE OF TRIPURA
|
September 7, 2010 |
NARAYAN ROY Vs. JAMUNA DEY ROY
|
January 28, 2010 |
NARESWAR NATH Vs. STATE OF ASSAM
|
July 20, 2010 |
NARJINA PARVIN Vs. STATE OF ASSAM AND ORS.
|
January 28, 2010 |
NARU DEBBARMA Vs. STATE OF TRIPURA
|
September 27, 2010 |
NATIONAL INSURANCE CO LTD Vs. SH F LALVENA
|
September 29, 2010 |
NATIONAL INSURANCE COMPANY LTD Vs. AMULLYA CHANDRA DAS
|
August 19, 2010 |
NATIONAL INSURANCE COMPANY LTD Vs. NANI GOPAL DEBNATH
|
August 26, 2010 |
NATIONAL INSURANCE COMPANY LTD Vs. BIMALA DEY
|
February 11, 2010 |
NATIONAL INVESTIGATION AGENCY Vs. REDAUL HUSSAIN KHAN
|
May 28, 2010 |
NAZIR HUSSAIN SARKAR Vs. STATE OF ASSAM AND OTHERS
|
September 6, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. WAITILIAN I NONGBET
|
May 4, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. KHENYEI
|
February 22, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. NUMALI SAIKIA
|
June 17, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. LALTHIANGHLIMI
|
October 7, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. LALTHLANAWMA
|
November 1, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. R SANGKHUMA
|
November 24, 2010 |
NEW INDIA ASSURANCE CO LTD Vs. RUPALI REGON
|
November 30, 2010 |
NEW INDIA ASSURANCE COMPANY LTD Vs. KARTIK SHIL
|
March 10, 2010 |
NEW INDIA ASSURANCE COMPANY LTD Vs. OLIVIA SAWAIN
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January 29, 2010 |
NEW INDIA INSURANCE CO LTD Vs. LALAWMPUIA
|
May 6, 2010 |
NG KOMON Vs. STATE OF MANIPUR
|
March 11, 2010 |
NGAMKHOLUN HAOKIP @ NG. HAOKIP Vs. STATE OF MANIPUR & ANR.
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September 22, 2010 |
NGUKA TAIPODIA Vs. STATE OF ARUNACHAL PRADESH
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May 11, 2010 |
NGURANG KAHA Vs. STATE OF ARUNACHAL PRADESH
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April 20, 2010 |
NIBASH CH SAHA Vs. CHAMPA LAL LADHAR
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May 15, 2010 |
NIHARBALA PAUL Vs. STATE OF TRIPURA
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September 29, 2010 |
NIKH KAMIN Vs. LIKHA SAAYA
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July 23, 2010 |
NIKUNJA UZIR Vs. STATE OF ASSAM
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May 26, 2010 |
NILAMONI HAZARIKA Vs. STATE OF ASSAM
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December 16, 2010 |
NILKAMAL LTD Vs. NANOTECH PVT LTD
|
August 12, 2010 |
NILOMONI SAIKIA Vs. STATE OF ASSAM
|
February 18, 2010 |
NIMAI KAR Vs. BISHNUPADA SAHA
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September 10, 2010 |
NIRU DAS Vs. STATE OF ASSAM
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August 10, 2010 |
NITAI DEB Vs. STATE OF TRIPURA
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January 29, 2010 |
NITYA GHOSH Vs. STATE OF ASSAM
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September 14, 2010 |
NIZARA SAIKIA W/O LATE JIBESWAR SAIKIA Vs. STATE OF ASSAM THROUGH COMMISSIONER AND SECRETARY TO GOVT OF ASSAMM, DEPARTMENT OF HOME AND ORS
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August 3, 2010 |
NOME LEGO Vs. GAUHATI UNIVERSITY
|
March 19, 2010 |
NONAIPARA TEA GARDEN Vs. STATE OF ASSAM
|
February 18, 2010 |
NOSIR AHMED MAZUMDER Vs. STATE OF ASSAM
|
May 20, 2010 |
NUNGSANGPOKLA Vs. STATE OF NAGALAND
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September 8, 2010 |
NUR MUHAMMAD Vs. STATE OF ASSAM
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July 20, 2010 |
NURUZZAMAN HAQUE Vs. STATE OF ASSAM AND OTHERS
|
February 11, 2010 |
OGAN PERME Vs. OBANG DAI AND ANR
|
June 16, 2010 |
OIL INDIA LIMITED Vs. LAL BABU DAS AND OTHERS
|
July 20, 2010 |
OM PRAKASH KHAKHOLIA Vs. RAFIUDDIN AHMED ALIAS RICKBABA
|
January 27, 2010 |
ONYO APANG Vs. STATE OF ARUNACHAL PRADESH
|
March 30, 2010 |
ONYX MAIPHOK Vs. STATE OF ASSAM
|
August 19, 2010 |
ORIENTAL INSURANCE CO LTD Vs. C VANHLIRA
|
November 25, 2010 |
ORIENTAL INSURANCE CO LTD Vs. LALMALSAWMI RALTE
|
November 26, 2010 |
ORIENTAL INSURANCE CO LTD Vs. BINOY BHUSAN ROY
|
November 19, 2010 |
ORIENTAL INSURANCE CO LTD Vs. RODINGLIANI
|
January 20, 2010 |
ORIENTAL INSURANCE CO LTD Vs. LALMALSAWMI RALTE D/O LALSANGVUNGA RALTE (L) AND ORS
|
November 23, 2010 |
ORIENTAL INSURANCE CO.LTD Vs. SRI HIRALAL DAS
|
August 19, 2010 |
ORIENTAL INSURANCE CO.LTD Vs. RANJIT ROY
|
November 23, 2010 |
ORIENTAL INSURANCE COMPANY LTD Vs. SMRITI BALA DAS
|
August 19, 2010 |
PADMA SADHAN JAMATIA Vs. STATE OF TRIPURA
|
March 23, 2010 |
PALLAB DAS Vs. STATE OF TRIPURA
|
September 28, 2010 |
PANBARI TEA COMPANY LTD Vs. UMACHAND SHERMALL
|
January 25, 2010 |
PARAMANANDA TAYE Vs. DIBRUGARH UNIVERSITY
|
November 23, 2010 |
PARTHA SARATHI ROY Vs. STATE OF TRIPURA
|
September 29, 2010 |
PAWAN ANAND Vs. BANJYOTI NATH
|
May 17, 2010 |
PAWAN KUMAR Vs. STATE OF MIZORAM
|
November 4, 2010 |
PEBAM NINGOL MIKOI DEVI Vs. STATE OF MANIPUR
|
February 18, 2010 |
PICHU KALINDI ALIAS KALANDI Vs. STATE OF ASSAM
|
June 25, 2010 |
PIONEER CO OPERATIVE MARKET LTD Vs. MUSTT MEHRUN NESSA
|
May 11, 2010 |
POJOM PADU Vs. STATE OF ARUNACHAL PRADESH
|
September 24, 2010 |
POMI BORA Vs. TULAI HAZARIKA
|
October 5, 2010 |
POPI CHAKRABORTY Vs. PUNJAB NATIONAL BANK
|
September 29, 2010 |
POWER GRID CORPORATION OF INDIA Vs. STATE OF ASSAM AND ORS.
|
January 8, 2010 |
PRABAL KUMAR GHOSH Vs. STATE OF TRIPURA
|
January 28, 2010 |
PRABHABATI DEKA Vs. STATE OF ASSAM
|
November 11, 2010 |
PRABHAS BHOWMIK @ PRABASH Vs. STATE OF ASSAM
|
January 21, 2010 |
PRABIN CH DAS Vs. ASHIM GOSAL
|
November 30, 2010 |
PRABIN DEKA Vs. BHAGIRATH JAISWAL
|
August 2, 2010 |
PRADEEP GOGOI Vs. STATE OF ASSAM
|
November 11, 2010 |
PRADIP DAS Vs. BIDAL SARKAR
|
September 29, 2010 |
PRADIP DEKA Vs. STATE OF ASSAM
|
March 30, 2010 |
PRADIP KUMAR BANIK Vs. MANINDRA MANDAL
|
January 27, 2010 |
PRADIP KUMAR NEOG Vs. STATE OF ASSAM
|
June 7, 2010 |
PRADIP KUMAR SARMAH Vs. STATE OF ASSAM
|
June 17, 2010 |
PRADIP SARKAR Vs. STATE OF TRIPURA
|
August 13, 2010 |
PRAFULLA SARKAR Vs. UNION OF INDIA
|
June 2, 2010 |
PRAKASH ROADLINES LTD Vs. RAJARSHI MOTORS PVT LTD
|
January 22, 2010 |
PRAKASH TANTI Vs. STATE OF ASSAM
|
April 27, 2010 |
PRANAB KUMAR SAHA Vs. TRIPURA TRUCK OWNERS SYNDICATE
|
May 4, 2010 |
PRANATI MODAK Vs. STATE OF TRIPURA
|
August 18, 2010 |
PRANGOPAL ROY Vs. STATE OF TRIPURA
|
June 7, 2010 |
PRANOY KANTI DAS Vs. STATE OF ASSAM
|
December 10, 2010 |
PRASANTA KUMAR GANGULI Vs. STATE BANK OF INDIA
|
September 14, 2010 |
PRATAP DANDAPAT Vs. STATE OF ARUNACHAL PRADESH
|
September 30, 2010 |
PRAVASH DAS Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD
|
December 7, 2010 |
PROMODE DEBNATH Vs. STATE OF TRIPURA
|
April 13, 2010 |
PROMOTHESH DUTTA CHOUDHURY Vs. STATE BANK OF INDIA
|
March 2, 2010 |
PULIN KUMAR SARMA Vs. STATE OF ASSAM
|
October 12, 2010 |
PURABII DASGUPTA SARKAR Vs. ARUN KUMAR DEY
|
February 19, 2010 |
PURNIMA RAJBONGSHI Vs. STATE OF ASSAM
|
March 2, 2010 |
PUTUL CHETRI Vs. STATE OF ASSAM
|
June 22, 2010 |
PUTUL RANI SARKAR W/O LATE BIJAN BIHARI GUPTA Vs. UNION OF INDIA AND ORS
|
August 26, 2010 |
PYNSHNGAIN PHYLLEI Vs. SARIN K SANGMA
|
August 10, 2010 |
QUAISAR JAWED Vs. STATE OF ASSAM
|
May 20, 2010 |
R C TOBACCO COMPANY PRIVATE LTD Vs. UNION OF INDIA
|
December 7, 2010 |
R K SUBADANI DEVI Vs. STATE OF MANIPUR
|
September 3, 2010 |
R RIKHUMA, S/O THANSEIA (L) Vs. STATE OF MIZORAM AND ORS
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December 16, 2010 |
R.A. GOEL Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
March 10, 2010 |
RABINDRA CHANDRA SUTRADHAR Vs. DALIA SUTRADHAR W/O LATE NARAYAN SUTRADHAR AND NATIONAL INSURANCE COMPANY LTD
|
November 11, 2010 |
RABINDRA CHANDRA SUTRADHAR Vs. DALIA SUTRADHAR
|
December 18, 2010 |
RABINDRA DEBATRATA Vs. STATE OF TRIPURA
|
November 10, 2010 |
RABISHANKAR DEBNATH Vs. STATE OF TRIPURA & ORS.
|
September 29, 2010 |
RAFIQUE UDDIN BHARBHUIYA Vs. UNION OF INDIA
|
October 22, 2010 |
RAID LABAN COLLEGE SOCIETY Vs. STATE OF MEGHALAYA
|
August 13, 2010 |
RAIFUDDIN AHMED Vs. OM PRAKASH KHAKOLIA
|
August 5, 2010 |
RAJ KHATUN AND ORS Vs. STATES OF TRIPURA AND ORS
|
August 31, 2010 |
RAJ KUMAR Vs. STATE OF MIZORAM
|
August 6, 2010 |
RAJ KUMAR RAY AND ANOTHER Vs. UNION OF INDIA
|
November 29, 2010 |
RAJESH BANIK Vs. OIL AND NATURAL GAS CORPORATION LTD
|
September 1, 2010 |
RAJESH JAIN Vs. D D INDUSTRIES LTD
|
March 22, 2010 |
RAJESH KURMI Vs. STATE OF ASSAM
|
September 27, 2010 |
RAJIB NEOG Vs. STATE OF ASSAM
|
July 29, 2010 |
RAJKUMAR KHERODA SINGH Vs. STATE OF MANIPUR
|
April 9, 2010 |
RAKESH DEBNATH Vs. STATE OF TRIPURA
|
September 7, 2010 |
RAKHAL GUHA, SON OF SRI MONORANJAN GUHA Vs. STATE OF TRIPURA
|
December 13, 2010 |
RAM BAYAN ALIAS DAS Vs. STATE OF ASSAM
|
February 1, 2010 |
RAM LAKHAN SHARMA Vs. UNION OF INDIA
|
April 12, 2010 |
RAM MILAN SAROI @ PASWAN Vs. UNION OF INDIA
|
May 5, 2010 |
RAM NIWAS MODI Vs. NIPON KR NATH
|
December 23, 2010 |
RAM SANKAR BHATTACHARJEE Vs. GAUHATI HIGH COURT
|
November 18, 2010 |
RAMAN AGARWAL Vs. SADHURAM AGARWAL
|
August 5, 2010 |
RAMEN CHANDRA BORO Vs. UNION OF INDIA & OTHERS
|
May 26, 2010 |
RAMESH KUMAR BAWRI Vs. WALLY MARBANIANG
|
November 4, 2010 |
RANDOLF HOWARD PARIAT Vs. STATE OF MEGHALAYA
|
March 18, 2010 |
RANGAMAYEE CHOWDHURY Vs. STATE OF TRIPURA
|
June 16, 2010 |
RANI BALA SAHA Vs. UNION OF INDIA
|
August 12, 2010 |
RANJAN TRIPURA Vs. STATE OF TRIPURA
|
August 2, 2010 |
RANJIT CHOWHAN Vs. STATE OF TRIPURA
|
August 2, 2010 |
RANJIT KUMAR TALUKDAR Vs. STATE OF ASSAM
|
August 10, 2010 |
RANTU KUMAR LAHKAR Vs. STATE OF ASSAM
|
May 29, 2010 |
RANU SINHA Vs. STATE OF TRIPURA
|
July 30, 2010 |
RASAL SINGH Vs. UNION OF INDIA
|
January 29, 2010 |
RASHI CHARAN DEB BARMA S/O RADHA KRISHNA DEB BARMA PANCHAYAT SECRETARY Vs. STATE OF TRIPURA
|
November 24, 2010 |
RATAN DEBNATH Vs. STATE OF TRIPURA
|
August 19, 2010 |
RATAN KANTI KAR Vs. STATE OF TRIPURA
|
October 1, 2010 |
RATNA BHATTACHARJEE Vs. DHRUBA BHATTACHARJEE
|
August 6, 2010 |
RATUL BHAGABATI Vs. STATE OF ASSAM
|
July 1, 2010 |
REEMA SINHA ALIAS SINGHA Vs. PANKAJ SINGHA
|
June 9, 2010 |
REGIONAL DIRECTOR, ESI CORPORATION & ORS. Vs. HOTEL ARPANA
|
December 6, 2010 |
REJIA KHATUN Vs. UNION OF INDIA (UOI)
|
July 28, 2010 |
REKHA RANI BHARALUA Vs. KABITA GOGOI
|
October 12, 2010 |
RENU BARMAN Vs. STATE OF ASSAM
|
June 25, 2010 |
RIBURAJ BHUJEL Vs. STATE OF MANIPUR
|
February 8, 2010 |
RIJUMONI DAS Vs. STATE OF ASSAM
|
June 29, 2010 |
RINKU DEKA Vs. STATE OF ASSAM
|
April 20, 2010 |
RITA DEBBARMA Vs. STATE OF TRIPURA AND ORS.
|
February 19, 2010 |
RITA YORUNG Vs. STATE OF ARUNACHAL PRADESH
|
February 23, 2010 |
RNB MINERALS AND CHEMICALS (P) LTD, SHRI GAURAV BAJAJ Vs. STATE OF MEGHALAYA, COMMISSIONER AND SECRETARY TO GOVT OF MEGHALAYA, DEPARTMENT OF INDUSTRIES AND ORS
|
October 8, 2010 |
ROBIJUDDIN Vs. STATE OF ASSAM
|
February 4, 2010 |
ROJALI ALI Vs. STATE OF ASSAM
|
March 5, 2010 |
RONGKU FLAGO Vs. STATE OF ARUNACHAL PRADESH
|
April 19, 2010 |
ROYNATH D SANGMA Vs. STATE OF MEGHALAYA
|
November 16, 2010 |
RUBUL KURMI Vs. STATE OF ASSAM
|
January 8, 2010 |
RUBY SHARMA Vs. UNION OF INDIA
|
December 2, 2010 |
RUNA NATH ALIAS RINA NATH Vs. STATE OF TRIPURA
|
March 26, 2010 |
RUPA DAS Vs. ORIENTAL INSURANCE CO.LTD
|
August 3, 2010 |
RUPALI BORO Vs. STATE OF ASSAM AND ORS
|
March 9, 2010 |
RUPESH KUMAR SINGH EX NO 15118576 F GUNNER SURVEYOR Vs. UNION OF INDIA
|
March 2, 2010 |
S PRAFULLO SINGH Vs. STATE OF MANIPUR
|
March 23, 2010 |
S TAKOWATI Vs. UNION OF INDIA
|
August 10, 2010 |
SABITRI NATH Vs. SABITRI DEB
|
June 16, 2010 |
SADHAN DAS Vs. MRINAL KANTI DUTTA
|
February 5, 2010 |
SADHAN DAS Vs. MRINAL KANTI DATTA
|
January 27, 2010 |
SAFAR ALI Vs. STATE OF ASSAM
|
January 28, 2010 |
SAFUR ALI Vs. STATE OF ASSAM
|
February 15, 2010 |
SAGOLSEM NINGOL JUGESHWORI DEVI Vs. STATE OF MANIPUR
|
August 10, 2010 |
SAGOLSHEM ONGBI LATANI DEVI Vs. UNION OF INDIA
|
July 15, 2010 |
SAGOLSHEM ONGBI PINKY DEVI Vs. STATE OF MANIPUR
|
August 27, 2010 |
SAGOLSHEM ONGBI PINKY DEVI Vs. STATE OF MANIPUR
|
September 27, 2010 |
SAHERA BANU Vs. STATE OF ASSAM
|
November 26, 2010 |
SAHID DEBBARMA Vs. STATE OF TRIPURA
|
December 8, 2010 |
SAIBAL GANGULY Vs. GOVERNMENT OF ASSAM
|
March 24, 2010 |
SAIFUDAULLAH KHAN Vs. STATE OF ASSAM
|
March 4, 2010 |
SAIFUL ISLAM Vs. STATE OF ASSAM
|
August 16, 2010 |
SAILEN CHANDA Vs. STATE OF ASSAM
|
March 4, 2010 |
SAJAL SUTRADHAR Vs. STATE OF ASSAM
|
January 21, 2010 |
SAJJAN KUMAR THARAD Vs. DEORIS MARBANIANG
|
March 25, 2010 |
SAKUNTALA SINHA Vs. TARUN KUMAR SINHA
|
July 28, 2010 |
SALAM KESHO SINGH Vs. STATE OF MANIPUR
|
April 21, 2010 |
SALU MIAH Vs. STATE OF ASSAM
|
May 5, 2010 |
SAMIR DHAR Vs. RAMA DEY
|
November 4, 2010 |
SAMIR GHOSH Vs. STATE OF TRIPURA
|
September 9, 2010 |
SAMIR K R MISRA Vs. STATE OF ASSAM
|
September 28, 2010 |
SAMIR KUMAR SEN Vs. UNION OF INDIA
|
December 16, 2010 |
SANGHI TEXTILE LTD. Vs. M/S. CHHABRA ENTERPRISES AND OTHERS
|
August 16, 2010 |
SANJEEB KUMAR DAS Vs. STATE OF ASSAM
|
February 11, 2010 |
SANJIB KALITA Vs. BHARAT SANCHAR NIGAM LIMITED
|
September 27, 2010 |
SANJIB SAHA Vs. HIMANGSHU SAHA
|
February 3, 2010 |
SANJIV BAIDYA Vs. STATE OF ARUNACHAL PRADESH
|
May 20, 2010 |
SANJU RANI SHIL, W/O KRISHNA CHANDRA SHIL, D/O LATE SITAL CHANDRA SHIL Vs. KRISHNA CHANDRA SHIL, S/O NAGENDRA CHANDRA SHIL AND STATE OF TRIPURA
|
December 16, 2010 |
SANKAR CHANDRA PAUL Vs. STATE OF TRIPURA
|
February 11, 2010 |
SANKAR DEB Vs. STATE OF TRIPURA
|
August 12, 2010 |
SANKU PRAKASH Vs. V.K. VERGHESE
|
June 3, 2010 |
SANTOSH RAKSAM MARAK Vs. STATE OF MEGHALAYA
|
August 17, 2010 |
SARADA BRICKS INDUSTRIES, BEING REPRESENTED BY SRI BIPLAB DEB, SON OF SRI BIRAJ RANJAN DEB, CONSTITUTED ATTORNEY TO REPRESENT SARADA BRICKS INDUSTRIES, Vs. STATE OF TRIPURA
|
September 29, 2010 |
SARADA MOHAN Vs. DHARMA SARMA@ DHARMIAN SARMA
|
October 14, 2010 |
SARADA MOHAN DAS Vs. DHARMA SARMA ALIAS DHARMIAN SA-RMA
|
December 14, 2010 |
SARANTA TRIPURA Vs. STATE OF TRIPURA
|
September 29, 2010 |
SARASWATI SARKAR Vs. LALIT CHANDRA SARKAR
|
May 12, 2010 |
SARBESWAR BORUAH AND ORS. Vs. STATE OF ASSAM AND ORS.
|
September 14, 2010 |
SARDAR JAGIR SINGH Vs. RANJIT BARUAH
|
January 8, 2010 |
SAROJ KUMAR SINGH Vs. UNION OF INDIA
|
March 15, 2010 |
SAUKAT ALI Vs. MUSSTT NEKJAN BIBI
|
January 25, 2010 |
SAWARMAL JHUNJHUNWALA Vs. STATE OF MEGHALAYA
|
November 4, 2010 |
SECRETARY TO THE GOVERNMENT OF INDIA Vs. DENGSAILOVA
|
July 2, 2010 |
SEWALI SAIKIA Vs. DIPTI RANI BORA
|
November 2, 2010 |
SH LALMUANPUIA Vs. STATE OF MIZORAM
|
February 19, 2010 |
SHAH ALAM AND ANOTHER Vs. STATE OF ASSAM
|
September 16, 2010 |
SHAHAB UDDIN MAZUMDAR Vs. STATE OF ASSAM
|
August 5, 2010 |
SHAMIM AHMED Vs. UNION OF INDIA
|
September 14, 2010 |
SHANKAR CHANDRA PAUL Vs. MAKHAN BALA DAS
|
April 27, 2010 |
SHANKAR CHANDRA PAUL Vs. GIRINDRA MOHAN DAS (DECEASED BY LRS.)
|
April 27, 2010 |
SHANKAR NATH TIWARI Vs. TRIPURA UNIVERSITY
|
September 29, 2010 |
SHANKAR PRASAD DEY Vs. STATE OF ASSAM
|
October 3, 2010 |
SHANKARLAL JHAWAR Vs. STATE OF ASSAM
|
August 20, 2010 |
SHANTI KR JALAN Vs. COLLECTOR OF KAMRUP GUWAHATI
|
November 9, 2010 |
SHANTI RANJAN SAHA Vs. PRANATI SAHA
|
July 30, 2010 |
SHER KHAN Vs. DISTRICT MAGISTRATE THOUBAL
|
August 25, 2010 |
SHILLONG BENCH PYNSKHEM KHARPURI Vs. STATE OF MEGHALAYA
|
August 20, 2010 |
SHILLONG ENGINEERING AND MANAGEMENT COLLEGE AND ORS. Vs. NORTH EASTERN HILL UNIVERSITY AND ORS.
|
July 6, 2010 |
SHININGSTAR WARJRI Vs. STATE OF MEGHALAYA
|
April 8, 2010 |
SHIVA SHANKAR PRASAD YADAV Vs. ARYA SAMAJ AND ANR.
|
March 13, 2010 |
SHREE HANUMAN INDUSTRIES Vs. UNION OF INDIA
|
June 16, 2010 |
SHRI DEBANDRA SANGMA Vs. STATE OF MEGHALAYA & ORS.
|
August 23, 2010 |
SHRI HAMARBATHEW PUWEIN, S/O SHRI C. DIENGDOH R/O MAWKAWAK P.O. NONGSTOIN, WEST KHASI HILLS DISTRICT, MEGHALAYA Vs. STATE OF MEGHALAYA REPRESENTED BY THE CHIEF SECRETARY, GOVT. OF MEGHALAYA, SHILLONG AND OTHERS
|
March 31, 2010 |
SHRI VIJOY TACHANG AND ORS. Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
April 7, 2010 |
SHUBHABRATA DAS Vs. STATE OF ASSAM
|
July 19, 2010 |
SIBANANDA CHOUDHURY Vs. STATE OF ASSAM
|
June 29, 2010 |
SIEVILIE SOKHA Vs. STATE OF NAGALAND & OTHERS
|
September 29, 2010 |
SIKANDAR ALI Vs. STATE OF ASSAM
|
May 5, 2010 |
SILCHAR COLLEGIATE SCHOOL Vs. SHANTA DUTTA
|
January 27, 2010 |
SIPI BAGANG AND OTHERS Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
September 15, 2010 |
SIRIN SULTANA Vs. STATE OF ASSAM & ORS.
|
August 31, 2010 |
SITA SATNAMI Vs. STATE OF ASSAM
|
March 12, 2010 |
SITU SARKAR Vs. STATE OF ASSAM
|
May 7, 2010 |
SMT. BUDHILEKHA DEBBARMA AND OTHERS Vs. KISHORE LAL SAHA AND OTHERS
|
September 18, 2010 |
SMT. ELSIE ARA BEGUM Vs. STATE OF ASSAM AND ORS.
|
August 16, 2010 |
SMT. ROLTONG SINGPHO Vs. SAJJAN KUMAR AGARWAL (GOEL)
|
August 26, 2010 |
SMT. SHILA ROY AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
September 28, 2010 |
SMTI LOTIKA SONAR ROY Vs. STATE OF ASSAM & OTHERS
|
May 28, 2010 |
SMTI NILIMA DHAR WIFE OF (L) NK DHAR R/O DHAR VILLA KENCHS TRACE, MADAN LABAN SHILLONG Vs. SHRI LASCRETICE LYNGDOH RESIDENT OF KENCHS TRACE MADAN LABAN, SHILLONG AND ORS.
|
May 31, 2010 |
SMTI SANGEETA BARUAH SAIKIA Vs. STATE OF ASSAM & OTHERS
|
May 26, 2010 |
SMTI WILLINDA WANNIANG W/O (L) WISEPERLY LYNGDOH R/O SIEJLIEH VILLAGE, NONGSTOIN PS NONGSTOIN DISTRICT WEST KHASI HILLS, MEGHALAYA Vs. THE STATE OF MEGHALAYA REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF MEGHALAYA, SHILLONG & OTHERS
|
July 5, 2010 |
SOCIETY FOR SOCIAL ACTION Vs. STATE OF MIZORAM
|
July 20, 2010 |
SOIBAM JOY ALIAS LANGOL ALIAS LEILANGBA Vs. DISTRICT MAGISTRATE IMPHAL WEST DISTRICT
|
August 12, 2010 |
SOMEN BAIDYA Vs. STATE OF TRIPURA AND ORS
|
April 22, 2010 |
SOMESWAR BARO Vs. BODOLAND TERRITORIAL AREAS DISTRICT
|
March 11, 2010 |
SOMESWAR DAS Vs. STATE OF ASSAM
|
December 21, 2010 |
SOMNATH BANERJEE Vs. ARATI RANI CHAKRABORTY
|
July 28, 2010 |
SONARAM BARUAH Vs. ASSAM STATE ELECTRICITY BOARD
|
July 2, 2010 |
SONARAM BARUAH Vs. ASSAM STATE ELECTRICITY BOARD
|
December 7, 2010 |
SONITPUR DHATRI SEWA SAMITY Vs. DIRECTOR OF HEALTH SERVICES ASSAM
|
November 22, 2010 |
SORAISAM ONGBI AMUSANA DEVI Vs. STATE BANK OF INDIA
|
June 3, 2010 |
SORENSHANGBAM MANGIJAO MEITEI Vs. UNION OF INDIA
|
August 23, 2010 |
SRI BRAJA SAIKIA Vs. STATE OF ASSAM
|
September 21, 2010 |
SRI GOLAP SENA SINHA AND OTHERS Vs. STATE OF MEGHALAYA AND OTHERS
|
October 12, 2010 |
SRI HAREN KALITA Vs. GAUHATI HIGH COURT & ORS.
|
August 3, 2010 |
SRI TAPI GYATI Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
June 17, 2010 |
SRIKANTA SHARMA Vs. UNION OF INDIA
|
May 13, 2010 |
SRIPRAKASH TEWARI Vs. SHIMA BUILDERS PVT LTD
|
November 26, 2010 |
SRIRAM MURA Vs. STATE OF ASSAM
|
February 5, 2010 |
STAFFORD BIDIMAN SOHMAT Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
December 2, 2010 |
STATE BANK OF INDIA Vs. T BARDHAN
|
April 26, 2010 |
STATE BANK OF INDIA, SHILLONG Vs. T. BARDHAN
|
March 26, 2010 |
STATE OF ARUNACHAL PRADESH Vs. SAMAIL BAIJU
|
May 18, 2010 |
STATE OF ASSAM Vs. SUJIT BISWAS
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April 23, 2010 |
STATE OF ASSAM & ANOTHER Vs. RABINDRANATH KALITA
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June 24, 2010 |
STATE OF MANIPUR Vs. A.K.CYCLE AND ALLIED CENTRE
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September 15, 2010 |
STATE OF MANIPUR Vs. ELANGBAM ONGBI R K JIBANLATA DEVI
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February 5, 2010 |
STATE OF MANIPUR Vs. C PETER NGAHANYUI
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September 27, 2010 |
STATE OF MANIPUR Vs. S K SHANGRING LAMKANG
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July 15, 2010 |
STATE OF MANIPUR Vs. CHIEF INFORMATION COMMISSIONER
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July 29, 2010 |
STATE OF MANIPUR Vs. MAISNAM MANI SINGH
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August 11, 2010 |
STATE OF MANIPUR Vs. HEIKRUJAM MEINO SINGH
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August 26, 2010 |
STATE OF MANIPUR AND ANR. Vs. MANIPUR STATE TRANSPORT PENSIONERS WELFARE UNION AND ORS.
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August 30, 2010 |
STATE OF MEGHALAYA Vs. EBANSHANBOR ROY WANSWETT
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August 23, 2010 |
STATE OF MEGHALAYA AND ORS. Vs. MEJOSH MARAK MTI RIMA AND ORS.
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September 21, 2010 |
STATE OF MIZORAM Vs. S N YADAV
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August 19, 2010 |
STATE OF MIZORAM Vs. K LALNGILNEIA
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August 5, 2010 |
STATE OF MIZORAM Vs. LALTHAI
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July 21, 2010 |
STATE OF MIZORAM Vs. LALHNAIHA
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July 21, 2010 |
STATE OF MIZORAM Vs. SH HRANGDAWLA
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March 23, 2010 |
STATE OF MIZORAM Vs. H LALBIAKTLUANGI
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February 24, 2010 |
STATE OF NAGALAND Vs. RONGSEN AO
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September 8, 2010 |
STATE OF TRIPURA Vs. KHOKAN BHOWMIK
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September 8, 2010 |
STATE OF TRIPURA Vs. PRADESH ROY
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October 1, 2010 |
STATE OF TRIPURA Vs. SUBAL KUMAR DEY
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November 19, 2010 |
STATE OF TRIPURA Vs. SANATAN TALUKDAR
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July 30, 2010 |
STATE OF TRIPURA Vs. HAMENDRA NARAYAN DATTA
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August 19, 2010 |
STATE OF TRIPURA Vs. SIDDIK MIAH
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February 16, 2010 |
STATE OF TRIPURA Vs. JYOTIRMOY MALAKAR
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February 16, 2010 |
STATE OF TRIPURA Vs. BIJOY CHOUDHURY
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April 20, 2010 |
STATE OF TRIPURA Vs. NURUL AMIN
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April 30, 2010 |
STATE OF TRIPURA Vs. HARADHAN MAJUMDER
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June 14, 2010 |
STATE PANCHAYAT ELECTION COMMISSION Vs. HARIPADA SHIL
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November 23, 2010 |
STATE TRANSPORT WORKERS ASSOCIATION Vs. STATE OF ASSAM
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October 11, 2010 |
STEEL STORES Vs. COMMISSIONER OF TAXES ASSAM
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June 3, 2010 |
STEPHEN LAKRA AND ORS Vs. STATE OF ASSAM AND ORS
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February 23, 2010 |
STOLLY SNAITANG Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
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August 18, 2010 |
SUA GOWALA Vs. STATE OF ASSAM
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January 25, 2010 |
SUBAL DEB Vs. STATE OF TRIPURA
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July 13, 2010 |
SUBAL KUMAR DEY Vs. PUBLIC PROSECUTOR WEST TRIPURA DISTRICT AGARTALA
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September 24, 2010 |
SUBASH CHANDRA ADHIKARY Vs. STATE OF ARUNACHAL PRADESH
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August 18, 2010 |
SUBHASH DEBNATH Vs. ONGC LTD
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November 30, 2010 |
SUBODH DEBBARMA Vs. STATE OF TRIPURA
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February 15, 2010 |
SUBODH PAUL Vs. STATE OF ASSAM
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May 25, 2010 |
SUBODH RANJAN DAS Vs. DIPALI DAS
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August 2, 2010 |
SUBRATA DAS Vs. STATE OF TRIPURA
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August 13, 2010 |
SUCHANA BANERJEE Vs. STATE OF ASSAM
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July 19, 2010 |
SUDHIR LOHIA Vs. CHAIRMAN DEBTS RECOVERY APPELLATE TRIBUNAL
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April 1, 2010 |
SUDHIR RANJAN CHAKRABORTY Vs. ASHISH UPADHYAY
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April 23, 2010 |
SUDIP ALIAS TULTUL CHOUDHURY Vs. STATE OF TRIPURA
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March 30, 2010 |
SUFIA KHATUN Vs. BHOIMUDDIN SHEIKH MD ALIAS AHMED
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May 13, 2010 |
SUJIT KUMAR SARMAH Vs. STATE OF ASSAM
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March 4, 2010 |
SUKUR ALI Vs. STATE OF ASSAM
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June 1, 2010 |
SUNIL JAISWAL Vs. UNION OF INDIA
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April 1, 2010 |
SUNIT KUMAR BARDOLOI Vs. STATE OF ASSAM
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March 31, 2010 |
SUPREME ENTERPRISE ASSAM Vs. ACE 3 MARKETING ASSAM
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August 4, 2010 |
SURAJ GUPTA Vs. STATE OF MEGHALAYA
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May 24, 2010 |
SURAJ KUMAR PANDEY Vs. STATE OF ARUNACHAL PRADESH
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August 20, 2010 |
SURAT SARKAR Vs. STATE OF TRIPURA
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December 8, 2010 |
SURENDRA CHANDRA PAUL Vs. SUNIL CHANDRA PAUL
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December 9, 2010 |
SURENDRA SINGH, SON OF DIRGA SINGH Vs. UNION OF INDIA (UOI), SECRETARY TO GOVT OF INDIA, MINISTRY OF HOME AFFAIRS, DEPUTY INSPECTOR GENERAL AND DEPUTY COMMANDANT, OFFG OC TROOPS AND DISCIPLINARY AUTHORITY, ASSAM RILFES TRAINING CENTRE AND SCHOOL
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November 19, 2010 |
SUSHENDRA ALIAS SUSHAI DEB Vs. STATE OF TRIPURA
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August 27, 2010 |
SUSHIL KUMAR DEY Vs. BIMAL CHANDRA DUTTA
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August 10, 2010 |
SUSHIL SAIKIA Vs. STATE OF ASSAM
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July 19, 2010 |
SUSHIL SURI Vs. STATE OF ASSAM
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April 27, 2010 |
SWAPAN CH DEY Vs. STATE OF TRIPURA
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March 9, 2010 |
SWAPAN CHAKRABORTY S/O LATE DINESH CHAKRABORTY AND ORS Vs. STATE OF TRIPURA
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August 18, 2010 |
SWAPAN KUMAR ROY Vs. STATE OF TRIPURA
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February 15, 2010 |
SYAMAL SARMAH Vs. STATE OF ARUNACHAL PRADESH & OTHERS
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May 13, 2010 |
SYED ALAM Vs. STATE OF ASSAM
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November 12, 2010 |
T K ENGINEERING ENTERPRISES Vs. TAMA FABRICATION WORKS
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March 5, 2010 |
TABLA CHOBIN Vs. STATE OF ARUNACHAL PRADESH
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June 3, 2010 |
TAFIKA ABEDA RAHMAN Vs. THE STATE OF ASSAM AND ORS.
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August 31, 2010 |
TAGENG TAMUK Vs. STATE OF ARUNACHAL PRADESH
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April 20, 2010 |
TAKAM SORANG Vs. MARKIO TADO
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September 14, 2010 |
TAKAR BELO AND ANOTHER Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
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May 6, 2010 |
TANA ANIL TARA Vs. MANGLONG RALONGHAM
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March 24, 2010 |
TANKESWAR HAZARIKA Vs. STATE OF ASSAM
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September 3, 2010 |
TANKESWAR ROY Vs. STATE OF ASSAM
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April 28, 2010 |
TAPAN KUMAR SAHA Vs. STATE OF TRIPURA
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September 30, 2010 |
TARABHANU BEGUM Vs. UNION OF INDIA AND ORS
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February 25, 2010 |
TARIK TALOM Vs. STATE OF ARUNACHAL PRADESH
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January 12, 2010 |
TARUN CH DEKA Vs. STATE OF ASSAM
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February 24, 2010 |
TARUN CH. CHAMUA Vs. MS. ANJALI CHOUDHURY & ORS.
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December 8, 2010 |
TH BASANTAKUMAR SINGH Vs. STATE OF MANIPUR
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July 28, 2010 |
THADOU TRIBE COUNCIL NORTH EAST INDIA Vs. STATE OF MANIPUR
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September 16, 2010 |
THANGJAM MERINA DEVI Vs. STATE OF MANIPUR
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September 29, 2010 |
THOKCHOM SUBOL SINGH Vs. DISTRICT MAGISTRATE IMPHAL WEST
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August 26, 2010 |
THOUNAOJAM KHONGNEM SINGH Vs. STATE OF MANIPUR
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September 14, 2010 |
THOUNAOJAM NINGOL MOIRANG THEM ONGBI IBEYAIMA DEVI Vs. STATE OF MANIPUR
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May 6, 2010 |
TILAK SAIKIA Vs. STATE OF ASSAM
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June 4, 2010 |
TILESWARI KONWAR Vs. STATE OF ASSAM
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November 11, 2010 |
TIMOTHY HANSE (DAS) Vs. STATE OF ASSAM AND OTHERS
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November 29, 2010 |
TINUWATI Vs. STATE OF NAGALAND
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June 30, 2010 |
TLANGDUHI Vs. STATE OF MIZORAM
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February 26, 2010 |
TOBING BORANG Vs. STATE OF ARUNACHAL PRADESH
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April 22, 2010 |
TOCHIMONG YIMCHUNGER Vs. STATE OF NAGALAND
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September 9, 2010 |
TONGANAGAON TEA CO (P) LTD Vs. STATE OF ASSAM & OTHERS
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June 2, 2010 |
TONYA ORI Vs. STATE OF ARUNACHAL PRADESH
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February 10, 2010 |
TRIBAL CULTIVATION AND HARVESTING AGENCIES Vs. DIMA HASAO AUTONOMOUS COUNCIL
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August 12, 2010 |
TRINITY THYRMANG Vs. STATE OF MAGHALAYA
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August 18, 2010 |
TRIPURA BAR ASSOCIATION Vs. STATE OF TRIPURA
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August 5, 2010 |
TRIPURA KHADI AND VILLAGE INDUSTRIES BOARD Vs. ASHIS KANTI SAHA
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June 9, 2010 |
TUTU BORUAH Vs. STATE OF ASSAM
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August 12, 2010 |
UADIBEER SINGH Vs. UNION OF INDIA
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January 29, 2010 |
UMESH SARMAH Vs. STATE OF ASSAM
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February 9, 2010 |
UNION OF INDIA Vs. JASIRUDDIN TALUKDAR
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June 3, 2010 |
UNION OF INDIA Vs. HALASIDHANTH SAHAKARI SAKHAR KARKHANA LTD
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December 23, 2010 |
UNION OF INDIA Vs. INDIAN OIL CORPORATION
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April 7, 2010 |
UNION OF INDIA Vs. DIPAK KUMAR SINGH
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September 14, 2010 |
UNION OF INDIA Vs. BHARAT TRADING CO
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September 15, 2010 |
UNION OF INDIA AND OTHERS Vs. SHIMTILIN KHARKRANG
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July 6, 2010 |
UNION PUBLIC SERVICE COMMISSION Vs. JAVED ANWAR KHAN
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August 24, 2010 |
UNITED INDIA INSURANCE CO LTD Vs. BIAKTHUAMI
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June 29, 2010 |
USHA KONWAR Vs. STATE OF ASSAM
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February 17, 2010 |
USHA RANI SINGHA Vs. STATE OF ASSAM AND OTHERS
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March 2, 2010 |
UTTAM CH DAS Vs. UNION OF INDIA AND ORS
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January 8, 2010 |
V. MALSAWMA Vs. LAI AUTONOMOUS DISTRICT COUNCIL
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December 2, 2010 |
VANLALRINGA Vs. STATE OF MIZORAM
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February 11, 2010 |
VIDYASAGAR SHARMA Vs. JUGAL KISHORE SHARMA
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March 18, 2010 |
VILLAGE EDUCATION COMMITTEE Vs. STATE OF NAGALAND
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June 28, 2010 |
VIOLET MAWRIRE Vs. K A JELINA JYRWA
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May 11, 2010 |
WATSENG MARAK Vs. STATE OF MEGHALAYA
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December 3, 2010 |
WIPRO G E HEALTHCARE PVT LTD Vs. STATE OF ASSAM
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July 2, 2010 |
WORKMAN OF BIJLIBARI TEA ESTATE Vs. MANAGEMENT OF BIJLIBARI TEA ESTATE
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May 3, 2010 |
Y GOPALKRISHNA SINGH Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCES
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May 31, 2010 |
YAMBEM BIREN MEITEI Vs. DISTRICT MAGISTRATE BISHNUPUR
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June 1, 2010 |
YAPI DOLUM Vs. STATE OF ARUNACHAL PRADESH
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January 12, 2010 |
YUMNAM NINGOL THINGNAM ONGBI IBETHOI DEVI Vs. UNION OF INDIA
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March 19, 2010 |
YUNMAN LOKENDRO SINGH Vs. STATE OF MANIPUR
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February 11, 2010 |
ZACHAMO NGULLY AND ORS. Vs. STATE OF NAGALAND AND ORS.
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August 21, 2010 |
ZODINPUIA, S/O Z T KHUMA Vs. STATE OF MIZORAM AND ORS
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December 7, 2010 |