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(CIV) F.S., PAVANESH KUMAR MAHAJAN, V.S.M. Vs. UNION OF INDIA (UOI)
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October 26, 2009 |
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(MST.) SAHERA KHATUN @ SAHERA BANU Vs. UNION OF INDIA AND OTHERS
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August 7, 2009 |
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A J TAYENG Vs. ANSHU PRAKASH
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April 9, 2009 |
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ABDUL AWAL Vs. UNION OF INDIA (UOI) AND ORS.
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August 13, 2009 |
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ABDUL KUDDUS ALI Vs. STATE OF ASSAM
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May 16, 2009 |
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ABDUL LATIF Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA AND OTHERS
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May 22, 2009 |
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ABDUL MALIK Vs. NASHIM AKHTAR
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December 4, 2009 |
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ABDUL MOHIM Vs. STATE OF ASSAM
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March 30, 2009 |
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ABDUL RAHMAN Vs. STATE OF ASSAM
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August 4, 2009 |
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ABDUL RAHMAN Vs. STATE OF ASSAM
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September 24, 2009 |
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ABDUL RAHMAN Vs. STATE OF ASSAM
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May 26, 2009 |
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ABDUL SUFAN Vs. STATE OF TRIPURA
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November 9, 2009 |
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ABHIJIT ALIAS AJIT SARKAR Vs. STATE OF TRIPURA
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May 28, 2009 |
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ABRAR Vs. MEGHALAYA BOARD OF WAKF
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January 28, 2009 |
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ABSI YAMPANSAO Vs. STATE OF NAGALAND
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August 18, 2009 |
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ABUL KASHEM Vs. STATE OF ASSAM
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July 29, 2009 |
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ADITYA SARKAR AND ORS Vs. STATE OF ASSAM
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January 27, 2009 |
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AFAJUDDIN AHMED Vs. STATE OF ASSAM
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May 14, 2009 |
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AFTAB HUSSAIN ALIAS BHAITI Vs. STATE OF ASSAM
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January 5, 2009 |
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AHED ALI Vs. STATE OF ASSAM
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December 2, 2009 |
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AISA BIBI @ AYSHA KHATOON Vs. UNION OF INDIA & ORS.
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August 13, 2009 |
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AJIT CHANDRA PUZARI Vs. STATE OF ASSAM
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September 3, 2009 |
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AJIT KUMAR DEB Vs. STATE OF ARUNACHAL PRADESH
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March 25, 2009 |
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AKBAR ALI Vs. UNION OF INDIA
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October 21, 2009 |
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AKONI TAMULI Vs. STATE OF ASSAM
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July 23, 2009 |
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ALEK UDDIN Vs. UNION OF INDIA
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December 22, 2009 |
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ALINDRA DEBBARMA Vs. STATE OF TRIPURA
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June 12, 2009 |
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ALL ARUNACHAL PRADESH ABO TANI NIBU PRIEST WELFARE ASSOCIATION Vs. STATE OF ARUNACHAL PRADESH
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March 17, 2009 |
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ALL GUWAHATI HAND CART PULLERS ASSOCIATION AND ORS. Vs. STATE OF ASSAM AND ORS.
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November 4, 2009 |
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AMARESH NARAYAN CHOWDHURY Vs. UNITED BANK OF INDIA
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January 30, 2009 |
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AMBAR ALI Vs. STATE OF ASSAM
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December 8, 2009 |
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AMBI RAM DAS Vs. SECRETARY DEPARTMENT OF HOME GOVERNMENT OF INDIA
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July 18, 2009 |
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AMENA KHATOON Vs. UNION OF INDIA
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September 23, 2009 |
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AMOY MORANG Vs. STATE OF ARUNACHAL PRADESH
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August 5, 2009 |
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ANAND KUNDU Vs. UNION OF INDIA
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September 23, 2009 |
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ANANDA SAIKIA Vs. UNION OF INDIA
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December 22, 2009 |
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ANIL KR PATHAK Vs. PRABIN SARMA
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May 6, 2009 |
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ANJALI MEDHI Vs. STATE OF ASSAM
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June 6, 2009 |
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ANNAYAK JAMES TAYENG Vs. STATE OF ARUNACHAL PRADESH
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April 9, 2009 |
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ANOWARA KHATUN ALIAS ANOWARA BEWA Vs. UNION OF INDIA
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August 13, 2009 |
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ANUPAM CHOWDHURY Vs. STATE OF TRIPURA
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March 26, 2009 |
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APARAJITA DUTTA Vs. STATE OF ASSAM
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February 26, 2009 |
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APURBA DAS Vs. STATE OF ASSAM
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April 7, 2009 |
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APURBA DAS Vs. STATE OF ASSAM
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September 18, 2009 |
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ARAMBAM THOMCHOU SINGH Vs. UNION OF INDIA
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September 23, 2009 |
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ARIFA BEGUM Vs. STATE OF ASSAM
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November 27, 2009 |
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ARIJIT KR ENDOW Vs. STATE OF ASSAM
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August 25, 2009 |
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ARINDAM DATTA Vs. STATE OF TRIPURA
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March 12, 2009 |
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ARJUN CHAHANI Vs. STATE OF ASSAM
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August 18, 2009 |
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ARJUN KUMAR Vs. STATE OF ASSAM
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January 16, 2009 |
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ARUN SAIKIA Vs. UNION OF INDIA
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September 20, 2009 |
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ARUNACHAL TRADE AND COMMERCIAL AGENCY Vs. STATE OF ARUNACHAL PRADESH
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June 26, 2009 |
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ASHIS KANTI SAHA Vs. STATE OF TRIPURA
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August 1, 2009 |
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ASHOK BANDHU BHOWMIK Vs. STATE OF TRIPURA
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February 25, 2009 |
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ASHOK DEB Vs. STATE OF ASSAM
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November 26, 2009 |
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ASIR ALI Vs. STATE OF ASSAM
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June 11, 2009 |
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ASSAM ROLLER FLOUR MILLS ASSOCIATION Vs. DEBESWAR BORA
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October 23, 2009 |
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ASSAM STATE ELECTRICITY BOARD Vs. R N DUTTA
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March 9, 2009 |
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ASSAM STATE ELECTRICITY BOARD Vs. R.N. DUTTA
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September 9, 2009 |
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ASSAM STATE TEXT BOOK CORPORATION EMPLOYEES UNION Vs. STATE OF ASSAM AND OTHERS
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February 2, 2009 |
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ATAL STORES Vs. JAIN ENTERPRISE
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June 6, 2009 |
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ATAUR RAHMAN ALIAS BOTOL Vs. STATE OF ASSAM
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April 7, 2009 |
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ATINDRA KUMAR ADHIKARI Vs. STATE OF ASSAM
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March 18, 2009 |
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ATU MURA Vs. STATE OF ASSAM
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May 1, 2009 |
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ATUL SARMA Vs. BHABEN CHANDRA PEGU
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August 19, 2009 |
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B CHHAWNKIMA Vs. STATE OF MIZORAM
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May 5, 2009 |
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BABUL CHANDRA BORA Vs. PRESIDING OFFICER LABOUR COURT
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June 23, 2009 |
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BABUL ROY Vs. STATE OF ASSAM
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December 23, 2009 |
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BABURAM NARZARY Vs. STATE OF ASSAM
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October 22, 2009 |
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BADARMAL DEVENDRA KUMAR SETHIA Vs. KAMAL CHAND SUNIL KUMAR SETHIA
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June 6, 2009 |
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BAHARUL ISLAM Vs. UNION OF INDIA
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May 19, 2009 |
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BAIJU BABY Vs. STATE OF ARUNACHAL PRADESH
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January 13, 2009 |
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BAKUL RANI DAS Vs. STATE OF TRIPURA
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September 5, 2009 |
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BALAI NATTA Vs. STATE OF TRIPURA
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November 18, 2009 |
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BALI CHARAN KALITA Vs. STATE OF ASSAM
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February 11, 2009 |
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BALI LOYI Vs. DEPUTY COMMISSIONER AALO
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March 24, 2009 |
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BAPHIRA KHARKONGOR Vs. STATE OF MEGHALAYA
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July 15, 2009 |
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BENU NAMASUDRA Vs. STATE OF TRIPURA
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September 2, 2009 |
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BENUDHAR DOLEY Vs. STATE OF ASSAM
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May 7, 2009 |
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BHABA SAIKIA Vs. STATE OF ASSAM
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December 23, 2009 |
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BHABEL CHANDRA SARKAR Vs. STATE OF ASSAM
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January 23, 2009 |
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BHAITI ALI Vs. STATE OF ASSAM
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May 19, 2009 |
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BHANUMATI SIKDAR Vs. BINAPANI SINGHA ROY
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December 10, 2009 |
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BHARADWAJ MRINAL CHOUDHURY Vs. SANJIB SOBHAPANDIT
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February 3, 2009 |
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BHARAT BARUAH Vs. STATE OF ASSAM AND OTHERS
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January 20, 2009 |
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BHIKAM CHAND BETALA Vs. ORIENTAL INSURANCE COMPANY LTD
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December 4, 2009 |
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BHOGESWAR BORAH Vs. STATE OF ASSAM
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September 3, 2009 |
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BHUPEN KALITA Vs. STATE OF ASSAM
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February 24, 2009 |
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BHUPINDER KUMAR Vs. UNION OF INDIA
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August 6, 2009 |
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BIBHABANANDA CHOUDHURY Vs. STATE OF ASSAM
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September 1, 2009 |
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BIBHAV BEHARI MUKHERJEE Vs. BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD
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September 23, 2009 |
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BIBUL GOGOI Vs. STATE OF ASSAM
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February 11, 2009 |
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BIDHU BHUSAN DEB Vs. STATE OF TRIPURA
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October 29, 2009 |
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BIJOY DEB ALIAS KUTU ALIAS DAYAL HARI Vs. STATE OF TRIPURA
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June 3, 2009 |
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BIJOY KUMAR GOGOI Vs. UNION OF INDIA
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August 25, 2009 |
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BIKASH DAS ALIAS RANADHIR DAS Vs. STATE OF TRIPURA
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April 6, 2009 |
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BIKASH PAUL CHOWDHURY Vs. STATE OF MEGHALAYA AND ORS.
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September 2, 2009 |
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BILAL AHMED BARLASKAR Vs. STATE OF ASSAM
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November 26, 2009 |
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BIMAL RABI DAS ALIAS JOY RAM RABI DAS Vs. JANAKI RABI DAS
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May 11, 2009 |
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BIMALENDU ROY AND ORS. Vs. STATE OF ASSAM AND ORS.
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May 29, 2009 |
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BINALISH M SANGMA Vs. STATE OF MEGHALAYA
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June 26, 2009 |
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BINCHI BOJE Vs. DAKCHI KADU
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March 3, 2009 |
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BINOYA DUTTA Vs. STATE OF MEGHALAYA
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December 22, 2009 |
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BIPLAB DHAR Vs. PANNA SAHA
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May 8, 2009 |
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BIPLAB ROY Vs. STATE OF TRIPURA
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March 13, 2009 |
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BIPUL CHOUDHURY Vs. STATE OF TRIPURA
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April 2, 2009 |
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BIPUL RAVA AND OTHERS Vs. STATE OF ASSAM AND OTHERS
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January 16, 2009 |
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BIRCHA KURMI Vs. STATE OF ASSAM
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May 15, 2009 |
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BIRENDRA RUDRAPAUL Vs. AMIYA DEBNATH
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March 18, 2009 |
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BISHU DHAR Vs. MOUSHUMI DEY DHAR
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October 20, 2009 |
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BISWA CHANDRA DEBBARMA Vs. STATE OF TRIPURA
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January 21, 2009 |
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BISWA SAIKIA Vs. STATE OF ASSAM
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August 18, 2009 |
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BISWANATH DASGUPTA Vs. UNION OF INDIA
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March 9, 2009 |
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BOARD OF SECONDARY EDUCATION Vs. PHURAILATPAM NANDAKUMAR SHARMA
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February 5, 2009 |
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BOGAN OZA Vs. LALITYA KR DAS
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August 13, 2009 |
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BOGIDHOLA TEA AND TRADING COMPANY P LTD Vs. KOTHARI PLANTATIONS AND INDUSTRIES LTD
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February 3, 2009 |
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BONGAIGAON REFINERY AND PETRO CHEMICALS LTD Vs. BUILDSWORTH PVT LTD
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November 16, 2009 |
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BRAJA KALITA Vs. BIPIN CHANDRA KALITA
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October 30, 2009 |
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BRIDHICHAND PANNALAL Vs. BHANWARLAL DUGAR
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August 13, 2009 |
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BUDHIN CHANDRA DAS Vs. UNION OF INDIA
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November 20, 2009 |
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BUDUL AHMED Vs. KUTUB ALIMAZUMDAR & ORS.
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April 7, 2009 |
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BULU DAS Vs. RATAN DAS
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August 11, 2009 |
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C LALROZAMI Vs. STATE OF MIZORAM
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June 10, 2009 |
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CENTRE MEDICAL AND SALES Vs. VICE PRESIDENT MARKETING FAIR DEAL CORPORATION PVT LTD
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February 20, 2009 |
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CHAKRESWAR KALITA ALIAS CHAKRA KALITA Vs. STATE OF ASSAM
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November 11, 2009 |
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CHAMPA BASFOR Vs. STATE OF ASSAM
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February 12, 2009 |
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CHANAM RANJIT MEITEI Vs. UNION OF INDIA
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May 5, 2009 |
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CHAND MOHAMMAD Vs. STATE OF ASSAM
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November 10, 2009 |
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CHANDRA BANSH DUBEY Vs. STATE OF ARUNACHAL PRADESH
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March 10, 2009 |
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CHAU TRINAM MANCHEY Vs. STATE OF ARUNACHAL PRADESH
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February 25, 2009 |
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CHEM TRADE INDIA (P) LTD. Vs. STATE OF ASSAM
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December 10, 2009 |
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CHENGASENG KATH Vs. STATE OF NAGALAND
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May 28, 2009 |
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CHHAWNTLUANGA Vs. STATE OF MIZORAM
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June 25, 2009 |
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CHIPAK ESSI Vs. LAI PUROIK
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April 30, 2009 |
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CHIRON GOGOI Vs. STATE OF ASSAM
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April 9, 2009 |
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CHITTA RANJAN BHATTACHARJEE Vs. STATE OF TRIPURA
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December 17, 2009 |
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CHITTA RANJAN KAR Vs. STATE OF TRIPURA
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March 27, 2009 |
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CHUMATHO POCHURY Vs. UNION OF INDIA
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May 25, 2009 |
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COMMERCIAL IRON AND STEEL COMPANY Vs. AKSHAY ISPAT AND FERRO ALLOYS PVT LTD
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November 11, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. OSWAL CHEMICALS AND FERTILIZERS LTD
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May 13, 2009 |
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COMMISSIONER OF CENTRAL EXCISE Vs. JELLALPORE TEA ESTATE
|
April 20, 2009 |
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COMMISSIONER OF INCOME TAX Vs. PEERCHAND RATANLAL BAID
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May 15, 2009 |
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COMMISSIONER OF INCOME TAX Vs. DAGA ENTRADE (P) LIMITED
|
February 17, 2009 |
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COMMISSIONER OF INCOME TAX Vs. SHIV SHAKTI FLOUR MILLS P. LTD.
|
September 15, 2009 |
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COMMISSIONER OF INCOME TAX Vs. INDIA CARBON LIMITED
|
April 21, 2009 |
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COMMISSIONER OF INCOME TAX Vs. DEEP BARUAH
|
December 10, 2009 |
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COMMISSIONER OF INCOME TAX Vs. DEEP BARUAH
|
November 10, 2009 |
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COMMISSIONER OF INCOME-TAX Vs. WILLIAMSON TEA (ASSAM) LTD
|
October 28, 2009 |
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COMMISSIONER OF INCOME-TAX Vs. ASSAM MINERAL DEVELOPMENT CORPORATION LTD
|
October 20, 2009 |
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COMMISSIONER OF INCOME-TAX Vs. NARENDRA NARAYAN BANIK
|
August 7, 2009 |
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COMMISSIONER OF INCOME-TAX Vs. BIMAL AUTO AGENCY
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June 23, 2009 |
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DABASREE DAS BAISHNAB Vs. MULTIMEDIA CONSULTANTS
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October 28, 2009 |
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DAGE TARAK Vs. STATE OF ARUNACHAL PRADESH
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December 22, 2009 |
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DAKHIN SALMARA MATSYAJIBI FISHERY CO OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
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February 13, 2009 |
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DAMAYANTI GOSWAMI Vs. KARUNA DAS
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May 6, 2009 |
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DAPEN BASUMATARY Vs. STATE OF ASSAM
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February 4, 2009 |
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DEEP NATH Vs. STATE OF ASSAM
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August 6, 2009 |
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DEEPAK PANYANG Vs. STATE OF ARUNACHAL PRADESH
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September 10, 2009 |
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DEORIS MARBANIANG Vs. STATE OF MEGHALAYA
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November 18, 2009 |
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DEVISON Vs. LAI AUTONOMOUS DISTRICT COUNCIL
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December 7, 2009 |
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DEVRAM GOGOI Vs. STATE OF ASSAM
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April 2, 2009 |
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DEWAN ALKASH ALI Vs. ALI BAKSH
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September 18, 2009 |
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DHANA CHANDRA MALSUM Vs. STATE OF TRIPURA
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August 5, 2009 |
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DHANEWSARI MEDHI Vs. STATE OF ASSAM
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December 17, 2009 |
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DHANU MAHILI Vs. STATE OF ASSAM
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January 16, 2009 |
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DHARAM NATH YADAV Vs. CO PRATHAM BIHAR
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July 21, 2009 |
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DHARAM NATH YADAV Vs. CO PRATHAM BIHAR AND ORS
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September 21, 2009 |
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DHIRENDRA SUTRADHAR Vs. STATE OF TRIPURA
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December 9, 2009 |
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DHRUBA CHOUDHURY Vs. STATE OF ASSAM
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March 16, 2009 |
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DIETHOZO KHAPE Vs. STATE OF NAGALAND
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November 30, 2009 |
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DIGANTA GOGOI Vs. STATE OF ASSAM
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October 27, 2009 |
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DIJEN SARMAH Vs. STATE OF ASSAM
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April 30, 2009 |
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DILIP CH BHUYAN Vs. STATE OF ASSAM
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May 28, 2009 |
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DILIP DAS Vs. STATE OF ASSAM
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March 24, 2009 |
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DILIP DEKA Vs. STATE OF ASSAM
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March 26, 2009 |
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DILIP DUTTA Vs. DIRECTOR NATIONAL INSTITUTE OF TECHNOLOGY
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February 12, 2009 |
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DILIP GOHAIN Vs. BHUPINDER SINGH
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May 5, 2009 |
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DILIP KUMAR DEB Vs. MUSSTT ATABUNNESSA
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August 13, 2009 |
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DILIP SAIKIA Vs. STATE OF ASSAM
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July 31, 2009 |
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DIMBESWAR PAWE Vs. STATE OF ARUNACHAL PRADESH
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March 24, 2009 |
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DIMBESWAR PAWE Vs. STATE OF ARUNACHAL PRADESH
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November 30, 2009 |
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DINESH CHANDRA BEY Vs. STATE OF ASSAM
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July 31, 2009 |
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DINESH CHANDRA SHIB Vs. HIRALAL SAHA
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June 12, 2009 |
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DINESH GOYENKA Vs. STATE OF ASSAM
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July 28, 2009 |
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DIPAK CHOUDHURY Vs. STATE OF TRIPURA
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March 13, 2009 |
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DIPAK DAS Vs. STATE OF TRIPURA
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December 9, 2009 |
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DIPAK DAS ALIAS DIPAK CH DAS Vs. NRIPESH CHANDRA ROY
|
November 13, 2009 |
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DIPAK DEB BARMA Vs. STATE OF TRIPURA
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February 12, 2009 |
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DIPAK NATH Vs. OIL AND NATURAL GAS CORPORATION LTD. AND ORS.
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November 25, 2009 |
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DIPEN RAJBONGSHI Vs. STATE OF ASSAM
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June 23, 2009 |
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DIPU LASKAR Vs. SAJJAD ALI CHOUDHURY
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August 28, 2009 |
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DIPUL TALUKDAR Vs. JOYNAL ABEDIN
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February 9, 2009 |
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DOHMINGTHANGA Vs. STATE OF MIZORAM
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November 27, 2009 |
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DOLLY BORPUJARI Vs. STATE OF ASSAM
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December 17, 2009 |
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DOMINIC PENDANATH Vs. STATE OF ARUNACHAL PRADESH
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December 17, 2009 |
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DR. JATIN BARUAH Vs. STATE OF ASSAM AND ORS.
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August 7, 2009 |
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DULAL BISWAS Vs. STATE OF TRIPURA
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May 6, 2009 |
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DULAL CH BAIDYA Vs. STATE OF TRIPURA
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April 1, 2009 |
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DULAL GOGOI Vs. STATE OF ASSAM
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September 5, 2009 |
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DUMAR BAGRA Vs. STATE OF ARUNACHAL PRADESH
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February 4, 2009 |
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DWIJEN DAS Vs. STATE OF ASSAM
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May 12, 2009 |
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E N PASLEIN Vs. UNION OF INDIA
|
September 2, 2009 |
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EAST KHASI HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS Vs. STINGHSHON RONGRIN AND ANR
|
May 28, 2009 |
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EASTERN BUSINESS PVT LTD Vs. MANIKA DHAR
|
February 26, 2009 |
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ECOS ENGINEERS Vs. NUMALIGARH REFINERY LTD
|
February 5, 2009 |
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EURICA MARBANIANG Vs. DORBARLIN KHARBITHAI
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November 16, 2009 |
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EVEREST LYNGDOH NONGPIUR Vs. STATE OF MEGHALAYA
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August 28, 2009 |
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FAGUA MEPO Vs. ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION
|
January 7, 2009 |
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FAZLUL HAQUE BARBHUYAN Vs. STATE OF ASSAM
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January 6, 2009 |
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FORHANA BEGUM LASKAR Vs. STATE OF ASSAM
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March 30, 2009 |
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FORHANA BEGUM LASKAR Vs. STATE OF ASSAM
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June 30, 2009 |
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FREIGHT CARRIERS Vs. STATE OF TRIPURA
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September 23, 2009 |
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G L PUBLICATIONS LTD Vs. NORTH EASTERN INDIAN TRUST FOR EDUCATION AND DEVELOPMENT
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September 4, 2009 |
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GADAPANI SAIKIA Vs. STATE OF ASSAM
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July 23, 2009 |
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GAGAN CH KALITA Vs. STATE OF ASSAM
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February 25, 2009 |
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GANESH BASUMATARY Vs. STATE OF ASSAM
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May 15, 2009 |
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GANESH CHANDRA LIKHARU Vs. STATE OF ASSAM
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April 21, 2009 |
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GANESH SINGH & ORS. Vs. STATE OF MIZORAM & ORS.
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April 30, 2009 |
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GANGADHAR KALITA Vs. STATE OF ASSAM
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January 21, 2009 |
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GAS AUTHORITY OF INDIA LTD Vs. STATE OF TRIPURA
|
April 14, 2009 |
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GAS AUTHORITY OF INDIA LTD. Vs. STATE OF TRIPURA
|
August 14, 2009 |
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GAURANGA CH DAS Vs. STATE OF ASSAM
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June 23, 2009 |
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GAUTAM KALITA Vs. STATE OF ASSAM
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February 9, 2009 |
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GAUTAM SARMA Vs. SANYUKTA BARUAH
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May 15, 2009 |
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GAYATRI DEVI PRASHAD Vs. SANJAY PRASHAD
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November 27, 2009 |
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GEGONG APANG Vs. STATE OF ARUNACHAL PRADESH AND ORS.
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June 4, 2009 |
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GHANSHYAM DEKA Vs. STATE OF ASSAM AND ORS
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January 20, 2009 |
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GIRINDHARILAL SARMA Vs. SAFIA AHMED
|
February 12, 2009 |
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GITANJALI S BHATTACHARYYA Vs. UNION OF INDIA
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January 22, 2009 |
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GOLAP CHOUHAN Vs. STATE OF ASSAM
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September 24, 2009 |
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GOPA ROY Vs. STATE OF TRIPURA
|
December 7, 2009 |
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GOPAL CH. DAS Vs. UNION OF INDIA (UOI) AND ORS.
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August 13, 2009 |
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GOPI MOHAN NATH Vs. GOPAL NUNIA & OTHERS
|
August 18, 2009 |
|
GOUTAM SENGUPTA Vs. STATE OF TRIPURA
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August 19, 2009 |
|
GOVERNING BODY OF DIBRU COLLEGE Vs. STATE OF ASSAM
|
December 2, 2009 |
|
GREEN VALLEY RICE TECH PVT LTD Vs. UNION OF INDIA
|
October 7, 2009 |
|
GYANENDRA MOITRA Vs. JYOTIRMOY SARKAR
|
June 29, 2009 |
|
H K DUTTA Vs. STATE OF NAGALAND
|
May 29, 2009 |
|
H. PALAW AND OTHERS Vs. MARA AUTONOMOUS DISTRICT COUNCIL AND OTHERS
|
April 2, 2009 |
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HALIMAN NESSA Vs. UNION OF INDIA (UOI) AND ORS.
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August 7, 2009 |
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HAMEN BHARALI Vs. STATE OF ASSAM
|
November 6, 2009 |
|
HAMID ALI Vs. STATE OF MANIPUR
|
February 10, 2009 |
|
HANIF ALI Vs. STATE OF ASSAM
|
August 27, 2009 |
|
HAR KUMAR DAS Vs. STATE OF ASSAM
|
April 9, 2009 |
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HARE KRISHNA DAS Vs. GADADHAR CHOUDHURY AND ORS.
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January 5, 2009 |
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HARESWAR ROY Vs. MUSTT MONOWARA BEGUM
|
October 19, 2009 |
|
HAREZ ALI Vs. STATE OF ASSAM
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July 29, 2009 |
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HAREZ ALI Vs. STATE OF ASSAM
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March 16, 2009 |
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HASA BASUMATARY Vs. UNION OF INDIA
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July 28, 2009 |
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HASMAT ALI Vs. STATE OF ASSAM
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December 15, 2009 |
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HAZERA KHATOON Vs. UNION OF INDIA
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August 7, 2009 |
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HEADMASTERS TEACHERS IN CHARGE ASSOCIATION MANIPUR Vs. COMMISSIONER SECRETARY EDUCATION GOVERNMENT OF MANI PUR
|
February 17, 2009 |
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HEMANTA KUMAR GOGOI Vs. STATE OF ASSAM
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November 6, 2009 |
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HEMENDRA NATH PATHAK Vs. GAUHATI UNIVERSITY
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June 5, 2009 |
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HEMO CHANDRA NATH Vs. STATE OF ASSAM
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July 28, 2009 |
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HERBO FOUNDATION PVT LTD Vs. UNION OF INDIA
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June 24, 2009 |
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HIGHTENSION SWITCHGEARS PRIVATE LIMITED Vs. STATE OF TRIPURA
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December 23, 2009 |
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HIMANSHU SARKAR Vs. STATE OF ASSAM AND OTHERS
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August 10, 2009 |
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HIMMER ETE Vs. STATE OF ARUNACHAL PRADESH AND ANOTHER
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July 16, 2009 |
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HINDUSTAN GOODS CARRIERS P LTD Vs. STATE OF ASSAM
|
May 15, 2009 |
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HINDUSTAN PAPER CORPORATION LTD OFFICERS AND SUPERVISORS ASSOCIATION Vs. HINDUSTAN PAPER CORPORATION LTD
|
February 12, 2009 |
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HIRAN MIA Vs. STATE OF TRIPURA
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August 11, 2009 |
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HIRENDRA NATH GOHAIN Vs. UNION OF INDIA
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December 10, 2009 |
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HIRENDRANATH GOHAIN Vs. UNION OF INDIA (UOI) AND ORS.
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December 17, 2009 |
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HOKA KONYAK Vs. UNION OF INDIA
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December 10, 2009 |
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HRISHIRAJ SHARMA Vs. STATE OF TRIPURA
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November 17, 2009 |
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IDRIS ALI Vs. STATE OF ASSAM
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August 31, 2009 |
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IKRAMUL HUSSAIN Vs. STATE OF ASSAM
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July 3, 2009 |
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ILA BORUAH Vs. ASSAM BOARD OF REVENUE
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September 10, 2009 |
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IMLITEMJEN TSUDIR Vs. STATE OF NAGALAND
|
July 15, 2009 |
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INAMUL ISLAM Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD
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February 26, 2009 |
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INDERJEET MEHTA Vs. UNION OF INDIA
|
August 14, 2009 |
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INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF TAXES ASSAM
|
February 27, 2009 |
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INDIAN OIL CORPORATION LTD Vs. STATE OF ASSAM
|
January 9, 2009 |
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INDUSTRIAL CARRIERS Vs. STATE OF ASSAM
|
December 23, 2009 |
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ISHANANDA SARMA PHUKAN Vs. DISTRICT COLLECTOR JORHAT
|
November 20, 2009 |
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ITANAGAR BENCH STATE OF ARUNACHAL PRADESH Vs. GEETA BALMIKI
|
January 8, 2009 |
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J N BAWRI Vs. MOHENDRA KR DUDHORIA
|
February 9, 2009 |
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J P RAI Vs. STATE OF ARUNACHAL PRADESH
|
May 28, 2009 |
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JAHIRUL ISLAM CHOUDHURY Vs. STATE OF ASSAM
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September 24, 2009 |
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JAI PRAKASH SINGH Vs. UNION OF INDIA
|
September 10, 2009 |
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JAINALUDDIN AHMED Vs. STATE OF ASSAM
|
April 8, 2009 |
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JAINTIA ALLOYS P. LTD Vs. UNION OF INDIA
|
March 26, 2009 |
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JAIPRAKASH ASSOCIATES LIMITED (CEMENT DEVISION) Vs. STATE OF ARUNACHAL PRADESH
|
March 5, 2009 |
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JAKIR HUSSAIN Vs. SABNAM BEGUM
|
November 3, 2009 |
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JAMUNA DAS Vs. STATE OF TRIPURA
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November 13, 2009 |
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JAMUNA DEBBARMA Vs. RADHESHYAM DAS
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November 5, 2009 |
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JARKAR GAMLIN Vs. TUMMAR BAGRA
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July 17, 2009 |
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JASHUBANTA SARMAH Vs. STATE OF ASSAM
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July 24, 2009 |
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JAWAHARLAL ZONGLUZU Vs. STATE OF ARUNACHAL PRADESH
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September 16, 2009 |
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JAY KUMAR BARDIA Vs. STATE OF ASSAM AND OTHERS
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December 22, 2009 |
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JAYANTI BARMAN Vs. STATE OF ASSAM AND ORS
|
December 7, 2009 |
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JEHAR ALI Vs. STATE OF ASSAM
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August 7, 2009 |
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JENAR MARAK Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL
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May 27, 2009 |
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JIARAT KHAN Vs. STATE OF ASSAM
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February 10, 2009 |
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JIBAN DAS Vs. STATE OF TRIPURA
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September 11, 2009 |
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JOY DEV DAS Vs. STATE OF ASSAM
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April 1, 2009 |
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JOYMANON MAIBANGSA Vs. UNION OF INDIA
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February 27, 2009 |
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JOYNAL ABEDIN Vs. STATE OF ASSAM
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November 17, 2009 |
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JULIUS EKKA Vs. STATE OF ARUNACHAL PRADESH
|
June 9, 2009 |
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JURI GOGOI ALIAS CHENIMAI GOGOI Vs. UNION OF INDIA
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December 16, 2009 |
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JUTHIKA TALUKDAR Vs. STATE OF ASSAM
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November 24, 2009 |
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JYOTISH DAS Vs. STATE OF TRIPURA
|
June 12, 2009 |
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JYOTSNA RANI DAS Vs. STATE OF TRIPURA
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February 12, 2009 |
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K HRANGLIANA Vs. STATE OF MIZORAM
|
October 29, 2009 |
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K LALMALSAWMA Vs. STATE OF MIZORAM
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April 30, 2009 |
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K R ALVA Vs. HOUSING AND URBAN DEVELOP-MENT CORPORATION LTD
|
June 23, 2009 |
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K.D.C. BONDED WAREHOUSE (P.) LTD. Vs. STATE OF ASSAM
|
December 9, 2009 |
|
KA BOILIN SYNGKON Vs. KA RANI SHALLAM
|
January 28, 2009 |
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KABERI BORAH Vs. GAUHATI UNIVERSITY
|
September 8, 2009 |
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KADING PANIO MULTIPURPOSE CO OPERATIVE SOCIETY LTD Vs. STATE OF ARUNACHAL PRADESH
|
March 26, 2009 |
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KAGUM NOMUK Vs. STATE OF ARUNACHAL PRADESH
|
January 13, 2009 |
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KAILASH CHANDRA SARMA Vs. BIRAJ KRISHNA DAS
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February 24, 2009 |
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KAILASH DAS Vs. STATE OF ASSAM
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November 26, 2009 |
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KALA RAM BORO ALIAS KALIA KACHARI Vs. HARENDRA MALAKAR
|
September 23, 2009 |
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KALPA NATH DEKA Vs. STATE OF ASSAM
|
August 21, 2009 |
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KALYAN NEOG Vs. RASHMI REKHA HAZARIKA NEOG
|
November 12, 2009 |
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KAMAKHYA NARAYAN SINGH Vs. STATE OF ASSAM
|
March 3, 2009 |
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KAMAKHYA PHOTO LAB P LTD Vs. COMMISSIONER OF INCOME TAX
|
July 2, 2009 |
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KAMAKHYA PHOTO LAB P. LTD. Vs. COMMISSIONER OF INCOME TAX
|
September 15, 2009 |
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KAMAKHYA PHOTO LAB P. LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 1, 2009 |
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KAMAL SAIKIA ALIAS KAMAL SONOWAL Vs. STATE OF ASSAM
|
August 4, 2009 |
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KAMINI BRAHMA Vs. STATE OF ASSAM
|
March 30, 2009 |
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KAMRUP DEVELOPERS PVT. LTD. Vs. STATE OF ASSAM AND ORS.
|
January 20, 2009 |
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KANTI RAM MORAN AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
February 24, 2009 |
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KAPOOR CHAND JAIN AND ORS. Vs. STATE OF ASSAM AND ORS.
|
July 23, 2009 |
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KARAN LUTHRA Vs. STATE OF MEGHALAYA
|
November 6, 2009 |
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KEEPER LALROHLUA THROUGH NEXT FRIEND C.LALBIAKMAWIA Vs. NATIONAL INSURANCE CO.LTD
|
April 30, 2009 |
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KH JILLA SINGH Vs. STATE OF MANIPUR
|
September 11, 2009 |
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KH TOMCHOU SINGH Vs. STATE OF MANIPUR
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January 29, 2009 |
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KHAGEN DAS Vs. STATE OF ASSAM
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December 15, 2009 |
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KHAGENDRA CHANDRA DEBNATH Vs. STATE OF TRIPURA
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February 27, 2009 |
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KHALASON DAIMARI Vs. UNION OF INDIA
|
May 11, 2009 |
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KHORSHED ALI Vs. STATE OF ASSAM
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April 24, 2009 |
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KINA RAM MECH Vs. ASSAM CO OPERATIVE APEX BANK LTD
|
June 15, 2009 |
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KIPA RAJA Vs. STATE OF ARUNACHAL PRADESH
|
September 15, 2009 |
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KIRAN DEKA Vs. STATE OF ASSAM
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August 6, 2009 |
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KIRAN SARMA ALIAS KIRAN CHANDRA SARMA Vs. STATE OF ASSAM
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May 27, 2009 |
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KIRANJOY REANG Vs. STATE OF TRIPURA
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December 16, 2009 |
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KIRLI PADU Vs. STATE OF ARUNACHAL PRADESH
|
November 11, 2009 |
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KISHOR SINGH RAJPUT Vs. STATE OF ASSAM
|
February 12, 2009 |
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KISHOR SINGH RAJPUT Vs. STATE OF ASSAM AND ORS
|
January 21, 2009 |
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KITPLY INDUSTRIES LIMITED Vs. CALIFORNIA PACIFIC TRADING CORPORATION
|
July 29, 2009 |
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KITPLY INDUSTRIES LTD Vs. CALIFORNIA PACIFIC TRADING CORPORATION
|
December 23, 2009 |
|
KONJENGBAM IBOMCHA SINGH Vs. STATE OF MANIPUR
|
January 15, 2009 |
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KRISHNA DEVI @ SABITRI DEVI Vs. UNION OF INDIA (UOI)
|
December 9, 2009 |
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KRISHNA GHOSH Vs. STATE OF TRIPURA
|
March 12, 2009 |
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KRITI KANTA DAS Vs. TULSI DAS
|
July 2, 2009 |
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KROLION M SANGMA Vs. EXECUTIVE MEMBER, GARO HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS
|
May 13, 2009 |
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KSHITISH NATH Vs. DHARMESWARI DEVI
|
October 29, 2009 |
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KULA SINGH BORDOLOI Vs. STATE OF ASSAM
|
May 26, 2009 |
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KUNJABATI SINHA Vs. ADMINISTRATOR JOLAIBARI H S CLASS XII SCHOOL
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February 27, 2009 |
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KUSHA KANTA DUTTA Vs. STATE OF ASSAM
|
February 5, 2009 |
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KUSHAL DUWARI Vs. STATE OF ASSAM
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April 30, 2009 |
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KUSHAL LAHAN Vs. MAYUR PANKHI CHETIA PHUKAN
|
November 24, 2009 |
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KYNREMRI LYNGDOH Vs. STATE OF MEGHALAYA
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October 21, 2009 |
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LAIGI MIRI Vs. MUDANG BAT
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August 26, 2009 |
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LAISHRAM JOTIN ALIAS SURJIT SINGH Vs. STATE OF MANIPUR
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February 10, 2009 |
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LALAWMPUIA Vs. STATE OF MIZORAM
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December 11, 2009 |
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LALHMINGTHANGI SAILO Vs. STATE OF MIZORAM
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January 29, 2009 |
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LALMUANPUII Vs. STATE OF MIZORAM
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January 28, 2009 |
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LALMUANPUII Vs. STATE OF MIZORAM
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August 27, 2009 |
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LALPEKKIMA Vs. STATE OF MIZORAM
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June 1, 2009 |
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LALREMRUATA Vs. STATE OF MIZORAM
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May 8, 2009 |
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LALREMRUATI Vs. MIZORAM STATE INFORMATION COMMISSION
|
November 18, 2009 |
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LALREMTLUANGI Vs. STATE OF MIZORAM
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September 1, 2009 |
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LALROPUIA Vs. STATE OF MIZORAM
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August 18, 2009 |
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LALSANGZUALA Vs. STATE OF MIZORAM
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July 22, 2009 |
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LALTHAI Vs. STATE OF MIZORAM
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November 27, 2009 |
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LANKESWAR MALAKAR Vs. ON DEATH OF HARENDRA NATH DEKA
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April 28, 2009 |
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LAQLJIT PASWAN Vs. ASSAM AGRICULTURAL UNIVERSITY
|
March 24, 2009 |
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LASKAR BHALUKMARI SAMABAI SAMITI LTD Vs. STATE OF ASSAM
|
June 4, 2009 |
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LATU DASGRAM CO OPERATIVE SOCIETY LIMITED Vs. STATE OF ASSAM
|
December 8, 2009 |
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LAXMI CHAKRABORTY Vs. STATE OF TRIPURA
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September 4, 2009 |
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LIANHNUNI Vs. STATE OF MIZORAM
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July 30, 2009 |
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LIKHA MAJ Vs. STATE OF ARUNACHAL PRADESH AND ORS
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June 4, 2009 |
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LILY BORA AND ANOTHER Vs. STATE OF ASSAM
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April 7, 2009 |
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LISEPI SANGTAM Vs. STATE OF NAGALAND
|
February 2, 2009 |
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LOITONGBAM NELSON Vs. STATE OF MANIPUR
|
January 7, 2009 |
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LONA SARMA Vs. STATE OF ASSAM
|
May 26, 2009 |
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LONGBOI TEA COMPANY PVT LTD Vs. STATE OF ASSAM
|
September 16, 2009 |
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LOYALAKPA WAHENGBAM ANANTA Vs. STATE OF MANIPUR
|
September 15, 2009 |
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LUKBA RIME Vs. STATE OF ARUNACHAL PRADESH
|
January 8, 2009 |
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M THANGBIKA Vs. C LIANNGHINGA
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May 25, 2009 |
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M THANGI Vs. UNION OF INDIA
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September 17, 2009 |
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M/S PIYA TRADING CO Vs. STATE OF ASSAM & OTHERS
|
July 3, 2009 |
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M/S. BORGANG TEA COMPANY PVT. LTD. & ANR. Vs. STATE OF ASSAM & ORS.
|
June 23, 2009 |
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M/S. FREIGHT CARRIERS (INDIA) PVT. LTD. Vs. UNION OF INDIA & ORS.
|
November 4, 2009 |
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M/S. LUMINO INDUSTRIES LTD. AND OTHERS Vs. ASSAM STATE ELECTRICITY BOARD AND OTHERS
|
April 24, 2009 |
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MADHU JELWA Vs. ASHOK SEBERAWAL
|
August 26, 2009 |
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MADHUSHREE DAS Vs. GAUHATI UNIVERSITY
|
August 27, 2009 |
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MAHANANDA GOGOI Vs. STATE OF ASSAM
|
January 22, 2009 |
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MAHESH TRAVELS (P) LTD Vs. OIL AND NATURAL GAS COMMISSIONTL
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February 27, 2009 |
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MAHESWAR DOLEY Vs. STATE OF ASSAM AND OTHERS
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September 24, 2009 |
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MAHESWAR DOLEY Vs. KARUNA KANTA KALITA AND ORS.
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September 24, 2009 |
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MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD Vs. DELTA CLASSIC PVT LTD
|
September 3, 2009 |
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MAIBAM IBOHAL SINGH Vs. STATE OF MANIPUR AND ORS.
|
July 2, 2009 |
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MAJARAF ALI MAJUMDAR Vs. STATE OF ASSAM
|
February 27, 2009 |
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MAKAM KISHORE KUMAR Vs. UNION OF INDIA
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July 30, 2009 |
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MALATI DAS Vs. UNION OF INDIA (UOI) AND ORS.
|
August 7, 2009 |
|
MALEK UDDIN @ ABDUL MALEK @ MALEK Vs. STATE OF ASSAM AND ORS.
|
December 23, 2009 |
|
MALENDRA DEBBARMA Vs. STATE OF TRIPURA
|
July 24, 2009 |
|
MALLIKA DATTA Vs. RAKHI PAUL
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September 11, 2009 |
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MAMEZA KHATUN Vs. UNION OF INDIA AND ORS
|
August 7, 2009 |
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MANAGEMENT OF DAISAJAN TEA ESTATE Vs. GENERAL SECRETARY BHARATIYA CHAH MAZDOOR SANGHA
|
April 24, 2009 |
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MANAGEMENT OF MAIJAN TEA ESTATE Vs. WORKMEN
|
September 10, 2009 |
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MANAGER POWER GRID. NER LUANGMUAL Vs. THINLAIHNEMA
|
September 17, 2009 |
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MANAGING COMMITTEE OF RAM THAKUR VIDYAPEETH L P SCHOOL Vs. STATE OF ASSAM
|
May 12, 2009 |
|
MANAGING DIRECTOR TRIPURA SMALL INDUSTRIES CORPORATION LIMITED Vs. BISHNU KUMAR BHOWMIK
|
July 23, 2009 |
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MANAGING DIRECTOR TRTC Vs. SIKHA RANI DEB
|
June 2, 2009 |
|
MANASH PADMABARI JINIRAM FISHERY CO OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
|
July 31, 2009 |
|
MANGAL DEB BARMA Vs. STATE OF TRIPURA
|
September 17, 2009 |
|
MANIK KUMAR LODH AND ANR. Vs. STATE OF TRIPURA
|
March 4, 2009 |
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MANIK LAL CHANDA Vs. STATE OF ASSAM
|
March 27, 2009 |
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MANJURUL HAQUE CHOUDHURY Vs. UNION OF INDIA
|
March 27, 2009 |
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MANNA GHOSH Vs. STATE OF TRIPURA
|
May 14, 2009 |
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MARION BEGUM Vs. STATE OF ASSAM
|
June 12, 2009 |
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MARMIK RIBA Vs. STATE OF ARUNACHAL PRADESH
|
September 15, 2009 |
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MAUSUMI BORAH Vs. STATE OF ASSAM
|
November 20, 2009 |
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MD ABUL RAHIM Vs. MANAGEMENT OF CACHAR PAPER MILL HINDUSTAN PAPER CORPORATION LTD
|
February 26, 2009 |
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MD ARIF AHMED Vs. STATE OF ASSAM
|
April 7, 2009 |
|
MD JAINAL UDDIN ALIAS ABEDINE Vs. STATE OF TRIPURA
|
April 3, 2009 |
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MD KHANJAR ALI Vs. STATE OF ASSAM
|
March 24, 2009 |
|
MD KHURSED ALI @ KHUSED ALI KHAN AND ORS Vs. UNION OF INDIA AND ORS
|
August 10, 2009 |
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MD LUTFUR RAHMAN Vs. STATE OF ASSAM AND ANR
|
January 22, 2009 |
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MD SAMSUL HAQU AND ORS Vs. MEMBER, FOREIGNERS TRIBUNAL AND ORS
|
August 7, 2009 |
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MD. ABDUL HALIM & ORS. Vs. STATE OF ASSAM & ORS.
|
February 5, 2009 |
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MD. ABDUL KUDDUS Vs. STATE OF ASSAM AND ORS.
|
August 13, 2009 |
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MD. ABDUL MOTIN AND ORS. Vs. STATE OF ASSAM AND ORS.
|
December 14, 2009 |
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MD. ABUR ALI AND ORS. Vs. STATE OF ASSAM
|
January 6, 2009 |
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MD. ALI RAJA Vs. STATE OF ASSAM
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December 23, 2009 |
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MD. AYUB ALI Vs. ASSAM STATE ELECTRICITY BOARD
|
December 21, 2009 |
|
MD. JALAL UDDIN Vs. UNION OF INDIA (UOI) AND ORS.
|
August 7, 2009 |
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MD. JOYNAL MIR AND ORS. Vs. STATE OF ASSAM
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July 29, 2009 |
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MD. JUBBAR ALI Vs. STATE OF ASSAM
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January 16, 2009 |
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MEINGAMLUNG GODAIMEI Vs. GAISUILUNG GONGMEI
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November 30, 2009 |
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MES BUILDERS ASSOCIATION OF INDIA Vs. UNION OF INDIA
|
September 10, 2009 |
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MICHAK SANGMA Vs. STATE OF MEGHALAYA
|
June 29, 2009 |
|
MICHI TARA Vs. STATE OF ARUNACHAL PRADESH
|
November 18, 2009 |
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MINA KUMARI OZA DAS Vs. STATE OF ASSAM
|
April 21, 2009 |
|
MINAKSHI DAS ALIAS MINAKSHI DAS SAUD Vs. NUR AZAM ALI ALIAS NUR ALAM
|
August 14, 2009 |
|
MITHU DEB Vs. STATE OF TRIPURA
|
August 26, 2009 |
|
MITHUN HAGJER ALIAS ACTION DIMASA Vs. STATE OF ASSAM
|
June 12, 2009 |
|
MITRADEV CHANGKAKOTY Vs. ASSAM STATE TRANSPORT CORPORATION
|
July 14, 2009 |
|
MIZORAM COLLEGE TEACHERS ASSOCIATION AND ORS. Vs. STATE OF MIZORAM AND ORS.
|
October 30, 2009 |
|
MOHAN SINGH RAWAT Vs. MEGHALAYA STATE ELECTRICITY BOARD
|
December 10, 2009 |
|
MOHIM BORA Vs. GOVERNMENT OF ASSAM
|
January 20, 2009 |
|
MOHINI MOHAN DOLEY Vs. GAUHATI UNIVERSITY, REPRESENTED BY THE VICE
|
January 21, 2009 |
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MOINAL ISLAM CHOUDHURY Vs. STATE OF ASSAM
|
February 19, 2009 |
|
MOINUL HAQUE AND ORS. Vs. STATE OF ASSAM
|
December 7, 2009 |
|
MOIRANGTHEM DHANESHOR SINGH Vs. STATE OF MANIPUR
|
December 7, 2009 |
|
MOIRANGTHEM MEGHACHANDRA MEETEI Vs. NORTH EASTERN COUNCIL
|
April 29, 2009 |
|
MOIRANGTHEM NABACHANDRA SINGH Vs. STATE OF MANIPUR
|
January 7, 2009 |
|
MOKDAM ALI Vs. STATE OF ASSAM
|
September 17, 2009 |
|
MONORANJAN GHOSH Vs. LAXMI BARDHAN
|
August 10, 2009 |
|
MORIOM BEGUM Vs. STATE OF ASSAM
|
September 16, 2009 |
|
MORIOM NESSA @ MOIRON @ MOIROM NESSA Vs. STATE OF ASSAM AND ORS
|
December 23, 2009 |
|
MOSHT MORIOM BEWA Vs. ASSAM STATE ELECTRICITY BOARD
|
December 10, 2009 |
|
MOSTUFA AHMED CHOUDHURY Vs. FARUQUE AHMED CHOUDHURY AND ANOTHER
|
May 21, 2009 |
|
MOTILAL SAHA Vs. STATE OF TRIPURA
|
November 16, 2009 |
|
MRIDULA CHANDA Vs. PRINCIPAL SECRETARY, N. C. HILLS AUTONOMOUS COUNCIL AND OTHERS
|
April 30, 2009 |
|
MRINAL KANTI DUTTA BISWAS & ORS. Vs. STATE OF ASSAM & ORS.
|
March 17, 2009 |
|
MRINAL KANTI ROY BARMAN Vs. STATE OF TRIPURA
|
September 7, 2009 |
|
MRIUDL KUMAR BHATTACHARJEE Vs. STATE OF ASSAM
|
June 18, 2009 |
|
MRS. MONMI SARMA Vs. GAUHATI UNIVERSITY, REPRESENTED BY ITS VICE
|
February 17, 2009 |
|
MUHIBAR ALI HAZARIKA Vs. UNION OF INDIA
|
August 4, 2009 |
|
MUKSHED ALI ALIAS MAKSHED ALI Vs. STATE OF ASSAM
|
January 23, 2009 |
|
MUKUNDA KALITA Vs. STATE OF ASSAM
|
June 2, 2009 |
|
MUKUT KALITA Vs. STATE OF ASSAM
|
July 31, 2009 |
|
MUNIN PHUKAN Vs. OIL AND NATURAL GAS CORPORATION LTD
|
February 6, 2009 |
|
MUNINDRA CHANDRA ROY Vs. UNION OF INDIA (UOI) AND ORS.
|
August 13, 2009 |
|
MUNMUN DUTTA Vs. UNION OF INDIA (UOI) AND ORS.
|
August 20, 2009 |
|
MUSTT SAFIA BEGUM AND ORS Vs. STATE OF ASSAM AND ORS
|
December 22, 2009 |
|
MUSTT SAHERA KHATUN @ SAHERA BANU Vs. UNION OF INDIA AND ORS
|
August 1, 2009 |
|
MUZAMMIL HUSSAIN CHOUDHURY Vs. ASSAM STATE AGRICULTURAL MARKETING BOARD
|
November 16, 2009 |
|
N E THERMION PRIVATE LTD Vs. INDIAN OIL CORPORATION LTD
|
April 27, 2009 |
|
NABAKUMAR BANIK Vs. AMITA DATTA
|
April 3, 2009 |
|
NACHINDRA RAI Vs. STATE OF ASSAM
|
April 29, 2009 |
|
NAGALAND SENIOR GOVERNMENT EMPLOYEES WELFARE ASSOCIATION Vs. STATE OF NAGALAND
|
October 30, 2009 |
|
NAGCHONG KIPGEN AND ORS Vs. STATE OF MANIPUR AND ANR
|
June 19, 2009 |
|
NAGENDRA NATH LAHKAR Vs. STATE OF ASSAM
|
June 23, 2009 |
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NANDA BARUAH Vs. SOUMITRA SEN
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November 6, 2009 |
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NANDA LAL DAS Vs. STATE OF ASSAM AND ORS.
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December 23, 2009 |
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NANDEIBAM GRACESON MEITEI Vs. STATE OF MANIPUR
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January 7, 2009 |
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NANDITA SHIL Vs. STATE OF TRIPURA
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May 4, 2009 |
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NANOTECH PVT LTD Vs. ASSAM STATE ELECTRICITY BOARD
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February 16, 2009 |
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NANTULAL BISWAS Vs. STATE OF TRIPURA
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September 11, 2009 |
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NAOREM DEEPAK SINGH Vs. STATE OF MANIPUR
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September 23, 2009 |
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NARAYAN CHANDRA ROY Vs. STATE OF ASSAM
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May 22, 2009 |
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NARAYAN DEBNATH Vs. STATE OF ASSAM
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July 23, 2009 |
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NARAYAN MAJUMDAR Vs. STATE OF TRIPURA
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May 15, 2009 |
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NARAYAN SARKAR Vs. STATE OF TRIPURA
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November 7, 2009 |
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NARENDRA KUMAR KASAV Vs. UNION OF INDIA
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July 2, 2009 |
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NATHU RAM BISWAS @ NATHU RAM Vs. UNION OF INDIA (UOI) AND ORS.
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August 10, 2009 |
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NATIONAL INSURANCE CO LTD Vs. LALROPARA
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July 29, 2009 |
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NATIONAL INSURANCE CO LTD Vs. GIRIJA GOPALAKRISHNAN
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September 16, 2009 |
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NATIONAL INSURANCE CO LTD Vs. ISMAELI
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August 19, 2009 |
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NATIONAL INSURANCE CO LTD Vs. LALTLANTHANGA
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May 5, 2009 |
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NATIONAL INSURANCE CO. LTD. Vs. SHEKAHOTO
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June 6, 2009 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. SUBRATA KANTI ROY
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October 26, 2009 |
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NAVAYUG MATSHYAJIBI SAMABAI SAMITY LTD. Vs. OUJARI KATAGURI BHURBANDHA MATSHYAJIBI
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July 23, 2009 |
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NEERAJ BHARALI Vs. STATE OF ASSAM
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July 2, 2009 |
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NEIDILHOU ANGAMI Vs. STATE OF NAGALAND
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May 28, 2009 |
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NEILOULHOU G B Vs. KHRIELHOULIE AND PARTY
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August 21, 2009 |
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NELSON KHARNABI Vs. STATE OF MEGHALAYA
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October 28, 2009 |
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NETAI CHANDRA LODH Vs. STATE OF TRIPURA
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June 8, 2009 |
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NEW INDIA ASSURANCE CO LTD Vs. KAJAL CHAKRABORTY
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June 5, 2009 |
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NEW INDIA ASSURANCE CO LTD Vs. A GHATAK
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June 5, 2009 |
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NEW INDIA ASSURANCE CO LTD Vs. LALCHHANDAMI
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July 28, 2009 |
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NEW INDIA ASSURANCE CO LTD Vs. ALAKA DUTTA BARUAH
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August 10, 2009 |
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NEW INDIA ASSURANCE CO LTD Vs. SUMITA AGARWAL
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March 13, 2009 |
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NEW INDIA ASSURANCE CO. LTD Vs. THAWMLIEN
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October 22, 2009 |
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NEW INDIA ASSURANCE COLTD Vs. PURNA HAZARIKA
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February 26, 2009 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. LALRAMMAWIA
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November 17, 2009 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. STATE OF TRIPURA
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November 7, 2009 |
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NGHIANGCHHANI Vs. STATE OF MIZORAM
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November 13, 2009 |
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NIJARA DEVI BARUAH Vs. GAUHATI UNIVERSITY
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September 8, 2009 |
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NIKHIL DAS Vs. STATE OF TRIPURA
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June 11, 2009 |
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NIKUNJA CHANDA Vs. STATE OF ASSAM
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July 31, 2009 |
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NILANJANA AHOM Vs. DIBRUGARH UNIVERSITY
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June 23, 2009 |
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NIMAI CHANDRA SARKAR Vs. STATE OF TRIPURA
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March 31, 2009 |
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NIRANJAN BORAH Vs. STATE OF ASSAM
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August 25, 2009 |
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NIRANJAN MALI ALIAS NIREN DAS Vs. STATE OF ASSAM
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January 29, 2009 |
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NIRMAL CH SAIKIA Vs. STATE OF ASSAM
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February 19, 2009 |
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NIRMALENDU DHAR ALIAS RANA DHAR Vs. NANI GOPAL GHOSH
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December 4, 2009 |
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NIRMALENDU MUKHERJEE Vs. STATE OF TRIPURA
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April 1, 2009 |
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NITYANAND PAO Vs. STATE OF ARUNACHAL PRADESH
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August 10, 2009 |
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NONGMAITHEM SARAT SINGH Vs. MAIREMBAM HEROJIT SINGH
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September 22, 2009 |
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NOOR AHMED BORBHUYAN Vs. STATE OF ASSAM
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April 7, 2009 |
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NORTH EASTERN ELECTRIC POWER CORPORATION LTD. Vs. GOVERNMENT OF MIZORAM
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November 11, 2009 |
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NRIPENDRA CHANDRA DEY Vs. LAND ACQUISITION COLLECTOR
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August 1, 2009 |
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NURJAMAN SHAH ALIAS DENNY ALIAS JAPAN Vs. STATE OF MANIPUR
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February 9, 2009 |
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NURUL ISLAM Vs. STATE OF MEGHALAYA
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August 20, 2009 |
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NYAMI RIBA Vs. DOI RIBA
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June 9, 2009 |
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OBUK MIZE Vs. STATE OF ARUNACHAL PRADESH
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March 19, 2009 |
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OIL AND NATURAL GAS CORPORATION LTD Vs. GOVERNMENT OF ASSAM
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January 30, 2009 |
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OIL INDIA LIMITED Vs. LAL BABU DAS
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September 23, 2009 |
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OINAM NIMAI SINGH Vs. NINGTHOUJAM JAYANTA SINGH
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January 16, 2009 |
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OKRAM INDUBALA DEVI Vs. GAUHATI HIGH COURT
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July 31, 2009 |
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ONKER BOSE Vs. UNION OF INDIA
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August 20, 2009 |
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ORBIT TARING Vs. DEPUTY COMMISSIONER PASIGHAT
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November 25, 2009 |
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ORBIT TARING Vs. DEPUTY COMMISSIONER PASIGHAT
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February 6, 2009 |
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ORIENTAL INSURANCE CO LTD Vs. THANGSAILOVI
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November 27, 2009 |
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ORIENTAL INSURANCE CO LTD Vs. SUDHA PUJARI
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August 21, 2009 |
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ORIENTAL INSURANCE CO LTD Vs. A J THOMAS
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November 6, 2009 |
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ORIENTAL INSURANCE CO LTD Vs. LALLIANSAWMI
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October 30, 2009 |
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ORIENTAL INSURANCE CO LTD Vs. L HEKUVI SUMI
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February 14, 2009 |
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ORIENTAL INSURANCE CO LTD Vs. CICILIA MARBANIANG
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May 19, 2009 |
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ORIENTAL INSURANCE CO LTD Vs. JOGA BORDOLOI
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May 5, 2009 |
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ORIENTAL INSURANCE COMPANY LTD Vs. FRANCIS MARWEIN
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March 10, 2009 |
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OUGURI KATAGURI BHURBANDHA MATSHYAJIBI SAMABAI SAMITY LTD Vs. STATE OF ASSAM
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June 18, 2009 |
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P CHANDRA MOULI Vs. UNION OF INDIA
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January 25, 2009 |
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P CHUPATHUNG JAMI Vs. STATE OF NAGALAND
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May 15, 2009 |
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December 2, 2009 |
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October 12, 2009 |
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PABITRA SWARY Vs. STATE OF ASSAM
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July 28, 2009 |
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PADANG SANGYU Vs. STATE OF ARUNACHAL PRADESH
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March 19, 2009 |
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PALLAB DATTA ROY Vs. STATE OF TRIPURA
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February 25, 2009 |
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PALLABI KALITA Vs. UNION OF INDIA
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October 23, 2009 |
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PALLAV DAS ALIAS KERO YOUNG Vs. STATE OF ASSAM
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October 23, 2009 |
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PANCHARATNA CEMENT PVT LTD Vs. UNION OF INDIA
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June 30, 2009 |
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PANI RAM KALITA Vs. STATE OF ASSAM
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August 20, 2009 |
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PANKAJ MEDHI Vs. STATE OF ASSAM
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April 30, 2009 |
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PARAMESWAR REDDY ALIAS BABURAM Vs. STATE OF ASSAM
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December 11, 2009 |
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PARIMAL DEBNATH Vs. STATE OF ASSAM
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November 5, 2009 |
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PARUL DAS Vs. STATE OF ASSAM
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January 23, 2009 |
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PASSANG LAMA Vs. STATE OF ARUNACHAL PRADESH
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June 3, 2009 |
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PATEL ENGINEERING LTD Vs. STATE OF ARUNACHAL PRADESH
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March 5, 2009 |
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PAWAN KUMAR GOSWAMI Vs. STATE OF ASSAM
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February 6, 2009 |
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PAWAN PANTANTI Vs. STATE OF ASSAM
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October 23, 2009 |
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PAZAWNA Vs. STATE BANK OF INDIA
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May 4, 2009 |
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PEPSICO INDIA HOLDING PVT LTD Vs. STATE OF ASSAM
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April 28, 2009 |
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PI ROKIMI Vs. STATE OF MIZORAM
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January 29, 2009 |
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PIJUSH K PURKAYASTHA Vs. UNION OF INDIA
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November 25, 2009 |
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PINKY PAUL DAS Vs. SUMIT KUMAR DAS
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February 12, 2009 |
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PITAM BHUMIJ AND OTHERS Vs. STATE OF ASSAM
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January 9, 2009 |
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POHAR ALI Vs. STATE OF ASSAM
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February 25, 2009 |
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PONGREM ARANGHAM Vs. STATE OF ARUNACHAL PRADESH
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August 5, 2009 |
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PRABHAKAR GOSWAMI Vs. UNION OF INDIA
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November 13, 2009 |
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PRABHAT CHOUDHURY Vs. STATE OF ASSAM
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May 21, 2009 |
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PRABIR RANJAN SENGUPTA Vs. STATE OF ASSAM
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December 15, 2009 |
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PRADEEP BRAHMA Vs. STATE OF ASSAM
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June 2, 2009 |
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PRADIP BORGOHAIN Vs. STATE OF ASSAM
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July 30, 2009 |
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PRADIP DEBNATH Vs. STATE OF TRIPURA
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May 28, 2009 |
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PRADIP KR. TAYE Vs. UNION OF INDIA
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December 10, 2009 |
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PRADIP KUMAR SARMA Vs. STATE OF ASSAM
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August 27, 2009 |
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PRADIP SARKAR Vs. STATE OF TRIPURA
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May 6, 2009 |
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PRAMOD KUMAR SHARMA Vs. BISWANATH SANTOSH KUMAR
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August 21, 2009 |
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PRANAB DHAR Vs. RAJESH DEB
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June 5, 2009 |
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PRANJAL PRASAD BARUAH Vs. GAUHATI UNIVERSITY
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June 4, 2009 |
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PRASANTA BHARALI Vs. STATE OF ASSAM
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December 17, 2009 |
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PRASANTA DAS Vs. STATE OF ARUNACHAL PRADESH
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March 20, 2009 |
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PRASANTA GOSWAMI Vs. RAMALA DAS
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February 19, 2009 |
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PRASANTA GOSWAMI Vs. SMT RAMALA DAS
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February 19, 2009 |
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PREM DAS DAHIYA Vs. DAYASHISH CHAKMA
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October 30, 2009 |
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January 7, 2009 |
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PREMADHAR KONWAR AND ORS. Vs. STATE OF ASSAM AND ORS.
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September 7, 2009 |
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PRITI MOG CHOWDHURY Vs. STATE OF TRIPURA
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October 8, 2009 |
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PULIN BEHARI DE Vs. FOOD CORPORATION OF INDIA
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June 2, 2009 |
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PURNA PRASAD BORDOLOI Vs. STATE OF ASSAM
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April 2, 2009 |
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PUSMA INVESTMENT PVT LTD Vs. STATE OF MEGHALAYA
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July 22, 2009 |
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PUTUL KONCH Vs. STATE OF ASSAM
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April 30, 2009 |
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PUTUL MAJHI Vs. STATE OF ASSAM
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October 29, 2009 |
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March 19, 2009 |
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September 2, 2009 |
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September 3, 2009 |
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R.P. KAKOTI Vs. OIL AND NATURAL GAS COMMISSION
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February 27, 2009 |
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RABA LAXMI DEBBARMA Vs. NUPUR DEB
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December 2, 2009 |
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RABEN DAS Vs. STATE OF ASSAM
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March 24, 2009 |
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RABINDRA CHAKRABORTY Vs. NIVA ADHIKARI
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June 25, 2009 |
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RABINDRA NATH SAHA Vs. STATE OF ARUNACHAL PRADESH
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March 21, 2009 |
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RADHABARI TEA COMPANY PVT LTD Vs. MRIDUL KUMAR BHATTACHARJEE
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December 2, 2009 |
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RAFAL CHAKMA Vs. STATE OF TRIPURA
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March 9, 2009 |
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RAID LABAN COLLEGE TEACHERS WELFARE ASSOCIATION Vs. STATE OF MEGHALAYA
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July 3, 2009 |
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RAJ KUMAR AGARWALLA Vs. SHAERIAR MOIN CHOUDHURY
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April 29, 2009 |
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RAJ NARAYAN PAUL Vs. STATE OF ASSAM
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July 30, 2009 |
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RAJA RAI ALIAS RAJNARAYAN RAI Vs. SECRETARY FINANCE ESTT B DEPARTMENT
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July 14, 2009 |
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RAJANI GOSWAMI Vs. ANIL CHANDRA HALOI
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August 11, 2009 |
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RAJEEV BHUIYAN Vs. STATE OF ASSAM
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December 7, 2009 |
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RAJESH SAREEN Vs. STATE OF ASSAM
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November 27, 2009 |
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RAJESWARI DEBBARMA Vs. UNION OF INDIA
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May 15, 2009 |
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RAJIA KHATUN Vs. UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS, GOVT. OF INDIA, NEW DELHI
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August 13, 2009 |
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RAJIB PATOR Vs. STATE OF ASSAM
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August 7, 2009 |
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RAJIV GANDHI UNIVERSITY Vs. PARIMAL KUMAR CHAKRABORTY
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April 29, 2009 |
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RAJIV PHUKAN Vs. STATE OF ASSAM
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March 17, 2009 |
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RAJKUMAR KHERODA SINGH Vs. S SUNDERLAL
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November 16, 2009 |
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January 20, 2009 |
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September 23, 2009 |
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RAM PAN TANTI Vs. STATE OF ASSAM
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February 12, 2009 |
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RAMA PAUL AND ORS. Vs. STATE OF TRIPURA AND ORS.
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September 8, 2009 |
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RAMESH CHAND SHARMA Vs. UNION OF INDIA
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December 4, 2009 |
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RANDIP BORO Vs. UNION OF INDIA
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February 24, 2009 |
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RANGMON RONGPI Vs. STATE OF ASSAM
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May 10, 2009 |
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RANJIT CHANDRA BISWAS Vs. GAUHATI UNIVERSITY
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March 26, 2009 |
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RANJIT KUMAR BHUIYAN Vs. STATE OF ASSAM
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May 15, 2009 |
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RANVIJAY KUMAR GUPTA ALIAS PAPPU Vs. ANAND KISHORE MADHESIA
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November 12, 2009 |
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RATAN DAS Vs. STATE OF ASSAM
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February 26, 2009 |
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RATIRAM DAS Vs. STATE OF ASSAM AND OTHERS
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February 17, 2009 |
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RATUL KUMAR DAS Vs. STATE OF ASSAM
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September 3, 2009 |
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RAZOUVOYI FRANCIS RHAKHO Vs. STATE OF NAGALAND
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August 11, 2009 |
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REDAUL HUSSAIN KHAN Vs. STATE OF ASSAM
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July 29, 2009 |
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RIANGDO VENEERS PRIVATE LTD Vs. STATE OF MIZORAM
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October 21, 2009 |
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RINA DEVI BORA Vs. DWIJEN CH BORA
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July 30, 2009 |
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RINGU KALLEY Vs. STATE OF ARUNACHAL PRADESH
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November 18, 2009 |
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ROHIT KUMAR BHUJEL Vs. UNION OF INDIA (UOI) AND ORS.
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July 10, 2009 |
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RONGAI ALIAS HASMAT ALI Vs. STATE OF ASSAM
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January 28, 2009 |
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ROYAL BORANG Vs. STATE OF ARUNACHAL PRADESH
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March 17, 2009 |
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RUCHU NIJI Vs. STATE OF ARUNACHAL PRADESH
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June 4, 2009 |
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June 25, 2009 |
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May 16, 2009 |
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January 21, 2009 |
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April 29, 2009 |
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June 18, 2009 |
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RUPAM TALUKDAR Vs. STATE OF ASSAM
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March 30, 2009 |
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January 9, 2009 |
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July 17, 2009 |
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May 7, 2009 |
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December 10, 2009 |
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December 3, 2009 |
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February 19, 2009 |
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SADEK ALI Vs. STATE OF TRIPURA
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July 3, 2009 |
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SAFIQUL ISLAM Vs. STATE OF ASSAM
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November 16, 2009 |
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SAFNUR ALI Vs. STATE OF ASSAM
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September 1, 2009 |
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SAGAR ENTERPRISE Vs. HINDUSTAN PAPER CORPORATION LTD
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March 16, 2009 |
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SAHIDUR RAHMAN Vs. UNION OF INDIA
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February 18, 2009 |
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SAJAL DEB Vs. ANITA DEY
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October 30, 2009 |
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SAJAL SINHA Vs. STATE OF ASSAM
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June 11, 2009 |
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SAJIRAN NESSA @ SAJIRAN KHATUN Vs. STATE OF ASSAM, THROUGH THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM, HOME AFFAIRS, DISPUR GHY
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December 22, 2009 |
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SAKTI GUPTA Vs. SHANTANU GUPTA
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May 29, 2009 |
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SALAM DEWAN Vs. UNION OF INDIA AND ORS
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December 22, 2009 |
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SALEMA BIBI Vs. UNION OF INDIA
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August 12, 2009 |
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SAMAR ALI Vs. STATE OF ASSAM
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April 9, 2009 |
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SAMIR BHOWMIK Vs. STATE OF TRIPURA
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December 16, 2009 |
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SAMSUL HAQUE ALIAS SAMSUL DOCTOR Vs. STATE OF ASSAM
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May 16, 2009 |
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August 10, 2009 |
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SAMSUN NEHAR BARBHUIYAN Vs. STATE OF ASSAM
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August 14, 2009 |
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SANA DEVI Vs. STATE OF MANIPUR
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May 21, 2009 |
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SANA DEVI (MISS) AND ORS Vs. STATE OF MANIPUR AND ANR
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May 12, 2009 |
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SANASAM IRABANTA SINGH Vs. STATE OF MANIPUR
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November 20, 2009 |
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SANBOR SHULLAI Vs. STATE OF MEGHALAYA
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March 25, 2009 |
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SANDIP KUMAR BUCHA Vs. STATE OF ASSAM
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August 27, 2009 |
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SANJAY PRASAD AND ORS. Vs. STATE OF ASSAM AND ANR.
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September 24, 2009 |
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SANKIRTAN TANTI Vs. STATE OF ASSAM
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December 17, 2009 |
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SANSAB ALI MONDAL Vs. STATE OF ASSAM
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June 16, 2009 |
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SANTANU DEBBARMA Vs. STATE OF TRIPURA
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March 26, 2009 |
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SANTOSH KUMAR PAHARIA Vs. MEGHALI ROY
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January 20, 2009 |
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SARDAR JAGJIT SINGH BHIMRA Vs. PARAG DUTTA
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February 4, 2009 |
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SARJAN BORO Vs. STATE OF ASSAM
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January 21, 2009 |
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SARU RAM SAIKIA Vs. STATE OF ASSAM
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August 28, 2009 |
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SATI OIL UDYOG LIMITED Vs. AVANTI PROJECTS AND INFRASTRUCTURE LIMITED
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December 7, 2009 |
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SATYABRATA CHAKRABORTY Vs. STATE OF ARUNACHAL PRADESH AND ORS.
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December 4, 2009 |
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SATYAJIT ROY Vs. STATE OF TRIPURA
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October 28, 2009 |
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SATYENDRA DAS Vs. STATE OF ASSAM
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March 31, 2009 |
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SAURAV JYOTI BARMAN Vs. PARIKSHIT HALOI
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February 19, 2009 |
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SAYED MANSUR ALI Vs. UNION OF INDIA
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June 23, 2009 |
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SAYEDA BIBIJAN BEGUM Vs. KISMAT ALI
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November 6, 2009 |
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June 10, 2009 |
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SEFALI MAZUMDAR Vs. UNION OF INDIA
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August 20, 2009 |
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SEKANDAR ALI Vs. UNION OF INDIA AND ORS
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December 22, 2009 |
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SH. LALREMSIAMA Vs. STATE OF MIZORAM
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June 23, 2009 |
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SHALLANG AREA COAL DEALER AND TRUCK OWNER ASSOCIATION Vs. STATE OF MEGHALAYA
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June 23, 2009 |
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SHANIA RAHMAN CHOUDHURY Vs. STATE OF ASSAM
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February 27, 2009 |
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SHEBAWHEELS PRIVATE LTD Vs. SATVIJAY INVESTMENT AND CONSULTANCY SERVICES P LTD
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July 20, 2009 |
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SHEKHAR RANJAN GUPTA Vs. STATE BANK OF INDIA
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February 13, 2009 |
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SHEO BALAK SINGH Vs. HARCHARANJIT SINGH
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January 30, 2009 |
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SHIBANI DAS GUPTA (SMT.) Vs. UNION OF INDIA & ORS.
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June 12, 2009 |
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SHREE GANESH TRADING COMPANY Vs. HINDUSTAN PAPER COPORATION LTD
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June 5, 2009 |
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SHREE GANESH TRADING COMPANY Vs. HINDUSTAN PAPER CORPORATION LTD.
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July 2, 2009 |
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SHRI NABIN BARUAH Vs. STATE OF ASSAM
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January 9, 2009 |
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SHUKHAMOY CHAKMA Vs. STATE OF TRIPURA
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December 17, 2009 |
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SHYAMAL KANTI DEB Vs. STATE OF TRIPURA
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February 27, 2009 |
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SHYAMAL KR CHOUDHURY Vs. STATE OF ASSAM
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September 15, 2009 |
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SINGHI CABLES AND CONDUCTORS PVT LTD Vs. ASSAM STATE ELECTRICITY BOARD
|
September 23, 2009 |
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SINOD SHAH Vs. STATE OF MEGHALAYA
|
December 17, 2009 |
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SIRAJ HAZARIKA Vs. STATE OF ASSAM
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May 21, 2009 |
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SITANGSHU SEKHAR DAS Vs. STATE OF ASSAM
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May 22, 2009 |
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SITARAM NUNIA Vs. PRABHA BALA DAS
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August 25, 2009 |
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SIYA RAM Vs. UNION OF INDIA
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November 27, 2009 |
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SMITA BARUAH Vs. STATE OF ASSAM
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August 6, 2009 |
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SMT. JEHERA BEGAM Vs. STATE OF ASSAM AND ORS.
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December 17, 2009 |
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SMT. MANALISHA BHATTARCHARYYA Vs. STATE OF ASSAM AND ORS.
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May 19, 2009 |
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SMT. RENUBALA NAMA AND ORS Vs. SMT. RENUBALA DAS
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March 19, 2009 |
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SMT. SHAKTI DAS @ SUPTI PURKAYASTHA Vs. UNION OF INDIA, MINISTRY OF HOME AFFAIRS AND OTHERS
|
February 12, 2009 |
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SONAJAN NESSA Vs. UNION OF INDIA AND OTHERS
|
December 22, 2009 |
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SPEED SALES PRIVATE LTD Vs. UNION OF INDIA
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April 27, 2009 |
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SREI INFRASTUCTURE FINANCE LTD Vs. BHAGEERATHA ENGINEERING LTD
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March 25, 2009 |
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SRI. RAM NARESH CHOUDHURY Vs. STATE OF ASSAM AND ORS.
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February 11, 2009 |
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SRIMANTA HALOI Vs. STATE OF ASSAM
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May 8, 2009 |
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STATE BANK OF INDIA Vs. REHAN AHMED LASKAR
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February 17, 2009 |
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STATE BANK OF INDIA Vs. P ZADENGA
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January 7, 2009 |
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STATE OF ARUNACHAL PRADESH Vs. BABULAL KIMSIM
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March 17, 2009 |
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STATE OF ARUNACHAL PRADESH Vs. ONONG RATAN
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April 24, 2009 |
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STATE OF ARUNACHAL PRADESH Vs. RONDA BASUMATARY
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June 9, 2009 |
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STATE OF ARUNACHAL PRADESH Vs. TAI NGOMDIR
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September 22, 2009 |
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STATE OF ARUNACHAL PRADESH Vs. P.K. BARUAH
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January 13, 2009 |
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STATE OF ASSAM Vs. M/S MARINO DREDG CO. (P) LTD., KOLKATA, WEST BENGAL
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April 27, 2009 |
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STATE OF ASSAM Vs. AZAD ALI
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October 20, 2009 |
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STATE OF ASSAM Vs. LAKSHESWAR TALUKDAR
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September 14, 2009 |
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STATE OF ASSAM Vs. UDAY KUMAR DAS
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April 28, 2009 |
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STATE OF ASSAM Vs. DINESWAR DOLEY
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May 13, 2009 |
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STATE OF ASSAM Vs. MUHAMMAD ABDUL JALIL
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February 12, 2009 |
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STATE OF MANIPUR Vs. TOKCHOM JADUMANI SINGH
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January 22, 2009 |
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STATE OF MANIPUR Vs. CHANAMBAM BINOY SINGH
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March 9, 2009 |
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STATE OF MANIPUR Vs. ANGOM SUCHILA DEVI
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March 9, 2009 |
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STATE OF MANIPUR AND ORS. Vs. LAMPIIELPAT COLLECTIVE FARMING COOPERATIVE SOCIETY LTD. AND ORS.
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April 18, 2009 |
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STATE OF MIZORAM Vs. SANGLIAN
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November 13, 2009 |
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STATE OF MIZORAM Vs. BHAGHEERATHA ENGINEERING LTD
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July 30, 2009 |
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STATE OF MIZORAM Vs. MIZORAM PENSIONER'S ASSOCIATION
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May 8, 2009 |
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STATE OF MIZORAM AND OTHERS Vs. MASTER LALDINPUIA (THROUGH HIS FATHER, AS NEXT FRIEND)
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May 26, 2009 |
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STATE OF NAGALAND Vs. TITO
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June 17, 2009 |
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STATE OF NAGALAND Vs. TEMSUKABA
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March 20, 2009 |
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STATE OF TRIPURA Vs. PRAMIL DATTA
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February 13, 2009 |
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STATE OF TRIPURA Vs. GAYATRI ACHERJEE
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March 25, 2009 |
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STATE OF TRIPURA Vs. SHANKAR CHANDRA DEV
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June 12, 2009 |
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STATE OF TRIPURA Vs. BRAJENDRA CHANDRA DAS
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October 30, 2009 |
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STATE OF TRIPURA Vs. BELA
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September 11, 2009 |
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STATE OF TRIPURA Vs. SANKAR PAUL
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September 17, 2009 |
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STATE OF TRIPURA Vs. SUBHANKAR CHOUDHURY
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September 11, 2009 |
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STATE OF TRIPURA Vs. BABUL CHANDRA BHOWMIK
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November 25, 2009 |
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STATE OF TRIPURA Vs. R.N. GHOSH
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April 1, 2009 |
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SUBAL KUMAR DEY Vs. PUBLIC PROSECUTOR
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August 17, 2009 |
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SUBASH DEB Vs. STATE OF TRIPURA
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June 26, 2009 |
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SUBHASH DEBNATH Vs. OIL AND NATURAL GAS CORPORATION LTD
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October 20, 2009 |
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SUBHRAM RAJKHOWA Vs. GAUHATI UNIVERSITY
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December 4, 2009 |
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SUBIN PAYENG & OTHERS Vs. STATE OF ARUNACHAL PRADESH & OTHERS
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November 23, 2009 |
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SUBODH DEBBARMA Vs. STATE OF TRIPURA
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August 27, 2009 |
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SUBRATA BORAH CHOWLEK Vs. INDIAN OIL CORPORATION LTD
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April 29, 2009 |
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SUBRATA SUNDAR DAS Vs. TRIPURA CENTRAL UNIVERSITY SURJYAMANINAGAR
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August 10, 2009 |
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SUBRATA TRADE AGENCIES Vs. EMPLOYEES STATE INSURANCE CORPORATION
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September 10, 2009 |
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SUBUNGCHA MWSHAHARY Vs. ASSAM PUBLIC SERVICE COMMISSION
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September 2, 2009 |
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SUDHARANI DEY Vs. BAPILAL DUTTA
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January 22, 2009 |
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SUDHIR RANJAN CHANDA Vs. UMA DUTTA
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August 28, 2009 |
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SUJIT RUDRA PAUL Vs. STATE OF TRIPURA
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February 17, 2009 |
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SUJIT RUDRA PAUL Vs. STATE OF TRIPURA
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February 26, 2009 |
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SUJIT SHIL Vs. STATE OF TRIPURA
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May 8, 2009 |
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SUKRAM EKKA Vs. STATE OF ASSAM
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October 30, 2009 |
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SUMANA DAS Vs. STATE OF ASSAM
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August 25, 2009 |
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SUNDIPLAL SIT BORIAK Vs. STATE OF ASSAM
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September 24, 2009 |
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SUNIL KUMAR SURANA Vs. GAJARAJ SURANA
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August 19, 2009 |
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SURABALA DAS Vs. STATE OF ASSAM
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February 11, 2009 |
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SURAJMAL MANGILAL Vs. LEGAL HEIRS OF DECEASED KANHAIYALAL AGARWAL
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December 23, 2009 |
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SURESH SINGH Vs. SHILLONG CLUB LTD
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May 29, 2009 |
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SURESH SINGH, M/S. BAGSITRAM RADHAKRISHNA LAITUMKHRAH, SHILLONG AND ORS. Vs. SHILLONG CLUB LTD.
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May 27, 2009 |
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SURINDERJIT SINGH SINDHU Vs. STATE OF ASSAM
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April 9, 2009 |
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SUSHEN CHANDRA DAS Vs. PRAFULL KUMAR DAS
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November 18, 2009 |
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SUSHITAL DHAR Vs. PANNA LAL GHOSH
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August 7, 2009 |
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SUSIL MALO DAS Vs. STATE OF ASSAM
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June 1, 2009 |
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SWAGMONI BORAIK Vs. STATE OF ASSAM
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May 6, 2009 |
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SWAPNA RANI SARKAR AND CHANDAN KR. SARKAR Vs. COMMISSIONER OF INCOME-TAX
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August 21, 2009 |
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SWAPNA SAHA BHOWMIK Vs. STATE OF TRIPURA
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June 24, 2009 |
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SWETA JALAN Vs. NANDALALL AND SONS TEA INDUSTRIES P LTD
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April 9, 2009 |
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SWETA JALAN Vs. NANDALALL AND SONS TEA INDUSTRIES P LTD
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April 7, 2009 |
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SYED ALI SHIKDAR Vs. STATE OF ASSAM
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November 12, 2009 |
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SYNRANIANG NONGSHLONG Vs. STATE OF MEGHALAYA
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November 9, 2009 |
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T AND I LTD Vs. SURAJ TEA MANUFACTURING CO LTD
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December 7, 2009 |
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T LALVULLIANA Vs. STATE OF MIZORAM
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April 24, 2009 |
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T THOMAS Vs. UNION OF INDIA
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August 27, 2009 |
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TABANG JAMOH Vs. STATE OF ARUNACHAL PRADESH
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June 17, 2009 |
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TADIK TABANG Vs. GUMJUM ANGO
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June 17, 2009 |
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TAGE HABUNG Vs. STATE OF ARUNACHAL PRADESH
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January 7, 2009 |
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TAKAR POYOM Vs. STATE OF ARUNACHAL PRADESH
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March 5, 2009 |
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TAKEK NIJI Vs. STATE OF ARUNACHAL PRADESH
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March 3, 2009 |
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TAMA FABRICATION WORKS Vs. STATE OF ARUNACHAL PRADESH
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April 1, 2009 |
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TAMA FABRICATION WORKS Vs. STATE OF ARUNACHAL PRADESH
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August 13, 2009 |
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TAMI NGURI Vs. STATE OF ARUNACHAL PRADESH
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February 11, 2009 |
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TAPAN KUMAR DUTTA ROY Vs. UNION OF INDIA
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April 22, 2009 |
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TAPAN KUMAR SAHA Vs. STATE OF TRIPURA
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June 10, 2009 |
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TAPAN ROY BARMAN Vs. PRASAR BHARATI BROADCASTING CORPORATION OF INDIA LTD
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August 7, 2009 |
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TAPENG GAO Vs. STATE OF ARUNACHAL PRADESH
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October 22, 2009 |
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TARABHANU Vs. UNION OF INDIA AND OTHERS
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August 12, 2009 |
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TARUN CHANDRA DEKA Vs. JAMINI MAHANTA
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August 21, 2009 |
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TARUN KANTI CHAKRABORTY Vs. STATE OF ARUNACHAL PRADESH
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November 4, 2009 |
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TATA MOTORS LIMITED Vs. DANDESWAR DAS
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March 27, 2009 |
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TECHI TELI Vs. STATE OF ARUNACHAL PRADESH
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January 5, 2009 |
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TECHNOSTRENGTH (P.) LTD. Vs. OIL INDIA LTD. AND ORS.
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September 24, 2009 |
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TEPUTHE ANGAMI Vs. UNION OF INDIA AND ORS.
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July 18, 2009 |
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TH. HEMANTA SINGH @ TH. IBOMCHA SINGH Vs. STATE OF NAGALAND AND ORS.
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September 24, 2009 |
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THANGJAM BIPIN SINGH Vs. STATE OF MANIPUR
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August 11, 2009 |
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THANURAM HAZARIKA Vs. STATE OF ASSAM
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February 27, 2009 |
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THOKCHOM ONGBI MEMI DEVI Vs. STATE OF MANIPUR
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September 11, 2009 |
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THOMAS NONGTDU Vs. STATE OF MEGHALAYA
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July 22, 2009 |
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THOUDAM SHYAM SINGH Vs. DISTRICT MAGISTRATE AND ORS.
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November 27, 2009 |
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TIJENDER KAUR Vs. COMMISSIONER OF INCOME-TAX
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June 24, 2009 |
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TIRUPATI FOOD PRODUCTS Vs. UNION OF INDIA
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May 29, 2009 |
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TOKKONG TAYENG Vs. STATE OF ARUNACHAL PRADESH
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August 19, 2009 |
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TONGBRAM NILABABU SINGH Vs. STATE OF MANIPUR
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December 22, 2009 |
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TRIPURA RAJYA NATH KALYAN SAMITY Vs. UNION OF INDIA
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May 28, 2009 |
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TUPIDHAR GOGOI Vs. GOPESH CHANDRA DAS
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October 30, 2009 |
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UJJAL TRANSPORT AGENCY (M/S) AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
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April 30, 2009 |
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UMA MINDA Vs. SUSHIL MITTAL
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February 3, 2009 |
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UMESH CHANDRA ROY Vs. STATE OF ASSAM
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May 26, 2009 |
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UMESH DEBBARMA Vs. STATE OF TRIPURA
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January 15, 2009 |
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UNION OF INDIA Vs. B B ENTERPRISES
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June 1, 2009 |
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UNION OF INDIA Vs. PRAVANJAN KISHORE DEV VARMAN
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May 15, 2009 |
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UNION OF INDIA (UOI) Vs. J.A. BROTHERS
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June 5, 2009 |
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UNION OF INDIA (UOI) AND ORS. Vs. SHRI MOHIT CH. PHANGCHO DEKARAJA
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February 9, 2009 |
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UNITED INDIA INSURANCE CO LTD Vs. VANLALHRUAIA
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April 3, 2009 |
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UNITED INDIA INSURANCE CO LTD Vs. KASIBOR RAHMAN
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November 3, 2009 |
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UNITED INDIA INSURANCE CO LTD Vs. ZORAMTHANGA
|
September 18, 2009 |
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UNITED INDIA INSURANCE CO. LTD Vs. H.LALTHANKIMA
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November 3, 2009 |
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UNITED INDIA INSURANCE CO. LTD. Vs. PUSHPA CHANDRA CHAKMA AND OTHERS.
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March 18, 2009 |
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USHA SINGH Vs. BIJAY KUMAR RAWANI
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January 3, 2009 |
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UTPAL DAS Vs. STATE OF ASSAM
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August 25, 2009 |
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UTPAL KANTI SAHA Vs. STATE OF TRIPURA
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February 27, 2009 |
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UTTAM DAS Vs. STATE OF TRIPURA
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March 19, 2009 |
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VIPUL KUMAR SOLANKI Vs. GAUHATI UNIVERSITY
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January 20, 2009 |
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VISHNU COAL TRADERS LTD Vs. COAL INDIA LTD
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September 18, 2009 |
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VIVEK H WAHLANG Vs. STATE OF MEGHALAYA
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December 17, 2009 |
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VRENUBALA NAMA Vs. RENUBALA DAS
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March 19, 2009 |
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W SANATOMBI SINGH Vs. COMMISSIONER/SECRETARY (POWER), GOVT OF MANIPUR AND ORS
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May 18, 2009 |
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W. NOREN SINGH Vs. MANIPUR UNIVERSITY, REPRESENTED BY REGISTRAR M.U. CANCHIPUR, IMPHAL
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April 24, 2009 |
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WORKMAN REPRESENTED BY SECRETARY, ASSAM CHAH KARMACHARI SANGHA Vs. MANAGEMENT OF TATA REFERRAL HOSPITAL & RESEARCH CENTRE, CHABUA AND ANOTHER
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September 1, 2009 |
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WORTER KHARMALKI Vs. STATE OF MEGHALAYA
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July 31, 2009 |
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YIMI ANGU Vs. STATE OF ARUNACHAL PRADESH
|
February 6, 2009 |
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YODHAN PRASAD SINGH Vs. STATE OF ARUNACHAL PRADESH
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August 20, 2009 |
|
YOMKA SORA Vs. STATE OF ARUNACHAL PRADESH
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March 3, 2009 |
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YOMTO LOLLEN Vs. STATE OF ARUNACHAL PRADESH
|
October 20, 2009 |
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YOUNG MEN CHRISTIAN ASSOCIATION Vs. HOLY MOTHER OF AUROBINDO ASHRAM
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September 23, 2009 |
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ZAKIR HUSSAIN Vs. UNION OF INDIA
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February 25, 2009 |
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ZENITH SERVICES Vs. STATE OF TRIPURA
|
September 23, 2009 |
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