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(BRIGADIER) OMESH KR. SONDHI Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 21, 2002 |
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129 HARIA DUBLING MEEN SAMABAY SAMITI LTD Vs. STATE OF ASSAM
|
May 31, 2002 |
|
ABDUL KHALIQUELASKAR Vs. ALL ASSAM PUBLIC HEALTH
EMPLOYEES ASSOCIATION
|
April 22, 2002 |
|
ABHIMANYA BASUMATARY Vs. UNION OF INDIA
|
July 16, 2002 |
|
ABU TABA Vs. STATE OF ARUNACHAL PRADESH
|
June 13, 2002 |
|
ABUL HASEM Vs. STATE OF ASSAM
|
March 15, 2002 |
|
ACHANG PONG Vs. UNION OF INDIA
|
September 11, 2002 |
|
ADDITIONAL SESSIONS JUDGE NORTH TRIPURA DHARMANAGAR Vs. STATE OF TRIPURA
|
December 20, 2002 |
|
AGARTALA BENCH AGHORE DEBBARMA Vs. STATE OF TRIPURA
|
December 5, 2002 |
|
AGARTALA BENCH LAXMI MOHAN CHAKMA Vs. STATE OF TRIPURA
|
September 13, 2002 |
|
AGARTALA BENCH SURESH DUTTA Vs. STATE OF TRIPURA
|
August 9, 2002 |
|
AGARTALA BENCH TRIPURA FOREST DEVP and PLANTATION CORPORATION LTD Vs. JIBAN KR DASGUPTA
|
August 29, 2002 |
|
AGHORE DEBBARMA AND ORS. Vs. STATE OF TRIPURA
|
December 5, 2002 |
|
AIRPORT AUTHORITY OF INDIA Vs. PARADISE HOTEL AND RESTAURANT
|
June 14, 2002 |
|
AIZAWL BENCH MIZORAM ADMINISTRATIVE OFFICERS Vs. STATE OF MIZORAM
|
August 21, 2002 |
|
AJANT BHUIYA Vs. LALRINMAWII KHIANGTEFB
|
March 19, 2002 |
|
AKAN SWARIGIARY ALIAS YOUNG SANGMA ALIAS YANKI SHARLEE Vs. UNION OF INDIA
|
July 22, 2002 |
|
AKSHAYA KUMAR GOSWAMI Vs. STATE OF ASSAM
|
December 13, 2002 |
|
ALL ARUNACHAL PRADESH HORTICULTURE SUBORDINATE FIELD STAFF ASSOCIATION Vs. STATE OF ARUNACHAL PRADESH
|
November 14, 2002 |
|
ALL ASSAM TEA PLANTATION SECURITY FORCE Vs. STATE OF ASSAM
|
April 22, 2002 |
|
ALL MANIPUR STUDENTS UNION Vs. A PRADEEP KUMAR SINGH
|
April 10, 2002 |
|
ALLIED TRADERS Vs. STATE OF ASSAM
|
March 23, 2002 |
|
ALLIED TRADERS Vs. STATE OF ASSAM
|
March 26, 2002 |
|
AMAL CH CHOUDHURY Vs. STATE OF ASSAM
|
May 24, 2002 |
|
AMAL PRAVA MEDHI LEGAL HEIRES ON THE DEATH OF KESHAB CH MEDHI Vs. PRABHA MEDHI
|
March 25, 2002 |
|
AMALENDU SEN Vs. SUCHITRA ROY
|
May 24, 2002 |
|
AMBIKA CHARAN CHOUDHARY Vs. DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED
|
April 11, 2002 |
|
AMINA KHATUN Vs. JAHURA KHATUN
|
December 4, 2002 |
|
AMIT NITIK Vs. STATE OF ARUNACHAL PRADESH
|
November 15, 2002 |
|
AMIT SHARMA Vs. JYOTISHMOY BORA
|
May 8, 2002 |
|
AMZAD ALI ALIAS AMZAD KHAN Vs. STATE OF ASSAM
|
January 9, 2002 |
|
ANAND KUMAR TOSHNIWAL Vs. STATE OF ASSAM
|
January 25, 2002 |
|
ANANDA RAM BORAH Vs. STATE OF ASSAM
|
December 19, 2002 |
|
ANIL PAUL Vs. SUDHIR DEB
|
January 11, 2002 |
|
ANJALI DEBI THAPA Vs. SANDHYA DEBI THAPA
|
January 11, 2002 |
|
ANOM APANG Vs. STATE OF ARUNACHAL PRADESH
|
August 13, 2002 |
|
ANUP KUMAR SANYAL Vs. GOKUL BEY
|
January 11, 2002 |
|
ANUP KUMAR SANYAL Vs. GAKUL BEY
|
January 21, 2002 |
|
ARABINDA CHANDA Vs. REGIONAL DIRECTOR O N G C LTD
|
May 20, 2002 |
|
ARABINDA KUMAR SAHA Vs. STATE OF ASSAM
|
September 1, 2002 |
|
ARIFA BEGUM MUSSTT Vs. TOYAB ALI
|
April 26, 2002 |
|
ARINDAM ROY Vs. NERIST ITANAGAR
|
February 19, 2002 |
|
ARJUN TANTI Vs. STATE OF ASSAM
|
September 6, 2002 |
|
ARUN CH BAISHYA Vs. KARMA RAM BAISHYA HIS LEGAL HEIRS MOINA BAISHYA
|
June 6, 2002 |
|
ARUN CH NIOG Vs. STATE OF ASSAM
|
January 11, 2002 |
|
ARUN TURI Vs. STATE OF ASSAM
|
April 23, 2002 |
|
ARUNACHAL PRADESH CIVIL SERVICE OFFICERS ASSOCIATION Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
February 13, 2002 |
|
ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION Vs. TAKU TAYA
|
September 27, 2002 |
|
ARUNODOI CONSTRUCTION CO P LTD Vs. STATE OF ASSAM
|
March 26, 2002 |
|
ARYENDRA NATH GUPTA Vs. STATE OF MEGHALAYA
|
May 24, 2002 |
|
ASANGLA AIER Vs. STATE OF NAGALAND
|
August 2, 2002 |
|
ASER UDDIN MONDAL Vs. STATE OF ASSAM
|
June 13, 2002 |
|
ASHISH KUMAR SENGUPTA Vs. STATE OF ASSAM
|
January 3, 2002 |
|
ASHOK DATTA Vs. DHRUBA ACHARJEE
|
September 10, 2002 |
|
ASHOK KUMAR YADAV Vs. STATE OF ARUNACHAL PRADESH
|
February 8, 2002 |
|
ASHOK PRADHAN Vs. APURBA RAM BAROOAH
|
June 13, 2002 |
|
ASIR UDDIN AHMED Vs. RAHMATGANJ SENIOR MADRASSA
|
February 27, 2002 |
|
ASSAM COMPANY INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 23, 2002 |
|
ASSAM CYCLE Vs. MOTILAL BOTHRA
|
November 28, 2002 |
|
ASSAM DIPLOMA ENGINEERS SERVICE ASSOCIATION Vs. STATE OF ASSAM
|
March 26, 2002 |
|
ASSAM INDUSTRIES BOKAKHAT Vs. LADULALJAIN
|
January 11, 2002 |
|
ASSAM JATIYA VEDYALAYA Vs. STATE OF ASSAM
|
November 25, 2002 |
|
ASSAM SAMALL INDUSTRIES DEVP CORPN LTD Vs. M M BISCUITE PVT LTD
|
March 15, 2002 |
|
ASSAM STATE ELECTRICITY BOARD Vs. SHANTI CONDUCTORS P LTD
|
March 5, 2002 |
|
ASSAM STATE TEXTBOOK CORPORATION EMPLOYEES UNION Vs. STATE OF ASSAM
|
July 31, 2002 |
|
ASSAM URBAN WATER SUPPLY AND SEWERAGE BOARD Vs. SUBHASH PROJECT AND MARKETING LTD
|
May 10, 2002 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DIRECTOR OF STATE LOTTERIES ASSAM
|
April 4, 2002 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TECHNOTIVE EASTERN PVT. LTD.
|
March 15, 2002 |
|
ASSTT CIT Vs. SARDAR DAVINDER SINGH KOHLI
|
July 29, 2002 |
|
ATIK MIYU Vs. STATE OF ARUNACHAL PRADESH
|
May 2, 2002 |
|
ATSASE THONGTSAR Vs. STATE OF NAGALAND
|
June 6, 2002 |
|
AVTAR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
August 21, 2002 |
|
B SANGKHUMI Vs. STATE OF MIZORAM
|
June 28, 2002 |
|
BABA SIVA ICE FACTORY Vs. STATE FINANCIAL CORPORATION
|
June 26, 2002 |
|
BADIYANATH PANDIT Vs. STATE OF ASSAM
|
November 27, 2002 |
|
BAJRANGPUR TEA COMPANY Vs. STATE OF ASSAM
|
September 3, 2002 |
|
BAKUL CHANDRA MAJUMDAR Vs. STATE BANK OF INDIA
|
June 26, 2002 |
|
BANENDRA KUMAR MUSHAHARY Vs. MD MOHIBUL HAQUE
|
April 9, 2002 |
|
BANENDRA KUMAR MUSHAHARY Vs. MOHAMMAD MOHIBUL HAQUE
|
March 7, 2002 |
|
BAPDHAN PHUKAN Vs. UNION OF INDIA
|
November 14, 2002 |
|
BARNAJAN TEA CO P LTD Vs. STATE OF ASSAM
|
June 7, 2002 |
|
BASANT NATH Vs. UNION OF INDIA AND ORS
|
July 31, 2002 |
|
BASIR UDDIN LASKAR Vs. STATE OF ASSAM
|
June 17, 2002 |
|
BASUDEV BARMAN Vs. SECY B G M S SAMITY LTD
|
February 8, 2002 |
|
BENGAL SURGICALS LIMITED Vs. L B ENTERPRISE
|
September 25, 2002 |
|
BHAGABAN TALUKDAR Vs. UNION OF INDIA
|
August 8, 2002 |
|
BHANVARILAL SHARMA Vs. RAJ KUMAR SHARMA
|
June 13, 2002 |
|
BHARAT BAMBOO AND TIMBER SUPPLIERS Vs. HINDUSTAN PAPER CORPN LTD
|
January 18, 2002 |
|
BHARATI LINGGI Vs. MIRI LINGGI
|
July 25, 2002 |
|
BHARTI BHATTACHARJEE Vs. DEBOTOSH BHATTACHARJE
|
December 19, 2002 |
|
BHOOTEACHANG TEA ESTATE Vs. PRESIDING OFFICER LABOUR COURT
|
October 3, 2002 |
|
BHUBANPATI SINGH Vs. PRAJAPATI SHARMA
|
February 27, 2002 |
|
BIJAN BIHARI BHATTACHARJEE Vs. UNITED BANK OF INDIA
|
September 5, 2002 |
|
BIJANBEHARI BHATTACHARJEE Vs. COLLECTOR HAILAKANDI
|
December 20, 2002 |
|
BIJOY DEB BARMA Vs. STATE OF TRIPURA
|
December 20, 2002 |
|
BIMAL KUMAR CHANDA Vs. STATE OF TRIPURA
|
February 28, 2002 |
|
BINOY BHUSAN BARDHAN Vs. STATE OF ASSAM
|
August 9, 2002 |
|
BINOY BHUSAN BARDHAN Vs. CHAMPA DEVI SANCHETI
|
August 9, 2002 |
|
BIPLAB MAZUMDAR Vs. UNION OF INDIA
|
May 11, 2002 |
|
BIR BAHADUR CHHETRI Vs. UNION OF INDIA
|
September 25, 2002 |
|
BIREN SARMA Vs. ASSAM FINANCIAL CORPORATION
|
October 9, 2002 |
|
BIRENDRA KUMAR BARTHAKUR Vs. GUWAHATI MUNICIPAL CORPORATION
|
January 10, 2002 |
|
BISHESWAR BADRI @ KHETRAPAL Vs. STATE OF ASSAM
|
June 14, 2002 |
|
BISHESWAR BAORI ALIAS KHETRAPAL Vs. STATE OF ASSAM
|
May 1, 2002 |
|
BISHNU PRIYA PRADHAN SMTI Vs. STATE OF ARUNACHAL PRADESH
|
March 27, 2002 |
|
BONGAIGAON REFINERY AND PETRO CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 7, 2002 |
|
BONGAIGAON REFINERY AND PETRO CHEMICALS LTD Vs. COMMISSIONER OF INCOME TAX
|
May 23, 2002 |
|
BONGAIGAON REFINERY AND PETROCHEMICALS LTD. Vs. COMMISSIONER OF INCOME TAX
|
June 6, 2002 |
|
BONGAIGAON REFINERY AND PRTROCHEMICALS LTD Vs. PRAVEEN CHOUDHURY
|
February 28, 2002 |
|
BOPAI POROIK Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
December 13, 2002 |
|
BORGARAM DEURI Vs. PREMODHAR BORA
|
December 19, 2002 |
|
BRAHMAPUTRA PART II MACH MAHAL SAMABAI SAMITY LTD Vs. STATE OF ASSAM
|
October 11, 2002 |
|
BRIJ KISHORE PRASAD Vs. CEGAT
|
May 1, 2002 |
|
BRIJ RATAN KOTHARI Vs. AKLESH SAHU
|
July 23, 2002 |
|
BRIJ RATAN KOTHARI Vs. AKLESH SAHU
|
June 23, 2002 |
|
BUD INTERNATIONAL Vs. STATE OF ASSAM
|
June 26, 2002 |
|
BUD INTERNATIONAL Vs. STATE OF ASSAM
|
July 31, 2002 |
|
BUDHUA MURA Vs. STATE OF ASSAM
|
June 4, 2002 |
|
C LALNEIHKIMI Vs. STATE OF MIZORAM
|
May 15, 2002 |
|
C LIANTHANGA Vs. STATE OF MIZORAM
|
May 28, 2002 |
|
C WOKHUNGO KIKON Vs. STATE OF NAGALAND
|
September 9, 2002 |
|
CHANDAN KR SARKAR Vs. DIPAK CH RUHIDAS
|
July 31, 2002 |
|
CHANDMAL JAIN Vs. STATE OF ASSAM
|
June 17, 2002 |
|
CHANDMARI TEA COMPANY PVT LTD Vs. STATE OF ASSAM
|
November 22, 2002 |
|
CHANDRA LAL DAS Vs. STATE OF TRIPURA
|
December 16, 2002 |
|
CHINMOY DHAR Vs. SUDHIRRN DHAR
|
September 17, 2002 |
|
COLLECTOR Vs. ABDUL MATIN AHMED
|
March 20, 2002 |
|
COMMISSIONER KVS Vs. TAPAN KUMAR CHAKRABORTY
|
May 15, 2002 |
|
COMMISSIONER OF INCOM TAX Vs. ANIL KR HAZARIKA
|
September 12, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. ANIL KUMAR HAZARIKA
|
September 12, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. M L AGARWALLA
|
July 31, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. BRAHMAPUTRA STEEL P LTD
|
December 12, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. B AND A PLANTATTIONS AND INDUSTRIES LIMITED
|
June 5, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. MINTU KALITA
|
February 22, 2002 |
|
D S TRADING Vs. PADUM GOGOI
|
July 17, 2002 |
|
DABAKATO Vs. DEPUTY COMMISSIONER
|
December 13, 2002 |
|
DAELIM INDUSTRIAL CO LTD Vs. STATE OF ASSAM
|
August 16, 2002 |
|
DAMUDHAR PRASAD VERMA Vs. STATE OF ARUNACHAL PRADESH
|
May 6, 2002 |
|
DAROG ALI Vs. MUTT NETGJAN NESS
|
November 18, 2002 |
|
DAS TEA CO Vs. GUWAHATI MUNICIPAL CORPORATION
|
October 11, 2002 |
|
DASSU TAKKA Vs. STATE OF ARUNACHAL PRADESH
|
November 14, 2002 |
|
DAYA ENGINEERING WORKS LTD Vs. UNION OF INDIA
|
March 22, 2002 |
|
DEBITA DEOHO Vs. STATE OF ARUNACHAL PRADESH
|
April 22, 2002 |
|
DEBITA DEOHO CONSTABLE Vs. STATE OF ARUNACHAL PRADESH
|
April 9, 2002 |
|
DEBOJYOTI DAS Vs. UNION OF INDIA
|
September 24, 2002 |
|
DELHI PUBLIC SCHOOL Vs. DREAM FLOWER SCHOOL EMPLOYEES ASSOCIATION AND ORS
|
July 18, 2002 |
|
DELTECH INDIA PCT LTD Vs. OIL AND NATURAL GAS CORPORATION
|
April 5, 2002 |
|
DEPUTY COMMISSIONER CUMESSIONS JUDGE Vs. NYONGWA NGEMU
|
March 12, 2002 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASHOK PAPER MILLS LTD
|
April 12, 2002 |
|
DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT Vs. SATI OIL UDYOG LIMITED
|
April 12, 2002 |
|
DEPUTY COMMISSIONER-CUM-SESSIONS JUDGE Vs. NYONGWA NGEMU
|
March 22, 2002 |
|
DHANESWAR PRADHANI Vs. STATE OF ASSAM
|
October 1, 2002 |
|
DHANISTHA KALITA Vs. RAMAKANT KALITA
|
July 16, 2002 |
|
DHARAMPAL SATYAPAL LTD Vs. UNION OF INDIA
|
December 3, 2002 |
|
DHARMPAL SATYAPAL LTD Vs. UNION OF INDIA
|
April 11, 2002 |
|
DHIMAPUR TOWN COMMITTEE Vs. DEBT RECOVERY TRIBUNAL
|
August 27, 2002 |
|
DHIREN CHANDRA SARMAH Vs. HOJAI MUNICIPAL BOARD AND ORS.
|
April 24, 2002 |
|
DIBYA PRASAD NATH Vs. STATE OF ASSAM
|
August 9, 2002 |
|
DIEZEPHE VILLAGE Vs. TSITHRONGSE VILLAGE
|
August 5, 2002 |
|
DIKBAHADUR CHETRI Vs. STATE OF ASSAM
|
June 28, 2002 |
|
DIMAPUR AND KOHIMA LIVESTOCK SELLERS ASSOCIATION Vs. STATE OF NAGALAND
|
June 14, 2002 |
|
DINENDRA CHANDRA BISWAS Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
September 20, 2002 |
|
DINESH CH ROY Vs. STATE OF TRIPURA
|
May 14, 2002 |
|
DIPAK BHOWMIK Vs. TAKHELMAYUM SINGH
|
January 29, 2002 |
|
DIPAK CH RUHIDAS Vs. CHANDAN KR SARKAR
|
July 31, 2002 |
|
DIPAK SARMA Vs. STATE OF ASSAM
|
June 28, 2002 |
|
DIPU DAS Vs. MOTIUR RAHMAN
|
January 18, 2002 |
|
DIRESWAR BAISHYA Vs. UNION OF INDIA
|
May 14, 2002 |
|
DR. (MRS.) MALAYA BARMAN Vs. PABINDRA DEKA
|
April 30, 2002 |
|
DUGAR TEA INDUSTRIES PVT LTD Vs. STATE OF ASSAM
|
October 10, 2002 |
|
DUKEN HENGRA TEA PVT LTD Vs. UNION OF INDIA
|
September 4, 2002 |
|
DULAL CH SARMA Vs. STATE OF MIZORAM
|
February 18, 2002 |
|
DURGESWAR KALITA Vs. STATE OF ASSAM
|
March 15, 2002 |
|
DWARIKA PRASAD TIWARI Vs. STATE OF ASSAM
|
April 2, 2002 |
|
DWIJEN CHUTIA Vs. OIL AND NATURAL GAS CORPORATION LTD. AND ANR.
|
February 21, 2002 |
|
DWRICK KAMDUK Vs. STATE OF ARUNACHAL PRADESH
|
May 31, 2002 |
|
DY. COMMISSIONER OF INCOME TAX Vs. ASSAM INDUSTRIAL DEVELOPMENT CORPN. LTD.
|
August 30, 2002 |
|
EAST KATIGORA FISHERY Vs. ASSAM FISHERIES DEV CORPN LTD
|
December 18, 2002 |
|
ELECO CONSTRUCTION CO Vs. STATE OF ASSAM
|
May 10, 2002 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. SURENDRA SHARMA
|
July 22, 2002 |
|
ER I RONGBA CHANG Vs. STATE OF NAGALAND
|
June 18, 2002 |
|
EXECUTIVE ENGINEER, IFC DEPTT. AND ORS. Vs. TH. HARIDAS SINGH
|
April 22, 2002 |
|
FARID MIAH Vs. STATE OF TRIPURA
|
January 11, 2002 |
|
FARID UDDIN BARBHUIYA Vs. UNION OF INDIA
|
June 12, 2002 |
|
FERISHA PHALLEY Vs. STATE OF MEGHALAYA
|
August 23, 2002 |
|
G P GIRI Vs. UNION OF INDIA
|
January 18, 2002 |
|
GANESH DEY Vs. STATE OF TRIPURA
|
January 28, 2002 |
|
GANESHKA KANOI TEA CO P LTD Vs. ASSAM STATE ELECTRICITY BOARD
|
December 18, 2002 |
|
GAUTAM CONSTRUCTION COMPANY Vs. STATE OF MEGHALAYA AND ORS.
|
March 14, 2002 |
|
GEGONG APANG Vs. SANJOY TASSAR
|
July 26, 2002 |
|
GHANASHYAM DAS Vs. STATE OF ASSAM
|
September 12, 2002 |
|
GHOKISHE CHOPHI Vs. YELUHE CHOPHI
|
July 4, 2002 |
|
GIRINDRA NATH GOGOI Vs. OIL INDIA LTD
|
August 5, 2002 |
|
GIRINNDRA NATH GOGOI Vs. OIL INDIA LTD
|
July 17, 2002 |
|
GLAXO INDIA LIMITED Vs. STATE OF ASSAM
|
August 21, 2002 |
|
GOPAL GHATWAL Vs. STATE OF TRIPURA
|
December 19, 2002 |
|
GUNA BORA Vs. STATE OF ASSAM
|
April 23, 2002 |
|
H HRANGTIAMA Vs. STATE OF MIZORAM
|
April 23, 2002 |
|
H R A CHOUDHURY Vs. ELECTION COMMISSION OF INDIA
|
January 11, 2002 |
|
HABIBUR RAHMAN BARBHUYA Vs. STATE OF ASSAM
|
January 3, 2002 |
|
HAFIZ RASHID AHMED CHOUDHURY Vs. MISSON RANJAN DAS
|
April 25, 2002 |
|
HAJI ABDUL HAQUE Vs. SUJIT KR DAS
|
August 2, 2002 |
|
HANUMAN MAL JAIN Vs. STATE OF ASSAM
|
September 5, 2002 |
|
HANUMAN PRASAD SARMA Vs. UNION OF INDIA
|
March 22, 2002 |
|
HAR KAMAN LOHARI Vs. STATE OF ARUNACHAL PRADESH
|
September 11, 2002 |
|
HARA MOHAN SEN Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
|
January 7, 2002 |
|
HARGOVIND SINGH Vs. UNION OF INDIA
|
February 26, 2002 |
|
HARI MOHAN DAS Vs. STATE OF ASSAM
|
February 8, 2002 |
|
HARI PRASANNA ACHARJEE Vs. STATE OF TRIPURA AND ANR.
|
December 13, 2002 |
|
HASHID KHATOON Vs. AKHTAR HUSSAIN
|
February 22, 2002 |
|
HASINA BANU Vs. STATE OF ASSAM
|
June 20, 2002 |
|
HEMANTA KR TALUKDAR Vs. STATE OF ASSAM
|
November 25, 2002 |
|
HEMO DEKA Vs. PRANAB KUMAR BHAGWATI
|
January 11, 2002 |
|
HINDUSTAN PAPER CORPORATION LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
July 22, 2002 |
|
HINDUSTAN PAPER CORPORATION LTD Vs. COMMISSIONER OF TAXES
|
September 2, 2002 |
|
HIREN CH RAY Vs. UNION OF INDIA
|
June 21, 2002 |
|
I S LAISHRAM Vs. TH SUBHASH SINGH
|
May 2, 2002 |
|
IBOM KAMUM Vs. STATE OF ARUNACHAL PRADESH
|
June 17, 2002 |
|
IKRAM Vs. UNION OF INDIA
|
February 11, 2002 |
|
IKRAM HUSSAIN Vs. RAMANI NATH
|
April 30, 2002 |
|
IMLITEMJEN JAMIR Vs. STATE OF NAGALAND
|
October 4, 2002 |
|
IN RE: BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. STATE
|
October 11, 2002 |
|
INDIAN INSTITUTE OF BANKERS Vs. JOGABTATSS DEB
|
May 21, 2002 |
|
INDIAN OIL CORPORATION LTD Vs. STATE OF ASSAM
|
September 13, 2002 |
|
ITANAGAR BENCH BOPALPUROIK Vs. STATE OF ARUNACHAL PRADESH
|
December 13, 2002 |
|
ITANAGAR BENCH STATE OF ARUNACHAL PRADESH Vs. TAYORJAMPEN
|
August 8, 2002 |
|
JABA RANI GHOSH Vs. UNION OF INDIA
|
September 5, 2002 |
|
JABED ALI Vs. STATE OF ASSAM
|
February 5, 2002 |
|
JABOOLAL CHOUDHURY Vs. STATE OF ARUNACHAL PRADESH
|
September 11, 2002 |
|
JAGAT DHAR SARMA Vs. STATE OF ASSAM
|
September 3, 2002 |
|
JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL Vs. STATE OF MEGHALAYA
|
June 14, 2002 |
|
JALESWARI DEVI PASHWAN Vs. STATE OF ASSAM
|
December 15, 2002 |
|
JALESWARI DEVI PASHWAN Vs. THE STATE OF ASSAM
|
December 19, 2002 |
|
JANARDHAN DUTTA Vs. TAPAS PRATIM SAIKIA
|
October 11, 2002 |
|
JANITA RIBA Vs. STATE OF ARUNACHAL PRADESH
|
August 7, 2002 |
|
JATINDRA NATH CHOUDHURY Vs. SASADHAR CHOUDHURY
|
May 22, 2002 |
|
JAY BEE ENERGY SERVICES PVT LTD Vs. OIL INDA LTD
|
January 4, 2002 |
|
JIBESWAR DAS Vs. STATE OF ASSAM
|
November 18, 2002 |
|
JIBONTARA GHATOWAR Vs. SARBANANDA SONOWAL
|
May 31, 2002 |
|
JIDAM HIRI Vs. STATE OF ARUNACHAL PRADESH
|
August 8, 2002 |
|
JINTU DAS Vs. STATE OF ASSAM
|
September 4, 2002 |
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JITENDRA PRASAD SINGH Vs. STATE OF ASSAM
|
September 27, 2002 |
|
JIWRAJ SOBHA CHAND Vs. MASTARAM AGARWALLA HISLEGAL HEIRS RAM PD AGARWALLA
|
September 19, 2002 |
|
JOGEN BORA Vs. STATE OF ASSAM
|
May 15, 2002 |
|
JOGESWAR BORA Vs. STATE OF ASSAM
|
November 18, 2002 |
|
JOGESWAR BORAH Vs. STATE OF ASSAM
|
December 4, 2002 |
|
JOGESWAR GAYAN Vs. MOTI RAM BORAH
|
April 30, 2002 |
|
JOINT COMMISSIONER OF INCOME TAX ASSESSMENT Vs. GEORGE WILLIAMSON ASSAM LIMITED
|
August 13, 2002 |
|
JOMBO RATAN Vs. KAMENG RATAN
|
March 1, 2002 |
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JOSEPH SYIEMLIEH Vs. STATE OF MEGHALAYA
|
May 24, 2002 |
|
JUBENOOR HUSSAIN Vs. UNION OF INDIA
|
October 9, 2002 |
|
JUGAL BARUAH Vs. UNION OF INDIA
|
August 26, 2002 |
|
JUGESWAR PODDAR & SONS & OTHERS Vs. MAHATMA PRASAD SINGH
|
June 26, 2002 |
|
JYOTISHMOY BORA Vs. GOVERNING BODY PRAGJYOTISH COLLEGE
|
April 12, 2002 |
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K K DAS Vs. UNION OF INDIA
|
August 14, 2002 |
|
K KULA SINGH Vs. UNION OF INDIA
|
May 24, 2002 |
|
KAILASH PATHAK Vs. ORIENTAL INSURANCE COMPANY
LTD
|
December 18, 2002 |
|
KAMAL CH BHOWMIK Vs. STATE OF ASSAM
|
September 5, 2002 |
|
KAMALA KANTA OZA Vs. STATE OF ASSAM
|
May 24, 2002 |
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KAMRUP MEDICINE DEALERS ASSOCIATION Vs. STATE OF ASSAM
|
October 11, 2002 |
|
KARUNAMOY SARMAH Vs. STATE OF ASSAM
|
October 3, 2002 |
|
KASHI DEV Vs. SAFIQUR RAHMAN LASKAR
|
January 24, 2002 |
|
KASTOOR CHANDEL Vs. CHAIRMAN and MANAGING DIRECTOR HINDUSTAN PAPER CORPN
|
October 3, 2002 |
|
KAZIRANGA TOBACO PRODUCTS PVT LTD Vs. UNION OF INDIA
|
May 17, 2002 |
|
KENJUM RIBA Vs. STATE OF ARUNACHAL PRADESH
|
May 9, 2002 |
|
KENNELEISA NEIKHA Vs. STATE OF NAGALAND
|
December 10, 2002 |
|
KESHAB KANTI BHATTACHARJEE Vs. STATE OF TRIPURA
|
January 11, 2002 |
|
KHALILUR RAHMAN Vs. STATE OF ASSAM
|
August 14, 2002 |
|
KHARGESWAR BORA Vs. STATE OF ASSAM
|
September 16, 2002 |
|
KHGENDRA NARAYAN BARUAH Vs. STATE OF ASSAM
|
February 26, 2002 |
|
KIRON CH BORAH Vs. STATE OF ASSAM
|
December 4, 2002 |
|
KORATEMJEN Vs. STATE OF NAGALAND
|
May 17, 2002 |
|
KSHIRODE CHANDRA DEBANTH Vs. STATE OF TRIPURA
|
November 28, 2002 |
|
KUKHESWAR SAIKIA Vs. UNION OF INDIA
|
June 20, 2002 |
|
KULDIP CHANDRA TALUKDAR Vs. STATE OF ASSAM
|
October 11, 2002 |
|
KULJIT SINGH Vs. NORTH EASTERN ELECTRIC POWER CORPORATION
|
May 24, 2002 |
|
L DEVENDRAJIT SHARMA Vs. STATE OF MANIPUR
|
August 20, 2002 |
|
LABANYA DHAR BANIA Vs. STATE OF ASSAM
|
September 2, 2002 |
|
LAISHRAM INDRAKRISHNA SINGH Vs. THOGAM NABAKUMAR
|
April 10, 2002 |
|
LAKHAN CH ROY Vs. KEWELAPTI DEVI
|
May 13, 2002 |
|
LALIT BASUMATARY Vs. STATE OF ARUNACHAL PRADESH
|
July 17, 2002 |
|
LALIT BASUMATARY Vs. STATE OF ARUNACHAL PRADESH
|
August 8, 2002 |
|
LALIT DAS Vs. STATE OF ASSAM
|
June 26, 2002 |
|
LALMUANTHANGA Vs. STATE OF MIZORAM
|
May 9, 2002 |
|
LALMUANTHANGA Vs. STATE OF MIZORAM
|
May 29, 2002 |
|
LALNGHAKLIANA Vs. STATE OF MIZORAM
|
August 12, 2002 |
|
LALRAMCHHANI Vs. LALTHACHHUNGI
|
February 19, 2002 |
|
LAMBOD A R BORDOLOI Vs. MRINALINI DEBI TRUST BOARD ON THE DEATH OF NARENDRA NATH BORDOLOI
|
September 19, 2002 |
|
LILY TEP Vs. STATE OF NAGALAND
|
August 9, 2002 |
|
LISHILEL Vs. STATE OF ARUNACHAL PRADESH
|
February 5, 2002 |
|
M BENERJEE AND SONS SHILLONG Vs. M N BHAGABATI
|
February 11, 2002 |
|
MAHABIR COKE INDUSTRIES PVT LTD Vs. COMMISIONER OF TAXES
|
June 6, 2002 |
|
MAHAMADUL HAQUE LASKAR Vs. STATE OF ASSAM
|
November 20, 2002 |
|
MAHENDRA NATH DAS Vs. STATE OF ASSAM
|
June 19, 2002 |
|
MAHESH CHANDRA GUPTA Vs. STATE OF ARUNACHAL PRADESH
|
January 8, 2002 |
|
MAHESH DOLEY Vs. STATE OF ASSAM
|
September 24, 2002 |
|
MAHESWAR SARMAH Vs. ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION
|
March 22, 2002 |
|
MAKHAN ALI Vs. STATE OF ASSAM
|
June 7, 2002 |
|
MAKIBUR RAHMAN Vs. WAHIDUR RAHMAN
|
October 10, 2002 |
|
MALIN KANTA PAUL Vs. STATE OF TRIPURA
|
August 9, 2002 |
|
MANAGER (IN-CHARGE), KUHUM TEA ESTATE Vs. STATE OF ASSAM
|
March 5, 2002 |
|
MANAGER, BHOOTEACHANG TEA ESTATE Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
|
October 3, 2002 |
|
MANAGING DIRECTOR FOOD CORPORATION OF INDIA Vs. B CHANGTHUAMA
|
February 6, 2002 |
|
MANIK DEY Vs. GAUHATI HIGH COURT
|
May 7, 2002 |
|
MANIK DEY Vs. RAM SANKAR BHATTACHARJEE
|
October 8, 2002 |
|
MANINDRA CHANDRA DAS Vs. STATE OF TRIPURA
|
December 13, 2002 |
|
MANINDRA CHANDRA DHAR Vs. TRIPURA ROAD TRANS CORPN
|
February 27, 2002 |
|
MANIPUR STATE ROAD TRANSPORT CORPORATION Vs. WAHENGUM SOMORENDRA SINGH
|
August 28, 2002 |
|
MANJURA MOHAN KALITA Vs. ASSAM PUBLIC SERVICE
|
March 7, 2002 |
|
MANOWAR ISLAM Vs. MASUD AHMED
|
May 24, 2002 |
|
MARGARET WANRAP Vs. STATE OF MEGHALAYA
|
June 17, 2002 |
|
MARUTI TEA INDUSTRIES Vs. STATE OF ASSAM
|
November 11, 2002 |
|
MARY RASUL Vs. ISAHAK ALI
|
March 21, 2002 |
|
MATIUR RAHMAN Vs. ASSAM STATE CO OPERATIVE AGRICULTURE and RURAL DEVP BANK LTD
|
December 11, 2002 |
|
MATIUR RAHMAN BHUYAN Vs. STATE OF ASSAM
|
February 4, 2002 |
|
MATLEB ALI Vs. GUWAHATI MUNICIPAL CORPORATION
|
October 8, 2002 |
|
MD MONISUR ISLAM Vs. UNION OF INDIA
|
August 13, 2002 |
|
MD. MOTIUR RAHMAN Vs. MUSTT ACHIA KAHTOON AND ORS.
|
February 11, 2002 |
|
MD. NAZIMUDDIN Vs. MUSTT. MONOWARA BEGUM
|
June 17, 2002 |
|
MEDI RAM DODUM Vs. STATE OF ARUNACHAL PRADESH
|
August 7, 2002 |
|
MEEN SAMABAY SAMITY LTD Vs. STATE OF ASSAM
|
January 3, 2002 |
|
MEGHALAYA STATE ELECTRICITY BOARD Vs. SITARAM SINGH
|
May 15, 2002 |
|
MEHBOOB HUSSAIN Vs. ABUL HUSSAIN
|
March 13, 2002 |
|
MENDI RAM BORO Vs. STATE CBI
|
June 6, 2002 |
|
MIZORAM ADMINISTRATIVE OFFICERS Vs. STATE OF MIZORAM AND ORS.
|
August 21, 2002 |
|
MOHAMMAD SIDDIQUE HUSSAIN Vs. STATE OF ASSAM
|
October 3, 2002 |
|
MOHAN SARMA Vs. STATE OF ASSAM
|
June 20, 2002 |
|
MOHENDRA NARAYAN NATH Vs. STATE OF ASSAM
|
April 25, 2002 |
|
MON BHARAN HAZAM Vs. RATI RAM GORE
|
June 6, 2002 |
|
MONEN SANGMA Vs. STATE OF MEGHALAYA
|
September 13, 2002 |
|
MOTILAL ROY Vs. JAGDISH SHARMA
|
September 12, 2002 |
|
MOTIUR RAHMAN Vs. UNITED COMMERCIAL BANK
|
November 18, 2002 |
|
MRIDUL SAIKIA ALIAS BABU Vs. STATE OF ASSAM
|
July 26, 2002 |
|
MRINAL KANTI BOSE Vs. GENERAL MANAGER N F RAILWAYS
|
April 24, 2002 |
|
MUHI KANTA HAZARIKA Vs. STATE OF ASSAM
|
June 13, 2002 |
|
MUKUT MOHAMMAD Vs. STATE OF ASSAM
|
May 24, 2002 |
|
MUNGLEM PHOM AND ORS. Vs. STATE OF NAGALAND AND ORS.
|
January 31, 2002 |
|
MWC MARKET SERVICES PRIVATE LIMITED Vs. STATE OF MANIPUR
|
May 24, 2002 |
|
MYLAI HLYCHHO Vs. STATE OF MIZORAM
|
April 18, 2002 |
|
N C CHOUDHURY Vs. STATE OF MEGHALAYA
|
August 23, 2002 |
|
N J DEVANI BUILDERS P LTD Vs. UNION OF INDIA
|
April 3, 2002 |
|
N V MARKETING PVT LTD Vs. STATE OF ARUNACHAL PRADESH
|
June 21, 2002 |
|
N.S. VANGMILA Vs. UNION OF INDIA (UOI) AND ORS.
|
October 1, 2002 |
|
NABAB ALI Vs. STATE OF ASSAM
|
April 9, 2002 |
|
NABIN CH BORO Vs. STATE OF ASSAM
|
March 4, 2002 |
|
NANDESWAR KALITA AND ORS. Vs. REGISTRAR (JUDICIAL) GAUHATI HIGH COURT AND ORS.
|
July 22, 2002 |
|
NANHI SINGH Vs. NARESH CHANDRA DAS
|
May 22, 2002 |
|
NAOMAN CH KALITA Vs. STATE OF ASSAM
|
September 25, 2002 |
|
NARENGBAM SHYAMKANHAI SINGH Vs. STATE OF MANIPUR
|
March 1, 2002 |
|
NATIONAL GRINDLAYS BANK LTD Vs. DIBAKAR SARMA
|
January 9, 2002 |
|
NATIONAL INSURANCE CO LTD Vs. MEGHALAYA PLYWOODS LTD
|
April 12, 2002 |
|
NATIONAL INSURANCE CO LTD Vs. BHARTI KALITA
|
May 9, 2002 |
|
NATIONAL INSURANCE CO LTD Vs. R WONGHIUBA
|
October 3, 2002 |
|
NATIONAL INSURANCE CO LTD Vs. GURBOX SINGH
|
December 20, 2002 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. DIPIKA CHOUDHURY
|
July 16, 2002 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SMTI KHELI
|
April 4, 2002 |
|
NAZRUL ISLAM Vs. CHAIRMAN, ASSAM STATE WAREHOUSING CORPORATION AND ORS.
|
November 29, 2002 |
|
NEELAM SARANG Vs. STATE OF MIZORAM
|
January 23, 2002 |
|
NEPAL CH DAS Vs. TRIPURA GRAMIN BANK
|
August 29, 2002 |
|
NEW FRONTIER COLOUR LABORATORIES PVT LTD Vs. COMMISSIONER OF TAXES
|
August 22, 2002 |
|
NEW INDIA ASSURANCE CO LTD Vs. SAMAR ROY
|
March 2, 2002 |
|
NEW INDIA ASSURANCE CO LTD Vs. LALAWATI CHOUHAN
|
March 21, 2002 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. MD. RAHIJ ALI AND ANR.
|
March 6, 2002 |
|
NEW INDIA INSURANCE CO LTD Vs. C KEILIANA
|
May 15, 2002 |
|
NEWSPRINT TRADING CORPORATION Vs. STATE OF ASSAM
|
September 11, 2002 |
|
NGURZAKHUMA Vs. STATE OF MIZORAM AND ORS.
|
May 17, 2002 |
|
NIHARENDU PATRA Vs. STATE OF MANIPUR
|
September 11, 2002 |
|
NILIMA BARMAN Vs. RATIMA BARMAN
|
January 11, 2002 |
|
NINGOYOMI BREEZE DOYE Vs. STATE OF ARUNACHAL PRADESH
|
November 11, 2002 |
|
NIREN SAINARY Vs. STATE OF ASSAM
|
March 19, 2002 |
|
NIRMAL PODDAR Vs. STATE OF ASSAM
|
September 18, 2002 |
|
NIRMALI BORA Vs. STATE OF ASSAM
|
April 8, 2002 |
|
NIRMALI DEKA Vs. STATE OF ASSAM
|
December 20, 2002 |
|
NITYANANDA DUTTA Vs. OIL and NATURAL GAS CORPORATION LTD
|
October 1, 2002 |
|
NOMAL CHANDRA GOGOI Vs. SONMAI SAIKIA
|
March 8, 2002 |
|
NRIPEN KONWAR Vs. STATE OF ASSAM
|
June 3, 2002 |
|
NURUL HAQUE Vs. STATE OF ASSAM
|
August 6, 2002 |
|
OIL AND NATURAL GAS CORPORATION LTD Vs. AMBUJA CEMENT EASTERN LTD
|
June 21, 2002 |
|
OIL and NATURAL GAS CORPORATION LTD Vs. ATUL CH BARUAH
|
December 5, 2002 |
|
OIL INDIA EXECUTIVE EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
September 5, 2002 |
|
OIL INDIA LIMITED Vs. UNION OF INDIA
|
March 26, 2002 |
|
ORIENTAL INSURANCE CO LTD Vs. MEMBER M A C T KAMRUP
|
February 12, 2002 |
|
ORIENTAL INSURANCE CO LTD Vs. ARUN DUTTA
|
August 8, 2002 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SMTI RAJKHOLI
|
March 20, 2002 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. PHULJHERIA MUSAMAT
|
April 23, 2002 |
|
P C ZOHMINGLIANA Vs. STATE OF MIZORAM
|
June 26, 2002 |
|
P ZOKHA Vs. STATE OF MIZORAM
|
March 1, 2002 |
|
PACHHUNGA Vs. STATE OF MIZORAM
|
May 13, 2002 |
|
PAOKHOTHANG HAOKIP Vs. DOZAKHUP PAITE
|
February 1, 2002 |
|
PARADISE HOTEL AND RESTAURANT Vs. AIRPORT AUTHORITY OF INDIA
|
March 18, 2002 |
|
PARAG SARMA Vs. RAJESWAR ROY
|
January 4, 2002 |
|
PARBATI CHOUDHURY Vs. BHAGWANDAS GUPTA
|
February 20, 2002 |
|
PATRICK SYIEM Vs. STATE OF MEGHALAYA
|
October 10, 2002 |
|
PEZALIE CHADI Vs. STATE OF NAGALAND
|
June 14, 2002 |
|
PHANIDHAR MEDHI Vs. STATE OF ASSAM
|
June 26, 2002 |
|
PHILIP SARENG Vs. STATE OF ASSAM
|
March 15, 2002 |
|
PHOOLMANI JOK Vs. BUDHINDRA NATH BORGOHAIN
|
July 19, 2002 |
|
PHULMATI Vs. BIDYUT JYOTI DUTTA CHOUDHURY
|
March 19, 2002 |
|
PINKU TRADING CORPN LTD Vs. BANK OF BARODA
|
May 29, 2002 |
|
PIONEER CO OPERATIVE MARKETING LTD Vs. STATE OF ASSAM
|
October 4, 2002 |
|
PRABHASH DEV NATH Vs. UNION BANK OF INDIA
|
December 11, 2002 |
|
PRABHAT BORA Vs. STATE OF ASSAM
|
September 4, 2002 |
|
PRADEEP KR TOMER Vs. UNION OF INDIA
|
October 7, 2002 |
|
PRADESH HOTEL AND RESTAURANT Vs. AIRPORT AUTHORITY OF INDIA
|
January 18, 2002 |
|
PRADIP KUMAR KALITA Vs. HIRAN PROVA KALITA
|
January 25, 2002 |
|
PRADIP KUMAR KALITA Vs. HIRAN PROVA KALITA
|
August 27, 2002 |
|
PRADIPCH MEDHI Vs. STATE OF ASSAM
|
July 22, 2002 |
|
PRANAB KUMAR SAHA Vs. F C I
|
January 28, 2002 |
|
PRANABASISH MAJUMDAR Vs. STATE OF TRIPURA
|
July 11, 2002 |
|
PRASANNA KR BARMAN Vs. DEBENDRA NATH BARMAN
|
July 30, 2002 |
|
PRASANTA BARPATRA Vs. STATE OF ASSAM
|
March 18, 2002 |
|
PRASANTA BHAGAWATI Vs. STATE OF ASSAM
|
September 16, 2002 |
|
PRATIMA PALIT Vs. KIRENDRA CHANDRA DEY
|
October 10, 2002 |
|
PREMODA MEDHI Vs. GAUHATI ROLLER FLOUR MILLS LTD
|
August 2, 2002 |
|
PROGOTI BORA Vs. STATE OF ASSAM
|
November 15, 2002 |
|
PROMODE CHETIA Vs. INDIAN OIL CORPORATION LTD
|
July 23, 2002 |
|
PROVAT P KONWAR Vs. UNION OF INDIA
|
September 27, 2002 |
|
PU LIANSUAMA Vs. WEALTH TAX OFFICER
|
January 9, 2002 |
|
PU MYLLAI HLYCHHO Vs. STATE OF MIZORAM
|
June 27, 2002 |
|
PURA LODAR Vs. DEPUTY COMMISSIONER PAPUMPARA DISTRICT
|
October 11, 2002 |
|
PURAKHU ANGAMI Vs. STATE OF NAGALAND
|
March 13, 2002 |
|
PURBANCHAL DEVP CORPORATION Vs. STATE OF TRIPURA
|
September 10, 2002 |
|
PUSHU KHIAMMUNGAN Vs. STATE OF NAGALAND
|
November 27, 2002 |
|
R K KRADITOR SINGH Vs. STATE OF MANIPUR
|
August 27, 2002 |
|
R K LALVELA Vs. STATE OF MIZORAM
|
September 30, 2002 |
|
R THANSANGA Vs. STATE OF MIZORAM
|
August 28, 2002 |
|
RABINDRA NATH HAZARIKA Vs. PHULTI HAZARIKA ALIAS PHULU BANIA
|
July 31, 2002 |
|
RABIZUL ALI LASKAR Vs. SAIBUR RAJA LASKAR
|
February 26, 2002 |
|
RAJ BAMIN Vs. STATE OF ARUNACHAL PRADESH
|
January 28, 2002 |
|
RAJ KUMAR LAL Vs. STATE OF ARUNACHAL PRADESH
|
August 12, 2002 |
|
RAJEN CHOUDHRY Vs. RENU DEKA
|
February 13, 2002 |
|
RAJESH MAHENDI RATTA Vs. COMMISSIONER OF TAXES ASSAM
|
June 13, 2002 |
|
RAJIV KUMAR JHA Vs. STATE OF ARUNACHAL PRADESH
|
November 11, 2002 |
|
RAJKUMAR SHARMA Vs. UNION OF INDIA
|
February 8, 2002 |
|
RAJU KUMAR DEY Vs. PARULSARKAR
|
March 12, 2002 |
|
RAJWNAT SINGH GULATI Vs. HARAODHANDUTTA
|
March 11, 2002 |
|
RAJWNAT SINGH GULATI Vs. HARADHAN DUTTA
|
January 11, 2002 |
|
RAKESH KR GAUR Vs. UNION OF INDIA
|
September 23, 2002 |
|
RAKESH KUMAR Vs. UNION OF INDIA
|
January 3, 2002 |
|
RAM NIWAS Vs. UNION OF INDIA
|
December 13, 2002 |
|
RAMA KANTA DAS Vs. STATE OF ASSAM
|
May 30, 2002 |
|
RAMAKRISHNA LIBANG Vs. STATE OF ARUNACHAL PRADESH
|
March 27, 2002 |
|
RAMANANDA BARUAH Vs. STATE OF ASSAM
|
September 3, 2002 |
|
RAMESH GOSWAMI Vs. STATE OF ASSAM
|
July 22, 2002 |
|
RAMESH GOSWAMI Vs. STATE OF ASSAM AND ORS.
|
July 27, 2002 |
|
RAMESH KHANDELWAL Vs. STATE OF ASSAM
|
November 6, 2002 |
|
RANJIT KUMAR BANIK Vs. STATE OF TRIPURA
|
October 1, 2002 |
|
RATAN DAS Vs. STATE OF ASSAM
|
September 17, 2002 |
|
RATNA ROY SMTI Vs. STATE OF TRIPURA
|
May 22, 2002 |
|
RATUL DEVI SARMA Vs. STATE OF ASSSAM
|
March 14, 2002 |
|
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. HASHARALI
|
December 3, 2002 |
|
RETWAM PATHAK Vs. ASSAM HIGHER SECONDARY EDUCATION COUNCIL
|
February 19, 2002 |
|
REWATIBALA SAHARIAH Vs. STATE OF ASSAM
|
February 25, 2002 |
|
RICHARD YIMTO Vs. STATE OF NAGALAND
|
December 3, 2002 |
|
RINA SIKDAR Vs. UNION OF INDIA
|
January 9, 2002 |
|
RULESWAR DAS Vs. STATE OF ASSAM
|
August 27, 2002 |
|
RUMENA BEGUM Vs. GUR SEVAK SINGH AND ORS
|
September 27, 2002 |
|
S B I Vs. PRASANNA AARWAL
|
March 18, 2002 |
|
S CHAOBA SINGH Vs. UNION OF INDIA
|
October 1, 2002 |
|
S K RAI Vs. UNION OF INDIA
|
August 23, 2002 |
|
S SARKAR Vs. STATE OF ASSAM
|
March 5, 2002 |
|
SABITA RANI ROY Vs. BANI CHOUDHURY
|
June 14, 2002 |
|
SAHJAHAN ALI Vs. STATE OF ASSAM
|
April 10, 2002 |
|
SAHJAHAN ALI Vs. STATE OF ASSAM
|
May 10, 2002 |
|
SAIFUDDIN LASKAR Vs. AJMAD HUSSAIN LASKAR
|
January 7, 2002 |
|
SAILENDRA KR DEY Vs. UNION OF INDIA
|
January 28, 2002 |
|
SAMABAI SAMITI LTD Vs. ASSAM FISHERY DEV CORPN
|
February 4, 2002 |
|
SAMBHU PAUL Vs. STATE OF ASSAM
|
May 17, 2002 |
|
SAMINA YASMIN Vs. STATE OF ASSAM
|
June 12, 2002 |
|
SAMIR KR KHARE Vs. MRIDUL BEZBARUAH
|
April 23, 2002 |
|
SANDHADEBITHAPA Vs. ANJALIDEBI THAPA
|
January 11, 2002 |
|
SANDIPAN ENDOW Vs. STATE OF ASSAM
|
May 7, 2002 |
|
SANGAMSEL MAKING Vs. STATE OF MANIPUR
|
July 8, 2002 |
|
SANTOKH SINGH BHABRA Vs. KALSI BABRA CONSTRUCTION CO
|
July 22, 2002 |
|
SANU SAIKIA Vs. UNION OF INDIA
|
June 21, 2002 |
|
SARASWATI DAS Vs. UNION OF INDIA
|
March 7, 2002 |
|
SASHANKA KUMAR DAS Vs. CHIEF SECRETARY GOVT OF MEGHALAYA
|
February 12, 2002 |
|
SASHI KANTA SARMA Vs. DISTRICT JUDGE KAMRUP
|
May 21, 2002 |
|
SATYENDRA SINGH CHAUHAN Vs. STATE OF ARUNACHAL PRADESH
|
December 11, 2002 |
|
SEKHARRUDRA Vs. OIL INDIA LTD
|
July 18, 2002 |
|
SEVAKANT JHA Vs. STATE OF ASSAM
|
November 7, 2002 |
|
SH THANZUALA Vs. UNION OF INDIA
|
April 30, 2002 |
|
SHEW PRASAD SAHA KALWAR Vs. CHIF SECRETARY GOVT OF ASSAM
|
March 15, 2002 |
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SHILLONG BENCH AVTAR SINGH Vs. UNION OF INDIA
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August 21, 2002 |
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SHRI LAXMI MOHAN CHAKMA AND ANOTHER Vs. STATE OF TRIPURA AND OTHERS
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September 13, 2002 |
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SHROLENSON HARBANIANG Vs. NORTH EASTERN ELECTRIC POWER CORPN
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February 19, 2002 |
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SHYAM KANTI SINHA Vs. STATE OF ASSAM
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June 6, 2002 |
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SIBA NATH DEURI Vs. ASSAM STATE TRANSPORT CORPORATION
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August 13, 2002 |
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SIKHA PAUL CHOUDHURY Vs. DILIP PAUL CHOUDHURY
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February 28, 2002 |
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SIMANCHALDIGAL Vs. GUNIN HAZARIKA
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May 23, 2002 |
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SING KILLING Vs. INCOME TAX OFFICER
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March 21, 2002 |
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SIRAJUL HOQUE Vs. STATE OF ASSAM
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May 3, 2002 |
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SISHIR RANJAN SAHA Vs. STATE OF TRIPURA
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April 6, 2002 |
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SITANATH DEKA Vs. RAZIA AHMED
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September 11, 2002 |
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SITARAM SINGH Vs. MEGHALAYA STATE ELECTRICITY BOARD
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January 25, 2002 |
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SITARAM SINGH Vs. MEGHALAYA STATE OF ELECTRICITY BOARD
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March 25, 2002 |
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SONDHI Vs. CENTRAL BUREU OF INVESTIGATION
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January 21, 2002 |
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SONMONI ALIAS PRASANTA ALIAS SANTANU BORDOLOI Vs. STATE OF ASSAM
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September 30, 2002 |
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SPM ENGINEERS LTD Vs. GUWAHATI MUNICIPAL CORPN
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March 26, 2002 |
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SREENIWAS BASUDEO Vs. UNION OF INDIA
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January 3, 2002 |
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SRIMANTA PRATIM BARUAH Vs. STATE BANK OF INDIA
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June 25, 2002 |
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STAR INDIA LTD Vs. ARUP BORAH
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December 18, 2002 |
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STATE BANK OF INDIA Vs. MAA SARADA OIL MILLS
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September 10, 2002 |
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STATE CB I Vs. PARTHA SANYAL
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January 9, 2002 |
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STATE OF ARUNACHAL PRADESH Vs. ASHOK KUMAR YADAV
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February 27, 2002 |
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STATE OF ARUNACHAL PRADESH Vs. TAYUR JAMPEN
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August 8, 2002 |
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STATE OF ASSAM Vs. TUMDA SAW AND VENNER MILLS
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January 3, 2002 |
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STATE OF ASSAM Vs. ABDUL JALIL
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January 17, 2002 |
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STATE OF ASSAM Vs. TUMBA SAW AND VENEER MILLS
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January 28, 2002 |
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STATE OF MANIPUR Vs. L SHYAMSUNDER
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December 3, 2002 |
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STATE OF MIZORAM Vs. PU SHVANHU AT
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January 8, 2002 |
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STATE OF MIZORAM Vs. C LALKIMA
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February 19, 2002 |
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STATE OF MIZORAM Vs. ZOLIANA
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May 30, 2002 |
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STATE OF NAGALAND Vs. NAGALAND SCHOOL EDUCATION
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February 1, 2002 |
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STATE OF NAGALAND Vs. PLAYWIN INFRA VEST PVT LTD
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December 10, 2002 |
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STATE OF TRIPURA Vs. SRIDHAN CHOUDHARY
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November 5, 2002 |
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STATE OF TRIPURA Vs. JHARNA PAUL
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September 7, 2002 |
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STATE OF TRIPURA Vs. SAMIR SHIL
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July 12, 2002 |
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STATE OF TRIPURA Vs. DILIP KUMAR DEY
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August 2, 2002 |
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STATE OF TRIPURA Vs. ARAB ALI
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January 31, 2002 |
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STATE OF TRIPURA Vs. KARTIK CHANDRA DEBABARMA
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February 26, 2002 |
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SUBAL CH GOPE Vs. M A C T TEZPUR
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May 13, 2002 |
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SUBHAS CH MAZUMDAR Vs. STATE OF TRIPURA
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December 11, 2002 |
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SUBHASH CHANDRA Vs. SARBAJAYA SEN
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January 16, 2002 |
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SUBHASH PROJECTS AND MARKETING LTD Vs. ASSAM URBAN WATER SUPPLY AND SEWRAGE BOARD
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January 22, 2002 |
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SUBHASIS CHAKRAVORTY Vs. STATE OF MEGHALAYA
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March 6, 2002 |
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SUBHRAJYOTI DAS Vs. UTTAMA DAS
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March 7, 2002 |
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SUBRAT PAL Vs. RATNA GOPE
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February 13, 2002 |
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SUBRATA DEB BARMA Vs. STATE OF TRIPURA
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February 8, 2002 |
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SUDHANGSHU MOHAN DEB Vs. D M HAZARIKA ALIAS DHIRAJ MONI HAZARIKA
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March 26, 2002 |
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SUKH RAM RAVA Vs. UNION OF INDIA
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March 26, 2002 |
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SUKHETO CHISHI Vs. STATE OF NAGALAND
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May 10, 2002 |
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SUNIL DEB Vs. STATE OF TRIPURA
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February 25, 2002 |
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SUNIL GHOSH Vs. DIJENDRA LAI DAS
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January 2, 2002 |
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SUNIL GOGOI Vs. STATE OF ASSAM
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August 21, 2002 |
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SUREN BARUAH Vs. BHOGESWARI RAJKHOWA
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July 16, 2002 |
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SURJA KUMAR GAYAN Vs. PUTUL BORAH
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January 22, 2002 |
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SURMA VALLEY SAW MILLS PVT LTD Vs. ARATI DAS
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March 13, 2002 |
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SUSHANTA GHOSH Vs. STATE OF TRIPURA
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August 9, 2002 |
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SUSHIL CHOWDHURY Vs. HEMENDRA DEB NATH
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September 24, 2002 |
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SWAPAN KANTI BHATTACHARJEE Vs. STATE OF TRIPURA
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April 23, 2002 |
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SWAPNA RANI PAUL Vs. NATIONAL INSURANCE COMPANY LTD
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December 16, 2002 |
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T SHAHOTO VIMCHUNGER Vs. STATE OF NAGALAND
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June 19, 2002 |
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T VIHIENUO Vs. NAGALAND UNIVERSITY AND ORS
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July 24, 2002 |
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TABIRAM MIRANG Vs. A P PUBLIC SERVICE COMMISSION
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February 6, 2002 |
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TAGO DOKE Vs. TOMI NYURI
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May 7, 2002 |
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TANA KAYA TARA Vs. STATE OF ARUNACHAL PRADESH
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March 22, 2002 |
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TANA KAYA TARA Vs. STATE OF ARUNACHAL PRADESH
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December 18, 2002 |
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TAPAN BHOWMIK Vs. STATE OG TRIPURA
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August 9, 2002 |
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TAPAN MALAKAR Vs. STATE OF ASSAM AND ORS.
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October 8, 2002 |
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TAPIR JERANG Vs. STATE OF ARUNACHAL PRADESH
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August 12, 2002 |
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TARSAIM SINGH Vs. UNION OF INDIA
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June 12, 2002 |
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TASHI CHOTTON Vs. STATE OF ARUNACHAL
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February 4, 2002 |
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TAYUM YALLI Vs. UNION OF INDIA
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March 1, 2002 |
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TEKARONGSEN Vs. UNION OF INDIA
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September 5, 2002 |
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THANDA BALA CHAUDHARY Vs. BIRENDRA KUMAR CHOUDHARY
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May 23, 2002 |
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THANESWAR KALITA Vs. STATE OF ASSAM
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August 22, 2002 |
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THANGJAM SURUP SINGH Vs. THANGJAM KARUNAMAYA SINGH
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March 15, 2002 |
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THARLIANA Vs. STATE OF MIZORAM
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September 30, 2002 |
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THINGUJAM NINGOL SHAKHI DEVI Vs. LONGJAM SURANJOY SINGH
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July 11, 2002 |
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THIYAM KATON SINGH Vs. STATE OF MANIPUR
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August 28, 2002 |
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TOFAZZUL ISLAM BORBHUYAN Vs. MATIUR RAHMAN MAZUMDAR
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August 20, 2002 |
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TORI NYOKIR Vs. STATE OF ARUNACHAL
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February 11, 2002 |
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TOSESWAR CHUTIA Vs. STATE OF ASSAM
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February 1, 2002 |
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TRIBENI MATSHYAJIBI SAMABAI SAMITTEE LTD Vs. STATE OF ASSAM
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March 5, 2002 |
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TRILOKYA GOGOI Vs. STATE OF ASSAM
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February 20, 2002 |
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TRIPURA FOREST DEVP. AND PLANTATION CORPORATION LTD. AND ORS. Vs. JIBAN KR. DASGUPTA
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August 29, 2002 |
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TROILOKYA GOGOI Vs. STATE OF ASSAM
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March 20, 2002 |
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TSUKJEMWATI Vs. STATE OF NAGALAND
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September 30, 2002 |
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TUFANIALONGA TEA CO Vs. STATE OF TRIPURA
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January 18, 2002 |
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TUMNYAK ETE Vs. STATE OF ARUNACHAL PRADESH
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August 27, 2002 |
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TUSHAR KANTI DEY Vs. SULATA CHOUDHURY
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January 7, 2002 |
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TYABUR RAHMAN Vs. STATE OF ASSAM
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January 7, 2002 |
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UMESH DAS Vs. STATE OF ASSAM
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June 6, 2002 |
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UNCELS SHOP Vs. BIVA HAZARIKA
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January 10, 2002 |
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UNION OF INDIA Vs. BHADRESQAR HIRA
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January 8, 2002 |
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UNION OF INDIA Vs. HINDUSTAN CONSTRUCTION
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February 14, 2002 |
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UNION OF INDIA Vs. LALTHANGLIANI ALIAS THANGTEI
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March 13, 2002 |
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UNION OF INDIA Vs. MAJOR V P NIJHAWAN
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June 19, 2002 |
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UNION OF INDIA Vs. STATE OF ASSAM
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May 23, 2002 |
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UNION OF INDIA Vs. H THAUAMVELA
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May 28, 2002 |
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UNION OF INDIA Vs. TARIT RANJAN DAS
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April 25, 2002 |
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UNION OF INDIA Vs. GOPESH CHANDRA DEY
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August 23, 2002 |
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UNION OF INDIA Vs. HARIRAM
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September 11, 2002 |
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UNION OF INDIA Vs. KA HELIMON DIENGDOH
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November 12, 2002 |
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UNION OF INDIA Vs. LILA MAYA SANNASI
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November 11, 2002 |
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UNION OF INDIA Vs. HEMLATA MUDOI
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November 27, 2002 |
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UNION OF INDIA Vs. BHASKAR CONSTRUCTION CO
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December 5, 2002 |
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UNITED BANK OF INDIA Vs. RAFIULLA TEA AND INDUSTRIES P LTD
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January 7, 2002 |
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UNITED INDIA INSURANCE CO Vs. SH LALNGENA
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November 15, 2002 |
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UNITED INDIA INSURANCE CO LTD Vs. HINDUSTAN PAPER CORPORATION LTD
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December 20, 2002 |
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UNITED INDIA INSURANCE CO LTD Vs. JUGAL CHANDRA TALUKDAR
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September 3, 2002 |
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UNITED INDIA INSURANCE CO LTD Vs. ABDUL GAFUR
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August 12, 2002 |
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UNITED INDIA INSURANCE CO. LTD., AIZAWL BRANCH Vs. LALNUNMAWIA AND ANR.
|
November 15, 2002 |
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UNITED INSURANCE CO LTD Vs. MAYA RANI DEBNATH
|
May 21, 2002 |
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UPENDRA NATH IANGRAI Vs. STATE OF MEGHALAYA
|
February 1, 2002 |
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UTPAL BORA Vs. UNION OF INDIA
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May 6, 2002 |
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UTPAL DUTTA Vs. INDRA GOGOI
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August 29, 2002 |
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V KAMA PAITE Vs. STATE OF MANIPUR
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February 19, 2002 |
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VANLALVENI Vs. TLANGLAWMA
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November 15, 2002 |
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VATECH ESCHER WISS FLOVEL LTD. Vs. THE STATE OF MIZORAM & ORS.
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May 16, 2002 |
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VIKASH KUMAR KOTHARI Vs. STATE BANK OF INDIA
|
April 23, 2002 |
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VISHWA VIMOHAN JHA Vs. STATE OF MEGHALAYA
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September 5, 2002 |
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WELCOME VAICHEI Vs. STATE OF MEGHALAYA
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June 28, 2002 |
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YAGAR MUANG Vs. STATE OF ARUNACHAL PRADESH
|
March 1, 2002 |
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YARE TALI AND ORS. Vs. TAPAK TALI
|
May 6, 2002 |
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ZINGTHANWON JAJO AND ANR. Vs. STATE OF MANIPUR AND ORS.
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March 1, 2002 |
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ZOO NARENGI TINIALI Vs. MANORANJAN BANERJEE
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May 16, 2002 |