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BANKIM CHANDRA KALITA Vs. STATE OF ASSAM
|
December 4, 2003 |
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NO. 9111419535 EX-CT. K.N. PASWAN Vs. UNION OF INDIA
|
December 19, 2003 |
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35 NO PAKORIA MIN SAMABAI SAMITY LTD Vs. ASSAM FISHERIES DEVELOPMENT CORPN LTD AND ORS
|
March 10, 2003 |
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A INBAM CONSTABLE Vs. UNION OF INDIA
|
June 5, 2003 |
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A T GAYAKWAD Vs. UNION OF INDIA
|
June 20, 2003 |
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ABANI GOSWAMI ALIAS JITU GOSWAMI Vs. STATE OF ASSAM
|
February 27, 2003 |
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ABANI KUMAR DAS Vs. STATE OF ASSAM AND ORS.
|
July 23, 2003 |
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ABDUL GAFFAR Vs. RAMAN DAS
|
January 3, 2003 |
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ABDUL JALIL TALUKDAR Vs. PRAGJYOTISH GAOLIA BANK
|
October 30, 2003 |
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ABDUL KASEM Vs. STATE OF ASSAM
|
March 11, 2003 |
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ABDUL KASEM LRS OF MUSTT BASIRAM BEWA Vs. ASMAT ALI alias HASMAT ALI
|
May 30, 2003 |
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ABDUL KHALEK Vs. STATE OF ASSAM
|
April 11, 2003 |
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ABDUL KUDDUS BORBHUYAN Vs. STATE OF ASSAM
|
August 22, 2003 |
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ABDUL LATIF Vs. CHANCHALA DEVI NATH LEGAL HEIRS OF DIGENDRA NATH
|
July 24, 2003 |
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ABDUL LATIF Vs. CHANCHALA DEVI NATH LEGAL HEIRS OF DIGENDRA NATH
|
August 24, 2003 |
|
ABDUL MATLIB HIS LEGAL HEIRS RUPJAN BIBI Vs. STATE OF ASSAM
|
February 5, 2003 |
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ABDUL MAZID Vs. STATE OF ASSAM
|
April 3, 2003 |
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ABDUL NOOR Vs. MARUTI ROADWAYS
|
April 29, 2003 |
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ABDUL SALEM BARLASKAR Vs. ATAUR RAHMAN BARLASKAR
|
July 28, 2003 |
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ABDURRAHMAN Vs. DEALER SELECTION BOARD
|
December 4, 2003 |
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ABHINASH CHANDRA DAS Vs. ADHIR CHANDRA LASKAR
|
March 10, 2003 |
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ADDITIONAL SESSIONS JUDGE NORTH TRIPURA Vs. STATE OF TRIPURA
|
December 20, 2003 |
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AENAKHAL TEA COMPANY Vs. ON THE DEATH OF BHAGWAT SONAR AND KESHAB VERMA THEIR LEGAL HEIRS
|
November 7, 2003 |
|
AGARTALA BENCH BAKUL CH CHAKRABORTY Vs. GIRI BALA DEVI
|
December 23, 2003 |
|
AGARTALA BENCH PARIMAL PRASAD DAS Vs. TRIPURA SMALL INDUSTRIES CORPORATION LTD
|
January 1, 2003 |
|
AGIN TABOH Vs. STATE OF ARUNACHAL PRADESH
|
November 18, 2003 |
|
AHANTHEMMEMA ALIAS NIRMALADEVI Vs. DISTRICT MAGISTRATE IMPHAL EAST
|
June 19, 2003 |
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AINAL UDDIN AHMED ALIAS AYNAL Vs. STATE OF ASSAM
|
August 14, 2003 |
|
AIRPORT AUTHORITY OF INDIA Vs. PARADISE HOTEL and RESTAURANT
|
June 24, 2003 |
|
AIZAWL BENCH MONTFORT BROTHERS Vs. UNITED INDIA INSURANCE CO LTD
|
December 10, 2003 |
|
AIZAWL BENCH ORIENTAL INSURANCE CO LTD Vs. DARREMI
|
May 8, 2003 |
|
AIZAWL BENCH ZOHRANGVUNGA Vs. STATE OF MIZORAM
|
September 12, 2003 |
|
AJAY JAISWAL Vs. MAHADEV DEBNATH
|
August 25, 2003 |
|
AJIT DEKA Vs. ASSAM STATE ELECTRICITY BOARD
|
December 8, 2003 |
|
AKBAR ALI Vs. DIRECTOR GENERAL OF ASSAM RIFLES AND ORS.
|
December 3, 2003 |
|
AKLU MIA LASKAR Vs. BRANCH MANAGER CBI
|
June 19, 2003 |
|
AKSHAY AUTOMOBILES JORHAT Vs. UNION OF INDIA
|
April 28, 2003 |
|
AKSHAY MAZUMDAR Vs. CHAIRMAN ASSAM STATE TEXT BOOK PRODUCTION and PUBLICATION LTD
|
January 1, 2003 |
|
AKSHAY MAZUMDAR Vs. CHAIRMAN, ASSAM STATE TEXT BOOK PRODUCTION AND PUBLICATION LTD
|
January 8, 2003 |
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ALL ASSAM FISHERY OFFICIALS TECHNICAL ASSOCIATION Vs. STATE OF ASSAM
|
May 26, 2003 |
|
ALL ASSAM PRESS OWNERS ASSOCIATION Vs. COMMISSIONER OF TAXES
|
August 14, 2003 |
|
ALL TIWA STUDENTS UNION Vs. STATE OF ASSAM
|
September 29, 2003 |
|
ALLAUDDIN Vs. STATE OF ASSAM
|
February 5, 2003 |
|
ALOK DEB ROY Vs. STATE OF ASSAM
|
November 4, 2003 |
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ALOKE GOSWAMI Vs. SHUAMAL KUMAR BOSE
|
May 27, 2003 |
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AMARJYOTI SARMAH Vs. STATE OF ASSAM
|
May 16, 2003 |
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AMINULHOQUE Vs. STATE OF ASSAM
|
June 12, 2003 |
|
AMIR HUSSAIN Vs. STATE OF ASSAM
|
August 6, 2003 |
|
AMIR UDDIN Vs. STATE OF ASSAM
|
December 10, 2003 |
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AMITAVA BHATTACHARJEE Vs. CHAIRMAN TRIPURA GRAMIN BANK
|
September 3, 2003 |
|
AMRIT DEWAN Vs. ASSAM STATE CO OPERATIVE MARKETING and CONSUMER FEDERATION LTD
|
December 23, 2003 |
|
AMULAYA SAHA Vs. NARESH ROY
|
February 5, 2003 |
|
ANAMUL HAQUE Vs. STATE OF NAGALAND
|
January 3, 2003 |
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ANIL CHANDRA DEKA Vs. STATE OF ASSAM
|
February 10, 2003 |
|
ANJANA SAIKIA Vs. ANURADHA DAS
|
February 25, 2003 |
|
ANJAY KUMAR NATH Vs. STATE OF ASSAM
|
December 6, 2003 |
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ANJU RANI BAISHYA Vs. STATE OF ASSAM
|
January 7, 2003 |
|
ANNA MAHANTA Vs. STATE OF ASSAM
|
June 27, 2003 |
|
ANTIQUE INDIA PVT LTD Vs. STATE OF ASSAM
|
August 20, 2003 |
|
ANUP KUMAR POW Vs. STATE OF ASSAM
|
February 19, 2003 |
|
ANUPAM LAV Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
September 24, 2003 |
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APURBA KUMAR SARMA Vs. STATE OF ASSAM
|
November 19, 2003 |
|
ARCHANA PAUL Vs. STATE OF TRIPURA
|
July 10, 2003 |
|
ARIENE MAYNE SANGMA Vs. STATE OF MEGHALAYA
|
June 25, 2003 |
|
AROTI DAS Vs. STATE OF ASSAM
|
April 28, 2003 |
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ARUN BORAH Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED AND ORS.
|
November 5, 2003 |
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ARWISHMARAK Vs. STATE OF MEGHALAYA
|
April 11, 2003 |
|
ASAN ALI Vs. STATE OF ASSAM
|
January 20, 2003 |
|
ASHIM RATAN MUKHERJEE Vs. LABOUR ENFORCEMENT OFFICER
|
October 27, 2003 |
|
ASHOK PAPER MILLS LTD Vs. SANGHI TEXTILES LTD
|
May 27, 2003 |
|
ASOM KUMAR DAS Vs. NILIMA RAJBONGSHI
|
July 18, 2003 |
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ASSAM CHAH KARMACHARI SANGHA GOLAGHAT Vs. MANAGEMENT GORUNGA TEA ESTATE
|
December 22, 2003 |
|
ASSAM DRUG DEALERS ASSOCIATION Vs. STATE OF ASSAM
|
April 3, 2003 |
|
ASSAM ROLLER FLOUR MILLS ASSOCIATION Vs. STATE OF ASSAM
|
February 5, 2003 |
|
ASSAM STATE CO OPERATIVE AGRICULTURE and RURAL DEVELOPMENT BANK LTD Vs. APURBA KR DAS
|
November 6, 2003 |
|
ASSAM STATE CO OPERATIVE MARKETING AND CONSUMERS FEDERATION LIMITED Vs. UNION OF INDIA
|
February 13, 2003 |
|
ASSAM STATE ELECTRICITY BOARD Vs. PHANIDHAR KALITA
|
April 8, 2003 |
|
ASSAM URBAN WATER SUPPLY AND SEWERAGE BOARD Vs. SUBHAS PROJECT AND MARKETING LTD
|
May 21, 2003 |
|
ASSAM VEGETABLE and OIL PRODUCTS LTD Vs. ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
July 16, 2003 |
|
ASSAM VEGETABLES AND OIL PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX
|
July 28, 2003 |
|
ATIQUR RAHMAN MAZUMDAR Vs. STATE OF ASSAM
|
December 11, 2003 |
|
ATO (I) PVT. LTD. Vs. BONGAIGAON REFINERY AND PETRO CHEMICALS LTD.
|
September 17, 2003 |
|
ATUL BORAH Vs. UNITED BANK OF INDIA
|
June 4, 2003 |
|
ATUL CH. SARMA Vs. PRESIDENT, DISTRICT CONSUMER DISPUTES REDRESSAL FORUM AND ORS.
|
December 22, 2003 |
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ATUL CHANDRA KALITA Vs. BANO RAM BORO
|
October 30, 2003 |
|
B. HMANGAISANGA Vs. STATE OF MIZORAM
|
July 4, 2003 |
|
BAHARUL ISLAM Vs. STATE OF ASSAM
|
May 23, 2003 |
|
BAKUL CHANDRA CHAKRABORTY Vs. GIRIBALA DEBI
|
December 23, 2003 |
|
BALAJIT SINGH Vs. STATE OF ASSAM
|
May 9, 2003 |
|
BALIRAM PRASAD GUPTA Vs. MD ISA
|
May 13, 2003 |
|
BALJIT SINGH Vs. STATE OF ASSAM
|
June 23, 2003 |
|
BANIKANTA SARMA Vs. ASSAM BOARD OF REVENUE
|
March 6, 2003 |
|
BAR COUNCIL OF INDIA AND ANR. Vs. GOVERNING BODY OF SIBSAGAR LAW COLLEGE AND ORS.
|
October 27, 2003 |
|
BASANTA KUMAR DAS Vs. CENTRAL BANK OF INDIA
|
February 9, 2003 |
|
BASANTI DAS Vs. STATE OF ASSAM
|
September 3, 2003 |
|
BASANTI SINGHA Vs. STATE OF ASSAM
|
November 10, 2003 |
|
BENDANGWATILA Vs. STATE OF NAGALAND
|
February 10, 2003 |
|
BHABA KALITA Vs. UNION OF INDIA
|
July 17, 2003 |
|
BHABANI SARMA Vs. NARAYAN SARMA
|
March 28, 2003 |
|
BHABEN SAIKIA Vs. STATE OF ASSAM AND ORS.
|
May 16, 2003 |
|
BHABENDRA SHARMA Vs. STATE OF ASSAM
|
November 20, 2003 |
|
BHAIRAM PARIK Vs. STATE OF ASSAM
|
November 13, 2003 |
|
BHOWAL TRADERS Vs. STATE OF ASSAM
|
February 10, 2003 |
|
BHUBAN KONWER Vs. STATE OF ASSAM
|
May 5, 2003 |
|
BHUBAN NAGAR PRIMARY TEACHER GATHERING CENTRE AND ORS. Vs. STATE OF ASSAM AND ORS.
|
July 21, 2003 |
|
BHUPEN BORAH Vs. STATE OF ARUNACHAL PRADESH
|
April 4, 2003 |
|
BHUSAN CH ROY MEDHI Vs. HEMANTA KR MAHANTA
|
June 16, 2003 |
|
BICHITRA NATH DEKA Vs. CENTRAL BANK OF INDIA AND ORS.
|
August 28, 2003 |
|
BIGUM NGUIOM Vs. STATE OF ARUNACHAL PRADESH
|
November 27, 2003 |
|
BIJAN KUMAR MAHAJAN Vs. STATE OF ASSAM
|
September 3, 2003 |
|
BIJENDRA PRATAP SINGH Vs. STATE OF ARUNACHAL PRADESH
|
December 4, 2003 |
|
BIJON KUMAR DAS Vs. STATE OF ASSAM
|
February 20, 2003 |
|
BIJOYANANDA CHOUDHURY Vs. STATE OF ASSAM
|
September 18, 2003 |
|
BIJULIBARI MULTIPURPOSE DEVELOPMENT SOCIETY Vs. STATE OF ASSAM
|
November 6, 2003 |
|
BIJUMONI SAHARIA Vs. STATE OF ASSAM
|
July 28, 2003 |
|
BIKASH BORA Vs. STATE OF ASSAM
|
March 11, 2003 |
|
BIMAL KUMAR CHANDA Vs. STATE OF TRIPURA
|
July 21, 2003 |
|
BIMALANGSHU ROY Vs. KAMAALENDU BHATTACHARJEE
|
November 21, 2003 |
|
BINA DEY Vs. PRATIBHA DEY BAIDYA
|
April 10, 2003 |
|
BINDA PRASAD SINGH Vs. PRESIDING OFFICER
|
January 8, 2003 |
|
BIRAJ KUMAR BARUA AND ANR. Vs. BARUA & BARUA DRUGS PVT. LTD. AND ANR.
|
February 17, 2003 |
|
BIREN GOGI Vs. STATE OF ASSAM AND ORS.
|
April 2, 2003 |
|
BIREN SAIKIA Vs. STATE OF ASSAM
|
January 30, 2003 |
|
BIRENCHAWRA Vs. STATE OF ASSAM
|
May 6, 2003 |
|
BIRENDAS Vs. TEZPUR UNIVERSITY
|
July 23, 2003 |
|
BISHNU HALDER Vs. STATE OF ASSAM
|
February 17, 2003 |
|
BISWANATH SAHA Vs. GOURI KARMAKAR AND ORS.
|
November 14, 2003 |
|
BLUE STAR LTD Vs. STATE OF ASSAM
|
April 23, 2003 |
|
BOARD OF DIRECTORS GAUHATI CO OP URBAN BANK LTD Vs. STATE OF ASSAM
|
March 20, 2003 |
|
BOARD OF DIRECTORS, ASCARD BANK LTD. AND ORS. Vs. BAHARUL ISLAM AND ORS.
|
November 6, 2003 |
|
BOLIN CHETIA Vs. JAGADISH BHUYAN
|
July 15, 2003 |
|
BONGAIGAON REFINERY and PETROCHEMICALS LTD Vs. COMMISSIONER OF TAXES
|
January 17, 2003 |
|
BONGAIGAON STORES Vs. MOOL CHAND KUCHERIA
|
February 14, 2003 |
|
BONTI BALA DAS Vs. OIL INDIA LTD. AND ORS.
|
October 28, 2003 |
|
BONTI BORA Vs. UNION OF INDIA
|
December 12, 2003 |
|
BRIHATTAR DISPURMATI TRUCK MALIK SANTHA Vs. STATE OF MEGHALAYA
|
February 7, 2003 |
|
BRPL CANTEEN CO OP SOCIETY LTD Vs. STATE OF ASSAM
|
January 23, 2003 |
|
BUILDS WORTH PRIVATE LTD Vs. UNION OF INDIA
|
December 9, 2003 |
|
BUISHI YADA MOTORS Vs. STATE OF ARUNACHAL PRADESH
|
July 22, 2003 |
|
BULU DAS Vs. MONI DAS
|
September 24, 2003 |
|
BUOY BHUSAN ROY Vs. STATE OF ASSAM
|
April 2, 2003 |
|
C LAWIHMINGTHANGA Vs. STATE OF MIZORAM
|
January 4, 2003 |
|
CALIFORNIA PACIFIC TRADING CORPORATION Vs. KITPLY INDUSTRIES LTD.
|
November 18, 2003 |
|
CEMENT HOUSE Vs. UNION OF INDIA
|
March 26, 2003 |
|
CH IBOMCHA SINGH Vs. STATE OF MANIPUR
|
March 12, 2003 |
|
CHAD TAN MAPOONG Vs. STATE OF ARUNACHAL PRADESH
|
January 8, 2003 |
|
CHAIN SUKH JAIN Vs. UNION OF INDIA
|
March 26, 2003 |
|
CHANCHAL RAKSHIT Vs. STATE OF TRIPURA
|
November 14, 2003 |
|
CHANDULAL AGARWALLA Vs. UNION OF INDIA
|
May 19, 2003 |
|
CHITTARANJAN MAHANTA Vs. STATE OF ASSAM
|
January 6, 2003 |
|
CHUBAKUMLA Vs. UNION OF INDIA
|
April 24, 2003 |
|
CIT Vs. ASSAM PETROLEUM INDUSTRIES P LTD
|
June 24, 2003 |
|
COMMISSIONER K V S NEW DELHI Vs. ANJANA GOSWAMI
|
April 1, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. JANKI TEXTILES AND INDUSTRIES LTD
|
June 18, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. INDIA CARBON LTD
|
May 22, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. TROILAKYA CHANDRA BORA
|
February 5, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. ARUNACHAL PRADESH FOREST CORPORATION LTD
|
September 2, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. GEORGE WILLIAMSON ASSAM LTD
|
July 17, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. BHAGWATI PRASAD BAJORIA
|
July 17, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. DOWN TOWN HOSPITAL P LTD
|
December 22, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. GEORGE WILLIAMSON ASSAM LTD
|
December 4, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. FOREST DEVELOPMENT CORPORATION
|
March 6, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. ASSAM PETROLEUM INDUSTRIES (P.) LTD.
|
June 24, 2003 |
|
CONSTRUCTION AND INVESTMENT CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 7, 2003 |
|
DANA PERTIN Vs. OKONG TABING
|
June 27, 2003 |
|
DAROGA PRASAD KANU Vs. MONORANJAN GHOSH
|
December 4, 2003 |
|
DEBABRATA KALOY Vs. STATE OF TRIPURA
|
September 9, 2003 |
|
DEBAJIT SARMA Vs. UNION OF INDIA
|
August 28, 2003 |
|
DEBOTOSH CHAKRAVORTY Vs. STATE OF ASSAM
|
March 3, 2003 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASSAM ASBESTOS LTD
|
July 30, 2003 |
|
DEWAN JOYNAL ABEDIN Vs. WAZED ALI CHAUDHURY
|
March 31, 2003 |
|
DHARANI DUTTA Vs. STATE OF ASSAM
|
March 6, 2003 |
|
DHARANI PATOR Vs. STATE OF ASSAM
|
May 2, 2003 |
|
DHARMA KANTA NATH Vs. UNION OF INDIA (UOI) AND ORS.
|
August 5, 2003 |
|
DHIRENDRA CHANDRA ROY Vs. UNITED BANK OF INDIA
|
April 28, 2003 |
|
DHIRENDRA PURKAYASTHA Vs. SUBHASHINI PURKAYASTHA
|
June 2, 2003 |
|
DHRUBAJIT DHRUB AJYOTI DEBBARMA Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST TRIPURA
|
August 26, 2003 |
|
DIBAKAR HAZARIKA Vs. STATE OF ASSAM
|
June 2, 2003 |
|
DILIP BORAH Vs. STATE OF ASSAM
|
May 12, 2003 |
|
DILIP KUMAR CHOUDHURY Vs. STATE OF ASSAM
|
March 25, 2003 |
|
DILIP KUMAR PAUL AND ORS. Vs. STATE OF ASSAM AND ORS.
|
August 18, 2003 |
|
DIMBESWAR KALITA Vs. OIL and NATURAL GAS COMMISSION
|
March 24, 2003 |
|
DIMBESWAR SAIKIA Vs. UNION OF INDIA
|
December 4, 2003 |
|
DINANATH BRAHMA Vs. BALESWAR SHAH
|
August 4, 2003 |
|
DINESH SARKAR Vs. STATE OF TRIPURA
|
November 28, 2003 |
|
DIP GOGOI Vs. NUMOLIGARH REFINERY LTD
|
March 14, 2003 |
|
DIPAK BHATTACHARYYA Vs. STATE OF ASSAM
|
May 21, 2003 |
|
DIPAK KUMAR SINHA Vs. STATE OF ASSAM
|
December 22, 2003 |
|
DIRECTOR GENERAL OF POLICE NAGALAND KOHMA Vs. HAUJIYIMCHUNGER
|
December 2, 2003 |
|
DIRECTOR NAVODAYA VIDYALAYA SAMITI Vs. ANSUYA PRASAD POKARIAL
|
May 8, 2003 |
|
DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. HIMANI DAS
|
March 11, 2003 |
|
DR. B. THANGDAILOVA Vs. STATE OF MIZORAM AND ORS.
|
October 1, 2003 |
|
DR. HEMANTA KUMAR MAHANTA Vs. STATE OF ASSAM AND ORS.
|
February 27, 2003 |
|
DR. KALYANI DAS Vs. STATE OF ASSAM AND ORS.
|
August 5, 2003 |
|
DUGAR TEA INDUSTRIES PVT LTD Vs. STATE OF ASSAM
|
September 9, 2003 |
|
DULAL CHETIA Vs. EMPLOYMENT OFFICER
|
September 4, 2003 |
|
DULUMONI KALITA Vs. VICE CHANCELLOR ASSAM UNIVERSITY
|
February 14, 2003 |
|
DURGA DATTA SHARMA ALIAS DURGALAL SHARMAAND Vs. STATE
|
January 31, 2003 |
|
DURGA DUTTA TIWARI Vs. STATE OF ASSAM
|
November 6, 2003 |
|
DUTTA BARUA AND COMPANY Vs. ASSAM FINANCIAL CORPORATION
|
February 11, 2003 |
|
DUTTA BARUA AND COMPANY Vs. ASSAM FINANCIAL CORPORATION
|
February 17, 2003 |
|
DWIJENDRA KUMAR DAS Vs. STATE OF ASSAM AND ORS.
|
December 4, 2003 |
|
EASTERN ENTERPRISES Vs. COMMISSIONER OF TAXES
|
August 7, 2003 |
|
EVEREADY INDUSTRIES INDIA LTD Vs. STATE OF ASSAM
|
July 16, 2003 |
|
EWANLANGKI E RYMBAI Vs. JAINTIA HILLS DISTRICT COUNCIL
|
July 21, 2003 |
|
FAIRLY SYIEM Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
|
April 11, 2003 |
|
FATEMA BEGUM MUSSTT Vs. UNION OF INDIA
|
January 17, 2003 |
|
GANGADHARAN NAIR Vs. STATE OF ARUNCHAL PRADESH AND ORS.
|
August 5, 2003 |
|
GAUTAM CHOWDHURY Vs. STATE OF ASSAM
|
April 7, 2003 |
|
GAUTAMDAS Vs. UNION OF INDIA
|
December 3, 2003 |
|
GEETIMA KUMAR Vs. STATE OF ASSAM AND ORS.
|
February 20, 2003 |
|
GENERAL MANAGER LOKTAK POWER STATION Vs. SIRAJ AHMED
|
September 3, 2003 |
|
GENERAL MANAGER LOKTAK POWER STATION MANIPUR Vs. MOHAMMAD SIRAJ AHMED
|
September 5, 2003 |
|
GENERAL MANAGER N F RAILWAY MALIGAON Vs. NASIM KHAN
|
July 16, 2003 |
|
GENERAL MANAGER NF RAILWAY MALIGAON Vs. NASIM KHAN
|
July 6, 2003 |
|
GEORGE WILLIAMSON ASSAM LTD Vs. STATE OF ASSAM
|
July 16, 2003 |
|
GERMANTHAGI Vs. F ROKUNGA
|
September 12, 2003 |
|
GHAWAR CHAND GANGH Vs. STATE OF ASSAM
|
September 4, 2003 |
|
GITASHREE BAISHYA Vs. STATE OF ASSAM
|
June 26, 2003 |
|
GODAK TAJA Vs. STATE OF ARUNACHAL PRADESH
|
January 20, 2003 |
|
GOKUL MOHAN HAZARIKA Vs. STATE OF ASSAM
|
June 26, 2003 |
|
GOLAP CHANDRA CHETIA Vs. ASSAM ADMINISTRATIVE TRIBUNAL
|
November 6, 2003 |
|
GOPAL SAIKIA Vs. STATE OF ASSAM
|
July 25, 2003 |
|
GOPESHWAR SAHA Vs. STATE OF TRIPURA
|
February 21, 2003 |
|
GOTIMAYUM IBOTOMBI SHARMA Vs. STATE OF MANIPUR
|
September 12, 2003 |
|
GOVERNING BODY OF KALAGURU BISHNU RABHA COLLEGE Vs. MADHABI BORUAH
|
June 5, 2003 |
|
GOVERNING BODY, K.C. DAS COMMERCE COLLEGE AND ANR. Vs. GAUTAM CHOUDHURY AND ORS.
|
October 29, 2003 |
|
GREENVIEW RESTAURANT Vs. ASST COMMISSIONER OF INCOME TAX
|
July 30, 2003 |
|
GURDINO JIWATRAM KUKREJA Vs. EASTERN MINING AND ALLIED INDUSTRIES LTD.
|
June 5, 2003 |
|
GYATI HANGU Vs. UNION OF INDIA
|
November 14, 2003 |
|
H L S ASIA LTD Vs. STATE OF ASSAM
|
January 1, 2003 |
|
HADIS ALI Vs. STATE OF ASSAM
|
January 20, 2003 |
|
HAGE BIDA Vs. STATE OF ARUNACHAL PRADESH
|
January 7, 2003 |
|
HALIRAMDAS Vs. STATE OF ASSAM
|
December 8, 2003 |
|
HAMUMAN PRASAD SARMA Vs. UNION OF INDIA
|
March 26, 2003 |
|
HANUMAN PRASAD SHARMA Vs. STATE OF ASSAM
|
September 2, 2003 |
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HARAN ALI SK Vs. AAINUDDIN DEWAN
|
March 17, 2003 |
|
HARAN ALI SK. AND ORS. Vs. AAINUDDIN DEWAN
|
March 16, 2003 |
|
HAREKRISHNA MAZUMDAR Vs. STATE OF ASSAM
|
November 20, 2003 |
|
HARESH CHETIA Vs. STATE OF ASSAM
|
September 4, 2003 |
|
HARI GHOSH Vs. REGIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
|
April 28, 2003 |
|
HARI SHAH Vs. JAGABANDHU PAUL
|
July 18, 2003 |
|
HARINDAR PRASAD SAHANI Vs. CHANCHAL GHOSE AND ORS.
|
March 17, 2003 |
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HARMUJ ALI PRAMANIK Vs. SAF1UDDIN SARKAR
|
March 26, 2003 |
|
HASHYABALA GHOSH Vs. GHANSHYAM NUNIA
|
April 30, 2003 |
|
HAYATUL ISLAM Vs. STATE OF ASSAM
|
December 22, 2003 |
|
HAZARAT ALOM Vs. STATE OF ASSAM AND ORS.
|
December 5, 2003 |
|
HEMAN BIHARI SINGH Vs. STATE OF MANIPUR
|
May 30, 2003 |
|
HEMANTA BORDOLO Vs. UNION OF INDIA
|
December 19, 2003 |
|
HEO RULHO Vs. UNION OF INDIA
|
February 21, 2003 |
|
HERBERTSONS LIMITED Vs. COMMISSIONER OF TAXES ASSAM
|
June 26, 2003 |
|
HINDUSTAN PAPER CORPORATION Vs. PRESIDING OFFICER INDUSTRIAL
TRIBUNAL SILCHAR
|
March 11, 2003 |
|
HLS ASIA LTD Vs. STATE OF ASSAM
|
March 28, 2003 |
|
HMANGAIHZUALI Vs. C LALDINGI
|
September 9, 2003 |
|
HOWOTO SEMA Vs. STATE OF NAGALAND
|
June 9, 2003 |
|
HRIDAYANANDAN SHARMA Vs. STATE OF ASSAM
|
September 17, 2003 |
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HRIDYANANDA SHARMA Vs. STATE OF ASSAM
|
February 14, 2003 |
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HRISHIKESH DAS Vs. NIRMALAYA DASGUPTA
|
March 27, 2003 |
|
HULASH CHAND CHORARIA Vs. UNION OF INDIA
|
March 26, 2003 |
|
ILALAYAKONJER Vs. ASSAM AGRICULTURAL UNIVERSITY
|
June 9, 2003 |
|
INDIAN COUNCIL FOR CHILD WELFARE NEW DELHI Vs. BAL SEVIKA ASSOCIATIONS
|
December 1, 2003 |
|
INDIAN OIL CORPORATION LTD Vs. PRESIDING OFFIICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
January 8, 2003 |
|
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LTD. Vs. FINANCIAL AND MANAGEMENT SERVICES LTD.
|
June 10, 2003 |
|
INDUSTRIAL PAPERS ASSAM LTD Vs. PRESIDING OFFICER LABOUR COURT
|
December 10, 2003 |
|
INTAZ ALI Vs. STATE OF ASSAM
|
November 5, 2003 |
|
ISMAIL HUSSAIN Vs. TOSTA MOHAN SARKAR AND ORS.
|
May 27, 2003 |
|
ITANAGAR BENCH MINTU DAS Vs. STATE OF ARUNACHAL PRADESH
|
September 9, 2003 |
|
J AGNESWAR SARMAH Vs. DIRECTOR ASSAM FOOD and CIVIL SUPPLIES
|
March 11, 2003 |
|
JAGADISH DEKA Vs. STATE OF ASSAM AND ORS.
|
February 17, 2003 |
|
JAGNESHWAR SARMAH AND OTHERS Vs. DIRECTOR, ASSAM FOOD & CIVIL SUPPLIES AND OTHERS
|
March 13, 2003 |
|
JAHANGIR ALAM Vs. STATE OF ASSAM
|
September 29, 2003 |
|
JAHIRA NESSA BEWA Vs. STATE OF ASSAM
|
March 6, 2003 |
|
JAIN SALT TRADING CO. Vs. UNION OF INDIA
|
March 26, 2003 |
|
JAMINIKANTA SARMA Vs. PURNIMA DAS PAUL
|
January 31, 2003 |
|
JARBAN DAS Vs. BOTHAGATHIA DIPLING MEEN SAMABAI SAMITY LIMITED
|
February 27, 2003 |
|
JASBIR SINGH VIRK Vs. KISHORE KR BHATTACHARJEE
|
April 10, 2003 |
|
JAYANTI GOGOI Vs. PRANATI DUARA
|
August 21, 2003 |
|
JHARNA PAUL Vs. STATE OF TRIPURA
|
December 11, 2003 |
|
JIBAN CH DEKA Vs. STATE OF ASSAM
|
September 1, 2003 |
|
JIBESWAR THAKURIA Vs. STATE OF ASSAM
|
February 13, 2003 |
|
JIRILA MARAK Vs. STATE OF ASSAM AND ORS.
|
May 16, 2003 |
|
JITEN GOHAIN Vs. STATE OF ASSAM
|
April 24, 2003 |
|
JITEN HAZARIKA Vs. STATE OF ASSAM AND ORS.
|
March 27, 2003 |
|
JITEN SAIKIA Vs. STATE OF ASSAM
|
December 10, 2003 |
|
JOOTSNA BHADRA Vs. JATIN KAR
|
July 17, 2003 |
|
JYOTI KUMAR DAS Vs. RUBULSARMAH
|
September 30, 2003 |
|
K N PASWAN Vs. UNION OF INDIA
|
December 10, 2003 |
|
K. IBOPISHAK SINGH Vs. STATE OF MANIPUR AND ORS.
|
April 11, 2003 |
|
K. KANI Vs. THE CHIEF JUSTICE OF THE GAUHATI HIGH COURT AND ANR.
|
April 28, 2003 |
|
K.N. TRADERS Vs. STATE OF ASSAM
|
August 18, 2003 |
|
KAILASH CHANDRA PAREEK Vs. STATE OF ASSAM
|
March 10, 2003 |
|
KAKONG TAYENG Vs. ASSTT INSPECTOR GENERAL OF
POLICE ARUNACHAL PRADESH
|
June 20, 2003 |
|
KALIA BHUYAN ALIAS BIKASH Vs. STATE OF ASSAM
|
April 30, 2003 |
|
KALIPADA DEKA Vs. DANPATI DEKA
|
January 30, 2003 |
|
KAMAL BORA Vs. STATE OF ASSAM
|
May 9, 2003 |
|
KAMAL KANTA PAUL Vs. STATE OF ASSAM AND ORS.
|
December 3, 2003 |
|
KAMALA DASI Vs. STATE OF ASSAM
|
June 16, 2003 |
|
KAMALUDDIN Vs. STATE OF ASSAM
|
August 20, 2003 |
|
KAMESHWAR PRASAD BODONI Vs. OIL and NATURAL GAS CORPORATION LTD
|
June 27, 2003 |
|
KANAKESWAR NARZARY Vs. DEPUTY COMMISSIONER KOKRAJHAR
|
March 5, 2003 |
|
KANDARPA PATHAK Vs. UJJAL PADA GANGULI
|
November 13, 2003 |
|
KANTIKARMAKAR Vs. UNION OF INDIA
|
January 30, 2003 |
|
KARABI KARMAKAR Vs. SHIBANI KARMAKAR
|
January 31, 2003 |
|
KARABI KARMAKAR Vs. ASSAM STATE ELECTROCITY BOARD
|
April 23, 2003 |
|
KARHA FISHERY SAMABAI SAMITY LTD Vs. STATE OF ASSAM
|
June 4, 2003 |
|
KARUNA KANTA KALITA Vs. STATE OF ASSAM
|
February 17, 2003 |
|
KATAHGURIMIN SAMABAISAMTEE LTD Vs. TEPORI SONAI MORISUTI MEEN SAMABAI SAMITTEE LTD
|
November 6, 2003 |
|
KAYA BHUMIZ Vs. STATE OF ASSAM
|
March 11, 2003 |
|
KESHAB CH PAUL Vs. STATE OF ASSAM
|
May 21, 2003 |
|
KESHAB CHANDRA SHARMA Vs. STATE OF ASSAM
|
September 1, 2003 |
|
KESHAB MAHANTA Vs. UNION OF INDIA
|
July 31, 2003 |
|
KHAGENDRA NATH DAS Vs. UNION BANK OF INDIA
|
May 14, 2003 |
|
KHALIBOR ALI SHEIKH AND ORS. Vs. STATE OF ASSAM AND ORS.
|
August 14, 2003 |
|
KHANINDRA KR KALITA Vs. STATE OF ASSAM
|
November 28, 2003 |
|
KHARGESWAR NATH Vs. UNION OF INDIA (UOI) AND ORS.
|
May 28, 2003 |
|
KHUMBONGMAYUM BABU SINGH Vs. MANIPUR COLLEGE IMPHAL
|
December 19, 2003 |
|
KIRPAL SINGH Vs. STATE OF ASSAM
|
February 27, 2003 |
|
KIRPAL SINGH Vs. STATE OF ASSAM AND ANR.
|
February 17, 2003 |
|
KIRTI CHANDRA PHUKAN Vs. STATE OF ASSAM
|
December 12, 2003 |
|
KIRTI CHANDRA PHUKAN Vs. STATE OF ASSAM
|
December 3, 2003 |
|
KISHANLAL RAM PRASAD AND SONS Vs. SUPERINTENDENT OF TAXES
|
June 26, 2003 |
|
KOHIMA BENCH C SHASHI THONGER Vs. STATE OF NAGALAND
|
February 19, 2003 |
|
KOPSI PANOR Vs. STATE OF ARUNACHAL PRADESH
|
August 8, 2003 |
|
KRISHNA DEKA Vs. BICHITRA DEKA alias LAHKAR
|
May 23, 2003 |
|
KRISHNA SEN Vs. STATE OF NAGALAND
|
September 9, 2003 |
|
KSHETRMAYUM PRATMA DEVI Vs. STATE OF MANIPUR
|
September 12, 2003 |
|
KULDHAR KALITA Vs. STATE OF ASSAM
|
September 18, 2003 |
|
KULENDRA LAHKAR Vs. PRESIDING OFFICER LABOUR COURT ASSAM
|
October 30, 2003 |
|
KUTUB UDDIN KAZI AND ORS. Vs. STATE OF ASSAM AND ORS.
|
September 22, 2003 |
|
L DORENDRA SINGH Vs. MANIPUR PUBLIC SCHOOL SOCIETY
|
November 12, 2003 |
|
L.N.K 356 PUNA RAM CHUTIA Vs. STATE OF ASSAM
|
October 27, 2003 |
|
LABANYA DEVI Vs. STATE OF ASSAM
|
February 25, 2003 |
|
LAISHRAM AMUJAO SINGH Vs. STATE OF MANIPUR AND ORS.
|
June 13, 2003 |
|
LAKHESWAR BARUA Vs. STATE OF ASSAM
|
April 11, 2003 |
|
LAKHI NARAYAN SONOWAL Vs. STATE OF ASSAM AND ORS.
|
December 15, 2003 |
|
LAKSHADHAR KALITA Vs. STATE OF ASSAM
|
October 29, 2003 |
|
LALHMINGTHANGA Vs. STATE OF MIZORAM AND ORS.
|
July 10, 2003 |
|
LALSANGLURA Vs. STATE OF MIZORAM
|
June 20, 2003 |
|
LATIF AHMED BIN HUSSAIN Vs. STATE OF ASSAM
|
January 20, 2003 |
|
LILY VAIKHUMA Vs. STATE OF MIZORAM & OTHERS
|
December 9, 2003 |
|
LIMRAS LOTTERY and TRADING COMPANY P LTD Vs. N V MARKETING PVT LTD
|
December 10, 2003 |
|
LOKHESWAR LIKHOK Vs. UNION OF INDIA
|
June 9, 2003 |
|
M D SAFIQUE ALI Vs. SURJAN BIBI
|
October 28, 2003 |
|
M S CHAHAL Vs. UNION OF INDIA
|
November 14, 2003 |
|
M TALILONGCHAR Vs. STATE OF NAGALAND
|
July 10, 2003 |
|
MADHU SUDHAN BHATTACHARJEE Vs. STATE OF ASSAM AND ORS.
|
June 23, 2003 |
|
MAHABHAIRAB TEMPLE MANAGEMENT COMMITTEE Vs. GOVINDA BORTHAKUR AND ORS.
|
November 25, 2003 |
|
MAHABIR COKE INDUSTRIES PVT LTD Vs. COMMISSIONER OF TAXES
|
February 21, 2003 |
|
MAHADEV HALDAR Vs. STATE OF ASSAM
|
August 6, 2003 |
|
MAHAVIR COKE INDUSTRIES Vs. COMMISSIONER OF TAXES
|
May 14, 2003 |
|
MAHENDRA NATH DAS Vs. STATE OF ASSAM AND ANR.
|
October 29, 2003 |
|
MAHIPAL SINGH Vs. UNION OF INDIA
|
December 22, 2003 |
|
MAIBAM RAGHUMANI SINGH Vs. STATE OF MANIPUR
|
December 19, 2003 |
|
MAINUL ISLAM Vs. ALIMUDDIN
|
July 18, 2003 |
|
MAISNAM IRABOT SINGH Vs. STATE OF MANIPUR AND ORS.
|
January 29, 2003 |
|
MAKH MOD ALI Vs. STATE OF ASSAM AND OTHERS
|
March 6, 2003 |
|
MALACHALIHA Vs. STATE OF ASSAM
|
June 4, 2003 |
|
MALZA D SHIRA Vs. ARCHANA MARAK
|
May 27, 2003 |
|
MALZA D. SHIRA Vs. ARCHANA MARAK
|
March 27, 2003 |
|
MAN MOHAN PAUL Vs. FOREIGNERS TRIBUNAL
|
February 27, 2003 |
|
MANAGEMENT FOOD CORPORATION OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL
|
December 23, 2003 |
|
MANAGEMENT OF ALLAHABAD Vs. ALLAHABAD BANK EMPLOYEES ASSOCIATION
|
May 9, 2003 |
|
MANAGER TARAJULI TEA ESTATE Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
|
July 21, 2003 |
|
MANESWAR BARMAN Vs. STATE OF ASSAM AND ORS.
|
February 21, 2003 |
|
MANESWAR MALI Vs. STATE OF ASSAM
|
May 5, 2003 |
|
MANIK CHANDRA PAL Vs. B K CHAKRABORTY
|
November 14, 2003 |
|
MANIK DAS Vs. STATE OF ASSAM
|
May 5, 2003 |
|
MANIK RATAN BUSINESS PVT. LTD Vs. STATE OF ARUNACHAL PRADESH
|
May 27, 2003 |
|
MANJIT SINGH LEGAL HEIRS OF SENA SINGH Vs. G M ASSAM STATE ROAD TRANSPORT CORPORATION
|
September 12, 2003 |
|
MANJU BHATTACHARJEE Vs. DR. REBATI KUMAR DEB
|
November 28, 2003 |
|
MANOJ CHAKRABORTY Vs. UNION OF INDIA
|
December 11, 2003 |
|
MANOJ KUMAR CHORARIA Vs. COMMISSIONER OF TAXES
|
May 29, 2003 |
|
MANOJ KUMAR DEB ROY Vs. STATE OF ASSAM AND ANR.
|
November 12, 2003 |
|
MARIAM BIBI Vs. RACHMAN ALI
|
March 26, 2003 |
|
MATIUR RAHMAN Vs. MUSTT ACHIA KHATOON
|
April 10, 2003 |
|
MD ABDUL SATTAR Vs. UNION OF INDIA
|
November 14, 2003 |
|
MD HAYATUL ISAM Vs. STATE OF ASSAM
|
December 22, 2003 |
|
MD. ASANAQUE ALI AND ANR. Vs. STATE OF ASSAM
|
March 6, 2003 |
|
MD. HARMUJ ALI Vs. STATE OF ASSAM AND ORS.
|
March 4, 2003 |
|
MD. HUSSAIN AHMED Vs. STATE OF ASSAM
|
July 25, 2003 |
|
MD. JAMAL Vs. STATE OF ASSAM AND ORS.
|
November 21, 2003 |
|
MD. MAHIBUL HOQUE Vs. STATE OF ASSAM
|
July 17, 2003 |
|
MD. MAIDUL ISLAM AND ORS. Vs. STATE OF ASSAM AND ORS.
|
August 7, 2003 |
|
MD. MAKAS MIA Vs. PAKEEZA KHATUN
|
October 27, 2003 |
|
MD. MATIN ALI Vs. STATE OF ASSAM AND ORS.
|
April 10, 2003 |
|
MD. MOIMUL ISLAM Vs. STATE OF ASSAM AND ANR.
|
April 29, 2003 |
|
MD. RAISUDDIN Vs. SAHIDUL ISLAM
|
November 12, 2003 |
|
MD. SOMESH ALI Vs. STATE OF ASSAM
|
May 20, 2003 |
|
MEYOMKARGE Vs. STATE OF ARUNACHAL PRADESH
|
August 8, 2003 |
|
MHONTHUNG ODYUO Vs. STATE OF NAGALAND
|
December 11, 2003 |
|
MIDLAND HOSPITAL AND RESEARCH CENTRAL PRIVATE LIMITED Vs. UNION OF INDIA
|
June 27, 2003 |
|
MINAKSHI SAIKIA Vs. STATE OF ASSAM AND ORS.
|
December 5, 2003 |
|
MINARAM SONOWAL Vs. STATE OF ASSAM
|
July 25, 2003 |
|
MINTU SENAPTI Vs. STATE OF ASSAM
|
May 6, 2003 |
|
MIR HUSSAIN Vs. MUSST HAMIDA KHATOON
|
August 20, 2003 |
|
MOHAMMAD ABDUL KADIR Vs. STATE OF TRIPURA
|
January 21, 2003 |
|
MOHON BORO Vs. STATE OF ASSAM
|
August 14, 2003 |
|
MOINUDDIN AHMED AND ORS. Vs. STATE OF ASSAM AND ORS.
|
September 10, 2003 |
|
MOLITATU Vs. STATE OF ARUNACHAL PRADESH
|
June 25, 2003 |
|
MONABARI TEA CO. LTD Vs. ON THE DEATH OF AMAR BAHADUR KHOWAS
|
May 30, 2003 |
|
MONORANJAN DOLOY ALIAS MANGAL SINGH Vs. UNION OF INDIA
|
November 18, 2003 |
|
MONTFORT BROTHERS Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
December 10, 2003 |
|
MOSLEMUDDIN Vs. SAMAR ALI
|
October 31, 2003 |
|
MOSORAF ALI LASKAR Vs. UNION OF INDIA (UOI) AND ORS.
|
August 18, 2003 |
|
MOTI KUMARI AND ORS. Vs. MD. HABIBUR RAHMAN
|
February 10, 2003 |
|
MOTIUR RAHMAN Vs. ACHIA KHATOON
|
February 11, 2003 |
|
MUKUL KUMAR HAZARIKA Vs. STATE OF ASSAM
|
August 11, 2003 |
|
MUNINDRA KALITA Vs. STATE OF ASSAM
|
August 18, 2003 |
|
MUNINDRA NATH MAHANTA AND ANR. Vs. NIRU MAHANTA
|
July 16, 2003 |
|
MURALIDHAR GATTANI Vs. STATE OF ASSAM
|
May 13, 2003 |
|
MUSTTKAMALA BEGUM Vs. STATE OF ASSAM
|
December 8, 2003 |
|
MUTHIRAM PARAMBATH HARIDAS Vs. STATE OF ASSAM
|
January 30, 2003 |
|
N K KALITA Vs. STATE OF ASSAM
|
March 28, 2003 |
|
NABA KANTA PATHAK Vs. INDIAN OIL CORPORATION LTD
|
July 28, 2003 |
|
NABIN BORA Vs. STATE OF ASSAM
|
May 20, 2003 |
|
NABIN CH BORDOLOI Vs. STATE OF ASSAM
|
February 3, 2003 |
|
NABIN KUMAR SARMA Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
June 27, 2003 |
|
NABIRUDDIN AHMED AND ORS. Vs. STATE OF ASSAM AND ORS.
|
March 11, 2003 |
|
NAGAON ZILLA PARISHAD Vs. REZIA BEGUM
|
October 1, 2003 |
|
NAGEN DAS AND ORS. Vs. STATE OF ASSAM AND ORS.
|
December 8, 2003 |
|
NALINAKHYA CHAKRABARTY Vs. BANDHANI CHAKRABARTY
|
June 26, 2003 |
|
NANI BHUSAN ROY Vs. STATE OF ASSAM
|
April 25, 2003 |
|
NANU DEVI (BALMIKI) Vs. FOOD CORPORATION OF INDIA AND ORS.
|
June 2, 2003 |
|
NANU RAM DAS Vs. STATE OF ASSAM
|
August 26, 2003 |
|
NAOREM NINGOL BINASHAKHI DEVI AND ORS. Vs. YENDREBAM NINGOL MAYANGLAMBAM AND ANR.
|
January 28, 2003 |
|
NARAYAN CHANDRA DEB Vs. UNITED COMMERCIAL UCO BANK
|
December 23, 2003 |
|
NARAYAN CHANDRA DEB Vs. UNITED COMMERCIAL BANK
|
December 28, 2003 |
|
NARENDRA CHANDRA KALITA AND ANR. Vs. STATE OF ASSAM AND ORS.
|
February 13, 2003 |
|
NARESH MIRDHA Vs. STATE OF ASSAM
|
May 5, 2003 |
|
NATIONAL INSURANCE CO LTD Vs. SUKLA DEBNATH
|
May 30, 2003 |
|
NATIONAL INSURANCE CO LTD Vs. ANURUPA DEBBARMA
|
August 1, 2003 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. AMIYA BORBORA
|
January 8, 2003 |
|
NATIONAL INSURANCE COMPANY LTD Vs. ATOWAR HUSSAIN
|
June 5, 2003 |
|
NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD Vs. STATE OF ASSAM
|
December 4, 2003 |
|
NAVEEN HARDWARE AND ELECTRICAL STORES Vs. COMMISSIONER OF INCOME TAX
|
December 22, 2003 |
|
NAYA GHOSH Vs. STATE OF ASSAM
|
January 16, 2003 |
|
NEFA UDYOG Vs. STATE OF ARUNACHAL PRADESH
|
January 27, 2003 |
|
NEKARA NEKERI MIN SAMABAYA SAMITI LTD Vs. STATE OF ASSAM
|
July 18, 2003 |
|
NEKIB AHMED Vs. WAHIDA BEGUM
|
November 10, 2003 |
|
NEMICHAND KOTHARI Vs. COMMISSIONER OF INCOME TAX
|
September 2, 2003 |
|
NEPAL CHANDRA PODDAR Vs. SWAPAN KUMAR ROY
|
September 11, 2003 |
|
NERUL ISLAM LASKAR Vs. STATE OF ASSAM
|
March 6, 2003 |
|
NEW INDIA ASSURANCE CO LTD Vs. AMIYA PRAVA BISWAS
|
January 9, 2003 |
|
NEW INDIA ASSURANCE CO LTD Vs. MEMBER MOTOR ACCIDENTS CLAIMS TRIBUNAL
|
June 25, 2003 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHANTI STORES
|
July 7, 2003 |
|
NEW INDIA ASSURANCE CO LTD Vs. SMTI LALHLMINGTHANGI
|
December 11, 2003 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. B. VANLALSAWIA AND ANR.
|
February 27, 2003 |
|
NILON CHANDRA Vs. SHIVA PRASAD CHAKRAVARTY
|
April 2, 2003 |
|
NILOTPAL DAS Vs. STATE OF ASSAM
|
June 15, 2003 |
|
NINYA BAGRA Vs. STATE OF AP AND ORS.
|
August 6, 2003 |
|
NIRANJAN SAHU Vs. STATE OF NAGALAND
|
May 12, 2003 |
|
NIRMAL MORAN Vs. STATE OF ASSAM
|
February 14, 2003 |
|
NIRMAL PODDAR Vs. STATE OF ASSAM
|
September 18, 2003 |
|
NIRMAL TRADERS Vs. UNION OF INDIA
|
January 1, 2003 |
|
NIRMAL TRADERS Vs. UNION OF INDIA
|
April 9, 2003 |
|
NIRMAL TRADERS Vs. UNION OF INDIA (UOI) AND ORS.
|
April 8, 2003 |
|
NISHIKANTA SINGH Vs. UNION OF INDIA
|
December 8, 2003 |
|
NOGEN CHANDRA BARUAH Vs. STATE OF ASSAM
|
August 28, 2003 |
|
NORTH EAST GASES PVT LTD Vs. STATE OF ASSAM
|
June 19, 2003 |
|
NORTH EASTERN ELECTRIC POWER CO LTD Vs. KHODA TALLEY
|
August 20, 2003 |
|
NORTH EASTERN HILLS UNIVERSITY Vs. YOOWANKA LYNHGDOH
|
February 26, 2003 |
|
NORTH EASTERN SECURITY SERVICE Vs. STATE OF ASSAM
|
December 16, 2003 |
|
NOWRANGROY METALS PVT LTD Vs. JOINT COMMISSIONER OF INCOME TAX ASSESSMENT
|
June 6, 2003 |
|
NUMALI GOGOI Vs. STATE BANK OF INDIA
|
September 5, 2003 |
|
NUMALIGARH REFINERY LTD Vs. ASSAM BOARD OF REVENUE
|
February 24, 2003 |
|
NUR ISLAM Vs. STATE OF ASSAM
|
April 24, 2003 |
|
NUZAWNI Vs. STATE OF MIZORAM & OTHERS
|
December 2, 2003 |
|
OIL AND NATURAL GAS CORPORATION LTD Vs. NEVERLAND SYIEMLIEH
|
September 26, 2003 |
|
ON THE DEATH OF DEEPAK KUMAR DUTTA HIS LEGAL HEIRS Vs. UNION OF INDIA (UOI) AND ORS.
|
November 27, 2003 |
|
ON THE DEATH OF MD. ABDUL MATLIB HIS L/R MUST RUPJAN BIBI AND ORS. Vs. STATE OF ASSAM AND ORS.
|
February 5, 2003 |
|
ON THE DEATH OF SENA SINGH HIS LEGAL HEIRS Vs. GENERAL MANAGER, ASSAM STATE TRANSPORT CORPORATION AND ORS.
|
September 12, 2003 |
|
ONI DAI Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
August 6, 2003 |
|
ORIENTAL INSURANCE CO LTD Vs. SABITRI DEBI AGARWAL
|
March 13, 2003 |
|
ORIENTAL INSURANCE CO LTD Vs. TAMCHI LANGNIA
|
January 7, 2003 |
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ORIENTAL INSURANCE CO. LTD. Vs. LALLIANKIMI AND ANR.
|
May 7, 2003 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. HAREN BORA
|
September 4, 2003 |
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ORIENTAL INSURANCE COMPANY LTD Vs. SABITRI DEVI AGARWAL
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March 5, 2003 |
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OSWAL TRADERS Vs. UNION OF INDIA (UOI)
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March 26, 2003 |
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P THANGCHHUANA Vs. NORTH EASTERN HILL UNIVERSITY
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January 8, 2003 |
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P.K. DAS Vs. UNION OF INDIA (UOI)
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March 26, 2003 |
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PABIN CHANDRA BARMAN Vs. STATE OF ASSAM
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December 4, 2003 |
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PABITRIBARUAH Vs. MRIDULA KAKATIHAZARIKA
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February 27, 2003 |
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PANNA LAL GHOSH Vs. NANI GOPAL GHOSH
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March 27, 2003 |
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PARAMESH BHATTACHARJEE Vs. STATE OF TRIPURA
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December 2, 2003 |
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PARASMONI DAS Vs. FOOD CORPORATION OF INDIA
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April 3, 2003 |
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PARBOTI ADHIKARY Vs. PRADIP ADHIKARY
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March 10, 2003 |
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PARIMAL NATH Vs. STATE OF ASSAM
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January 29, 2003 |
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PARIMAL PRASAD DAS Vs. TRIPURA SMALLINDUSTRIES CORPORATION LTD
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March 24, 2003 |
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PARSHURAM AGARWALLA Vs. COMMISSIONER OF INCOME TAX
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April 28, 2003 |
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PHATIK DAS Vs. STATE OF ASSAM
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October 27, 2003 |
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PITAMBARDAS Vs. STATE OF ASSAM
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December 4, 2003 |
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PIYUSH MADHUKAR Vs. STATE OF ASSAM
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November 12, 2003 |
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PRADEEP DUTTA BHOWMIK Vs. STATE OF TRIPURA
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December 4, 2003 |
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PRADIP DUTTA BHOWMIK Vs. STATE OF TRIPURA
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November 4, 2003 |
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PRADIP KUMAR DOHOTIA Vs. RUSTAMALI
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May 2, 2003 |
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PRADIP KUMAR SARAWGI AND SONS Vs. COMMISSIONER OF TAXES
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June 26, 2003 |
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PRADIP SHARMA Vs. STATE OF ASSAM
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May 20, 2003 |
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PRAFULLA NATH Vs. STATE OF ASSAM
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May 6, 2003 |
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PRANAB KUMAR BAIDYA AND ORS. Vs. STATE OF ASSAM AND ORS.
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July 17, 2003 |
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PRASANTA BORDOLOI Vs. UNION OF INDIA
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September 24, 2003 |
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PRASANTA KR MODI Vs. STATE OF ASSAM
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February 11, 2003 |
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PRASANTA KR MODOI Vs. STATE OF ASSAM
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March 11, 2003 |
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PREMA GHOSH Vs. STATE OF ASSAM
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July 25, 2003 |
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PRINCIPAL CUM SECRETARY B BAROOAH COLLEGE GUWAHATI Vs. UTPAL CHOUDHURY
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July 17, 2003 |
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PRINCIPAL KENDRIYA VIDYALAYA NEW BONGAIGAON Vs. UTTAM BOSE
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April 3, 2003 |
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PRINCIPAL-CUM-SECRETARY, B. BAROOAH COLLEGE Vs. UTPAL CHOUDHURY AND ORS.
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July 22, 2003 |
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PRITHIVINATH PANDEY Vs. STATE OF ASSAM
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May 19, 2003 |
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PU C THANGMMA Vs. STATE OF MIZORAM
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May 26, 2003 |
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PU. C. THANGMURA Vs. PU. F. VANLALTHLANA
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May 26, 2003 |
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PU. ZOTHANSANGA Vs. VANLADIKA
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July 21, 2003 |
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PUKHRAMBAM BUDHICHANDRA SINGH Vs. THOKCHOM NILAMANI SINGH
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March 13, 2003 |
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PULU MURA Vs. STATE OF ASSAM
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May 14, 2003 |
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PULU TANTI ALIAS SUKHLAL TANTI Vs. STATE OF ASSAM
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May 21, 2003 |
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PUNJAB AND SIND BANK AND ORS. Vs. ARUP DAS AND ANR.
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July 24, 2003 |
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PURNA CHANDRA GUHA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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September 22, 2003 |
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PUSPA KANTA SHARMA Vs. STATE OF ASSAM
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February 17, 2003 |
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PUTUL KONWAR AND ORS. Vs. OIL AND NATURAL GAS CORPORATION LTD. AND ORS.
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July 21, 2003 |
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R A SHUKLA Vs. OIL and NATURAL GAS COMMISSION
|
July 15, 2003 |
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R D SRIVASTAVA Vs. SUREN PANGING
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January 2, 2003 |
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R K GYANKISHORE SINGH Vs. ASST COMMISSIONER OF INCOME TAX
|
January 31, 2003 |
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R K SRIVASTAVA Vs. BADSHAH HOTEL AND RESORTS
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September 1, 2003 |
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R LALDINGLIANA Vs. STATE OF MIZORAM
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January 8, 2003 |
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R LIANTHANGA Vs. STATE OF MIZORAM
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September 12, 2003 |
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R N OMPRAKASH ANAND Vs. STATE OF ASSAM
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August 18, 2003 |
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R.K. MANIKANTA SINGH Vs. K. IBOTOMBI SINGH AND ORS.
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January 29, 2003 |
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RABIN CHANDRA BHUYAN Vs. UNION OF INDIA
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November 13, 2003 |
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RAFIQUAL ISLAM TALUKDAR Vs. ABDUL MANAF
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April 29, 2003 |
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RAFIQUDDIN Vs. ASSAM BOARD OF REVENUE AND ANR.
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March 6, 2003 |
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RAHAM ALI Vs. STATE OF ASSAM
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March 25, 2003 |
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RAHIZUDDIN Vs. STATE OF ASSAM
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May 13, 2003 |
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RAHMAN ALI Vs. SEHER ALI
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January 2, 2003 |
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RAJ NATH DWIVEDI Vs. STATE OF ARUNACHAL PRADESH
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April 4, 2003 |
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RAJEN BORO Vs. STATE OF ASSAM
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May 8, 2003 |
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RAJESH KUMAR HIMATSINGKA Vs. SACHINDRA SARMAH
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December 10, 2003 |
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RAJIB PARASAR Vs. STATE OF ASSAM
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May 29, 2003 |
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RAJMOHAN DAS Vs. CHARAI BAHI CO-OP SOCIETY LTD
|
May 30, 2003 |
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RAKESH KR SINGH Vs. STATE OF ASSAM
|
January 28, 2003 |
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RAKHAL MANDAL Vs. TOPA BARUAH AND ORS.
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September 22, 2003 |
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RAM BRIKSH SINGH Vs. STATE OF ARUNACHAL PRADESH
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November 20, 2003 |
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RAM DEW SHAH AND ANR. Vs. JAGAN NATH SHAH
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August 22, 2003 |
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RAM PRASAD GOALA Vs. STATE OF ASSAM
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May 16, 2003 |
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RAMEN CH KALITA Vs. STATE OF ASSAM
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April 7, 2003 |
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RAMENBARUAH Vs. PRESIDING OFFICER LABOUR COURT
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June 27, 2003 |
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RAMESH CHANDRA KALITA Vs. STATE OF ASSAM
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July 23, 2003 |
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RAMESH KUMAR AGARWAL Vs. STATE OF ASSAM
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April 2, 2003 |
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RAMPALAKRAI Vs. GOVERNMENT OF MEGHALAYA
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March 4, 2003 |
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RANDHIR NATH AND ORS. Vs. STATE OF ASSAM AND ORS.
|
May 23, 2003 |
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RANDHIR NATM Vs. STATE OF ASSAM
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April 23, 2003 |
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RANGTU MUNDA Vs. STATE OF ASSAM
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May 5, 2003 |
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RANJAN DAS Vs. STATE OF ASSAM
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March 11, 2003 |
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RANJAN NATH AND ORS. Vs. STATE OF ASSAM AND ORS.
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October 27, 2003 |
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RANJIT DEY Vs. MD SHAHJAHAN ALI
|
September 5, 2003 |
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RANJIT KUMAR SARKAR Vs. STATE OF ASSAM
|
April 1, 2003 |
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RATAN MALLA Vs. SEFALI MALLA
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July 24, 2003 |
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RATNA KANTA KALITA Vs. KANAK CHANDRA KALITA
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March 26, 2003 |
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RATUL DEVI SARMA Vs. STATE OF ASSAM
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March 14, 2003 |
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REGISTRAR GENERAL Vs. RATNA BHATTACHARJEE
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January 31, 2003 |
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REGISTRAR GHC AGARTALA BENCH Vs. SUPDTT OF POLICE
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January 10, 2003 |
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RENU TALUKDAR Vs. KONAKLATA KALITA
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June 19, 2003 |
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RENUSAIKIA Vs. STATE OF ASSAM
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July 23, 2003 |
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RIAZUL HUSSAIN AND ANR. Vs. STATE OF ASSAM
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December 4, 2003 |
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RIJIED SINGH RANJAH Vs. MEGHALAYA STATE ELECTRICITY BOARD
|
September 26, 2003 |
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RIVER VALLEY TEA COMPANY PVT LTD Vs. COMMISSIONER OF TAXES
|
October 27, 2003 |
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ROHINI MANDAL ACCUSED Vs. STATE OF ASSAM
|
June 16, 2003 |
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ROSHSWAN GOGOI Vs. BHABA HAZARIKA
|
December 3, 2003 |
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ROY ENGINEERING CO Vs. STATE OF TRIPURA
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January 10, 2003 |
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RUBUL CHANDRA DEKA Vs. STATE OF ASSAM
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May 22, 2003 |
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RUMENA RAHMAN Vs. UNION OF INDIA
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September 17, 2003 |
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RUP RAM NATH Vs. STATE OF ASSAM
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April 9, 2003 |
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RUSTOM ALI Vs. STATE OF ASSAM
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July 23, 2003 |
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S N YADAV Vs. STATE OF MIZORAM
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December 8, 2003 |
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SADATANTI Vs. STATE OF ASSAM
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April 1, 2003 |
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SADHAN RANJANDEY CHOUDHURY Vs. STATE OF MIZORAM
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April 9, 2003 |
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SAFIUL HUSSAIN Vs. VICE CHANCELLOR, ASSAM AGRICULTURAL UNIVERSITY
|
December 3, 2003 |
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SAGANG AREA HORTICULTURE FARMING CO OPERATIVE SOCIETY Vs. COMMISSIONER SECY CO OPERATIVE GOVT OF MANIPUR
|
March 24, 2003 |
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SAGAR SAMRAT GUPTA Vs. STATE OF ASSAM AND ORS.
|
March 10, 2003 |
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SAHIDUR RAHAMAN Vs. HINDUSTAN PAPER CORPORATION LTD
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June 26, 2003 |
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SAHIL RAHMAN Vs. STATE OF ASSAM AND ORS.
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April 9, 2003 |
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SAIDUR RAHMAN Vs. STATE OF ASSAM AND ORS.
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February 10, 2003 |
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SAMEER RAI Vs. UNION OF INDIA
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December 23, 2003 |
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SAMIMUL KARIM Vs. SANJIDA HAQUE
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December 3, 2003 |
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SAMPA PAUL Vs. STATE OF ASSAM
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December 22, 2003 |
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SANAT CHAKRAVORTY Vs. OMEGA PRINTERS and PUBLISHERS PVT LTD
|
July 29, 2003 |
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SANATAN KALITA Vs. STATE OF ASSAM AND ORS.
|
April 2, 2003 |
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SANG DAKPA Vs. STATE OF ARUNACHAL PRADESH
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August 12, 2003 |
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SANGEETA DEKA Vs. STATE OF ASSAM
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December 10, 2003 |
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SANIK LAL MUKHIAR Vs. JITU PEGU
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July 17, 2003 |
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SANKAR GHOSH Vs. SANJU GHOSH
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December 16, 2003 |
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SANKAR ROY CHOUDHURY Vs. STATE OF ARUNACHAL PRADESH
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January 7, 2003 |
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SANTOSH CHANDRA CHOWDHURY Vs. STATE OF TRIPURA
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July 29, 2003 |
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SANTOSH DEVI AGARWALLA Vs. MAHABIR PRASAD AGARWALLA
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August 18, 2003 |
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SAPAM IBOMCHA SINGH Vs. SAPAM NINGOL IBEMA DEVI
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January 28, 2003 |
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SAPAN SAIKIA Vs. STATE OF ASSAM AND ORS.
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April 23, 2003 |
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SARGOUS TOURS AND TRAVELS Vs. UNION OF INDIA
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August 12, 2003 |
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SARGOUS TOURS AND TRAVELS Vs. UNION OF INDIA
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August 14, 2003 |
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SARJUPASWAN Vs. ASSAM AGRICULTURAL UNIVERSITY
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July 21, 2003 |
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SAROJ KR BHATTACHARYYA Vs. UNION OF INDIA
|
January 10, 2003 |
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SAROJ KUMAR BHATTACHARYYA Vs. UNION OF INDIA
|
February 10, 2003 |
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SATYAM STEELS AND ALLOYS PVT. LTD Vs. UNION OF INDIA
|
April 11, 2003 |
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SAURABH DAS Vs. GAUHATI MUNICIPAL CORPORATION
|
May 6, 2003 |
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SAVITRI TEA ESTATE Vs. OIL INDIA LIMITED
|
September 2, 2003 |
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SEEKHA PHUKAN Vs. STATE OF ASSAM
|
December 15, 2003 |
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SERAJUDDIN Vs. ABDUL KHALIQUE
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August 8, 2003 |
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SHAMINA SAHIN HAQUE Vs. SYED SAFIUR RAHMAN
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May 1, 2003 |
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SHAMSUL HOQUE Vs. STATE OF ASSAM AND ORS.
|
May 16, 2003 |
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SHANKAR KATWAL AND ORS. Vs. STATE OF MIZORAM AND ORS.
|
December 11, 2003 |
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SHANTI DEVI ATAL Vs. JAIN ENTERPRISE
|
March 4, 2003 |
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SHAZIA AHMED Vs. STATE OF ASSAM
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September 29, 2003 |
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SHIKHAR CHAND FALODIA Vs. SUSHIL KUMAR SANGANERIA AND BORS
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June 21, 2003 |
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SHIKHAR CHAND FALODIA Vs. SUSHIL KUMAR SANGANERIA and BOTHERS
|
June 2, 2003 |
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SHREE AUTOMOBILES PVT LTD Vs. COMMISSIONER OF TAXES
|
February 14, 2003 |
|
SHREE GOPAL ENTERPRISES Vs. STATE OF ASSAM
|
April 28, 2003 |
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SHYAM BAHADUR CHETRI Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD. AND ORS.
|
November 5, 2003 |
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SHYAM SUNDAR AGARWAL Vs. STATE OF ASSAM
|
January 9, 2003 |
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SHYAMAL KR DAS Vs. STATE OF TRIPURA
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March 27, 2003 |
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SHYAMALIHALDAR Vs. STATE OF ASSAM
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July 14, 2003 |
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SIBANATH DEURI Vs. ASSAM STATE TRANSPORT CORPORATION
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March 6, 2003 |
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SIRAJ ALI ALIAS SERU Vs. STATE OF ASSAM
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March 21, 2003 |
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SIRIMANI MARBANIANG Vs. STATE OF MEGHALAYA
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June 25, 2003 |
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SITARAM DAS Vs. STATE OF ASSAM
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May 8, 2003 |
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SITARAM SANKARLAL Vs. UNION OF INDIA (UOI)
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March 26, 2003 |
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SIVASAGAR MUNICIPAL BOARD Vs. STATE OF ASSAM
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March 28, 2003 |
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SOHANLAL SHARMA AND ANR. Vs. STATE OF ASSAM
|
July 21, 2003 |
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SOMESHALI Vs. STATE OF ASSAM
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June 3, 2003 |
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SPM ENGINEERS LTD. Vs. GUWAHATI MUNICIPAL CORPORATION
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March 26, 2003 |
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SRI JNANANANDA SHARMA PATHAK Vs. COMMISSIONER OF INCOME TAX
|
July 21, 2003 |
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STATE C B I Vs. FAZAL ALI
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July 30, 2003 |
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STATE OF ARUNACHAL PRADESH Vs. KRISHNA CHANDRA BHATTACHARJEE
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August 20, 2003 |
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STATE OF ARUNACHAL PRADESH Vs. TYMNYAK ETE AND ORS.
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March 5, 2003 |
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STATE OF ARUNACHAL PRADESH Vs. P.K. ISSAC
|
February 4, 2003 |
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STATE OF ASSAM Vs. JITU PEGU AND ANR.
|
July 17, 2003 |
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STATE OF ASSAM Vs. PARITOSH KARMAKAR
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August 5, 2003 |
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STATE OF ASSAM Vs. S RAI
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November 7, 2003 |
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STATE OF ASSAM Vs. KALAMUDDIN
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December 4, 2003 |
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STATE OF ASSAM Vs. DILIP KUMAR DAS
|
February 7, 2003 |
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STATE OF ASSAM Vs. PUSHPANJALI BARMAN
|
April 2, 2003 |
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STATE OF ASSAM Vs. SUBRATA KAR
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June 4, 2003 |
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STATE OF ASSAM Vs. SIRAJUDDIN
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August 21, 2003 |
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STATE OF MAHARASHTRA Vs. STATE OF ARUNACHAL PRADESH
|
February 7, 2003 |
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STATE OF MANIPUR Vs. KHAIDEM IBOPISHAK SINGH
|
February 14, 2003 |
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STATE OF MANIPUR Vs. SAIKHOM RAMO SINGH
|
May 8, 2003 |
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STATE OF MANIPUR Vs. ALL MANIPUR APPOINTMENT UNDER THE DIE IN HARNESS SCHEME ASSOCIATION
|
December 16, 2003 |
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STATE OF MEGHALAYA AND ORS. Vs. MAXWELL MOMIN
|
August 4, 2003 |
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STATE OF MIZORAM Vs. VIJAYA LAKHSMI RAI
|
September 2, 2003 |
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STATE OF MIZORAM Vs. KAPHMINGTHANGA
|
May 9, 2003 |
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STATE OF MIZORAM Vs. VATECH ESCHER WISS FLOVEL LTD
|
January 28, 2003 |
|
STATE OF MIZORAM Vs. C DENIEL
|
January 24, 2003 |
|
STATE OF MIZORAM Vs. VATECH ESCHER WISS FLOVEL LTD
|
January 17, 2003 |
|
STATE OF TRIPURA Vs. BHOWMIK AND COMPANY
|
August 1, 2003 |
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STATE OF TRIPURA Vs. PRADIP BANERJEE
|
July 30, 2003 |
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STATE OF TRIPURA Vs. BHOWMIK AND COMPANY
|
September 23, 2003 |
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SUBAL CHANDRA SAHA Vs. PRITIKANA SAHA
|
February 17, 2003 |
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SUBASH CHANDRA SHARMA Vs. STATE OF ASSAM
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April 10, 2003 |
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SUBHAS PROJECTS AND MARKETING LTD Vs. ASSAM URBAN WATER SUPPLY AND SEWERAGE BOARD
|
February 28, 2003 |
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SUBOTH CHANDRA DEB Vs. STATE OF ASSAM AND ORS.
|
September 1, 2003 |
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SUDHANGSHU KUMAR ROY CHOUDHURY Vs. STATE OF MIZORAM
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November 5, 2003 |
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SUDHANGSHU MOHAN DEB Vs. D M HAZARIKA ALIAS DHIRAJ MONI HAZARIKA
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January 1, 2003 |
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SUHAS PALEKAR Vs. BADSHAH HOTEL AND RESOURTS
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September 1, 2003 |
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SUKUMAL SAHA Vs. PRATIVA DAS
|
December 16, 2003 |
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SUKUMAR CH DEBNATH Vs. HIREN LAL PATOA
|
January 17, 2003 |
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SUMANDEVIMOHATA Vs. RAJ KUMAR MOHATA
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November 7, 2003 |
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SUMANTA CHOUDHURY Vs. STATE OF ASSAM AND ORS.
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March 24, 2003 |
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SUMERMAL BAID Vs. STATE OF ASSAM
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July 18, 2003 |
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SUNIL CHANDRA SARKAR Vs. STATE OF ASSAM AND ORS.
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October 29, 2003 |
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SUNIL KUMAR KHETAWAT Vs. STATE OF ASSAM AND ORS.
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February 4, 2003 |
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SUPARNA LALA Vs. STATE OF ASSAM
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January 16, 2003 |
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SURINDER PAUL Vs. UNION OF INDIA
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March 24, 2003 |
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SURU ALI AND ANR. Vs. STATE OF ASSAM
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September 18, 2003 |
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SUTENDRA DEBBARMA Vs. UNION OF INDIA
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August 25, 2003 |
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SWAPNA BARMAN Vs. SUBIR DAS
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July 24, 2003 |
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SWARNA KALITA ALIAS JAN Vs. STATE OF ASSAM
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March 6, 2003 |
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SYED MD. HABIBUL HAQUE Vs. MD. ALI AHMED AND ORS.
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June 26, 2003 |
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SYED SAMSUL HOQUE Vs. STATE OF ASSAM
|
December 12, 2003 |
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T A RONGMEI Vs. STATE OF NAGALAND
|
July 10, 2003 |
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TADE NIDAK AND ORS. Vs. STATE OF ARUNACHAL PRADESH AND ORS.
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August 5, 2003 |
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TAGE HABUNG Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
July 24, 2003 |
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TAJUDDIN BARBHUIYAN Vs. STATE OF ASSAM
|
July 7, 2003 |
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TAJUDDIN BARBHUIYAN Vs. STATE OF ASSAM
|
July 17, 2003 |
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TAKUDONYI Vs. STATE OF ARUNACHAL PRADESH
|
January 7, 2003 |
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TAPAN KUMAR BHATTACHARJEE Vs. RATAN KUMAR BHATTACHARJEE
|
September 18, 2003 |
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TAPASH RANJAN BHATTACHARJEE Vs. STATE OF ASSAM AND ORS.
|
April 10, 2003 |
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TARA CHAND NAHATA Vs. SUPERINTENDENT OF TAXES
|
January 16, 2003 |
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TARINI KANTA BARMAN Vs. UNION OF INDIA
|
June 12, 2003 |
|
TARUN CHANDRA DEY Vs. STATE OF TRIPURA
|
January 9, 2003 |
|
TEA ASSOCIATION OF INDIA Vs. STATE OF ASSAM AND ORS.
|
March 6, 2003 |
|
TEXMACO LTD Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD
|
August 11, 2003 |
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THANKHUMA CHHANGTE Vs. UNION OF INDIA
|
February 7, 2003 |
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THE SECRETARY, ASSAM CHA MAZDOOR SANGHA Vs. THE MANAGEMENT OF GREEN WOOD TEA ESTATE
|
August 28, 2003 |
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THOKCHOM BISWAJIT SINGH Vs. STATE OF MANIPUR
|
September 12, 2003 |
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TRACTOR FARM EQUIPMENT LTD Vs. SECRETARY GOVT OF ASSAM
|
October 27, 2003 |
|
TRIPURA JUTE MILLS OFFICERS ASSOCIATION Vs. STATE OF TRIPURA
|
October 28, 2003 |
|
UCO BANK Vs. MONORANJAN PAUL
|
August 18, 2003 |
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UJJAL TRANSPORT AGENCY Vs. STATE OF ASSAM
|
January 17, 2003 |
|
UNION OF INDIA Vs. CHUNGNUNGA
|
February 27, 2003 |
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UNION OF INDIA Vs. MD ABDUL HASSAN TAX ASSISTANT
|
April 17, 2003 |
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UNION OF INDIA Vs. GOLENDRA MOSHAHARI
|
April 28, 2003 |
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UNION OF INDIA Vs. B K CONSTRUCTION
|
September 30, 2003 |
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UNION OF INDIA Vs. HAZERA KHATOON
|
September 2, 2003 |
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UNION OF INDIA Vs. IBOBI SINGH
|
August 10, 2003 |
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UNION OF INDIA Vs. SUNITA AGARWAL
|
December 12, 2003 |
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UNION OF INDIA Vs. T L ANGAMI
|
December 9, 2003 |
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UNION OF INDIA (UOI) Vs. RAJEN MUNDA AND ORS.
|
September 2, 2003 |
|
UNION OF INDIA (UOI) Vs. NIRMALI SARMA
|
July 21, 2003 |
|
UNION OF INDIA (UOI) AND ANR. Vs. MADHU RAM BARMAN AND ANR.
|
January 5, 2003 |
|
UNION OF INDIA (UOI) AND ORS. Vs. BIJU MAHANTA AND ANR.
|
October 27, 2003 |
|
UNITED INDIA INSURANCE CO LTD Vs. ZUGULA
|
September 12, 2003 |
|
UNIVERSAL LUGGAGE MANUFACTURING CO LTD Vs. STATE OF ASSAM
|
September 11, 2003 |
|
UNIVERSAL LUGGAGE MFG CO LTD Vs. STATE OF ASSAM
|
September 17, 2003 |
|
UPENDRA KUMAR MAJUMDER Vs. TAPAN MAJUMDER
|
December 23, 2003 |
|
UPENDRA NATH BAZBARUAH Vs. STATE OF ASSAM AND OTHERS
|
February 25, 2003 |
|
USHA RANI BANIK Vs. HARIDAS DAS
|
November 11, 2003 |
|
USHARANIBANIK Vs. HARIDAS DAS
|
July 30, 2003 |
|
UTPAL CHOUDHURY Vs. STATE OF ASSAM
|
January 8, 2003 |
|
UTPAL RAJKONWAR Vs. OFFICE OF THE DIBRUGARH UNIVERSITY
|
September 10, 2003 |
|
UTSAB DAS Vs. ASSAM STATE TRANSPORT CORPN
|
December 17, 2003 |
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VIJAY KUMAR GUPTA AND ORS. Vs. ASSAM STATE WEAVING AND MANUFACTURING COMPANY LTD.
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November 12, 2003 |
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VISWANATH BOGAR Vs. GYARSILAL AGARWALLA
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November 24, 2003 |
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WEST BENGAL STATE ELECTRICITY BOARD Vs. SHANTI CONDUCTORS PRIVATE LIMITED
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February 3, 2003 |
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WILLIAMSON FINANCIAL SERVICES LTD Vs. CIT
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February 10, 2003 |
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WORKMAN SECRETARY ASSAM CHAH KARMACHARIS ANGHA Vs. MANAGEMENT OF GOURANGA TEA ESTATE
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December 22, 2003 |
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Y. ERABOT Vs. SPEAKER, MANIPUR LEGISLATIVE ASSEMBLY
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March 10, 2003 |
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ZAKIR HUSSAIN Vs. KESHAB BORA
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December 4, 2003 |
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ZAKIR HUSSAIN Vs. STATE OF ASSAM
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July 15, 2003 |
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ZAKIRHUSSAIN Vs. STATE OF ASSAM
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March 17, 2003 |
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ZENTILO Vs. STATE OF NAGALAND
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October 17, 2003 |
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ZOHRANGVUNGA AND ORS. Vs. STATE OF MIZORAM AND ORS.
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September 12, 2003 |