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A.S. SILAS AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
November 15, 2007 |
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ABDUL AZIZ Vs. STATE OF ASSAM
|
October 1, 2007 |
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ABDUL JALIL Vs. STATE OF ASSAM
|
October 9, 2007 |
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ABDUL KASEM ALI AHMED Vs. STATE OF ASSAM
|
February 7, 2007 |
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ABDUL KHALIQUE Vs. ABDUL SATTAR
|
March 8, 2007 |
|
ABDUL MALIK Vs. STATE OF ASSAM
|
March 12, 2007 |
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ABDUL SELIM Vs. STATE OF TRIPURA AND ORS.
|
September 19, 2007 |
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ABDUL SOBHAN KHAN Vs. STATE OF ASSAM
|
June 29, 2007 |
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ABDUL SUFAN LASKAR AND ORS. Vs. STATE OF ASSAM
|
July 31, 2007 |
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ABHISHEK KUMAR Vs. STATE OF ASSAM
|
March 22, 2007 |
|
ADISONS CONSTRUCTIONS LTD Vs. UNION OF INDIA
|
December 14, 2007 |
|
AFCONS INFRASTRUCTURE LTD. AND ANR. Vs. STATE OF ASSAM AND ORS.
|
August 10, 2007 |
|
AGARTALA BENCH KALI MOHAN SAHAJI Vs. STATE OF TRIPURA
|
August 1, 2007 |
|
AGGARWAL MOTOR COMPANY Vs. STATE OF ASSAM AND ORS.
|
October 9, 2007 |
|
AGUNG LAPUNG Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
May 21, 2007 |
|
AIKAN MEDHI Vs. PHULA BALAK MEDHI
|
January 3, 2007 |
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AINUDDIN ALI Vs. STATE OF ASSAM
|
August 27, 2007 |
|
AJIT BARMAN Vs. STATE OF ASSAM
|
February 20, 2007 |
|
AJOY KAR Vs. STATE OF ASSAM
|
February 20, 2007 |
|
AKTAR ALI Vs. STATE OF ASSAM
|
January 17, 2007 |
|
ALEMPAAO AND ANR. Vs. THE SECRETARY, GOVT. OF INDIA AND ORS.
|
September 28, 2007 |
|
ALL ASSAM MODERN CHAKKI MILL ASSOCIATION Vs. STATE OF ASSAM
|
February 23, 2007 |
|
ALL ASSAM PROVINCIALISED PANCHAYAT EMPLOYEES ASSOCIATION Vs. STATE OF ASSAM
|
June 22, 2007 |
|
ALL BODOLAND AUTONOMOUS COUNCIL LOWER PRIMARY SCHOOL ENGLISH AND MOTHER TEACHERS ASSOCIATION Vs. BODOLAND TERRITORIAL COUNCIL AND OTHERS
|
August 24, 2007 |
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ALL MANIPUR AIDED ELEMENTARY SCHOOLS Vs. HENRY K HENI
|
May 8, 2007 |
|
ALL MANIPUR JAIL EXECUTIVE AND FOLLOWERS ASSOCIATION Vs. STATE OF MANIPUR
|
March 15, 2007 |
|
AMAR CHANDRA DEB Vs. ANJALI DEB
|
January 16, 2007 |
|
AMARENDRA KUMAR SAIKIA Vs. STATE OF ASSAM
|
September 5, 2007 |
|
AMBERLIGHT LYNGDOH Vs. STATE OF MEGHALAYA
|
March 1, 2007 |
|
AMBUJA CEMENT EASTERN LTD Vs. OIL AND NATURAL GAS CORPN LTD
|
March 2, 2007 |
|
AMENA BEWA Vs. ASSAM STATE ELECTRICITY BOARD
|
February 13, 2007 |
|
AMOLOK SINGH Vs. STATE OF TRIPURA
|
September 13, 2007 |
|
AMPHU BRAHMA Vs. STATE OF ASSAM
|
December 14, 2007 |
|
AMRIT KUMAR KHATONIAR Vs. OIL INDIA LTD
|
May 14, 2007 |
|
AMSTAR LYNGDOH Vs. STATE OF MEGHALAYA
|
February 23, 2007 |
|
AMULYA BORAH Vs. STATE OF ASSAM
|
October 3, 2007 |
|
AMULYA LAL CHOWDHURY Vs. TRIPURTA INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
May 22, 2007 |
|
ANANDA RAM BORA Vs. STATE OF ASSAM & ORS.
|
September 18, 2007 |
|
ANDREW BANRILANGUMDOR Vs. STATE OF MEGHALAYA
|
September 17, 2007 |
|
ANGOM SUSHILA DEVI Vs. STATE OF MANIPUR
|
April 5, 2007 |
|
ANINDYA BASUMATARY Vs. FOOD CORPORATION OF INDIA
|
April 9, 2007 |
|
ANJAN DAS Vs. STATE OF ASSAM
|
March 21, 2007 |
|
ANJAN KR. BHATTACHARJEE Vs. STATE OF ASSAM AND ORS.
|
March 5, 2007 |
|
ANJU DEVI Vs. STATE OF ASSAM
|
February 13, 2007 |
|
ANU MORANG Vs. STATE OF ASSAM
|
December 4, 2007 |
|
ANU SUNAR Vs. N P SHARMA
|
April 13, 2007 |
|
ANUP NATH AND ORS. Vs. STATE OF ASSAM
|
December 10, 2007 |
|
ANUPAM CHOUDHURY Vs. STATE OF ASSAM
|
December 14, 2007 |
|
ANUPAM DAS Vs. MAMPI DAS
|
October 4, 2007 |
|
ARAB ALI Vs. STATE OF TRIPURA
|
November 12, 2007 |
|
ARADHANA DAS Vs. KARUNA KANTA HAZARIKA
|
March 20, 2007 |
|
ARATI DAS Vs. MATILALBHATTACHARJEE
|
June 20, 2007 |
|
ARIFUL ISLAM AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
December 20, 2007 |
|
ARUN GHOSH Vs. STATE OF TRIPURA
|
June 27, 2007 |
|
ARUN KANUNGO Vs. D. PAKYNTEIN
|
September 6, 2007 |
|
ARUNACHAL PRADESH FOREST CORPN LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 28, 2007 |
|
ARUNACHAL SAW and VENEER MILLS LTD Vs. UNION OF INDIA
|
September 10, 2007 |
|
ARUNAMAYEE BISHAYA AND ORS Vs. RABINDRA KUMAR BORA AND ORS
|
September 17, 2007 |
|
ASHIM DAS Vs. STATE OF ASSAM
|
February 12, 2007 |
|
ASHOK KUMAR PANDIT Vs. PURABI KALITA AND OTHERS
|
August 13, 2007 |
|
ASHUTOSH DAS Vs. STATE OF TRIPURA
|
January 4, 2007 |
|
ASRAF ALI MONDAL Vs. COMMANDANT 135 BN BSF
|
April 13, 2007 |
|
ASSAM BROOK LIMITED Vs. BORGONG CATHOLIC HOSPITAL
|
February 14, 2007 |
|
ASSAM MARBLE INDUSTRIES Vs. STATE OF ASSAM
|
February 20, 2007 |
|
ASSAM STATE ELECTRICITY BOARD Vs. NEW INDIA ASSURANCE CO. LTD. AND ANR.
|
March 13, 2007 |
|
ASSAM SYNTEX LTD Vs. REGISTRAR OF COMPANIES
|
June 29, 2007 |
|
ASSOCIATE ENTERPRISE Vs. COAL INDIA LIMITED
|
February 9, 2007 |
|
ASSOCIATED TYRE COMPANY Vs. COMMISSIONER OF TAXES
|
May 2, 2007 |
|
AVIJEETA MOHANTY CASSHYAP Vs. COMMISSIONER OF INCOME TAX
|
June 28, 2007 |
|
AVTAR SINGH Vs. ANDREW YULE AND COMPANY LTD
|
June 15, 2007 |
|
AWADH KUMAR YADAV Vs. DHANI RAM SAHU
|
August 16, 2007 |
|
AYNAL HAQUE Vs. STATE OF ASSAM
|
October 12, 2007 |
|
B K GUPTA Vs. UNION OF INDIA
|
October 5, 2007 |
|
BABA SAIKIA Vs. STATE OF ASSAM
|
December 7, 2007 |
|
BABY DEB Vs. AJIT DEB
|
October 12, 2007 |
|
BAKUL DEBNATH Vs. ORIENTAL INSURANCE CO LTD
|
October 11, 2007 |
|
BALIRAM PRASAD GUPTA Vs. MD ISA
|
February 6, 2007 |
|
BANDANA GOGOI Vs. COMMISSIONER OF INCOME-TAX
|
January 9, 2007 |
|
BANI KANTA SARMA Vs. STATE OF ASSAM
|
February 12, 2007 |
|
BANIKANTA DAS Vs. STATE OF ASSAM
|
February 22, 2007 |
|
BANIZUDDIN Vs. STATE OF ASSAM
|
November 19, 2007 |
|
BANK OF BARODA Vs. SANTI CONSTRUCTION
|
January 25, 2007 |
|
BANK OF BARODA Vs. BIBEK VERMA
|
February 1, 2007 |
|
BANKIM CHANDRA BHOWMIK Vs. GOPIMOHAN NATH
|
January 2, 2007 |
|
BARINDRA RAM KHAUND Vs. C.B.I.
|
November 29, 2007 |
|
BARNABAS INDUAR Vs. STATE OF ASSAM
|
May 2, 2007 |
|
BARNADDI GRAMMYA UNNAYAN SAMITY Vs. STATE OF ASSAM
|
July 20, 2007 |
|
BASANTA KUMAR KAKOTI & ANOTHER Vs. STATE OF ASSAM & OTHERS
|
October 1, 2007 |
|
BASIRUDDIN Vs. STATE OF ASSAM
|
May 3, 2007 |
|
BEDABITHI DAS Vs. DIRECTOR GENERAL, ALL INDIA RADIO AND ORS
|
October 3, 2007 |
|
BHABANAND KAKOTI Vs. STATE OF MEGHALAYA
|
September 25, 2007 |
|
BHABANANDA DEKA Vs. UTSAB DEKA
|
February 28, 2007 |
|
BHABEN MOHAN Vs. STATE OF ASSAM
|
February 23, 2007 |
|
BHAGABAN CHANDRA DEKA Vs. STATE OF ASSAM
|
June 6, 2007 |
|
BHAITY KARMAKAR Vs. STATE OF ASSAM
|
August 10, 2007 |
|
BHANGNAMARI GEJIRPAR LOWER PRIMARY SCHOOL Vs. STATE OF ASSAM
|
June 18, 2007 |
|
BHANU LODH Vs. TRIPURA JUTE MILLS LTD
|
April 18, 2007 |
|
BHARAT DAS Vs. STATE OF ASSAM
|
March 2, 2007 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. ASHIM KUMAR DAS
|
May 17, 2007 |
|
BHASKARJYOTI SARMA Vs. STATE OF ASSAM
|
April 13, 2007 |
|
BHIKAMCHAND BETALA Vs. INCOME TAX OFFICER
|
August 21, 2007 |
|
BHUBAN CHANDRA SHARMA Vs. STATE OF MEGHALAYA
|
February 21, 2007 |
|
BHUBON SINGH Vs. STATE OF MANIPUR
|
September 28, 2007 |
|
BHURAM GOGOI Vs. STATE OF ASSAM
|
August 10, 2007 |
|
BIBHU CHARAN BARUA Vs. NANI GOPAL DEVA GOSWAMI
|
August 16, 2007 |
|
BICITRA BORA Vs. STATE OF ASSAM
|
April 13, 2007 |
|
BIDHU BHUSAN DAS Vs. STATE OF TRIPURA
|
December 5, 2007 |
|
BIJAY RAJKHOWA Vs. STATE BANK OF INDIA
|
February 9, 2007 |
|
BIJON MAHANTA Vs. STATE OF ASSAM
|
October 11, 2007 |
|
BIJOY SANKAR ROY Vs. SUJIT AGARWAIA
|
January 31, 2007 |
|
BIJOYANANDA CHOWDHURY Vs. STATE OF ASSAM
|
July 27, 2007 |
|
BIKASH GHOSH ETC. Vs. SUDHIR RANJAN DHAR AND ANR. AND ETC.
|
March 16, 2007 |
|
BIKASH NARZARY Vs. UNION OF INDIA
|
August 24, 2007 |
|
BIKASH ROY Vs. STATE OF ASSAM
|
April 3, 2007 |
|
BIKRAM DAS PANIK Vs. STATE OF ASSAM
|
September 5, 2007 |
|
BINDHYA AGENCY Vs. STATE OF TRIPURA
|
January 11, 2007 |
|
BINOD KUMAR THARAD AGARW-ALLA Vs. PRANAB DAS
|
May 31, 2007 |
|
BINOOD BERIA Vs. VISHNU SHARMA
|
September 24, 2007 |
|
BINOY CHAKMA Vs. STATE OF TRIPURA
|
March 7, 2007 |
|
BIODEAL LABORATORIES PVT LTD Vs. STATE OF ASSAM
|
November 23, 2007 |
|
BIPIN RAJBONGSHI Vs. UNION OF INDIA
|
March 28, 2007 |
|
BIPUL KUMAR Vs. STATE OF ASSAM
|
January 10, 2007 |
|
BISWAJIT PAUL & ORS. Vs. CHUNI LAL SAHA
|
December 20, 2007 |
|
BISWAPATI PAL Vs. STATE OF TRIPURA
|
January 11, 2007 |
|
BISWAPRIYA BHUIYA Vs. JHUMI BANIK
|
January 11, 2007 |
|
BISWAPRIYA BHUIYA Vs. JHUMI BANIK
|
November 11, 2007 |
|
BLESS BAMON Vs. STATE OF MEGHALAYA
|
June 6, 2007 |
|
BOGIDHOLA TEA AND TRADING CO. LTD & ANR. Vs. HIRALAL SOMANI
|
January 3, 2007 |
|
BOREN SARMA Vs. STATE OF ASSAM AND OTHERS
|
October 12, 2007 |
|
BORPATHAR TEA ESTATE Vs. PRESIDING OFFICER LABOUR COURT
|
February 26, 2007 |
|
BRAHMAPUTRA CONSORTIUM LTD Vs. STATE OF ASSAM
|
May 25, 2007 |
|
BRIJ PAL TANWAR Vs. UNION OF INDIA AND ORS.
|
September 18, 2007 |
|
BULU MAZUMDAR Vs. DEPARTMENT OF POST OFFICES
|
April 13, 2007 |
|
BURLANG NARZARY Vs. STATE OF ASSAM
|
March 16, 2007 |
|
CH. LALNUNCHAMA, SDO Vs. STATE OF MIZORAM AND OTHERS
|
June 1, 2007 |
|
CHALTHIANGI Vs. STATE OF MIZORAM
|
June 28, 2007 |
|
CHAMAN SINGH EX-SUBEDAR Vs. DIRECTOR GENERAL DIRECTORATE GENERAL ASSAM RIFLES SHILLONG
|
November 23, 2007 |
|
CHANDAN MALAKAR Vs. ASSAM STATE ELECTRICITY BOARD
|
June 21, 2007 |
|
CHANDANA ROY Vs. STATE OF TRIPURA
|
July 25, 2007 |
|
CHANDRA MOHAN SHUKLA Vs. STATE OF ASSAM
|
July 17, 2007 |
|
CHANDRADHAR DAS Vs. ASSAM BACKWARD CLASSES COMMISSION
|
January 19, 2007 |
|
CHANDRAPUR THANA BAZAR COMMITTEE AND OTHERS Vs. HAREN SAIKIA AND ANOTHER
|
January 12, 2007 |
|
CHHAGANMAL GOLCHHA Vs. STATE OF ASSAM
|
February 7, 2007 |
|
CHONGTHAM YAIMBI DEVI Vs. STATE OF MANIPUR
|
September 7, 2007 |
|
CHONGTUOKHAWI Vs. UNION OF INDIA
|
September 5, 2007 |
|
CHOW PINKKHAM MUNGLANG Vs. GAUHATI UNIVERSITY
|
October 1, 2007 |
|
CLAUDIA B. SANGMA Vs. STATE OF MEGHALAYA AND OTHERS
|
February 13, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. GANGA BANI MERCANTILE AND FINANCE (P) LTD
|
August 21, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. ARMAN SHEIKH
|
June 29, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. SHYAMAL BHATTACHARJEE
|
January 9, 2007 |
|
COMMISSIONER OF INCOME-TAX Vs. PARIMAL KANTI CHANDA
|
February 20, 2007 |
|
CONGREGATIONAL CHURCH OF INDIA MARALAND SERKAWR GROUP Vs. CONGREGATIONAL CHURCH OF INDIA MARALAND SAIHA GROUP
|
April 24, 2007 |
|
CUSTOMS AND CENTRAL EXCISE Vs. COMMISSIONER CUSTOMS PREVENTIVE
|
September 11, 2007 |
|
DADHI DAS Vs. STATE OF ASSAM
|
December 4, 2007 |
|
DAHIBAL MISTRY Vs. STATE OF ASSAM
|
June 14, 2007 |
|
DANDIYA MYRAH Vs. STATE OF ASSAM
|
July 31, 2007 |
|
DEBA CHAKRABARTY Vs. STATE OF ASSAM
|
June 14, 2007 |
|
DEBA KANTA SAIKIA Vs. STATE OF ASSAM AND OTHERS
|
March 21, 2007 |
|
DEBA KUMAR DAS Vs. GAUHATI HIGH COURT
|
October 16, 2007 |
|
DEBASHIS CHAKRABORTY Vs. MAUSUMI BHATTACHARJEE
|
August 1, 2007 |
|
DEBASHIS DAS Vs. STATE OF ASSAM
|
August 24, 2007 |
|
DEEPAK KUMAR PODDAR Vs. STATE OF ASSAM
|
April 5, 2007 |
|
DEPUTY COMMISSIONER CUM DISTRICT MAGISTRATE MANGALDOL Vs. DISTRICT CONSUMER FORUM MANGALDOL
|
January 30, 2007 |
|
DEVENDRA NATH RAI Vs. UNION OF INDIA
|
December 20, 2007 |
|
DEVYASHREE DUTTA Vs. STATE OF ASSAM
|
September 28, 2007 |
|
DEWAN RAM BORO Vs. STATE OF ASSAM
|
January 9, 2007 |
|
DHAN BAHADUR PRADHAN Vs. UNION OF INDIA & OTHERS
|
May 23, 2007 |
|
DHANESWAR DAS Vs. STATE OF ASSAM AND ORS.
|
April 5, 2007 |
|
DHARAM DEO VERMA Vs. VED MITRA VERMA
|
March 28, 2007 |
|
DHARAMRAJ KUMAR SINGH Vs. UNION OF INDIA
|
May 29, 2007 |
|
DHARMESWAR BARMAN Vs. DIPJYOTI SARMA
|
February 27, 2007 |
|
DHARMESWAR ROY Vs. PUTUL CHANDRA DAS
|
March 21, 2007 |
|
DHIREN BARUAH Vs. STATE OF ASSAM
|
September 14, 2007 |
|
DHRUBA BHARALI Vs. SHYAM CHANDRA KALITA
|
March 5, 2007 |
|
DIKHAU @ DIKHAU MOG Vs. STATE OF TRIPURA
|
March 19, 2007 |
|
DILIP DEKA Vs. BOARD OF SECONDARY EDUCATION
|
September 21, 2007 |
|
DILIP SINGH Vs. STATE OF ASSAM AND OTHERS
|
April 12, 2007 |
|
DIMBESWAR GOGOI Vs. STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM, EDUCATION DEPARTMENT, DISPUR, GUWAHATI AND OTHERS
|
June 1, 2007 |
|
DINESH CHANDRA KAKATI Vs. GAUHATI UNIVERSITY
|
January 9, 2007 |
|
DINO D G DYMPEP Vs. STATE OF MEGHALAYA
|
June 29, 2007 |
|
DIPTI BHUYAN DAS Vs. MANORANJAN CHOUDHURY AND OTHERS
|
May 24, 2007 |
|
DIPTI DOLEY BASUMATARY Vs. UNION OF INDIA
|
February 27, 2007 |
|
DIRECTOR GENERAL BORDER SECURITY FORCE Vs. IBOTON SINGH
|
February 12, 2007 |
|
DIRECTOR GENERAL OF POLICE Vs. B BARNALATA DEVI
|
January 12, 2007 |
|
DIRECTOR, N.E.R.I.S.T. Vs. D. ROY CHOUDHURY
|
September 13, 2007 |
|
DISHINANG GOLMEI Vs. STATE OF MANIPUR
|
January 16, 2007 |
|
DOLLY KHONGLAH AND ANOTHER Vs. DILIP KUMAR SINGHANIA AND ANOTHER
|
November 16, 2007 |
|
DR. BIBHUTI BHUSHAN SARKAR Vs. STATE OF TRIPURA AND OTHERS
|
September 14, 2007 |
|
DR. MANIDIPA BARUAH Vs. GAUHATI UNIVERSITY
|
February 22, 2007 |
|
DR. MOIRANGTHEM KIRANCHAND SINGH Vs. STATE OF MANIPUR AND ANOTHER
|
December 11, 2007 |
|
DR. SACHINDRA BARMAN Vs. STATE OF ASSAM AND ORS.
|
July 26, 2007 |
|
DR. SWATI JAIN Vs. STATE OF ASSAM AND OTHERS
|
February 22, 2007 |
|
DRONA KANTA CHUTIA Vs. STATE OF ASSAM
|
March 13, 2007 |
|
DUDU ALI Vs. STATE OF ASSAM
|
October 16, 2007 |
|
DULAL CHANDRA DEY Vs. PRAFULLA CHANDRA ROY & ORS.
|
June 7, 2007 |
|
DUNLOP INDIA LIMITED Vs. STATE OF TRIPURA
|
February 7, 2007 |
|
EDENTINORA MAWTHOH Vs. STATE OF MEGHALAYA AND ORS.
|
December 7, 2007 |
|
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. HOTEL BRODWAY
|
August 31, 2007 |
|
EMPLOYEES' STATE INSURANCE CORPORATION Vs. MOONLIGHT PYRBOT
|
November 30, 2007 |
|
FARUQUE RAHIM Vs. AKBARI BEGUM
|
February 27, 2007 |
|
FATIMA BEGUM Vs. SAJID ALAM CHOWDHURY
|
October 9, 2007 |
|
FAZAR ALI Vs. M S E B
|
September 3, 2007 |
|
FOOD CORPORATION OF INDIA Vs. B PURBANCHAL ROAD SERVICES
|
January 12, 2007 |
|
FOOD CORPORATION OF INDIA Vs. TRADE WINGS AND ORS.
|
July 11, 2007 |
|
FORTUNE TOWERS INDIA P LTD Vs. GAUHATIMUNICIPAL CORPORATION
|
May 19, 2007 |
|
FULLARA DEBBARMA Vs. UNION OF INDIA
|
April 12, 2007 |
|
G E LIGHTINGS INDIA LTD Vs. STATE OF ASSAM
|
March 20, 2007 |
|
G R ENGINEERING WORKS LTD Vs. OIL INDIA LTD
|
March 19, 2007 |
|
GAFFAR Vs. JAKRUN NESSA
|
November 13, 2007 |
|
GAGARIN AHMED Vs. CHAKINA BIBI
|
February 6, 2007 |
|
GANESH CH. KONWAR Vs. UNION BANK OF INDIA AND OTHERS
|
May 15, 2007 |
|
GANESH ELECTRIC STORES Vs. UNION OF INDIA
|
May 4, 2007 |
|
GANESH GOGOI Vs. STATE OF ASSAM
|
September 18, 2007 |
|
GANGA BHUSAN CHOUDHURY & OTHERS Vs. STATE
|
February 23, 2007 |
|
GARGI AND ASSOCIATES PRIVATE LTD. Vs. GAUHATI MUNICIPAL CORPORATION AND OTHERS
|
June 29, 2007 |
|
GAUTAM GHOSH Vs. STATE OF TRIPURA
|
November 20, 2007 |
|
GEDO DOKE Vs. STATE OF ARUNACHAL PRADESH
|
August 17, 2007 |
|
GEDU MIAH Vs. STATE OF TRIPURA
|
September 21, 2007 |
|
GEETA BANIKYA Vs. NIVA BANIKYA AND OTHERS
|
December 7, 2007 |
|
GEETA DAS DR Vs. UNION OF INDIA
|
December 14, 2007 |
|
GEETA DEY Vs. STATE OF ASSAM
|
July 19, 2007 |
|
GEORGE WILLIAMSON ASSAM LTD Vs. UNION OF INDIA
|
June 22, 2007 |
|
GHANASHYAM RAJBONGSHI Vs. STATE OF ASSAM AND OTHERS
|
June 19, 2007 |
|
GHANSHYAM SHARMA Vs. JADU NANDAN SHARMA
|
May 15, 2007 |
|
GITA RANI MORAL Vs. ORIENTAL INSURANCE CO LTD
|
May 4, 2007 |
|
GOLDEN MENTHOL EXPORT PVT. LIMITED Vs. SHEBA WHEELS (P) LTD
|
January 4, 2007 |
|
GOPAL CHANDRA SARKAR Vs. STATE OF ASSAM
|
October 9, 2007 |
|
GOPAL KOCH Vs. STATE OF MEGHALAYA
|
March 26, 2007 |
|
GOPI KANTA BANIA Vs. HEMOLATA DEVI
|
August 16, 2007 |
|
GOUTAM DANGRIA Vs. FOOD CORPORATION OF INDIA (FCI0 REP. BY THE CHAIRMAN AND MANAGING DIRECTOR, HQRS. KHADYA SADAN BARKHAMBA LANE, NEW DELHI AND OTHERS
|
April 9, 2007 |
|
GOVERNMENT OF ASSAM Vs. STATE
|
August 7, 2007 |
|
GULENOOR HUSSAIN MAZUMDAR @ GULEZAR ALI MAZUMDAR KUTUB AND ANOTHER Vs. STATE OF ASSAM
|
July 24, 2007 |
|
GUPENDU BIKASH KAR Vs. TRIPURA UNIVERSITY
|
October 8, 2007 |
|
GWENDOLINE LYNGDOH Vs. STATE OF MEGHALAYA
|
May 11, 2007 |
|
H N BHORALI Vs. LILY MARBANIANG
|
March 27, 2007 |
|
H.R.A. CHOUDHURY Vs. ROCKYBUL HUSSAIN
|
December 14, 2007 |
|
HAIDER ALI Vs. UNION OF INDIA
|
October 12, 2007 |
|
HAJIABDUL MAZID Vs. STATE OF ASSAM AND OTHERS
|
August 21, 2007 |
|
HAREN CH SHARMA Vs. STATE OF ASSAM
|
September 18, 2007 |
|
HAREN PATGIRI Vs. STATE OF ASSAM
|
August 28, 2007 |
|
HARESWAR DAS Vs. UNION OF INDIA
|
April 9, 2007 |
|
HARILAL CHAUHAN Vs. STATE OF ASSAM
|
April 3, 2007 |
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HASI MOHAN BARMAN Vs. STATE OF ASSAM
|
January 2, 2007 |
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HEISNAM O IBECHOUBI DEVI Vs. STATE OF MANIPUR
|
February 7, 2007 |
|
HEM CHANDRA CHAUDHURY Vs. HAHI RAM BORA
|
June 27, 2007 |
|
HEMSHREE TALUKDAR Vs. STATE OF ASSAM
|
March 9, 2007 |
|
HERITAGE ENGINEER AND DEVELOPERSPVT LTD Vs. STATE OF ASSAM
|
January 19, 2007 |
|
HIJAM TIKENDRAJIT SINGH Vs. STATE OF MANIPUR AND OTHERS
|
November 7, 2007 |
|
HILLS TRADE AGENCIES Vs. HINDUSTAN PAPER CORPORATION LTD
|
January 19, 2007 |
|
HIMANGSHU PAUL Vs. STATE
|
March 23, 2007 |
|
HIMANI MALNGIANG Vs. LUMMAWSHUN MINERALS PVT LTD
|
March 28, 2007 |
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HITESWAR CHETIA Vs. STATE OF ASSAM
|
August 8, 2007 |
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INDAR YADAV Vs. STATE OF ASSAM
|
July 24, 2007 |
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INDIA CARBON LTD Vs. COMMISSIONER OF INCOME TAX
|
May 25, 2007 |
|
INDIAN OIL CORPORATION LTD. (ASSAM OIL DIVISION) Vs. PRASANNA WELDING INDUSTRIES AND OTHERS
|
March 19, 2007 |
|
INDRA BAHADUR CHETRY Vs. NIL KUMARI CHETRY
|
June 14, 2007 |
|
INDRAJIT CHANDRA NATH Vs. STATE OF ASSAM
|
May 17, 2007 |
|
ISMAIL SK Vs. BANI HUSSAIN
|
September 26, 2007 |
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ISSA INDUSTRIES Vs. UNION OF INDIA
|
May 8, 2007 |
|
ISUB ALI Vs. STATE OF TRIPURA
|
August 9, 2007 |
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J.B. LAW COLLEGE. REP. BY ITS SECRETARY, GOVERNING BODY Vs. MADAN HAZARIKA AND OTHERS
|
December 19, 2007 |
|
JADAB CHANDRA DAS Vs. SRI HAYAGRIV MADHAB
|
June 26, 2007 |
|
JADUNATH BARBORAH Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 24, 2007 |
|
JAGANNATH PEGU Vs. STATE OF ASSAM
|
January 2, 2007 |
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JAI PRAKASH SINGH Vs. UNION OF INDIA AND ANOTHER
|
October 11, 2007 |
|
JAICHANDRAN NAIR EX LNK C V NO 850870068 Vs. UNION OF INDIA
|
November 13, 2007 |
|
JAIN STEEL AND WOODEN INDUSTRIES Vs. STATE OF ASSAM
|
October 4, 2007 |
|
JAKIR ALI Vs. STATE OF ASSAM
|
January 2, 2007 |
|
JAKIR HOSSAIN Vs. STATE OF TRIPURA
|
October 12, 2007 |
|
JALAL AHMAD MAZUMDAR Vs. STATE OF ASSAM
|
December 12, 2007 |
|
JASIM UDDIN Vs. STATE OF ASSAM
|
May 11, 2007 |
|
JATAN KUMAR THAOSEN Vs. STATE OF ASSAM
|
April 4, 2007 |
|
JATINDRA NATH SARMA Vs. STATE OF ASSAM
|
March 2, 2007 |
|
JAY GOVIND YADAV GOALA Vs. AHMED TEA COMPANY P LTD
|
October 16, 2007 |
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JAYASHREE DUTTA CHOUDHURY Vs. STATE OF TRIPURA
|
April 18, 2007 |
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JAYRAM RABIDAS Vs. STATE OF ASSAM
|
August 7, 2007 |
|
JESMIN RAHMAN Vs. AFRUZA BEGUM
|
September 25, 2007 |
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JIBAN CHANDRA SAIKIA ETC. Vs. STATE OF ASSAM AND OTHERS ETC.
|
September 18, 2007 |
|
JOGAMAYA SAIKIA (DR.) AND ORS. Vs. NATIONAL INSTITUTE OF TECHNOLOGY AND ORS.
|
December 4, 2007 |
|
JOGENDRA CHANDRA KAR Vs. HARADHAN SAHA
|
March 14, 2007 |
|
JOGINDER PAUL BAGGA Vs. PREMI DEVI
|
January 18, 2007 |
|
JOHAN BUG Vs. STATE OF ASSAM
|
August 10, 2007 |
|
JOHN SCHEPLER D SHIRA Vs. DISTRICT MAGISTRATE WEST GARO HILLS TURA
|
August 7, 2007 |
|
JOINT ACTION COMMITTEE OF PWD MANIPUR Vs. STATE OF MANIPUR
|
April 3, 2007 |
|
JORFIAT CHAK BAZAR BEBOSHAI SANTIA REPRESENTED BY ITS SECRETARY Vs. STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER AND SECRETARY, GOVERNMENT OF ASSAM, MUNICIPAL CORPORATION DEPARTMENT, DISPUR, GUWAHATI AND OTHERS
|
May 24, 2007 |
|
JORHAT MUNICIPAL BOARD Vs. SRIPRAKASH BARUAH
|
September 5, 2007 |
|
JORJIA SULTANA Vs. TRIPTI BORDOLOI
|
January 19, 2007 |
|
JOSEPH ZIMIK Vs. STATE OF MANIPUR
|
June 13, 2007 |
|
JOYDEB LAHA Vs. JOY SINGH
|
May 30, 2007 |
|
JOYKALI RADIO STORES Vs. STATE OF TRIPURA
|
February 28, 2007 |
|
JUGIA ORANG Vs. STATE OF ASSAM
|
May 15, 2007 |
|
JUTIKAPAUL Vs. BHUBANESWARI SHEEL
|
August 17, 2007 |
|
JYOTI FORGE AND FABRICATION Vs. STATE OF ASSAM
|
May 17, 2007 |
|
JYOTI RANI DEBNATH DAS Vs. JYOTSNA DEBNATH
|
June 11, 2007 |
|
JYOTISH MEMORIAL HOSPITAL Vs. STATE OF ASSAM
|
June 22, 2007 |
|
K D RAMSIEJ Vs. UNION OF INDIA
|
December 6, 2007 |
|
K G KALUNG Vs. STATE OF MANIPUR
|
July 30, 2007 |
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K LALZIDINGLIANA Vs. STATE OF MIZORAM AND ORS
|
May 30, 2007 |
|
K. THANMAWIA Vs. STATE OF MIZORAM AND OTHERS
|
September 26, 2007 |
|
KALI BOGO AND ORS. Vs. TABOM BAM AND ORS.
|
December 18, 2007 |
|
KALYAN KUMAR GOGOI Vs. ASHUTOSH AGNIHOTRI
|
April 12, 2007 |
|
KAMAL CH BORAH Vs. STATE OF ASSAM
|
December 13, 2007 |
|
KAMAL KRISHNA DAS Vs. STATE OF ASSAM
|
September 20, 2007 |
|
KANAKLATA GIRLS M E SCHOOL Vs. STATE OF ASSAM
|
May 25, 2007 |
|
KANAN KUMAR PANDIT Vs. COMMISSIONER and SECRETARY EDUCATION DEPARTMENT
|
August 31, 2007 |
|
KANCHAN HAZARIKA Vs. MONORAMA SHARMA
|
January 12, 2007 |
|
KANDARPA KUMAR DAS Vs. UNION OF INDIA
|
May 21, 2007 |
|
KAPIL KUMAR SINHA Vs. STATE OF TRIPURA
|
July 13, 2007 |
|
KARTICK KUMAR SHIL Vs. STATE OF TRIPURA
|
August 10, 2007 |
|
KARTIK DAS AND OTHERS Vs. ABHIJIT SAIKIA
|
December 20, 2007 |
|
KARUNA DEKA Vs. O N G C LTD
|
September 3, 2007 |
|
KAUSHAL MISHRA Vs. RAJ KUMAR MISHRA
|
October 10, 2007 |
|
KAYAMUDDIN SIDDIQUEI [NO 164259 M RFN GF ] Vs. UNION OF INDIA
|
October 4, 2007 |
|
KESHAB DEKA Vs. STATE OF ASSAM
|
April 25, 2007 |
|
KHAIZALLAN Vs. THOCKCHOM JITENKUMAR SINGH
|
February 9, 2007 |
|
KHANGENBAM MANI SINGH Vs. KHANGENBAM SACHIKUMAR SINGH ALIAS IBOTOMBI SINGH
|
January 11, 2007 |
|
KHANGRA DAIMARY Vs. STATE OF ASSAM AND OTHERS
|
December 19, 2007 |
|
KHANINDRA NATH CHOUDHURY Vs. STATE OF ASSAM
|
October 3, 2007 |
|
KHIROD MOHAN DAS Vs. OFFICER
|
October 11, 2007 |
|
KHRUSHED ALI Vs. ALTAB ALI
|
September 28, 2007 |
|
KHUNDONGBAM TOMBA SINGH @ SUNIL @ PAMBEI Vs. STATE OF MANIPUR AND OTHERS
|
December 25, 2007 |
|
KISHAN GOPAL GATTANI Vs. STATE
|
June 1, 2007 |
|
KMENLANG SUIAM Vs. STATE OF MEGHALAYA
|
February 28, 2007 |
|
KRISHNA BARUAH Vs. STATE OF MEGHALAYA
|
April 13, 2007 |
|
KRISHNA DEVI ALIAS SABITRI DEVI Vs. UNION OF INDIA
|
June 19, 2007 |
|
KRISHNAPADA DAS Vs. STATE OF TRIPURA
|
February 26, 2007 |
|
KSHITI BHUSAN CHAKRABORTY Vs. NORTH EASTERN REGIONAL INSTITUTE OF SCIENCE AND TECHNOLOGY AND ORS.
|
December 20, 2007 |
|
KULA PRASAD GOGOI Vs. STATE OF ASSAM AND ORS.
|
November 23, 2007 |
|
KULADHAR CHAKRABORTY Vs. ABDUL KHANDAKAR
|
November 12, 2007 |
|
KULENDRA CHANDRA ROY Vs. DEBDAS ROY CHOUDHURY
|
November 27, 2007 |
|
KUMUD KALITA Vs. LALIT SARMA
|
April 3, 2007 |
|
KUNDANMAL SHARMA Vs. STATE OF ASSAM
|
March 17, 2007 |
|
KUSUMBAR BURAGOHAIN Vs. STATE OF ASSAM
|
March 19, 2007 |
|
LA SONOWAL Vs. STATE OF ASSAM
|
March 13, 2007 |
|
LABA BARUAH Vs. STATE OF ASSAM
|
June 7, 2007 |
|
LAISHRAM DEVAN SINGH & ANR. Vs. STATE OF MANIPUR & ORS.
|
December 10, 2007 |
|
LAISHRAM IBOMCHA SINGH Vs. STATE OF MANIPUR
|
April 5, 2007 |
|
LAISHRAM NOREN SINGH Vs. LALSAWMLIEN KUNGTE
|
March 26, 2007 |
|
LAISHRAM SURBALA DEVI Vs. M A SATTAR
|
August 1, 2007 |
|
LAKHIMI PRESS Vs. REGIONAL DIRECTOR E S I CORPN
|
March 12, 2007 |
|
LAKHINATH CHUTIA ALIAS LAKHINADAN Vs. STATE OF ASSAM
|
June 8, 2007 |
|
LAL MOHAN NATH Vs. MONORAMA SARMA
|
March 8, 2007 |
|
LALCHAND SHA Vs. KALABATI DEVI
|
November 26, 2007 |
|
LALHUAMI Vs. STATE OF MIZORAM
|
June 1, 2007 |
|
LANG KAMDENG GRACY Vs. STATE OF MEGHALAYA
|
November 13, 2007 |
|
LANU JAMIR Vs. BENDANGTOSHI
|
March 14, 2007 |
|
LAXMI MUKHIYA Vs. STATE OF ARUNACHAL PRADESH
|
November 22, 2007 |
|
LEISHANGTHEM MADHUMANGOL SINGH Vs. STATE OF MANIPUR
|
September 28, 2007 |
|
LEITANTHEM ONGBI LEIBAKLEI DEVI Vs. LEITANTHEM YAIMA SINGH
|
June 1, 2007 |
|
LEPA GAYARI Vs. STATE OF ASSAM
|
September 19, 2007 |
|
LILI BORA Vs. NISHI HAZARIKA
|
January 4, 2007 |
|
LOHIT PROKASH DUTTA Vs. KANAI DUTTA
|
February 1, 2007 |
|
LOHITYA PAL DAS Vs. STATE OF ASSAM
|
December 5, 2007 |
|
LONGSAN KHONGNGAIN Vs. STATE OF MEGHALAYA
|
October 1, 2007 |
|
M BALAKRISHNA REDDY Vs. UNION OF INDIA
|
November 20, 2007 |
|
M CHUMMIAHMED Vs. KELIS THABAH
|
July 24, 2007 |
|
M L SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 3, 2007 |
|
M/S SUBANSIRI TRADE & AGENCIES & ANOTHER Vs. UNION OF INDIA & ANOTHER
|
March 19, 2007 |
|
M/S. GARJAN BULLOTJAN MATSYAJIBI SAMABAY SAMITY, LTD. Vs. STATE OF ASSAM
|
January 12, 2007 |
|
MADHAB CHANDRA TALUKDAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 11, 2007 |
|
MADHAB CHANDRA TALUKDAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 14, 2007 |
|
MAFIQUL HUSSAIN Vs. ABUL BASAR
|
May 8, 2007 |
|
MAHESH KALITA ALIAS MAHENDRA KALITA Vs. STATE OF ASSAM
|
March 21, 2007 |
|
MAHESWAR MAJHI Vs. STATE OF ASSAM
|
September 5, 2007 |
|
MAIBAM RASBIHARI SINGH Vs. STATE OF MANIPUR AND ORS.
|
May 25, 2007 |
|
MAINUL HAQUE Vs. STATE OF TRIPURA
|
September 12, 2007 |
|
MAKKADAS ALL MAZUMDAR Vs. AFTAB UDDIN BJARBHUIYA
|
October 12, 2007 |
|
MALATI DAS BARUAH Vs. HIREN DAS
|
August 24, 2007 |
|
MALIK MD Vs. STATE OF MANIPUR
|
April 10, 2007 |
|
MALIN DEBNATH Vs. STATE OF ASSAM
|
December 4, 2007 |
|
MAMANI SAIKIA Vs. STATE OF ASSAM
|
February 27, 2007 |
|
MAMONI CHOUDHURY Vs. PRADIP KUMAR CHOUDHURY
|
January 3, 2007 |
|
MANAGEMENT OF A S E B Vs. INDUSTRIAL TRIBUNAL ASSAM
|
March 6, 2007 |
|
MANAGEMENT OF ASSAM TRIBUNE PVT LTD Vs. STATE OF ASSAM
|
September 28, 2007 |
|
MANAGEMENT OF BATA INDIA LTD Vs. STATE OF ASSAM
|
February 6, 2007 |
|
MANAGEMENT OF FOOD CORPN OF INDIA Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL
|
January 9, 2007 |
|
MANAGEMENT OF KITPLY INDUSTRIES LTD Vs. PRESIDING OFFICER LABOUR COURT DIBRUGARH
|
April 26, 2007 |
|
MANAGEMENT, PABHOJAN TEA ESTATE Vs. STATE OF ASSAM
|
July 24, 2007 |
|
MANAGER BAROI @ BORAI Vs. STATE OF ARUNACHAL PRADESH
|
August 16, 2007 |
|
MANAGING COMMITTEE OF GAINADI HIGH SCHOOL Vs. STATE OF ASSAM AND OTHERS
|
March 9, 2007 |
|
MANAGING COMMITTEE, TYRSAD CHURCH OF GOD LP SCHOOL Vs. STATE OF MEGHALAYA AND OTHERS
|
April 27, 2007 |
|
MANGAL MAZUMDAR Vs. STATE OF ASSAM
|
November 13, 2007 |
|
MANGRA ANAND CHEWASI Vs. STATE OF ASSAM
|
September 7, 2007 |
|
MANIK CHAKRABORTY Vs. STATE OF TRIPURA
|
November 16, 2007 |
|
MANIK DEBNATH AND OTHERS Vs. STATE OF ASSAM
|
December 7, 2007 |
|
MANIK DEY Vs. STATE OF ASSAM
|
February 1, 2007 |
|
MANINDRA CH PAUL Vs. STATE OF TRIPURA
|
March 16, 2007 |
|
MANIPUR HUMAN RIGHTS COMMISSION Vs. STATE OF MANIPUR
|
January 23, 2007 |
|
MANIPUR PRADESH CONGRESS COMMITTEE Vs. UNION OF INDIA
|
January 19, 2007 |
|
MANIR ALI Vs. STATE OF ASSAM
|
May 17, 2007 |
|
MANJU DUTTA Vs. STATE OF TRIPURA
|
March 21, 2007 |
|
MANOJ ROY Vs. GUNENDRA ROY
|
August 10, 2007 |
|
MANTU DAS Vs. STATE OF ASSAM
|
May 14, 2007 |
|
MARIAMUN NESSA Vs. STATE OF ASSAM
|
May 2, 2007 |
|
MARKUS BHADRA Vs. STATE OF ASSAM
|
August 2, 2007 |
|
MAYA RANI GHOSH Vs. STATE OF TRIPURA
|
January 31, 2007 |
|
MAZIDA KHATUN Vs. STATE OF ASSAM AND ORS.
|
June 5, 2007 |
|
MD JAMIRUDDIN AHMED Vs. STATE OF ASSAM
|
May 10, 2007 |
|
MD SADAR ALI Vs. RIAJUDDIN AKANDA
|
June 8, 2007 |
|
MD SIDDIQUE ALI Vs. FATEMA RASHID
|
February 6, 2007 |
|
MD SOLEMAN ALI Vs. STATE OF ASSAM
|
May 10, 2007 |
|
MD. ANSAR UDDIN Vs. STATE OF ASSAM AND OTHERS
|
October 8, 2007 |
|
MD. IKRAMUL HAQUE @ IKRAM HUSSAIN Vs. STATE OF ASSAM
|
December 7, 2007 |
|
MD. IRFAN ALI Vs. UNION OF INDIA & ORS.
|
June 12, 2007 |
|
MD. KAMAL UDDIN Vs. STATE OF ASSAM
|
September 7, 2007 |
|
MD. KHALILUDDIN @ KHALILUR RAHMAN Vs. STATE OF ASSAM
|
May 16, 2007 |
|
MD. NURUL AMIN Vs. STATE OF ASSAM AND ORS.
|
June 7, 2007 |
|
MD. SAMSUDDIN AHMED Vs. UNION OF INDIA AND OTHERS
|
October 3, 2007 |
|
MEGHALAYA BOARD OF WAKE Vs. M.D. SULAIMAN AND OTHERS
|
September 28, 2007 |
|
MIEHLO MANASIA Vs. STATE OF MIZORAM
|
February 1, 2007 |
|
MIEHLO MANASIA Vs. STATE OF MIZORAM
|
January 8, 2007 |
|
MINA SARMA Vs. STATE OF ASSAM
|
March 26, 2007 |
|
MIRA ROY Vs. STATE OF TRIPURA
|
January 16, 2007 |
|
MITRADHAR BARKAKATI AND ORS. Vs. STATE OF ASSAM AND ORS.
|
August 24, 2007 |
|
MOCCHA JOYNAB BEGUM Vs. STATE OF ASSAM
|
January 19, 2007 |
|
MOHAN KACHARI Vs. STATE OF MEGHALAYA
|
November 16, 2007 |
|
MOHANLAL DAS Vs. STATE OF ASSAM
|
May 17, 2007 |
|
MOHANLAL PRADHAN Vs. STATE BANK OF INDIA
|
December 11, 2007 |
|
MOHEN SANGMA Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL
|
June 27, 2007 |
|
MOIRANGTHEM MEDHABATI DEVI AND ANR. Vs. STATE OF MANIPUR AND ORS.
|
October 4, 2007 |
|
MOJIB UDDIN CHOUDHURY Vs. FAZIL AHMED CHOUDHURY
|
March 13, 2007 |
|
MRIDUL DAS AND OTHERS Vs. STATE OF ASSAM
|
July 26, 2007 |
|
MRINALINI DEB BARMA Vs. UPAMA DEB BARMA
|
November 27, 2007 |
|
MST. SURYA BEGUM Vs. MST. AMINA AHMED
|
March 21, 2007 |
|
MUJIBUR RAHMAN Vs. STATE OF ASSAM
|
September 21, 2007 |
|
MUKUNDA MADHAB SAIKIA Vs. STATE OF ASSAM
|
July 31, 2007 |
|
MULIN SARMA Vs. STATE OF ASSAM
|
January 19, 2007 |
|
MUNI DEVI Vs. KAMESHWAR ROY
|
July 23, 2007 |
|
MUSTT DILJAN BIBI & ANOTHER Vs. MUSTT ASIA KHATUN
|
March 13, 2007 |
|
MYSORE AGRO CHEMICAL COMPANY PRIVATE LTD Vs. UNION OF INDIA
|
April 13, 2007 |
|
N MALLA Vs. UNION OF INDIA
|
January 9, 2007 |
|
NAGEN BARUAH Vs. ASSAM STATE TRANSPORT CORPN
|
January 11, 2007 |
|
NAGEN HAZARIKA Vs. MANORAMA SHARMA
|
January 12, 2007 |
|
NAKUL CHANDRA DAS Vs. STATE OF ASSAM
|
October 1, 2007 |
|
NAMEIRAKPAM DHIREN SINGH AND OTHERS Vs. STATE OF MANIPUR AND ANOTHER
|
December 11, 2007 |
|
NAMEIRAKPAM INAOTOMBA SINGH Vs. UNION OF INDIA
|
August 2, 2007 |
|
NAMITA PAUL AND ORS. Vs. FOOD CORPORATION OF INDIA AND ORS.
|
August 29, 2007 |
|
NANDALAL PARSHURAM Vs. AGRICULTURAL INCOME TAX OFFICER
|
August 16, 2007 |
|
NANDLALL AND SONS TEA INDUSTRIES P LTD Vs. STATE OF ASSAM
|
March 16, 2007 |
|
NANTO RANJAN ROY Vs. STATE OF TRIPURA
|
January 17, 2007 |
|
NARAYAN CHAKRABORTY Vs. SWAPAN DEBNATH
|
January 17, 2007 |
|
NARAYAN CHANDA Vs. STATE OF TRIPURA
|
March 19, 2007 |
|
NARAYAN SARKAR Vs. UNION OF INDIA AND OTHERS
|
May 22, 2007 |
|
NAREN MORAN Vs. STATE OF ASSAM
|
December 19, 2007 |
|
NARENDRA NAMA DAS Vs. STATE OF TRIPURA
|
March 14, 2007 |
|
NASIR KHAN ALIAS BOI Vs. STATE OF MANIPUR
|
October 4, 2007 |
|
NATH SINGH MAHAR Vs. UNION OF INDIA
|
April 18, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. RANA DEV SUTRADHAR
|
May 18, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. OKRAM SUBHASH CHANDRA SINGH
|
January 18, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. C TLUANGLINGA
|
January 12, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. MINTU DEBNATH
|
January 8, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. MINTU DEBNATH
|
January 12, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. TAREPLA
|
November 15, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. MEMBER SECRETARY ASLS AUTHORITY
|
November 13, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. AMRIT KALITA
|
June 27, 2007 |
|
NATIONAL INSURANCE CO LTD Vs. H RALES AND ORS
|
November 28, 2007 |
|
NATIONAL INSURANCE COMPANY LTD Vs. ANINDITA DEBNATH ROY
|
June 8, 2007 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SATI RANI DEY
|
April 19, 2007 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. BIKODHAR BORGOHAIN
|
February 1, 2007 |
|
NATIONAL TEXTILE CORPORATION Vs. DR. UMESH CHANDA TAHBILDAR
|
January 31, 2007 |
|
NAVA SAHARIA Vs. STATE OF ASSAM
|
May 31, 2007 |
|
NAVENDRA KUMAR Vs. UNION OF INDIA AND ANOTHER
|
November 30, 2007 |
|
NAZNEEN ILLIYAS HANNAN Vs. PRESIDENT SHILLONG MUSLIM UNION
|
December 14, 2007 |
|
NAZRUL ISLAM Vs. STATE OF ASSAM
|
August 10, 2007 |
|
NEPAL CHANDRA DAS Vs. STATE OF TRIPURA
|
December 5, 2007 |
|
NEPD MARKETING PVT LTD Vs. STATE OF ASSAM
|
November 23, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. TARUN CHANDRA DAS
|
September 19, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAM JATAN ROY
|
July 23, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. BHUPEN SAIKIA
|
June 28, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. CHET PRASAD JOSHI
|
August 17, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. LALTHANGVELI
|
January 12, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. MADAN SAHU
|
January 11, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. KAWLLIAN THANGA
|
January 12, 2007 |
|
NEW INDIA ASSURANCE CO LTD Vs. LALBIAKTLUANGA
|
January 17, 2007 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. BEAUTI NANDI AND OTHERS
|
October 9, 2007 |
|
NIBARAN CHANDRA DAS Vs. STATE OF TRIPURA
|
January 11, 2007 |
|
NICHOLAS PIRAMAL INDIA LTD Vs. ZENITH DRUGS AND ALLIED AGENCIES PVT LTD
|
March 26, 2007 |
|
NIHAR RANJAN BHATTACHARJEE Vs. UNION OF INDIA
|
March 21, 2007 |
|
NIKHILESH DAS Vs. STATE OF TRIPURA
|
January 25, 2007 |
|
NILU DAS Vs. STATE OF TRIPURA
|
December 7, 2007 |
|
NILU SINGHA ROY AND ANR Vs. STATE OF TRIPURA AND ORS
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August 30, 2007 |
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NIRANJAN DAS Vs. STATE OF ASSAM
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November 13, 2007 |
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NIRHANDRA THAOSEN Vs. STATE OF ASSAM
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June 28, 2007 |
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NIRMAL DEBNATH Vs. STATE OF TRIPURA
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August 7, 2007 |
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NIRMALA SARMA BARUAH Vs. STATE OF ASSAM
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December 15, 2007 |
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NITU DAS Vs. STATE OF TRIPURA
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December 7, 2007 |
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NIYATI MAJUMDER Vs. NATIONAL INSURANCE CO
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February 22, 2007 |
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NOOR ISLAM Vs. STATE OF ASSAM
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August 10, 2007 |
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NOORBARI TEA CO P LTD Vs. UCO BANK
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March 21, 2007 |
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NORTH EAST GASES PVT LTD Vs. STATE OF ASSAM
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January 12, 2007 |
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NORTH EAST PAPER AND INDUSTRIES LTD Vs. STATE OF ASSAM
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July 20, 2007 |
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NORTH EAST PURE DRINKS PVT LTD Vs. STATE OF ASSAM
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November 23, 2007 |
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NRIPENDRA NATH DEKA Vs. STATE OF ASSAM AND OTHERS
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December 14, 2007 |
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NUNGSHITON BEGUM Vs. UNITED INDIA INSURANCE CO LTD
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January 8, 2007 |
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NUR ISLAM Vs. STATE OF ASSAM
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June 4, 2007 |
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NYAJUM PADU Vs. COMMISSIONER AND SECRETARY PWD GOVT OF ARUNACHAL PRADESH
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March 19, 2007 |
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OIL & NATURAL GAS CORPORATION LTD. Vs. BITHIKA BOSE (SARKAR) AND ANOTHER
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October 12, 2007 |
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OIL AND NATURAL GAS CORPORATION LTD Vs. UPENDRA CHANDRA SARKAR
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August 7, 2007 |
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OIL AND NATURAL GAS CORPORATION LTD Vs. PHULA BALA PAUL
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September 6, 2007 |
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OIL INDIA LTD Vs. NEIL ROSE
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August 30, 2007 |
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OMAR FARUQUE Vs. STATE OF ASSAM AND ORS.
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August 20, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
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December 17, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. LAXMI RANI BISWAS
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October 3, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. VANLALHLIRI
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October 3, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. THANMAWII
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October 3, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. HIMANGSHU CH DEB
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July 25, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. SUBHASH BARMAN
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April 4, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. ISMAIL MIAH
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April 18, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. SUBHASH BARMAN
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May 4, 2007 |
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ORIENTAL INSURANCE CO. LTD Vs. SUKHEN DEBNATH AND ANOTHER
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February 7, 2007 |
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ORIENTAL INSURANCE COMPANY LTD Vs. SUDIP RANJAN DEB
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April 20, 2007 |
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P C MOLLA Vs. UNION OF INDIA
|
January 19, 2007 |
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P KUMAR AND ASSOCIATES Vs. STEEL AUTHORITY OF INDIA LTD
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July 18, 2007 |
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P. JIBON SINGH Vs. STATE OF MANIPUR AND ORS.
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August 30, 2007 |
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PABAN KUMAR SARMA Vs. HIRANYA KUMAR BHUYAN & OTHERS
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July 18, 2007 |
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PABITRA GOHAIN @ KULAI GOHAIN Vs. STATE OF ASSAM
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May 8, 2007 |
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PACHHUNGA UNIVERSITY COLLEGE TEACHERS ASSOCIATION Vs. NORTH EASTERN HILL UNIVERSITY
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May 6, 2007 |
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PADMA NATH GOGOI Vs. STATE OF ASSAM
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April 12, 2007 |
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PALLAVI CHOWDHURY Vs. STATE OF ASSAM AND OTHERS
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June 22, 2007 |
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PAOLIAMSOI VAIPHEI Vs. THE COUNCIL OF HIGHER SECONDARY EDUCATION AND ORS.
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December 7, 2007 |
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PAONAM ACHOU SINGH Vs. LAISHRAM NANDAKUMAR SINGH AND ORS.
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October 31, 2007 |
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PARESH CHANDRA BARUAH Vs. STATE OF ASSAM
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April 10, 2007 |
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PARESH DHAR Vs. STATE OF ASSAM
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August 2, 2007 |
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PARGHAT KAIBARTA MIN SILPA SAMABAI SAMITY LTD Vs. STATE OF ASSAM
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April 9, 2007 |
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PARIMAL GOWALA Vs. STATE OF TRIPURA
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March 20, 2007 |
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PARITOSH PAUL Vs. STATE OF ASSAM
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August 21, 2007 |
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PARLAWMI LRS OF BUALSAILOVI Vs. STATE OF MIZORAM
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April 24, 2007 |
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PHANIDHAR KALITA Vs. SARASWATI DEVI
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March 23, 2007 |
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PHULJHARI DEVI Vs. STATE OF ASSAM
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January 19, 2007 |
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PRABHAKAR GOSWAMI EX CONSTABLE Vs. UNION OF INDIA
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June 19, 2007 |
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PRABIN DAS Vs. STATE OF ASSAM
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November 30, 2007 |
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PRABIN KUMAR DAS Vs. STATE OF ASSAM
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March 5, 2007 |
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PRADIP CHAKMA Vs. STATE OF TRIPURA
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March 30, 2007 |
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PRADIP DAS Vs. STATE OF TRIPURA
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February 28, 2007 |
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PRADIP KR PATHAK Vs. STATE OF ASSAM
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October 15, 2007 |
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PRADIP KUMAR DEB ALIAS UTTAM DEB Vs. STATE OF TRIPURA
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August 8, 2007 |
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PRADIP KUMAR RAVA Vs. STATE OF ASSAM THROUGH CBI
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February 21, 2007 |
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PRADYUT DUTTA Vs. UNITED BANK OF INDIA AND ORS.
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June 5, 2007 |
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PRAFULLA CHANDRA DAS Vs. STATE OF TRIPURA
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August 8, 2007 |
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PRAFULLA CHANDRA SAIKIA Vs. STATE OF ASSAM
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May 11, 2007 |
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PRAFULLA CHANDRA SARMA Vs. GOKUL MOHAN HAZARIKA
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May 23, 2007 |
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PRAFULLA KR. KALITA Vs. STATE OF ASSAM
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December 3, 2007 |
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PRAKASH PANDEY Vs. UNION OF INDIA
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August 9, 2007 |
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PRANAB KUMAR BAIDYA Vs. STATE OF ASSAM
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April 13, 2007 |
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PRANJAL HAZARIKA Vs. STATE OF ASSAM
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August 31, 2007 |
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PRASANNA KUMAR AGARWAL Vs. STATE BANK OF INDIA
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April 13, 2007 |
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PRASANTA KUMAR KATONI Vs. TUNIRAM KATONI
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February 1, 2007 |
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PRASENJIT DEBBARMA AND OTHERS Vs. STATE OF TRIPURA
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November 13, 2007 |
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PRASUN CHAKRABORTY Vs. STATE OF TRIPURA AND ORS.
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July 25, 2007 |
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PRATIMA DAS Vs. STATE OF ASSAM
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May 15, 2007 |
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PRATIMA KUMARI DEVI Vs. STATE OF ASSAM AND OTHERS
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March 14, 2007 |
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PRINCIPAL SECRETARY TO THE GOVT OF NAGALAND Vs. DIMAPUR CONTRACTORS AND SUPPLIERS UNION
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March 29, 2007 |
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PRITAM RONGPI Vs. STATE OF ASSAM
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October 4, 2007 |
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PRITI INTERNATIONAL Vs. UNION OF INDIA
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March 7, 2007 |
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PRIYA VART CHOUDHURY Vs. BICHITRA DEBNATH
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August 10, 2007 |
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PRIYALAL GOPE Vs. STATE OF TRIPURA
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November 27, 2007 |
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PROMODE DAS Vs. STATE OF TRIPURA
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August 29, 2007 |
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PROTUL PATHAK Vs. STATE OF ASSAM
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August 9, 2007 |
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PULIN BORO Vs. STATE OF ASSAM
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February 5, 2007 |
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PUNAMDITA RAI BARUAH Vs. GAUHATI UNIVERSITY
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October 1, 2007 |
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PURANDAR CHUTIA ROY Vs. SMTI KALPANA DOWARAH & ANR.
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September 5, 2007 |
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PURNA CHANDRA MAHANTA Vs. DEB KANTA MAHANTA
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May 30, 2007 |
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PURNYA KALA DEVI Vs. STATE OF ASSAM
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January 4, 2007 |
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R.K. TALUKDAR (IC Vs. UNION OF INDIA AND ORS.
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June 15, 2007 |
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RABINDRA KUMAR BHATTACHARJEE Vs. AMAR RANJAN SARKAR
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November 27, 2007 |
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RABINDRA PAUL Vs. STATE OF ASSAM
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September 12, 2007 |
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RABUI NATH Vs. RABIN CHANGKAKATI
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December 20, 2007 |
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RADHA KRISHNA JALAN Vs. COMMISSIONER OF INCOME TAX
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August 29, 2007 |
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RAFIQUE AHEMAD MAZUMDER Vs. HINDISTAN PAPER CORP LTD
|
December 7, 2007 |
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RAFIQUE AHMED MAZUMDER Vs. HINDUSTAN PAPER CORPORATION LTD
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June 19, 2007 |
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RAGHUBIR DAS Vs. SARBAMANGALA DAS
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October 10, 2007 |
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RAHIM BADSHA Vs. STATE OF ASSAM
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November 12, 2007 |
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RAHMAT ALI BARBHUIYA Vs. STATE OF ASSAM AND OTHERS
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September 27, 2007 |
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RAIMOHAN MAJUMDER Vs. STATE OF TRIPURA
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August 22, 2007 |
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RAJA KAKATI Vs. UNION OF INDIA
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March 6, 2007 |
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RAJENDRA RAI Vs. CENTRAL BUREAU OF INVESTIGATION CBI
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March 14, 2007 |
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RAJESH CHAKRABORTY Vs. STATE OF TRIPURA AND ORS
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December 4, 2007 |
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RAJESH PAUL CHOUDHURY Vs. STATE OF ASSAM
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March 19, 2007 |
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RAJKUMAR CHOUDHURY Vs. STATE OF TRIPURA
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January 11, 2007 |
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RAJU PATEL Vs. UNION OF INDIA
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April 26, 2007 |
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RAKHI NANDI Vs. BABUL DUTTA
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June 13, 2007 |
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RALLIANI Vs. KAITHUAMI
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November 7, 2007 |
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RAM PIYARI CHAUHAN Vs. SANKAR GOWALA
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February 28, 2007 |
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RAM PRASAD KOIRI Vs. KRISHNA KUMAR GOALA
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January 11, 2007 |
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RAM SANTOSH CHAUHAN Vs. STATE OF ASSAM
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June 19, 2007 |
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RAMDEO SARMA Vs. ASSAM STATE ELECTRICITY BOARD
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March 2, 2007 |
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RAMEN BARUAH Vs. PRESIDING OFFICER LABOUR COURT
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January 12, 2007 |
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RAMJANAM CHOUDHURY Vs. STATE OF NAGALAND
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November 6, 2007 |
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RAMUSA KHATOON MUSTT Vs. DURGA KAKATI
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February 13, 2007 |
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RANA BAHADUR SINGHA Vs. SANDHYA SINGHA
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January 12, 2007 |
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RANA CONSTRUCTION AND ENGINEERS Vs. FOOD CORPORATION OF INDIA
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March 6, 2007 |
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RANADHIR GUPTA Vs. STATE OF ASSAM
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June 25, 2007 |
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RANGAPARA DEVELOPMENT CIRCLE Vs. STATE OF ASSAM
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June 12, 2007 |
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RANJAN SAHA Vs. STATE OF TRIPURA
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September 17, 2007 |
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RANJIT DEBNATH Vs. STATE OF TRIPURA
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September 28, 2007 |
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RANJIT SAIKIA Vs. STATE OF ASSAM
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May 8, 2007 |
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RANTOSH DHAR Vs. SASHI PRAKASH AND ANR
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December 13, 2007 |
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RATAN GUPTA AND ANOTHER Vs. UNITED BANK OF INDIA AND OTHERS
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September 18, 2007 |
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RATHINDRA LAL CHAKRABORTY Vs. PARAMARTHA SADHAK SANGHA
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February 20, 2007 |
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RATUL BORDOLOI AND ORS. Vs. ASSAM AGRICULTURAL UNIVERSITY AND ORS.
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June 26, 2007 |
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RATUL SARMA AND OTHERS Vs. STATE OF ASSAM AND ANOTHER
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December 7, 2007 |
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REAL MAZON INDIA LTD. Vs. STATE OF ASSAM
|
November 16, 2007 |
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REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. SHREE PAWAN PUTRA ROLLER FLOUR MILL (P.) LTD.
|
February 8, 2007 |
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REGISTRAR I AND E GAUHATI HIGH COURT Vs. AMARJIT BORGOHAIN
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November 14, 2007 |
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REJIA KHATOON Vs. UNION OF INDIA
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January 25, 2007 |
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RESHMI BASFOR Vs. STATE OF ASSAM AND ORS.
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December 19, 2007 |
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RINTU DAS Vs. STATE OF ASSAM
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July 31, 2007 |
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RINTU DAS Vs. STATE OF ASSAM
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July 24, 2007 |
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RITA DAS BISWAS Vs. TRILOKESH DAS BISWAS
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May 17, 2007 |
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ROBIN DHEKIAL PHUKAN Vs. UNION OF INDIA (UOI) AND OTHERS
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December 11, 2007 |
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ROSE VALLY REAL ESTATE AND CONSTRUCTION LTD Vs. UNITED COMMERCIAL BANK
|
November 20, 2007 |
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RUKONGUTUO Vs. STATE OF NAGALAND
|
October 12, 2007 |
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RUNU DAS Vs. ORIENTAL INSURANCE CO AND ORS
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January 5, 2007 |
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RUPAM KUMAR BORTHAKUR Vs. INDIAN OIL CORPORATION LIMITED
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January 12, 2007 |
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RUPAN KISHAN Vs. NARAYAN DAS
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February 28, 2007 |
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RUPENDRA SHIL Vs. STATE OF TRIPURA
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January 16, 2007 |
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S K SHANGRING LAMKANG Vs. STATE OF MANIPUR
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November 16, 2007 |
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S N RAI Vs. NORTH EASTERN HILL UNIVERSITY
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June 7, 2007 |
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S P SINGH YADAV Vs. UNION OF INDIA
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July 24, 2007 |
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S S K EXPORTS LTD Vs. PARCON INDIA PRIVATE LTD
|
September 28, 2007 |
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S S KHANNA Vs. UNION OF INDIA
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September 25, 2007 |
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S SUPONG Vs. STATE OF NAGALAND
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March 14, 2007 |
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S SWETT Vs. STATE OF MEGHALAYA
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February 2, 2007 |
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SABITA MALLIK (KAR) AND ORS. Vs. DIPAK GHOSH AND ORS.
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February 7, 2007 |
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SADHAN BAIDYA Vs. STATE OF TRIPURA
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January 19, 2007 |
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SADHAN CHOWDHURY Vs. STATE OF TRIPURA
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April 16, 2007 |
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SADHAN DATTA Vs. STATE OF TRIPURA
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June 26, 2007 |
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SAFIOR RAHMAN Vs. STATE OF ASSAM
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February 28, 2007 |
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SAHAB UDDIN AHMED Vs. STATE OF ASSAM
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January 9, 2007 |
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SAHIDUL HOQUE Vs. STATE OF ASSAM
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August 21, 2007 |
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SAKALDEW PRASAD SAHANI Vs. NARAKANTA SAIKIA
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March 7, 2007 |
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SALEMFORT KHONGLAH Vs. STATE OF ASSAM AND OTHERS
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March 1, 2007 |
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SAMBHU PANDEY Vs. STATE OF ASSAM AND OTHERS
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April 12, 2007 |
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SAMIR BARAN DAS AND OTHERS Vs. BONGAIGAON REFINERY & PETROCHEMICALS LTD. AND OTHERS
|
December 7, 2007 |
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SAMIR GHOSH Vs. STATE OF TRIPURA
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August 8, 2007 |
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SAMIRAN BEGUM Vs. STATE OF ASSAM
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May 15, 2007 |
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SAMIRAN PAUL Vs. ANUBHA BANIK
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September 28, 2007 |
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SAMSUL HAQUE Vs. STATE OF ASSAM
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April 5, 2007 |
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SANGDINGLIANA Vs. STATE OF MIZORAM
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June 26, 2007 |
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SANGLAKPAM HARIPRIYA DEVI Vs. STATE OF MANIPUR
|
September 28, 2007 |
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SANGLAKPAM N MEMA DEVI Vs. YAIMABI DEVI
|
June 11, 2007 |
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SANJEEV GOSWAMI Vs. KANIKA DEVI AND OTHERS
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March 13, 2007 |
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SANJIB KR. MUDOI Vs. STATE OF ASSAM AND ORS.
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July 20, 2007 |
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SANJIB TANTI Vs. STATE OF ASSAM
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August 6, 2007 |
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SANJIT DEBBARMA ALIAS KHURUMPUI Vs. STATE OF TRIPURA
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August 10, 2007 |
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SANJOY SUKLA DAS Vs. UNION OF INDIA
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November 14, 2007 |
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SANKAR BHATTACHARJEE Vs. TRIPURA SMALL INDUSTRIES CORPORATION LTD. AND OTHERS
|
November 23, 2007 |
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SANKAR SAHA Vs. STATE OF TRIPURA AND ORS
|
August 24, 2007 |
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SANKHI CHIBA Vs. STATE OF ARUNACHAL PRADESH
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October 5, 2007 |
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SANOWAR HUSSAIN Vs. GAUHATI UNIVERSITY AND OTHERS
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December 13, 2007 |
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SANTOSH NANDI Vs. STATE OF TRIPURA
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October 9, 2007 |
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SANTOSH SARKAR Vs. STATE OF ARUNACHAL PRADESH
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December 12, 2007 |
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SATYABRATA GOSWAMI Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL DIBRUGARH
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September 11, 2007 |
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SAYED AHMED LASKAR Vs. STATE OF ASSAM
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November 21, 2007 |
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SH HRANGDAWLA Vs. STATE OF MIZORAM
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October 4, 2007 |
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SH. VANLALZAUVA ROYTE & ANR. Vs. STATE OF MIZORAM & ORS.
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December 5, 2007 |
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SHANKAR PRASAD NANDI Vs. STATE OF ASSAM
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May 25, 2007 |
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SHANKAR ROUTH Vs. SOMA DUTTA
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September 27, 2007 |
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SHEO BALAK SINGH Vs. UNION OF INDIA
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January 8, 2007 |
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SHERI SARIF MULLAH Vs. STATE OF ASSAM AND ORS.
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October 15, 2007 |
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SHIVANAND MISHRA Vs. UNION OF INDIA AND OTHERS
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November 30, 2007 |
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SHREE SAI ROLLING MILLS (INDIA) LTD. Vs. UNION OF INDIA AND OTHERS
|
November 16, 2007 |
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SHRI GOBIN RAJWER Vs. STATE OF ASSAM
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May 17, 2007 |
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SHRI XAVIER P. MAO & ANR. Vs. THE SECRETARY, GOVT. OF INDIA & ORS.
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April 5, 2007 |
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SHYAMALI GHOSH DAS Vs. AGARTALA MUNICIPAL COUNCIL
|
May 24, 2007 |
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SHYBUN LYNGDOH Vs. STATE OF ASSAM
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May 10, 2007 |
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SIDDHARTHA DEBBARMA Vs. STATE OF TRIPURA
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August 22, 2007 |
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SIDDHARTHA SARKAR Vs. STATE OF ASSAM
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May 24, 2007 |
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SIMANTA JYOTI BARUAH Vs. STATE OF ASSAM
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April 13, 2007 |
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SINAM INAO SINGH Vs. UNION OF INDIA AND ORS.
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December 6, 2007 |
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SMT. MAYA HAJONG & OTHERS Vs. SMT. MANJULA HAJONG & OTHERS
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October 12, 2007 |
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SMT. UTTARA DEB Vs. LAND ACQUISITION COLLECTOR, WEST TRIPURA & ANR.
|
December 4, 2007 |
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SMTI ANIMA DUTTA Vs. STATE OF ASSAM & ORS.
|
October 9, 2007 |
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SMTI NAMITA PAUL Vs. FOOD CORPORATION OF INDIA AND ORS.
|
August 29, 2007 |
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SMTI NAMITA RABHA & OTHERS Vs. GAUHATI HIGH COURT & OTHERS
|
March 13, 2007 |
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SMTI RINA GOHAIN Vs. STATE OF ASSAM & OTHERS
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September 11, 2007 |
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SOFIQUL ISLAM Vs. STATE OF MEGHALAYA
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November 12, 2007 |
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SONAULLAH SK Vs. MUSSTT AYSA BEWA ALIAS AYSA KHATUN
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March 13, 2007 |
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SONFULIA CHANDIK Vs. CHATURBHUJ GUPTA
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June 19, 2007 |
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SOROKHAIBAM BIKRAMADITYA SINGH Vs. STATE OF MANIPUR
|
January 25, 2007 |
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SRI BABA DUTTA ALIAS MECHA Vs. STATE OF ASSAM
|
May 14, 2007 |
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SRI TARANI KALITA Vs. THE STATE OF ASSAM
|
May 17, 2007 |
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SRINJAY KUMAR SINGH Vs. STATE OF NAGALAND
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June 7, 2007 |
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STATE (C B I ) ACU-III Vs. SUBHASH CHANDRA GHOSH
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February 1, 2007 |
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STATE BANK OF INDIA Vs. ASHOK KUMARR DAS
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February 2, 2007 |
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STATE OF ARUNACHAL PRADESH Vs. KURU TALUM
|
April 26, 2007 |
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STATE OF ARUNACHAL PRADESH Vs. SOILEN PHUKAN
|
October 3, 2007 |
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STATE OF ASSAM Vs. ABDUL KHALEQUE
|
September 17, 2007 |
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STATE OF ASSAM Vs. CHHOTABHAI JETHABHAI PATEL TOBACCO PRODUCTS CO LTD
|
August 30, 2007 |
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STATE OF ASSAM Vs. ANUPAM DAS
|
August 31, 2007 |
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STATE OF ASSAM Vs. ANUPAM DAS
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August 3, 2007 |
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STATE OF ASSAM Vs. BABUL DEKA
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February 28, 2007 |
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STATE OF ASSAM Vs. RAJIB BARDOLOI
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September 20, 2007 |
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STATE OF MANIPUR Vs. HIDANGMANYM BRAJAMANI SHARMA
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January 4, 2007 |
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STATE OF MANIPUR Vs. ALL MANIPUR PETROLEUM PRODUCTS TRANSPORTERS ASSON
|
March 14, 2007 |
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STATE OF MANIPUR Vs. KHUMANLAMBAM NILAROTON SINGH
|
March 15, 2007 |
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STATE OF MANIPUR Vs. HURILUNG KAMEI
|
May 30, 2007 |
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STATE OF MIZORAM Vs. LALZARLIANA
|
January 17, 2007 |
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STATE OF NAGALAND Vs. KHEKATO SUMI
|
May 17, 2007 |
|
STATE OF NAGALAND Vs. LIPOK AO
|
May 17, 2007 |
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STATE OF NAGALAND Vs. PUSHU KHIAMUNGAN
|
May 25, 2007 |
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STATE OF TRIPURA Vs. PARUL DAS ALIAS PARUL D SOUZA
|
June 15, 2007 |
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STATE OF TRIPURA Vs. JHARNA RANI PAL
|
July 25, 2007 |
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STATE OF TRIPURA Vs. DULAL DEY
|
August 8, 2007 |
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STATE OF TRIPURA Vs. DIPIKA SAHA
|
August 1, 2007 |
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STATE OF TRIPURA Vs. LARSEN AND TOUBRO LTD
|
August 29, 2007 |
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STATE OF TRIPURA Vs. NISHIT BIDYUT BISWAS
|
August 20, 2007 |
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STATE OF TRIPURA Vs. BIKASH SINHA
|
October 12, 2007 |
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STATE OF TRIPURA Vs. SANJIT SIT
|
November 13, 2007 |
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STATE OF TRIPURA Vs. SUNIL CHANDRA DEBNATH
|
May 15, 2007 |
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STATE OF TRIPURA Vs. NIKHILESH ALIAS NIKHIL CHANDRA ESH
|
April 5, 2007 |
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STATE OF TRIPURA Vs. SABITRI SALT SUPPLIES
|
March 22, 2007 |
|
STATE OF TRIPURA Vs. CHANU DAS ALIAS CHAN MOHAN DAS
|
January 17, 2007 |
|
STATE OF TRIPURA Vs. SANTI KUMAR DEB
|
January 18, 2007 |
|
STATE OF TRIPURA Vs. PRAMODE DEBBARMA
|
January 24, 2007 |
|
STATE OF TRIPURA Vs. RANJIT KUMAR DEBNATH
|
January 24, 2007 |
|
STATE OF TRIPURA Vs. CHAYAN ALIAS SANTOSH SAHA
|
January 22, 2007 |
|
STATE OF TRIPURA Vs. BISWAPATI PAL
|
August 21, 2007 |
|
STATE OF TRIPURA AND ORS Vs. SWAPNA BHATTACHARJEE
|
October 3, 2007 |
|
STERLITE OPTICAL TECHNOLOGIES LTD Vs. OIL INDIA LIMITED
|
July 31, 2007 |
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SUBAL KUMAR DEY Vs. STATE OF TRIPURA
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January 11, 2007 |
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SUBARNA TAMULI Vs. STATE OF ASSAM
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January 19, 2007 |
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SUBHAS DEKA Vs. CENTRAL BANK OF INDIA
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November 20, 2007 |
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SUBHASH DATTA Vs. STATE OF TRIPURA
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December 7, 2007 |
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SUBHASH PROJECTS AND MARKETING LTD. Vs. GOVERNMENT OF ARUNACHAL PRADESH
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November 20, 2007 |
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SUBRATA DUTTA Vs. STATE OF MEGHALAYA
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May 8, 2007 |
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SUBRATA PAUL Vs. UNION OF INDIA
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February 8, 2007 |
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SUFUR ALI Vs. STATE OF ASSAM
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January 19, 2007 |
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SUJIT BARDHAN Vs. STATE OF TRIPURA
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September 19, 2007 |
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SUJIT KUMAR DAS Vs. STATE OF ASSAM
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January 19, 2007 |
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SUJIT PAUL Vs. STATE OF ASSAM
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April 9, 2007 |
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SUKANTA SARKAR Vs. STATE OF ASSAM AND OTHERS
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September 12, 2007 |
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SUKESH DAS Vs. STATE OF ASSAM
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August 6, 2007 |
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SUKUMAR SAHA Vs. STATE OF TRIPURA
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October 3, 2007 |
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SUNIL CHANDRA DEY Vs. FOOD CORPORATION OF INDIA
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August 28, 2007 |
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SUNIL CHANDRA PAUL Vs. ABDUL BARI ALIAS HELAL
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March 12, 2007 |
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SUNITA RANI NATH Vs. PABITRA KUMAR NATH
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January 25, 2007 |
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SUPERINTENDENT OF POLICE CBI Vs. S P SINGH
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July 6, 2007 |
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SUPREME TYRES PVT LTD Vs. UNION OF INDIA
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August 28, 2007 |
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SURAJIT SAIKIA Vs. STATE OF ASSAM AND ORS.
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August 28, 2007 |
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SUSHIL CHOUDHURY Vs. UNION OF INDIA
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May 22, 2007 |
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SUSHIL RANJAN CHOUDHURY AND OTHERS Vs. STATE OF TRIPURA
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March 2, 2007 |
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SUSHILA DEVI JHAWAR Vs. STATE OF TRIPURA
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August 13, 2007 |
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SWAPAN KUMAR BHATTACHARJEE Vs. APEEJAY TEA LIMITED (AN APEEJAY SURRENDRA GROUP COMPANY) AND OTHERS
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October 9, 2007 |
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SWAPAN KUMAR SHARMA Vs. NAMITA CHAKRABORTY
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February 20, 2007 |
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T A RONGMEI Vs. STATE OF NAGALAND
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May 17, 2007 |
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T R GUPTA Vs. VASCON
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August 10, 2007 |
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TAFAZZUL AHMED ALIASTAFAZZUL ALI Vs. STATE OF ASSAM
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June 21, 2007 |
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TAFIZ ALI Vs. STATE OF ASSAM
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May 10, 2007 |
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TAIYAB MD Vs. MEGHALAYA BOARD OF WAKF
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July 25, 2007 |
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TALAR SORUM Vs. STATE OF ARUNACHAL PRADESH
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November 14, 2007 |
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TALEB ALI Vs. STATE OF TRIPURA
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September 14, 2007 |
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TAPAN KR DAS Vs. STATE OF ASSAM
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March 1, 2007 |
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TAPAN MAJUMDER Vs. STATE OF TRIPURA
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April 3, 2007 |
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TAPASI TRADING PRIVATE LIMITED Vs. NEIGRIHMS
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April 21, 2007 |
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TARANATH MAHANTA Vs. STATE OF ASSAM
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September 25, 2007 |
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TARAPADA BHATTACHARJEE Vs. COAL INDIA LTD.
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January 18, 2007 |
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TARIK DOKE Vs. STATE OF ARUNACHAL PRADESH
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April 12, 2007 |
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TATA ELXSI INDIA LTD Vs. VISWANATH GOENKA
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January 2, 2007 |
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TAZ UDDIN LASKAR Vs. STATE OF ASSAM
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March 29, 2007 |
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TAZEL SK Vs. STATE OF ASSAM
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August 1, 2007 |
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THANGLENNGIR CHIRU AND ANR. Vs. DY. COMMISSIONER AND COLLECTOR OF LAND ACQUISITION AND ORS.
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September 25, 2007 |
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THANGLET VAIPHEI Vs. UNION OF INDIA
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June 8, 2007 |
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THARASO MANGPONG Vs. STATE OF ARUNACHAL PRADESH
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December 19, 2007 |
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THILIKHU VILLAGE Vs. STATE OF NAGALAND
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May 16, 2007 |
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THONGAM ONGBI SANATOMBI DEVI Vs. DISTRICT MAGISTRATE
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November 23, 2007 |
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TILAK HAZARIKA Vs. NAKUL CHANDRA PAUL
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November 29, 2007 |
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TILAK MEDHI Vs. STATE OF ASSAM
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October 10, 2007 |
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TINA KHONGJEE Vs. STATE OF MEGHALAYA
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August 7, 2007 |
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TOP BAHADUR CHHETRI Vs. UNION OF INDIA
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August 29, 2007 |
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TRAILAKYA NATH SALOI Vs. STATE OF ASSAM AND OTHERS
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June 11, 2007 |
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TRIPURA BOARD OF WAKF Vs. AYASHA BIBI
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August 22, 2007 |
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TRIPURA GRAMIN BANK Vs. LAXMI NAG
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January 4, 2007 |
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TRIPURA JUTE MILLS LIMITED Vs. BHANU LODH
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August 21, 2007 |
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TRIPURA STATE ELECTRICITY CORPORATION LTD Vs. SHYAMAL CHANDRA DEBNATH
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September 6, 2007 |
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TUKIYE Vs. A.D.C.
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August 29, 2007 |
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UCO BANK AGARTALA BRANCH Vs. DIPAK DEBBARMA
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March 5, 2007 |
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UMA KANTA CHUTIA Vs. STATE OF ASSAM AND ORS.
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June 5, 2007 |
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UNION OF INDIA Vs. DURMESH COAL
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May 4, 2007 |
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UNION OF INDIA Vs. SUBIR SARKAR
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April 17, 2007 |
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UNION OF INDIA Vs. V L RAWNA
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January 12, 2007 |
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UNION OF INDIA Vs. STATE OF ASSAM
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February 21, 2007 |
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UNION OF INDIA Vs. STATE OF MANIPUR
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September 11, 2007 |
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UNION OF INDIA Vs. V SHANKARAN
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October 12, 2007 |
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UNION OF INDIA Vs. SHREE BHARAT BUILDERS
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October 4, 2007 |
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UNION OF INDIA Vs. MAJOR V P NAJHAWAN
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August 7, 2007 |
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UNION OF INDIA Vs. STATE OF MEGHALAYA
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June 8, 2007 |
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UNION OF INDIA (UOI) AND ORS. Vs. BIR BAHADUR CHHETRI
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March 29, 2007 |
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UNION OF INDIA AND ORS Vs. MAN BAHADUR CHHETRI
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August 14, 2007 |
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UNION OF INDIA AND OTHERS Vs. PRAKASH CHAND
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May 10, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. SUNARPATI DEVI
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June 8, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. COMMISSIONER FOR WORKMEN S COMPENSATION
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June 29, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. SURESH RAM
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December 14, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. ZOKHUMA OF CHHINGA VENG AIZAWL
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November 7, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. H C KHONO
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January 12, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. KALITARA SARKAR
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May 8, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. MADHABI KALITA & ANOTHER
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June 26, 2007 |
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UNITED INDIA INSURANCE CO. LTD Vs. SAILENDRA KUMAR SARMA BARUAH AND ANOTHER
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September 18, 2007 |
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UNITED INDIA INSURANCE CO. LTD. Vs. MD. RAFIQUL ISLAM
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January 12, 2007 |
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UPENDRA NATH DAS Vs. STATE OF ASSAM
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January 11, 2007 |
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UPPER ASSAM TEA INDUSTRIES & ANR. Vs. UNION OF INDIA & ORS.
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August 9, 2007 |
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USMAN ALI AND ORS. Vs. PRATAP CH. BORA
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January 1, 2007 |
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USMAN GONI Vs. ABDUL KHALIQUE
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September 24, 2007 |
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UTPAL KUMAR DAS Vs. COURT OF THE MUNSIFF NO I KAMRUP
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August 30, 2007 |
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UTTAR DHEMAJI GAON PANCHAYAT Vs. STATE OF ASSAM
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May 25, 2007 |
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V SUAKBUANGA Vs. H VANLALHLUNA DR
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May 31, 2007 |
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V.G. PILLAI Vs. UNION OF INDIA
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June 12, 2007 |
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VIDEOCON INDUSTRIES LIMITED Vs. UNION OF INDIA
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September 10, 2007 |
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VIJAY SINGH JAIN Vs. ABDUL RAHMAN
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March 8, 2007 |
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VIJAYA BANK Vs. SOUMENDRA MAJUMDAR
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May 17, 2007 |
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VIKHEHO SEMA Vs. STATE OF NAGALAND
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August 20, 2007 |
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VUNGKHONEM Vs. STATE OF MANIPUR AND ORS.
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December 14, 2007 |
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W BIRBAL SINGH Vs. STATE OF MANIPUR
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February 5, 2007 |
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WARREN TEA LIMITED Vs. STATE OF ASSAM
|
May 2, 2007 |
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WEST BENGAL STATE ELECTRICITY BOARD Vs. SHANTI CONDUCTORS PVT LTD
|
February 22, 2007 |
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WILBIRTHFORTH MOMIN Vs. STATE OF MEGHALAYA
|
February 1, 2007 |
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WORKMAN OF SHREE SIBBARI TEA ESTATE Vs. MANAGEMENT OF SHREE SIBBARI TEA ESTATE
|
July 18, 2007 |
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YANGKHOM SHYAMKISHORE SINGH Vs. STATE OF MANIPUR AND ORS.
|
September 28, 2007 |
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ZENITH DRUGS AND ALLIED AGENCIES (P) LTD. Vs. UNION OF INDIA AND ORS.
|
September 27, 2007 |
LOGIN