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STATE OF ASSAM Vs. PRADYUT KUMAR CHOUDHURY
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May 23, 2008 |
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A K BORAH Vs. RAJA RAM MALLAH
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August 8, 2008 |
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ABALA DEVI Vs. STATE OF ASSAM AND ORS.
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February 8, 2008 |
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ABDUL GAFUR Vs. STATE OF ASSAM
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September 10, 2008 |
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ABDUL HAI AHMED & ORS. Vs. STATE OF ASSAM & ANR.
|
December 11, 2008 |
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ABDUL HASIM MD Vs. UNION OF INDIA
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July 23, 2008 |
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ABDUL HUSSAIN BRABHUIYA Vs. STATE OF ASSAM AND ORS
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August 29, 2008 |
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ABDUL KARIM Vs. STATE OF MIZORAM
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March 10, 2008 |
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ABDUL KUDDUS BORBHUIYA Vs. IBRAHIM ALI BORBHUIYA
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January 8, 2008 |
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ABDUL MALEK Vs. STATE OF ASSAM
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June 27, 2008 |
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ABDUL MANNAN MONDAL Vs. ABDUS SATTAR MONDAL AND OTHERS
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December 3, 2008 |
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ABDUL MATLIB Vs. STATE OF TRIPURA
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May 30, 2008 |
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ABDUL MAZID MAZUMDAR Vs. STATE OF ASSAM
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July 21, 2008 |
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ABDUL SATTAR Vs. STATE OF ASSAM
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June 27, 2008 |
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ABDUN NOOR AND ORS. Vs. STATE OF ASSAM
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February 27, 2008 |
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ABHIJIT KUMAR BARUA Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
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April 3, 2008 |
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ABU SAYED KHAN Vs. STATE OF ASSAM
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September 26, 2008 |
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ABU TAHER SK Vs. STATE OF ASSAM
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July 16, 2008 |
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ABUL HUSSAIN Vs. STATE OF ASSAM
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July 30, 2008 |
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ABUL KHAYER Vs. UNION OF INDIA
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May 30, 2008 |
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ACHOM BROJESHORI DEVI Vs. S BUDHACHANDRA SINGH
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April 9, 2008 |
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ADHAR BARMAN AND OTHERS Vs. STATE OF ASSAM AND OTHERS
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June 3, 2008 |
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ADIL TANTI Vs. STATE OF ASSAM
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June 10, 2008 |
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AFFECTED PEOPLES COORDINATION COMMITTEE OF N.C. HILLS Vs. UNION OF INDIA AND OTHERS
|
June 27, 2008 |
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AFRUJA SAKIA YASMIN AHMED Vs. DISTRICT AND SESSIONS JUDGE GOLAGHAT
|
August 8, 2008 |
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AHAMMAD ALI Vs. ALI HUSSAIN
|
February 7, 2008 |
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AINUL HOQUE @ INUL HOQUE Vs. STATE OF ASSAM
|
February 28, 2008 |
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AJAHAR ALI Vs. STATE OF ASSAM
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April 29, 2008 |
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AJAY BHUSAN PAL Vs. STATE OF ASSAM
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August 27, 2008 |
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AJAY MIMI Vs. STATE OF ARUNACHAL PRADESH
|
April 10, 2008 |
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AJIT BHUYAN Vs. STATE OF ASSAM
|
January 24, 2008 |
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AJIT HAGJER ALIAS LAMBU DIMASA Vs. UNION OF INDIA
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May 15, 2008 |
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AJIT PATOR Vs. STATE OF ASSAM
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September 2, 2008 |
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AJIT RANJAN DE Vs. STATE OF MEGHALAYA AND ANOTHER
|
May 7, 2008 |
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AJOY CHAKRAVORTY Vs. STATE OF ASSAM
|
February 27, 2008 |
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AJOY KUMAR SWAMI Vs. UNION OF INDIA
|
February 22, 2008 |
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AKOIJAM RAGINIBALA DEVI Vs. STATE OF MANIPUR
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July 28, 2008 |
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AKTAR ALI Vs. STATE OF ASSAM
|
January 17, 2008 |
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ALAUDDIN Vs. STATE OF ASSAM
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February 29, 2008 |
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ALEKH TOSSA Vs. STATE OF ASSAM
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January 22, 2008 |
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ALI AKBAR Vs. STATE OF ASSAM
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November 25, 2008 |
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AMAAR ALI PARAMANIK Vs. STATE OF ASSAM
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November 11, 2008 |
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AMAL BISWAS Vs. STATE OF TRIPURA
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October 3, 2008 |
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AMAR NATH KUMAR Vs. MRINAL KANTI KHULLAR
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September 9, 2008 |
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AMINUL ISLAM Vs. BIJOYA PRAVA BARUA
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April 21, 2008 |
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AMIYA GOHAIN BORAH Vs. UNITED BANK OF INDIA
|
February 6, 2008 |
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AMRIT RANJAN GOSWAMI Vs. ASSAM FINANCIAL CORPORATION AND OTHERS
|
February 6, 2008 |
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AMRITA PRAVA HAJONG Vs. STATE OF MEGHALAYA
|
April 29, 2008 |
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ANAMIKA DEVI Vs. STATE OF ASSAM
|
May 9, 2008 |
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ANANTA GOGOI Vs. UNION OF INDIA
|
June 24, 2008 |
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ANIL CHANDRA NATH Vs. ALIUL ISLAM
|
September 15, 2008 |
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ANIL DOWARAH Vs. STATE OF ASSAM
|
October 3, 2008 |
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ANIL KUMAR KALITA Vs. STATE OF ASSAM
|
May 9, 2008 |
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ANIL KUMAR SINGHA Vs. GAUHATI HIGH COURT AND ORS.
|
February 6, 2008 |
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ANJALI MEDHI Vs. STATE OF ASSAM
|
March 14, 2008 |
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ANJANA DHEKIAL PHUKAN Vs. UNION OF INDIA
|
March 20, 2008 |
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ANJAY KUMAR NATH Vs. STATE OF ASSAM AND OTHERS
|
June 27, 2008 |
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ANJU TALUKDAR Vs. STATE OF ASSAM
|
December 17, 2008 |
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ANKUR DUTTA AND OTHERS Vs. STATE OF ASSAM
|
January 8, 2008 |
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ANNU SUBBA Vs. PRANAM RAI AND ANR
|
October 24, 2008 |
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ANONDA CHANDRA SAIKIA Vs. MADHU RAM SAIKIA
|
January 9, 2008 |
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ANSER ALI Vs. STATE OF ASSAM
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May 29, 2008 |
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ANU TANGLA Vs. STATE OF ASSAM
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January 2, 2008 |
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ANUP KR DEBBARMA Vs. AHINDRA KR DEBBARMA
|
August 5, 2008 |
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ANUP KUMAR SHYAM Vs. STATE OF ASSAM
|
September 30, 2008 |
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ARIBAM RAJENDRA SHARMA Vs. D.V. SINGH AND ANOTHER
|
February 28, 2008 |
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ARUN SEAL Vs. STATE
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February 25, 2008 |
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ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION APPSC Vs. PRAVIN KUMAR SINGH
|
September 24, 2008 |
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ARUNDHATI DEB Vs. GAUHATI HIGH COURT
|
September 3, 2008 |
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ARUNJYOTI MALI Vs. STATE OF ASSAM
|
September 4, 2008 |
|
ARVIND JOSHI Vs. STATE
|
November 27, 2008 |
|
ARYABHATTA JUNIOR SCIENCE COLLEGE Vs. STATE OF ASSAM
|
February 6, 2008 |
|
ASEM BIMOLA DEVI Vs. STATE OF MANIPUR
|
November 12, 2008 |
|
ASHAD ALI MANDAL Vs. STATE OF ASSAM
|
July 22, 2008 |
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ASHOK KUMAR ROY Vs. STATE OF ASSAM AND ORS.
|
January 10, 2008 |
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ASHOK SUBBA Vs. STATE OF MEGHALAYA
|
August 20, 2008 |
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ASSAM BRANCH INDIAN TEA ASSOCIATION Vs. ASSAM STATE ELECTRICITY BOARD
|
November 25, 2008 |
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ASSAM ROLLER FLOUR MILLS ASSOCIATION Vs. STATE OF ASSAM
|
September 12, 2008 |
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ASSAM SCIENTIFIC INSTRUMENT DEALERS ASSOCIATION Vs. STATE OF ASSAM
|
June 10, 2008 |
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ASSAM STATE ELECTRICITY BOARD GUWAHATI Vs. R N DUTTA
|
September 9, 2008 |
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ASSOCIATE ENTERPRISE Vs. COAL INDIA LTD
|
June 13, 2008 |
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ATAUR RAHMAN AND OTHERS Vs. SIRAJ UDDIN AND OTHER
|
November 20, 2008 |
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ATOWAR ALI Vs. MUSTT JAITUN NESSA BIBI
|
January 29, 2008 |
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ATUL CHANDRA BURAGOHAIN Vs. ASSAM STATE HOUSING BOARD
|
March 5, 2008 |
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ATUL CHANDRA DUTTA Vs. STATE OF ASSAM
|
July 9, 2008 |
|
AVINASH CHANDER SHARMA Vs. UNION OF INDIA
|
April 23, 2008 |
|
AYAZ ALI Vs. NURUL ISLAM CHOUDHURY
|
November 28, 2008 |
|
AZIZ AHMED KHAN Vs. STATE OF ASSAM
|
June 13, 2008 |
|
AZIZUR RAHMAN Vs. STATE OF ASSAM
|
April 11, 2008 |
|
AZIZUR RAHMAN Vs. STATE OF ASSAM
|
September 4, 2008 |
|
B T MURRY Vs. STATE OF NAGALAND
|
August 11, 2008 |
|
B ZAKILI Vs. LAI AUTONOMOUS DISTRICT COUNCIL
|
April 9, 2008 |
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BABA SAIKIA Vs. STATE OF ASSAM
|
June 5, 2008 |
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BABUL ALI Vs. STATE OF ASSAM
|
August 27, 2008 |
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BABUL DEB Vs. STATE OF ASSAM
|
April 7, 2008 |
|
BABUL DEKA Vs. STATE OF ASSAM
|
April 25, 2008 |
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BABUL SABDAKAR Vs. STATE OF TRIPURA
|
September 18, 2008 |
|
BABULAL SHARMA Vs. SANT KUMAR BAJORIA
|
August 25, 2008 |
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BADSHAH PAIR Vs. STATE OF ASSAM
|
March 11, 2008 |
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BAIKUNTHA RAJBONGSHI Vs. UNION OF INDIA & ORS.
|
March 25, 2008 |
|
BAISHAKHU KONWAR Vs. STATE OF ASSAM
|
September 8, 2008 |
|
BAJRANGLAL PARIKH Vs. STATE OF ASSAM
|
March 12, 2008 |
|
BAMANG ANTHONY AND ANOTHER Vs. STATE OF ARUNACHAL PRADESH
|
July 2, 2008 |
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BANI KANTA TALUKDAR Vs. STATE OF ASSAM AND OTHERS
|
August 4, 2008 |
|
BANIS ALI Vs. STATE OF ASSAM
|
September 29, 2008 |
|
BAPOK BORANG Vs. ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION
|
September 11, 2008 |
|
BARPETA MAHAKUMA SARKARI SULAV MULLYAR DOKANI SANSTHA Vs. STATE OF ASSAM AND OTHERS
|
April 11, 2008 |
|
BEENA BORAH Vs. STATE OF ASSAM
|
May 9, 2008 |
|
BHABANI SARMA Vs. STATE OF ASSAM
|
May 5, 2008 |
|
BHABANI SHANKAR BAGARIA Vs. STATE OF ASSAM AND OTHERS
|
February 6, 2008 |
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BHABEN BASUMATARY AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
September 11, 2008 |
|
BHABEN SAIKIA Vs. STATE OF ASSAM
|
November 18, 2008 |
|
BHABENDRA CHOUDHURY Vs. STATE OF ASSAM
|
February 14, 2008 |
|
BHABENDRA NATH BARUAH Vs. BINA DEVI
|
January 31, 2008 |
|
BHAITY SAIKIA Vs. STATE OF ASSAM
|
August 27, 2008 |
|
BHAJAN CH DEBNATH Vs. STATE OF TRIPURA
|
August 5, 2008 |
|
BHAJAN DEBNATH Vs. COLLECTOR OF EXCISE
|
September 8, 2008 |
|
BHAJAN SINGH Vs. STATE OF H P
|
June 6, 2008 |
|
BHARATI DAS Vs. RANJIT KUMAR
|
August 22, 2008 |
|
BHUDDHA LILA Vs. STATE OF MIZORAM
|
May 7, 2008 |
|
BHUPEN BISWAS Vs. STATE OF ASSAM
|
July 2, 2008 |
|
BHUPEN BORA Vs. STATE OF ASSAM
|
November 28, 2008 |
|
BIBEKANANDA DEV GOSWAMI Vs. INDIAN OIL CORPORATION LTD. AND OTHERS
|
November 27, 2008 |
|
BIDHAN MUDOI Vs. STATE OF ASSAM AND ORS.
|
January 8, 2008 |
|
BIJOY DAIMARY Vs. STATE OF ASSAM
|
July 29, 2008 |
|
BIKASH DAS Vs. STATE OF TRIPURA
|
April 4, 2008 |
|
BILLAL HUSSAIN Vs. STATE OF ASSAM
|
January 3, 2008 |
|
BIMAL BHOWMIK Vs. STATE OF TRIPURA
|
January 9, 2008 |
|
BIMAL DAS Vs. STATE OF TRIPURA
|
October 15, 2008 |
|
BIMAL KAPALI Vs. STATE OF TRIPURA
|
August 7, 2008 |
|
BINA LALA Vs. AHALYA LALA
|
July 2, 2008 |
|
BINA RAM THOUSEN Vs. UNION OF INDIA
|
September 18, 2008 |
|
BINDA RAI AND OTHERS Vs. RAJENDRA MAHATO
|
February 22, 2008 |
|
BINOY KUMAR SARMA Vs. STATE OF ASSAM
|
July 28, 2008 |
|
BINUPAMA RAJKHOWA Vs. STATE OF MEGHALAYA & OTHERS
|
June 18, 2008 |
|
BIPLAB DEBNATH Vs. STATE OF TRIPURA
|
February 1, 2008 |
|
BIPUL DAS Vs. STATE OF TRIPURA
|
March 7, 2008 |
|
BIREN BHUMIJ Vs. STATE OF ASSAM
|
May 7, 2008 |
|
BITUPAN MORAN @ BHAITY AND ANOTHER Vs. UNION OF INDIA AND OTHERS
|
August 27, 2008 |
|
BLOSHING LAMURONG Vs. MEGHA ASSAM COAL MINES LTD
|
February 15, 2008 |
|
BOLO RAM PAUL Vs. DIGENDRA DUTTA
|
August 6, 2008 |
|
BOLORAM KARMAKAR Vs. STATE OF ASSAM
|
September 10, 2008 |
|
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. SUBODH SARKAR
|
April 30, 2008 |
|
BRIG. NABHOJYOTI DEKA (RETD.) Vs. UNION OF INDIA & ORS.
|
January 29, 2008 |
|
BROJENDRA KR. DEB Vs. STATE OF ASSAM AND ORS.
|
January 3, 2008 |
|
BROJENDRA NATH TALUKDAR Vs. STATE OF ASSAM AND OTHERS
|
January 18, 2008 |
|
C LALROPUIA Vs. STATE OF MIZORAM
|
May 7, 2008 |
|
CALIFORNIA PACIFIC TRADING CORPORATION Vs. KITPLY INDUSTRIES LIMITED
|
November 19, 2008 |
|
CHAKRESWAR DAS Vs. STATE OF ASSAM
|
July 21, 2008 |
|
CHANCHALA PAUL Vs. STATE OF ASSAM, REP. BY THE CHIEF SECRETARY, GOVERNMENT OF ASSAM AND OTHERS
|
April 3, 2008 |
|
CHANDMOHAN SAHA Vs. STATE OF TRIPURA
|
June 25, 2008 |
|
CHANDRA PANIKA Vs. STATE OF ASSAM
|
May 26, 2008 |
|
CHANDRAMATI DEVI Vs. RAJIB BORA
|
September 10, 2008 |
|
CHANJIT SINGH Vs. UNION OF INDIA
|
August 29, 2008 |
|
CHAYA RANI DEY Vs. SUNIL KUMAR PAUL
|
September 9, 2008 |
|
CHIEF EXECCUTIVE OFFICER Vs. TENZING GOPU LAMA
|
July 23, 2008 |
|
CHIMAI BHUYAN Vs. STATE OF ASSAM
|
September 2, 2008 |
|
CHONGTHAM USHARANI DEVI Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCE
|
November 12, 2008 |
|
CHURCH OF GOD Vs. STATE OF MEGHALAYA
|
August 22, 2008 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE SHILLONG Vs. ASSAM ASBESTOS LIMITED GAUHATI
|
May 23, 2008 |
|
D P GOENKA Vs. VIJOY CHOUDHURY
|
January 29, 2008 |
|
DALIMAN NESSA Vs. UNION OF INDIA AND OTHERS
|
September 30, 2008 |
|
DALIMI TAYE PATIR Vs. STATE OF ASSAM
|
June 13, 2008 |
|
DAMBARUDHER DAS Vs. PABITRA MOHAN DAS AND ORS.
|
February 12, 2008 |
|
DAVID TSELA AND OTHERS Vs. STATE OF NAGALAND AND OTHERS
|
September 23, 2008 |
|
DAYALJOY TRIPURA Vs. STATE OF TRIPURA
|
February 28, 2008 |
|
DEBAJIT CHAKRABORTY Vs. UNION OF INDIA
|
March 25, 2008 |
|
DEBEN BISWAS Vs. STATE OF ASSAM
|
August 5, 2008 |
|
DEBENDRA NATH BORAH Vs. STATE OF ASSAM
|
September 30, 2008 |
|
DEBOLAL GORLOSA @ DANIEL DIMASA Vs. UNION OF INDIA AND ORS
|
August 28, 2008 |
|
DEEPAK KUMAR DAS Vs. PARBATI DAS
|
April 29, 2008 |
|
DHALAI RAM REANG Vs. STATE OF TRIPURA
|
November 20, 2008 |
|
DHANANI SHOES LTD Vs. STATE OF ASSAM
|
July 2, 2008 |
|
DHANANI SHOES LTD. Vs. STATE OF ASSAM
|
April 11, 2008 |
|
DHANESWAR DAS Vs. STATE OF TRIPURA
|
November 27, 2008 |
|
DHARANI DALOI Vs. STATE OF ASSAM
|
September 18, 2008 |
|
DHARESWAR DEKA Vs. BHARAT SANCHAR NIGAM LIMITED
|
December 15, 2008 |
|
DHARMESWAR HALOI ALIAS BAITY Vs. UNION OF INDIA
|
September 22, 2008 |
|
DHEBUA RAJOWAR Vs. STATE OF ASSAM
|
June 25, 2008 |
|
DHIRENDRA KUMAR GHOSH Vs. SATYENDRA KUMAR PAUL
|
April 24, 2008 |
|
DHOLLY SINHA Vs. STATE OF ASSAM
|
June 11, 2008 |
|
DHRUBA NATH Vs. STATE OF ASSAM
|
April 29, 2008 |
|
DHRUBAJYOTI TAMULI AND ORS. Vs. STATE OF ASSAM AND ANR.
|
February 1, 2008 |
|
DIAMOND POWER INFRASTRUCTURE LTD. Vs. ASSAM STATE ELECTRICITY BOARD AND ORS.
|
November 14, 2008 |
|
DIBAKAR MORAN Vs. UNION OF INDIA, NEW DELHI (GAUHATI)(DB)
|
August 5, 2008 |
|
DIBRUGARH FISHERY CO-OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
|
July 22, 2008 |
|
DIBYALATA KONWAR Vs. NEW INDIA ASSURANCE CO LTD
|
January 22, 2008 |
|
DIBYALATA KONWAR Vs. NEW INDIA ASSURANCE CO. LTD
|
August 22, 2008 |
|
DIGANTA MAZUMDAR Vs. STATE OF ASSAM
|
February 7, 2008 |
|
DILIP BARUAH AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
February 18, 2008 |
|
DILIP GOSWAMI AND ANR. Vs. ANITA GOSWAMI AND ANR.
|
January 24, 2008 |
|
DILIP KUMAR SAIKIA Vs. STATE OF ASSAM
|
January 1, 2008 |
|
DIMASA ASSOCIATES Vs. NORTH CACHAR HILLS AUTONOMOUS COUNCIL
|
August 27, 2008 |
|
DIMBESHWARI SAIKIA Vs. STATE OF ASSAM AND OTHERS
|
March 18, 2008 |
|
DINESH CHANDRA SAHA Vs. STATE OF ASSAM
|
June 5, 2008 |
|
DINESH GOYENKA Vs. STATE OF ASSAM
|
February 12, 2008 |
|
DINESH RAJPUT Vs. STATE OF ASSAM
|
September 3, 2008 |
|
DIPAK NATH Vs. STATE OF TRIPURA
|
November 14, 2008 |
|
DIPAK PAL Vs. STATE OF TRIPURA
|
February 27, 2008 |
|
DIPAK THAKUR Vs. UNION OF INDIA
|
April 9, 2008 |
|
DIPOK BAKT Vs. STATE OF ASSAM
|
July 13, 2008 |
|
DIRECTOR OF ANIMAL HUSBANDRY and VETERINARY DEPARTMENT GOVT OF ASSAM Vs. RABIA BEGUM
|
August 8, 2008 |
|
DIRECTOR, GOODRICKE GROUP LTD. Vs. STATE OF ASSAM AND OTHERS
|
May 15, 2008 |
|
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD Vs. L. HEKUVI SUMI
|
February 14, 2008 |
|
DORKY LALTHLAMUANI Vs. UNION OF INDIA
|
March 11, 2008 |
|
DOTUM LOLLEN Vs. STATE OF ARUNACHAL PRADESH
|
September 25, 2008 |
|
DR. PARIMAL CH. ACHARJEE Vs. STATE OF ASSAM AND OTHERS
|
July 2, 2008 |
|
DR. RABINDRA CH. DEB NATH AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
|
April 3, 2008 |
|
DULEN BORGOHAIN Vs. STATE OF ASSAM AND OTHERS
|
July 14, 2008 |
|
EDEN COLD STORAGE PVT LTD Vs. ORIENTAL INSURANCE CO LTD
|
July 1, 2008 |
|
EK MAWLONG Vs. STATE OF MEGHALAYA AND ORS.
|
January 28, 2008 |
|
EMAD UDDIN Vs. STATE OF ASSAM
|
March 18, 2008 |
|
EMPRIS SHYLLA Vs. TRIN SYIEMIONG
|
May 21, 2008 |
|
F VANLALRINGA Vs. STATE OF MIZORAM
|
January 25, 2008 |
|
F. LALHRIATA Vs. STATE OF MIZORAM AND ANOTHER
|
July 21, 2008 |
|
FAIZUR RAHMAN MD ALIAS ALI Vs. STATE OF ASSAM
|
July 1, 2008 |
|
FARID UDDIN CHOUDHURY Vs. STATE OF ASSAM
|
September 11, 2008 |
|
FAZAR ALI Vs. STATE OF ASSAM
|
July 1, 2008 |
|
FAZILA BEGUM ALIAS FAZLIYA BEGUM Vs. STATE OF ASSAM
|
May 29, 2008 |
|
FIROZ KHAN Vs. STATE OF ASSAM
|
November 29, 2008 |
|
FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
|
September 30, 2008 |
|
FOOD CORPORATION OF INDIA Vs. STATE OF ARUNACHAL PRADESH
|
May 8, 2008 |
|
FULCHAND KURMI Vs. SMT. CHANDRABATI KURMI
|
May 7, 2008 |
|
G R ENGINEERING WORKS LTD Vs. OIL INDIA LIMITED
|
December 22, 2008 |
|
GAMLYANTIS LYNGKHOI Vs. TENGME G MOMIN
|
March 12, 2008 |
|
GANESH GOGOI Vs. STATE OF ASSAM
|
September 18, 2008 |
|
GANESH KUMAR Vs. STATE OF ASSAM
|
November 18, 2008 |
|
GAUHATI MEDICAL COLLEGE TEACHERS ASSOCIATION Vs. STATE OF ASSAM
|
June 12, 2008 |
|
GAUHATI ROLLER FLOUR MILLS LTD. Vs. UNION OF INDIA
|
April 25, 2008 |
|
GAUHATI UNIVERSITY Vs. PUNAMDITA RAI BARUAH
|
February 29, 2008 |
|
GAURIKANTA BARKATAKY Vs. COMMISSIONER OF INCOME TAX
|
May 16, 2008 |
|
GAUTAM SAIKIA Vs. DIGANTA SARMAH
|
February 28, 2008 |
|
GHANA KANTA NATH Vs. STATE OF ASSAM
|
September 10, 2008 |
|
GHANASHYAM SARMA AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
|
January 29, 2008 |
|
GHILADHARI NADUAR MIN S S LTD Vs. STATE OF ASSAM
|
February 7, 2008 |
|
GIRISH BARUAH Vs. STATE OF ASSAM
|
July 18, 2008 |
|
GIRISH CHANDRA MEDHI Vs. STATE OF ASSAM AND OTHERS
|
September 30, 2008 |
|
GOKUL ROY Vs. STATE OF TRIPURA
|
May 30, 2008 |
|
GOMTI DEVI SHARMA Vs. CHANDA DEVI
|
October 23, 2008 |
|
GOPA DEB Vs. STATE OF TRIPURA
|
August 7, 2008 |
|
GOPAL CHANDRA PATOWARY Vs. STATE OF ASSAM
|
September 15, 2008 |
|
GOPAL DEY Vs. STATE OF ASSAM
|
September 15, 2008 |
|
GOPAL JHUNJHUNWALA Vs. SHUVRA TEJA CHAUDHURY AND ANR.
|
February 29, 2008 |
|
GOPENDRA GOSWAMI Vs. HARADHAN DAS
|
September 30, 2008 |
|
GOUTAM DAS Vs. STATE OF TRIPURA
|
January 29, 2008 |
|
GOVT OF ASSAM Vs. STATE
|
March 3, 2008 |
|
GULAB CHANDRA Vs. UNION OF INDIA
|
July 18, 2008 |
|
GURNAM SINGH Vs. SUPERINTENDENT OF CUSTOMS (PREVENTIVE)
|
September 26, 2008 |
|
GURU CHARANDAS Vs. STATE OF ASSAM AND OTHERS
|
June 13, 2008 |
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GURUMAYUM RAJATKANTA SHARMA @ PROMISE @ GERMAN Vs. DISTRICT MAGISTRATE
|
May 29, 2008 |
|
H KALA SINGH Vs. STATE OF MEGHALAYA
|
August 8, 2008 |
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HABIB ALI Vs. STATE OF ASSAM
|
August 26, 2008 |
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HABUNG RAMBYA Vs. STATE OF ARUNACHAL PRADESH
|
May 7, 2008 |
|
HAFIZUN BEGUM Vs. MEMBER MOTOR ACCIDENT CLAIMS TRIBUNAL
|
August 6, 2008 |
|
HAGE GUMTO AND ORS. Vs. NINYA BAGRA AND ORS.
|
May 21, 2008 |
|
HALIM ALI Vs. STATE OF ASSAM
|
February 6, 2008 |
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HANNCILAL VAIPHEI Vs. STATE OF MANIPUR
|
August 29, 2008 |
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HARAJOGINDRA SINGH Vs. ELLORA BRAHMA
|
September 2, 2008 |
|
HARE KRISHNA DAS Vs. STATE OF ASSAM
|
June 27, 2008 |
|
HAREN RAO Vs. STATE OF ASSAM
|
February 6, 2008 |
|
HARENDRA KUMAR DEKA Vs. STATE OF ASSAM
|
July 2, 2008 |
|
HARICHARAN BASUMATARY Vs. STATE OF ASSAM
|
August 27, 2008 |
|
HASIM ALI Vs. STATE OF ASSAM
|
January 3, 2008 |
|
HASMAT ALI AND ANR. Vs. STATE OF ASSAM
|
September 2, 2008 |
|
HASTA BAHADUR RAI Vs. STATE OF ASSAM
|
September 4, 2008 |
|
HEM CHANDRA DUTTA Vs. STATE OF ASSAM
|
August 14, 2008 |
|
HEM KANTA TALUKDAR Vs. SUNIL SUTRADHAR AND OTHERS
|
February 1, 2008 |
|
HEMANTA BHATTACHARJEE Vs. STATE OF ASSAM
|
September 9, 2008 |
|
HEMANTA BORO Vs. STATE OF ASSAM
|
February 13, 2008 |
|
HIMANI PATHAK Vs. STATE OF ASSAM
|
June 6, 2008 |
|
HINDUSTAN PAPER CORPORATION LTD Vs. SAIKIA ALIAS ASSOCIATES
|
July 31, 2008 |
|
HISPREACHERINGSON SHYLLA Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
July 22, 2008 |
|
HMINGDAILOVA Vs. UNION OF INDIA
|
August 27, 2008 |
|
HRIDAY BASUMATARY Vs. UNION OF INDIA
|
February 15, 2008 |
|
HUAPLIANA Vs. STATE OF MIZORAM
|
July 31, 2008 |
|
HULASH CHAND GULGULIA Vs. RAJKUMAR GULGULIA
|
June 2, 2008 |
|
HUSSAIN ALI KHANDAKAR Vs. STATE OF ASSAM
|
February 15, 2008 |
|
I AYANGLA IMCHEN Vs. STATE OF NAGALAND
|
August 6, 2008 |
|
I.H. MALIK, DISTRICT JUDGE, BONGAIGAON Vs. ASSISTANT REGISTRAR ASSAM HUMAN RIGHTS COMMISSION AND OTHERS
|
July 29, 2008 |
|
IKBAL HUSSAIN SAHARIA ALIAS IQBAL RAHMAN Vs. STATE OF ASSAM
|
February 8, 2008 |
|
IMKONG IMCHEN Vs. UNION OF INDIA AND ORS.
|
January 17, 2008 |
|
IN RE Vs. STATE OF ASSAM
|
September 29, 2008 |
|
IN RE : SAITAM RAJPUT Vs. NONE
|
November 18, 2008 |
|
IN RE: LALIT KALITA AND ORS. Vs. STATE
|
March 4, 2008 |
|
INDIAN POTASH LTD Vs. STATE OF ASSAM
|
August 19, 2008 |
|
INDRAJIT GOGOI Vs. STATE
|
February 29, 2008 |
|
IRIS MYNSONG Vs. MILDA MYRBOH
|
March 14, 2008 |
|
IROM SHYAM SINGH Vs. STATE OF MANIPUR
|
April 14, 2008 |
|
ISHAN DEB BARMA Vs. STATE OF TRIPURA
|
December 11, 2008 |
|
ITANAGAR BENCH UMESH DEBNATH Vs. STATE OF ARUNACHAL PRADESH
|
August 5, 2008 |
|
ITO Vs. STATE OF NAGALAND
|
November 28, 2008 |
|
J D PHARMACEUTICALS Vs. APASHI ENTERPRISE
|
September 11, 2008 |
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J. LALHRUAITLUANGA KHAWLHRING Vs. STATE OF MIZORAM
|
May 12, 2008 |
|
JADAV CHANDRA DEKA Vs. GAUHATI HIGH COURT
|
July 29, 2008 |
|
JADAV SAIKIA Vs. STATE OF ASSAM
|
September 15, 2008 |
|
JAGABANDHU DAS Vs. STATE OF ASSAM & ORS.
|
January 24, 2008 |
|
JAGADISH NAYAK Vs. STATE OF ASSAM
|
June 2, 2008 |
|
JAGRIT FOODS PVT LTD Vs. UNIOTED BANK OF INDIA
|
April 3, 2008 |
|
JAHARUL ISLAM BORBHUIYA Vs. STATE OF ASSAM
|
January 21, 2008 |
|
JAIDEEP SINGH AND OTHERS Vs. UNION OF INDIA (UOI) AND ANOTHER
|
January 25, 2008 |
|
JAMESH SEBASTIAN Vs. STATE OF ASSAM
|
June 23, 2008 |
|
JANARDAN BEZBARUA Vs. OIL INDIA LTD
|
June 13, 2008 |
|
JANATASEN GUPTA Vs. STATE ELECTION COMMISION
|
January 24, 2008 |
|
JANTU SARKAR Vs. STATE OF ASSAM
|
November 11, 2008 |
|
JASPAL SINGH BISHT Vs. STATE OF TRIPURA
|
September 3, 2008 |
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JATIN TALUKDAR Vs. STATE OF ASSAM
|
September 15, 2008 |
|
JAWAHARLAL DAS Vs. STATE OF ASSAM
|
February 7, 2008 |
|
JAYANTA KHANIKAR Vs. STATE OF ASSAM
|
November 11, 2008 |
|
JAYANTA KUMAR DAS Vs. STATE OF ASSAM AND OTHERS
|
February 1, 2008 |
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JENIS LALENGZAUVI KHENGLAWT Vs. STATE OF MEGHALAYA AND ANOTHER
|
August 20, 2008 |
|
JIBAN KUMAR ROY & ANOTHER Vs. STATE OF TRIPURA
|
April 17, 2008 |
|
JITENDRA KUMAR THAKURIA Vs. STATE OF ASSAM
|
July 2, 2008 |
|
JONA BAREH & ORS. Vs. STATE OF ASSAM
|
November 21, 2008 |
|
JONGONG TAIJONG Vs. STATE OF ARUNACHAL PRADESH
|
February 28, 2008 |
|
JOTILA TRIPURA AND OTHERS Vs. ALANGA MOHAN TRIPURA AND OTHERS
|
May 2, 2008 |
|
JOY PRAKASH TANTI Vs. STATE OF ASSAM
|
November 24, 2008 |
|
JOYNAB AHMED Vs. SAHIDUR RAHMAN
|
December 10, 2008 |
|
JOYNAL MIR Vs. STATE OF ASSAM
|
July 29, 2008 |
|
JUMBOM KARLO Vs. STATE OF ARUNACHAL PRADESH
|
March 24, 2008 |
|
JUNARAM GOGOI Vs. STATE OF ASSAM
|
November 27, 2008 |
|
JUWAIDUR RAHMAN Vs. STATE OF ASSAM
|
August 14, 2008 |
|
JYOTIMA PHUKAN Vs. STATE OF ASSAM
|
December 19, 2008 |
|
K LALTHANKIMA Vs. STATE OF MIZORAM
|
July 30, 2008 |
|
K PANGER JAMIR Vs. STATE OF NAGALAND
|
September 5, 2008 |
|
KAGO TABIYO Vs. STATE OF ARUNACHAL PRADESH
|
September 12, 2008 |
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KAJAL KUMAR BANIK Vs. STATE BANK OF INDIA AND OTHERS
|
February 14, 2008 |
|
KALPANA DEB Vs. PREMANKUR DEY ALIAS TUKLU
|
December 19, 2008 |
|
KALYANASISH KARGUPTA Vs. STATE OF TRIPURA AND OTHERS
|
March 10, 2008 |
|
KAMAKHYA MAHANTA Vs. STATE OF MEGHALAYA
|
July 18, 2008 |
|
KAMAL KUMAR SAHA AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
|
January 29, 2008 |
|
KANCHA MUNDA Vs. STATE OF ASSAM
|
January 4, 2008 |
|
KANU MIA Vs. STATE OF TRIPURA
|
May 30, 2008 |
|
KARABI SAHA Vs. STATE OF TRIPURA AND ORS.
|
November 26, 2008 |
|
KARAM THAMARJIT SINGH Vs. ALLAUDDIN KHAN
|
February 11, 2008 |
|
KARAMAT ALI Vs. STATE OF ASSAM
|
February 12, 2008 |
|
KARUNA NIDHAN CHAKMA Vs. STATE OF TRIPURA AND OTHERS
|
February 12, 2008 |
|
KASHI NATH GOGOI Vs. THAMBAHADUR DORJEE
|
September 24, 2008 |
|
KASHINATH BHATTACHARJEE Vs. STATE OF TRIPURA
|
November 17, 2008 |
|
KAUSHIK DAS Vs. STATE OF TRIPURA
|
December 11, 2008 |
|
KESHAB KALITA Vs. STATE OF ASSAM AND OTHERS
|
August 1, 2008 |
|
KEYIRANGDING HEGUI Vs. STATE OF NAGALAND
|
June 6, 2008 |
|
KH SANATOMBA TARAO Vs. STATE OF MANIPUR
|
December 18, 2008 |
|
KHANINDRA HAZARIKA Vs. REKHA SAIKIA
|
March 24, 2008 |
|
KHARIBAM IBOMCHA SINGH Vs. STATE OF MANIPUR
|
July 16, 2008 |
|
KHASI STUDENT UNION Vs. UNION OF INDIA
|
February 6, 2008 |
|
KHEKANI AND ORS. Vs. STATE OF NAGALAND AND ORS.
|
June 11, 2008 |
|
KHIRADABALA NATH Vs. ASSAM STATE ELECTRICITY BOARD
|
June 4, 2008 |
|
KHROKSILA NONGKHLAW RNGI UMSNING Vs. STATE OF MEGHALAYA
|
April 29, 2008 |
|
KHUKAN DEBNATH Vs. STATE OF ASSAM
|
June 23, 2008 |
|
KISHAN SINGHANIA Vs. DILIP SINGHANIA
|
July 10, 2008 |
|
KISHORE KUMAR BAISHYA Vs. STATE OF ASSAM & ORS.
|
February 1, 2008 |
|
KIUCHAM YIMCHUNGER Vs. STATE OF NAGALAND
|
November 7, 2008 |
|
KRISHNA CHANDRA DAS Vs. STATE OF TRIPURA
|
February 15, 2008 |
|
KRISHNA PRITI GUPTA Vs. UNION OF INDIA
|
May 27, 2008 |
|
KSHITISH NANDI Vs. HIRA DHAR
|
May 23, 2008 |
|
KUMAR SINGH Vs. STATE OF ASSAM
|
November 10, 2008 |
|
KUNJA DAIMARY Vs. UNION OF INDIA
|
August 28, 2008 |
|
L MANGIA Vs. K PANMEI
|
May 29, 2008 |
|
L SUROLIBA SANGTAM Vs. STATE OF NAGALAND
|
May 21, 2008 |
|
LACHIT BORDOLOI Vs. UNION OF INDIA
|
June 25, 2008 |
|
LACHIT CHANDRA BORA & ETC. Vs. THE STATE BANK OF INDIA & ANR.
|
November 11, 2008 |
|
LAIPUBAM SANATHOI SHARMA Vs. STATE OF MANIPUR AND OTHERS
|
February 26, 2008 |
|
LAKSHMI TALUKDAR ALIAS LAKHSMI BALA TALUKDAR Vs. STATE OF ASSAM
|
June 13, 2008 |
|
LALHLIMPUII Vs. STATE OF MIZORAM
|
July 22, 2008 |
|
LALLIANPUII SAILO Vs. H VANLALTLANA
|
September 17, 2008 |
|
LALMOHAN DAS Vs. SAMIRAN DAS
|
June 2, 2008 |
|
LALSANGLORA Vs. STATE OF MIZORAM
|
July 3, 2008 |
|
LALU GOALA Vs. STATE OF ASSAM
|
August 5, 2008 |
|
LALZARI CHINZAH Vs. STATE OF MIZORAM
|
July 29, 2008 |
|
LALZIDINGA RALTE Vs. STATE OF MIZORAM
|
August 26, 2008 |
|
LARSING M. Vs. MEGHALAYA TOURISM DEVELOPMENT CORPN. LTD. AND ANOTHER
|
May 12, 2008 |
|
LAXMI BRICKS INDUSTRIES Vs. STATE OF TRIPURA
|
April 4, 2008 |
|
LEBUDHAR CHETIA @ LAMBODHAR CHUTIA Vs. STATE OF ASSAM
|
May 27, 2008 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. JADUNATH BORBORAH
|
July 2, 2008 |
|
LILA BORDOLOI Vs. ASSAM STATE PUBLICATION BOARD
|
June 25, 2008 |
|
LILI DUTTA Vs. LOHIT PRAKASH DUTTA
|
January 1, 2008 |
|
LIMONGO EZUNG Vs. STATE OF NAGALAND
|
November 7, 2008 |
|
LOUREMBAM SANA SINGH Vs. STATE OF MANIPUR
|
May 15, 2008 |
|
LOWER DIBANG VALLEY MINISTERIAL EMPLOYEES ASSOCIATION Vs. STATE OF ARUNACHAL PRADESH
|
May 14, 2008 |
|
M A EZUNG Vs. STATE OF NAGALAND
|
September 17, 2008 |
|
M NAKRO Vs. STATE OF NAGALAND
|
July 22, 2008 |
|
M R POWER PROJECTS Vs. STATE OF ARUNACHAL PRADESH
|
November 6, 2008 |
|
M. C. JOURNEY Vs. UNION OF INDIA & ORS.
|
January 7, 2008 |
|
M/S. BAMGAON MATSHYAJBI SELF HELP GROUP Vs. STATE OF ASSAM AND OTHERS
|
February 26, 2008 |
|
M/S. M.S. FREIGHT CARRIERS Vs. UNION OF INDIA AND OTHERS
|
June 27, 2008 |
|
MAC ASSOCIATES Vs. POWER GRID CORPORATION OF INDIA LTD
|
October 21, 2008 |
|
MADAN CHUTIA Vs. STATE OF ASSAM AND OTHERS
|
April 24, 2008 |
|
MADAN KALITA Vs. STATE OF ASSAM
|
April 3, 2008 |
|
MADAN KUMAR Vs. STATE OF ASSAM
|
November 27, 2008 |
|
MADHAB BARTHAKUR Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 9, 2008 |
|
MADHU SUDHAN DEBBARMA Vs. STATE OF TRIPURA AND OTHERS
|
August 8, 2008 |
|
MADINE HAZARIKA Vs. TEZPUR UNIVERSITY AND OTHERS
|
September 19, 2008 |
|
MAGUS CONSTRUCTION PVT LTD Vs. UNION OF INDIA
|
May 15, 2008 |
|
MAHAMAYA AGENCIES Vs. STATE OF TRIPURA
|
January 7, 2008 |
|
MAHANANDA DEB BARMA Vs. STATE OF TRIPURA
|
December 22, 2008 |
|
MAHENDRA KAMPRAI Vs. STATE OF ASSAM
|
September 30, 2008 |
|
MAHESH GOGOI Vs. STATE OF ASSAM
|
December 19, 2008 |
|
MAINUDDIN AHMED Vs. FOOD CORPORATION OF INDIA AND ORS.
|
January 23, 2008 |
|
MAINUL HAQUE Vs. STATE OF TRIPURA
|
December 25, 2008 |
|
MAINUL HAQUE Vs. STATE OF TRIPURA
|
December 15, 2008 |
|
MALAY SAHA Vs. STATE OF TRIPURA
|
June 6, 2008 |
|
MALBAM IBOHAL SINGH Vs. STATE OF MANIPUR & ORS.
|
May 25, 2008 |
|
MANAGEMENT OF BOISAHABI Vs. PRESIDING OFFICER
|
August 26, 2008 |
|
MANAGEMENT OF COUNCIL FOR ADVANCEMENT OF PEOPLES ACTION and RURAL TECHNOLOGY Vs. KALYAN KUMAR DAS
|
May 7, 2008 |
|
MANAGEMENT OF DAISAJAN TEA ESTATE Vs. PRESIDING OFFICER LABOUR COURT ASSAM AT DIBRUGARH
|
March 17, 2008 |
|
MANAGEMENT OF FOOD CORPORATION OF INDIA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL GUWAHATI
|
November 11, 2008 |
|
MANAGEMENT OF MAIJAN TEA ESTATE Vs. ASSAM CHAH KARMACHARI SANGHA
|
May 26, 2008 |
|
MANAGING COMMITTEE OF PARGHAT KAIBARTA MIN SILPA SAMABAI SAMITY LTD Vs. STATE OF ASSAM
|
February 27, 2008 |
|
MANAGING COMMITTEE OF THE ZOO ROAD VIDYAPITH HIGH SCHOOL Vs. STATE OF ASSAM AND OTHERS
|
April 8, 2008 |
|
MANASH PADMABARI JINJIRAM FISHERY CO-OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
|
February 14, 2008 |
|
MANASHI GOSWAMI Vs. STATE OF ASSAM
|
December 23, 2008 |
|
MANGAL SINGH DEB BARMA Vs. STATE OF TRIPURA
|
November 12, 2008 |
|
MANIK CHAND SINGH Vs. STATE OF ASSAM
|
January 3, 2008 |
|
MANIKA NATH Vs. UNION OF INDIA
|
December 11, 2008 |
|
MANIPUR ELECTRICITY EMPLOYEES UNION Vs. STATE OF MANIPUR
|
August 29, 2008 |
|
MANJU MAZUMDAR Vs. UNION OF INDIA
|
January 4, 2008 |
|
MANMOHAN SINGH Vs. UNION OF INDIA
|
November 12, 2008 |
|
MANOHARI DAS Vs. STATE OF ASSAM
|
February 1, 2008 |
|
MANOJ ROY Vs. GUNENDRA ROY
|
May 2, 2008 |
|
MANTU LAL MODAK Vs. STATE OF ASSAM AND OTHERS
|
April 8, 2008 |
|
MASTER JITENDER SHARMA PETITIONER Vs. GOVERNMENT OF INDIA
|
April 9, 2008 |
|
MATILDA LYNGDOH Vs. STATE OF MEGHALAYA
|
February 1, 2008 |
|
MAZIR UDDIN Vs. STATE OF ASSAM
|
June 13, 2008 |
|
MD AYUB HUSSAIN Vs. UNION OF INDIA
|
February 15, 2008 |
|
MD FAIZUDDIN SK Vs. MD NASIRUDDIN SK
|
February 15, 2008 |
|
MD KUDDUSH ALI Vs. STATE OF ASSAM
|
June 6, 2008 |
|
MD MAINUL HAQ Vs. STATE OF ASSAM
|
February 19, 2008 |
|
MD MANTAZ ALI Vs. STATE OF ASSAM
|
November 27, 2008 |
|
MD MOMIN ALI AND ORS Vs. STATE OF ASSAM
|
July 1, 2008 |
|
MD. ABDUL HANNAN AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
September 30, 2008 |
|
MD. ABDUL MALIK Vs. NASHIM AKHTAR
|
December 4, 2008 |
|
MD. ABDULLA SK Vs. JYOTSNA BEWA AND ANOTHER
|
September 9, 2008 |
|
MD. AYUB NABI Vs. STATE OF ASSAM
|
July 15, 2008 |
|
MD. GOUSUDDIN Vs. STATE OF ASSAM
|
January 22, 2008 |
|
MD. HAZRAT ALI Vs. STATE OF ASSAM
|
February 6, 2008 |
|
MD. IRFAN AND OTHERS Vs. UNION OF INDIA (UOI) AND OTHERS
|
June 27, 2008 |
|
MD. KASHEM ALI AND OTHERS Vs. STATE OF ASSAM
|
November 24, 2008 |
|
MD. MUSTAFA AHMED Vs. STATE OF ASSAM
|
November 20, 2008 |
|
MD. RAMJAN ALI Vs. UNION OF INDIA AND OTHERS
|
April 30, 2008 |
|
MD. RAZAUL KARIM Vs. (MST.) FARIDA KHATOON
|
July 30, 2008 |
|
MD. SHARFRAJ KHAN Vs. UNION OF INDIA AND ORS.
|
February 15, 2008 |
|
MD. TAIZUDDIN AHMED Vs. STATE OF ASSAM AND OTHERS
|
March 28, 2008 |
|
MD. YAHIYA KHAN @ INAO Vs. STATE OF MANIPUR & ORS.
|
September 18, 2008 |
|
MECHUMLA AND ANR. Vs. STATE OF NAGALAND AND ORS.
|
November 28, 2008 |
|
MEDIA PALACE Vs. AIRPORT AUTHORITY OF INDIA
|
September 15, 2008 |
|
MEGA KLEEN Vs. UNION OF INDIA
|
August 14, 2008 |
|
MEGHALAYA STATE ELECTRICITY BOARD Vs. EDENTINORA MAWTHOH
|
July 22, 2008 |
|
MEGHNATH SAIKAI Vs. XINMIN
|
February 9, 2008 |
|
MEGHNATH SAIKIA Vs. XINMIN
|
September 9, 2008 |
|
MILAN GOALA Vs. STATE OF ASSAM
|
May 22, 2008 |
|
MILK FOOD LIMITED Vs. STATE OF ASSAM
|
April 9, 2008 |
|
MINAJUL HAQUE Vs. STATE OF ASSAM
|
September 9, 2008 |
|
MIRA RANI SARKAR Vs. STATE OF ASSAM
|
February 15, 2008 |
|
MITKU ORANG Vs. STATE OF ASSAM
|
January 7, 2008 |
|
MOHAN CHANDRA BORO Vs. AJOY CHANDRA BORDOLOI
|
December 18, 2008 |
|
MOHAN TALUKDAR Vs. STATE OF ASSAM
|
November 17, 2008 |
|
MOINUL HOQUE Vs. STATE OF ASSAM
|
June 27, 2008 |
|
MONIRA KHATUN Vs. STATE OF ASSAM
|
June 27, 2008 |
|
MONORANJAN BANERJEE Vs. BIPASA BOSE
|
September 9, 2008 |
|
MONOSIJ ROY Vs. HITENDRA DAS
|
December 2, 2008 |
|
MONOTOSH DAS Vs. UNION OF INDIA
|
May 5, 2008 |
|
MONOWAR HUSSAIN Vs. STATE OF ASSAM
|
March 11, 2008 |
|
MOTIOR RAHMAN Vs. STATE OF ASSAM
|
August 18, 2008 |
|
MOTSUO LOTHA Vs. STATE OF NAGALAND
|
May 23, 2008 |
|
MRIDUL KUMAR BHATTACHARJEE and ANR S Vs. STATE OF ASSAM
|
August 1, 2008 |
|
MRS. HAFIZUN BEGUM Vs. MEMBER, MOTOR ACCIDENT CLAIMS TRIBUNAL AND ORS.
|
August 6, 2008 |
|
MRS. MARIAMMA SEBASTIAN, JUNIOR TEACHER Vs. UNION OF INDIA AND ORS.
|
October 26, 2008 |
|
MUBARAK HUSSAIN AND ANR. Vs. STATE OF ASSAM AND ORS.
|
January 30, 2008 |
|
MUHIBUL ISLAM Vs. STATE OF ASSAM
|
September 26, 2008 |
|
MUKESH KUMAR Vs. STATE OF MIZORAM
|
August 14, 2008 |
|
MUKUL RANI DEB Vs. HARIPADA DEB
|
May 2, 2008 |
|
MUNINDRA DEKA Vs. STATE OF ASSAM
|
June 17, 2008 |
|
MUNMUM BARKAKATI DAS Vs. GIRISH DAS
|
June 26, 2008 |
|
MUSARAF HUSSAIN LASKAR Vs. STATE OF ASSAM
|
December 19, 2008 |
|
MUSLIM Vs. SETHI SYNTEX
|
September 30, 2008 |
|
MUSLIM UDDIN MAZUMDAR Vs. STATE OF ASSAM
|
June 17, 2008 |
|
MUSSTT SUKURUN NESSA Vs. TAJAMUL ALI BARBHUIYA
|
February 20, 2008 |
|
MUSTT SARABARI BEGUM ALIAS SYERA BEGUM Vs. STATE OF ASSAM
|
July 25, 2008 |
|
MUTUM SEITYABAN SINGH Vs. STATE OF MANIPUR
|
February 5, 2008 |
|
NABA KAMAL BHUYAN Vs. GULABCHAND JAIN
|
April 9, 2008 |
|
NAGENDRA NATH CHUTIA Vs. STATE OF ASSAM
|
September 12, 2008 |
|
NAJIR KHAN Vs. STATE OF MANIPUR
|
January 22, 2008 |
|
NAKUL KR. MAZUMDAR Vs. STATE OF ASSAM AND OTHERS
|
July 31, 2008 |
|
NALIN BORAH Vs. STATE OF ASSAM AND ORS.
|
February 27, 2008 |
|
NALINI BORDOLOI Vs. DISTRICT COLLECTOR
|
June 25, 2008 |
|
NAMITA PAL Vs. STATE OF TRIPURA
|
May 20, 2008 |
|
NANDAN DEY Vs. STATE OF TRIPURA
|
November 11, 2008 |
|
NANDITA ACHARJEE Vs. UNION OF INDIA
|
April 3, 2008 |
|
NANIGOPAL DAS Vs. UNION OF INDIA
|
December 17, 2008 |
|
NANOTECH P LTD Vs. NILKAMAL LTD
|
September 10, 2008 |
|
NARAYAN DEBNATH Vs. STATE OF ASSAM
|
July 23, 2008 |
|
NAREN TANTI Vs. STATE OF ASSAM
|
June 30, 2008 |
|
NARENGBAM MARJIT SINGH Vs. DISTRICT MAGISTRATE IMPHAL EAST
|
January 10, 2008 |
|
NARINDER KR SINGH Vs. STATE OF ASSAM
|
July 30, 2008 |
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NASIRUDDIN S K Vs. STATE OF ASSAM
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June 24, 2008 |
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NATHULAL NAG Vs. STATE OF ASSAM
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November 21, 2008 |
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NATIOANL INSURANCE CO LTD Vs. KONJENGBAM IBO SINGH
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March 5, 2008 |
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NATIONAL INSTITUTE OF OPEN SCHOOLING Vs. MOHAMMED ALI & OTHERS
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March 11, 2008 |
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NATIONAL INSURANCE CO LTD Vs. LIPOKTEMJEN
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August 4, 2008 |
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NATIONAL INSURANCE CO LTD Vs. ATARER NACHHA
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August 4, 2008 |
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NATIONAL INSURANCE CO. LTD. Vs. LALTHANPUII AND ANOTHER
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March 4, 2008 |
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NATIONAL INSURANCE COMPANY LTD Vs. BIMAL NATH
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September 24, 2008 |
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NAZRUL ISLAM Vs. STATE OF ASSAM
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February 14, 2008 |
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NENKAR LAILYANG Vs. STATE OF ARUNACHAL PRADESH
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September 24, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. BIMAN PRASAD BARKAKATI
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February 28, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. ABDUL KALAM
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April 1, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. LOHIT DISTRICT LEGAL SERVICE AUTHORITY
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May 6, 2008 |
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NEW INDIA ASSURANCE CO. LTD. Vs. K. LALNUNMAWII AND ANR.
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May 7, 2008 |
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NEW INDIA ASSURANCE CO.LTD Vs. K.VANLAL CHHUANGA
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March 4, 2008 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. BINDU BHUSAN SEN
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September 24, 2008 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. BHARAT SINGH
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September 18, 2008 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. CITY LYNGDOH
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September 24, 2008 |
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NG JOHN POUMAI Vs. STATE OF MANIPUR
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September 29, 2008 |
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NICH RAJU Vs. ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION
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March 5, 2008 |
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NILENDU PAUL Vs. STATE OF ASSAM
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July 16, 2008 |
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NINGTHOUJAM SAMARENDRA SINGH Vs. STATE OF MANIPUR
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September 22, 2008 |
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NIRENDRA NATH KOCH Vs. STATE OF ASSAM
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June 11, 2008 |
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NISHAMONI KALITA Vs. SARDA KALITA
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December 19, 2008 |
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NITOLI Vs. STATE OF NAGALAND
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January 8, 2008 |
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NITYANANDA DOWARAH Vs. STATE OF ASSAM
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September 9, 2008 |
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NITYANANDA DUTTA Vs. MD. ANISUL HAQUE AND ANOTHER
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February 27, 2008 |
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NOOR HUSSAIN Vs. STATE OF ASSAM
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August 22, 2008 |
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NORTH EAST PLAINS PEOPLE TRADERS and YOUTH FEDERATION PPTYF Vs. UNION OF INDIA
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August 27, 2008 |
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NORTH EASTERN COAL FIELDS COAL INDIA LIMITED Vs. INDUSTRIAL TRIBUNAL GUWAHATI
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February 6, 2008 |
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NORTH EASTERN ELECTRIC POWER CORPORATION LTD Vs. GAMMON INDIA LTD
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July 21, 2008 |
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NORTH EASTERN SECURITY SERVICE Vs. TEZPUR UNIVERSITY
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March 14, 2008 |
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NORTH EASTERN TUBES LTD Vs. UNION OF INDIA
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September 16, 2008 |
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NOVA TRADING PVT LTD Vs. STATE OF ASSAM
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December 16, 2008 |
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NRIPENDRA KUMAR SARMA Vs. BONGAIGAON REFINERY and PETROCHEMICALS LTD
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August 27, 2008 |
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NYISHI ELITE SOCIETY Vs. TADUP TANA TARA
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February 1, 2008 |
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OINAM DINESHWOR SINGH Vs. STATE OF MANIPUR
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August 19, 2008 |
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OJING TASING Vs. STATE OF ARUNACHAL PRADESH
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September 11, 2008 |
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OKRAM SARATKUMAR SINGH Vs. LETKHOGIN HAOKIP
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January 18, 2008 |
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OM PRAKASH GATTANI Vs. STATE OF ASSAM
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May 28, 2008 |
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OMNI POINT CORPORATION Vs. NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LTD
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May 14, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. GUNAMONI BORA
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June 3, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. L HEKUVI SUMI
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February 14, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. UMESH NATH
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March 27, 2008 |
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ORIENTAL INSURANCE CO LTD Vs. GAURI DEY
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November 5, 2008 |
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ORIENTAL INSURANCE COMPANY Vs. TANJESO LAP AND ORS.
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January 30, 2008 |
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ORIENTAL INSURANCE COMPANY LIMITED AIZAWL BRANCH Vs. ZOTHANPARI
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April 1, 2008 |
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ORIENTAL INSURANCE COMPANY LTD Vs. MUSTT HAZIRA BIBI
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April 1, 2008 |
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ORIENTAL INSURANCE COMPANY LTD Vs. KITBOKSON WAR
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February 13, 2008 |
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ORIENTAL INSURANCE COMPANY LTD Vs. DALIM MAWLICH
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July 18, 2008 |
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P K HANDIQUE Vs. STATE OF MEGHALAYA
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September 26, 2008 |
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P S ROCKSON Vs. STATE OF MANIPUR
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July 17, 2008 |
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P.C. LALRINMAWIA AND ORS. Vs. STATE OF MIZORAM AND ORS.
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July 30, 2008 |
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PABITRA KUMAR DAS Vs. STATE OF ASSAM
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June 26, 2008 |
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PALTU TANTI Vs. STATE OF ASSAM
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June 3, 2008 |
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PANNALAL GHOSH Vs. IRESH DAS
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August 13, 2008 |
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PANNALAL GHOSH Vs. STATE
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November 26, 2008 |
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PARESH CH. NEOG Vs. STATE OF ASSAM.
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January 24, 2008 |
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PARIMAL KUMAR DAS Vs. UNION OF INDIA
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May 5, 2008 |
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PARTHA SARATHI DUTTA Vs. TRIPURA PUBLIC SERVICE COMMISSION
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January 9, 2008 |
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PEMA CHOMPHEL Vs. CANTONEMENT BOARD AND ANOTHER
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July 2, 2008 |
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PHANINDRA KR. MEDHI Vs. UMESH CH. BARMAN
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January 3, 2008 |
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PHOKAN SONOWAL Vs. STATE OF ASSAM
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January 11, 2008 |
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PHRIENSIBON KHARMUTHI Vs. COMMISSIONER AND SECRETARY EDUCATION DEPARTMENT GOVT OF MEGHALAYA
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September 5, 2008 |
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PIJUSH CHATTORPADHYAY Vs. NATIONAL COUNCIL FOR CO-OPERATIVE TRAINING AND ORS.
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September 22, 2008 |
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POTSANGBAM SUPER SINGH Vs. STATE OF MANIPUR
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January 28, 2008 |
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POWER GRID CORPORATION OF INDIA LTD Vs. JOHAN BORDOLOI
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August 13, 2008 |
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PRACHI BREAD BAKERS PVT. LTD. AND ANOTHER Vs. SHREE MAA ENTERPRISE AND ANOTHER
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February 19, 2008 |
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PRADIP BURAGOHAIN Vs. PRANATI PHUKAN
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July 21, 2008 |
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PRADIP ROY Vs. STATE OF TRIPURA
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January 4, 2008 |
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PRADIP SARKAR Vs. STATE OF TRIPURA
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November 14, 2008 |
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PRAFULLA DEV SARMA Vs. STATE OF ASSAM AND ORS.
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November 25, 2008 |
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PRAFULLA RAJKHOWA Vs. STATE OF ASSAM
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January 23, 2008 |
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PRAMOD KUMAR WILLIAM Vs. UNION OF INDIA
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January 28, 2008 |
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PRAMOD THAKURIA` Vs. STATE OF ASSAM
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March 11, 2008 |
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PRANAB RAUTH Vs. STATE OF ASSAM
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August 8, 2008 |
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PRANESWAR GOGOI Vs. STATE OF ASSAM
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November 12, 2008 |
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PRANITA BARMAN Vs. UNION OF INDIA
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September 11, 2008 |
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PRASANTA KUMAR PATHAK Vs. POWERGRID CORPORATION OF INDIA
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March 19, 2008 |
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PRAVAT CHANDRA KUMAR Vs. UNION OF INDIA
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March 10, 2008 |
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PREM KANTA MAHANTA Vs. STATE OF ASSAM AND OTHERS
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August 28, 2008 |
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PREMANANDA HAZARIKA Vs. ASSAM STATE ELECTION COMMISSION
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July 15, 2008 |
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PRESIDENT SHRI PACHUNGNUN CHONGLIAN OF BUNGMUAL CHURACHANDPUR TOWN MANIPUR Vs. DHIRENDRA SINGH
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April 2, 2008 |
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PRIYA VART CHOUDHURY Vs. MALATI RANI GHOSH
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July 25, 2008 |
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PROMOD CH. ROY AND ORS. Vs. STATE OF ASSAM
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August 5, 2008 |
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PROMOD DAS PATHAK Vs. STATE OF ASSAM
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January 9, 2008 |
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PROMODE DAS & ORS. Vs. STATE OF TRIPURA
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August 29, 2008 |
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PU LALKANGLOVA SAIL Vs. PI NAGRUTAHNTLUANGI SAILO
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September 10, 2008 |
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PUBLIC PROSECUTOR GAUHATI HIGH COURT AGARTALA BENCH Vs. STATE
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February 27, 2008 |
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PUHESWAR BORO Vs. STATE OF ASSAM
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June 4, 2008 |
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PULAKESH BARUAH Vs. STATE OF ASSAM
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May 28, 2008 |
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PURAN SURIN Vs. STATE OF ASSAM
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March 18, 2008 |
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PURNA KANTA SHARMA Vs. STATE OF ASSAM & OTHERS
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June 13, 2008 |
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PURNO BORO Vs. STATE OF ASSAM
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February 20, 2008 |
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PUTUL MORAN (U) PILIKA MORAN Vs. UNION OF INDIA (GAUHATI)(DB)
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May 29, 2008 |
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PUTULI DAS Vs. DINA NATH TALUKDAR
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February 5, 2008 |
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R KAPZAUVA Vs. STATE OF MIZORAM
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August 28, 2008 |
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R L MALSAWMA Vs. STATE OF MIZORAM
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July 22, 2008 |
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R LAITHUAMA Vs. STATE OF MIZORAM
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July 24, 2008 |
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R. DOSANGA AND ANOTHER Vs. STATE OF MIZORAM AND OTHERS
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May 14, 2008 |
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RADHA RAMAN BANIK AND ORS. Vs. KSHITISH CHANDRA DAS AND ANR.
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November 10, 2008 |
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RADHESHYAM SINGHAL Vs. STATE OF ASSAM
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October 30, 2008 |
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RAFIQUE HUSSAIN Vs. STATE OF ASSAM
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September 30, 2008 |
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RAFIQUE UDDIN Vs. STATE OF ASSAM
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May 27, 2008 |
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RAGHUBIR PRASAD AGARWAL Vs. RAVI KUMAR SUREKA
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February 12, 2008 |
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RAID LABAN COLLEGE SOCIETY AND ANOTHER Vs. STATE OF MEGHALAYA AND OTHERS
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April 23, 2008 |
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RAJ INTERNATIONAL Vs. TRIPURA JUTE MILLS LTD
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May 26, 2008 |
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RAJEEV CHAKRABORTY Vs. GOLAGHAT TRUCK OWNERS ASSOCIATION
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January 18, 2008 |
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RAJEEV GOSWAMI Vs. STATE OF ASSAM AND ORS.
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February 14, 2008 |
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RAJEN CHOUDHARY Vs. ARJUN NARZARY AND ORS.
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January 10, 2008 |
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RAJEN HALOI Vs. JAGANNATH BHATTACHARJYA
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December 3, 2008 |
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RAJENDRA PRASAD BORAH Vs. INCOME TAX APPELLATE TRIBUNAL
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April 3, 2008 |
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RAJENDRA SINGH Vs. UNION OF INDIA
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March 5, 2008 |
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RAJESH KUMAR Vs. STATE OF TRIPURA AND ORS.
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March 28, 2008 |
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RAJESH SALUA Vs. STATE OF ASSAM
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January 9, 2008 |
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RAJESH TERON AND OTHERS Vs. STATE OF ASSAM
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June 25, 2008 |
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RAJESWARI DEBBARMA Vs. UNION OF INDIA
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September 10, 2008 |
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RAJU MORE Vs. RAMESH CHAND KHANDEWAL
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December 3, 2008 |
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RAJU PRASAD SARMA Vs. HALADHAR SARMA
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April 11, 2008 |
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RAKHI PHUKAN ALIAS DEEP GOGOI Vs. UNION OF INDIA
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May 30, 2008 |
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RAM BAHADUR CHETRI @ RAMU CHETRI AND OTHERS Vs. STATE OF ASSAM & OTHERS
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June 13, 2008 |
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RAMA RAKSHIT Vs. STATE OF TRIPURA
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December 22, 2008 |
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RAMADHAR LALL Vs. STATE OF ASSAM
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August 8, 2008 |
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RAMBABU SHARMA Vs. STATE OF ASSAM
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September 29, 2008 |
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RAMBIR SINGH Vs. STATE OF TRIPURA
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April 2, 2008 |
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RAMCHANDRA RABIDAS ALIAS RATAN RABIDAS Vs. STATE OF TRIPURA
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December 22, 2008 |
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RAMDHAN MILI Vs. STATE OF ASSAM
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August 7, 2008 |
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RAMEN CHANDRA DEKA Vs. SUJATA DEKA
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November 18, 2008 |
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RAMESH KUMAR GUPTA Vs. KSHETRIMAYUM IBOHAL SINGH
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January 8, 2008 |
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RAMESH KUMAR JAIN Vs. STATE OF TRIPURA
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February 29, 2008 |
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RAMESH RONGPI ALIAS RAHANG Vs. STATE OF ASSAM
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March 18, 2008 |
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RAMESWARI BASUMATARY Vs. UNION OF INDIA
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August 1, 2008 |
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RAMIZ AHMED BARBHUIYA Vs. STATE OF ASSAM
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February 27, 2008 |
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RAMPRABASH CHOWHAN Vs. TRIPURA ROAD TRANSPORT CORPORATION
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June 19, 2008 |
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RANA KUMAR PHUKAN Vs. UNION OF INDIA AND OTHERS
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February 6, 2008 |
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RANABIR BHOWMIK Vs. STATE OF TRIPURA
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February 27, 2008 |
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RANI NARAH Vs. STATE OF ASSAM
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February 22, 2008 |
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RANJANA BEGUM LASKAR Vs. STATE OF ASSAM
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August 13, 2008 |
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RANJIT CHANDRA BARMAN Vs. STATE OF ASSAM AND OTHERS
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May 8, 2008 |
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RANJIT KR SEBNATH BAIDYA Vs. STATE OF TRIPURA
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January 16, 2008 |
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RANJIT ORANG Vs. STATE OF ASSAM
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March 25, 2008 |
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RANJIT SINGH Vs. STATE OF ARUNACHAL PRADESH
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December 16, 2008 |
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RATAN ACHARJEE Vs. STATE OF TRIPURA
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April 4, 2008 |
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RATAN KARMAKAR Vs. STATE OF ASSAM
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September 12, 2008 |
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RATUL BORA Vs. STATE OF ASSAM
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May 6, 2008 |
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RATUL DAS Vs. ORIENTAL INSURANCE CO LTD
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June 27, 2008 |
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RATUL NEOG Vs. STATE OF ASSAM
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August 13, 2008 |
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RAUNAK AGENCY Vs. STATE OF MIZORAM
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January 11, 2008 |
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RAVI JHUNJHUNWALA Vs. PAWAN KUMAR MISHTA
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September 15, 2008 |
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RAVINDER PAL Vs. UNION OF INDIA
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July 25, 2008 |
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REGISTRAR (I AND E), GAUHATI HIGH COURT AND CHITTARANJANSARMA Vs. AMARJIT BORGOHAIN
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February 14, 2008 |
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REHANA AHMED Vs. STATE OF ASSAM
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September 8, 2008 |
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REKHA PAUL Vs. ORIENTAL INSURANCE CO LTD
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February 1, 2008 |
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REMISIAMA Vs. AINGHINGLOVA
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January 16, 2008 |
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RENGFRAH STONE CRUSHER Vs. STATE OF ASSAM
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March 18, 2008 |
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RIAZUDDIN MIA Vs. SAHIDUL ISLAM CHOUDHURY
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March 27, 2008 |
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RIHON SINGH JANOH Vs. STATE OF MEGHALAYA AND ORS.
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January 28, 2008 |
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RINA BORA KALITA Vs. MONJU KALITA
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February 26, 2008 |
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RINA BORDOLOI Vs. STATE OF ASSAM AND ORS.
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November 28, 2008 |
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RINJU HAZARIKA Vs. STATE OF ASSAM
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November 5, 2008 |
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ROITONG SINGPHO Vs. SAJJAN KUMAR AGARWAL
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July 2, 2008 |
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ROMESH KHARKONGOR Vs. CHRISTOPHER WELL THANKIEW
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August 7, 2008 |
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ROMONI KR CHAKMA Vs. STATE OF ARUNACHAL PRADESH
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February 27, 2008 |
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ROSENDRA CHANDRA DAS Vs. STATE OF ASSAM
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June 4, 2008 |
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ROTI MANDAL Vs. STATE OF ASSAM
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June 30, 2008 |
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RUBUL ALI Vs. STATE OF ASSAM
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August 4, 2008 |
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RUKMINI MAJHI Vs. STATE OF ASSAM
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April 20, 2008 |
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RUNU BORAH Vs. BINDO BORAH
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November 19, 2008 |
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RUNU DAS Vs. ORIENTAL INSURANCE
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July 29, 2008 |
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RUPIN SHARMA Vs. STATE
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June 13, 2008 |
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RUPJYOTI PATANGIA Vs. STATE OF ASSAM
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February 8, 2008 |
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S B ENTERPRISE Vs. HINDUSTAN PAPER CORPORATION LTD
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April 1, 2008 |
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S C PARASHAR Vs. UNION OF INDIA
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November 19, 2008 |
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S D MAJUMDAR Vs. STATE OF MIZORAM
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January 10, 2008 |
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SABITA CHAKRABARTY Vs. STATE OF ASSAM
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January 2, 2008 |
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SABITA CHAKRABORTY Vs. MANAGEMENT OF NAMDUNG TEA ESTATE
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March 12, 2008 |
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SABITA KURI Vs. GAUHATI HIGH COURT
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June 26, 2008 |
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SADEK HUSSAIN Vs. HIMANI BEGUM
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September 3, 2008 |
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SADHAN CHANDA Vs. JAGADISH NATH
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February 7, 2008 |
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SADULLAH MD Vs. ASSAM STATE ELECTRICITY BOARD
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May 29, 2008 |
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SAFIQUE AHMED CHOUDHURY Vs. STATE OF ASSAM AND OTHERS
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March 17, 2008 |
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SAHABUDDIN AND ANOTHER Vs. STATE OF ASSAM
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November 27, 2008 |
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SAHAJUDDIN Vs. A S E B
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December 19, 2008 |
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SAHAR ALI Vs. STATE OF ASSAM
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January 4, 2008 |
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SAHIR ALAM MAZUMDAR Vs. ASSAM UNIVERSITY
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April 25, 2008 |
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SAIFUL ISLAM Vs. STATE OF ASSAM
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August 25, 2008 |
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SAILEN DEBBARMA Vs. STATE OF TRIPURA
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September 16, 2008 |
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SAJAL BHATTACHARJEE Vs. STATE OF ASSAM
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March 19, 2008 |
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SAJAL CHANDRA DAS Vs. STATE OF ASSAM AND ORS.
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August 6, 2008 |
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SAKHITOMBI DEVI Vs. ZONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
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June 20, 2008 |
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SAKHITOMBI DEVI Vs. ZONAL MANAGER LIC OF INDIA
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June 20, 2008 |
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SAMIR SARKAR Vs. STATE OF TRIPURA AND OTHERS
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May 2, 2008 |
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SAMSUL HAQUE BORBHULYA Vs. IBRAHIM ALI BORBHULYA
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January 8, 2008 |
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SANDIP KAR Vs. PAMPY KAR
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August 25, 2008 |
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SANDOH NORTH EASTERN Vs. STATE OF NAGALAND
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September 6, 2008 |
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SANGEETA BARUAH SAIKIA Vs. STATE OF ASSAM AND ORS.
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November 11, 2008 |
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SANJIB ADHIKARI Vs. STATE OF ARUNACHAL PRADESH
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December 23, 2008 |
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SANJIT DEBBARMA @ KHURUMPUI Vs. STATE OF TRIPURA
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August 10, 2008 |
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SANSAI GOWALA AND OTHERS Vs. STATE OF ASSAM
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January 18, 2008 |
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SANTI RAM DEKA Vs. STATE OF ASSAM
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May 27, 2008 |
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SANTOSH BORO Vs. STATE OF MEGHALAYA
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March 26, 2008 |
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SANTOSH MISHRA Vs. STATE OF ASSAM AND OTHERS
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January 18, 2008 |
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SAPAN KUMAR DAS Vs. UNION OF INDIA
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April 2, 2008 |
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SARAT CHANDRA KONWAR Vs. TEZPUR UNIVERSITY
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March 17, 2008 |
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SARIAR AHMED Vs. STATE OF ASSAM
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February 20, 2008 |
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SARIF UDDIN Vs. MUJAMIL ALI ALIAS ABDUR RAHMAN CHOUDHARY
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March 25, 2008 |
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SARIF UDDIN Vs. STATE OF ASSAM
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November 12, 2008 |
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SASANKA DEY Vs. DIPANKAR BRAHMA
|
August 8, 2008 |
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SATYA DAS ALIAS SATYABRATA DAS Vs. SUJATA DAS
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April 30, 2008 |
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SATYA NARAYAN SAH Vs. UNION OF INDIA
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January 1, 2008 |
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SAVIZO CHADI Vs. STATE OF NAGALAND
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September 26, 2008 |
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SAYED MD. BAKIR Vs. STATE OF ASSAM AND OTHERS
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May 8, 2008 |
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SERALIN ANN DKHAR AND OTHERS Vs. MEGHALAYA LEGISLATIVE ASSEMBLY AND OTHERS
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June 16, 2008 |
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SET DISCOVERY PRIVATE LTD Vs. VISWADARSHAN CABLE NETWORK & ORS.
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March 18, 2008 |
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SEWALI DAS Vs. NUMALIGARH REFINERY LIMITED
|
March 21, 2008 |
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SH LALHLEIA Vs. UNION OF INDIA
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July 29, 2008 |
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SHAHIDA RAHMAN BARBHUYAN Vs. KUNTI MEDHI
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November 20, 2008 |
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SHAMSHER SINGH SANDHU Vs. UNION OF INDIA
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August 5, 2008 |
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SHANTANU BORTHAKUR Vs. MANAGEMENT OF GAUHATI STOCK EXCHANGE LIMITED
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March 20, 2008 |
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SHARF RAJ KHAN Vs. UNION OF INDIA
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February 15, 2008 |
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SHEBA WHEELS PVT LTD Vs. GOLDEN MENTHOL EXPORTS P LTD
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July 29, 2008 |
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SHEIKH ABDULLAH Vs. STATE OF ASSAM
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April 11, 2008 |
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SHILPI MITRA Vs. STATE OF ASSAM AND ORS.
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November 17, 2008 |
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SHIPRA SHOME Vs. GOVERNMENT OF MEGHALAYA AND OTHERS
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April 30, 2008 |
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SHREE PACETRONIX LTD Vs. STATE OF ASSAM
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March 4, 2008 |
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SHRI INDRAJIT DAS Vs. STATE OF ASSAM
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September 19, 2008 |
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SHYAM SUNDAR AGARWALA Vs. STATE OF ASSAM AND OTHERS
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July 2, 2008 |
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SHYAM SUNDER BHARTIA Vs. ACCOUNTANT GENERAL AandE ASSAM
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September 25, 2008 |
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SHYAMANTA THAKUR Vs. STATE OF ASSAM
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September 3, 2008 |
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SIBU NAYAK Vs. STATE OF ASSAM
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February 6, 2008 |
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SILCHAR MUNICIPAL BOARD Vs. EASTERN TEA ESTATE PRIVATE LTD.
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February 29, 2008 |
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SIMA BISWAS Vs. STATE OF TRIPURA
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June 13, 2008 |
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SIPRA BHOWMIK (SINHA) Vs. STATE OF TRIPURA AND ORS.
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November 21, 2008 |
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SIRAJUL HAQUE Vs. STATE OF ASSAM
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February 19, 2008 |
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SISHIR KR RAY Vs. STATE OF ASSAM
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September 8, 2008 |
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SMT. DULA BOSE Vs. AMALENDU GUHA AND ANOTHER
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April 23, 2008 |
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SMT. KIRAN KONWAR Vs. STATE OF ASSAM AND OTHERS
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May 19, 2008 |
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SMT. KRISHNA DEVI @ SABITRI DEVI (RANI) Vs. UNION OF INDIA (UOI) AND ANOTHER
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July 25, 2008 |
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SOMEJAHAN SAIKIA Vs. SUJIT KUMAR DAS AND OTHERS
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July 18, 2008 |
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SONU BALA DEB BARMA Vs. STATE OF TRIPURA
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August 5, 2008 |
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SOROJINI DEVI AND ANOTHER Vs. OINAM JUGESHWAR SINGH AND OTHERS
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March 28, 2008 |
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SRI NISHI NATH SARMA Vs. STATE OF ASSAM AND ORS.
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July 28, 2008 |
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SRIMANTA HALOI Vs. STATE OF ASSAM
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May 6, 2008 |
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SRIPRASAD ORANG Vs. STATE OF ASSAM
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May 6, 2008 |
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STATE OF ARUNACHAL PRADESH Vs. K K HAZARIKA
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January 10, 2008 |
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STATE OF ARUNACHAL PRADESH Vs. MANMOHAN SINGH BHOMRAH
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January 29, 2008 |
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STATE OF ASSAM Vs. NIRMALI BORA
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July 1, 2008 |
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STATE OF ASSAM Vs. CHANDAN BARUAH
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September 29, 2008 |
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STATE OF ASSAM Vs. KALPA RAM DEKA
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September 30, 2008 |
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STATE OF ASSAM Vs. SONAHAR ALI ALIAS SUNUR ALI
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December 18, 2008 |
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STATE OF ASSAM Vs. RANJIT CHANDRA BARMAN AND OTHERS
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June 5, 2008 |
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STATE OF ASSAM Vs. PRADIP CHANDRA PATHAK
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March 13, 2008 |
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STATE OF ASSAM Vs. DR. MALAVIKA BARMAN AND ANOTHER
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June 13, 2008 |
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STATE OF ASSAM Vs. SUBHENDU SORCAR
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August 14, 2008 |
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STATE OF MANIPUR Vs. LAISHRAM AMUSANA SINGH
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November 13, 2008 |
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STATE OF MANIPUR Vs. CHIEF INFORMATION COMMISSIONER
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May 23, 2008 |
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STATE OF MANIPUR Vs. A K CYCLE AND ALLIED CENTRE
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February 14, 2008 |
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STATE OF MEGHALAYA Vs. WINKLE STAR KHARUMLONG
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March 11, 2008 |
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STATE OF MIZORAM Vs. ABDUL JALIL
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January 25, 2008 |
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STATE OF MIZORAM Vs. DENIS LALNUNPUIA
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May 26, 2008 |
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STATE OF MIZORAM AND OTHERS Vs. H. LALRINMAWIA
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March 4, 2008 |
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STATE OF NAGALAND Vs. ROTHRONGBA SANGTAM
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June 13, 2008 |
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STATE OF NAGALAND AND ANR. Vs. BERILA
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February 5, 2008 |
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STATE OF TRIPURA Vs. INDIAN FOREST SERVICE ASSOCIATION
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June 5, 2008 |
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STATE OF TRIPURA Vs. LAXMAN DEBNATH
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April 28, 2008 |
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STATE OF TRIPURA & ORS. Vs. DULALI RANI DUTTA.
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January 8, 2008 |
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STATE/CBI/ACB/SILCHAR BRANCH Vs. ARUN KANTI GHOSE (A
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February 26, 2008 |
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SUBEN MARADI Vs. STATE OF ASSAM
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June 11, 2008 |
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SUBHA HAZARIKA ALIAS DILIP HAZARIKA Vs. STATE OF ASSAM
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September 22, 2008 |
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SUBRATA BHATTACHARJEE Vs. CENTRAL BUREAU OF INVESTIGATION
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May 8, 2008 |
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SUDARASN BRAHMA Vs. STATE OF ASSAM AND OTHERS
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January 24, 2008 |
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SUKLA DEB Vs. UNION OF INDIA
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June 25, 2008 |
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SUKUR ALI Vs. STATE OF ASSAM
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April 29, 2008 |
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SULTAN ALI Vs. STATE OF ASSAM
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June 23, 2008 |
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SUMATI TALUKDAR Vs. DULUMANI TALUKDAR
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September 16, 2008 |
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SUMIT DAS Vs. GAUHATI MUNICIPAL CORPORATION
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March 11, 2008 |
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SUMITRA GHOSH Vs. SUPRAKASH SARKAR
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March 13, 2008 |
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SUNA BHANU Vs. ALI AKBAR
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June 6, 2008 |
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SUNAMANI NATH Vs. SUKUMARI DEB
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July 22, 2008 |
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SUNANDA GOGOI Vs. STATE OF ASSAM
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September 16, 2008 |
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SUNITI BALAKAR Vs. STATE OF TRIPURA
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March 5, 2008 |
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SUPRAKASH SARKAR Vs. STATE OF ASSAM
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August 8, 2008 |
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SUPRAKASH SARKAR Vs. STATE OF ASSAM
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February 15, 2008 |
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SURENDRA REANG Vs. STATE OF TRIPURA
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December 8, 2008 |
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SURESH PAUL SINGH YADAV Vs. UNION OF INDIA
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February 24, 2008 |
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SURJYA KUMAR HAZARIKA Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE
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August 11, 2008 |
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SUTON DUTTA GUPTA Vs. STATE OF ASSAM
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August 14, 2008 |
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SWADESH DAS Vs. STATE OF TRIPURA
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November 14, 2008 |
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SWAPAN KUMAR PAL Vs. OIL AND NATURAL GAS CORPORATION LTD.
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August 13, 2008 |
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SYED NABAB HUSSAIN Vs. ALKAS ALI
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February 15, 2008 |
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T M ENTERPRISE Vs. STATE OF ARUNACHAL PRADESH
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August 1, 2008 |
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TABOM YAO Vs. ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION
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September 30, 2008 |
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TAKHELMAYUM THOIBA SINGH Vs. STATE OF MANIPUR
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March 13, 2008 |
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TAMOK KOMUT Vs. STATE OF ARUNACHAL PRADESH
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May 19, 2008 |
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TAMSHER ALI Vs. STATE OF ASSAM
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September 29, 2008 |
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TANDONBI DEVI Vs. KALAMU SINGHA
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September 24, 2008 |
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TAPAN DEBBARMA Vs. STATE OF TRIPURA
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September 11, 2008 |
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TARAPRASAD SAIKIA & ANOTHER Vs. UNION OF INDIA & OTHERS
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September 30, 2008 |
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TARU DAS Vs. STATE OF TRIPURA
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June 12, 2008 |
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TATA MOTORS LTD Vs. BORNALI DUTTA BORA
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March 20, 2008 |
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TERACOM LTD Vs. SAGGI ELECTRIC COMPANY & OTHERS
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February 15, 2008 |
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TEZ UDDIN LASKAR Vs. GAUHATI UNIVERSITY
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July 30, 2008 |
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TEZALPATTY TEA PVT LTD Vs. EASTERN TEA BROKERS P LTD
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August 1, 2008 |
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TH LOKENDRA SINGH Vs. STATE OF MANIPUR
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April 17, 2008 |
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THE MANIPUR PENSIONERS WELFARE UNION, IMPHAL Vs. THE ACCOUNTANT GENERAL (A AND E), MANIPUR
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February 14, 2008 |
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THINGUJAM HOMEN SINGH Vs. STATE OF MANIPUR
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June 16, 2008 |
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THINKHOLET Vs. COLLECTOR OF LAND ACQUISITION
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September 22, 2008 |
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THOKCHOM ONGBI GAYABATI DEVI Vs. KONTHOUJAM BEBUNGOU SINGH
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December 19, 2008 |
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THOKCHOM ONGBI MANI DEVI Vs. STATE OF MANIPUR AND ORS.
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January 17, 2008 |
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THOUDAM SHYAM SINGH Vs. DISTRICT MAGISTRATE
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November 27, 2008 |
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TIKENDRAJIT SINGHA Vs. LIFE INSURANCE CORPORATION OF INDIA
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December 22, 2008 |
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TILAK CHANDRA DAS Vs. UNION OF INDIA
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June 12, 2008 |
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TILAK KALITA Vs. STATE OF ASSAM
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May 5, 2008 |
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TILOK PANIKA Vs. STATE OF ASSAM
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May 28, 2008 |
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TOHELI SUMI Vs. STATE OF NAGALAND
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November 20, 2008 |
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TRIPURA PUBLIC SERVICE COMMISSION Vs. PARTHA SARATHI DUTTA
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June 4, 2008 |
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TUSHAR KANTI MAZUMDAR Vs. STATE OF ASSAM AND OTHERS
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September 30, 2008 |
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UDAY KUMAR DAS Vs. STATE OF ASSAM
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March 18, 2008 |
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UKEN PEGU AND ANR. Vs. ROMESH CHANDRA BORAH AND ORS.
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February 29, 2008 |
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UMESH CHANDRA BHUYAN Vs. STATE OF ASSAM
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February 27, 2008 |
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UMESH DOWARA Vs. STATE OF ASSAM
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February 14, 2008 |
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UNION OF INDIA Vs. KUTTICHAND & SAROJINI BRICK KILN & ORS.
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March 4, 2008 |
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UNION OF INDIA Vs. JAIN ENTERPRISES
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June 2, 2008 |
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UNION OF INDIA Vs. HARINAGAR SUGAR MILLS LIMITED
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June 2, 2008 |
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UNION OF INDIA Vs. IPE THOMAS
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May 19, 2008 |
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UNION OF INDIA Vs. ZOKAILIANA
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April 25, 2008 |
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UNION OF INDIA Vs. VISION ISPAT PVT LTD
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November 27, 2008 |
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UNION OF INDIA Vs. AJANT BORO
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November 5, 2008 |
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UNION OF INDIA Vs. LALTHANMAWIA
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September 19, 2008 |
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UNION OF INDIA Vs. S M CONSTRUCTION CO
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August 1, 2008 |
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UNION OF INDIA Vs. SATYA NARAYAN YADAV
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August 5, 2008 |
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UNION OF INDIA Vs. MOHANLAL DAS
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August 5, 2008 |
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UNION OF INDIA Vs. FREIGHT CARRIERS
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April 30, 2008 |
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UNION OF INDIA (UOI) Vs. BRIJ PAL TANWAR
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June 2, 2008 |
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UNION OF INDIA AND ANR. Vs. SHRI NGURSAILOVA
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August 27, 2008 |
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UNION OF INDIA RAILWAYS Vs. MANIPUR TEA TRADING COMPANY
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July 1, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. LALNUNENGA
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July 23, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. B L ROCHHUNGA
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April 29, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. DIPEN NATH
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April 1, 2008 |
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UNITED INDIA INSURANCE CO LTD Vs. NILIMA NANDI
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January 9, 2008 |
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UNITED INDIA INSURANCE CO. LTD Vs. RAMLIANI
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May 8, 2008 |
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UNITED INDIA INSURANCE CO. LTD. Vs. LALZUIA AND ORS.
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September 17, 2008 |
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UNITED INDIA INSURANCE CO. LTD. Vs. H.R. ANGDAWLA AND OTHERS
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March 5, 2008 |
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UNITED INDIA INSURANCE CO. LTD. Vs. KSHETRIMANUM KHOTNEI SINGH AND ANOTHER
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April 2, 2008 |
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UNITED INDIA INSURANCE CO.LTD Vs. K.RAMLIANA
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March 11, 2008 |
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UPENDRA NATH DEKA Vs. HALADHAR DAS
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June 20, 2008 |
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UPENDRA NATH MISRA Vs. STATE OF ASSAM
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September 15, 2008 |
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USHA MANDAL Vs. JITENDRA NATH DUTTA
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January 3, 2008 |
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USHA RAJKHOWA Vs. PARAMOUNT INDUSTRIES
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February 7, 2008 |
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USHA RANJAN DEB BARMA Vs. STATE OF TRIPURA AND OTHERS
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March 5, 2008 |
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UTPAL KUMAR DAS Vs. COURT OF THE MUNSIF NO 1
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August 30, 2008 |
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UTPAL SAIKIA NO 410451F RIFLEMEN GD Vs. UNION OF INDIA
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January 30, 2008 |
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UTTAM DEBBARMA Vs. STATE OF TRIPURA
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April 4, 2008 |
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UTTAM NANDI Vs. MOMI NANDI
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July 2, 2008 |
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VANLALLAWMA Vs. STATE OF MIZORAM
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April 10, 2008 |
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VIJAYA BANK, DIMAPUR BRANCH Vs. BABU MANJUNATH PRASAD (SINCE DECEASED) THROUGH HIS WIFE, SMT. S. AMNELA JAMIR (LR)
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May 26, 2008 |
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VITACHU MLA Vs. UNION OF INDIA
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March 12, 2008 |
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VIVEK ANAND SINGHANIA Vs. STATE OF ASSAM
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January 30, 2008 |
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W MANLEM KONYAK Vs. STATE OF NAGALAND
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November 5, 2008 |
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WAHENGBAM UTTARANI DEVI Vs. STATE OF MANIPUR
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June 12, 2008 |
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WORKMEN OF SOOKERATING TEA ESTATE Vs. MANAGEMENT OF SOOKERATING
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January 24, 2008 |
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Y YEANGPONG KONYAK Vs. STATE OF NAGALAND
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February 6, 2008 |
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YASHIMENLA Vs. ADDL CHIEF SECRETARY GOVT OF NAGALAND
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November 6, 2008 |
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YOMTUM ETE Vs. STATE OF ARUNACHAL PRADESH
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December 10, 2008 |
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Z R REMTLUANGA Vs. STATE OF MIZORAM
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July 21, 2008 |
LOGIN