|
SANJAY JALAN Vs. SUNITA JALAN
|
May 6, 2004 |
|
A I A ENTERPRISE Vs. GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY
|
January 28, 2004 |
|
ABDUL HALM DEWAN Vs. STATE OF ASSAM
|
May 25, 2004 |
|
ABDUL HYE ALIAS KALITA Vs. STATE OF ASSAM
|
November 25, 2004 |
|
ABDUL KABIR AND ANR. Vs. STATE OF ASSAM AND ORS.
|
March 26, 2004 |
|
ABDUL KADIR AKAND Vs. STATE OF ASSAM
|
July 23, 2004 |
|
ABDUL KARIM Vs. ASHOK DAS AND OTHERS
|
December 25, 2004 |
|
ABDUL KARIM CHAGLA Vs. STATE OF ASSAM
|
June 25, 2004 |
|
ABDUL LATIF BARBNIYA Vs. STATE OF ASSAM
|
December 17, 2004 |
|
ABDUL MATLIB Vs. MANAGING DIRECTOR, ASSAM FINANCIAL CORPORATION AND ORS.
|
March 4, 2004 |
|
ABDUL ROSHID Vs. STATE OF ASSAM
|
May 31, 2004 |
|
ABDUL ROUD Vs. STATE OF ASSAM
|
February 18, 2004 |
|
ABEDUR RAHMAN Vs. HASIBUDDIN BARBHUIYA
|
August 4, 2004 |
|
ABIRAM PEGU Vs. STATE OF ASSAM
|
March 17, 2004 |
|
ABU BAHAR SIDDIK ABU MIA Vs. STATE OF TRIPURA
|
December 14, 2004 |
|
ABUL KALAM AZAD Vs. B S N L
|
February 27, 2004 |
|
ADHIR CHANDRA CHOWDHURY Vs. STATE OF TRIPURA
|
May 11, 2004 |
|
ADU BAKKAR SIDDIQUE Vs. STATE OF ASSAM AND ORS.
|
June 4, 2004 |
|
AFTABUDDIN Vs. STATE OF ASSAM
|
January 28, 2004 |
|
AGARTALA BENCH BELA RANI KAR Vs. STATE OF TRIPURA
|
January 22, 2004 |
|
AGARTALA BENCH FATIKCHARRA TEA ESTATE Vs. STATE OF TPIPURA
|
November 23, 2004 |
|
AGARTALA BENCH JAGADISH DEBBARMA ALIAS JESTER Vs. STATE OF TRIPURA
|
March 18, 2004 |
|
AGARTALA BENCH PINKU TRADING CORPN Vs. BANK OF BORODA
|
January 21, 2004 |
|
AGARTALA BENCH STATE OF TRIPURA Vs. TARUN CHDEY
|
July 21, 2004 |
|
AGARTALA BENCH TRIPURA STATE CO OP BANK LTD Vs. S AMBHU PAUL
|
February 20, 2004 |
|
AINUL HOQUE Vs. SAMINA YASMINE
|
September 27, 2004 |
|
AIZAWL BENCH VANLALHRUAIA Vs. TLUANGA PARTE
|
April 1, 2004 |
|
AJIT KR SINGH Vs. DONYI POLO ASHOK HOTEL CORPN
|
May 28, 2004 |
|
AJIT PAL Vs. STATE OF TRIPURA
|
February 19, 2004 |
|
AJOY KUMAR BARUA Vs. ASSAM STATE ELECTRICITY BOARD AND ANR.
|
January 7, 2004 |
|
AKHAM JOY KUMAR SINGH Vs. AKHAM IBOBI SINGH AND ORS.
|
April 6, 2004 |
|
ALAKA GOSWAMI Vs. COMMISSIONER OF INCOME TAX
|
March 5, 2004 |
|
ALEYA KHATUN Vs. STATE OF ASSAM
|
August 2, 2004 |
|
ALL ASSAM HANDLOOM AND TEXTILE SRAMIK SANTHA Vs. STATE OF ASSAM
|
March 10, 2004 |
|
ALL ASSAM TRIBAL ENTREPRENEURS ASSOCIATION Vs. STATE OF ASSAM
|
May 13, 2004 |
|
ALL MANIPUR DEGADED TEACHERS ASSOCIATION Vs. STATE OF MANIPUR
|
September 21, 2004 |
|
ALLAUDDIN AHMED Vs. OIL and NATURAL GAS CORPORATION LTD
|
January 13, 2004 |
|
ALLMAMPUR PETROLEUM PRODUCTS TRANSPORTERS ASSOCIATION Vs. STATE OF MANIPUR
|
December 17, 2004 |
|
ALMA BEGUM Vs. LILMA PATAR KALITA
|
November 23, 2004 |
|
AMARJEET KUMAR Vs. STATE OF ASSAM
|
March 30, 2004 |
|
AMBIKA CHARAN CHOUDHURY Vs. D M NATIONAL INSURANCE CO
|
March 15, 2004 |
|
AMIT AGARWAL Vs. UNION OF INDIA (UOI) AND ORS.
|
December 3, 2004 |
|
AMIT AGARWAL Vs. UNION OF INDIA
|
December 23, 2004 |
|
AMIT BARDHAN ALIAS KABUL Vs. STATE OF ASSAM
|
September 9, 2004 |
|
AMLAN JYOTI BAROOAH Vs. STATE OF ASSAM
|
February 12, 2004 |
|
AMRIT BALLAV GOSWAMI Vs. UNION OF INDIA
|
February 11, 2004 |
|
ANIMA BASUMATARY Vs. UNION OF INDIA
|
May 21, 2004 |
|
ANIS-UZ-ZAMAN Vs. RAJEEB-AL-HATIM HAI AND ORS.
|
January 8, 2004 |
|
ANJALI DEBI THAPA Vs. SANDHYA DEBI THAPA
|
February 27, 2004 |
|
ANJAN DAS GUPTA Vs. STATE OF ARUNACHAL PRADESH
|
March 16, 2004 |
|
ANJAN KUMAR DUTTA FAKHAR UDDIN CHOUDHURY Vs. STATE OF ASSAM
|
January 21, 2004 |
|
ANOWAR HUSSAIN Vs. GOLAPJAN
|
April 2, 2004 |
|
ANOWARUL HAQUEBARLASKAR Vs. STATE OF ASSAM
|
February 18, 2004 |
|
ANSER ALI ABDUL GANI Vs. STATE OF ASSAM
|
March 10, 2004 |
|
ANU GOSWAMI Vs. STATE OF ASSAM
|
March 17, 2004 |
|
ANUKUL NAGAR UNNAYAN SAMITI Vs. STATE OF ASSAM AND ORS.
|
December 14, 2004 |
|
ANWAR ALL Vs. MOZIBUL HOQUE
|
August 27, 2004 |
|
APURBA PODDAR Vs. STATE OF ASSAM
|
August 26, 2004 |
|
ARAMBAM KAMESWAR SINGH Vs. DISTRICT MAGISTRATE AND ORS.
|
April 22, 2004 |
|
ARAMUL HAQUE CHOUDHURY Vs. STATE OF ASSAM
|
February 9, 2004 |
|
ARCHCON Vs. SEWDA CONST CO
|
June 29, 2004 |
|
ARJUN BISWAS Vs. STATE OF ASSAM
|
March 31, 2004 |
|
ARPITA BHATTACHARJEE Vs. SUBRATA BHATTACHARJEE
|
May 5, 2004 |
|
ARUN NANDI Vs. STATE OF ASSAM
|
December 9, 2004 |
|
ARUNAVA BHOWMIK Vs. STATE OF ASSAM
|
April 22, 2004 |
|
ASEM NINGOL LONGJAM ONGBI THARONGOUBIDEVI Vs. STATE OF MANIPUR
|
January 30, 2004 |
|
ASHUTHOSH DAS Vs. SUSHMA RANI DAS
|
January 20, 2004 |
|
ASSAM BROOK LTD Vs. UNION OF INDIA
|
November 29, 2004 |
|
ASSAM CHEMICAL and PHARMACEUTICAL PVT LTD Vs. STATE OF ASSAM
|
February 3, 2004 |
|
ASSAM CONDUCTORS and CABLES MG ASSOCIATION Vs. ASSAM STATE ELECTRICITY BOARD
|
June 18, 2004 |
|
ASSAM GOVERNMENT MARKETING CORPORATION LTD Vs. SHEKHAR CHAND BHURA
|
February 13, 2004 |
|
ASSAM INDUSTRIAL DEVP CORPORATION LTD Vs. RABINDRA KR SARMA
|
January 7, 2004 |
|
ASSAM KHATUN Vs. MAHMAD ALI
|
March 23, 2004 |
|
ASSAM STATE ELECTRICITY BOARD Vs. LATISH CHANDRA TAMUNG
|
March 24, 2004 |
|
ASSAM STATE ELECTRICITY BOARD Vs. ON DEATH OF JETHUA MIKIR, HIS SONS
|
March 24, 2004 |
|
ASSOCIATION OF THE CANDIDATES Vs. STATE OF MANIPUR
|
February 23, 2004 |
|
ASSOCIATION TO UPLIFT RURAL UNDERTAKING ACTION, TRAINING AND EDUCATION (AUREATE) AND ANR. Vs. STATE OF ASSAM AND ORS.
|
August 12, 2004 |
|
ATAUR RASUL Vs. MTIAZ RASUL
|
August 9, 2004 |
|
ATUL KALITA Vs. STATE OF ASSAM
|
June 20, 2004 |
|
ATULKALITA Vs. STATE OF ASSAM
|
June 21, 2004 |
|
AYATUN NESSA Vs. STATE OF ASSAM
|
February 6, 2004 |
|
AYATUN NESSA Vs. STATE OF ASSAM AND ORS.
|
February 4, 2004 |
|
AZMAL HUSSAIN AHMED Vs. STATE OF ASSAM
|
February 25, 2004 |
|
B. ROKIMA Vs. STATE OF MIZORAM AND ORS.
|
June 10, 2004 |
|
BABULALDAS Vs. STATE OF ASSAM
|
March 3, 2004 |
|
BABY DAS Vs. UNION OF INDIA (UOI) AND ORS.
|
June 5, 2004 |
|
BADUDDIN ALIAS BADUUDDIN Vs. STATE OF ASSAM
|
June 21, 2004 |
|
BAGHIA URANG Vs. STATE OF ASSAM
|
January 9, 2004 |
|
BAKUL BORA Vs. STATE OF ASSAM
|
June 21, 2004 |
|
BAKUL RANI DAS AND ORS Vs. PARESH CH SARKAR AND ORS
|
December 21, 2004 |
|
BALENDRA NATH HAZARIKA Vs. STATE OF ASSAM
|
February 10, 2004 |
|
BANABEHARIDAS Vs. STATE OF TRIPURA
|
November 19, 2004 |
|
BANAMALI DAS ALIAS BANORAM DAS Vs. PADMANATH GOSWAMI
|
August 23, 2004 |
|
BANIKANTI SARMA Vs. ASSAM BOARD OF REVENUE
|
August 24, 2004 |
|
BANSAL ASSOCIATES LTD Vs. UNION OF INDIA
|
May 4, 2004 |
|
BASANTA SAIKIA Vs. ASSISTANT LABOUR COMMISSIONER
|
December 23, 2004 |
|
BASKI GUPTA Vs. STATE OF ASSAM
|
January 22, 2004 |
|
BAZALONI GROUP LTD Vs. COMMISSIONER OF INCOME TAX SHILLONG
|
August 24, 2004 |
|
BHABEN KALITA AND ORS. Vs. STATE OF ASSAM AND ANR.
|
February 9, 2004 |
|
BHABESH CH BAROOWA Vs. ESCORTS FINANCE LTD
|
August 9, 2004 |
|
BHABISH DIHINGIA Vs. STATE OF ASSAM
|
March 26, 2004 |
|
BHAGIRATH PATOWARI Vs. GAUHATI UNIVERSITY
|
March 4, 2004 |
|
BHAGWAN PRASAD SAHU Vs. DIPAK BHAGAWATI
|
December 7, 2004 |
|
BHAGYA KALITA Vs. STATE OF ASSAM
|
November 24, 2004 |
|
BHAKTI RAM GOGOI Vs. STATE OF ASSAM
|
September 1, 2004 |
|
BHARAT FERROUS (P) LTD. Vs. UNION OF INDIA (UOI)
|
March 4, 2004 |
|
BHARAT SANCHAR NIGAM LIMITED BSNL Vs. NIKHIL NANDIMAJUMDAR
|
November 16, 2004 |
|
BHASKAR SEAL Vs. ANJALI KALITA
|
May 13, 2004 |
|
BHAVIKSHAN TIWARI Vs. UNION OF INDIA (UOI) AND ORS.
|
February 19, 2004 |
|
BHOLA HAZARIKA Vs. STATE OF ASSAM
|
April 28, 2004 |
|
BHUBAN BAISNAB Vs. STATE OF ASSAM
|
May 14, 2004 |
|
BHUMIDHAR KALITA Vs. STATE OF ASSAM
|
November 24, 2004 |
|
BHUWALKA TRADING and TEA COMPANY Vs. TARABHUTORIA
|
March 5, 2004 |
|
BIBEK KR MOITRA Vs. KAMAKHYA CHARAN GHOSE
|
May 10, 2004 |
|
BIBEKANANDA DAS Vs. STATE OF ASSAM
|
November 19, 2004 |
|
BIDHAN CHANDRA SUTRADHAR Vs. KRISHNA MOHAN TELI alias DARBARI TELI
|
January 21, 2004 |
|
BIDHAN CHANDRA SUTRADHAR Vs. KRISHNA MOHAN TELI
|
January 29, 2004 |
|
BIDYUT KANTI CHOUDHURY Vs. STATE OF TRIPURA
|
December 20, 2004 |
|
BIJAY KR CHOWDHURY Vs. STATE OF TRIPURA
|
April 30, 2004 |
|
BIJAY KUMAR CHOUDHURY Vs. STATE OF TRIPURA
|
April 20, 2004 |
|
BIJOY BAKTI Vs. STATE OF ASSAM
|
May 21, 2004 |
|
BIJOY KR NATH Vs. ASSAM STATE AGRICULTURAL MARKETING BOARD
|
July 2, 2004 |
|
BIKASH ROY Vs. STATE OF ASSAM
|
December 9, 2004 |
|
BIMALENDU BHAGABATI Vs. ASSAM GOVT CONST CORPORATION LIMITED
|
March 26, 2004 |
|
BINA PRASAD SONARI Vs. MANAGER UNITED INDIA INSURANCE CO LTD
|
April 7, 2004 |
|
BINDA PRASAD SINGH Vs. PRESIDING OFFICER LABOUR COURT DIBRUGARH
|
January 1, 2004 |
|
BINOD SAHARIA Vs. PRAG BOSIMI SYNTHETICS LTD
|
February 13, 2004 |
|
BIPUL CHANDRA PAUL Vs. SANDHYASAHA
|
November 16, 2004 |
|
BIPUL CHANDRA TAMULY Vs. STATE OF ASSAM
|
December 2, 2004 |
|
BIPUL SARMA Vs. STATE OF ASSAM
|
September 22, 2004 |
|
BIRAJIT SINHA Vs. STATE OF TRIPURA
|
August 11, 2004 |
|
BIREN BORAH Vs. UNITED BANK OF INDIA
|
February 6, 2004 |
|
BIRENDRA KUMAR BORTHAKUR Vs. GAUHATI MUNICIPAL CORPORATION
|
May 18, 2004 |
|
BIRENDRA NATH SARMA Vs. ARUNAMAYEE BISHAYA
|
July 22, 2004 |
|
BIRPATRA TANTI Vs. STATE OF ASSAM
|
April 21, 2004 |
|
BISHNU GUPTA Vs. STATE OF ASSAM
|
September 9, 2004 |
|
BISHWANATH SHARMA Vs. MALBHOG BORUAH ESTATE PVT LTD
|
March 12, 2004 |
|
BITEM LEGO Vs. RODING PERTIN
|
December 23, 2004 |
|
BODHRAJ JAMAWAL Vs. UNION OF INDIA (UOI) AND ANR.
|
March 26, 2004 |
|
BRAHMAPUTRA CONSORTIUM LTD Vs. STATE OF ASSAM
|
September 27, 2004 |
|
BRAHMAPUTRA IRON AND STEEL CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
August 12, 2004 |
|
BROOKE BOND LIPTON INDIA LTD Vs. STATE OF ASSAM
|
September 9, 2004 |
|
BUOY CHOUDHURY Vs. STATE OF TRIPURA
|
March 10, 2004 |
|
CACHAR NATIVE JOINT STOCK CO LTD Vs. NAMITA GUPTA
|
March 2, 2004 |
|
CEMENT CORPORATION OF INDIA LTD. Vs. ACHYUT CHANDRA DAS AND ORS.
|
February 19, 2004 |
|
CHAGAN LAL SARMA Vs. SAFIA AHMED
|
June 16, 2004 |
|
CHAIRMAN OIL AND NATURAL GAS CORPORATION LTD Vs. SHYAMAL CHANDRA BHOWMIK
|
October 6, 2004 |
|
CHANDAN GOGOI Vs. STATE OF ASSAM
|
May 20, 2004 |
|
CHANDRA SEKHAR BHOWMIK Vs. STATE OF TRIPURA
|
November 16, 2004 |
|
CHIEF ENGINEER PROJECT PUSHPAK AIZAWL Vs. PULALREMRUATA
|
December 9, 2004 |
|
CHIKHUTA PURO Vs. STATE OF NAGALAND
|
July 1, 2004 |
|
COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN AND ORS Vs. RADHEY SHYAM MAURYA
|
March 4, 2004 |
|
COMPUTER ASSOCIATED IDUSTRIES OF MIZORAM Vs. SECRETARY TO THE GOVT OF MIZORAM
|
April 8, 2004 |
|
DAL THANG Vs. STATE OF MIZORAM
|
March 10, 2004 |
|
DALER SINGH Vs. UNION OF INDIA
|
September 1, 2004 |
|
DALTHANG Vs. STATE OF MIZORAM
|
March 3, 2004 |
|
DALTHANG Vs. STATE OF MIZORAM
|
January 1, 2004 |
|
DAMANI CONSTRUCTION COMPANY Vs. STATE OF ARUNACHAL PRADESH
|
September 1, 2004 |
|
DAMBARUDHAR NATH Vs. STATE OF ASSAM
|
January 20, 2004 |
|
DAMBUDHAR NATH AND ORS. Vs. STATE OF ASSAM AND ORS.
|
February 3, 2004 |
|
DEATH OF IBRAHIM ALI Vs. DEATH OF REKIB ALI
|
December 9, 2004 |
|
DEBA KANTA SARMA Vs. STATE OF ASSAM
|
July 2, 2004 |
|
DEBAJYOTI SAIKIA Vs. STATE OF ASSAM
|
August 25, 2004 |
|
DEBASHIS KR DUTTA Vs. UNITED BANK OF INDIA
|
June 22, 2004 |
|
DEBASHISH DEY Vs. STATE OF ASSAM
|
November 27, 2004 |
|
DEEPAK DAS Vs. STATE OF ASSAM
|
June 5, 2004 |
|
DEEPAK SHARMA TAMULI Vs. STATE OF ASSAM
|
September 2, 2004 |
|
DEEPALI MORANG Vs. STATE OF ASSAM
|
September 2, 2004 |
|
DHANAI BHAGWAT Vs. SHAKIL AKHTAR
|
November 23, 2004 |
|
DHANANJAY DAS Vs. STATE OF ASSAM
|
July 21, 2004 |
|
DHANESWAR KALITA Vs. STATE OF ASSAM
|
March 18, 2004 |
|
DHARAMPAL SATYAPAL LTD Vs. UNION OF INDIA
|
May 18, 2004 |
|
DHARMES WAR BAISHYA Vs. STATE OF ASSAM
|
March 3, 2004 |
|
DHIREN BAISHY & ORS. Vs. STATE
|
November 16, 2004 |
|
DHIREN KALITA Vs. STATE OF ASSAM
|
March 26, 2004 |
|
DIBRU LOHAR Vs. STATE OF ASSAM
|
January 6, 2004 |
|
DILIP CHOUDHURY Vs. STATE OF TRIPURA
|
February 10, 2004 |
|
DILIP DAS Vs. STATE OF ASSAM
|
February 4, 2004 |
|
DILIP KR SAKIA Vs. STATE OF ASSAM
|
August 30, 2004 |
|
DIMBESWAR BORA Vs. UNION OF INDIA
|
August 24, 2004 |
|
DIPAK DAS Vs. STATE OF ASSAM
|
April 7, 2004 |
|
DIPAK PAHARIA Vs. STATE OF ASSAM
|
February 6, 2004 |
|
DIPALI TALUKDAR Vs. STATE OF ASSAM
|
June 15, 2004 |
|
DIPTI KUMAR GOGOI Vs. UNION OF INDIA
|
June 22, 2004 |
|
DIRECTOR GENERAL COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. BINAY KR. KHOUND
|
December 2, 2004 |
|
DIVISIONAL FOREST OFFICER CUM AUTHORISED OFFICER Vs. MAYA DOLO
|
June 18, 2004 |
|
DR. M. LAITPHLANG AND ORS. Vs. STATE OF MEGHALAYA AND ORS.
|
January 28, 2004 |
|
DUGI TAJIK Vs. CHIEF SECY GOVT OF AP
|
February 10, 2004 |
|
DURGA PANDIT Vs. PRADIP KR PANDIT
|
February 3, 2004 |
|
EAST LINE PROJECTS P LTD Vs. B BOROOAH CANCER INSTITUTE GUWAHATI
|
June 18, 2004 |
|
EASTERN COMMERCIAL ENTERPRISE Vs. NORTH EASTERN ELECTRIC POWER CORPN
|
February 13, 2004 |
|
EASTERN ENTERPRISES Vs. STATE OF ASSAM
|
December 2, 2004 |
|
EGGS DEALERS ASSOCIATION Vs. STATE OF NAGALAND
|
June 22, 2004 |
|
ERA KACHARIPARA GAON MIN SAMABAI SAMITTEE LTD Vs. SINGARA BEEL MIN SAMABAI SAMITTEE LTD
|
December 12, 2004 |
|
ERI-TECH LTD. AND ANR. Vs. BHARAT SANCHAR NIGAM LTD. AND ORS.
|
February 16, 2004 |
|
FAIZAR ALI Vs. MUSSTT SAMINA BEGUM
|
January 22, 2004 |
|
FAKARUDDIN AHMED Vs. PARBIN SULTANA
|
September 1, 2004 |
|
FARHAD ALI Vs. SECRETARY ASSAM STATE AGRICULTURE MARKETING BOARD
|
March 29, 2004 |
|
FARJANA BANU Vs. PARVEZ ALAM
|
April 23, 2004 |
|
FATIKCHARRA TEA ESTATE Vs. STATE OF TRIPURA
|
November 23, 2004 |
|
FAZLUR RAHMAN Vs. MOHD RAIZUDDIN
|
January 22, 2004 |
|
FORTUNE TOWERS INDIA (P) LTD. Vs. GAUHATI MUNICIPAL CORPORATION AND ORS.
|
May 19, 2004 |
|
FRONTIER ENGINEERING Vs. STATE OF ASSAM AND ORS.
|
February 12, 2004 |
|
G LUNGAILIN Vs. K WUNGSHIM
|
March 31, 2004 |
|
G R DIARY AND FOOD PRODUCTS PVT LTD Vs. NATIONAL SMALL INDUSTRIES
|
June 5, 2004 |
|
G R DIARY and FOOD PRODUCTS PVT LTD Vs. NATIONAL SMALL INDUSTRIES CORPORATION LTD
|
June 6, 2004 |
|
GANESH BORA Vs. STATE OF ASSAM
|
May 25, 2004 |
|
GANESH CHETRI Vs. ZANTSEMO MURKY
|
December 6, 2004 |
|
GANESH DAS Vs. STATE OF ASSAM
|
August 9, 2004 |
|
GANGA BALA CHOUDHURY Vs. STATE OF ASSAM
|
November 24, 2004 |
|
GANGABANI MERCANTILE AND FINANCE P LTD Vs. COMMISSIONER OF INCOME TAX
|
March 19, 2004 |
|
GAREMARI GAON PANCHAYAT MIN SAMABAI SAMITI LTD Vs. ASSAM FISHERIES DEV CORP LTD AND ORS
|
November 14, 2004 |
|
GAUR MONI SINGHA Vs. STATE OF ASSAM
|
April 21, 2004 |
|
GAUR MONI SINGHA Vs. STATE OF ASSAM
|
June 18, 2004 |
|
GAUTAM KR DEB BARMA Vs. STATE OF TRIPURA
|
November 16, 2004 |
|
GEETA ART PRESS Vs. STATE OF ASSAM
|
May 18, 2004 |
|
GEORGE WILLIAMSON ASSAM LTD Vs. MADHU PAUL MADHU SUDHAN PAUL
|
September 2, 2004 |
|
GHAWAR CHAND GANGH Vs. STATE OF ASSAM
|
December 10, 2004 |
|
GHOSHIHO SEMA Vs. STATE OF NAGALAND
|
January 30, 2004 |
|
GITTESH RANJAN DEB Vs. STATE OF ASSAM
|
February 6, 2004 |
|
GLADIS LAMARE Vs. STATE OF MEGHALAYA
|
January 30, 2004 |
|
GOLAP CHAND PRASAD GUPTA Vs. STATE OF ASSAM
|
June 2, 2004 |
|
GOLAPI BIBI Vs. STATE OF ASSAM
|
January 21, 2004 |
|
GOPAL BHARALI Vs. STATE OF ASSAM
|
March 17, 2004 |
|
GOPAL CHANDRA PAUL Vs. STATE OF ASSAM
|
February 11, 2004 |
|
GOPIKAR ANIAN CHAKRABORTY Vs. AMULYA KUMAR BHATTACHARJEE
|
November 25, 2004 |
|
GREEN VALLEY BISCUIT PVT LTD Vs. MADHABI BISCUIT PVT LTD
|
December 23, 2004 |
|
GREEN VIEW TEA and INDUSTRIES Vs. COLLECTOR GOLAGHAT
|
December 21, 2004 |
|
GUNI RAM WANGE Vs. STATE OF ARUNACHAL PRADESH
|
June 15, 2004 |
|
GURU PRASAD CHAKRABORTY Vs. TRIPURA UNIVERSITY
|
February 19, 2004 |
|
GURU PRASHAD CHAKRABORTY Vs. TRIPURA UNIVERSITY
|
February 28, 2004 |
|
GUWAHATI NEUROLOGICAL RESEARCH CENTRE LIMITED Vs. COMMISSIONER OF TAXES ASSAM
|
July 23, 2004 |
|
GYANTI TAKI Vs. STATE OF ARUNACHAL PRADESH
|
April 23, 2004 |
|
H A SARIMAYA Vs. DAVID KHULLAKPA
|
June 10, 2004 |
|
H K KANOI Vs. BOARD OF TRUSTEES ATPPF SCHEME
|
September 27, 2004 |
|
H KUMAR SINGH Vs. STATE OF MANIPUR
|
December 21, 2004 |
|
HAFIZUDDIN AHMED AND ORS. Vs. STATE OF ASSAM AND ORS.
|
January 7, 2004 |
|
HAJARAT ALI Vs. STATE OF ASSAM
|
April 1, 2004 |
|
HALADHAR TALUKADAR Vs. LAKSHI PATOWARI
|
December 7, 2004 |
|
HAMIDA KHATUN Vs. LOOBHA TEA CO LTD
|
February 24, 2004 |
|
HAMPONGPHOM Vs. STATE OF NAGALAND
|
March 29, 2004 |
|
HANUMAN PRASAD Vs. STATE OF ASSAM
|
June 1, 2004 |
|
HANUMAN PRASAD Vs. STATE OF ASSAM
|
January 6, 2004 |
|
HARE RAM SINGH URBAN PROGRAMME Vs. STATE OF ARUNACHAL PRADESH
|
June 5, 2004 |
|
HAREN DAS Vs. STATE OF ASSAM
|
August 30, 2004 |
|
HAREN SARMA Vs. STATE OF ASSAM
|
June 23, 2004 |
|
HARENDRA CH. ROY Vs. ASSAM STATE ELECTRICITY BOARD AND ANR.
|
June 24, 2004 |
|
HARI KRISHNA SURI Vs. STATE OF ASSAM
|
March 12, 2004 |
|
HARIBHAKTI ROY Vs. UNION OF INDIA
|
October 8, 2004 |
|
HCL INFO SYSTEMS LTD Vs. COMMISSIONER OF TAXES
|
November 24, 2004 |
|
HELEN DEB Vs. DILIP DEY AND ANOTHER
|
December 17, 2004 |
|
HEM CHANDRA BHUYAN Vs. STATE OF ASSAM
|
August 20, 2004 |
|
HEM KANTA SAIKIA Vs. UNITED BANK OF INDIA
|
May 18, 2004 |
|
HEMA HANDIQUE Vs. STATE OF ASSAM
|
February 27, 2004 |
|
HEMA HANDIQUE AND ORS. Vs. STATE OF ASSAM AND ORS.
|
April 27, 2004 |
|
HERITAGE ENGINEERS AND DEVELOPERS PVT LTD Vs. STATE OF ASSAM
|
December 1, 2004 |
|
HIFJUR RAHMAN ALIAS SIJU Vs. STATE OF ASSAM
|
January 7, 2004 |
|
HINDUSTAN COCA COLA BEVERAGES PVT LTD Vs. UNION OF INDIA COMMISSIONER OF CENTRAL EXCISE MORELO BUILDING SHILLONG
|
January 9, 2004 |
|
HINDUSTAN CONSTRUCTION COMPANY Vs. NORTH EASTERN ELECTRICAL POWER CORPORATION LTD
|
September 10, 2004 |
|
HINDUSTAN PAPER CORPORATION LTD Vs. UNION OF INDIA
|
February 18, 2004 |
|
HPS INDIA P LTD Vs. SREI INTERNATIONAL FINANCE LTD
|
August 9, 2004 |
|
HUGIE ZOLIANG Vs. STATE OF NAGALAND
|
April 6, 2004 |
|
IC-42417 F. MAJOR T.K. CHATTERJEE Vs. UNION OF INDIA (UOI) AND ORS.
|
November 14, 2004 |
|
IKRAM ALI Vs. MUMTAZ BEGUM
|
August 27, 2004 |
|
IMAN ALI Vs. STATE OF ASSAM
|
May 24, 2004 |
|
INAMUS SHAHEED AND OTHERS Vs. AKHIRUL ISLAM AND OTHERS
|
August 26, 2004 |
|
INDIAN OIL CORPO LTD Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL GUWAHATI
|
June 22, 2004 |
|
INDIAN OIL CORPORATION LTD Vs. KRISHNA KANTA BHUYAN
|
July 2, 2004 |
|
INDIAN OIL CORPORATION LTD Vs. STATE OF ASSAM
|
July 1, 2004 |
|
IQBABUL HAQUE Vs. STATE OF ASSAM
|
August 30, 2004 |
|
ISLAM UDDIN BARBHUIYA Vs. STATE OF ASSAM
|
February 23, 2004 |
|
J LALREMRUATA Vs. STATE OF MIZORAM
|
February 27, 2004 |
|
J LALTHANGLIANA Vs. LIANSUAMA
|
November 17, 2004 |
|
JADEV CHETIA Vs. STATE OF ASSAM
|
August 30, 2004 |
|
JAFARUDDIN AHMED Vs. STATE OF ASSAM
|
September 17, 2004 |
|
JAGADISH DEBBARMA Vs. STATE OF TRIPURA AND ORS.
|
March 18, 2004 |
|
JAGDIP RAI Vs. STATE OF ASSAM
|
January 31, 2004 |
|
JAHUR UDDIN MAZARBHUIYA Vs. RESIDA KHATUN
|
December 9, 2004 |
|
JAHURA KHATUN Vs. UNION OF INDIA
|
May 31, 2004 |
|
JAIDUL ISLAM AND ORS. Vs. STATE OF ASSAM AND ORS.
|
March 4, 2004 |
|
JALKAMAL SAHU Vs. STATE OF ASSAM
|
February 6, 2004 |
|
JASWANT KAUR SEHGAL Vs. COMMISSIONER OF INCOME TAX
|
August 25, 2004 |
|
JATIRMAY DAS Vs. STATE OF ASSAM
|
December 3, 2004 |
|
JAYANTA BARMAN DEBA BARMAN ALIAS DEBA ROY Vs. STATE OF ASSAM
|
June 10, 2004 |
|
JAYANTA BORA Vs. STATE OF ASSAM
|
November 17, 2004 |
|
JESMINE BEGUM Vs. STATE OF ASSAM
|
March 1, 2004 |
|
JIBAN DAS Vs. STATE OF ASSAM
|
April 21, 2004 |
|
JIBESWAR THAKURIA Vs. STATE OF ASSAM
|
February 27, 2004 |
|
JITENDRA KUMAR KOTHARI Vs. UNION OF INDIA
|
September 14, 2004 |
|
JODHPUR TEA AND INDUSTRIES P LTD Vs. A S E B
|
February 18, 2004 |
|
JODHRAJ BAID Vs. STATE OF MIZORAM
|
May 6, 2004 |
|
JOGENDRA CHANDRA SKILL Vs. ANUKUL CHANDRA SKILL
|
March 31, 2004 |
|
JOGINDER KAUR Vs. SATYA RANJAN ROY
|
January 27, 2004 |
|
JOLEN SOBER ACCUSED Vs. STATE OF ASSAM
|
March 10, 2004 |
|
JONALI GOGOI Vs. PRAFULLA CH SARMAH
|
July 21, 2004 |
|
JOTINDRA BHATTACHARJEE Vs. SONA BALA BORA
|
April 5, 2004 |
|
JOYJIT BHADURI Vs. STATE OF ASSAM
|
May 14, 2004 |
|
JOYSHAB HUSSAIN LASKAR Vs. STATE OF ASSAM
|
June 22, 2004 |
|
JUBAIR AHMED BARBHUIYA Vs. STATE OF ASSAM
|
June 21, 2004 |
|
JYOTSNA BALA DAS LEGAL HEIRS OF BINOD CHANDRA DAS Vs. UPEN MEDHI
|
January 19, 2004 |
|
K S RAMACHANDRAN Vs. STATE OF ARUNACHAL PRADESH
|
December 23, 2004 |
|
K.K. SARMA Vs. SUPERINTENDENT OF TAXES AND ORS.
|
July 29, 2004 |
|
KAILASH CHAND JAIN Vs. STATE OF ASSAM
|
June 14, 2004 |
|
KAILASH KUMAR AGARWALLA Vs. STATE OF ASSAM
|
May 31, 2004 |
|
KAILASH KUMAR AGARWALLA Vs. STATE OF ASSAM
|
March 31, 2004 |
|
KALA MEA HIS Vs. REKIB ALI
|
December 9, 2004 |
|
KALTI RAVA Vs. UNION OF INDIA (UOI) AND ORS.
|
March 10, 2004 |
|
KALYAN BORA Vs. STATE OF ASSAM AND ORS.
|
November 19, 2004 |
|
KALYANIDEB Vs. USHA RANI SAHA
|
November 18, 2004 |
|
KAMAL KUMAR DUTTA Vs. STATE OF ASSAM
|
December 17, 2004 |
|
KAMRUP DEVELOPERS P LTD Vs. DEEPAK LOHIA
|
January 29, 2004 |
|
KANIKA CHOUDHURY Vs. STATE OF ASSAM
|
March 26, 2004 |
|
KARUNADAS Vs. STATE OF ASSAM
|
May 13, 2004 |
|
KARUNAMOY ACHARJEE Vs. UNION OF INDIA
|
January 27, 2004 |
|
KAUSHAL KUMAR TALUKDAR Vs. CHANDRA PRASAD GOENKA
|
September 15, 2004 |
|
KAUSHIK MEDHI Vs. INCOME TAX OFFICER
|
October 20, 2004 |
|
KENDRIYA VIDYALAYA SANGATHAN, NEW DELHI AND ORS. Vs. RADHEY SHYAM MAURYA
|
March 4, 2004 |
|
KESHKURI PATHAR MEEN SAMABAI SAMITTEE LIMITED Vs. STATE OF ASSAM
|
February 19, 2004 |
|
KH TEMBA SINGH Vs. CHONGTHAM TIKEN SINGH
|
March 31, 2004 |
|
KHAGENDRA NATH TALUKDAR Vs. STATE OF ASSAM
|
February 27, 2004 |
|
KHALILUR RAHMAN Vs. STATE OF ASSAM
|
May 5, 2004 |
|
KHARGES WAR DEKA Vs. STATE OF ASSAM
|
February 16, 2004 |
|
KHIRESWAR BORA Vs. STATE OF ASSAM
|
April 28, 2004 |
|
KHITISH CH BARMAN Vs. GAURANGA BARMAN
|
May 13, 2004 |
|
KIRIT BIKRAM KISHORE DEBBARMAN Vs. STATE OF TRIPURA
|
April 30, 2004 |
|
KOBE ETE Vs. STATE OF ARUNACHAL PRADESH
|
December 21, 2004 |
|
KOIJAM SURAJ SINGH Vs. YENG KHEM ONGBI BARNI DEVI
|
June 3, 2004 |
|
KRISHNA KANTA DAS Vs. STATE OF ASSAM
|
May 26, 2004 |
|
KRISHNA KANTA HAZARIKA Vs. UNION OF INDIA
|
April 25, 2004 |
|
KRISHNA KANTA HAZARIKA Vs. UNION OF INDIA (UOI) AND ORS.
|
April 27, 2004 |
|
KRISHNA KANTA LASKAR Vs. STATE OF ASSAM
|
June 5, 2004 |
|
KULA BORTH Vs. STATE OF ASSAM
|
September 9, 2004 |
|
KUNJA MORAN Vs. CHIEF SECRETARY GOVT OF ASSAM
|
October 15, 2004 |
|
L B SAILO Vs. STATE OF MIZORAM
|
February 3, 2004 |
|
LAGHU MAJHI ALIAS BHARAT Vs. STATE OF ASSAM
|
June 21, 2004 |
|
LAIWANG KONYAK Vs. STATE OF NAGALAND
|
May 13, 2004 |
|
LAKHESWAR DUTTA Vs. RAIFUDDIN AHMED ALIAS RICKBABA
|
March 30, 2004 |
|
LAKMIMONGSANG Vs. STATE OF NAGALAND
|
August 16, 2004 |
|
LALHMINGLIANA BAWITLUNG Vs. STATE OF MIZORAM
|
April 8, 2004 |
|
LALHUNPUIA Vs. STATE OF MIZORAM
|
April 8, 2004 |
|
LALTLUANGA D SHIRA Vs. STATE OF MEGHALAYA
|
January 8, 2004 |
|
LATUTANA Vs. RASOTANA
|
August 24, 2004 |
|
LEIMA SINGH CHOUDHURY AND ORS Vs. TARINI MOHAN DAS AND ORS
|
May 11, 2004 |
|
LIBERA PASSI Vs. JOWAI MUNICIPAL BOARD
|
March 11, 2004 |
|
LILA SABAR Vs. GOLAP SAIKIA
|
January 16, 2004 |
|
LILABATIBAISHYA Vs. STATE OF ASSAM
|
March 26, 2004 |
|
LILAWATI GUPTA Vs. UNION OF INDIA
|
January 31, 2004 |
|
LOHIT BHUYAN Vs. STATE OF ARUNACHAL PRADESH
|
June 29, 2004 |
|
LUTFAR RAHMAN Vs. ABDUL JALIL
|
February 20, 2004 |
|
M S ASSOCIATES Vs. UNION OF INDIA
|
May 31, 2004 |
|
M THAIMON SINGH Vs. L SURCHANDRA SINGH
|
March 31, 2004 |
|
M THGAIMON SINGH S O LATE M RADHESHYAM SINGH Vs. THIYUAM RUPACHANDRA SINGH
|
March 31, 2004 |
|
MADHAB CHANDRA BORPUJARI Vs. STATE OF ASSAM
|
November 23, 2004 |
|
MAHBUBR RAHMAN Vs. STATE OF ASSAM
|
September 22, 2004 |
|
MAHENDRA BHERIHAR Vs. NORTH EASTERN COAL FIELDS
|
February 25, 2004 |
|
MAHENDRA KUMAR SINGH Vs. N.F.RAILWAY
|
June 8, 2004 |
|
MAHESH BASUMATARY Vs. STATE OF ASSAM
|
November 16, 2004 |
|
MAHESH BASUMATARY Vs. STATE OF ASSAM
|
November 29, 2004 |
|
MAHIPAL NATH Vs. STATE OF ASSAM
|
January 6, 2004 |
|
MAHTAB AHMED Vs. HIRA HUSSAIN
|
December 10, 2004 |
|
MAINAK BHOWAL Vs. BISWAJIT GUPTA
|
July 26, 2004 |
|
MAKBUL HUSSAIN Vs. STATE OF ASSAM
|
June 5, 2004 |
|
MAKBUL HUSSAIN SAIKIA Vs. STATE OF ASSAM
|
August 9, 2004 |
|
MAKHAN CHANDRA DEB Vs. PURAN BARAIK
|
February 23, 2004 |
|
MALIN KANTA PAUL Vs. STATE OF TRIPURA
|
May 21, 2004 |
|
MALLIKA DUTTA ROY Vs. BIDYUTKR DEB
|
November 17, 2004 |
|
MAN MOHAN DAS Vs. STATE OF TRIPURA
|
April 21, 2004 |
|
MANABENDUDAS CHOUDHURY Vs. STATE OF TRIPURA
|
April 30, 2004 |
|
MANAGEMENT OF MUTTRAPORE TEA ESTATE Vs. PRESIDING OFFICER LABOUR COURT
|
April 22, 2004 |
|
MANAGER KALIABOR TEA ESTATE Vs. CHAKRA HAZARKA
|
April 29, 2004 |
|
MANAGING COMMITTEE UJAN LOHIT KHERKATIA SUIT MIN SAMABAI SAMITI LTD Vs. STATE OF ASSAM
|
March 26, 2004 |
|
MANAGING DIRECTOR FOOD CORPORATION OF INDIA Vs. B G RICE AND OIL MILLS
|
March 26, 2004 |
|
MANGRA KHARIA Vs. STATE OF ASSAM
|
May 18, 2004 |
|
MANOHAR DEKA Vs. STATE OF ASSAM
|
May 6, 2004 |
|
MANOJ KR GUPTA Vs. STATE OF MEGHALAYA
|
January 30, 2004 |
|
MANORANJAN DEY Vs. MUKUNDA DEB BARMA
|
February 17, 2004 |
|
MANORANJAN DEY Vs. MUKUNDA DEB BARMA
|
February 7, 2004 |
|
MANSUR ALI Vs. HABIBUR RAHMAN
|
August 9, 2004 |
|
MANTASIR ALI LASKAR Vs. COMMISSIONER AND SECRETARY GOVT OF ASSAM
|
March 2, 2004 |
|
MARUTI TEA INDUSTRIES Vs. ASSAM STATE ELECTRICITY BOARD AND ORS.
|
October 15, 2004 |
|
MASABBIR ALIMAJUMDAR Vs. TAZAMUL ALIBASKAR
|
April 7, 2004 |
|
MATIRAM MIKIR Vs. ASSAM BOARD OF REVENUE
|
May 6, 2004 |
|
MAYA RANI BANIK Vs. STATE OF TRIPURA
|
December 3, 2004 |
|
MD ABDUL KABIR Vs. STATE OF ASSAM
|
March 26, 2004 |
|
MD AZIZUL ISLAM Vs. STATE OF ASSAM AND OTHERS
|
November 17, 2004 |
|
MD SAZID HAZARIKA Vs. MUSSTT ALAM ARA BEGUM
|
March 7, 2004 |
|
MD SERAJUDDIN Vs. MD ABDUL KHALIQUE
|
May 11, 2004 |
|
MD. AJIM UDDIN SHEIKH Vs. STATE OF ASSAM
|
April 29, 2004 |
|
MD. NASIOR RAHMAN Vs. STATE OF ASSAM AND ORS.
|
March 10, 2004 |
|
MECHFIELD INDUSTRIES Vs. COMMISSIONER OF TAXES ASSAM
|
April 7, 2004 |
|
MEGHA ASSAM COAL MINES INDIA LTD Vs. STATE OF ASSAM
|
June 5, 2004 |
|
MIN SAMABAI SAMITY LTD Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD
|
November 14, 2004 |
|
MOHAMMAD ALI SK Vs. KALMA BEWA
|
August 9, 2004 |
|
MOHAN CH DEKA Vs. STATE OF ASSAM
|
January 21, 2004 |
|
MOHAN DAS Vs. UNION OF INDIA
|
May 18, 2004 |
|
MOHDBUL HAQUE Vs. BANENDRA KUMAR MUSHAHARY
|
December 7, 2004 |
|
MOHIT CHANDRA SAIKIA Vs. STATE OF ASSAM AND ORS.
|
March 3, 2004 |
|
MOINUL HAQUE Vs. STATE OF ASSAM
|
September 2, 2004 |
|
MOIRANTHEM ONGBI ALIAS BIBI DEVI Vs. UNION OF INDIA
|
November 8, 2004 |
|
MOLOYA MUSHAHARY Vs. STATE OF ASSAM
|
June 14, 2004 |
|
MONORANJAN SARMA Vs. STATE OF ASSAM
|
June 23, 2004 |
|
MONTFORT BROTHERS OF ST GABRIEL Vs. UNITED INDIA INSURANCE CO LTD
|
January 31, 2004 |
|
MOZIBUR RAHMAN Vs. STATE OF ASSAM
|
March 16, 2004 |
|
MRINALIKAGYUING Vs. STATE OF ASSAM
|
April 29, 2004 |
|
MUZZAMELHAQUE Vs. STATE OF ASSAM
|
June 2, 2004 |
|
N NOREN SINGH, M THAIMON SINGH S/O (L) M RADHESHYAM SINGH AND ORS Vs. SECRETARY, M P S C, NORTH A O C, IMPHAL, SOUGAIJAM TEJMANI SINGH S/O IBOCHOUBA SINGH AND ORS
|
March 31, 2004 |
|
NABA DEURI AND ORS. Vs. STATE OF ASSAM
|
December 16, 2004 |
|
NABARAN SARKAR Vs. SUDHIR CHANDRA ROY
|
February 9, 2004 |
|
NABIRUDDIN AHMED Vs. CENTRAL BANK OF INDIA MUMBAI
|
May 27, 2004 |
|
NAGOR DAS ALIAS DINESH DAS Vs. STATE OF ASSAM
|
March 23, 2004 |
|
NAKULESWAR PAUL Vs. STATE OF TRIPURA
|
March 31, 2004 |
|
NALINI KANTA SHARMA Vs. STATE OF ASSAM
|
May 5, 2004 |
|
NANDESWAR BAGLARY Vs. STATE OF ASSAM
|
March 29, 2004 |
|
NANDESWAR DAS Vs. STATE OF ASSAM
|
February 4, 2004 |
|
NANDU NAGASIA Vs. STATE OF ASSAM
|
January 8, 2004 |
|
NANI GOPAL GOSWAMI Vs. OFFICER-IN-CHARGE, NOONMATI POLICE STATION
|
March 17, 2004 |
|
NARATMAL NAHATA Vs. STATE OF ASSAM
|
March 26, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. LILA RANI MAJUMDAR
|
April 1, 2004 |
|
NATIONAL INSURANCE COMPANY LTD Vs. NANI GOPAL ROY
|
January 30, 2004 |
|
NAZMA KHATUN BARBHUIYA Vs. STATE OF ASSAM AND ORS.
|
August 13, 2004 |
|
NAZRUL HAQUE CHOUDHURY Vs. STATE OF ASSAM
|
April 21, 2004 |
|
NEPAL CHANDRA PAUL Vs. STATE OF TRIPURA
|
May 6, 2004 |
|
NERMAL NATH Vs. MANEKA DAS
|
January 5, 2004 |
|
NESATULLAH Vs. STATE OF ASSAM
|
March 12, 2004 |
|
NESTLE INDIA LIMITED Vs. COMMISSIONER OF TAXES
|
November 22, 2004 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. BIBHA DEY
|
August 26, 2004 |
|
NIHAREDU MAJUMDER Vs. STATE OF TRIPURA
|
December 2, 2004 |
|
NIKHIL CHANDRA NATH Vs. STATE OF ASSAM
|
January 31, 2004 |
|
NIKHIL PAUL Vs. STATE OF ASSAM
|
May 6, 2004 |
|
NIKHUMI Vs. STATE OF MIZORAM
|
June 10, 2004 |
|
NILAM DEVI BAGARIA Vs. VIMAL KR. TODI
|
August 27, 2004 |
|
NIMAI DUTTA Vs. STATE OF ASSAM
|
February 12, 2004 |
|
NINGTHEMOHAKARONG Vs. NAOREM SANTA SINGH
|
May 21, 2004 |
|
NIRANJAN DAS Vs. DIPAK DAS
|
March 31, 2004 |
|
NIRANJAN MAHANTA Vs. STATE OF ASSAM
|
February 19, 2004 |
|
NIRANJAN SINGH Vs. STATE OF ASSAM
|
March 25, 2004 |
|
NIRMAL KALITA Vs. STATE OF ASSAM AND ORS.
|
April 27, 2004 |
|
NITYA HARIMAZUMDER Vs. STATE OF TRIPURA
|
February 23, 2004 |
|
NOKLEN LEMBA Vs. STATE OF NAGALAND
|
December 7, 2004 |
|
NONGTHOMBAM IBETON DEVI Vs. NONGTHOMBAM SHYAM KISHORE SINGH
|
April 6, 2004 |
|
NOREM SURJIT SINGH Vs. STATE OF MANIPUR AND OTHERS
|
May 29, 2004 |
|
NORTH EAST PURE DRINK PVT LTD Vs. STATE OF ASSAM
|
June 1, 2004 |
|
NORTH EASTERN COAL FIELDS Vs. UNION OF INDIA
|
June 25, 2004 |
|
NORTH EASTERN ELECTRICAL POWER CORP LTD Vs. HINDUSTAN CONST COMPANY
|
September 10, 2004 |
|
NORTH EASTERN TRADE INTERNATIONAL Vs. HINDUSTAN PAPER CORPORATION LTD
|
April 8, 2004 |
|
NRIPENDRA NARAYAN MAHANTA Vs. STATE OF ASSAM
|
May 5, 2004 |
|
NUR MOHAMMAD Vs. ABDUL AHAD
|
May 18, 2004 |
|
NURUL HUSSAIN Vs. UNION OF INDIA
|
December 3, 2004 |
|
NURUL MIAH Vs. STATE OF TRIPURA
|
February 20, 2004 |
|
O.P. BHARUKA Vs. SHAKUNTALA MODI
|
March 22, 2004 |
|
OIL AND NATURAL GAS CORPORATION LIMITED Vs. DILIP KUMAR KAR
|
November 19, 2004 |
|
OIL AND NATURAL GAS CORPORATION LTD Vs. UNION OF INDIA
|
May 21, 2004 |
|
OIL INDIA LTD Vs. PRABHAT SAIKIA
|
May 18, 2004 |
|
ON THE DEATH OF NIRMALENDU DAS HIS LEGAL HEIRS Vs. DEWAN ABDUL MUNIM CHOUDHURY AND ORS
|
November 19, 2004 |
|
ON THE DEATH OF SUKHAMAY PAUL HIS LEGAL HEIRS PRABHA BATI PAUL Vs. ON THE DEATH OF MAKBUL ALI, HIS HEIRS MUSTT LATI BUN NESSA AND ORS.
|
July 2, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. UMESH NATH
|
May 15, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. RABIALI
|
January 29, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. UMESH NATH
|
March 15, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. LAKHIMAI DAS
|
September 9, 2004 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. JOYA GHOSH
|
April 23, 2004 |
|
PABINDRA DEKA Vs. MONOANJN DAS
|
August 16, 2004 |
|
PADUMI BORO Vs. UNION OF INDIA (UOI) AND ORS.
|
May 17, 2004 |
|
PALLAVI LAHKAR BORA Vs. STATE OF ASSAM
|
August 30, 2004 |
|
PANCHAM ROWTIA Vs. STATE OF ASSAM
|
May 19, 2004 |
|
PANNALAL CHOUDHURY Vs. STATE OF ASSAM
|
January 31, 2004 |
|
PARAMESH BHATTACHAJEE Vs. STATE OF TRIPURA
|
February 2, 2004 |
|
PARESH CHANDRA BANIK Vs. STATE BANK OF INDIA
|
December 3, 2004 |
|
PARESH CHOUDHURY Vs. STATE OF ASSAM
|
June 22, 2004 |
|
PARIMAL CHAKRABORTY Vs. RANJIT DEBNATH
|
June 18, 2004 |
|
PARSURAM BHUMIZ Vs. STATE OF ASSAM
|
May 18, 2004 |
|
PAWAN MUDOI Vs. STATE OF ASSAM
|
February 4, 2004 |
|
PETER ENGTI Vs. STATE OF ASSAM
|
September 27, 2004 |
|
PHATIK CH. TALUKDAR Vs. ASSAM STATE ELECTRICITY BOARD
|
February 17, 2004 |
|
PINKU TRADING CORPORATION Vs. BANK OF BARODA
|
January 21, 2004 |
|
PISHU VASWANI Vs. KISHAN CHAND VASWAMI AND ORS.
|
September 21, 2004 |
|
PIYUSHSHARMA Vs. FOOD CORPORATION OF INDIA
|
March 15, 2004 |
|
PLAVITA BORAH Vs. STATE OF ASSAM
|
March 5, 2004 |
|
POLLUTION CONTROL BOARD Vs. JADAV SHOP WORKS AND ORS.
|
March 31, 2004 |
|
POONAM HANSU Vs. STATE OF ASSAM
|
March 29, 2004 |
|
PRABHABATI BHATTACHARJEE Vs. UNION OF INDIA
|
December 13, 2004 |
|
PRABHABATI PAUL Vs. LATIBUN NESSA
|
July 2, 2004 |
|
PRABIN GOGOI Vs. AMBIKA GOGOI
|
April 29, 2004 |
|
PRABIR CHANDRA BHATTACHARJEE Vs. STATE OF TRIPURA
|
September 10, 2004 |
|
PRABODH CHAKRAVARTY Vs. STATE OF ASSAM AND OTHERS
|
March 25, 2004 |
|
PRADIP KR ROY Vs. GHULAM RABBANI
|
September 1, 2004 |
|
PRADIP KUMAR MODAK Vs. AKHILESH KUMAR GUPTA
|
December 23, 2004 |
|
PRADIP SHAH Vs. STATE OF ASSAM
|
September 7, 2004 |
|
PRAGATI GROWTH and DEVELOPMENT LTD Vs. STATE OF ASSAM
|
July 29, 2004 |
|
PRAKASH RAJGARH ALIAS KOCHU Vs. STATE OF ASSAM
|
February 6, 2004 |
|
PRAMOD BARMAH Vs. STATE OF ASSAM
|
February 20, 2004 |
|
PRAMOD KUMAR Vs. NARESH AUTO FINANCE CO.
|
August 9, 2004 |
|
PRAN KRISHNA DAS Vs. FOOD CORPORATION OF INDIA
|
July 2, 2004 |
|
PRANATI MODA Vs. STATE OF TRIPURA
|
April 21, 2004 |
|
PRASANNA DUTTA Vs. STATE OF ASSAM
|
June 22, 2004 |
|
PRASANNA KUMAR NATH Vs. STATE OF ASSAM
|
December 16, 2004 |
|
PREMOMAY BASU Vs. ON THE DEATH OF SUDIP PURKAYASTHA, HIS LEGAL HEIRS AND ORS.
|
November 17, 2004 |
|
PREMOMAYBASU Vs. RITA PURAKAYASTHA
|
November 17, 2004 |
|
PROMOD HAZARIKA Vs. HAREN DAS
|
August 11, 2004 |
|
PUKHARAMBAM MANI SINGH Vs. H JITEN SINGH, AE, PWD, MANIPUR
|
March 31, 2004 |
|
PULIN GOSWAMI Vs. STATE OF ASSAM AND ORS.
|
January 28, 2004 |
|
PUNYO TANGU Vs. STATE OF ARUNACHAL PRADESH
|
March 23, 2004 |
|
PURNA CHANDRA DEY Vs. STATE OF ASSAM
|
February 12, 2004 |
|
PURNENDUDATTA Vs. STATE OF TRIPURA
|
April 23, 2004 |
|
PURNIMA BHATTACHARJEE Vs. UNION OF INDIA
|
November 19, 2004 |
|
PUSHPA SARMA Vs. STATE OF MIZORAM
|
May 6, 2004 |
|
PUSPALATA PATOR Vs. STATE OF ASSAM
|
August 30, 2004 |
|
PUSPENDRA DAS Vs. BINU DAS
|
February 3, 2004 |
|
PUTUL GOGOI Vs. UNION OF INDIA
|
December 23, 2004 |
|
QUADIR AHMED Vs. SAHEEDA KHANAM
|
January 31, 2004 |
|
R K MANIKANTA SINGH Vs. STATE OF MANIPUR
|
February 6, 2004 |
|
RABIA KHATUN Vs. MOINUDDIN AHMED
|
August 12, 2004 |
|
RABINDRA KUMAR PAUL Vs. BOARD OF SECONDARY EDUCATION ASSAM
|
December 14, 2004 |
|
RADHESHYAM SINGH Vs. UNION OF INDIA
|
May 6, 2004 |
|
RAGHUNATH CHOUDHURY Vs. RAMESHWAR RAI
|
December 10, 2004 |
|
RAGHVENDRA AWASTFFL Vs. STATE OF ASSAM
|
May 12, 2004 |
|
RAJESHWAR DAS Vs. STATE OF ASSAM
|
May 11, 2004 |
|
RAJESWAR DAS KANDARPA SARMA Vs. STATE OF ASSAM
|
March 11, 2004 |
|
RAJESWAR GOGOI Vs. STATE OF ASSAM
|
February 6, 2004 |
|
RAJKUMAR PUKHREL AND ORS. Vs. STATE OF ASSAM AND ORS.
|
May 31, 2004 |
|
RAKHAL CHANDRA DEY Vs. SURENDRA NATH SARMA
|
February 20, 2004 |
|
RAM BHAGAT AGARWALLA Vs. STATE OF ASSAM
|
May 10, 2004 |
|
RAMBHA BALA DEVI SAHARIAH Vs. MULTIPURPOSE PROGRESSIVE ASSOCIATION
|
February 13, 2004 |
|
RAMDEO RANGLAL Vs. JAIN HARD WARE STORES
|
April 9, 2004 |
|
RAMDEO RANGLAL Vs. GHOORONIA TEA CO. (P.) LTD.
|
April 9, 2004 |
|
RAMEN SARMAH Vs. STATE OF ASSAM
|
June 5, 2004 |
|
RAMENDRA KUMAR BHATTACHARJEE Vs. LAND ACQUISITION COLLECTOR NORTH TRIPURA KAILASHAHAR
|
March 18, 2004 |
|
RAMGOPAL LOHIA Vs. STATE OF ASSAM
|
February 19, 2004 |
|
RAMJEE YADAV AND ORS. Vs. TRIPURA JUTE MILLS LTD. AND ANR.
|
May 10, 2004 |
|
RANABIR DUTTA Vs. STATE OF ASSAM
|
March 24, 2004 |
|
RANGMON RONGPI Vs. STATE OF ASSAM
|
March 10, 2004 |
|
RANGMON RONGPI Vs. STATE OF ASSAM
|
May 10, 2004 |
|
RANJIT KR DEY Vs. KRISHNA GOPAL AGARWALA
|
June 11, 2004 |
|
RANJIT KUMAR DEY Vs. KRISHNA GOPAL AGARWALA
|
March 23, 2004 |
|
RANU CHOUDHURY AJIT ROY CHOUDHURY Vs. SURESH CH DAS
|
April 9, 2004 |
|
RANU SINHA Vs. UNION OF INDIA
|
November 16, 2004 |
|
RASO TANA Vs. ELECTION COMMISSIONER PANCHAYATRAJ ARUNACHAL PRADESH
|
March 26, 2004 |
|
RATHI and COMPANY Vs. UNION OF INDIA
|
March 10, 2004 |
|
READING MARKHAP Vs. STATE OF MEGHALAYA
|
January 27, 2004 |
|
REGISTRAR OF CO-OPERATIVE SOCIETIES ASSAM GUWAHATI Vs. KRISHNA KANTA KALITA
|
December 22, 2004 |
|
REWATI BALA SAHARIAH Vs. STATE OF ASSAM
|
February 25, 2004 |
|
RIBU BHARALI Vs. UNION OF INDIA
|
September 1, 2004 |
|
RIMMAR TASO Vs. STATE OF ARUNACHAL PRADESH
|
August 12, 2004 |
|
RINAT SANGMA Vs. STATE OF MEGHALYA
|
June 22, 2004 |
|
RITA DAS Vs. GIRINDRA ALIAS GIRENDRA KUMAR DAS ALIAS KATAN DAS
|
April 15, 2004 |
|
ROBIN DAS Vs. CIVIL JUDGE SR DIVISION NAGAON
|
April 8, 2004 |
|
ROHIT NEWAR Vs. STATE OF ASSAM
|
May 5, 2004 |
|
ROLAND SEMA Vs. STATE OF NAGALAND AND ORS.
|
December 6, 2004 |
|
ROMA BHATTACHARJEE Vs. MD BACHU SHEIKH
|
April 30, 2004 |
|
RONGJAM MOMIN Vs. UNION OF INDIA
|
October 1, 2004 |
|
ROSALIND MARGARET BAKSH Vs. DISTRICT JUDGE GOLAGHAT
|
March 14, 2004 |
|
ROSALIND MARGARET BAKSH Vs. DISTRICT JUDGE COLAGHAT
|
May 14, 2004 |
|
ROY and COMPANY Vs. BASANTI DEVI SOMANI
|
November 18, 2004 |
|
S B HOUSING CO OPERATIVE SOCIETY Vs. STATE OF ASSAM
|
December 22, 2004 |
|
S B SINGH SE Vs. UNION OF INDIA
|
December 23, 2004 |
|
S BHAGYABATI DEVI Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCES RIMS
|
January 30, 2004 |
|
S NALAYA Vs. STATE OF ASSAM
|
February 6, 2004 |
|
SADAT ALI Vs. STATE OF TRIPURA
|
October 5, 2004 |
|
SADHAN CHANDRA GHOSH Vs. STATE OF ASSAM
|
April 22, 2004 |
|
SADOU ASOM MADHYAMIC SNATAK BHASHA SHIKHAK SANTHA Vs. STATE OF ASSAM
|
December 14, 2004 |
|
SAFEDALI Vs. STATE OF ASSAM
|
June 3, 2004 |
|
SAHABUDDIN LASKAR Vs. STATE OF ASSAM
|
March 29, 2004 |
|
SAHIDA BIBI MUSTT Vs. ASSAM BOARD OF REVENUE
|
August 31, 2004 |
|
SAILENDRA BIKASH SEN Vs. STATE OF ARUNACHAL PRADESH
|
March 17, 2004 |
|
SAJAL KANTI SENGUPTA Vs. THE STATE OF TRIPURA AND OTHERS
|
July 9, 2004 |
|
SAKINA BEGUM Vs. STATE OF ASSAM
|
March 3, 2004 |
|
SALEHA BEWA Vs. STATE OF ASSAM
|
April 7, 2004 |
|
SALMA AKHTARA Vs. STATE OF ASSAM
|
March 23, 2004 |
|
SAMAR BHOWMIK Vs. UNION OF INDIA
|
August 24, 2004 |
|
SAMARENDRA KISHORE ENDOW Vs. STATE BANK OF INDIA
|
March 24, 2004 |
|
SAMSUL HAQUE ALIAS SAMSUL ALAM Vs. STATE OF ASSAM
|
August 30, 2004 |
|
SANGEETA DAS Vs. UNION OF INDIA
|
April 1, 2004 |
|
SANIKLAL MUKHIAR Vs. UNION OF INDIA
|
August 3, 2004 |
|
SANKARADEVA NETRALAYA Vs. ROCHE DIAGNOSTICS ASIA PACIFIC LTD
|
December 23, 2004 |
|
SANKARGARO Vs. STATE OF ASSAM
|
November 24, 2004 |
|
SANSUMA BASUMATARY Vs. STATE OF ASSAM
|
February 17, 2004 |
|
SANTOSH KR SARMA Vs. STATE OF ASSAM
|
April 19, 2004 |
|
SATYA CHARAN BISWAS Vs. STATE OF ASSAM
|
July 23, 2004 |
|
SAUMITRA SANKAR DUTTA Vs. BISWAJIT PAUL
|
June 23, 2004 |
|
SAUMYA MINING PVT LTD Vs. COMMISSIONER OF TAXES
|
April 2, 2004 |
|
SEUNI BONIA Vs. STATE OF ASSAM
|
November 19, 2004 |
|
SHAHEEN RAHMAN Vs. STATE OF ASSAM
|
December 17, 2004 |
|
SHAHJAHAN SALEEM Vs. ASSAM STATE ELECTRICITY BOARD
|
December 16, 2004 |
|
SHARDANANDMISRA Vs. UNION OF INDIA
|
February 10, 2004 |
|
SHILLONG BENCH SYNERGY COMPOSITES PVT LTD Vs. HINDUSTAN PAPER CORPORATION LTD
|
February 13, 2004 |
|
SHILLONG BENCH XAVIER P MAO Vs. NORTH EASTERN HILLS UNIVERSITY
|
February 20, 2004 |
|
SHILLQNG BENCH M LAITPHLANG Vs. STATE OF MEGHALAYA
|
January 28, 2004 |
|
SHYAMAL KUMAR GUPTA Vs. STATE
|
December 9, 2004 |
|
SHYAMALNAG Vs. STATE OF ASSAM
|
March 26, 2004 |
|
SIBAKANTA DUTTA Vs. STATE OF ASSAM
|
November 24, 2004 |
|
SIBLE SAYOO Vs. STATE OF MEGHALAYA
|
January 27, 2004 |
|
SIDDHARTHA BARUAH Vs. UNION OF INDIA
|
August 24, 2004 |
|
SMITA CHAKRABORTY Vs. STATE OF ASSAM
|
March 15, 2004 |
|
SMT. JAYSHRI BORGOHAIN Vs. STATE OF ASSAM AND ORS.
|
September 8, 2004 |
|
SMT. SAPAM ONGBI LOIDANG DEVI AND ANR. Vs. SMT. TAKHELKUMBAM ONGBI RAJKUMARI MONOSANA DEVI AND ORS.
|
March 5, 2004 |
|
SMTI BAKUL RANI DAS AND OTHERS Vs. PARESH CH. SARKAR AND OTHERS
|
December 21, 2004 |
|
SMTI KALYANI DAS Vs. STATE OF ASSAM
|
February 9, 2004 |
|
SMTI SADHANA ROY AND OTHERS Vs. STATE OF TRIPURA AND OTHERS
|
December 20, 2004 |
|
SOIBAM O KHOMDONBI DEVI Vs. STATE OF MANIPUR
|
December 9, 2004 |
|
SONABALA BARMAN Vs. RATNA SANGMA
|
September 21, 2004 |
|
SRIDAM CHANDRA DEBNATH AND ANOTHER Vs. STATE OF TRIPURA AND OTHERS
|
December 13, 2004 |
|
SRIMANTA ROY Vs. STATE OF ASSAM
|
May 28, 2004 |
|
SRINIWAS SINGH Vs. DIRECTOR, NORTH EASTERN REGIONAL INSTITUTE OF SCIENCE AND TECHNOLOGY AND ORS.
|
February 2, 2004 |
|
STATE Vs. ASSISTANT COMMISSIONER, CENTRAL EXCISE, SHILLONG
|
January 9, 2004 |
|
STATE OF ARNACHAL PRADESH Vs. NEFA UDYOG
|
June 9, 2004 |
|
STATE OF ARUNACHAL PRADESH Vs. TADON TATIK
|
February 6, 2004 |
|
STATE OF ASSAM Vs. HOLIRAM BORDOLOI
|
March 9, 2004 |
|
STATE OF ASSAM Vs. BHARAT HYDRO POWER CORPORATION LTD
|
March 29, 2004 |
|
STATE OF ASSAM Vs. DINESWAR DEKA
|
May 14, 2004 |
|
STATE OF ASSAM Vs. JITUPEGU
|
July 17, 2004 |
|
STATE OF ASSAM Vs. SARDAR SARDUL SINGH
|
July 21, 2004 |
|
STATE OF ASSAM Vs. PRAGATI GROWTH and DEVELOPMENT LTD
|
October 14, 2004 |
|
STATE OF ASSAM Vs. ASHOK SINGH
|
September 28, 2004 |
|
STATE OF MANIPUR Vs. OKRAM JITEN SINGH
|
September 22, 2004 |
|
STATE OF MANIPUR Vs. ARAMBAM KAMESHWAR SINGH
|
August 4, 2004 |
|
STATE OF MANIPUR AND ORS. Vs. CHONGTHAM IBOCHA SINGH AND ORS.
|
November 9, 2004 |
|
STATE OF MEGHALAYA AND ORS. Vs. RAJESH KALIA AND ORS.
|
January 7, 2004 |
|
STATE OF NAGALAND Vs. LIPOKT SUNGBA
|
August 24, 2004 |
|
STATE OF NAGALAND Vs. UCO BANK
|
January 31, 2004 |
|
STATE OF TRIPURA Vs. TRIPURA TECHNICAL EMPLOYEES ASSOCIATION
|
February 17, 2004 |
|
STATE OF TRIPURA Vs. CHANDAN alias CHANDANMOY DAS GUPTA
|
February 23, 2004 |
|
STATE OF TRIPURA Vs. ARINDAM GHOSH
|
April 30, 2004 |
|
STATE OF TRIPURA Vs. TARUN CHANDRA DEY
|
July 21, 2004 |
|
STATE OF TRIPURA Vs. TARUN CHANDRA DEY
|
June 21, 2004 |
|
STATE OF TRIPURA Vs. BADAL DEB BARMA
|
September 15, 2004 |
|
STATE OF TRIPURA Vs. AMRITA BALA SEN
|
September 15, 2004 |
|
SUBHASH GHOSH Vs. STATE OF ASSAM
|
August 3, 2004 |
|
SUBHASH KARMAKAR AND ORS. Vs. ALHAJ SAKEN ALI
|
March 23, 2004 |
|
SUBHASH PROJECTS and MARKETING LTD Vs. D C PAPUMPARE DIST
|
May 26, 2004 |
|
SUBHASH SEN MAZUMDAR Vs. STATE OF ASSAM
|
February 19, 2004 |
|
SUBHRADEY Vs. JOY PRAKASH GULGULIA
|
June 24, 2004 |
|
SUBODH CHANDRA PAUL Vs. STATE OF ASSAM
|
December 1, 2004 |
|
SUJIT KUMAR DAS Vs. STATE OF TRIPURA
|
April 30, 2004 |
|
SUKHDEO RAI Vs. ASHOK KUMAR RAI
|
March 9, 2004 |
|
SUKHEN ALI Vs. STATE OF ASSAM
|
March 24, 2004 |
|
SUNAHAR ALI Vs. ABDUL RAHMAN
|
December 6, 2004 |
|
SUNIL SINGH Vs. UNION OF INDIA
|
January 9, 2004 |
|
SUPER PACKAGING LTD. Vs. ASSAM FINANCIAL CORPN.
|
March 17, 2004 |
|
SUPTA CHOUDHURY Vs. STATE OF ASSAM
|
March 17, 2004 |
|
SURAJIT GIRI NAYAN BARTHAKUR SIKHA RANI CHOUDHURY Vs. STATE OF ASSAM
|
April 6, 2004 |
|
SUREN PATOWARY Vs. STATE OF ASSAM
|
August 30, 2004 |
|
SURENDRA PD. SARMA Vs. UNION OF INDIA (UOI) AND ORS.
|
December 13, 2004 |
|
SURESH KR DHANUKA Vs. KEDAR NATH DHANUKA
|
February 4, 2004 |
|
SURESH KUMAR SAIKIA Vs. STATE OF ASSAM
|
January 6, 2004 |
|
SURJYA ROY Vs. LEELANATH
|
May 11, 2004 |
|
SURYA KR BHUYAN Vs. STATE OF ASSAM
|
April 1, 2004 |
|
SWAPAN KUMAR SARKAR Vs. STATE BANK OF INDIA
|
March 24, 2004 |
|
SYED IMRAN HAQUE Vs. STATE OF ASSAM
|
March 16, 2004 |
|
T K CHATTERJEE Vs. UNMION OF INDIA
|
November 19, 2004 |
|
T LALROPUIA Vs. STATE OF MIZORAM
|
April 8, 2004 |
|
TAJENDRA LAL CHAKMA Vs. TRIPURA TRIBAL AREAS AUTONOMOUS DISTRICT COUNCIL
|
November 19, 2004 |
|
TAKAM SANJAY Vs. STATE OF ARUNACHAL PRADESH
|
March 24, 2004 |
|
TAPASI DUTTA (DEY) Vs. PRINCIPAL, NATIONAL HIGHER SECONDARY SCHOOL, LUMDING
|
January 21, 2004 |
|
TARANI TALUKDAR Vs. UNION OF INDIA
|
June 22, 2004 |
|
TARINI ACHARYYA Vs. ABHIJIT BHARALI
|
August 24, 2004 |
|
TARUN KUMAR DEB Vs. STATE OF ASSAM
|
February 27, 2004 |
|
TEHALAMTHAK Vs. UNION OF INDIA
|
July 29, 2004 |
|
TEMBA SINGH Vs. HEMANTA KUMAR SINGH
|
August 24, 2004 |
|
TEMBA SINGH S O LATE KH TOYAIMA SINGH Vs. I LOKENDRAJIT SINGH
|
March 31, 2004 |
|
TH IBOCHOU SINGH Vs. STATE OF MANIPUR
|
December 20, 2004 |
|
TH IBOHAL SINGH Vs. STATE OF MANIPUR
|
May 11, 2004 |
|
THANGLENMANGHANGSING Vs. DISTRICT MAGISTRATE SENAPATI DISTRICT
|
February 13, 2004 |
|
THOUNAOJAM ROMIE DEVI Vs. A.R. KHAN AND ORS.
|
April 7, 2004 |
|
TONMOY CHOUDHURY Vs. MRINAL KUMAR BARUAH
|
September 2, 2004 |
|
TRACTOR AND FARM EQUIPMENT LIMITED CHENNAI Vs. SECRETARY TO THE GOVT OF ASSAM DEPT OF AGRICULTURE GAUHATI
|
January 22, 2004 |
|
TRIDIBSARMA Vs. STATE OF ASSAM
|
April 1, 2004 |
|
TRILOK CHAND THAKUR Vs. STATE OF ARUNACHAL PRADESH
|
February 13, 2004 |
|
TRILOK METAL CRAFT INDUSTRIES Vs. STATE OF ASSAM
|
June 1, 2004 |
|
TRIPURA BAR ASSOCIATION Vs. STATE OF TRIPURA
|
May 20, 2004 |
|
TRIPURA STATE CO OPERATIVE BANK LTD Vs. SHAMBHU PAUL
|
February 20, 2004 |
|
TRIPURA STATE CO-OP. BANK LTD Vs. SHAMBHU PAUL
|
April 20, 2004 |
|
TSUBONGSE SANGTAM Vs. STATE OF NAGALAND
|
December 9, 2004 |
|
TULSI SAHU Vs. DHAN NAYAK
|
February 16, 2004 |
|
TUNIRAM KATONI AND ORS. Vs. GOLAP CHANDRA KATONI
|
March 23, 2004 |
|
U B ENGINEERING LTD Vs. JATIN RAJKHOWA
|
June 22, 2004 |
|
UMESH CHANDRA BAISHYA Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
February 3, 2004 |
|
UMESH KARMAKAR Vs. STATE OF ASSAM
|
November 17, 2004 |
|
UNDER SECRETARY (WORKS), GOVT OF MANIPUR, SECRETARIAT WORKS DEPARTMENT, IMPHAL, STATE OF MANIPUR Vs. GEORGE JOSHEPH
|
March 31, 2004 |
|
UNDER SECRETARY WORKS GOVT OF MANIPUR SECRETARIAT WORKS DEPARTMENT Vs. SURCHANDRA SINGH
|
March 31, 2004 |
|
UNION OF INDIA Vs. AVDESH KR SINGH
|
March 17, 2004 |
|
UNION OF INDIA Vs. R C TOBACCO P LTD
|
April 4, 2004 |
|
UNION OF INDIA Vs. SUKRAJ DEB BARMA
|
February 23, 2004 |
|
UNION OF INDIA Vs. BIPRAJIT DUTTA
|
January 8, 2004 |
|
UNION OF INDIA Vs. BHANULODH
|
January 1, 2004 |
|
UNION OF INDIA Vs. DHARAMPAL SATYAPAL LTD
|
July 2, 2004 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 9, 2004 |
|
UNION OF INDIA Vs. NRIPEN DAS
|
November 25, 2004 |
|
UNION OF INDIA (UOI) AND ORS. Vs. BHANU LODH AND ORS.
|
February 23, 2004 |
|
UNION OF INDIA AND Vs. KAMAL ROY
|
December 2, 2004 |
|
UNITED INDIA ANURANCE COMPANY LTD Vs. K P GOPINATH
|
December 3, 2004 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SH. LALSANGLIANA AND ANR.
|
March 30, 2004 |
|
UPEN CHANDRA SHARMAH Vs. STATE OF ASSAM
|
June 22, 2004 |
|
UPENDRA KUMAR DEBNATH Vs. STATE OF TRIPURA
|
February 11, 2004 |
|
UTPAL SARMA Vs. STATE OF ASSAM
|
February 27, 2004 |
|
UTTAM CHAND KOTHARI Vs. GAURI SHANKAR JALAN
|
May 24, 2004 |
|
UTTAM HAZARIKA Vs. UNION OF INDIA
|
February 18, 2004 |
|
UTTAM MAZUMDAR Vs. STATE OF ASSAM
|
February 9, 2004 |
|
V N ENTERPRISE Vs. STATE OF ASSAM
|
March 31, 2004 |
|
V S T INDUSTRIES LTD Vs. STATE OF ASSAM
|
March 16, 2004 |
|
VAN KHUMA Vs. STATE OF MIZORAM
|
April 8, 2004 |
|
VANLALVEN Vs. STATE OF MANIPUR
|
February 27, 2004 |
|
WALLAMPHANG ROY Vs. STATE OF MEGHALAYA
|
March 26, 2004 |
|
WEST BENGAL STATE WEAVERS CO OP SOCIETY LTD Vs. BIBHA BASU CHOWDHURY
|
January 20, 2004 |
|
YAKUB ALI Vs. STATE OF TRIPURA
|
April 29, 2004 |
|
YUNUS KHAN Vs. MAZHAR KHAN
|
January 20, 2004 |
|
ZOSANGLIANA Vs. STATE OF MIZORAM
|
December 8, 2004 |