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COMMISSIONER OF INCOME-TAX Vs. K.U. LTD.
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August 2, 2006 |
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RAJESH SAH Vs. STATE OF ASSAM
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July 25, 2006 |
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(SMT.) KAMINI MANDAL AND OTHERS Vs. STATE OF ASSAM AND ANOTHER
|
February 9, 2006 |
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(SRI) BIRINCHI DOLEY Vs. (SMT.) CHATHIA DEVI AND ANOTHER
|
February 21, 2006 |
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A BIREN SINGH Vs. STATE OF MANIPUR
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August 25, 2006 |
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A I A ENTERPRISE Vs. GUWAHATI METROPOLITAN DEVP AUTHORITY
|
August 4, 2006 |
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ABDUL BASIT Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
July 26, 2006 |
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ABDUL BATEN KHANDAKAR AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
April 12, 2006 |
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ABDUL GAFFAR Vs. STATE OF MANIPUR
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November 22, 2006 |
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ABDUL HAI Vs. STATE OF ASSAM
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May 6, 2006 |
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ABDUL HAQUE ALIAS BURANI Vs. STATE OF ASSAM
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July 26, 2006 |
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ABDUL KADER MIAH Vs. UNION OF INDIA
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November 9, 2006 |
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ABDUL KALAM BORBHUYA Vs. STATE OF ASSAM
|
January 31, 2006 |
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ABDUL KAYAM Vs. STATE OF ASSAM
|
April 11, 2006 |
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ABDUL MATIN TALUKDAR Vs. HARI CHARAN MEDHI
|
November 3, 2006 |
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ABDUL MAZID Vs. STATE OF ASSAM
|
March 23, 2006 |
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ABDUL MAZID Vs. FARUQUE SHEIKH
|
March 30, 2006 |
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ABDUL MOTIN Vs. ASSAM CRICKET ASSOCIATION
|
March 13, 2006 |
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ABDUL ROB Vs. STATE OF ASSAM
|
May 27, 2006 |
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ABDUR RAHIM LASKAR Vs. KHALILUR RAHMAN CHOUDHURY
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November 21, 2006 |
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ABHIJIT KALITA ALIAS ANOL KAKOTI Vs. UNION OF INDIA
|
May 23, 2006 |
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ABHIJIT SARMA Vs. STATE OF ASSAM
|
August 30, 2006 |
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ABHIJITSARMA Vs. STATE OF ASSAM
|
January 1, 2006 |
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ACCOUNTANT GENERAL MANIPUR Vs. MOIRANGTHEM BOBBY SINGH
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December 19, 2006 |
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ACCOUNTS SERVICES ASSOCIATION OF NAGALAND Vs. STATE OF NAGALAND
|
November 8, 2006 |
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ACHYUT RANJAN DAS Vs. STATE OF ASSAM
|
August 3, 2006 |
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AGARTALABENCH RAJENDRA SARKAR Vs. UNION OF INDIA
|
October 28, 2006 |
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AINUL HOQUE Vs. STATE OF ASSAM
|
May 8, 2006 |
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AJEET CORPORATION AND ORS. Vs. UNITED BANK OF INDIA
|
August 22, 2006 |
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AJIT KUMAR TALUKDAR Vs. PABITRA KR KALITA
|
July 27, 2006 |
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AKHAM IBODI SINGH Vs. AKHAM BIRADHWAJA SINGH
|
April 28, 2006 |
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AKHIL KUMAR NIKHIL KUMAR Vs. STATE OF ASSAM
|
July 31, 2006 |
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AKOIJAM DORENDRO SINGH Vs. STATE OF MANIPUR
|
September 21, 2006 |
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ALI AHMED AND ANOTHER Vs. STATE OF ASSAM
|
November 15, 2006 |
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ALL ASSAM RECOGNISED MIDDLE ENGLISH TEACHERS ASSOCIATION Vs. STATE OF ASSAM
|
February 22, 2006 |
|
ALL ASSAM RECOGNISED MIDDLE ENGLISH TEACHERS ASSOCIATION Vs. STATE OF ASSAM AND ORS.
|
February 23, 2006 |
|
ALL GUWAHATI EDUCATED UNEMPLOYED HAWKERS ASSOCIATION Vs. ALL GUWAHATI MUNICIPAL CORPORATION
|
March 27, 2006 |
|
ALLAUDDIN Vs. STATE OF ASSAM
|
March 22, 2006 |
|
ALLIED SALES CORPORATION Vs. STATE OF ASSAM
|
May 10, 2006 |
|
AMAL CHANDRA DAS Vs. STATE OF TRIPURA AND ORS.
|
August 11, 2006 |
|
AMAL CHANDRA KALITA Vs. STATE OF ASSAM
|
March 17, 2006 |
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AMAL CHOUDHURI Vs. STATE OF TRIPURA AND OTHERS
|
February 13, 2006 |
|
AMAL KUMAR BARUAH Vs. STATE OF ASSAM
|
March 7, 2006 |
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AMARESH NARAYAN CHOUDHURY Vs. UNITED BANK OF INDIA
|
February 2, 2006 |
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AMARESH NARAYAN CHOUDHURY Vs. UNITED BANK OF INDIA AND ORS.
|
February 8, 2006 |
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AMBAR NEWAR @ RAJEN NEWAR AND ANR. Vs. STATE OF ASSAM
|
March 16, 2006 |
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AMBIKA BEZBARUAH Vs. UNION OF INDIA
|
May 26, 2006 |
|
AMEYA DEVELOPERS PVT LTD Vs. STATE OF ASSAM
|
February 7, 2006 |
|
AMEYA DEVLOPERS PVT LTD Vs. STATE OF ASSAM
|
April 7, 2006 |
|
AMINES AND PLASTICIZERS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 21, 2006 |
|
AMIYA DEB LASKAR Vs. ASSAM BOARD OF REVENUE
|
November 16, 2006 |
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AMJAD ALI Vs. STATE OF ASSAM
|
December 14, 2006 |
|
AMRANA BEGUM MAZUMDAR Vs. STATE OF ASSAM
|
February 1, 2006 |
|
AMRITA DAS Vs. MUKUL DAS
|
September 4, 2006 |
|
AMU MIA Vs. STATE OF ASSAM
|
May 31, 2006 |
|
AMULYA MOHAN DAS Vs. ANANTA KR PATOWARI
|
July 20, 2006 |
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AMZAD ALI Vs. KSH NOBIN CHANDRA SINGH
|
July 19, 2006 |
|
ANANDA RAM BARUAH Vs. GUNESWAR DAS
|
September 28, 2006 |
|
ANIL CHANDRA KAR Vs. STATE OF TRIPURA
|
June 19, 2006 |
|
ANIL CHANDRA SHIL Vs. DIRECTOR OF PUNCHAYAT GOVT OF TRIPURA
|
January 9, 2006 |
|
ANIL KRISHNA SARKAR Vs. UNION OF INDIA
|
January 6, 2006 |
|
ANIL KUMAR BARUAH Vs. STATE OF ARUNACHAL PRADESH
|
March 23, 2006 |
|
ANIL RAMCHIARY Vs. UNION OF INDIA
|
September 28, 2006 |
|
ANIL SARKAR Vs. STATE OF TRIPURA
|
June 20, 2006 |
|
ANIMA SARKAR Vs. STATE OF ASSAM AND ORS.
|
June 24, 2006 |
|
ANJALI DAS AND ORS. Vs. RAM KUMAR DAS AND ORS.
|
January 23, 2006 |
|
ANJAN DEB ROY Vs. STATE OF TRIPURA
|
December 2, 2006 |
|
ANU DAS Vs. PADUMI DAS
|
August 8, 2006 |
|
ANUNGLA IMDONG PHOM Vs. STATE OF NAGALAND
|
December 12, 2006 |
|
APARAJITA NATH Vs. STATE OF ASSAM
|
May 6, 2006 |
|
APURBA BALLAV GOSWAMI Vs. STATE OF ASSAM
|
April 5, 2006 |
|
APURBA BALLAV GOSWAMI Vs. STATE OF ASSAM AND ORS.
|
September 5, 2006 |
|
APURBA BORKAKOTI Vs. ASSAM STATE TRANSPORT CORPORATION AND ORS.
|
January 10, 2006 |
|
APURBA CHANDRA GOSWAMI Vs. STATE OF ASSAM AND OTHERS
|
March 24, 2006 |
|
ARATI CHAKRABORTY Vs. NEPHURAI JAMATIA
|
March 31, 2006 |
|
ARCHDIOCESE OF SHILLONG Vs. SAMUEL DKHAR
|
December 11, 2006 |
|
ARDUL ROB @ ABDUL ROUF Vs. STATE OF ASSAM
|
July 20, 2006 |
|
ARENI LOTHA Vs. UNION OF INDIA
|
January 31, 2006 |
|
ARJU ALI MD Vs. STATE OF ASSAM
|
December 18, 2006 |
|
ARRON BRICKS Vs. STATE OF TRIPURA
|
May 25, 2006 |
|
ARUN CH NATH Vs. STATE OF ASSAM
|
January 25, 2006 |
|
ARUN DEKA Vs. STATE OF ASSAM
|
June 9, 2006 |
|
ARUN SAHA Vs. UNION OF INDIA
|
June 28, 2006 |
|
ARUNODAY CONSTRUCTION CO P LTD Vs. STATE OF ASSAM
|
November 17, 2006 |
|
ASH BAHADUR CHETRI Vs. STATE OF ASSAM
|
November 1, 2006 |
|
ASHARAM DEBBARMA Vs. STATE OF TRIPURA
|
September 21, 2006 |
|
ASHIS KUMAR CHAKRAVORTY Vs. UNION OF INDIA
|
June 20, 2006 |
|
ASHISH KUMAR DEY Vs. FOOD CORPORATION OF INDIA
|
March 22, 2006 |
|
ASHOK KR. PRASAD Vs. OIL INDIA LTD. AND OTHERS
|
January 30, 2006 |
|
ASHUTOSH GOPE Vs. STATE OF TRIPURA
|
January 4, 2006 |
|
ASHUTOSHINI BHATTACHARJEE Vs. TAPAN KUMAR DAS
|
May 18, 2006 |
|
ASSAM FINANCIAL CORPORATION Vs. DUTTA BARUA AND COMPANY
|
November 23, 2006 |
|
ASSAM ROLLER FLOUR MILLS ASSOCIATION Vs. STATE OF ASSAM
|
April 5, 2006 |
|
ASSAM STATE ELECTRICITY BOARD Vs. BUILDWORTH PVT LTD
|
November 21, 2006 |
|
ASSAM STATE ELECTRICITY BOARD AND OTHERS Vs. PRANAB KR. PHUKAN
|
May 4, 2006 |
|
ASSAM STATE WAREHOUSING CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
November 22, 2006 |
|
ASSAM STATE WAREHOUSING CORPORATION Vs. COMMISSIONER OF INCOME-TAX
|
September 5, 2006 |
|
ASSAM TENT AND TARPAULIN INDUSTRIES Vs. ASIDC LTD
|
November 10, 2006 |
|
ASSAM TOMBI SINGH Vs. STATE OF MANIPUR
|
September 28, 2006 |
|
ASSAM TRIBUNAL Vs. DEPUTY COMMISSIONER OF INCOM TAX
|
June 26, 2006 |
|
ASSAM TRIBUNE Vs. COMMISSIONER OF INCOME TAX
|
April 25, 2006 |
|
ASSISTANT ENGINEER (ELECTRICAL), DIRANG ELECTRICAL SUB-DIVISION Vs. DORCHUM
|
January 24, 2006 |
|
ASSOCIATION OF CORPORATION AND APEX SOCIETIES OF HANDLOOMS Vs. ASSAM APEX WEAVERS AND ARTISANS CO OPERATIVE FEDERATION LIMITED
|
June 30, 2006 |
|
ATINDRA CHANDRA BHATTACHARJEE Vs. DIPALI BHATTACHARJEE
|
September 13, 2006 |
|
ATUL BORA Vs. UNION OF INDIA
|
March 9, 2006 |
|
ATUL BORA Vs. AKAN BORA
|
December 19, 2006 |
|
ATUL CHANDRA BURAGOHAIN Vs. STATE OF ASSAM
|
September 19, 2006 |
|
ATUL SAIKIA Vs. STATE OF ASSAM
|
March 17, 2006 |
|
AZIRUDDIN AND ORS. Vs. STATE OF ASSAM
|
August 30, 2006 |
|
B AND A PLANTATION AND INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
|
December 18, 2006 |
|
B K M COMPOSITE FARM Vs. STATE OF ASSAM
|
May 18, 2006 |
|
B PDAH Vs. MEGHALAYA STATE ELECTRICITY BOARD
|
February 16, 2006 |
|
B. MAZUMDAR Vs. JORHAT MUNICIPAL BOARD AND ANOTHER
|
March 30, 2006 |
|
BABBAN SINGH Vs. CHAIRMAN AND MANAGING DIRECTOR, NATIONAL PROJECT CONSTRUCTION CORPORATION AND ORS.
|
September 11, 2006 |
|
BABITA SARMA Vs. STATE OF ASSAM
|
March 17, 2006 |
|
BABUL KONWAR Vs. STATE OF ARUNACHAL PRADESH
|
March 13, 2006 |
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BABUL SARKAR Vs. STATE OF TRIPURA
|
September 20, 2006 |
|
BAKUL SARMA Vs. STATE OF ASSAM AND OTHERS
|
November 22, 2006 |
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BANSAL TRADERS Vs. NANDALAL GATTANI
|
July 28, 2006 |
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BANSHILAL SUTHAR Vs. MANAKLAL JHAWAR
|
August 8, 2006 |
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BAPHINDALI GIRI Vs. STATE OF MEGHALAYA
|
March 21, 2006 |
|
BARAK VALLEY TEA CO. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
September 13, 2006 |
|
BARAMARI MIN SAMABAI SAMITY LTD. Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. AND OTHERS
|
August 11, 2006 |
|
BARINDRA GHOSH Vs. STATE OF TRIPURA
|
November 1, 2006 |
|
BARINDRA GHOSH Vs. STATE OF TRIPURA
|
November 11, 2006 |
|
BARMAN TAYE Vs. STATE OF ASSAM AND ANR.
|
August 30, 2006 |
|
BASANT CABLES AND CONDUCTORS PVT LTD Vs. UCO BANK
|
August 9, 2006 |
|
BENGIN MACK Vs. UNION OF INDIA
|
January 3, 2006 |
|
BENULAL DEBNATH Vs. STATE OF TRIPURA
|
November 23, 2006 |
|
BEULA KHATUN Vs. STATE OF ASSAM
|
September 18, 2006 |
|
BHABA GOGOI Vs. STATE OF ASSAM
|
May 16, 2006 |
|
BHABENDRA KR KALITA Vs. STATE OF ASSAM
|
January 17, 2006 |
|
BHADRESWAR LAHAN ALIAS BHALUKA Vs. LALIT LAHAN ALIAS KHARIKATIA
|
January 18, 2006 |
|
BHAGABAN TALUKDAR Vs. UNION OF INDIA
|
June 29, 2006 |
|
BHAGWAN MEGHANI Vs. UNION OF INDIA
|
June 1, 2006 |
|
BHARAT DRUG STORES Vs. COMMISSIONER OF INCOME TAX
|
November 22, 2006 |
|
BHARTIA ASSOCIATES PVT LTD Vs. STATE OF ASSAM
|
December 14, 2006 |
|
BHOGESWAR PATAR AND ORS. Vs. STATE OF ASSAM, REP. BY THE COMMISSIONER AND SECRETARY, FISHERY DEPARTMENT, DISPUR, GUWAHATI AND ORS.
|
April 11, 2006 |
|
BHUBAN CHANDRA SARMA Vs. STATE OF ASSAM AND OTHERS
|
August 4, 2006 |
|
BHULAN NATTA Vs. STATE OF TRIPURA
|
March 16, 2006 |
|
BIBHUTOSH BHATTACHARJEE Vs. NORTH EASTERN REGIONAL INSTITUTE OF SICENCE AND TECHNOLOGY
|
March 24, 2006 |
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BIDHU DEBBARMA Vs. STATE OF TRIPURA
|
November 21, 2006 |
|
BIDYA SAGAR DAS Vs. STATE OF ASSAM
|
September 5, 2006 |
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BIDYUT KUMAR SAHA Vs. TAPA SAHAMAT
|
July 26, 2006 |
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BIJAN KR MAHAJAN Vs. STATE OF ASSAM
|
August 1, 2006 |
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BIJAN ROY Vs. STATE OF TRIPURA
|
November 30, 2006 |
|
BIJAY DEKA Vs. STATE OF ASSAM
|
April 13, 2006 |
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BIJAY PRASAD SAHU Vs. STATE OF MANIPUR
|
June 27, 2006 |
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BIJAYA GOSWAMY Vs. STATE OF ASSAM
|
June 20, 2006 |
|
BIJITA SAHA Vs. STATE OF TRIPURA
|
March 8, 2006 |
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BIJITA SAHA Vs. STATE OF TRIPURA
|
January 6, 2006 |
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BIJOY JAMATIA Vs. STATE OF TRIPURA
|
August 29, 2006 |
|
BIJOY KUMAR PANDEY Vs. UNION OF INDIA
|
May 31, 2006 |
|
BIJOY NAG Vs. STATE OF ASSAM & OTHERS
|
December 1, 2006 |
|
BIMAL DEBNATH Vs. UNION OF INDIA
|
November 15, 2006 |
|
BIMAN RANJAN DHAR CHOUDHURY Vs. STATE OF TRIPURA
|
December 7, 2006 |
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BINA CHAKRABORTY Vs. RANJIT KR MAJUMDER
|
April 7, 2006 |
|
BINA RANI DEB Vs. LAND ACQUISITION COLLECTOR
|
November 3, 2006 |
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BINDA BIMPAK Vs. STATE OF ARUNACHAL PRADESH
|
August 3, 2006 |
|
BINOY KUMAR MISHRA Vs. UNION OF INDIA
|
March 30, 2006 |
|
BINOY SARMA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
June 21, 2006 |
|
BIODEAL LABORATORIES PVT LTD Vs. STATE OF ASSAM
|
May 5, 2006 |
|
BIPAL BASHI Vs. ORIENTAL INSURANCE CO LTD
|
June 8, 2006 |
|
BIPIN CHANDRA KALITA Vs. SARAMA KALITA
|
December 19, 2006 |
|
BIPIN DIHINGIA Vs. STATE OF ASSAM
|
November 10, 2006 |
|
BIPLAB KANU PAL Vs. STATE BANK OF INDIA
|
November 24, 2006 |
|
BIPUL MENDHI Vs. STATE OF ASSAM
|
August 10, 2006 |
|
BIREN BORA Vs. UNITED BANK OF INDIA
|
September 20, 2006 |
|
BISHNU TALKIES Vs. COMMISSIONER OF INCOME-TAX
|
September 20, 2006 |
|
BISHWADEEP PODDAR Vs. STATE OF ASSAM
|
August 23, 2006 |
|
BISWAJIT SAHA Vs. SHAH MD FARID
|
August 9, 2006 |
|
BISWANATH KAIBORTA CO Vs. STATE OF ASSAM AND OTHERS
|
December 18, 2006 |
|
BISWANATH SARKAR Vs. SWAPNA DEY
|
January 4, 2006 |
|
BOLIN TAMULI Vs. STATE OF ASSAM
|
February 24, 2006 |
|
BONGAIGAON REFINERY AND PETROCHEMICALS LTD Vs. UNION OF INDIA
|
September 8, 2006 |
|
BRAHMA THAKUR Vs. GEETANJALI ENTERPRISE AND ANR.
|
August 28, 2006 |
|
BRANADDI GRAMYA UNNAYAN SAMOTY Vs. STATE OF ASSAM
|
May 17, 2006 |
|
BRIJLAL DAS Vs. PRAGJYOTISH GAONLIA BANK
|
June 29, 2006 |
|
BUDHESWAR BORA Vs. STATE OF ASSAM
|
January 1, 2006 |
|
BUDHESWAR BORA Vs. STATE OF ASSAM AND ORS.
|
August 29, 2006 |
|
BUDHEWAR BORA Vs. STATE OF ASSAM
|
August 21, 2006 |
|
BUS PARICHALANA SAMITY Vs. STATE OF ASSAM
|
May 8, 2006 |
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CAPT L.Z. SAILO Vs. STATE OF MIZORAM AND ORS.
|
February 3, 2006 |
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CENTRAL BANK OF INDIA Vs. ASHARAN BEGRAJ RATHI AND ORS.
|
August 11, 2006 |
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CHAGIR MIA Vs. STATE OF TRIPURA
|
September 1, 2006 |
|
CHAMELI DEBI Vs. DIPAK NATH
|
January 27, 2006 |
|
CHAMSUN NAHAR BEGUM Vs. STATE OF ASSAM
|
May 19, 2006 |
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CHANAMBAM MENJOR SINGH Vs. COMDT C O 61 C R P F
|
June 1, 2006 |
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CHANDAN KUMAR GOPE Vs. JABA NANDI
|
February 22, 2006 |
|
CHANDANA ROY Vs. STATE OF TRIPURA
|
December 12, 2006 |
|
CHATRIBARI CHRISTIAN HOSPITAL Vs. GAUHATI MUNICIPAL CORPORATION
|
August 31, 2006 |
|
CHEAIRMAN RAJOWAR Vs. STATE OF ASSAM
|
March 22, 2006 |
|
CHITTA MOHAN BORA Vs. STATE OF ASSAM
|
April 11, 2006 |
|
CHITTARANJAN BARUAH Vs. STATE OF ASSAM
|
September 21, 2006 |
|
CO-ORDINATION COMMITTEE OF BUS OWNERS OF DIBRUGARH AND TINSUKIA DISTRICTS Vs. STATE OF ASSAM AND ORS.
|
May 8, 2006 |
|
COLLEGE OF EDUCATION MORIGAON Vs. GAUHATI UNIVERSITY
|
January 6, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. MICRO INDIA LIMITED
|
September 15, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. RAJESH KUMAR JALAN
|
August 9, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. DOOM DOOMA INDIA LTD.
|
November 22, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. GEORGE WILLIAMSON (ASSAM) LTD.
|
June 26, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. S.B. INDUSTRIES
|
August 9, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. PODDAR SWADESH UDYOG (P.) LTD.
|
December 7, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. RANJIT KUMAR CHOUDHURY
|
November 9, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. ASSAM STATE BOOK PRODUCTION AND PUBLICATION CORPORATION LTD.
|
November 13, 2006 |
|
COMMISSIONER OF INCOME TAX Vs. BIHARIJI CONSTRUCTION (INDIA) LTD.
|
November 27, 2006 |
|
COMMISSIONER OF TAXES Vs. MAHABIR COKE INDUSTRIES
|
November 21, 2006 |
|
DAELIM INDUSTRIAL COMPANY Vs. NUMALIGARH REFINERY LTD
|
August 24, 2006 |
|
DALIA GHOSH Vs. JAYANTA GHOSH
|
January 25, 2006 |
|
DAMODAR SARMA Vs. STATE OF ASSAM
|
August 12, 2006 |
|
DAVID KINGHEN Vs. STATE OF NAGAKLAND
|
March 3, 2006 |
|
DAYAL HARI PAUL Vs. PRADIP KUMAR LAHKAR
|
April 24, 2006 |
|
DEBA KANTA SARMAH Vs. STATE OF ASSAM
|
November 7, 2006 |
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DEBABRATA SAIKIA Vs. UNION OF INDIA
|
March 20, 2006 |
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DEBANANDA CHOUBEY Vs. NARAYAN BIGRAHA
|
November 16, 2006 |
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DEBENDRA DEB BARMA Vs. STATE OF TRIPURA
|
April 17, 2006 |
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DEEPAK KUMAR BISWAS Vs. NATIONAL INSURANCE CO LTD
|
February 24, 2006 |
|
DEOKI NANDAN BAJAJ Vs. LUKU BARMAN
|
November 6, 2006 |
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DHAN KUMAR DEB BARMA ALIAS AROWA Vs. STATE OF TRIPURA
|
January 27, 2006 |
|
DHARMA SALKIA Vs. STATE OF ASSAM
|
December 12, 2006 |
|
DHARMENDRA PEGU Vs. STATE OF ASSAM
|
September 28, 2006 |
|
DILIP CHAKRABORTY AND ANOTHER Vs. STATE OF ASSAM
|
June 26, 2006 |
|
DILIP DEBNATH Vs. STATE OF TRIPURA
|
December 19, 2006 |
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DILIP DUTTA BHOWMIK Vs. MIRA DUTTA BHOWMIK
|
November 24, 2006 |
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DILIP KR SAHA Vs. RATNA DAS
|
February 24, 2006 |
|
DILIP KUMAR KALITA Vs. NILIMA SAIKIA
|
February 6, 2006 |
|
DILIP SINHA Vs. TRIPURA APEX WEAVERS CO OPERATIVE SOCIETY LTD
|
April 28, 2006 |
|
DINESH CHANDRA KAKATI Vs. GAUHATI UNIVERSITY AND ORS.
|
January 9, 2006 |
|
DIPAK KUMAR JAIN Vs. RITA DAS AND ORS.
|
May 16, 2006 |
|
DIPAK SAHA Vs. BAKUL BALA SAHA
|
March 16, 2006 |
|
DIPANKAR CHAKRABORTY Vs. STATE BANK OF INDIA
|
December 6, 2006 |
|
DIPTENDU BHATTACHARJEE Vs. STATE OF TRIPURA AND ORS.
|
December 4, 2006 |
|
DIPTI KR GOGOI Vs. UNION OF INDIA
|
December 8, 2006 |
|
DIRECTOR GENERAL ICAR Vs. VICTOR DHKAR
|
November 1, 2006 |
|
DISTRICT ADMN TURA Vs. COMMISSIONER OF INQUIRY
|
September 26, 2006 |
|
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. ANJU DEBNATH
|
March 17, 2006 |
|
DR. (MRS.) BANASREE BHADRA Vs. STATE OF ASSAM AND OTHERS
|
February 28, 2006 |
|
DR. YANGLEM MOHEN SINGH Vs. THE CHAIRMAN, EXECUTIVE COUNCIL OF REGIONAL INSTITUTE OF MEDICAL SCIENCES (RIMS), IMPHAL & ORS.
|
January 13, 2006 |
|
DURGADUTT LOHIA FOUNDATION Vs. STATE OF ASSAM
|
April 4, 2006 |
|
DWARRIKA BHUYAN Vs. STATE OF ASSAM
|
May 10, 2006 |
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EASTERN BRICK INDUSTRY Vs. STATE BANK OF INDIA
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July 27, 2006 |
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EASTERN INDIA MOTION PICTURE ASSOCIATION Vs. STATE OF ASSAM
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August 23, 2006 |
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EDUCOMP SOLUTIONS LTD Vs. STATE OF ASSAM
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May 17, 2006 |
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EJ SYNNAH Vs. SPAR LYNGDOH
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October 17, 2006 |
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ELANGBAM ONGBI R K JIBANLATA DEVI Vs. BRAHMACHARIMAYUM SHYAMANDA SHARMA
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November 13, 2006 |
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EMINENT HEALTH CARE AND COSMETICS PVT LTD Vs. UNION OF INDIA
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September 21, 2006 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. DHIREN CHAUDHURY
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February 20, 2006 |
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ESAHAQUE ALI Vs. ALEKJAN NESSA ALIAS KULSON
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November 1, 2006 |
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ESCORTS LTD Vs. INTERNATIONAL TRACTORS LTD
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January 31, 2006 |
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EXECUTIVE COMMITTEE OF SHREE SHREE SHIV DURGA Vs. ASSAM STATE HOUSING BOARD
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August 14, 2006 |
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FAIZUR RAHMAN Vs. CHANDRA KANTA MODI
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July 21, 2006 |
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G ANNEDUARI Vs. UNION OF INDIA
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November 9, 2006 |
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GANESH ELECTRIC STORES Vs. STATE OF ASSAM
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February 20, 2006 |
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GANESH SHARMA Vs. STATE OF ASSAM
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March 30, 2006 |
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GANGA BALA BHARALI Vs. ANAR BEGUM
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August 31, 2006 |
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GAUHATI HIGH COURT PRINCIPAL SEAT EMPLOYEES ASSOCIATION Vs. GAUHATI HIGH COURT
|
June 2, 2006 |
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GAYATRI CHAKRABORTY Vs. LIFE INSURANCE CORPORATION OF INDIA
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September 11, 2006 |
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GENERAL MANAGER HINDUSTAN PAPER CORPORATION LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL ASSAM
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May 24, 2006 |
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GEORGE WILLIAMSON A LTD Vs. COMMISSIONER OF INCOME TAX
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September 12, 2006 |
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GIRIBALA DAS Vs. UNION OF INDIA
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November 16, 2006 |
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GIRINDRA NATH NEOG Vs. ASSAM STATE ELECTRICITY BOARD
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May 24, 2006 |
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GIRISH CR SARMAH Vs. BONGAIGAON REFINERY AND PETROCHEMICALS LTD
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January 17, 2006 |
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GITA PATGIRI Vs. STATE OF ASSAM
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June 9, 2006 |
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GIVINDA DAS Vs. ROBANBALA DAS
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January 23, 2006 |
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GOALPARA ROLLER FLOUR MILL LTD Vs. STATE OF ASSAM
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November 23, 2006 |
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GOBIN SAIKIA Vs. STATE OF ASSAM
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January 21, 2006 |
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GOIN SAIKIA Vs. STATEOF ASSAM
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January 23, 2006 |
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GOKUL MOHAN HAZARIKA Vs. STATE OF ASSAM
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August 24, 2006 |
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GOL GAIJAIRUNG Vs. STATE OF MANIPUR
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June 30, 2006 |
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GOLAP KARMAKAR Vs. STATE OF ASSAM
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May 15, 2006 |
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GOPAL CH BANERJEE Vs. STATE OF TRIPURA
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February 6, 2006 |
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GOPAL CHANDRA DAS Vs. STATE OF ASSAM AND ORS.
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January 4, 2006 |
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GOPAL KRISHNA CHANGMAI Vs. STATE OF ASSAM AND OTHERS
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May 24, 2006 |
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GOURANGA ROY Vs. STATE OF TRIPURA
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December 13, 2006 |
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GOVERNMENT BODY OF DISPUR LAW COLLEGE Vs. NALINI GOPAL GOSWAMI
|
September 27, 2006 |
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GUNESWAR MUSAHARY Vs. GAUHATI UNIVERSITY
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September 27, 2006 |
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H M CAIRE Vs. UNION OF INDIA
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September 25, 2006 |
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H N BHARALI Vs. LILY MARBANIANG
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November 14, 2006 |
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H NABACHANDRA SINGH Vs. UNION OF INDIA
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August 10, 2006 |
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HABIBUR RAHMAN Vs. STATE OF ASSAM
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January 31, 2006 |
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HAGE TARA Vs. HAGE APPO
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September 4, 2006 |
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HAIDER ISLAM Vs. STATE OF ASSAM
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September 26, 2006 |
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HALADHAR KALITA Vs. STATE OF ASSAM
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March 1, 2006 |
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HAMRAN SHYILA Vs. STATE OF MEGHALAYA
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July 21, 2006 |
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HANUMAN BAGH TEA ESTATE Vs. PUNESHWARI KURMI
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August 30, 2006 |
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HAOBIJAM KENJIT SINGH ALIAS KENEDY Vs. STATE OF MANIPUR
|
December 8, 2006 |
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HAREN SARMA Vs. RENU BORTHAKUR
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November 16, 2006 |
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HARI MOHAN DAS AND OTHERS Vs. SMT. ANNAPRIYA BAISHNABI AND OTHERS
|
February 20, 2006 |
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HARI SINGH BHAMRAH Vs. STATE OF ASSAM
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September 1, 2006 |
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HARIHAR DEKA Vs. GAUHATI HIGH COURT
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March 10, 2006 |
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HARU CHANDRA DEY Vs. C.B.I.
|
February 9, 2006 |
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HASAN ALI Vs. STATE OF MEGHALAYA
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August 5, 2006 |
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HASAR ALI Vs. MUSTT BATASI BIBI
|
September 21, 2006 |
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HAZI MAHAMUD ALI Vs. STATE OF TRIPURA
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January 20, 2006 |
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HEM CH GOSWAMI Vs. STATE OF ASSAM
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June 1, 2006 |
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HEMADHAR HAZARIKA Vs. UNION OF INDIA
|
September 6, 2006 |
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HEMENDRA NATH THAKURIA Vs. STATE OF ASSAM
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February 15, 2006 |
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HEMODHAR GOGOI Vs. UNION OF INDIA
|
December 14, 2006 |
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HESAMUDDIN ALIAS IBOYAIMA Vs. STATE OF MANIPUR
|
December 20, 2006 |
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HIMANGSHU DUTTA Vs. KALA MIA
|
February 13, 2006 |
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HINDUSTAN ANITBIOTICS LTD. AND OTHERS Vs. CANDIDA ENTERPRISES AND OTHERS
|
September 5, 2006 |
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HINDUSTAN PAPER CORPN LTD Vs. L M MARKETING
|
December 6, 2006 |
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HINDUSTAN PAPER CORPORATION LTD. Vs. COMMISSIONER OF TAXES AND ORS.
|
November 14, 2006 |
|
HIS L/H NILIMA BARUAH AND ORS. Vs. ON THE DEATH OF SUSHIL MADHAB BARUAH HIS L/H DEBABALI BARUAH AND ORS.
|
August 22, 2006 |
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HITLER TALUKDAR Vs. BOARD OF SECONDARY EDUCATION, ASSAM AND OTHERS
|
February 27, 2006 |
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HLS ASIA LTD Vs. STATE OF ASSAM
|
November 10, 2006 |
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HOPICHEM SANGTAM Vs. STATE OF NAGALAND
|
March 3, 2006 |
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HUGIE ZELIANG Vs. STATE OF NAGALAND
|
April 12, 2006 |
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HULANG ROBINSON Vs. CHIEF EXECUTIVE OFFICER
|
November 17, 2006 |
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HUSSAIN ALI Vs. STATE OF ASSAM
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March 6, 2006 |
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IMAN ALI Vs. STATE OF ASSAM
|
May 9, 2006 |
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IN RE Vs. STATE OF ASSAM
|
December 14, 2006 |
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INDIA RAILWAY CATERING AND TOURISM CORPORATION LTD Vs. ALAK KUMAR GHOSE
|
December 5, 2006 |
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INDIAN OIL CORPORATION LTD Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL
|
December 8, 2006 |
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INDIAN OIL CORPORATION LTD Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL CALCUTTA
|
December 18, 2006 |
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INDIAN OIL CORPORATION LTD Vs. S S C PODDER
|
April 7, 2006 |
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INDIAN OIL CORPORATION LTD Vs. AMIT ROY CHOUDHURY
|
June 21, 2006 |
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INDIAN PHARMACEUTICAL ASSOCIATION Vs. STATE OF TRIPURA
|
September 15, 2006 |
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INDRAJIT TERANG Vs. STATE OF ASSAM
|
July 31, 2006 |
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INDU BHUSAN DEY AND ORS. Vs. ANITA PAUL
|
November 2, 2006 |
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INDUSTRIAL CO Vs. MONIRAM DAS
|
January 9, 2006 |
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ISMAIL HUSSAIN Vs. STATE OF ASSAM
|
September 12, 2006 |
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ITC LIMITED Vs. STATE OF ASSAM
|
November 17, 2006 |
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J DEEP CHEMICALS AND FERTILIZERS Vs. STATE OF TRIPURA
|
November 22, 2006 |
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JADU GOPAL DUTTA Vs. STATE OF ASSAM
|
July 25, 2006 |
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JADU THAKUR Vs. RAM SUNDARI DEVI LEGAL HEIRS OF KRDAR PRASAD
|
May 11, 2006 |
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JAGAT MOHAN TEWARI Vs. STATE OF ASSAM
|
January 18, 2006 |
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JAGAT RAM BARTHAKUR Vs. STATE OF ASSAM
|
January 3, 2006 |
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JAGDISH MEDHI Vs. STATE OF ASSAM
|
November 24, 2006 |
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JAGJIT KAUR Vs. UNITED INDIA INSURANCE CO LTD
|
September 13, 2006 |
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JAGNABALKYA CHAKRABORTY Vs. BIDYARTHI CHAKRABORTY
|
February 10, 2006 |
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JAHAR DEB Vs. NATIONAL INSURANCE COMPANY LTD
|
June 8, 2006 |
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JAHURA KHATUN Vs. UNION OF INDIA
|
January 10, 2006 |
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JAI BHAGAWAN OIL AND FLOUR MILLS Vs. UNION OF INDIA
|
October 27, 2006 |
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JAMELA KHATOON AND OTHERS Vs. RAM NAGINA MAHTO
|
August 16, 2006 |
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JAMUNA DEVI Vs. DISTRICT AND SESSIONS JUDGE
|
August 28, 2006 |
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JAY KUMAR BARDIA Vs. STATE OF ASSAM
|
May 10, 2006 |
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JAYANTA BARUAH Vs. ASSAM STATE ELECTRICITY BOARD
|
November 11, 2006 |
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JAYANTA KALITA Vs. STATE OF ASSAM
|
May 8, 2006 |
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JAYANTA KUMAR DAS Vs. STATE OF ASSAM AND ORS.
|
April 12, 2006 |
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JC 173074 M EX SUB JUSHIM UDDIN MAZUMDAR Vs. UNION OF INDIA
|
August 24, 2006 |
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JHANTU BISWAS Vs. STATE OF ASSAM
|
June 27, 2006 |
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JHANTU DAS Vs. STATE OF TRIPURA
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January 20, 2006 |
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JHANWARLAL PATWA Vs. UDAY NARAIN GOSWAMI
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July 28, 2006 |
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JITEN BORDOLOI Vs. CHOUHAN PANDIT
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August 2, 2006 |
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JITEN THAKURIA Vs. STATE OF ASSAM AND ORS.
|
August 18, 2006 |
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JITENDRA DEV BARMA Vs. STATE OF TRIPURA
|
February 20, 2006 |
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JITENDRA KALITA Vs. STATE OF ASSAM
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May 17, 2006 |
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JITENDRA KUMAR DHAR Vs. SIBU PAUL
|
December 11, 2006 |
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JODHRAJ BAID Vs. STATE OF MIZORAM
|
May 29, 2006 |
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JONARAM DAS Vs. MD ABDUL KADIR
|
August 9, 2006 |
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JOREHAUT GROUP LTD. Vs. UNION OF INDIA
|
January 24, 2006 |
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JOREHAUT GROUP LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 1, 2006 |
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JORHAT TEA AND INDUSTRIES PVT LTD Vs. STATE OF MEGHALAYA
|
January 20, 2006 |
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JOTIN SHARMA Vs. STATE OF ASSAM
|
June 16, 2006 |
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JOYRAM INGTY Vs. STATE OF ASSAM
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October 26, 2006 |
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JUBER AHMED Vs. STATE OF ASSAM AND ORS.
|
February 9, 2006 |
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JUTISMRITA DOWARAH Vs. STATE OF ASSAM AND ORS.
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February 16, 2006 |
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JYOTIRMAY KAR Vs. STATE OF NAGALAND
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January 3, 2006 |
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K HRANGCHHINGA Vs. C ZOMUANA
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May 26, 2006 |
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K NINGKHALAM SHIMRAY Vs. STATE OF MANIPUR
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April 28, 2006 |
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K S OILS LTD Vs. STATE OF ASSAM
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August 10, 2006 |
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K SURESH Vs. ARIHANT HIRE PURCHASE CO LTD
|
June 28, 2006 |
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KAILASH GOUR Vs. STATE OF ASSAM
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June 29, 2006 |
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KAJAL GAN Vs. HAZARA KHATUN
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June 6, 2006 |
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KALMANJE GANPATI Vs. INDIAN BANK
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June 20, 2006 |
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KALYAN KR SARKAR Vs. ALOK KANTI PAUL CHOUDHURY
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August 1, 2006 |
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KAMAKHYA RANJAN DAS Vs. STATE OF TRIPURA
|
March 20, 2006 |
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KAMAL GOSWAMI Vs. STATE OF ASSAM
|
June 14, 2006 |
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KAMAL KUMAR Vs. NORTH EASTERN HILL UNIVERSITY
|
March 21, 2006 |
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KAMAL KUMAR MAHANTA Vs. STATE OF ASSAM
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May 11, 2006 |
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KAMALA KANTA KALITA Vs. ASSAM CRICKET ASSOSCIATION
|
February 27, 2006 |
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KAMRAJ DAS Vs. STATE OF TRIPURA
|
November 22, 2006 |
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KAMRUDDIN Vs. STATE OF ASSAM
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January 19, 2006 |
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KANAK UDYOG INDIA Vs. STATE OF ASSAM
|
August 9, 2006 |
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KANAKLATA SAHA Vs. STATE OF TRIPURA
|
December 7, 2006 |
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KARNA KISHORE DEB BARMA Vs. ONGC LTD
|
September 27, 2006 |
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KARTAR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
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August 24, 2006 |
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KARUNA KANTA BARMAN Vs. RAMESH BAISHYA
|
August 10, 2006 |
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KEFRU MOG Vs. STATE OF TRIPURA
|
July 25, 2006 |
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KEISHAM (O) CHAOBA DEVI AND ORS. Vs. KEISHAM MANIHAR SINGH AND ANR.
|
December 14, 2006 |
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KEISHAM O CHAOBA DEVI Vs. KEISHAM MANIHAR SINGH
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December 4, 2006 |
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KELHOUSATUO ANGAMI Vs. STATE OF NAGALAND
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November 24, 2006 |
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KENDRIYA VIDYALAYA SANGATHAN Vs. POONAM TIWARI
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September 26, 2006 |
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KERAMATI DEB BARMA Vs. PRAN GOPAL DEBBARMA
|
January 19, 2006 |
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KESHAB CHANDRA SINGHA Vs. MOULOVI ABDUL MATIN CHOUDHURY
|
May 18, 2006 |
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KESHAB DEBNATH Vs. STATE OF TRIPURA
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January 6, 2006 |
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KESHAB KALITA Vs. THANU RAM KALITA
|
September 19, 2006 |
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KHANA RANI DEB AND LEGAL HEIRS OF MATILAL DEB Vs. RAMENDRA DEB
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February 23, 2006 |
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KHEMANI ENGINEERING CORPORATION Vs. G M N F RAILWAY
|
January 1, 2006 |
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KHONBRAILAKPAM SHYAMA DEVI Vs. STATE OF MANIPUR
|
November 13, 2006 |
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KHORSED ALI Vs. JALKADAR
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March 3, 2006 |
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KHUDA WOOD PRODUCTS P. LTD. Vs. COMMISSIONER OF INCOME TAX
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October 30, 2006 |
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KHUMANTHEM ONGBI PANGABAM NIGOI IBEMHAL DEVI Vs. STATE OF MANIPUR
|
January 13, 2006 |
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KHUNDRAPAM ONGBI IBETOMBI DEVI Vs. COMMANDING OFFICER
|
June 8, 2006 |
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KIM GANGTE Vs. STATE OF MANIPUR
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August 1, 2006 |
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KIRAN DAS Vs. UMA RAM BHUYAN & ANR.
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May 17, 2006 |
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KISHORE HALOI & ORS. Vs. STATE OF ASSAM
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March 6, 2006 |
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KISHORE KALITA Vs. BRAHMAPUTRA BOARD
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January 31, 2006 |
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KITPLY INDUSTRIES LTD Vs. CALIFORNIA PACIFIC TRADING CORPORATION
|
August 23, 2006 |
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KITPLY INDUSTRIES LTD Vs. UNION OF INDIA
|
March 21, 2006 |
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KND ENGINEERING TECHNOLOGIES LTD. Vs. STATE OF ASSAM AND ORS.
|
August 8, 2006 |
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KONSAM BROJEN SINGH ALIAS BASAN ALIAS SEKHAR ALIAS SURAJ ALIAS SAINTHEL ALIAS BASANTA ALIAS INAOTOMBA Vs. STATE OF MANIPUR
|
February 27, 2006 |
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KONSAM BROJEN SINGH ATIAS BASAN Vs. STATE OF MANIPUR
|
January 19, 2006 |
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KRIPESH CHANDRA ROY Vs. UNION OF INDIA
|
December 5, 2006 |
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KRISHNA GOPAL BANIK Vs. HINDUSTAN LEVER LTD
|
January 20, 2006 |
|
KRISHNA SARMA ALIAS SAH Vs. STATE OF ASSAM
|
April 7, 2006 |
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KUDDUS MIAH Vs. STATE OF TRIPURA
|
January 27, 2006 |
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KULADHAR HAZARIKA Vs. INDIAN OIL CORPORATION
|
February 2, 2006 |
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KULEN HALOI Vs. STATE OF ASSAM
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June 2, 2006 |
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KULEN MISHRA Vs. STATE OF ASSAM
|
November 7, 2006 |
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KUMOTIA FISHERY GOURP SOCIETY LTD Vs. STATE OF ASSAM
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August 4, 2006 |
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KUNAI MALLICK Vs. STATE OF TRIPURA
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December 21, 2006 |
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KUSHAL SARMAH Vs. STATE OF ASSAM
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November 24, 2006 |
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KUSUM CH SARKAR Vs. STATE OF TRIPURA
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May 17, 2006 |
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KUTIRGHAT NABA MILAN ME MADRASSA Vs. KUTIRGHAT ME MADRASSA
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May 8, 2006 |
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L IBOHALBI SINGH Vs. DIRECTOR OF HEALTH SERVICES MANIPUR
|
November 14, 2006 |
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L MANICHANDRA ALIAS CHINGLEN Vs. UNION OF INDIA
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December 14, 2006 |
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L MEMTOMBI DEVI Vs. STATE OF MANIPUR
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November 15, 2006 |
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L Z SAILO CAPT Vs. STATE OF MIZORAM
|
February 3, 2006 |
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LABOROUS M SYIEM OF MAWLAI MAWROH SHILLONG Vs. KHASI HILLS AUTONOMOUS DIST COUNCIL SHILLONG
|
March 21, 2006 |
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LAHESWARI BASUMATARY Vs. STATE OF ASSAM AND ORS.
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August 18, 2006 |
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LAHOTY BROTHERS LTD Vs. KALIDAS GHOSH
|
June 30, 2006 |
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LAIRENLAKAM SOMONDRO SINGH ALIAS SOMORENDRO ALIAS KENDEY Vs. STATE OF MANIPUR
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May 26, 2006 |
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LAKHESHWAR HAZARIKA Vs. PRESIDING OFFICER
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June 13, 2006 |
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LALBIAKKIMI Vs. STATE OF MIZORAM
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February 2, 2006 |
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LALBIAKKIMI Vs. STATE OF MIZORAM
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February 3, 2006 |
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LALRIMAWIA Vs. STATE OF MIZORAM
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May 12, 2006 |
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LALRINTLUNGA Vs. STATE OF MIZORAM
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January 27, 2006 |
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LALSAWMLIEN KUNGATE Vs. ASHEM IBUNGO SINGH ALIAS NUNGSHI
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November 14, 2006 |
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LALTHNKHUM KUKI Vs. STATE OF MANIPUR
|
December 8, 2006 |
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LANDMARKESTABLISHMENTS PVT LTD Vs. GAUHATI MUNICIPAL CORPORATION
|
August 23, 2006 |
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LANKASHI TEA AND SEED ESTATES PVT LTD Vs. COMMISSIONER OF TAXES
|
May 30, 2006 |
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LILA CHOUDHURY Vs. COMMISSIONER OF INCOME-TAX
|
March 13, 2006 |
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LINGU ORANG Vs. STATE OF ASSAM
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August 9, 2006 |
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LOKMAN HUSSAIN BORA Vs. BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD., NAMRUP, DISTT. DIBRUGARH, ASSAM AND OTHERS
|
April 25, 2006 |
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LOUKRAKPAM RUPNARAIN SINGH Vs. STATE OF MANIPUR
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August 30, 2006 |
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LUT AHMED BARBHUIYA Vs. STATE OF ASSAM
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January 10, 2006 |
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M BHUBON SINGH Vs. NATIONAL HYDRO ELECTRIC POWER CORPN LTD
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June 16, 2006 |
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M BIRENDRA SHARMA Vs. LOKESWAR SINGH
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August 17, 2006 |
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M C NANDEESHA Vs. ML BHOWMIK
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July 4, 2006 |
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M S ASSOCIATES Vs. UNION OF INDIA
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September 28, 2006 |
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M.C. NANDEESHA Vs. ML BOWMIK AND ORS.
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April 7, 2006 |
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M/S. INDIAN POTASH LTD. Vs. SAPAN KUMAR BHATTACHARJEE
|
December 8, 2006 |
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MADAN HAZARIKA Vs. GAUHATI UNIVERSITY
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September 27, 2006 |
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MADAN KUMAR NAMA Vs. UNION OF INDIA
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May 19, 2006 |
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MADAN MISSIR Vs. UNION OF INDIA
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November 16, 2006 |
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MADAN MOHAN BARUAH Vs. STATE OF ASSAM AND ORS.
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January 17, 2006 |
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MADHAB BURAGOHAIN Vs. STATE OF ASSAM
|
June 21, 2006 |
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MADHU SUDHAN BHATTACHARJEE Vs. P.C. SHARMA AND ORS.
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November 2, 2006 |
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MADNANI CONSTRUCTION CORPORATION (P) LTD. Vs. COMMISSIONER OF INCOME TAX
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December 5, 2006 |
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MAFIZUDDIN ISLAM AND ANR. Vs. STATE OF ASSAM
|
September 25, 2006 |
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MAHABHAIRAB SAMABAI SAMMITTEE Vs. STATE OF ASSAM
|
September 28, 2006 |
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MAHADEOBARI TEA CO P LTD Vs. ASSAM STATE ELECTRICITY BOARD
|
September 6, 2006 |
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MAHADEV BISWAS Vs. STATE OF ASSAM
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May 12, 2006 |
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MAHENDRA KEOT Vs. STATE OF ASSAM
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July 21, 2006 |
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MAHENDRA KR SINGH Vs. UNION OF INDIA
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December 18, 2006 |
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MAHENDRA NARAYAN NATH Vs. STATE OF ASSAM AND ANOTHER
|
April 25, 2006 |
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MAHESH DOLEY Vs. STATE OF ASSAM
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September 18, 2006 |
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MAHIBUL HAQUE Vs. STATE OF ASSAM
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November 8, 2006 |
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MAMATA DEBNATH Vs. MOHANLAL DEBNATH
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March 20, 2006 |
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MAMTA BEZBORA LEGAL HEIRS OF PRABIR BEZBORA Vs. JAYASHREE CHALIHA
|
March 28, 2006 |
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MANAGEMENT OF HINDUSTAN PAPER CORPORATION LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ANR.
|
September 18, 2006 |
|
MANAGEMENT OF STEEL WORTH P LTD Vs. STATE OF ASSAM
|
June 8, 2006 |
|
MANAGER (IN Vs. STATE OF ASSAM AND ORS.
|
December 25, 2006 |
|
MANAGER HANUMAN BAGH TEA ESTATE Vs. PUNESWARI KURMI
|
August 30, 2006 |
|
MANAGER ISSABHEEL TEA ESTATE Vs. STATE OF ASSAM
|
April 6, 2006 |
|
MANAGING DIRECTOR HANUMAN PLANTATIONS LIMITED Vs. COMMISSIONER FOR WORKMENS CO-MPENSATION
|
February 10, 2006 |
|
MANASH ALI Vs. STATE OF ASSAM
|
November 30, 2006 |
|
MANI RAM KALITA Vs. STATE OF ASSAM
|
June 19, 2006 |
|
MANIDIPA BARUAH Vs. GAUHATI UNIVERSITY
|
September 13, 2006 |
|
MANIK LODH Vs. STATE OF ASSAM
|
September 25, 2006 |
|
MANIK MAJUMDER Vs. STATE OF TRIPURA
|
November 23, 2006 |
|
MANIKA TALUKDAR Vs. STATE OF TRIPURA
|
August 1, 2006 |
|
MANIPUR ELECTRONICS DEVELOPMENT CORPORATION Vs. MANIPUR HUMAN RIGHTS COMMISSION
|
August 30, 2006 |
|
MANJULA DAS Vs. BIBEKANANDA DAS
|
May 3, 2006 |
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MANMATHA RANJAN TRIVEDI Vs. GOPAL KRISHNA T E CO P LTD
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February 7, 2006 |
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MANOHAR DEBNATH Vs. MONORANJAN DEBNATH & ORS.
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February 22, 2006 |
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MANORANJAN DUTTA Vs. NARAYAN DHAR
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May 2, 2006 |
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MANORANJAN SUTRADHAR Vs. STATE OF TRIPURA
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December 6, 2006 |
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MANTU TELENGA Vs. STATE OF TRIPURA
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May 25, 2006 |
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MARTHALA Vs. UNION OF INDIA (UOI) AND ORS.
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April 27, 2006 |
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MARTHON J SANGMA Vs. STATE OF MEGHALAYA
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September 26, 2006 |
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MAYA PURKAYASTHA LRS OF BISWAPATI PURKAYSTHA Vs. INSPECTOR GENERAL OF POLICE
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February 10, 2006 |
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MD MAKFUR RAHMAN Vs. MD KAJIMUL HUSSAIN BARUAH
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November 6, 2006 |
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MD TAHER ALI Vs. STATE OF ASSAM
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November 23, 2006 |
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MD TAMRUL HAQUE CHOUDHURY Vs. MD MONIA LASKAR
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January 5, 2006 |
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MD. AMSOR ALI Vs. STATE OF ASSAM
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June 26, 2006 |
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MD. ASHANULLAH Vs. MD. ABDUL NESSIM @ DANGER BHAITY AND ANR.
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June 30, 2006 |
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MD. ENAYAT ALI Vs. MD. SIDDIQUE ALI AND OTHERS
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May 18, 2006 |
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MD. RASUL KHAN Vs. STATE OF ASSAM AND ORS
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January 4, 2006 |
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MD. RIAZUDDIN AHMED Vs. MS. FARIDA BEGUM AND ANOTHER
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June 8, 2006 |
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MD. SANAJUDDIN AHMED Vs. NALINI PRASAD SARMA
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April 26, 2006 |
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MECKEN SING N MARAK Vs. STATE OF MEGHALAYA
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March 7, 2006 |
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MEDITA RANI Vs. STATE OF MEGHALAYA AND ORS.
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March 21, 2006 |
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MEGHA ASSAM COAL MINES INDIA LTD Vs. STATE OF ASSAM
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September 1, 2006 |
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MEGHALAYA PLYWOOD LIMITED Vs. COMMISSIONER OF INCOME TAX
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September 19, 2006 |
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MES BULIDERS ASSOCIATION OF INDIA Vs. UNION OF INDIA
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September 7, 2006 |
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METHONI TEA CO. LTD. Vs. STATE OF ASSAM
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August 9, 2006 |
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MIHIR DAS Vs. STATE OF TRIPURA
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January 4, 2006 |
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MIHIR KANTI CHOUDHURY Vs. UNION OF INDIA
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January 6, 2006 |
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MIHIR SARKAR Vs. SOMA ROY (SARKAR)
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June 1, 2006 |
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MILK FOOD LTD Vs. STATE OF ASSAM
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June 22, 2006 |
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MILON MUNDA Vs. STATE OF TRIPURA
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May 25, 2006 |
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MILONJOY REANG Vs. STATE OF TRIPURA
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May 31, 2006 |
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MIN GAYANG Vs. STATE OF MEGHALAYA
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February 24, 2006 |
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MIRA BORO Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
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July 25, 2006 |
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MITHU KALITA ALIAS MITU Vs. STATE OF ASSAM
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February 16, 2006 |
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MKB (ASIA) (P.) LTD Vs. COMMISSIONER OF INCOME-TAX
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November 16, 2006 |
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MODERN LUBE INDUSTRIES Vs. CENTRAL POLLUTION CONTROL BOARD
|
November 21, 2006 |
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MOHIT SAIKIA Vs. MD LAL MIAN
|
March 23, 2006 |
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MOINUL HAQUE MANDAL Vs. MUSTT SIDDIKA BIBI
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January 19, 2006 |
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MONI DUTTA Vs. STATE OF ASSAM
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April 6, 2006 |
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MONI NEOG Vs. STATE OF ASSAM
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January 18, 2006 |
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MONOMOHAN PAUL Vs. NIL MOHAN DAS
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May 17, 2006 |
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MONORANJAN BAISHNAB Vs. STATE OF TRIPURA
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February 6, 2006 |
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MONTU RAHMAN Vs. STATE OF ASSAM
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August 21, 2006 |
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MONWAR ALI Vs. MUSTT RAYACHAN BEWA
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February 21, 2006 |
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MOOSA Vs. STATE OF ASSAM
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November 2, 2006 |
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MORNOI GAON PANCHAYAT MAHILA MULTIPURPOSE SAMABAI SAMITY Vs. STATE OF ASSAM
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November 30, 2006 |
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MOSIRA BIBI Vs. STATE OF ASSAM
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September 28, 2006 |
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MOTILAL CHERAN Vs. STATE OF MEGHALAYA AND ORS.
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March 21, 2006 |
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MOUTUSHI DEBNATH Vs. STATE OF TRIPURA
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September 27, 2006 |
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MRS. ARUNDHATI ROY Vs. ASSAM UNIVERSITY AND OTHERS
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August 4, 2006 |
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MUDEK BOJE Vs. CHIDANANDA MORAL AND ORS.
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January 3, 2006 |
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MUFJJIL ALI ALIAS MAIJUL Vs. STATE OF ASSAM
|
February 9, 2006 |
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MUKUL SAIKIA Vs. STATE OF ASSAM
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September 15, 2006 |
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MULIBASH HASTASILPA SAMABAY SAMITY LTD Vs. STATE OF ASSAM
|
February 1, 2006 |
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MUSTT SUREYA BEGUM Vs. MD ABDUL WAHID & ANR
|
November 23, 2006 |
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MUSTT. SUREYA BEGUM Vs. MD. ABDUL WAHID & ANR.
|
November 23, 2006 |
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MUTUM SEITYABAN SINGH Vs. STATE OF MANIPUR
|
July 25, 2006 |
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MUZAMMIL HUSSAIN Vs. STATE OF ASSAM
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February 27, 2006 |
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N K TRADING COMPANY Vs. UNION OF INDIA
|
August 8, 2006 |
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N TOLPISHAK Vs. STATE OF MANIPUR
|
November 16, 2006 |
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NAGALAND SERCULTURE TECHNICAL STAFF ASSOCIASTION Vs. STATE OF NAGALAND
|
March 2, 2006 |
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NAGALAND TAXATION DISTRICT MINISTERIAL STAFF ASSOCIATION Vs. STATE OF NAGALAND
|
September 13, 2006 |
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NAGEN BARTHAKUR Vs. STATE OF ASSAM
|
September 16, 2006 |
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NAGENDRA NATH GOGOI Vs. TENGAPANI TEA COMPANY LTD
|
January 30, 2006 |
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NAGENDRA NATH TALUKDAR Vs. STATE OF ASSAM AND ORS.
|
January 18, 2006 |
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NAHAKPAM TEJENDRA SINGH Vs. STATE OF MANIPUR
|
June 22, 2006 |
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NALINI RANJAN DEBNATH AND ORS. Vs. STATE OF TRIPURA AND ORS.
|
July 20, 2006 |
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NAMBAM MANGI SINGH Vs. KEISHAM N INAKHUNBI DEVI
|
December 11, 2006 |
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NANDA KISHORE CGOUDHURY Vs. BISWAJEET CHOUDHURY
|
January 25, 2006 |
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NANDITA DAS Vs. STATE OF ASSAM
|
December 22, 2006 |
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NANDLAL KARNANI Vs. HARENDRA KUMAR BORDOLOI
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July 18, 2006 |
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NANGKHUJAM MUNGSONG Vs. THOKCHOM ONGBI GAMBHINI DEVI
|
November 29, 2006 |
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NANI BALA DEY Vs. KANU DAS
|
November 24, 2006 |
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NARAYAN CHANDRA DEB Vs. STATE OF TRIPURA
|
September 18, 2006 |
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NAREN CHANDRA KALITA Vs. ASSAM STATE ELECTRICITY BOARD
|
January 17, 2006 |
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NARESH DAS Vs. STATE OF TRIPURA
|
December 19, 2006 |
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NATIONAL INSURANCE CO LTD Vs. SANDHYA RANI DAS
|
December 4, 2006 |
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NATIONAL INSURANCE CO LTD Vs. SIKHA DAS
|
January 4, 2006 |
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NATIONAL INSURANCE CO LTD Vs. SANDHYA RANI DEBBARMA
|
May 17, 2006 |
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NATIONAL INSURANCE CO LTD Vs. KANIKA CHOUDHURY
|
April 28, 2006 |
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NATIONAL INSURANCE CO LTD Vs. SITA DEBNATH
|
March 21, 2006 |
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NATIONAL INSURANCE CO LTD Vs. DIPEN LASKAR
|
September 5, 2006 |
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NATIONAL INSURANCE CO LTD Vs. RANA DEV SUTHRADHAR
|
August 18, 2006 |
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NATIONAL INSURANCE CO LTD Vs. MOMIN BEGUM
|
July 28, 2006 |
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NATIONAL INSURANCE CO LTD Vs. MEMBERS MACT KAMRUP
|
May 23, 2006 |
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NATIONAL INSURANCE CO LTD Vs. KANAI DASGUPTA
|
June 7, 2006 |
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NATIONAL INSURANCE CO. LTD Vs. ELANGBAM BIJOY SINGH AND OTHERS
|
September 18, 2006 |
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NATIONAL INSURANCE CO. LTD Vs. STATE OF ASSAM
|
August 22, 2006 |
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NATIONAL INSURANCE CO. LTD Vs. KANAI DASGUPTA
|
January 7, 2006 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. MD. ABASKHAN AND ORS.
|
September 18, 2006 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. SUBIR DAS
|
March 17, 2006 |
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NATIONAL INSURANCE COMPANY LTD Vs. RANA DEV SUTRADHAR
|
May 18, 2006 |
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NATIONAL INSURANCE COMPANY LTD Vs. ANJAN DASGUPTA
|
January 20, 2006 |
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NATIONAL INSURANCE COMPANY LTD Vs. RANA DEV SUTRADHAR
|
May 28, 2006 |
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NATIONAL INSURANCE COMPANY LTD. Vs. JAGATPAL SINGH AND ANOTHER
|
October 31, 2006 |
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NATIONAL PLYWOOD INDUSTRIES LTD Vs. UNION OF INDIA
|
December 22, 2006 |
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NAUTAM LAL VEGAD (EX. AEE) Vs. UNION OF INDIA AND OTHERS
|
February 15, 2006 |
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NAZRUL ISLAM Vs. MUSTT SAJEDA BEGUM
|
February 22, 2006 |
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NAZRUL ISLAM BOBHUYA Vs. YAKUB CIDDIKIE
|
September 15, 2006 |
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NEPAL CH DEBNATH Vs. STATE OF TRIPURA
|
March 13, 2006 |
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NEPAL DAS Vs. STATE OF TRIPURA
|
September 1, 2006 |
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NEW INDIA ASSURANCE CO Vs. LILY BORAH
|
June 27, 2006 |
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NEW INDIA ASSURANCE CO LTD Vs. SADHAN CH DEB ROY
|
June 9, 2006 |
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NEW INDIA ASSURANCE CO LTD Vs. RAJ NARAYAN PRASAD
|
September 26, 2006 |
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NEW INDIA ASSURANCE CO LTD Vs. IMKONG TOSHI JAMIR ALIAS TOSHI JAMIR
|
March 2, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. MEMBER MOTOR ACCIDENT CLAIMS TRIBUNAL GUWAHATI FTCNO-1
|
March 3, 2006 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. ARATI BALA PAUL
|
July 26, 2006 |
|
NIBARAN BORAH Vs. STATE OF ASSAM
|
July 19, 2006 |
|
NIDHAN BISWAS Vs. STATE OF TRIPURA
|
March 31, 2006 |
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NIKHIL RANJAN BHOWMIK Vs. TRIPURA GRAMIN BANK AND OTHERS
|
May 30, 2006 |
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NIKUNJA DAS Vs. RANJU PATHAK
|
July 18, 2006 |
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NILU SINGHA ROY Vs. STATE OF TRIPURA
|
August 4, 2006 |
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NIMAN SONOWAL Vs. STATE OF ASSAM
|
December 11, 2006 |
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NING PERTIN Vs. STATE OF ARUNACHAL PRADESH
|
September 5, 2006 |
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NINGTHEMCHA ONGBI SHAKHENBI DEVI Vs. STATE OF MANIPUR
|
January 31, 2006 |
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NIPEN CHANDRA KALITA Vs. STATE OF ASSAM
|
December 19, 2006 |
|
NIPEN DAS Vs. STATE OF ASSAM
|
June 30, 2006 |
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NIRANJAN DEB Vs. NIBARAN CH DEB
|
January 4, 2006 |
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NIRANJAN OJAH Vs. STATE OF ASSAM AND ANR.
|
April 10, 2006 |
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NIRANJAN SUTRADHAR Vs. STATE OF TRIPURA
|
June 14, 2006 |
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NIRMALA BHAGAWATI Vs. STATE OF ASSAM AND ORS.
|
June 8, 2006 |
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NIRMALA DEBNATH Vs. NEW INDIA ASSURANCE COMPANY LTD
|
August 24, 2006 |
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NIRMALA DEVI CHOUDHURY Vs. ANANDILAL JAIN
|
April 5, 2006 |
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NIRODE RANJAN ACHARJEE Vs. STATE OF TRIPURA
|
June 21, 2006 |
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NITYANANDA DEBNATH Vs. ESTATE OFFICER
|
February 2, 2006 |
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NOEL PRAKASH Vs. STATE OF ARUNACHAL PRADESH
|
November 22, 2006 |
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NONGMAITHEM ANGAHAL SINGH Vs. SALAM BIRA ALIAS KORA SINGH
|
November 29, 2006 |
|
NOOR ISLAM Vs. STATE OF ASSAM
|
May 12, 2006 |
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NORTH EARSTERN ELECTRIC POWER CORPORATION LTD Vs. S MARBANIANG
|
April 26, 2006 |
|
NRIPEN SARMA Vs. UNION OF INDIA
|
March 24, 2006 |
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NRIPENDRA CHANDRA DEB ROY Vs. STATE OF TRIPURA
|
December 5, 2006 |
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NRIPENDRA DEB ROY Vs. STATE OF TRIPURA AND ANR.
|
December 5, 2006 |
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NRIPENDRA NATH MEDHI Vs. STATE OF ASSAM
|
February 28, 2006 |
|
NUR ALI Vs. THAMBAL SANA BIBI
|
December 7, 2006 |
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NURI ISLAM CHOUDHARY AND ORS. Vs. N.C. HILLS AUTONOMOUS COUNCIL AND ORS.
|
March 21, 2006 |
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NURI PRAJA Vs. STATE OF ASSAM
|
February 17, 2006 |
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OFFICER COMMANDING Vs. SITRAM BANDA
|
December 1, 2006 |
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OIL AND NATURAL GAS CORPORATION LTD Vs. UNION OF INDIA
|
January 6, 2006 |
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OIL INDIA LTD Vs. GIRINDRA NATH GOGOI
|
September 13, 2006 |
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OMPRAKASH SHARMA AND ANOTHER Vs. STATE OF ASSAM
|
May 6, 2006 |
|
ON THE DEATH OF LATE JAGADISH CHANDRA GHOSH HIS LEGAL HEIRS, GEETA GHOSH AND ORS. Vs. GAUTAM KUM SHIL
|
August 29, 2006 |
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ONI DAI Vs. STATE OF ARUNACHAL PRADESH
|
November 7, 2006 |
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ORIENTAL BANK OF COMMERCE Vs. QUEENS PALACE AND ANR.
|
August 7, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. LIANSANGPUIL
|
February 17, 2006 |
|
ORIENTAL INSURANCE CO LTD Vs. GUNAMAI SAIKIA
|
June 5, 2006 |
|
ORIENTAL INSURANCE CO LTD Vs. DWIJEN KALITA
|
August 17, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. PROBODH CHANDRA HAZARIKA
|
September 20, 2006 |
|
ORIENTAL INSURANCE CO. LTD Vs. DONGKHOLAM
|
March 29, 2006 |
|
OSMAN ALI Vs. STATE OF ASSAM
|
August 1, 2006 |
|
P P SINGH RAJPUT Vs. UNION OF INDIA
|
February 22, 2006 |
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P. THYAGARAJAN Vs. UNION OF INDIA & ORS.
|
February 15, 2006 |
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P.G. MOMIN Vs. GOVERNMENT OF MEGHALAYA AND ORS.
|
March 24, 2006 |
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P.K. LAXMAN Vs. UNION OF INDIA AND OTHERS
|
July 18, 2006 |
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P.K. SETHI Vs. COMMISSIONER OF INCOME TAX
|
July 26, 2006 |
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PABAN BISWAS Vs. STATE OF TRIPURA
|
November 24, 2006 |
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PABAN KALITA Vs. STATE OF ASSAM AND ORS.
|
June 8, 2006 |
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PABITRA DEY Vs. STATE OF TRIPURA
|
August 9, 2006 |
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PABITRA KUMAR MALAKAR Vs. STATE OF ASSAM & ORS.
|
September 6, 2006 |
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PADMAWATI SUPPLY AGENCIES Vs. STATE OF ASSAM AND ORS.
|
June 16, 2006 |
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PAGAL SARDAR AND ORS. Vs. STATE OF ASSAM
|
May 11, 2006 |
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PALAN CHANDRA BARMAN Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION
|
August 2, 2006 |
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PALLAVI CHOWDHURY Vs. STATE OF ASSAM
|
June 22, 2006 |
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PALTANBAZAR MUNICIPAL CORPN MARKET DEALERS ASSOCIATION Vs. RAFIA SHAH
|
November 28, 2006 |
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PANNALAL GHOSH Vs. SUDHIR CHANDRA NAG
|
November 3, 2006 |
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PANNALAL GHOSH Vs. JAGESH CH PAUL
|
October 30, 2006 |
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PARAG SAIKIA ALIAS RIDIP SAIKIA Vs. STATE OF ASSAM
|
February 16, 2006 |
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PARASHMONI KONWAR Vs. PARIMITA SHYAM KONWAR
|
January 18, 2006 |
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PARIMAL CHAKRABORTY Vs. BIJAYA PAUL
|
November 22, 2006 |
|
PARITOSH ROY Vs. SANTOSH KUMAR ROY
|
October 30, 2006 |
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PARTHA SARATHI PAUL Vs. STATE OF ASSAM
|
November 8, 2006 |
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PAWAN KUMAR AGARWAL AND ANR. Vs. STATE BANK OF INDIA
|
February 20, 2006 |
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PEERLESS SHIPPING AND OIL FIELD SERVICES LTD. AND ANR. Vs. STATE OF ASSAM AND ORS.
|
December 19, 2006 |
|
PEKAR GAMLIN Vs. STATE OF ARUNACHAL PRADESH
|
August 1, 2006 |
|
PHULO BALA DAS Vs. UNION OF INDIA
|
February 16, 2006 |
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PINAKI NANDI Vs. UNION OF INDIA
|
March 13, 2006 |
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POTSANGBAM APATHOI ALIAS TONDON Vs. PANGEIJAM NINGOL
|
November 14, 2006 |
|
POWER GRID CORPORATION OF INDIA LIMITED Vs. STATE OF ASSAM
|
June 8, 2006 |
|
PRABASH CHANDRA SAHA Vs. COMMISSIONER OF INCOME TAX
|
September 20, 2006 |
|
PRABHAT CHANDRA RUDRA PAUL Vs. FOOD CORPORATION OF INDIA
|
June 1, 2006 |
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PRABIR KUMAR DAS Vs. STATE OF TRIPURA
|
January 4, 2006 |
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PRABODH KANTILAL Vs. STATE OF ASSAM
|
June 8, 2006 |
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PRABODH KR BARUA Vs. STATE OF ASSAM
|
June 8, 2006 |
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PRABODHCHANDRA HAZARIKA Vs. ORIENTAL INSURANCE CO LTD
|
January 31, 2006 |
|
PRADESH RAI Vs. STATE OF ASSAM
|
March 9, 2006 |
|
PRADHAN BASKEY Vs. STATE OF ASSAM
|
May 16, 2006 |
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PRADHAN BASKEY Vs. STATE OF ASSAM
|
June 15, 2006 |
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PRADIP KR JAIN Vs. STATE OF ASSAM
|
June 23, 2006 |
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PRADIP KUMAR DEY Vs. STATE OF TRIPURA
|
January 13, 2006 |
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PRADIP KUMAR DUTTA Vs. STATE OF ASSAM
|
February 7, 2006 |
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PRADIP KUMAR JAIN AND ANR. Vs. STATE OF ASSAM AND ANR.
|
May 8, 2006 |
|
PRADIP KUMAR SAHA Vs. DEBATOSH DAS
|
September 18, 2006 |
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PRADIP SINGHA ROY Vs. DEBIKA SINGHA CHAKRABORTY
|
September 8, 2006 |
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PRAFULLA KUMAR DEKA Vs. GAUHATI UNIVERSITY
|
August 24, 2006 |
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PRAFULLA KUMAR SENSOWA Vs. STATE OF ASSAM
|
September 22, 2006 |
|
PRAG ELECTRICAL PVT LTD Vs. STATE OF ASSAM
|
March 23, 2006 |
|
PRAKASH CHANDRA DEBNATH Vs. BHADRABATI ROY
|
October 30, 2006 |
|
PRAKASH NATH Vs. STATE OF ASSAM
|
June 1, 2006 |
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PRALAY SARAN CHAKRABORTY Vs. CHAIRMAN STATE BANK OF INDIA
|
January 6, 2006 |
|
PRAMATH CH SARMA Vs. STATE OF ASSAM
|
September 19, 2006 |
|
PRAMOD BHUYAN Vs. STATE OF ASSAM
|
May 22, 2006 |
|
PRANAB KUMAR BARUAH Vs. STATE OF ASSAM
|
May 24, 2006 |
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PRASANNA WELDING INDUSTRIES AND ANR. Vs. STATE OF ASSAM AND ORS.
|
September 20, 2006 |
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PRATAP KR DEB Vs. BIKASH ROY
|
January 31, 2006 |
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PRATIMA MUKHERJEE Vs. AMITAVA MUKHERJEE
|
March 31, 2006 |
|
PRAVABATI GHOSH Vs. GAUTAM DAS
|
September 12, 2006 |
|
PRESSON MANUFACTURING LTD Vs. WOODLANDS INSTRUMENTS PVT LTD
|
May 18, 2006 |
|
PRIENTAL INSURANCE CO LTD Vs. DONGKHOLM
|
March 29, 2006 |
|
PRIMUS IMAGING PVT. LTD Vs. STATE OF ASSAM
|
November 17, 2006 |
|
PRIYABALA BISWAS AND ANR. Vs. STATE OF TRIPURA AND ORS.
|
April 28, 2006 |
|
PRIYALAL SARKAR Vs. STATE OF TRIPURA
|
February 24, 2006 |
|
PRIYANKA ESTATE INTERNATIONAL PVT LTD Vs. STATE OF ASSAM
|
July 28, 2006 |
|
PROMODE BORO Vs. PARAMESH DUTTA
|
February 20, 2006 |
|
PROMODE CHANDRA ROY Vs. STATE OF ASSAM & OTHERS
|
May 18, 2006 |
|
PROTOSIUS LYNGDOH Vs. STATE OF MEGHALAYA AND ANR.
|
April 11, 2006 |
|
PUBALI HOUSING CO OPERATIVES SOCIETY LTD Vs. UNION OF INDIA
|
February 23, 2006 |
|
PUNYA CHUTIA Vs. STATE OF ASSAM
|
January 5, 2006 |
|
PURABI MAJUMDER Vs. STATE OF TRIPURA
|
March 24, 2006 |
|
PUTUL RANI GOSWAMI Vs. KANAN DAS
|
September 8, 2006 |
|
PYARELAL MITTAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 25, 2006 |
|
R K BIMOL SINGH Vs. STATE OF MANIPUR
|
December 5, 2006 |
|
R K MEKRO Vs. STATE OF NAGALAND
|
December 12, 2006 |
|
R LAITHUAMA Vs. STATE OF MIZORAM
|
May 16, 2006 |
|
R LALTLUANGA Vs. STATE OF MIZORAM
|
February 3, 2006 |
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RADHESHYAM RAJENDRA PRASAD Vs. STATE OF ASSAM
|
November 14, 2006 |
|
RAFIQUDDIN AHMED ALIAS RICKBABA Vs. LAKHESWAR DUTTA
|
June 22, 2006 |
|
RAJAT KUMAR DAS ROY Vs. UNION OF INDIA
|
July 31, 2006 |
|
RAJDHANI FILLING STATION Vs. STATE OF ASSAM
|
June 30, 2006 |
|
RAJEN LAGSHU Vs. STATE OF ASSAM
|
May 17, 2006 |
|
RAJEN SINGH Vs. STATE OF ASSAM
|
June 21, 2006 |
|
RAJENDRA PRSAD BORAH Vs. CENTERAL BUREAU OF INVESTIGATION
|
January 20, 2006 |
|
RAJESH KUMAR AGARWAL Vs. YAN TIKHOK
|
December 27, 2006 |
|
RAJESH KUMAR AGARWAL Vs. YAN TIKHOK AND ORS.
|
December 21, 2006 |
|
RAJESH KUMAR BORAH Vs. UNION OF INDIA
|
March 2, 2006 |
|
RAJESH SAHA ALIAS MITHUN Vs. STATE OF TRIPURA
|
July 26, 2006 |
|
RAJESHWAR DAS Vs. STATE OF ASSAM
|
November 17, 2006 |
|
RAJIB BANIK Vs. STATE OF TRIPURA
|
November 21, 2006 |
|
RAJIB SAIKIA Vs. INDIAN TEA AND PROVISION LTD
|
December 12, 2006 |
|
RAJIV BANSAL Vs. MARCOFED EMPLOYEES UNION
|
January 17, 2006 |
|
RAJKUMAR SINHA Vs. BHANU KUMARI DEVILEGAL HEIRS OF PUSHKAR SINHA
|
June 29, 2006 |
|
RAJKUMAR SINHA AND ORS. Vs. PUSKAR SINGH AND ORS.
|
June 29, 2006 |
|
RAM GOPAL DEORAH Vs. ESTHER BATHEW
|
December 11, 2006 |
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RAM HINGE Vs. STATE OF MEGHALAYA
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April 4, 2006 |
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RAM KRISHNA SINGHA Vs. NAMITA DAS
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January 4, 2006 |
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RAM PRASAD KURMI Vs. SURAJ NATH GOALA
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February 25, 2006 |
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RAM SHAH Vs. UNION OF INDIA
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June 29, 2006 |
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RAMESH CHANDRA DEBNATH Vs. TRTC
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April 6, 2006 |
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RAMESWAR DAS Vs. JOGESWAR KALITA
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May 23, 2006 |
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RAMFANGZUAVI KHIANGTE Vs. SECRETARY TO GOVT OF MRGHALAYA
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June 24, 2006 |
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RAMIZUDDIN AHMED Vs. STATE OF ASSAM
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October 31, 2006 |
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RAMU UDDIN MAZUMDAR Vs. STATE OF ASSAM
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February 16, 2006 |
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RANA SAIKIA Vs. STATE OF ASSAM
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March 1, 2006 |
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RANI SAHA Vs. DIPAK KUMAR SAHA
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August 25, 2006 |
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RANJAN DUWARI @ SENIRAM DUWARI Vs. STATE OF ASSAM & OTHERS
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June 19, 2006 |
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RANJIT BHATTACHARJEE Vs. STATE OF TRIPURA AND ORS.
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November 22, 2006 |
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RANJIT KUMAR BORDOLOI AND ORS. Vs. STATE OF ASSAM AND ORS.
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May 5, 2006 |
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RANJIT KUMAR ROY Vs. TRIPURA GRAMIN BANK
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February 10, 2006 |
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RANJU PHUKAN Vs. OIL AND NATURAL GAS COMMISSION LTD., REP. BY ITS CHAIRMAN
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March 30, 2006 |
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RASHI MITRA Vs. GANGA HARIDAS
|
January 17, 2006 |
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RATUL DAS Vs. ORIENTAL INSURANCE CO LTD
|
June 15, 2006 |
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RAVINDRA YADAV Vs. UNION OF INDIA
|
September 6, 2006 |
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RAZWAUR AHMED CHOUDHURY Vs. STATE OF ASSAM
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June 16, 2006 |
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REAL BISCUIT PVT. LTD. AND ANR. Vs. COMMISSIONER OF TAXES AND ORS.
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September 27, 2006 |
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REBA KANTA DEKA Vs. UNION OF INDIA
|
July 31, 2006 |
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REBOTIRAY Vs. SASHI KANTA BUDHIA
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February 22, 2006 |
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REGIONL DIRECTOR EMPLOYEES SATE INSURANCE CORPORATION Vs. SECRETARY EMPLOYEES SATE INSURANCE CORPORATION EMPLOYEES UNION
|
January 4, 2006 |
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REGISTRAR (I AND E), GAUHATI HIGH COURT Vs. AMARJIT BORGOHAIN AND ORS.
|
March 8, 2006 |
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REKHA PAUL Vs. ORIENTAL INSURANCE CO LTD
|
September 12, 2006 |
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RENU NATH Vs. BHARATI DEVI
|
October 19, 2006 |
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RITA DAS BISWAS Vs. TRILOKESH DAS BISWAS
|
May 17, 2006 |
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ROCK INTERNATIONAL Vs. STATE OF ASSAM
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January 31, 2006 |
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ROCKY DEV BURMAN Vs. LOHIT PRAKASH DUTTA
|
February 22, 2006 |
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ROSSEL INDUSTRIES LTD Vs. BHAWANI SHANKAR BAGARIA
|
December 22, 2006 |
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RUKIA BEGUM Vs. AZIZULA ISLAM
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May 24, 2006 |
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RUKUMONI BASUMATARY Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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July 21, 2006 |
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RUP JYOTI DAS Vs. BERON SAIKIA
|
January 3, 2006 |
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RUPA BANIYA Vs. STATE OF ASSAM
|
May 24, 2006 |
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RUPON BASUMATARY Vs. STATE OF ASSAM
|
December 13, 2006 |
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RYDAK TEA SYDNDICATE LTD. Vs. STATE OF ASSAM AND OTHERS
|
May 24, 2006 |
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S B YAMBEM Vs. UNION OF INDIA
|
June 16, 2006 |
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S D MAJUMDAR Vs. STATE OF MIZORAM
|
January 27, 2006 |
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S JAYCHAND SINGH Vs. GAUHATI HIGH COURT
|
May 30, 2006 |
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S KAHAOWON Vs. UNION OF INDIA
|
July 26, 2006 |
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S LOKENDRAJIT SINGH Vs. UNITED BANK OF INDIA
|
September 5, 2006 |
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S N YADAV Vs. STATE OF MIZORAM
|
January 27, 2006 |
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S S PHOTOGRAPHIC LAB PVT LTD Vs. STATE OF ASSAM
|
February 1, 2006 |
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SADHNA SAHA Vs. COMMANDING PROVISIONING
|
February 13, 2006 |
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SAFIQUDDIN MAZUMDAR Vs. ALIMUDDIN BARLASKAR
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December 12, 2006 |
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SAFIQUL HAQUE MAZUMDER Vs. UNION OF INDIA
|
November 3, 2006 |
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SAGOLSEM NINGOL PUYAM Vs. STATE OF MANIPUR
|
May 26, 2006 |
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SAHA AND NATH BIRI FACTORY Vs. SANKAR BIRI FACTORY
|
January 5, 2006 |
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SAHIDUL ISLAM Vs. STATE OF ASSAM
|
February 9, 2006 |
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SAILENDRA CH. KAR Vs. KANDARPA MOHAN ADHIKARI
|
November 22, 2006 |
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SAILENDRA NATH TALUKDAR Vs. UNION OF INDIA
|
April 24, 2006 |
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SAIRA BEGUM BARBHUIYA Vs. STATE OF ASSAM
|
June 16, 2006 |
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SAJAL BARUA Vs. STATE OF TRIPURA
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March 17, 2006 |
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SAKUTUSHI AO Vs. ORIENTAL INSURANCE CO LTD
|
March 30, 2006 |
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SALAM UDOI SINGH Vs. R K KHEDASANA SINGH
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June 7, 2006 |
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SAMIR KUMAR MITRA Vs. ASSAM STATE TRANSPORT CORPORATION
|
April 13, 2006 |
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SAMLOO LOTHA ETC. APPELLANT Vs. STATE OF ASSAM
|
May 11, 2006 |
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SAMSUL HUSSAIN Vs. ABDUL WAHID
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November 29, 2006 |
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SANDHYARANI DAS Vs. RABINDRA CH. DAS AND ANOTHER
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May 19, 2006 |
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SANJAY KUMAR Vs. UNION OF INDIA
|
December 5, 2006 |
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SANJOY DEB BARMA Vs. STATE OF TRIPURA
|
June 5, 2006 |
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SANTANU DUTTA Vs. GENERAL MANAGER, N.F. RAILWAY AND ORS.
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April 25, 2006 |
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SANTANU SINHA Vs. STATE OF TRIPURA
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June 15, 2006 |
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SANTI PRASAD GOENKA Vs. UNION OF INDIA
|
January 1, 2006 |
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SANTI RANJAN DEY Vs. STATE OF ASSAM
|
May 23, 2006 |
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SANTOSH SINHA Vs. STATE OF TRIPURA
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September 20, 2006 |
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SARAF UDDIN Vs. STATE OF ASSAM
|
June 30, 2006 |
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SARALA BALA ROY Vs. STATE OF ASSAM
|
November 10, 2006 |
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SARUNGBAM JOYKUMAR SINGH Vs. STATE OF MANIPUR
|
July 31, 2006 |
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SASHANKA DEY AND ANOTHER Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
June 9, 2006 |
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SASHI PRABHA DEVI Vs. STATE OF ASSAM
|
January 3, 2006 |
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SATYARANJAN DEBBARMA Vs. TTAADC
|
September 6, 2006 |
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SEEMA GAUTAM Vs. KENDRIYA VIDALAYA SNAGATHAN AND ANOTHER
|
January 23, 2006 |
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SEKHAR DUTTA CHOUDHURY Vs. STATE OF TRIPURA
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May 19, 2006 |
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SHAIKHUI Vs. UNION OF INDIA
|
March 10, 2006 |
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SHANKAR NANDI Vs. STATE OF TRIPURA AND OTHERS
|
February 13, 2006 |
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SHER ALAM Vs. STATE OF ASSAM
|
August 14, 2006 |
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SHEROWALI HIMGHAR AND SERVICES P LTD Vs. STATE OF TRIPURA
|
September 8, 2006 |
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SHILLONG MUNICIPAL BOARD Vs. UPSTAR LYNGDOH
|
October 31, 2006 |
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SHIO NARAYAN PRASAD Vs. ORIENTAL INSURANCE COMPANY LTD
|
September 15, 2006 |
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SHIV SHANKAR PRASAD YADAV Vs. ARYA SAMAJ
|
December 8, 2006 |
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SHOVUKHU SUMI Vs. STATE OF NAGALAND
|
June 9, 2006 |
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SHRI GANGA FISHERMAN SAMABAY SAMITY LTD Vs. STATE OF ASSAM
|
December 7, 2006 |
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SHYAMAL BHATTACHARJEE Vs. STATE OF TRIPURA
|
September 13, 2006 |
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SHYAMAL DAS ALIAS SIMUL Vs. STATE OF TRIPURA
|
July 13, 2006 |
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SHYAMAL SAIKIA Vs. GAUHATI HIGH COURT
|
May 30, 2006 |
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SIBA RAM BARUA Vs. STATE OF ASSAM
|
March 10, 2006 |
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SILCHAR DEVELOPMENT AUTHORITY Vs. SILCHAR MUNICIPAL BOARD
|
May 16, 2006 |
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SIRAJ ALI Vs. STATE OF ASSAM
|
August 16, 2006 |
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SIRAJUR ISLAM CHOWDHURY Vs. STATE OF TRIPURA
|
February 24, 2006 |
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SITARAM KUMARI Vs. STATE OF ASSAM
|
May 3, 2006 |
|
SITARAM SINGH Vs. MEGHALAYA STATE ELECTRICITY BOARD
|
October 19, 2006 |
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SIVASAGAR DISTRICT BUS OWNERS ASSOCIATION Vs. STATE OF ASSAM
|
April 5, 2006 |
|
SIYA RAM Vs. UNION OF INDIA
|
October 12, 2006 |
|
SKYLARK YOUTH ENTERPRISES Vs. STATE OF ASSAM
|
February 9, 2006 |
|
SMT. SWATI NATH AND ANR. Vs. STATE OF ASSAM
|
April 25, 2006 |
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SMTI ANJU MAHAJAN Vs. ASSAM STATE ELECTRICITY BOARD & OTHERS
|
September 27, 2006 |
|
SMTI LABANYA SAIKIA Vs. JULIA SAIKIA
|
February 6, 2006 |
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SMTI RASHMI REKHA SAIKIA Vs. STATE
|
August 29, 2006 |
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SOBHA BISWAS Vs. RANJIT LODH
|
February 14, 2006 |
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SOFIA KHONOM Vs. VIJAYA BANK
|
September 22, 2006 |
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SOMNATH DEKA Vs. STATE OF ASSAM
|
September 20, 2006 |
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SONOLINE X RAY AND PATHO-LOGICAL CENTER Vs. STATE OF ASSAM
|
August 10, 2006 |
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SOREN SING BEY Vs. KARBI ANGLONG AUTONOMOUS COUNCIL
|
January 23, 2006 |
|
SPECIAL SECRETARY TO NAGALAND HOME DEPARTMENT Vs. BERILA
|
April 12, 2006 |
|
SPECIAL SECY GOVT OF NAGALAND Vs. LADSIE
|
April 12, 2006 |
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SREEGOBINDA PAL AND OTHERS Vs. STATE OF ARUNACHAL PRADESH AND ANOTHER
|
January 23, 2006 |
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SREENIVASA BASUDEV Vs. VINET KUMAR KOTHARI
|
March 17, 2006 |
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SRI JATINDRA NATH GOGOI Vs. UNION OF INDIA & ORS.
|
February 9, 2006 |
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SRIKAND PRASAD Vs. UNION OF INDIA
|
July 19, 2006 |
|
STATE (CBI/ACB/GUWAHATI) Vs. SANTOSH KUMAR SRIVASTAVA AND OTHERS
|
March 1, 2006 |
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STATE BANK OF INDIA Vs. SIOLEX CUSTINGS
|
May 17, 2006 |
|
STATE BANK OF INDIA Vs. NEERMALI DAS
|
January 4, 2006 |
|
STATE OF ARUNACHAL PRADESH Vs. TAME HASI
|
May 18, 2006 |
|
STATE OF ARUNACHAL PRADESH Vs. NAINA BAHADUR CHETRY
|
May 18, 2006 |
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STATE OF ARUNACHAL PRADESH Vs. SUBHASH PROJECTS AND MARKETING LTD
|
July 19, 2006 |
|
STATE OF ARUNACHAL PRADESH Vs. NEFA UDYOG
|
July 19, 2006 |
|
STATE OF ARUNACHAL PRADESH Vs. TAMA HASI
|
June 15, 2006 |
|
STATE OF ARUNACHAL PRADESH Vs. RAJDHANI TRACTORS AND AGENCIES
|
August 1, 2006 |
|
STATE OF ASSAM Vs. TARULATA DEVI
|
June 16, 2006 |
|
STATE OF ASSAM Vs. MINTU PAUL
|
May 12, 2006 |
|
STATE OF ASSAM Vs. KAMEN SAWAR ALIAS MANGRA
|
May 5, 2006 |
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STATE OF ASSAM Vs. MAKHAN PEGU
|
February 2, 2006 |
|
STATE OF ASSAM Vs. KEISING JAMES
|
November 13, 2006 |
|
STATE OF ASSAM Vs. RIMKI BURAGOHAIN
|
December 6, 2006 |
|
STATE OF MANIPUR Vs. STATE LAND USE BOARD CASUAL EMPLOYEES ASSOCIATION
|
November 27, 2006 |
|
STATE OF MANIPUR Vs. MANIPUR HILLS AND PLAIN CONTRACTORS ASSOCIATION
|
January 5, 2006 |
|
STATE OF MANIPUR Vs. KEISHAM MANI SINGH
|
May 8, 2006 |
|
STATE OF MANIPUR Vs. DEMKHOTHANG TOUTHANG ALIAS DEMTHANG THUTHANG KUKI
|
April 28, 2006 |
|
STATE OF MANIPUR Vs. DIPAK KUMAR DAS
|
March 31, 2006 |
|
STATE OF MANIPUR Vs. WAIKHOM YAIMA SINGH
|
June 6, 2006 |
|
STATE OF MANIPUR Vs. SHYAMKUMAR PRADHAN
|
August 1, 2006 |
|
STATE OF MEGHALAYA Vs. MEGHALAYA FOOD GRAINS STOCKIST WHOLE SALERS ASSOCIATION
|
January 9, 2006 |
|
STATE OF MIZORAM Vs. LALZARLIANA
|
January 1, 2006 |
|
STATE OF MIZORAM Vs. LALZARLIANA
|
June 7, 2006 |
|
STATE OF MIZORAM Vs. SK NOOR MOHAMMAD
|
May 17, 2006 |
|
STATE OF NAGALAND Vs. SENTIMEREN
|
April 28, 2006 |
|
STATE OF NAGALAND AND ORS. Vs. RAJ BHANDAR GURUNG
|
March 6, 2006 |
|
STATE OF TRIPURA Vs. PULAKESH @ NARAYAN CHAKRABORTY & OTHERS
|
February 13, 2006 |
|
STATE OF TRIPURA Vs. TRIPURA GOVERNMENT PENSIONERS ASSOCIATION
|
March 23, 2006 |
|
STATE OF TRIPURA Vs. KHIKAN CHANDRA DEY
|
March 13, 2006 |
|
STATE OF TRIPURA Vs. NALINI KANTA MAJUMDER
|
January 4, 2006 |
|
STATE OF TRIPURA Vs. TARUN CHANDRA DEY
|
January 10, 2006 |
|
STATE OF TRIPURA Vs. HARADHAN CHOWDHURY
|
June 29, 2006 |
|
STATE OF TRIPURA Vs. JHANU DEVI CHAKMA
|
August 9, 2006 |
|
STATE OF TRIPURA Vs. SAHID ALI
|
August 9, 2006 |
|
STATE OF TRIPURA Vs. KRISHNA KANTA DEBBARMA
|
August 31, 2006 |
|
STATE OF TRIPURA Vs. BHAJAN CHANDRA DEBNATH
|
December 5, 2006 |
|
STATE OF TRIPURA Vs. PANNALAL GHOSH
|
October 31, 2006 |
|
STATE OF TRIPURA Vs. DWIJENDRA HOME ROY
|
October 31, 2006 |
|
STATE OF TRIPURA Vs. SABITRI SALT SUPPLIERS
|
March 22, 2006 |
|
STATE OF TRIPURA AND ORS. Vs. KHOKAN CHANDRA DEY
|
March 13, 2006 |
|
STATE/CBI (SPE) Vs. SUBRATE BHATTACHARJEE AND ANR.
|
December 22, 2006 |
|
SUBHAJOY TRIPURA Vs. STATE OF TRIPURA
|
August 9, 2006 |
|
SUBHAS MITRA Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
August 10, 2006 |
|
SUBHASH CH DEY Vs. DISTRICT MAGISTRATE AND COLLECTOR
|
November 3, 2006 |
|
SUBHASH DEBNATH Vs. UNION OF INDIA
|
May 17, 2006 |
|
SUBIR KUMAR DEY Vs. JOYA DEY ALIAS JOYA MAHAJAN
|
August 23, 2006 |
|
SUBODH NATH Vs. STATE OF TRIPURA
|
May 25, 2006 |
|
SUBRATA KUMAR CHAKRABORTY Vs. STATE OF TRIPURA
|
March 24, 2006 |
|
SUDHENDU MOHAN TALUKDAR Vs. STATE OF ASSAM
|
April 6, 2006 |
|
SUDIPTA SEN Vs. ABHIJIT DEB ROY
|
December 8, 2006 |
|
SUJATA PATHAK Vs. STATE OF ASSAM
|
September 27, 2006 |
|
SUKUMAR SAHA Vs. SMTILANGTI CHAKMA
|
April 7, 2006 |
|
SULEMAN ALI Vs. STATE OF ASSAM AND ORS.
|
January 10, 2006 |
|
SULTAN MOHAMMAD KHAN Vs. SAHIN AHMED
|
March 28, 2006 |
|
SULTANA SAFIANA TOSHIN Vs. MANOJ JAJODIA
|
May 4, 2006 |
|
SUMENDRA DEBBARMA AND ANR. Vs. TTAADC AND ORS.
|
September 6, 2006 |
|
SUNRISE BISCUITS CO LTD Vs. STATE OF ASSAM
|
June 21, 2006 |
|
SURENDRA NARAYAN SUKUL Vs. HIRENDRA CHANDRA CHAKRAVORTY
|
September 26, 2006 |
|
SURENDRA NATH DIHINGIA Vs. STATE OF ASSAM
|
June 6, 2006 |
|
SURESH CHANDRA SARMA Vs. STATE OF ASSAM
|
February 27, 2006 |
|
SURJIT DAS Vs. STATE OF ASSAM
|
March 24, 2006 |
|
SURJYA KUMAR DAS Vs. ANIL CHANDRA KAR
|
February 1, 2006 |
|
SUSHANTA MAJUMDAR Vs. UNION OF INDIA
|
September 4, 2006 |
|
SUSHANTA NATH Vs. STATE OF ASSAM
|
June 8, 2006 |
|
SUSHANTA PROTIMA PATHAK Vs. STATE OF ASSAM
|
March 8, 2006 |
|
SUSHIL KUMAR AGARWALLA Vs. STATE OF ASSAM
|
September 15, 2006 |
|
SUSHIL KUMAR BARUAH Vs. STATE OF ASSAM
|
December 2, 2006 |
|
SUSHIL VASUDEVA Vs. SUBHASH VASUDEVA
|
January 5, 2006 |
|
SWAPAN KUMAR DAS Vs. MAYA RANI DUTTA
|
July 26, 2006 |
|
SWAPAN KUMAR SAHA Vs. SOUTH POINT MONTESSORY HIGH SCHOOL
|
September 19, 2006 |
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SWAPNA SEN Vs. STATE OF ASSAM
|
April 13, 2006 |
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T K CHAKRABORTY Vs. STATE OF ARUNACHAL PRADESH
|
August 4, 2006 |
|
TAJENDRA KUMAR NATH Vs. MINA RANI NATH
|
January 9, 2006 |
|
TAJUDDIN Vs. STATE OF ASSAM
|
September 15, 2006 |
|
TAPAN BISWAS Vs. STATE OF ASSAM
|
March 21, 2006 |
|
TAPAS SHIL Vs. STATE OF TRIPURA
|
July 26, 2006 |
|
TAPASI TRADING PRIVATE LIMITED AND ANOTHER Vs. NORTH EASTERN INDIRA GANDHI REGIONAL INSTITUTE OF HEALTH, MEDICAL SCIENCES AND OTHERS
|
April 21, 2006 |
|
TAPASI TRADING PRIVATE LIMITED AND ANR. Vs. NEIGRIHMS AND ORS.
|
April 21, 2006 |
|
TARULATA DAS AND ORS. Vs. ON THE DEATH OF BHARATI SHARMA, HER HIERS AND LEGAL REPRESENTATIVES
|
May 16, 2006 |
|
TATA FINANCE LTD. Vs. NARESH CH. DEB
|
April 27, 2006 |
|
TATA TEA LIMITED Vs. B V P RAO
|
September 26, 2006 |
|
TECHI JOBAE Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
January 23, 2006 |
|
TESHY SHELLY Vs. TAYUM ETE
|
March 22, 2006 |
|
THANESWAR NATH Vs. UNION OF INDIA
|
March 29, 2006 |
|
THANGNAM KHONGSAI Vs. UNION OF INDIA
|
July 21, 2006 |
|
THOKCHOM RATAN SINGH Vs. DISTRICT MAGISTRATE, IMPHAL WEST AND OTHERS
|
November 28, 2006 |
|
THOUNAOJAM ROMEN SINGH Vs. DISTRICT MAGISTRATE IMPHAL WEST
|
December 5, 2006 |
|
TILES INDIA Vs. ASSAM FINANCIAL CORPORATION
|
November 20, 2006 |
|
TILESWAR DUTTA Vs. STATE OF ASSAM
|
May 19, 2006 |
|
TRIDIP KUMAR SARMA Vs. COMMISSIONER OF INDIA
|
August 9, 2006 |
|
TRIPURA GRAMIN BANK, MOHANPUR BRANCH Vs. SATYA NARAYAN BHOWMIK
|
November 24, 2006 |
|
TRIPURA PHYSICAL EDUCATION EMPLOYEES ASSOCIATION Vs. STATE OF TRIPURA
|
June 14, 2006 |
|
TRIPURA TRUCK OWNER SYNDICATE Vs. STATE OF TRIPURA
|
June 30, 2006 |
|
TRIPURA TRUCK OWNERS SYNDICATE Vs. STATE OF TRIPURA
|
August 31, 2006 |
|
TSERING DOKA Vs. STATE OF ARUNACHAL PRDESH
|
March 28, 2006 |
|
TUMMAR BAGRA Vs. STATE OF ARUNACHAL PRADESH
|
March 24, 2006 |
|
UMA DAS Vs. NEPAL DAS
|
September 19, 2006 |
|
UMA KANTA GAYARI Vs. STATE OF ASSAM
|
March 29, 2006 |
|
UNION OF INDIA Vs. OINAM KEIRUNGBA MEETEI
|
March 29, 2006 |
|
UNION OF INDIA Vs. MUMTAZ AHMED
|
March 7, 2006 |
|
UNION OF INDIA Vs. DISTRICT JUDGE
|
April 11, 2006 |
|
UNION OF INDIA Vs. THAIU MAG
|
January 31, 2006 |
|
UNION OF INDIA Vs. SWAPAN KR DEB
|
February 1, 2006 |
|
UNION OF INDIA Vs. ALL MANIPUR VVF EX-SERVICE-MEN WELFARE ASSOCIATION
|
September 25, 2006 |
|
UNION OF INDIA Vs. T K CHATTERJEE
|
September 6, 2006 |
|
UNION OF INDIA Vs. ABU JAHER
|
August 10, 2006 |
|
UNION OF INDIA Vs. SHREE GANPATI ROLLING MILLS PVT LTD
|
June 30, 2006 |
|
UNION OF INDIA Vs. RAGHUNATH RAM CHOUDHURY
|
July 20, 2006 |
|
UNION OF INDIA Vs. ZAINUL ABEDIN
|
May 31, 2006 |
|
UNION OF INDIA Vs. SUJIT SUKLABAIDYA
|
November 10, 2006 |
|
UNION OF INDIA Vs. PRADIP KUMAR ACHARJEE
|
November 7, 2006 |
|
UNION OF INDIA & OTHERS Vs. RUKUNUDDIN LASKAR
|
November 1, 2006 |
|
UNION OF INDIA (UOI) AND ORS. Vs. JAYASHRI DEB ROY (DUTTA)
|
July 31, 2006 |
|
UNION OF INDIA (UOI) AND ORS. Vs. C AND C CONSTRUCTION (P.) LTD.
|
August 11, 2006 |
|
UNION OF INDIA, THROUGH THE ASST. COMMISSIONER, KENDRIYA VIDYALAYA SANGATHANA, SILCHAR Vs. TAPAN KUMAR CHAKRABORTY AND ANOTHER
|
August 8, 2006 |
|
UNITED INDIA INSURANCE CO LTD Vs. RECHARSON ALIAS AKHAI ALIAS YAOKHAI
|
December 5, 2006 |
|
UNITED INDIA INSURANCE CO LTD Vs. MANORANJAN DAS
|
December 1, 2006 |
|
UNITED INDIA INSURANCE CO LTD Vs. MRINALINI TALUKDAR
|
February 9, 2006 |
|
UNITED INDIA INSURANCE CO LTD Vs. SNEHALATA DATTA
|
January 5, 2006 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. NGUNBAWRI & ANOTHER
|
May 23, 2006 |
|
UPENDRA NATH SARMA Vs. PUNJAB NATIONAL BANK AND ORS.
|
September 8, 2006 |
|
USHA MANDAL Vs. GITA DAS
|
December 21, 2006 |
|
USHA RANI DAS Vs. SHANTI RANJAN PAUL
|
April 6, 2006 |
|
USHA RANJAN BHATTACHARJEE Vs. STATE OF TRIPURA
|
April 5, 2006 |
|
USHA SINGH Vs. BIJAY KR RAWANI
|
January 3, 2006 |
|
UTTAM CHAKRABORTY Vs. STATE OF TRIPURA AND ORS.
|
May 25, 2006 |
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UTTAMCHAND KOTHARI Vs. GAURI SHANKAR JALAN
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October 30, 2006 |
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V K MATHEW Vs. UNION OF INDIA
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November 24, 2006 |
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VANLALBELA Vs. STATE OF MIZORAM
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February 3, 2006 |
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VED MITRA VERMA Vs. DHARMA DEO VERMA
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October 13, 2006 |
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VELUZO PURO Vs. STATE OF NAGALAND
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June 20, 2006 |
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VINNY ENGINEERING ENTERPRISES P LTD Vs. ASSAM STATE WEAVING AND MANUFACTURING CO LTD
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December 12, 2006 |
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VISEDEU SOLO Vs. CHAIRMAN NAGALAND PUBLIC SERVICE COMMISSION
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June 20, 2006 |
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VISHWANATH BOGAR Vs. GYARSILAL AGRAWALLA
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March 23, 2006 |
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VIYISHE SEMA Vs. STATE OF NAGALAND
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January 31, 2006 |
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VIYISHE SEMA AND ANR. Vs. STATE OF NAGALAND
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January 30, 2006 |
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W KUMAR SINGH Vs. COMMISSIONER SECRETARY CADA GOVT OF MANIPUR
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July 26, 2006 |
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WELDONE LYNGDOH Vs. EVA PHAWA
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December 11, 2006 |
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WESTERN SHIP BREAKING INDUSTRY Vs. LAIKI BANK HELLAS S A
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July 1, 2006 |
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WILLIAMSON FINANCIAL SERVICES LTD. Vs. COMMISSIONER OF INCOME TAX
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November 27, 2006 |
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WILLIAMSON FINANCIAL SERVICES LTD. Vs. COMMISSIONER OF INCOME TAX
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November 13, 2006 |
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WOOD ENTERPRISE Vs. STATE OF ASSAM AND ORS.
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June 20, 2006 |
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WOOD ENTERPRISE Vs. STATE OF ASSAM
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September 20, 2006 |
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XAVIER P MAO Vs. UNION OF INDIA
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October 17, 2006 |
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Y PUSPARANI DEVI Vs. K MEMTHOIBI DEVI
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January 27, 2006 |
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YAMNAM ANAND MEITEL ALIAS BOCHA Vs. STATE OF MANIPUR
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April 5, 2006 |
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YOGENDRA PRASAD PANDEY Vs. STATE OF ARUNACHAL PRADESH
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March 7, 2006 |
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YUBARAJ CHAKMA Vs. NILIMA DEBBARMA
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January 4, 2006 |
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YUMPI PADU Vs. FIROJ AHMED
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November 23, 2006 |
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Z. VIMETHAL ANGAMI Vs. STATE OF NAGALAND AND OTHERS
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November 24, 2006 |
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