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(MISS.) MAMONI DAS Vs. STATE OF ASSAM
|
August 8, 2005 |
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(MUSTT.) ALIMONY NESSA AND OTHERS Vs. ASSAM STATE ELECTRICITY BOARD, PALTAN BAZAR, GAUHATI AND OTHERS
|
September 7, 2005 |
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A ANGOUBI SINGH Vs. STATE OF MANIPUR
|
March 10, 2005 |
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A P ATTAL EX H C Vs. STATE OF ARUNACHAL PRADESH
|
August 9, 2005 |
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A SARMAH Vs. OIL AND NATURAL GAS CORPORATION LTD
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September 13, 2005 |
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ABDUL KALAM Vs. STATE OF MANIPUR
|
April 1, 2005 |
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ABDUL KALAM BORBHUYA Vs. STATE OF ASSAM
|
August 9, 2005 |
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ABDUL QADIR SIDDIQUE Vs. STATE OF ARUNACHAL PRADESH
|
August 19, 2005 |
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ABDUL RAJAK Vs. STATE OF ASSAM
|
February 1, 2005 |
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ABHIJIT GHOSH Vs. STATE OF ASSAM
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March 23, 2005 |
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ABHINANDAN TRADING P LTD Vs. STATE OF ASSAM
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September 27, 2005 |
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ABING PERTIN Vs. STATE OF ARUNACHAL PRADESH
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April 5, 2005 |
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ABU TALEB ALI Vs. HASINA BIBI
|
April 13, 2005 |
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ABUL HUSSAIN Vs. STATE OF ASSAM
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December 7, 2005 |
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ACHINTA KUMAR DEB BARMA Vs. STATE BANK OF INDIA
|
June 3, 2005 |
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ACHYUT BARUAH Vs. STATE OF ASSAM
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January 20, 2005 |
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ADHIR CH DHAR Vs. STATE OF TRIPURA
|
January 20, 2005 |
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ADWAITA KUMAR ADHIKARI Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
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January 25, 2005 |
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AFTAR ALI Vs. STATE OF ASSAM
|
May 18, 2005 |
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AJAY KUMAR PATHAK Vs. STATE OF ASSAM
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April 26, 2005 |
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AJIT BORAH Vs. SATET OF ASSAM
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August 24, 2005 |
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AJIT KUMAR MAJUMDAR Vs. TRIPURA CO-OPERATIVE MILK PRODUCERS UNION LTD
|
May 24, 2005 |
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AKSHAY COAL SUPPLIERS Vs. STATE OF ASSAM
|
May 11, 2005 |
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ALJUL RAHMAN Vs. STATE OF ASSAM
|
May 27, 2005 |
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ALL ASSAM ENGLISH MEDIUM SCHOOLS ASSOCIATION AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
|
May 10, 2005 |
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ALL ASSAM POST GRADUATE SCHOOL TEACHERS ASSOCIATION AND ANOTHER Vs. STATE OF ASSAM
|
January 4, 2005 |
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ALL ASSAM RECOGNISED MIDDLE ENGLISH TEACHERS ASSOCIATION Vs. STATE OF ASSAM
|
September 30, 2005 |
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ALL MANIPUR PENSIONERS ASSOCIATION Vs. STATE OF MANIPUR
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March 24, 2005 |
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ALL NAGALAND PWD (R&B) WORK Vs. STATE OF NAGALAND AND ORS.
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July 12, 2005 |
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ALL TRIPURA BUDDHIST ASSOCITION Vs. STATE OF TRIPURA
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October 5, 2005 |
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ALL TRIPURA VEHICLE OWNERS REPRESENTATIVES ASSOCIATION Vs. STATE OF TRIPURA
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August 24, 2005 |
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ALL TRIPURA ZARDA and PANMASALA MERCHANTS ASSOCIATION Vs. STATE OF TRIPURA
|
January 20, 2005 |
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AMAL BHUSHAN DEB Vs. UNION OF INDIA
|
June 24, 2005 |
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AMALENDU DUTTA Vs. GUMTI DEVI SHARMA
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May 16, 2005 |
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AMAN PANKA Vs. STATE OF ASSAM
|
August 29, 2005 |
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AMIT KR JAIN Vs. STATE OF NAGALAND
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February 15, 2005 |
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AMIYA KR DAS Vs. FOOD CORPORATION OF INDIA
|
August 5, 2005 |
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ANANDILAL Vs. STATE OF ARUNACHAL PRADESH AND ORS.
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October 4, 2005 |
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ANDIAN OIL CORPORATION Vs. INDIAN OIL CORPORATION
|
September 14, 2005 |
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ANGAU I THOU Vs. STATE OF NAGALAND
|
August 23, 2005 |
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ANGOM SARAT SINGH Vs. DISTRICT MAGISTRATE, CHURACHANDPUR AND ORS.
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August 17, 2005 |
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ANIL PHUKAN Vs. STATE OF ASSAM
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September 13, 2005 |
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ANIL SAIKIA Vs. STATE OF ASSAM
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January 11, 2005 |
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ANITA RANI SAHA Vs. PARTHA ROY BARMAN
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May 3, 2005 |
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ANUKUL CHANDRA DEY Vs. BHANU KANTA DEBNATH
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November 18, 2005 |
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ANUP TANTI @ ANU Vs. STATE OF TRIPURA
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May 11, 2005 |
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APURBA KR BORTHAKUR Vs. STATE OF ASSAM
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October 4, 2005 |
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ARATI DEB Vs. ANNAPURNA CHAKRABORTY
|
May 6, 2005 |
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ARATI ROY Vs. SAFIQUR RAHMAN LASKAR
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January 6, 2005 |
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ARENTHUNG YANTHAN Vs. STATE OF NAGALAND
|
August 8, 2005 |
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ARJUNA BEGUM Vs. STATE OF ASSAM
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April 7, 2005 |
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ARUN KUMAR BAGARIA Vs. UNION OF INDIA AND OTHERS
|
February 24, 2005 |
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ARUN KUMAR SARMA Vs. RANEE NARAH
|
August 10, 2005 |
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ARUN KUMAR SINGH Vs. STATE OF ASSAM
|
March 3, 2005 |
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ASHOK SEN Vs. STATE OF ASSAM
|
May 6, 2005 |
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ASHUTOSH CHOUDHURY Vs. STATE OF ASSAM
|
August 4, 2005 |
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ASSAM ASBESTOD LTD Vs. METALMAN INDUSTRIES LTD
|
January 18, 2005 |
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ASSAM COMPANY LTD Vs. UNION OF INDIA
|
March 11, 2005 |
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ASSAM SEEDS CORPORATION LIMITED Vs. COMMISSIONER OF TAXES ASSAM
|
October 5, 2005 |
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ASSAM SMALL INDUSTRIES DEV. CORPN. LTD Vs. J.D. PHARMACEUTICALS
|
January 19, 2005 |
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ASSAM TEA BROKERS PVT LTD Vs. STATE OF ASSAM
|
May 6, 2005 |
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ASSAM URBAN WATER SUPPLY and SEWERAGE BOARD Vs. SUBHASH PROJECT and MARKETING LTD
|
February 15, 2005 |
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ATINDRA BHOWMIK Vs. AGARTALA MUNICIPAL COUNCIL
|
November 18, 2005 |
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ATINDRA DAS Vs. STATE OF ASSAM AND OTHERS
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September 13, 2005 |
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ATUL BORGOHAIN Vs. STATE OF ASSAM
|
November 9, 2005 |
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AZHARUL ISLAM Vs. STATE OF ASSAM AND ORS.
|
September 30, 2005 |
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B L ROY AND CO Vs. STATE OF TRIPURA
|
June 15, 2005 |
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B LALZAWMLIANA Vs. MIZORAM PUBLIC SERVICE COMMISSION
|
June 27, 2005 |
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BABAR ALI Vs. STATE OF ASSAM
|
April 28, 2005 |
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BABLU SUTRADHAR Vs. STATE OF ASSAM
|
November 14, 2005 |
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BABUL CHAKRABORTY Vs. STATE OF TRIPURA
|
August 10, 2005 |
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BABUL RAHMAN Vs. UNION OF INDIA
|
July 21, 2005 |
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BADAL DEBNATH Vs. STATE OF NAGALAND
|
September 16, 2005 |
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BAHNISIKHA CHAKMA Vs. STATE OF TRIPURA AND ORS.
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March 24, 2005 |
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BAMBOO BAGICHA Vs. UNION OF INDIA (UOI) AND ORS.
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June 28, 2005 |
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BANESWAR DUTTA Vs. STATE OF ASSAM AND ORS.
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September 9, 2005 |
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BANGKIM KALITA Vs. STATE OF ASSAM
|
November 9, 2005 |
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BANK OF BARODA Vs. SHANTI CONDUCTORS PVT LTD
|
September 30, 2005 |
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BARAD KESAR BHAI Vs. UNION OF INDIA (UOI) AND ORS.
|
February 2, 2005 |
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BASANT CABLES AND CONDUCTORS PVT LTD Vs. UCO BANK
|
August 1, 2005 |
|
BATOU Vs. STATE OF NAGALAND
|
August 23, 2005 |
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BEDANG APUM Vs. STATE OF ARUNACHAL PRADESH
|
January 1, 2005 |
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BENATHUNG ODYUO Vs. UNION OF INDIA
|
March 31, 2005 |
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BENGIA MACK Vs. UNION OF INDIA
|
August 9, 2005 |
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BENJAMIN LALRINAWMA Vs. STATE OF MIZORAM
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April 21, 2005 |
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BENOY BHUSAN DAS Vs. STATE OF TRIPURA
|
September 7, 2005 |
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BHABAKANTA NEOG Vs. ASSAM STATE ELECTRICITY BOARD
|
May 13, 2005 |
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BHAGWAN DAS RAMESH KUMAR Vs. JAGABANDHU DHAR
|
September 9, 2005 |
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BHAJAN CHANDRA DEBNATH Vs. STATE OF TRIPURA
|
February 11, 2005 |
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BHARAT PRASAD SINGH Vs. MEGHALAYA STATE ELECTRICITY BOARD
|
June 17, 2005 |
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BHOLA SHA ALIAS BHOLA SAH Vs. STATE OF ASSAM
|
February 18, 2005 |
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BHUPATI BHUSHAN DEY Vs. JULPHI BEGUM
|
October 6, 2005 |
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BHUPEN SARMAH Vs. STATE OF ASSAM
|
June 13, 2005 |
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BHUPENDRA NATH DEKA Vs. STATE OF ASSAM
|
January 25, 2005 |
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BIBHASH RANJAJPAUL Vs. DIPAK PAUL
|
February 8, 2005 |
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BIBHU CHARAN BARPU Vs. NANIGOPAL DEVA GOSWAMI
|
September 6, 2005 |
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BIDYUT BHUSAN NATH Vs. STATE OF ASSAM AND ORS.
|
January 11, 2005 |
|
BIDYUT BURAGOHAIN Vs. STATE OF ASSAM
|
August 9, 2005 |
|
BIJOY KRISHNA ROY Vs. STATE OF TRIPURA
|
June 3, 2005 |
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BIJOYLAKSHMI BARDOLOI Vs. STATE OF ASSAM
|
May 17, 2005 |
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BIMALESH SINHA Vs. STATE OF ASSAM
|
August 8, 2005 |
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BINAPANI BHATTACHARJEE Vs. PRATAP BHATTACHARJEE
|
December 13, 2005 |
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BINOD KUMAR MALPANI Vs. BHARAT SANCHAR NIGAM LTD. AND ORS.
|
July 29, 2005 |
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BINOY JYOTI NAG Vs. STATE OF ASSAM
|
September 15, 2005 |
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BIPAL BASHI DAS Vs. ORIENTAL INSURANCE CO. LTD.
|
June 8, 2005 |
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BIPAL BASHIDAS Vs. ORIENTAL INSURANCE COMPANY LTD
|
January 1, 2005 |
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BIPASHA DEB Vs. S C DAS
|
May 3, 2005 |
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BIPUL CHANDRA DEY ALIAS BIPUL BIHARIDEY Vs. TRIPURA JUTE MILLS
|
April 8, 2005 |
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BIPUL PAUL Vs. STATE OF ASSAM
|
November 9, 2005 |
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BIREN GOGOI Vs. STATE OF ASSAM
|
September 23, 2005 |
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BIRKHANG BORO Vs. STATE OF ASSAM AND ORS.
|
March 18, 2005 |
|
BISHA MIA Vs. NATUB ALI
|
June 8, 2005 |
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BISHU DAS ALIAS JISHU DAS Vs. STATE OF ASSAM
|
February 2, 2005 |
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BISWANATH DEBBARAMA Vs. SUMITRA DEBBARAMA
|
April 28, 2005 |
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BISWANATH SHAH Vs. STATE OF ASSAM
|
September 21, 2005 |
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BOARD OF TRUSTEES Vs. OFFICIAL LIQUIDATOR, GAUHATI HIGH COURT
|
March 21, 2005 |
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BOGAI DAS AND OTHERS Vs. STATE OF ASSAM
|
August 26, 2005 |
|
BORMOT RYMBAI Vs. STATE OF MEGHALAYA
|
September 27, 2005 |
|
BRAJ ADULAL DUTTA Vs. STATE OF TRIPURA
|
September 26, 2005 |
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BRAJA MOHAN SHARMA Vs. BENU SINGHA
|
September 19, 2005 |
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BULBULI DUTTA Vs. SUBODH DUTTA
|
February 3, 2005 |
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C H LALNGHAKMAIWA Vs. STATE OF MIZORAM
|
September 20, 2005 |
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CAMRUS ZAMAN GHAFUR PARIAT Vs. UNION OF INDIA AND OTHERS.
|
August 3, 2005 |
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CAPTAIN TANTI Vs. STATE OF ASSAM
|
March 11, 2005 |
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CHAIRMAN AND MANAGING DIRECTOR H P C LTD Vs. BENDANKOKBA LONHKUMAR
|
June 9, 2005 |
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CHAIRMAN JEE IIT GUWAHATTI Vs. GURUJIT BHARDWAJ
|
September 23, 2005 |
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CHAIRMAN TRIPURA RODA TRANSPORT CORPORATION LTD Vs. ASKHAY KUMAR SHARMA
|
December 2, 2005 |
|
CHAKRESWAR DUARAH Vs. STATE OF ASSAM EDUCATION DEPARTMENT
|
February 16, 2005 |
|
CHAKRESWAR KALITA Vs. BIMALA KACHARI
|
March 1, 2005 |
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CHAKRESWAR KALITA Vs. STATE OF ASSAM AND OTHERS
|
September 14, 2005 |
|
CHALTHIANGI Vs. STATE OF MIZORAM
|
February 23, 2005 |
|
CHAMELI DEVI AND ORS. Vs. DIPAK NATH AND ORS.
|
August 10, 2005 |
|
CHANDAN DAS Vs. STATE OF ASSAM
|
March 11, 2005 |
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CHANDAN LAHON Vs. INION OF INDIA
|
March 3, 2005 |
|
CHANDRA PRAKASH BAGARIA AND ANR. Vs. ASHOK KUMAR SHARMA
|
December 12, 2005 |
|
CHANDRA SINGH Vs. GAYATRI DEVI
|
August 16, 2005 |
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CHANDRAJIT DUTTA CHOUDHURY Vs. STATE OF ASSAM AND ORS.
|
September 30, 2005 |
|
CHANU DAS Vs. STATE OF TRIP[URA
|
April 7, 2005 |
|
CHARAN MUCHAHARY Vs. STATE OF ASSAM
|
March 29, 2005 |
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CHATANGURI MEEN SAMABAI SAMITY LTD Vs. STATE OF ASSAM
|
August 24, 2005 |
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CHENGAJAN KRIMIJAN FISHERY SAMABAI SAMITY LTD Vs. GOVERNMENT OF ASSAM
|
September 2, 2005 |
|
CHENIRAM BORAH Vs. STATE OF NAGALAND
|
April 4, 2005 |
|
CHHANDA DEBBARMA Vs. KESHAB BANIK
|
January 25, 2005 |
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CHIDANANDA MORAL Vs. STATE OF ARUNACHAL PRADESH
|
August 19, 2005 |
|
CHIRANJIB BARBHUIYA Vs. RAJASHREE PAUL
|
July 26, 2005 |
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CIT Vs. HYNOUP FOOD & OIL IND (P) LTD
|
February 10, 2005 |
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D YANGFO Vs. STATE OF ARUNACHAL PRADSEH
|
September 30, 2005 |
|
DAMANI CONSTRUCTION COMPANY Vs. STATE OF ARUNACHAL PRADESH
|
February 7, 2005 |
|
DARIKANU Vs. STATE OF ARUNACHAL PRADESH
|
April 26, 2005 |
|
DARSHAN SINGH Vs. STATE OF ARUNACHAL PRADESH
|
August 19, 2005 |
|
DATA INDIA LTD Vs. UNITED PUBLISHERS
|
March 21, 2005 |
|
DEBABRATA KOLOI Vs. STATE OF TRIPURA
|
March 2, 2005 |
|
DEBASISH BASU Vs. JAYANTA BIKASH DHAR
|
August 26, 2005 |
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DEBENDRA NATH BANIA Vs. STATE OF ASSAM
|
September 27, 2005 |
|
DEBESWAR BARAH Vs. GHOGI SAIKIA
|
January 24, 2005 |
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DEBORANJAN SAIKIA AND ORS. Vs. STATE OF ASSAM AND ORS.
|
July 19, 2005 |
|
DEEP CHAND Vs. UNION OF INDIA & OTHERS.
|
September 30, 2005 |
|
DEVANCHAND RAMSARN PVT LTD Vs. UNION OF INDIA
|
February 1, 2005 |
|
DEVELOPMENT CORPORATION LTD Vs. J D PHARMACEUTICALS
|
January 19, 2005 |
|
DEVIKA KUMBANG Vs. STATE OF ASSAM
|
January 1, 2005 |
|
DEY AND COMPANY Vs. UNION OF INDIA
|
March 18, 2005 |
|
DHANANJAY MUDOL Vs. GUAN MUDOL
|
June 8, 2005 |
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DHANANJOY PAL Vs. STATE OF ASSAM
|
January 20, 2005 |
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DHARMESWAR BAISHYA Vs. STATE OF ASSAM
|
November 30, 2005 |
|
DHARMESWAR CHOUDHURY Vs. STATE OF ASSAM
|
April 12, 2005 |
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DHRUBENDRA PATHAK Vs. HINDUSTAN PAPER CORPORATION LIMITED
|
September 9, 2005 |
|
DIGANTA BHUYAN Vs. STATE OF ASSAM, REPRESENTED BY THE SECRETARY TO GOVERNMENT OF ASSAM, PUBLIC WORKS DEPARTMENT, DISPUR, GUWAHATI AND OTHERS
|
June 29, 2005 |
|
DILIP DAS Vs. STATE OF ASSAM
|
May 6, 2005 |
|
DILIP KUMAR SAHA Vs. STATE OF ASSAM
|
February 2, 2005 |
|
DILIP SARMA Vs. STATE OF ASSAM
|
February 3, 2005 |
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DIMAPUR BAR ASSOCIATION Vs. STATE OF NAGALAND AND ORS.
|
August 3, 2005 |
|
DINESH CHANDRA KALITA Vs. STATE OF ASSAM
|
December 13, 2005 |
|
DIPAK DAS Vs. STATE OF ASSAM
|
September 30, 2005 |
|
DIPAK KR CHAKRABORTY Vs. UNION OF INDIA
|
March 10, 2005 |
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DIPAK MOHAN PATRA Vs. ASSAM STATE TRANSPORT CORPORATION AND ORS.
|
November 16, 2005 |
|
DIPU AHMED Vs. STATE OF ASSAM
|
March 17, 2005 |
|
DIRECT RECRUITS ENGINEERS ASSOCIATION WORKS AND HOUSING NAGALAND Vs. STATE OF NAGALAND
|
April 4, 2005 |
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DR. H. VANLALHLUNA AND ANOTHER Vs. STATE OF MIZORAM AND OTHERS
|
July 15, 2005 |
|
DR. MANORANJAN KALITA Vs. STATE OF ASSAM AND ORS.
|
November 6, 2005 |
|
DULAL CHANDRA RABHA Vs. STATE OF ASSAM
|
May 12, 2005 |
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DURLABH CHANDRA BHATTACHRJEE Vs. ATUL BARTHAKUR
|
September 23, 2005 |
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DWIJENDRA NATH CHOUDHURY Vs. STATE OF ASSAM
|
February 3, 2005 |
|
E BHUBANESHWAR SINGH Vs. STATE OF MANIPUR
|
February 7, 2005 |
|
EASTERB AGENCY Vs. STATE OF ASSAM
|
November 24, 2005 |
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ELECTRIC HOUSE Vs. STATE OF TRIPURA AND ORS.
|
May 26, 2005 |
|
ENGZUALI RALTU Vs. STATE OF MIZORAM
|
March 7, 2005 |
|
ER LALMUANZOVA Vs. STATE OF MIZORAM
|
June 27, 2005 |
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ERA PDS NOMINEE CARRIAGE AGENCY Vs. STATE OF ARUNACHAL PRADESH
|
December 12, 2005 |
|
ERA PDS NOMINEE CARRIAGE AGENCY AND ORS. Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
December 22, 2005 |
|
ETSONIMO Vs. STATE OF NAGALAND AND OTHERS.
|
August 2, 2005 |
|
EURIDITH SUTNGA Vs. STATE OF MEGHALAYA
|
September 29, 2005 |
|
EVERGROWING IRON AND FINVEST LTD Vs. STATE OF TRIPURA
|
July 25, 2005 |
|
FARHANA BEGUM Vs. LIFE INSIRANCE CORPORATION OF INDIA
|
December 13, 2005 |
|
FAZAR ALI Vs. STATE OF ASSAM
|
November 17, 2005 |
|
G. LALROTLUANGA Vs. CHIEF SECRETARY TO THE GOVT. OF MIZORAM AND ORS.
|
May 25, 2005 |
|
GAJEN TALUKDAR Vs. DIPAMONI DAS
|
March 24, 2005 |
|
GAJIBUR RAHMAN Vs. STATE OF ASSAM
|
September 6, 2005 |
|
GAURI KANTA DAS ALIAS BABUL MARAK ALIAS MATHUA DAS Vs. UNION OF INDIA
|
January 18, 2005 |
|
GAUTAM SAHA Vs. STATE OF ASSAM
|
May 11, 2005 |
|
GIRIN PATHAK Vs. GHANSHYAM DAS
|
April 7, 2005 |
|
GIRINDRA CHANDRA BANIK Vs. STATE OF TRIPURA
|
August 31, 2005 |
|
GIRISH CH SARMAH Vs. BONGAIGAON REFINERY AND PETRO CHEMICALS LTD
|
March 11, 2005 |
|
GITA RANI NANDI Vs. PRASANNA KR CHOUDHURY
|
January 7, 2005 |
|
GOLJAN NESHA Vs. GOMMON INDIA LTD
|
July 28, 2005 |
|
GOPAL BORO ALIAS GWOJEN BORO Vs. UNION OF INDIA
|
March 31, 2005 |
|
GOPAL KRISHNA BORA Vs. STATE OF ASSAM
|
July 22, 2005 |
|
GOPAL LEKHARU Vs. STATE OF ASSAM
|
July 1, 2005 |
|
GOPINATH GHOSH Vs. JASUDA DEBNATH
|
January 28, 2005 |
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GOTMAYUM ONGBI EKASHINI DEVI Vs. COMMISSIONER SECRETARY ARTS AND CULTURE GOVT OF MANIPUR
|
January 17, 2005 |
|
GUJARAT CO-OPERATIVE MILK MARKETING FEDERATION LTD Vs. STATE OF ASSAM
|
February 2, 2005 |
|
GUN GUN SHAHU Vs. STATE OF ASSAM
|
November 29, 2005 |
|
GURUBAKSH SINGH Vs. BISHNU RABHA NIMNA BUNIADI BIDYALAYA JAGIROAD
|
January 18, 2005 |
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GYATI HANGU AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
May 27, 2005 |
|
H BIAKCHHUNGA Vs. STATE OF MIZORAM
|
June 27, 2005 |
|
H M RAWTHER Vs. STATE OF NAGALAND
|
April 4, 2005 |
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H.K. PANDEY Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
June 3, 2005 |
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HADIR NILUFAR KHALIL Vs. JALALUR RAHMAN
|
December 15, 2005 |
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HAFIZUN BEGUM Vs. MOTOR ACIDENT CLAIM TRIBUNAL
|
June 27, 2005 |
|
HAGE TARA Vs. HAGE APPO
|
August 19, 2005 |
|
HAJ KOYANG Vs. STATE OF ARUNACHAL PRADESH
|
August 9, 2005 |
|
HALADHAR NAYAK Vs. STATE OF ASSAM
|
January 20, 2005 |
|
HARANGTHAN MAWII Vs. LAI AUTONOMOUS DISTRICT COUNCIL
|
April 26, 2005 |
|
HARE RAM SINGH Vs. STATE OF MANIPUR
|
September 8, 2005 |
|
HARENDRA NATH BHUYAN Vs. STATE OF ASSAM
|
June 10, 2005 |
|
HARENDRA NATH BHUYAN Vs. STATE OF ASSAM AND ORS.
|
January 10, 2005 |
|
HARI NATH Vs. STATE OF ASSAM
|
March 10, 2005 |
|
HARI SHANKAR TEWARI Vs. STATE OF TRIPURA
|
June 3, 2005 |
|
HARICHARAN DEKA Vs. STATE OF ASSAM
|
January 4, 2005 |
|
HARIHAR SHAH Vs. COMMISSIONER OF INCOME TAX
|
November 10, 2005 |
|
HASAN ALI Vs. STATE OF MEGHALAYA AND ORS.
|
August 5, 2005 |
|
HEADMASTER Vs. SANDHYA DAS
|
February 28, 2005 |
|
HEIRLOOM KHARKONGOR Vs. COLLECTOR EAST KHASI HILLS
|
April 1, 2005 |
|
HEMANTA DAS Vs. STATE OF ASSAM
|
January 27, 2005 |
|
HEMENDRA CHAUDHURY Vs. ASSAM AGRICULTURAL UNIVERSITY JORHAT
|
August 18, 2005 |
|
HEMODHAR GOGOI Vs. UNION OF INDIA
|
December 14, 2005 |
|
HIKKI MIWU Vs. STATE OF ARUNACHAL PRADESH
|
June 16, 2005 |
|
HIND SUPPLY CORPORATION Vs. UNION OF INDIA
|
April 2, 2005 |
|
HINDUSTAN PAPER CORPORATION LTD Vs. SYNERGY COMPOSITES PVT LTD
|
April 29, 2005 |
|
HIRALAL PAUL Vs. STATE OF TRIPURA AND OTHERS
|
April 13, 2005 |
|
HISPREACHERING Vs. LAMBOR MALNGIANG
|
March 7, 2005 |
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HMINGDAILOVA KHIANGTE Vs. CHIEF SECY GOVT OF MIZORAM
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March 10, 2005 |
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HONGAM Vs. STATE OF MANIPUR
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April 29, 2005 |
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IMKONG INCHERI Vs. UNION OF INDIA
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July 28, 2005 |
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IMTAJENBA G.B. AND OTHERS Vs. TAJENYUBA G.B. AND ANOTHER
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July 28, 2005 |
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INAVI AWOMI Vs. STATE OF NAGALAND AND OTHERS
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July 20, 2005 |
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INDIAN OIL CORPORATION LTD Vs. PRESIDING OFFICER
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May 31, 2005 |
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INTAZALI CHOUDHURY Vs. ASAI MIA CHOUDHURY
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January 24, 2005 |
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JADU THAKUR AND ORS. Vs. ON THE DEATH OF KEDAR PRASAD ALIAS KEDAR PRASAD RAM AND HIS LEGAL HEIRS
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May 11, 2005 |
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JAGADISH SHAH Vs. KAILASHPATI KALWR
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December 23, 2005 |
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JAGMOHAN SINGH Vs. STATE OF MANIPUR
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June 23, 2005 |
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JAHUR ALI Vs. STATE OF MANIPUR
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February 11, 2005 |
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JAKIR HUSSAIN Vs. STATE OF ASSAM
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June 1, 2005 |
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JASMINA BEGUM Vs. STATE OF ASSAM
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November 21, 2005 |
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JATIN BARUAH Vs. STATE OF ASSAM
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February 8, 2005 |
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JATIN PATHAK Vs. STATE OF ASSAM AND ORS.
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May 31, 2005 |
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JHARNA SARKAR Vs. STATE OF TRIPURA AND OTHERS
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April 19, 2005 |
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JHUNNU DAS Vs. PURNIMA DEBNATH BHOWMIK
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April 28, 2005 |
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JITEN BARKAKOTI Vs. SUBRATA PATANGIA
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April 26, 2005 |
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JITENDRA MALLICK Vs. PRIYA KUMAR CHOWDHURY
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December 14, 2005 |
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JOGEN CH ROY Vs. STATE OF ASSAM
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July 19, 2005 |
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JOGENDRA DEBBARMA Vs. TRIPURA TRIBAL AREAS AUTONOMOUS DISTRICT COUNCIL AND OTHERS
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September 28, 2005 |
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JOGESHWAR BORAH Vs. STATE OF ASSAM
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December 15, 2005 |
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JOY GOBINDA DUTTA Vs. STATE OF ASSAM
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April 7, 2005 |
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JULIUS L R MARAK Vs. STATE OF MEGHALAYA
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December 5, 2005 |
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JUMNO PADUNG Vs. STATE OF ARUNACHAL PRADESH
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June 1, 2005 |
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JYOSTNA CHAKRABORTY Vs. SUJIT BANERJEE
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August 25, 2005 |
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JYOTISH CHANDRA PATHAK Vs. STATE OF ASSAM AND ANR.
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August 23, 2005 |
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K DUTTA Vs. S DUTTA
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February 18, 2005 |
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K HRANGCHHINGA Vs. C ZOMUNA
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May 26, 2005 |
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K K RAJESH Vs. STATE OF ARUNACHAL PRADESH
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September 8, 2005 |
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KABANG LEGO Vs. STATE OF ARUNACHAL PRADESH
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August 19, 2005 |
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KAILASH BHUMIJ Vs. STATE OF ASSAM
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February 16, 2005 |
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KAILASH KALITA Vs. SANJIB SHARMA
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November 28, 2005 |
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KAISI LIANGMAI Vs. UNION OF INDIA
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January 20, 2005 |
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KALYAN SINGH MAHATO Vs. UNION OF INDIA AND OTHERS
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September 22, 2005 |
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KAMAL CHAKRABORTY Vs. STATE OF ASSAM
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May 26, 2005 |
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KAMAL KANTI DEBNATH Vs. STATE OF TRIPURA
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August 24, 2005 |
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KAMALKR SHARMA Vs. STATE OF ASSAM
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March 23, 2005 |
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KAMESWAR DAS Vs. STATE OF ASSAM
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July 19, 2005 |
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KAMRUP CONSTRUCTION COMPANY PRIVATE LIMITED Vs. STATE OF ASSAM
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February 25, 2005 |
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KANAI LAL PODDAR Vs. STATE OF TRIPURA
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August 1, 2005 |
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KAPIL MISHRA Vs. STATE OF ASSAM
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August 23, 2005 |
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KAUSALYA BARUA Vs. BRAHMPUTRA CONSTRUCTION LTD
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March 3, 2005 |
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KAUSIK RANJAN DUTTA Vs. STATE OF TRIPURA
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March 22, 2005 |
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KEMAR KAMSI Vs. STATE OF ARUNACHAL PRADESH
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February 4, 2005 |
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KENNETH MANGA Vs. MIZORAM CO-OPERATIVE APEX BANK LTD
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June 23, 2005 |
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KHEMANI ENGINEERING CORPORATION Vs. GENERAL MANAGER, N.F. RAILWAY
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December 5, 2005 |
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KHIREN CHANDRA KALITA Vs. STATE OF ASSAM
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August 9, 2005 |
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KHIRODA GOGI Vs. STATE OF ASSAM AND ORS.
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January 20, 2005 |
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KHUMANLAMBAM NILAROTON SINGH Vs. STATE OF MANIPUR
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January 7, 2005 |
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KHUNDRAKPAM NIMAI SINGH ALIAS YAIKHOMBA ALIAS RAMESHWAR ALIAS M C INDRAJIT Vs. DISTRICT MAGISTRATE UKHARUL
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September 16, 2005 |
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KIPA SERO Vs. STATE OF ARUNACHAL PRADESH
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August 9, 2005 |
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KIRTI BIKRAM KISHORE DEB BARMAN Vs. STATE OF TRIPURA AND OTHERS
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March 11, 2005 |
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KITME M. SANGMA Vs. STATE OF MEGHALAYA, REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF MEGI IALAYA, SHILLONG
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May 11, 2005 |
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KOIJAM ONGEBI IBEMHAL DEVI Vs. STATE OF MANIPUR
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November 25, 2005 |
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KRISHNA MOHAN JAMATIA Vs. STATE OF TRIPURA
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May 13, 2005 |
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KRISHNA SARKAR Vs. STATE OF TRIPURA
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November 30, 2005 |
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KRITI SINGH Vs. STATE OF ASSAM
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February 17, 2005 |
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KSHETRIMAYUM IBOHAL SINGH Vs. STATE OF MANIPUR
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September 6, 2005 |
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KSHETRIMAYUM PRAKASH SINGH ALIAS PAKA Vs. DISTRICT MAGISTRATE IMPHAL WEST DISTRICT LAMPHELPAT
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December 15, 2005 |
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KUMARENDRA NATH Vs. STATE OF ASSAM. REP. BY THE SECRETARY TO GOVERNMENT OF ASSAM, HEALTH AND FAMILY WELFARE DEPARTMENT. DISPUR, GUWAHATI AND OTHERS
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June 14, 2005 |
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KUMUD BARMAN Vs. STATE OF ASSAM
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August 5, 2005 |
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KUNDARGAON ANTIEVICTION ACTION COMMITTEE Vs. STATE OF ASSAM
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November 9, 2005 |
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KUNTI MEDHI Vs. HINDUSTAN PETROLEUM CORPORATION LTD
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February 7, 2005 |
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KUSUM LATA KALA Vs. KUMARI PARUL SAHA
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April 12, 2005 |
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L BIAKCHHUNGA Vs. STATE OF MIZORAM
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August 1, 2005 |
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L BISHWANATH SINGH Vs. STATE OF ASSAM
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June 2, 2005 |
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L MAICHON DEVI Vs. STATE OF MANIPUR
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January 17, 2005 |
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LAI PUROIK Vs. STATE OF ARUNACHAL PRADESH
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August 9, 2005 |
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LAISHRAM BIHARI SINGH Vs. UNION OF INDIA
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April 13, 2005 |
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LAKHANLALJI MURTY Vs. CHAKRESWAR DAS RAI
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January 18, 2005 |
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LAKHI NARAYAN SAHU Vs. STATE OF ASSAM
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March 1, 2005 |
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LAKHI PATOWARY Vs. MADHABI TALUKADAR
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December 1, 2005 |
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LAL MOHAN SUTRADHAR Vs. NIRODA SUNDARI MAJUMDER
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December 14, 2005 |
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LALBABU TOSSA Vs. STATE OF ASSAM
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May 3, 2005 |
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LALHERLIANA Vs. STATE OF MIZORAM
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January 20, 2005 |
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LALIT DEBNATH Vs. TRIPURA UNIVERSITY
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November 18, 2005 |
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LALREMMAWIA Vs. STATE OF MIZORAM AND OTHERS
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April 1, 2005 |
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LEENA B DAM Vs. STATE OF ASSAM
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April 7, 2005 |
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LIANCHUNGNUNGA DEPUTY MANAGER ZORAM INDUSTRIAL DEVP CORPN LTD Vs. ZURAM INDUSTRIAL DEVP CORPN LTD
|
April 13, 2005 |
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LIANCHUNGNUNGA, DEPUTY MANAGER, ZORAM INDUSTRIAL DEVP. CORPORATION LTD. Vs. ZURAM INDUSTRIAL DEVP. CORPORATION LTD. AND ORS.
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June 3, 2005 |
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LILA BORAH Vs. STATE OF ASSAM
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May 19, 2005 |
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LILESWAR GOGOI Vs. STATE OF ASSAM
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July 19, 2005 |
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LUNKHEL KHAIJAMANG HAOKIP Vs. STATE OF MANIPUR AND ORS.
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July 6, 2005 |
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M S ASSOCIATES Vs. UNION OF INDIA
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March 22, 2005 |
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M V KARTIKEYAN NAIR Vs. STATE OF ARUNACHAL PRADESH
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January 1, 2005 |
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M.V. KARTIKEYAN NAIR Vs. STATE OF ARUNACHAL PRADESH AND ORS.
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February 1, 2005 |
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MADHAB MEDHI Vs. STATE OF ASSAM
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April 2, 2005 |
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MADHABANANDA ROY Vs. STATE OF ASSAM
|
May 2, 2005 |
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MADHABILATA BHTTACHARJEE Vs. NATIONAL INSURANCE CO LTD
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April 6, 2005 |
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MAHABIR PRASAD AGARWAL Vs. STATE OF ASSAM
|
February 10, 2005 |
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MAJIRA BIBI Vs. STATE OF MANIPUR
|
February 7, 2005 |
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MAKHAN PEGU Vs. STATE OF ASSAM
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September 6, 2005 |
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MANAGEMENT OF TEOK TEA ESTATE Vs. LABOUR COURT DIBRUGARH
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December 1, 2005 |
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MANAGER TIPUK TEA ESTATE Vs. RAM PRASAD RAI
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January 19, 2005 |
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MANGLOO PROJA Vs. STATE OF ASSAM
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February 17, 2005 |
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MANJU BORO Vs. KARUNA KANTA BORO
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November 23, 2005 |
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MANJU RAM KALITA Vs. MINATI DAS KALITA
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August 9, 2005 |
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MANOJ KANTI SENGUPTA Vs. GITA SENGUPTA
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March 2, 2005 |
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MANOJ SAHA Vs. STATE OF ASSAM
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March 24, 2005 |
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MARCOFED EMPLOYEES UNION Vs. STATE OF NAGALAND
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April 11, 2005 |
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MATIUR RAHMAN Vs. STATE OF ASSAM
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May 30, 2005 |
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MAZIBUR RAHMAN Vs. ABUL HUSSAIN AND ORS.
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November 14, 2005 |
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MCLEOD RUSSEL (INDIA) LTD. Vs. AGRICULTURE INCOME TAX OFFICER
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January 18, 2005 |
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MD JIAUR RAHMAN Vs. STATE OF ASSAM
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February 18, 2005 |
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MD. ANWAR HUSSAIN Vs. THE STATE OF ASSAM AND OTHERS
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May 20, 2005 |
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MD. GULZAN HUSSAIN AND OTHERS Vs. MANIK DAS AND OTHERS
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November 23, 2005 |
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MD. JAHUR ALI Vs. STATE OF MANIPUR AND ORS.
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February 10, 2005 |
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MD. JAKIR HUSSAIN Vs. STATE OF ASSAM AND ANR.
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July 1, 2005 |
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MD. KALIM Vs. STATE OF ASSAM AND ORS.
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August 25, 2005 |
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MD. SIRAJUL HAQUE Vs. STATE OF ASSAM AND ORS.
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March 5, 2005 |
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MEENA CHAKRABORTY Vs. MANAGEMENT OF UNITED BANK AND ANR.
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November 25, 2005 |
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MEGHALAYA MINERAL DEVELOPMENT Vs. G.H. SYIEMLIEH AND OTHERS
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July 11, 2005 |
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MEJUM KARGA Vs. STATE OF ARUNACHAL PRADESH
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May 11, 2005 |
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MEYIKUMLA Vs. STATE OF NAGALAND AND OTHERS
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March 10, 2005 |
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MIHIR DUTTA Vs. STATE OF TRIPURA
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April 8, 2005 |
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MIHIR KANTI CHOUDHURY Vs. UNION OF INDIA (UOI) AND ORS.
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January 6, 2005 |
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MINKAR LOLLEN Vs. STATE OF ARUNACHAL PRADESH
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April 6, 2005 |
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MINU GOSWAMI Vs. STATE OF ASSAM
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May 25, 2005 |
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MIR YUSUF HUSSAIN Vs. TRIPATHI BORDOLOI
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September 22, 2005 |
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MIRI ENGTIPI Vs. STATE OF ASSAM AND ORS.
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February 1, 2005 |
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MOHAN CHANDRA DEKA Vs. STATE OF ASSAM
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January 20, 2005 |
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MOIN UDDIN ALIAS LUCKY MOIN Vs. STATE OF ASSAM
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September 7, 2005 |
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MOINAMUCHI Vs. ANARDUMUCHI
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February 24, 2005 |
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MOMIN ALI ALIAS MULKIF Vs. PRANAB BENERJEE
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September 15, 2005 |
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MONORANJAN DEKA Vs. STATE OF ASSAM AND ORS.
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January 19, 2005 |
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MOUMITA PODDAR AND ANR. Vs. INDIAN OIL CORPORATION AND ANR.
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September 14, 2005 |
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MOYAZZM HUSSAIN Vs. STATE OF ASSAM
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September 15, 2005 |
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MRIDUMONI DHEKIAL PHUKAN Vs. STATE OF ASSAM
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December 23, 2005 |
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MUKUT CH BORAH Vs. SAFIQUR UAHMAN CHOUDHURY
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December 23, 2005 |
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MUMTAJ ALI Vs. STATE OF ASSAM
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December 12, 2005 |
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MUMTAZ RANA LASKAR Vs. STATE OF ASSAM
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December 20, 2005 |
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MUMTAZ RANA LASKAR Vs. STATE OF ASSAM
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March 15, 2005 |
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MUNINDRA GAZAMER Vs. STATE OF ASSAM
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March 26, 2005 |
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MUNINDRA GAZAMER Vs. STATE OF ASSAM
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May 26, 2005 |
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MUNNA BHATTACHARJEE Vs. STATE OF MEGHALAYA
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August 9, 2005 |
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MURLIDHAR JOGANI Vs. AHMED TEA COMPANY P LTD
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June 6, 2005 |
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MUSSTT. SURIYA BEGUM Vs. SMT. HEMA PRABHA DEVI AND ANOTHER
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July 22, 2005 |
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MUTUM SHANTIKUMAR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
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February 9, 2005 |
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MUTUM SHANTIKUMAR SINGH Vs. UNION OF INDIA
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February 3, 2005 |
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N PISHAK SINGH Vs. STATE OF MANIPUR
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August 17, 2005 |
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N SANCHIO LOTHA Vs. STATE OF NAGALAND
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February 11, 2005 |
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NAGALAND BAR ASSOCIATION Vs. STATE OF NAGALAND
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August 25, 2005 |
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NAGALAND DOCTORS ASSOCIATION Vs. STATE OF NAGALAND
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December 20, 2005 |
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NALINI KANTA SHARMA Vs. STATE OF ASSAM
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May 5, 2005 |
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NANDESWAR SARMAH Vs. STATE OF ASSAM
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June 2, 2005 |
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NANDIBRATA TRIPURA Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO LTD
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March 30, 2005 |
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NAOREM IBOMCHA SINGH Vs. JOINT SECRETARY REVENUE
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August 31, 2005 |
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NAOREM N KSHETRIMAYAUM Vs. MOIRANGGTHEM BHEIGYACHANDRA SINGH
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October 28, 2005 |
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NAOREM SURCHAND SINGH Vs. STATE OF MANIPUR
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August 18, 2005 |
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NARAYAN CH DEY Vs. STATE OF TRIPURA
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August 8, 2005 |
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NARAYAN CHANDRA GHOSH Vs. STATE OF TRIPURA
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June 3, 2005 |
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NARAYAN DEBNATH Vs. SUKUMAR ROY
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April 27, 2005 |
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NARESH BHUYAN Vs. STATE OF ASSAM
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February 15, 2005 |
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NATIONAL INSURANCE CO LTD Vs. BISWAJIT BANK
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March 18, 2005 |
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NATIONAL INSURANCE CO LTD Vs. GAURI ROY
|
March 18, 2005 |
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NATIONAL INSURANCE CO LTD Vs. KASHENI
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March 9, 2005 |
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NATIONAL INSURANCE CO LTD Vs. MANUHORAM IMOCHOUBA SHARMA
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August 5, 2005 |
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NATIONAL INSURANCE CO. LTD. Vs. ABDUL KUDDUS
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March 18, 2005 |
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NATIONAL INSURANCE CO. LTD. Vs. SMTI THANZAMI & ANOTHER
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May 20, 2005 |
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NATIONAL INSURANCE CO. LTD. (IN ALL THREE PETITIONS) Vs. SMT. FULESWARI DEVI
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December 2, 2005 |
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NATIONAL INSURANCE COMPANY Vs. DUAL DEBNATH
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May 2, 2005 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. ALILA ALIAS NUNGSANGLILA AO
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March 2, 2005 |
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NATIONAL INSURANCE COMPANY LTD Vs. BIKRAM KUMAR DAS
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August 29, 2005 |
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NATIONAL INSURANCE COMPANY LTD Vs. SABITRI RANI DEVI
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September 6, 2005 |
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NAVEEN ENTERPRISES LTD Vs. UNION OF INDIA
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August 3, 2005 |
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NAYANMONI GOGOI Vs. STATE OF ASSAM, REPRESENTED BY THE SECRETARY TO DEPARTMENT OF HIGHER EDUCATION, GOVERNMENT OF ASSAM DISPUR, GUWAHATI
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July 1, 2005 |
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NAZIBUL HUSSAIN ALIAS NAZIMUL HUSSAIN Vs. STATE OF ASSAM
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May 20, 2005 |
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NAZRUL ISLAM LASKAR Vs. AFSAR HUSSAIN LASKAR
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February 17, 2005 |
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NEEPCO TRIBAL EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA
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June 22, 2005 |
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NEERMALI DAS Vs. STATE BANK OF INDIA
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May 5, 2005 |
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NEKBOR ALI Vs. STATE OF ASSAM
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September 7, 2005 |
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NELA NIANGTI Vs. STATE OF MEGHALAYA
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June 17, 2005 |
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NEW INDIA ASSUANCE COMPANY LTD Vs. STEVENSON KHYRIEM
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September 28, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. PHELISHSA BAKAI
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September 30, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. CHARUBALA DAS
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September 9, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. ANIL KURMI
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December 2, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. LALNGHIHLOVI
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June 9, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. MURISE SANGTEM
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August 11, 2005 |
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NEW INDIA ASSURANCE CO. LTD Vs. MALSAWMTLUANGA
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September 21, 2005 |
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NEW INDIA ASSURANCE CO. LTD Vs. LALNUNTHARA
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May 25, 2005 |
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NEW INDIA ASSURANCE CO. LTD Vs. R. BIAKLIANA
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May 25, 2005 |
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NEW MANAS TEA ESTATE PVT LTD Vs. BARGAON TEA CO PVT LTD
|
May 11, 2005 |
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NEW STAR CORPORATION Vs. STATE OF ASSAM
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February 3, 2005 |
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NILIN KUMAR BARUAH Vs. STATE OF ARUNACHAL PRADESH
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August 9, 2005 |
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NINGOMBAM RANJIT SINGH Vs. YUMNAM PREMILA DEVI
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July 21, 2005 |
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NINGTHOUJAM BIRAMANOOL SINGH Vs. YENGKHOM NINGOL NINGTHOUJAM ONGBIU SAKHI DEVI
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July 11, 2005 |
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NIRMAL CHANDRA PAUL Vs. ADITYA DEB
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September 9, 2005 |
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NIRMAL CHANDRA PAUL Vs. ADITYA DEB ALIAS ADITY DEB AND ORS.
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February 9, 2005 |
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NITU SONOWAL Vs. STATE OF ASSAM
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January 7, 2005 |
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NOEL DHAR Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
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June 17, 2005 |
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NONGMAITHEM DHANJIT SINGH ALIAS INO ALIAS KHAMBA ALIAS PANTHOI Vs. STATE OF MANIPUR
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September 14, 2005 |
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NORTH CACHAR HILLS AUTONO- MOUS COUNCIL Vs. STATE OF ASSAM
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September 2, 2005 |
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NUKENLA AO Vs. STATE OF NAGALAND
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September 16, 2005 |
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NUMALIGARH REFINERY LTD Vs. RAJAB UDDIN AHMED
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April 12, 2005 |
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NUR BHANU Vs. ABDUL AMIN BHUINYA
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September 30, 2005 |
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NURSES WELFARE ASSOCIATION Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCE
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January 6, 2005 |
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O PREMKUMAR SINGH Vs. STATE OF MANIPUR
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September 29, 2005 |
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OBILET TARIANG Vs. PRAVIR KR ROY
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March 11, 2005 |
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OGE DARIN Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
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May 25, 2005 |
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OIL AND NATURAL GAS CORPORATION LTD Vs. UNION OF INDIA
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March 30, 2005 |
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OIL AND NATURAL GAS CORPORATION LTD Vs. CHITTA RANJAN DEBBARMA
|
November 8, 2005 |
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OIL INDIA LIMITED Vs. STATE OF ASSAM
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September 26, 2005 |
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OIL INDIA LTD Vs. NEIL ROSE
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June 10, 2005 |
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OM PRAKASH PATHK Vs. STATE OF ARUNACHAL PRADESH
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March 4, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. REJINA BEGUM
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January 20, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. JOSUA HALLAM
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February 9, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. ABEDA BEGUM
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June 16, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. HMINGTHANGZUALA
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September 20, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. ARCHANA PAUL
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September 9, 2005 |
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ORIENTAL INSURANCE CO LTD Vs. KRISHNA KAKATI
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November 25, 2005 |
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ORIENTAL INSURANCE CO. LTD Vs. BINA BHATTACHARJEE
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March 18, 2005 |
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ORIENTAL INSURANCE CO. LTD Vs. ARSAD ALI
|
March 18, 2005 |
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ORIENTAL INSURANCE CO. LTD. Vs. LIANSANGPUII AND ANR.
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February 17, 2005 |
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ORIENTAL INSURANCH CO LTD Vs. MUSTT ABEDA BEGUM
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June 15, 2005 |
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P.R. SUMIYON VIJAYRAJ Vs. UNION OF INDIA (UOI) AND ORS.
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January 11, 2005 |
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PADMA KHAKLARI Vs. SUJIT KUMAR ROY
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June 10, 2005 |
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PADMANATH SARMAH Vs. HITENDRA NATH GOSWAMI
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May 18, 2005 |
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PAKARIA DUBA MATSHYAJIBI SAMABAYA SAMITY LTD Vs. NO 29 NEKARA NEKERI SAMABAYA SAMITI LTD
|
December 13, 2005 |
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PALLAVI SAIKIA BHARALI Vs. MRIGANKA BHARALI
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November 24, 2005 |
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PANDAV KOYA Vs. STATE OF ASSAM
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September 21, 2005 |
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PARBATI PRASAD CHALIHA Vs. UNION OH INDIA
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August 19, 2005 |
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PARIMAL DEBNATH AND ORS. Vs. AMOD BASHI DEBNATH
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August 1, 2005 |
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PARIMAL MAZUMDAR Vs. STATE OF ASSAM
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November 29, 2005 |
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PARTHA SARATHI CHOUDHURY Vs. UNION OF INDIA
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June 9, 2005 |
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PARUL BALA DEBNATH Vs. UMATARAROY
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January 27, 2005 |
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PATKAI CHRISTIAN ACADEMY Vs. STATE OF MANIPUR
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April 18, 2005 |
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PAUL TUSHAR BISWAS Vs. ADDL DIST JUDGE EAST KHASI HILLS DISTRICT
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November 21, 2005 |
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PAWAN KUMAR TIWARI Vs. UNION OF INDIA
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August 5, 2005 |
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PHALKHUNEI SINGSON Vs. STATE OF MANIPUR
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January 10, 2005 |
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PHUKAN TECHI Vs. STATE OF ARUNACHAL PRDESH
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June 15, 2005 |
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PIKLU DAS Vs. UNION OF INDIA
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March 21, 2005 |
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PISHU VASWANI Vs. KISHAN CHAND VASWANI
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June 10, 2005 |
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PORCELAIN INDIA P LTD Vs. STATE OF ASSAM
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September 1, 2005 |
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PORNA BDR. SONAR AND ORS. Vs. STATE OF ARUNACHAL PRADESH AND ORS.
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May 11, 2005 |
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PRABHAT MARKETING CO LTD Vs. STATE OF ASSAM
|
February 3, 2005 |
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PRABIN CHANDRA GOSWAMI Vs. CHARU SAIKIA
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August 16, 2005 |
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PRABINDRA NATH BHATTACHARJYA Vs. ASSAM CO-OPERATIVE APEX BANK LTD. AND ANR.
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January 18, 2005 |
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PRABIR KUMAR DAS Vs. AMULYA BHUSHAN PAUL
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June 20, 2005 |
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PRADEEP KR RAJBONGSHI Vs. UNION OF INDIA
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December 8, 2005 |
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PRADHUMAN SINGH Vs. UNION OF INDIA
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July 29, 2005 |
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PRADIP KUMAR DAS Vs. SAMIR DAS
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December 16, 2005 |
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PRADIP KUMAR JAIN Vs. STATE OF ASSAM
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May 8, 2005 |
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PRADIP SAIKIA Vs. SUWALA SAIKIA
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May 13, 2005 |
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PRADYUT KR DAS Vs. AJIT BORAH
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September 26, 2005 |
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PRANAB KUMAR BANERJEE AND ANR. Vs. MOMIN ALI ALIAS MUKIB ALI
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December 5, 2005 |
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PRANATI DEB Vs. DHIRENDRA CH ROY
|
December 19, 2005 |
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PRANAY KR DUTTA Vs. NORTH EASTERN REGIONAL INSTITUTE OF SCIENCE AND TECHNOLOGY
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December 14, 2005 |
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PRASANNA KR KHEMANI Vs. BISWANATH CHERENIA
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June 24, 2005 |
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PRASANNA KUMAR Vs. STATE OF ASSAM
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May 18, 2005 |
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PRASANNA KUMAR PHUKAN Vs. STATE OF ASSAM AND ORS.
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August 22, 2005 |
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PRASANNA MAHANTA AND ORS. Vs. STATE OF ASSAM AND ORS.
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August 18, 2005 |
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PRASANNAJIT SAIKIA Vs. STATE OF ASSAM AND OTHERS
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September 21, 2005 |
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PRASANTA CHAUDHARI Vs. STATE OF NAGALAND
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March 23, 2005 |
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PRASANTA KUMAR DEB Vs. GAURI SHANKAR PAU
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February 17, 2005 |
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PRATIMA BARUAH Vs. ASSAM STATE CO-OP. AGRI. AND RURAL DEVELOPMENT BANK LTD. AND ORS.
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February 11, 2005 |
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PRAVIR KUMAR ROY Vs. STATE OF MEGHALAYA
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August 3, 2005 |
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PREM CHAND GANDHI Vs. STATE OF ASSAM
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January 25, 2005 |
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PREMIKANTA SINGH Vs. STATE OF MANIPUR
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February 23, 2005 |
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PRITISH RANJAN ROY Vs. STATE OF TRIPURA
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February 3, 2005 |
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PRIYABALA BISWAS Vs. STATE OF TRIPURA
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April 28, 2005 |
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PROMODE BASUMATARY Vs. CIVIL JUDGESR DIVN NO 1
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May 26, 2005 |
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PURSHITTAM DAS CHOKHANI Vs. SARITA DEVI NATHNI
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December 13, 2005 |
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PUTHUTO NATSO Vs. STATE OF NAGALAND
|
September 16, 2005 |
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R K ANGOUSANA SINGH Vs. SAINIK SCHOOL SOCIETY
|
November 18, 2005 |
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R/C 305 RAJ KISHORE MUKHERJEE Vs. STATE OF ASSAM AND OTHERS
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June 1, 2005 |
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RABIN DAS Vs. STATE OF ASSAM
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March 3, 2005 |
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RAFIT ALI Vs. STATE OF ASSAM
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September 23, 2005 |
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RAGHU FORWORDING AGENCY Vs. UNION OF INDIA
|
June 29, 2005 |
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RAHIMUDDIN MAZUMDAR Vs. STATE OF ASSAM
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May 13, 2005 |
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RAHIMUIDDIN AHMED Vs. HAMID ALISAIKIA
|
April 5, 2005 |
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RAI BAHADUR ANUP CHAND HINDI HIGH SCHOOL KEATING ROAD SHILLONG Vs. STATE OF MEGHALAYA
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August 3, 2005 |
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RAJ KUMAR BAJAJ Vs. UNION OF INDIA
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June 7, 2005 |
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RAJA DAS Vs. ASSAM FISHERIES DEVP CORPN
|
April 13, 2005 |
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RAJAB UDDIN AHMED Vs. NUMALIGARH REFINERY LTD
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February 11, 2005 |
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RAJENDRA SARKAR Vs. UNION OF INDIA (UOI) AND ORS.
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October 28, 2005 |
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RAJESH KR CHOUDSURY Vs. UNITED INDIA INSURANCE CO
|
February 4, 2005 |
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RAJESH KUMAR BHATRA Vs. STATE OF ASSAM
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December 2, 2005 |
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RAJKAMAL CHOUDHURY Vs. STATE OF ASSAM
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May 2, 2005 |
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RAJKUMAR MANTA Vs. STATE OF ASSAM
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June 9, 2005 |
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RAJKUMAR PRASAD Vs. STATE OF ARUNACHAL PRADESH
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September 30, 2005 |
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RAKESH CHANDRA CHOUDHURY Vs. UNION OF INDIA
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August 1, 2005 |
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RAKHAL CHANDRA SARKAR Vs. STATE OF TRIPURA
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April 28, 2005 |
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RAM DAS PANIKA Vs. STATE OF ASSAM
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November 11, 2005 |
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RAM PRASAD KUMARI Vs. SURAJ NATH GOALA
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February 25, 2005 |
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RAMAKANTA DUTTA Vs. STATE OF ASSAM
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February 8, 2005 |
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RAMESWAR HAZARIKA Vs. STATE OF ASSAM
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August 26, 2005 |
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RAMFANGZUAVI KHIANGTE AND ORS. Vs. SECRETARY TO THE GOVT. OF MEGHALAYA AND ORS.
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June 24, 2005 |
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RAMJAN ALI Vs. STATE OF ASSAM
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May 12, 2005 |
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RAMJI TANTI Vs. STATE OF ASSAM
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February 1, 2005 |
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RANA PURKAYASTHA Vs. HIMADRI PURKAYASTHA
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April 19, 2005 |
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RANJIT KUMAR SAHA Vs. STATE OF TRIPURA
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November 11, 2005 |
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RATAN MALLA Vs. SEFALLI MALLA
|
May 18, 2005 |
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RATNESWAR KARMAKAR Vs. STATE OF ASSAM
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January 27, 2005 |
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RATNESWAR SINGH Vs. STATE OF ASSAM
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March 1, 2005 |
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REBATI MAZUMDAR Vs. NITAL SAHA
|
January 4, 2005 |
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REETOOPARNA PATOWARY AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
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May 26, 2005 |
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REGISTRAR I AND E GAUHATI HIGH COURT Vs. AMARJIT BORGOHAIN
|
October 3, 2005 |
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REGISTRAR I AND E GAUHATI HIGH COURT Vs. AMARJIT BORGOHAIN
|
August 3, 2005 |
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REHAN AHMED LASKAR Vs. STATE BANK OF INDIA
|
February 16, 2005 |
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RELIANCE CAPITAL AND FINANCE Vs. BHAWARLAL AGRAWALL
|
September 23, 2005 |
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RENU BALA DEVI Vs. LOHIT CH NATH
|
March 18, 2005 |
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RENU PRABHA BORA Vs. STATE OF ASSAM
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July 1, 2005 |
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REZNA BEGUM BARBHUIYA Vs. STATE OF ASSAM
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August 23, 2005 |
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RINA DEY Vs. STATE OF TRIPURA
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December 17, 2005 |
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RINCHIN LETA Vs. STATE OF ARUNACHAL PRADESH AND ORS.
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May 18, 2005 |
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RITA PURKAYASTHA Vs. SUNIL NATH AND ORS.
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February 4, 2005 |
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ROBIN SARMA Vs. STATE OF ASSAM
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January 12, 2005 |
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ROCKPO DABU LEWI Vs. STATE OF ARUNACHAL PRADESH
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June 1, 2005 |
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ROHLUPUIA Vs. STATE OF MIZORAM
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September 19, 2005 |
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ROHMINGLIANA Vs. STATE OF MIZORAM
|
June 27, 2005 |
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ROITONG SINGPHO Vs. AMIT GOEL
|
January 20, 2005 |
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RUBEM BORTH Vs. ANJU BORTH
|
April 8, 2005 |
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RUMI BORA DUTTA Vs. STATE OF ASSAM
|
June 23, 2005 |
|
RUNU ROY Vs. STATE OF ASSAM
|
June 15, 2005 |
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S MARBANIANG Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD
|
November 7, 2005 |
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S MEDHI Vs. BAR COUNCIL OF ASSAM
|
May 12, 2005 |
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S P MAHANTA Vs. STATE OF MEGHALAYA
|
June 20, 2005 |
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S P ROAD LINK Vs. STATE OF TRIPURA
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February 2, 2005 |
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S S E PRIVATE LTD Vs. STATE OF ASSAM
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February 23, 2005 |
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SABUJ RANJAN DEY Vs. STATE OF ASSAM AND ORS.
|
March 4, 2005 |
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SADANANDA BHARALI Vs. ASSAM STATE TRANSPORT CORPORATION
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May 17, 2005 |
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SADAT ALI Vs. STATE OF TRIPURA
|
February 5, 2005 |
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SADHAN DATTA Vs. STATE OF TRIPURA
|
July 1, 2005 |
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SADHAN LODH Vs. NATIONAL INSURANCE COMPANY LTD.
|
June 15, 2005 |
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SADOU ASOM PUTHI PRAKASAK ARU BIKRETA SANGTHA Vs. STATE OF ASSAM
|
August 24, 2005 |
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SAFIQUR RAHMAN CHOUDHURY Vs. STATE OF ASSAM
|
August 30, 2005 |
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SAHID ALI Vs. STATE OF TRIPURA
|
June 24, 2005 |
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SAHIDUR RABBI ALIAS BABUL SK Vs. STATE OF ASSAM
|
September 23, 2005 |
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SAIKHOWA SADIYA WATER TRANSPORT CO Vs. STATE OF ASSAM AND OTHERS
|
June 13, 2005 |
|
SAILEN CHUTIA Vs. HEMANTA SARMA
|
November 9, 2005 |
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SAILEN KUMAR SARMA Vs. STATE OF ASSAM AND ORS.
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May 31, 2005 |
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SAJAL MALAKAR Vs. STATE OF TRIPURA
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May 18, 2005 |
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SAKO CHANG Vs. STATE OF NAGALAND AND ORS.
|
August 8, 2005 |
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SALEHA BEGUM Vs. STATE OF ASSAM
|
November 9, 2005 |
|
SALEHA KHATUN Vs. STATE OF ASSAM AND ORS.
|
September 13, 2005 |
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SAMAR KRISHNA SAHA Vs. STATE OF TRIPURA
|
December 14, 2005 |
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SAMARENDRA ACHARJEE Vs. STATE OF TRIPURA
|
October 5, 2005 |
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SAMAT KUMAR MUNDHRA Vs. SUMAN KABRA
|
March 18, 2005 |
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SAMCHITA SAHA Vs. STATE OF MEGHALAYA
|
January 18, 2005 |
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SAMINA R. MARAK Vs. STATE OF MEGHALAYA
|
February 1, 2005 |
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SAMIRUDDIN ALIAS SAMU Vs. STATE OF ASSAM
|
September 21, 2005 |
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SANDHYA RANI DAS Vs. NIRATAN PAUL
|
May 18, 2005 |
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SANDIP ROY CHOUDHURY Vs. NUPUR SAHA
|
January 17, 2005 |
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SANGEETA NGANGOM Vs. STATE OF MANIPUR
|
September 28, 2005 |
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SANJAY DAS Vs. STATE OF ASSAM
|
August 10, 2005 |
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SANJIB PUZARI Vs. ASSAM STATE ELECTRICITY BOARD
|
February 22, 2005 |
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SANKHA NATH PEGU Vs. STATE OF ASSAM AND ORS.
|
July 21, 2005 |
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SANTANU BANERJEE Vs. GAUHATI MUNICIPAL CORPORATION
|
August 30, 2005 |
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SANWARMAL AGRAWAL Vs. STATE OF ASSAM
|
March 17, 2005 |
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SAPAM ONGBI LOIDANG DEVI Vs. TAKHELKUMBAM ONGBI RAJKUMARI MONOSANA DEVI
|
March 5, 2005 |
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SARAT CHANDRA SINHA Vs. STATE OF ASSAM
|
August 12, 2005 |
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SARDA SUNDARI ROY Vs. GOURANGA CHANDRA ROY
|
August 1, 2005 |
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SATYABRATA VHAKRABORTY Vs. STATE OF ARUNACHAL PRADESH
|
September 2, 2005 |
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SATYAJIT HAZARI Vs. STATE OF ASSAM
|
May 2, 2005 |
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SAUKAT ALI Vs. STATE OF ASSAM AND OTHERS
|
February 24, 2005 |
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SAWARMAL AGARWALLA Vs. STATE OF ASSAM
|
August 24, 2005 |
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SAYED SABIR AHMED Vs. UNION OF INDIA
|
March 29, 2005 |
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SH F NGKUR BIAKVELA Vs. STATE OF MIZORAM
|
April 21, 2005 |
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SH. LALKHUMTIRA Vs. STATE OF MIZORAM AND ORS.
|
April 1, 2005 |
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SHAHEJUL HUSSAIN SAIKIA Vs. STATE OF ASSAM
|
February 11, 2005 |
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SHANTANU CHAKRABORTY Vs. STATE OF TRIPURA
|
September 2, 2005 |
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SHIBANI ROY Vs. UNION OF INDIA
|
May 30, 2005 |
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SHIBANI ROY Vs. UNION OF INDIA AND ORS.
|
May 31, 2005 |
|
SHILLONG MUNICIPAL BOARAD Vs. LATIPLANG KHARKONGOR
|
March 25, 2005 |
|
SHREE SANYEEJI ISPAT PVT LTD Vs. STATE OF ASSAM
|
October 7, 2005 |
|
SHRI KAMAL KUMAR SHARMA Vs. STATE OF ASSAM
|
March 23, 2005 |
|
SHYAM SUNDAR MAHESWRI Vs. STATE OF ASSAM
|
April 5, 2005 |
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SHYAMLAL KANTI GHOSH & ANOTHER Vs. STATE OF ASSAM & OTHERS
|
May 12, 2005 |
|
SIDDHARTH SAHEWALLA Vs. STATE OF ASSAM
|
September 30, 2005 |
|
SIDHESWAR DEKA Vs. STATE OF ASSAM
|
February 3, 2005 |
|
SIKARIA AND SONS PVT LTD Vs. COMMISSIONER OF TAXES ASSAM KAR BHAWAN DISPUR GUWAHATI
|
September 1, 2005 |
|
SILCOORIE TEA ESTATE Vs. GENERAL SECRETARY
|
March 15, 2005 |
|
SILDA PASSAH Vs. NOTHY PASSAH
|
May 26, 2005 |
|
SIMA PALIT Vs. PRADIP KUMAR PALIT
|
May 16, 2005 |
|
SIRAJ ALI Vs. STATE OF ASSAM
|
May 4, 2005 |
|
SIRSHIK TANTI Vs. AMRIT PATNAYAK @ MITRA
|
January 6, 2005 |
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SIVAJI SAHA Vs. SHAHMD FARID
|
February 28, 2005 |
|
SMT. SANDHYA RANI ROY CHOUDHURY Vs. HIRANMOY SEKHAR DAS ASTOPATI
|
March 14, 2005 |
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SMTI LALTANPUII Vs. STATE OF MIZORAM AND OTHERS
|
March 4, 2005 |
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SMTI. MAMATA BEZBORA Vs. MD. ASAD YUSUF
|
August 29, 2005 |
|
SOHRABUDDIN AHMED Vs. STATE OF ASSAM
|
July 1, 2005 |
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SOIBAM NINGOL ARAMBAM ONGBI Vs. UNION OF INDIA & OTHERS
|
July 1, 2005 |
|
SOM PRAKASH SINGHANIA Vs. STATE OF ASSAM
|
February 18, 2005 |
|
SONBEEL FISHERMEN CO-OP SOCIETY LTD. Vs. STATE OF ASSAM AND ORS.
|
August 9, 2005 |
|
SORHAB ALI Vs. STATE OF ASSAM
|
March 2, 2005 |
|
SORHAB ALI Vs. NURUL ISLAM AHMED
|
November 17, 2005 |
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SRIMANTA SHANKAR DEV NAMGHAR SAMITY Vs. STATE OF ASSAM
|
November 24, 2005 |
|
STATE BANK OF INDIA Vs. SOLEX CUSTINGS
|
May 17, 2005 |
|
STATE OF ARUNACHAL PRADESH Vs. SOILEN PHUKAN
|
August 9, 2005 |
|
STATE OF ASSAM Vs. BISHNU PRASAD SINHA
|
August 31, 2005 |
|
STATE OF ASSAM Vs. BIR BAHADUR SINGH
|
July 1, 2005 |
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STATE OF ASSAM Vs. BHAGYA KALITA
|
October 4, 2005 |
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STATE OF ASSAM Vs. PRABIN RAM PHUUKAN
|
May 6, 2005 |
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STATE OF ASSAM Vs. TOTE DEWAN ALIAS MAN BHADUR DEWAN
|
April 28, 2005 |
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STATE OF ASSAM Vs. LEBUDHAR CHUTIA
|
February 18, 2005 |
|
STATE OF ASSAM Vs. HIRALAL RAJPUT
|
February 10, 2005 |
|
STATE OF MANIPUR Vs. KHUPKHOSOI SIMTE
|
January 1, 2005 |
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STATE OF MANIPUR Vs. MOIRANGTHEM CHAOBA SINGH
|
December 20, 2005 |
|
STATE OF MANIPUR Vs. A SUBHASH SINGH
|
August 5, 2005 |
|
STATE OF MANIPUR Vs. KHUPKHOSOI SIMTE AND ANR.
|
March 17, 2005 |
|
STATE OF MANIPUT Vs. CHONGTHAM HOMENDRO SINGH
|
April 18, 2005 |
|
STATE OF MEGHALAYA Vs. RICHARD LYNGDOH
|
May 16, 2005 |
|
STATE OF MEGHALAYA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF MEGHALAYA FOREST DEPARTMENT, SHILLONG AND ANOTHER Vs. (SMT.) SERE MARAK AND ANOTHER
|
July 4, 2005 |
|
STATE OF MIZORAM Vs. ZODUHILIAN
|
May 6, 2005 |
|
STATE OF MIZORAM Vs. RUALHLEITHANGA
|
May 25, 2005 |
|
STATE OF MIZORAM Vs. LALRINKHUMA
|
May 20, 2005 |
|
STATE OF MIZORAM Vs. V S PILLAI
|
May 18, 2005 |
|
STATE OF MIZORAM Vs. CHALTHIANGI SMT
|
April 27, 2005 |
|
STATE OF MIZORAM Vs. SH ZOTHANPUIA
|
February 24, 2005 |
|
STATE OF MIZORAM Vs. ROZAMLIANA
|
February 24, 2005 |
|
STATE OF MIZORAM Vs. LALNINGHAKA
|
September 19, 2005 |
|
STATE OF MIZORAM Vs. VANLALCHHANGA
|
September 19, 2005 |
|
STATE OF MIZORAM Vs. LATHANKIMA AND ANR.
|
May 26, 2005 |
|
STATE OF MIZORZM Vs. RAMENGMAWIA
|
November 22, 2005 |
|
STATE OF NAGALAND Vs. ASIEON SAKHRIE
|
September 16, 2005 |
|
STATE OF NAGALAND Vs. KENNELEISA NEIKHA
|
February 17, 2005 |
|
STATE OF TRIPURA Vs. SWAPNA CHAKRABORTY
|
March 1, 2005 |
|
STATE OF TRIPURA Vs. SEPHAL CHANDRA ROY ALIAS SAHA
|
September 13, 2005 |
|
STATE OF TRIPURA Vs. NARAYANI SHARMA
|
September 1, 2005 |
|
SUBAL SARKAR Vs. PURABI SARKAR
|
November 2, 2005 |
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SUBHASH PROJECT AND MARKETING LTD Vs. STATE OF ARUNACHAL PRADESH
|
October 6, 2005 |
|
SUBIR KUMAR DEY Vs. JOYA DEY @ JOYA MAHAJAN
|
August 23, 2005 |
|
SUBRATA TALKUDAR Vs. STATE OF ASSAM
|
June 7, 2005 |
|
SUDHANGSHU CHANDRA DEY Vs. STATE OF ASSAM
|
June 30, 2005 |
|
SUKANTA SAHA Vs. STATE OF ASSAM
|
June 24, 2005 |
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SUKHENDU CHOUDHURY AND ANOTHER Vs. STATE OF TRIPURA AND ANOTHER
|
April 19, 2005 |
|
SUKUMAL GHOSE Vs. STATE OF ASSAM
|
June 14, 2005 |
|
SUKUMAR PAUL Vs. PRASNTTA CHOWDHURY
|
March 31, 2005 |
|
SUMEET ENTERPRISES Vs. UNION OF INDIA
|
April 8, 2005 |
|
SURAIYA SULTANA Vs. STATE OF ASSAM
|
November 9, 2005 |
|
SURAJ ALI MAZUMDAR Vs. STATE OF ASSAM
|
August 5, 2005 |
|
SUREN CH DAS Vs. STATE OF ASSAM
|
April 13, 2005 |
|
SUREN CHANDRA DAS AND ANR. Vs. STATE OF ASSAM AND ORS.
|
February 21, 2005 |
|
SUREN DAS Vs. STATE OF ASSAM AND ORS.
|
January 7, 2005 |
|
SUREN ORANG Vs. STATE OF ASSAM
|
February 1, 2005 |
|
SURESH CHAUHAN Vs. STATE OF ASSAM
|
November 14, 2005 |
|
SURIYA BEGUM Vs. STATE OF ASSAM
|
June 7, 2005 |
|
SURJIT KUMAR Vs. UNION OF INDIA AND OTHERS
|
June 27, 2005 |
|
SURJYA DAS Vs. ASSAM STATE ELECTRICITY BOARD
|
September 15, 2005 |
|
SURUJ ALI Vs. STATE OF ASSAM
|
February 1, 2005 |
|
SUSHIL KUMAR BARUA Vs. GOLOK CHANDRA KALITA
|
November 21, 2005 |
|
SWAPAN KR. PAUL Vs. ABALA RANI NATH AND ORS.
|
March 18, 2005 |
|
SWAPAN MALLICK Vs. PURNA LAXMI TRIPURA
|
August 26, 2005 |
|
SWAPNA DHAR Vs. STATE OF ARUNACHAL PRADESH
|
June 8, 2005 |
|
SYED MAHMUD ALI Vs. STATE OF ASSAM, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ASSAM,DEPARTMENT OF ENVIRONMENT OF FOR
|
June 17, 2005 |
|
T THANGCHHUANA Vs. STATE OF MIZORAM
|
June 27, 2005 |
|
T. CHUBATEMSU KICHU Vs. STATE OF NAGALAND
|
November 23, 2005 |
|
TAD TANA Vs. STATE OF ARUNACHAL PRADESH
|
January 7, 2005 |
|
TAGUNG NERI Vs. TINGRI EFFA
|
June 28, 2005 |
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TAKO CHANGRIANG Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
May 26, 2005 |
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TANA KAYA TARA Vs. STATE OF ARUNACHAL PRADESH
|
April 21, 2005 |
|
TANKESWAR DEKA Vs. STATE OF ASSAM AND OTHERS
|
September 27, 2005 |
|
TAPANDAS Vs. STATE OF TRIPURA
|
February 11, 2005 |
|
TATER MITE Vs. STATE OF ARUNACHAL PRADESH
|
April 1, 2005 |
|
TENZIN TSETIM Vs. STATE OF ARUNACHAL PRADESH
|
August 19, 2005 |
|
THE NATIONAL INSURANCE CO. LTD. Vs. SMT. JABA NATH AND OTHERS
|
February 9, 2005 |
|
THE PURANKUCHIA GARAKHAHANIA UNNAYAN PARISHAD Vs. THE STATE OF ASSAM AND OTHERS
|
April 12, 2005 |
|
THINGHAIJAMC ALIAS THANGJAM IBOTOMBISINGH Vs. STATE OF MANIPUR
|
May 13, 2005 |
|
THONGBAM BRAJAMANI SINGH Vs. STATE OF MANIPUR
|
April 26, 2005 |
|
THOSANO OVUNG Vs. STATE OF NAGALAND
|
July 29, 2005 |
|
TIL BAHADUR KONWAR Vs. DILUSAHU
|
June 3, 2005 |
|
TILAK BARMAN Vs. UNION OF INDIA
|
January 25, 2005 |
|
TIRTHA NATH DAS Vs. STATE OF ASSAM
|
April 28, 2005 |
|
TOP BAHADUR CHHETRI Vs. UNION OF INDIA
|
September 22, 2005 |
|
TRIPURA GRAMIN BANK DHARMANAGAR BRANCH Vs. PROMODE CH NATH
|
January 5, 2005 |
|
TRIPURA JUTE MILLS LTD Vs. STATE OF TRIPURA
|
September 9, 2005 |
|
TRIPURA TEA DEVELOPMENT CORPORATION Vs. MANABENDRA CHAKRABORTY
|
August 1, 2005 |
|
U FAIRLY SYIEM Vs. U R KRINGWELL SYIEM
|
November 29, 2005 |
|
UBSI BIREN LOTHA Vs. STATE OF NAGALAND
|
September 16, 2005 |
|
UMA BRICKS INDUSTRIES Vs. STATE OF TRIPURA
|
May 25, 2005 |
|
UMA GOPE CHOUDHURY Vs. KANAI DEB
|
October 6, 2005 |
|
UMADUTT JHUNJHUNWALA Vs. SURAJ KR LONGAM
|
August 8, 2005 |
|
UNION OF INDIA Vs. TAPASHI SARKAR
|
September 28, 2005 |
|
UNION OF INDIA Vs. NEHU CASUAL LABOUR ASSOCIATION
|
June 7, 2005 |
|
UNION OF INDIA Vs. ANIL KUMAR BAJPAI
|
April 28, 2005 |
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UNION OF INDIA Vs. RAMAKANT BAKTI
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March 31, 2005 |
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UNION OF INDIA Vs. SUDHANGSHU CHAKRABORTY
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March 29, 2005 |
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UNION OF INDIA Vs. SUSHANTA KUMAR BHATTACHARJEE
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January 1, 2005 |
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UNION OF INDIA Vs. SUKHLAL SARKAR
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February 9, 2005 |
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UNION OF INDIA Vs. TH SANJIT SINGH
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February 7, 2005 |
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UNION OF INDIA Vs. J G ENGINEERS PVT LTD
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February 8, 2005 |
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UNION OF INDIA Vs. ANGOM ONGBI IBEYAIMA DEVI
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February 7, 2005 |
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UNION OF INDIA Vs. GENERAL SECRETARY PURVOTTAR SIMANT RAILWAY KARMACHARI SANGH
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March 3, 2005 |
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UNION OF INDIA Vs. SUKHEN CHANDRA DAS
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March 23, 2005 |
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UNION OF INDIA Vs. ASSAM BROOK LTD.
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June 30, 2005 |
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UNION OF INDIA Vs. SUSHANTA KR. BHATTACHARJEE
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September 23, 2005 |
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UNION OF INDIA & ORS. Vs. PRAMOD KUMAR
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May 25, 2005 |
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UNION OF INDIA AND OTHERS Vs. SMTI M. THANGI AND ANOTHER
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March 9, 2005 |
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UNITED BANK OF INDIA Vs. SIDHARTHA CHAKRABORTY
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April 5, 2005 |
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UNITED INDIA INSURANCE CO Vs. TLANLAWMI
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September 21, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. H LALHIMINGLLANA
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November 22, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. CHANDANA SAHA
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December 9, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. R LALHMINGLIANA
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April 21, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. RODINGLIANA
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May 25, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. SAHADEV GHOSH
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March 7, 2005 |
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UNITED INDIA INSURANCE CO LTD. Vs. VANLALVUANA PACHUAU AND ANOTHER
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September 22, 2005 |
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UNITED INDIA INSURANCE CO. LTD Vs. JOEPH ROCHHUNGA
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September 22, 2005 |
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UNITED INDIA INSURANCE CO. LTD Vs. NENA DEVI
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September 21, 2005 |
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UNITED INDIA INSURANCE CO. LTD Vs. MEMBER, MOTOR ACCIDENT CLAIMS
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February 3, 2005 |
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UNITED INDIA INSURANCE CO. LTD. Vs. KAWLTHANGPUII AND ANR.
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April 21, 2005 |
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UNITED INDIA INSURANCE CO. LTD. Vs. SAPCHHAWNA AND ANR.
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September 20, 2005 |
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UPENDRA NATH BEZBARUAH Vs. STATE OF ASSAM
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May 10, 2005 |
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USHARANI SAIKIA Vs. STATE OF ASSAM
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February 7, 2005 |
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UTPAL CHANDRA BHUYAN Vs. STATE OF ASSAM
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October 7, 2005 |
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UTPAL NATH Vs. STATE OF ASSAM
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April 12, 2005 |
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UTPAL PAMEY Vs. STATE OF ASSAM AND ORS.
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February 1, 2005 |
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UTTAM KR SARKAR Vs. RATAN KR BARMAN
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March 22, 2005 |
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UTTAM RABIDAS Vs. SIDDIKUR RAHAMAN
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May 4, 2005 |
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V KEHIE Vs. STATE OF NAGALAND
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April 4, 2005 |
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VECTOR VERO Vs. STATE OF NAGALAND AND ORS.
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October 6, 2005 |
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VINOD TRADING CO Vs. STATE OF ASSAM
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July 1, 2005 |
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VIRENDRA KUMAR GUPTA Vs. STATE OF ARUNACHAL PRADESH
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June 16, 2005 |
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VISHNU PRASAD SHARMA Vs. UNION OF INDIA
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June 10, 2005 |
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VIYIHO SEMA AND ORS. Vs. STATE OF NAGALAND AND ANR.
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August 24, 2005 |
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WILSON OVUNG, DUNCAN BASTI, DIMAPUR, NAGALAND Vs. STATE OF NAGALAND AND OTHERS
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August 8, 2005 |
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YKB SINGH Vs. STATE OF MEGHALAYA
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May 5, 2005 |
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YOGESH SHAH Vs. DHARMESWARI DEVI ALIAS DHARMESWARI DEVI
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December 20, 2005 |
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YOMI KARBI Vs. STATE OF ARUNACHAL PRADESH
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August 6, 2005 |
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ZANGHINGLOVA Vs. STATE BANK OF INDIA
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June 8, 2005 |
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ZARZOLIANI Vs. SECRETARY TO THE GOVERNMENT OF MIZORAM, SCHOOL EDUCATION DEPARTMENT
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March 3, 2005 |
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ZULFIQUAR ALI Vs. UNION OF INDIA
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March 2, 2005 |
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