REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A BIMLA SINGHA Vs. UNITED BANK OF INDIA	September 6, 2001
A K BHATTACHARJEE Vs. UNION OF INDIA	June 19, 2001
ABANI KUMAR GOSWAMI Vs. ASSAM PUBLIC SERVICE COMMISSION	September 6, 2001
ABANI SAIKIA Vs. HINDUSTAN PAPER CORPORATION LTD	January 5, 2001
ABDUL HAQUE Vs. ABDUL MANNAN	October 9, 2001
ABDUL HAQUE MAZUMDAR Vs. STATE OF ASSAM	July 19, 2001
ABDUL KALAM Vs. STATE OF TRIPURA	September 5, 2001
ABDUL KUDDUS Vs. STATE OF ASSAM	April 12, 2001
ABDUR RAHMAN Vs. STATE OF ASSAM	September 4, 2001
ABU HYAT Vs. STATE OF ASSAM	June 13, 2001
ABU HYAT Vs. STATE OF ASSAM AND ORS.	April 13, 2001
ABU SALEH NAJMUDDIN Vs. L PANGCHU	December 21, 2001
ABUL KALAM AZAD Vs. STATE OF ASSAM	September 9, 2001
ABUL KALAM AZAD Vs. STATE OF ASSAM AND ORS.	September 28, 2001
AHRI ABDUL JALIL Vs. STATE OF ASSAM	May 22, 2001
AJAF KHATOON Vs. ABU BAKKAR SIDDIQUE	May 9, 2001
AJIT DAS Vs. STATE OF ASSAM	March 22, 2001
ALAMGIR SANI Vs. STATE OF ASSAM	April 25, 2001
ALL ASSAM EXTENSION OFFICERS CREDIT ASSOCIATION Vs. STATE OF ASSAM	July 24, 2001
AMBIA KHATOON Vs. NIAMAT ALI	September 14, 2001
ANGALAL DEBNATH Vs. STATE OF TRIPURA	June 13, 2001
ANIL CHANDRA DEBNATH Vs. STATE BANK OF INDIA	February 6, 2001
ANIL KUMAR SAHA Vs. ADHIR KUMAR DEB	September 28, 2001
ANINDYA KUMAR BHATTACHARJEE Vs. STATE OF TRIPURA	February 14, 2001
ANIRUDH DHANDA Vs. STATE OF ASSAM	May 9, 2001
ANNA MAHANTA SMTI Vs. STATE OF ASSAM	June 19, 2001
ANOWARA KHATUN Vs. MONNAF ALI AHMED	September 14, 2001
ARABINDA KUMAR SAHA Vs. STATE OF ASSAM	September 1, 2001
ARAVIND GOEKNA AND ANOTHER Vs. SUSHILA DEVI TIBREWALLA AND OTHERS	October 19, 2001
ARUN CH BORA Vs. STATE OF ASSAM	January 2, 2001
ARUNA SADHANIDER SAIKIA Vs. STATE OF ASSAM	December 19, 2001
ARUNACHAL PRADESH GRADUATE JUNIOR ENGINEERS ASSOCIATION Vs. STATE OF ARUNACHAL PRADESH	December 13, 2001
ARUNDHUTI CABLES AGARTALA Vs. STATE OF TRIPURA	January 25, 2001
ASHOK KUMAR SAHU Vs. UNION OF INDIA	October 4, 2001
ASSAM COMPANY LTD Vs. COMMISSIONER OF INCOME TAX	July 31, 2001
ASSAM ELECTRICAL Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD	April 5, 2001
ASSAM STATE ELECTRICITY BOARD Vs. TRUSSES AND TOWERS P LTD	April 5, 2001
ASSAM STATE FERTILISERS AND CHEMICALS LTD Vs. E S I CORPN	January 4, 2001
ASSTT COMMISSIONER OF INCOME TAX Vs. INDIA TYRE HOUSE	June 25, 2001
ASSTT. COMMISSIONER OF INCOME TAX Vs. SMT. BANDANA ROY	September 14, 2001
ATUL CH DAS Vs. ABHIJIT KR SINHA KASHYAP	March 15, 2001
B & A PLANTATIONS & INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX	January 6, 2001
B AND A PLANTATIONS AND INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	June 1, 2001
B K CHAKRABORTY Vs. ASHIMA BATTACHARJEE	September 12, 2001
B LALTANPUIA Vs. UNION OF INDIA	December 14, 2001
BABUL DEY Vs. STATE OF TRIPURA	June 11, 2001
BADAN MIA ALIAS JALALUDDIN Vs. SUNIL CHAKRABORTY	May 25, 2001
BADAN NEOG Vs. STATE OF ASSAM	April 3, 2001
BAHARAN BIBI Vs. STATE OF ASSAM	May 24, 2001
BAHARAN BIBI Vs. STATE OF ASSAM	May 4, 2001
BANDANA DEY Vs. MALLIKA BARDHAN	September 24, 2001
BAREN ROY Vs. STATE OF ASSAM	September 27, 2001
BAREN ROY Vs. STATE OF ASSAM AND ORS.	September 1, 2001
BASANT KUMAR Vs. UNION OF INDIA	April 25, 2001
BAWA MASALA COMPANY Vs. BAWA MASALA CO P LTD	November 29, 2001
BEAUTY RAJKHOWA Vs. STATE OF ASSAM	December 10, 2001
BENOMALI BAURMAN Vs. STATE OF MEGHALAYA	September 28, 2001
BHABANI DHAR CHOUDHURY Vs. STATE OF ASSAM	April 12, 2001
BHABANIDHAR CHOUDHURY Vs. STATE OF ASSAM	August 17, 2001
BHAJAN CH DEBNATH Vs. STATE OF TRIPURA	March 13, 2001
BHANU LODH Vs. UNION OF INDIA	December 21, 2001
BHANUMATI DEVI NATH Vs. STATE OF TRIPURA	August 6, 2001
BHANWARA RAM Vs. UNION OF INDIA	September 3, 2001
BHARUL ISALAM Vs. UNION OF INDIA	January 12, 2001
BHASKAR JYOTIDE Vs. PEGASUS CAPITAL AND ALLIED SERVICES LTD	September 7, 2001
BHUPEN KUMAR BHATTACHARYYA Vs. STATE OF ASSAM	October 10, 2001
BHUPEN ROY Vs. STATE OF ASSAM	October 8, 2001
BHUPENDRA TRIPURA Vs. STATE OF TRIPURA	August 17, 2001
BIDDYUTJYOTI PURKAYASTHA Vs. STATE OF ASSAM	January 23, 2001
BIDHAN CH DEY Vs. STATE OF TRIPURA	May 18, 2001
BIDHAN PAUL Vs. PARESH CHANDRA GHOSH	August 6, 2001
BIJAN NATH Vs. BASABI NATH	April 3, 2001
BIMANCHANDRA SAHA Vs. STATE OF TRIPURA	February 7, 2001
BINA DAS Vs. STATE OF ASSAM	July 30, 2001
BINANDA CH BARUAH Vs. BHADRESWAR KOCH ALIAS BHADRESWAR DEKA	January 10, 2001
BINITA SENAPATHI Vs. STATE OF ASSAM	June 13, 2001
BINOD KUMAR AGARWAL Vs. STATE OF ASSAM	October 11, 2001
BIPLAB MAZUMDAR Vs. UNION OF INDIA	May 11, 2001
BIPULANANDA PATHAK Vs. STATE OF ASSAM	May 11, 2001
BIRENDRA CHANDRA SARMAH Vs. STATE OF ASSAM	July 20, 2001
BISHNUPUR ENTERPRISES Vs. STATE OF MANIPUR	January 1, 2001
BISHNUPUR ENTERPRISES Vs. STATE OF MANIPUR	January 25, 2001
BISWAJIT CHOUDHURY Vs. STATE OF TRIPURA	August 24, 2001
BISWESWAR DEBNATH Vs. STATE OF TRIPURA	October 16, 2001
BOTHAGATHIA DIPLING MEEN SAMABAI SAMITI LTD Vs. STATE OF ASSAM	February 1, 2001
CENTRAL BANK OF INDIA Vs. C B CANTEEN BOYS ASSN	December 5, 2001
CH. SURCHANDRA SINGH Vs. STATE OF MANIPUR	January 16, 2001
CHANDAN KR GHOSH AND ORS Vs. STATE OF TRIPURA AND ORS	June 25, 2001
CHANDAN KUMAR GHOSH Vs. STATE OF TRIPURA	June 26, 2001
CHANDIKA SARMA Vs. STATE OF ASSAM	December 10, 2001
CHINGTHAM BINODINI DEVI Vs. STATE OF MANIPUR AND ANR.	June 14, 2001
COMMISSIONER OF INCOM TAX NER SHILLONG Vs. ASSAM FOAM P LTD	August 7, 2001
COMMISSIONER OF INCOME TAX Vs. DOWN TOWN HOSPITAL LIMITED	August 9, 2001
COMMISSIONER OF INCOME TAX Vs. PRAHLAD RAI TODI	July 20, 2001
COMMISSIONER OF INCOME TAX Vs. GEORGE WILLIAMSON ASSAM LIMITED	June 12, 2001
COMMISSIONER OF INCOME TAX Vs. ASSAM TRIBUNE	February 16, 2001
COMMISSIONER OF INCOME TAX Vs. ASSAM FRONTIER TEA LIMITED	March 21, 2001
COMMISSIONER OF INCOME TAX Vs. KASHIRAM AGARWALLA AND SONS HUF	March 27, 2001
COMMISSIONER OF INCOME TAX Vs. MINTU KALITA	February 22, 2001
COMMISSIONER OF INCOME TAX Vs. TECHNOTIVE EASTERN PRIVATE LIMITED	December 13, 2001
COMMISSIONER OF INCOME TAX Vs. KEDIA AND CO	September 17, 2001
COMMISSIONER OF INCOME TAX Vs. KEDIA AND CO	September 7, 2001
COMMISSIONER OF INCOME TAX Vs. TRANSPOWER (P) LTD	July 17, 2001
COMMISSIONER OF INCOME TAX Vs. BRAHMAPUTRA STEELS (P) LTD	December 10, 2001
COMMISSIONER OF INCOME TAX N E R SHILLONG Vs. GEORGE WILLIAMSON ASSAM LTD	June 13, 2001
CRNTRAL BANK OF INDIA Vs. MD ANOWARULLAH	September 6, 2001
D UPHING MASLAI Vs. STATE OF ASSAM	July 20, 2001
DAKHIN BEHARA FISHERY CO OP SOCITY LTD Vs. STATE OF ASSAM	April 26, 2001
DAYAL DAS Vs. STATE OF ASSAM	August 16, 2001
DEBAJANI CHOUDHURY Vs. STATE OF ASSAM	August 23, 2001
DEBITHSON D SANGMA Vs. STATE OF MEGHALAYA	July 6, 2001
DEEP CHAND Vs. UNION OF INDIA	March 15, 2001
DEEPAK GUHA Vs. PRANAB KUMAR BANERJEE	November 21, 2001
DEEPAK LALA Vs. STATE OF ASSAM	March 13, 2001
DEPAK THAPA Vs. STATE OF ASSAM	May 4, 2001
DHIRENDUTTA Vs. NEEPCO	June 28, 2001
DHIRESWAR BARTHAKUR Vs. STATE OF ASSAM	March 27, 2001
DHRIENDRA KR RABHA Vs. MEMBER M A C T KAMRUP	February 8, 2001
DHRUBA JYOTILAHIRI Vs. UNION OF INDIA	June 15, 2001
DILIP BARUAH Vs. STATE OF ASSAM	January 4, 2001
DILIP KR HAZARIKA Vs. NALIN CH BURAGOHAIN	June 22, 2001
DILIP KUMAR MODAK Vs. STATE OF TRIPURA	July 4, 2001
DILIP KUMAR SARKAR Vs. STATE OF ASSAM	January 10, 2001
DINABANDU DAS Vs. STATE OF ASSAM	April 20, 2001
DINESH SINGH Vs. SUPDT OF POLICE	October 4, 2001
DIPAK BORAH Vs. STATE OF ASSAM	May 17, 2001
DIPAK BORAH AND ANR. Vs. STATE OF ASSAM	September 17, 2001
DIPAK CHANDRA RUHIDAS Vs. CHANDAN KUMAR SARKAR	July 31, 2001
DIPANKAR ROY Vs. PRINCIPAL AND SECRETARY PUBLIC COLLEGE OF COMMERCE	July 3, 2001
DIPTY CHAKRABORTY Vs. SANTOSH KR CHAKRABORTY	January 5, 2001
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. MAMBER M A C T	February 27, 2001
DOI SORA Vs. CHAIRMAN A P PUBLIC SERVICE COMMISSION	September 25, 2001
DOMINIC VANLALZAWNA Vs. R LALDINGLIANA	September 15, 2001
DOSON CHEMICALS PVT LTD Vs. STATE OF ASSAM	May 19, 2001
DOSON CHEMICALS PVT LTD Vs. STATE OF ASSAM	May 14, 2001
DR. PRASANNA KUMAR AGARWAL Vs. STATE BANK OF INDIA AND ORS.	June 1, 2001
DRUPADI DEORA Vs. STATE OF ASSAM	October 5, 2001
DY CIT Vs. LOHIT CO-OPERATIVE GENERAL STORES LTD	August 29, 2001
DY COMMISSIONER OF INCOME TAX Vs. GEORGE WILLIAMSON (ASSAM) LTD	June 29, 2001
DY. CIT Vs. BRAHMAPUTRA STEELS (P) LTD	December 10, 2001
DY. CIT Vs. TRANSPOWER (P) LTD	July 17, 2001
EMPLOYEES STATE INSURANCE CORPN Vs. STEEL ENGINEERS	August 7, 2001
ENU BEGUM Vs. STATE OF ASSAM	September 10, 2001
F LALTHANZUALA Vs. STATE OF MIZORAM	April 27, 2001
FOOD CORPN OF INDIA Vs. UNION OF INDIA	September 28, 2001
GAMBHIR HIRA Vs. STATE OF ASSAM	August 31, 2001
GEETA BAIRAGI Vs. DEEPAK KUMAR DAS	September 13, 2001
GHISALAL AGARWALA Vs. COMMISSIONER OF INCOME TAX, GUWAHATI	January 3, 2001
GHULAM RABBANI Vs. STATE OF ASSAM	February 23, 2001
GIRISH MEDHI Vs. KALPANA MEDHI	November 29, 2001
GITANJALI KALITA BARUA Vs. STATE OF ASSAM	December 4, 2001
GOLAP BORA Vs. PRAMOD LAHKAR	December 28, 2001
GOLAP CHANDRA BORA Vs. PROMOD CHANDRA LAHKAR AND ORS.	September 28, 2001
GOPAL BHOWMIK Vs. STATE OF TRIPURA	March 16, 2001
GOPAL CHANDRA DAS Vs. NOTIFIED AREA AUTHORITY KHOWAI	April 19, 2001
GOPAL KRISHNA DHAR SENAPATI Vs. STATE OF ASSAM	September 14, 2001
GOVERNMENT PENSIONERS ASSOCIATION Vs. STATE OF TRIPURA	March 16, 2001
GOVINDA SARMAH Vs. STATE OF ASSAM	September 28, 2001
GULAM ALI ALIAS BABU ALI Vs. STATE OF ASSAM	May 25, 2001
GURDINA JIWATRAM KUKREJA Vs. EATERN MINING AND ALLIED INDUSTRIES LTD	December 20, 2001
GURNAM SINGH Vs. UNION OF INDIA	September 14, 2001
H DAWNGI Vs. UNION OF INDIA	October 3, 2001
HABIBUR RAHMAN Vs. STATE OF ASSAM	December 15, 2001
HABIBUR RAHMAN Vs. STATE OF ASSAM	October 15, 2001
HAOBAM TOMBA SINGH Vs. STATE OF MANIPUR AND ORS.	June 13, 2001
HARI RAM SHARMA Vs. STATE OF ASSAM	September 18, 2001
HARIA DABLONG MIN MAHAL SAMABAI SAMITY LIMITED Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LIMITED	April 4, 2001
HAROLDSON DYMPEP Vs. CHAIRMAN M S E B	April 27, 2001
HASENARA BEGUM Vs. FAZAR AU	July 18, 2001
HAZIBULLA MANDAL Vs. MD ABBAS ALI	June 28, 2001
HEMAKANTA DEKA Vs. STATE OF ASSAM	March 19, 2001
HIMANGSHU RANJAN ROY Vs. STATE OF TRIPURA	January 22, 2001
HIRALAL BAISNAB Vs. STATE OF ASSAM	October 16, 2001
HIRENDRA DEBBARMA Vs. REBATI MOHAN DEBBARMA	April 12, 2001
I T O Vs. HEMODHAR GOGAOI	October 29, 2001
IBUNGATA SINGH Vs. PRAKASH CHAND JAIN	November 22, 2001
INDEAL TRADING CORPN Vs. EMPLOYEES STATE INSURANCE CRPN	March 14, 2001
INDERPAL SINGH SAHANI Vs. DOORS TRANSPORT PRIVATE LTD. & ANOTHER	August 2, 2001
INDIAN FOREST SERVICE ASSOCIATION Vs. STATE OF TRIPURA	June 11, 2001
INDIAN OIL CORPORATION LTD Vs. STATE OF ASSAM	May 3, 2001
INDIAN OIL CORPORATION LTD Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL	June 22, 2001
INDIRA BAHETI Vs. AMIT KUMAR NAHATA	March 5, 2001
INDRA CHAND SAMSUKHA Vs. NEW INDIA ASSURANCE CO LTD	October 16, 2001
ITO Vs. ANOJ KUMAR AGARWALLA	September 20, 2001
ITO Vs. LALIT KUMAR AGARWALLA	October 31, 2001
ITO Vs. DEEP BARUAH	June 6, 2001
IVA GOGOI Vs. COMMISSIONER OF INCOME TAX	September 18, 2001
J C BHANATI Vs. STATE OF ASSAM	September 4, 2001
JAMUNA SHAH Vs. BHUBEN CHANDRA KALITA	May 25, 2001
JAMUNABALA DEY Vs. KARUNAMOY DEY	July 30, 2001
JATIN KALITA Vs. HINDUSTAN PAPER CORPORATION LTD	February 20, 2001
JATINDRA NATH HAZARIKA Vs. STATE OF ASSAM	October 12, 2001
JIBESWAR DAS AND ORS. Vs. STATE OF ASSAM AND ORS.	November 18, 2001
JINNA ABDUR RAHIM Vs. STATE OF ASSAM	October 19, 2001
JOGENDRA SARKAR Vs. DISTRICT MAGISTRATE AND COLLECTOR AND ORS.	January 2, 2001
JOGESH CHANDRA DAS Vs. STATE OF TRIPURA	September 13, 2001
JOGINDRA SARKAR Vs. DIST MAGISTRATE AND COLLECTOR WEST TRIPURA	January 22, 2001
JOKIN KURKALANG KSEH Vs. GOVERNING BODY, UPPER SHILLONG COLLEGE	August 3, 2001
JOSEPH HESSO Vs. STATE OF NAGALAND	December 11, 2001
JYOTIRUPA SARMA Vs. STATE OF ASSAM	March 15, 2001
JYOTISH BARUAH Vs. AIRPORT AUTHORITY OF INDIA	September 29, 2001
JYOTISH MAZUMDAR Vs. STATE OF ASSAM	October 17, 2001
K NABA KISHORE SINGH Vs. NEEPCO LTD	April 27, 2001
K THANVELA Vs. STATE OF MIZORAM	February 2, 2001
KABITA DEB SMTI Vs. STATE OF TRIPURA	May 31, 2001
KAILASH CHOWDHURY Vs. STATE OF ASSAM	September 17, 2001
KAMAL JAI Vs. STATE OF ASSAM	March 22, 2001
KAMALA RAJEN Vs. STATE OF MEGHALAYA	March 13, 2001
KANAKWSWAR NARZARY Vs. STATE OF ASSAM	January 17, 2001
KANAN BALA BANK Vs. BABUL DEB	November 29, 2001
KANIKA HAZARIKA Vs. SREEAM BARTHAKUR	January 12, 2001
KAPILIPARIA MATSHYAJIBI SAMABAI SAMITY LTD Vs. ASSAM FISHERIES DEVP CORPORATION LTD	June 14, 2001
KARTIK PAUL Vs. STATE OF TRIPURA	March 3, 2001
KARTIK PAUL Vs. STATE OF TRIPURA	March 30, 2001
KAZISUJAUDDAULA Vs. STATE OF MEGHALAYA	September 17, 2001
KEISHAM IBOBI SINGH Vs. STATE OF MANIPUR	October 16, 2001
KELHOUPIELIE Vs. STATE OF NAGALAND	August 24, 2001
KESHAB PRASAD Vs. RAM PUJAN SHAH	August 3, 2001
KH ROBINDRO SINGH Vs. STATE OF MANIPUR	March 8, 2001
KHAGEN KONWAR Vs. OIL AND NATURAL GAS COMMISSION	March 19, 2001
KHARGESWAR CHOUDHURY Vs. ISFAQUE HUSSAIN	March 22, 2001
KRIPESH RANJAN NATH Vs. SUKLA RANI NATH	February 15, 2001
KRISHNA KUMAR SINGH Vs. UNION OF INDIA	May 17, 2001
KULDIP PATHAK Vs. STATE OF ASSAM	May 29, 2001
KUMARI THOUNAOJAM RAJEETA DEVI Vs. STATE OF MANIPUR AND ANOTHER	March 16, 2001
KUNDAL MAJUMDER Vs. STATE OF TRIPURA	September 7, 2001
KUNJA BEHARI SINGH Vs. STATE OF ASSAM	March 8, 2001
LAHESWARI DAS SMTI Vs. GOPINATH DAS	May 28, 2001
LAKHAN CHANDRA ROY Vs. BIJAN DAS	March 14, 2001
LALHMELTHAI Vs. STATE OF MIZORAM	October 11, 2001
LALNEIHZOVI Vs. NORH EASTERN HILL UNIVERSITY	February 9, 2001
LANGPI DEHANGI RURAL BANK Vs. H CHANKRABORTY	October 16, 2001
LOUSHAMBAM IBOCHOUBA SINGH Vs. STATE OF MANIPUR	December 10, 2001
M H TIABI Vs. STATE OF MIZORAM	May 4, 2001
M RANI Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL	July 23, 2001
MADHUMITA SHARPA Vs. UNION OF INDIA	June 4, 2001
MAHANTAM KUMAR PANDIT Vs. PANNALAL GHOSH	November 27, 2001
MAHESHPUR TEA AND INDUSTRIES PRIVATE LIMITED Vs. MANTALA TEA COMPANY LIMITED	February 1, 2001
MAHMUD ALI Vs. UNION OF INDIA	December 5, 2001
MAKTEM DAI Vs. STATE OF ARUNACHAL PRADESH	October 9, 2001
MANABENDRA CHOWDHURY Vs. TRIPTI CHOWDHURY	January 19, 2001
MANAGAL BHUMIJ Vs. STATE OF ASSAM	November 20, 2001
MANJU SEAL Vs. SECRETORY SOCIAL WELFARE WOMEN AND CHILD DEVLOPMENT GOV OF ARUNACHAL PRADESH	October 10, 2001
MANJUSHREE EXTRUSIONS LTD Vs. STATE OF ASSAM	March 27, 2001
MANTU NARZARY Vs. STATE OF ASSAM	July 5, 2001
MARPAK KADU Vs. STATE OF ARUNACHAL PRADESH	May 17, 2001
MATIUR RAHMAN Vs. RAMJAN ALI	January 5, 2001
MAZIBUR RAHMAN Vs. STATE OF ASSAM	February 1, 2001
MC LEDO RUSSEL INDIA LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER	May 9, 2001
MD ALIMUDDIN Vs. STATE OF MANIPUR	January 1, 2001
MD. GAZI KHAN, ACCUSED MD. ALIMUDDIN Vs. STATE OF MANIPUR	January 11, 2001
MD. JABED ALI Vs. STATE OF ASSAM AND ORS.	February 5, 2001
MEGHALAYA PARENTS and GUARDIAN ASSOCN Vs. STATE OF MEGHALAYA	July 27, 2001
MIDUL SAIKIA Vs. F C I	August 13, 2001
MIJU KENA Vs. STATE OF ARUNACHAL PRADESH	June 26, 2001
MIJUDDIN Vs. STATE OF ASSAM	September 12, 2001
MISRIMAYA PRADHAN Vs. CHITRAMAYA	February 20, 2001
MISSION RANJAN DAS Vs. HAFIZ RASHID AHMES CHOUDHURY	December 18, 2001
MOHAMMAD GAZI KHAN ACCUSED MOHAMMAD ALIMUDDIN Vs. STATE OF MANIPUR	January 11, 2001
MON BORA ALIAS BIJAY BORA Vs. STATE OF ASSAM	September 6, 2001
MON BORA ALIAS BIJAY BORA Vs. STATE OF ASSAM	September 14, 2001
MONESWAR CHOUDHURY Vs. STATE OF ASSAM	July 30, 2001
MONI GOGOI ALIAS KHAGEN GOGOI Vs. STATE OF ASSAM	January 23, 2001
MONI GOGOI ALIAS KHAGEN GOGOI Vs. STATE OF ASSAM	February 23, 2001
MONILAL BAKSHI Vs. DIPAK RANJAN BAKSHI	March 23, 2001
MONULAL SATNAMI Vs. STATE OF ASSAM	May 24, 2001
MRIDULA KAKATI HAZARIKA Vs. STATE OF ASSAM	April 19, 2001
MRINAL KANTI GHOSH AND OTHERS Vs. STATE OF ASSAM AND OTHERS	May 21, 2001
MUKUL NARAYAN GOSWAMI Vs. ARCHANA SARMA GOSWAMI	October 10, 2001
MUKUNDA OJA Vs. STATE OF ASSAM	September 12, 2001
MUKUT CHANDRA BORAH Vs. STATE OF ASSAM	January 5, 2001
MULLIBASH HASTA SHILPA SAMABAYA SMITI LTD Vs. STATE OF ASSAM	September 27, 2001
MUNGLEM PHOM Vs. STATE OF NAGALAND	January 31, 2001
MUNINDRA DEKA ALIAS MUNINDRA KALITA Vs. STATE OF ASSAM	August 24, 2001
MURARI TEA INDUSTRIES Vs. ASSAM STATE ELECTRICITY BOARD	February 14, 2001
MURTI DHAR SINGH Vs. VIJENDRA SINGH JAFA	October 19, 2001
N K SINHA Vs. STATE OF TRIPURA	April 27, 2001
N RUPOBAN SINGH Vs. STATE OF MANIPUR	September 12, 2001
NABA KUMAR DAS Vs. STATE OF ASSAM	October 19, 2001
NABIN BARDOLOI Vs. STATE OF ASSAM	October 4, 2001
NABIN CHANDRA SAIKIA Vs. STATE OF ASSAM	May 24, 2001
NABIN DAIMARI Vs. STATE OF ASSAM	July 20, 2001
NAGALAND ARMED POLICE WIRELESS STAFF ASSOCIATION Vs. STATE OF NAGALAND	March 15, 2001
NANADA NATH GAM Vs. STATE OF ASSAM	May 31, 2001
NANDESWAR SONOWAL Vs. STATE OF ASSAM	July 31, 2001
NANIBALA DUTTA Vs. RUPMA DUTTA	December 12, 2001
NANTIONAL INSURANCE CO LTD Vs. CHANDRA PRABHA BARMAN	February 2, 2001
NARAYAN KHATANIAR Vs. STATE OF ASSAM	May 29, 2001
NARAYAN PRASAD LOHIA Vs. DEBI PRASAD MORR	October 16, 2001
NARAYAN PRASAD LOHIA AND ORS. Vs. DEBI PRASAD MORR AND ORS.	June 10, 2001
NARENDRA KUMAR Vs. STATE OF TRIPURA	September 7, 2001
NAROSA FARMS Vs. N E R AGRICULTURAL MARKETING CORN LTD	October 10, 2001
NAROSA FARMS AND ANR. Vs. N.E.R. AGRICULTURAL MARKETING CORPN. LTD.	September 10, 2001
NARU MAZUMDAR Vs. STATE OF ASSAM	April 12, 2001
NASER ALI MANDAL Vs. STATE OF ASSAM	February 26, 2001
NASHA TOYS P LTD Vs. HARSHAD CORPORATION	December 4, 2001
NASHSA TOYS PVT. LTD. Vs. HARSHAD CORPORATION	April 19, 2001
NATIONAL INSURANCE CO LTD Vs. CHANDRESWAR THAKUR	February 28, 2001
NATIONAL INSURANCE CO LTD Vs. ASHOKA DAS	March 30, 2001
NATIONAL INSURANCE CO LTD Vs. BENU CHANDRA DEB	April 2, 2001
NATIONAL INSURANCE CO LTD Vs. BENU CHANDRA DEB	April 12, 2001
NAUMI SINGH YADAV Vs. UNION OF INDIA	January 1, 2001
NAUMI SINGH YADAV Vs. UNION OF INDIA AND ORS.	January 25, 2001
NERIWALM EMPLOYEES UNION Vs. UNION OF INDIA	September 17, 2001
NEW INDIA ASSURANCE CO LTD Vs. UJJALA DEBNATH	January 1, 2001
NEW INDIA ASSURANCE CO LTD Vs. NALINI BORO	May 7, 2001
NEW INDIA ASSURANCE CO LTD Vs. NAMITA DEB	July 26, 2001
NEW INDIA INSURANCE CO LTD Vs. MEMBER MOTOR ACCIDENT CLAIMS	May 24, 2001
NEW INDIA INSURANCE CO LTD Vs. JIBAN SAHA	March 30, 2001
NGULA SAIRIAM ALIAS MULA Vs. STATE OF ASSAM	September 12, 2001
NIBEDITA KALITA Vs. STATE BANK OF INDIA	August 1, 2001
NIKHIL SHAH Vs. STATE OF ASSAM	August 16, 2001
NINGTHOUJAM BINOY SINGH Vs. RADHABINOD KOIJAM	December 14, 2001
NINGTHOUJAM BINOY SINGH AND ANR. Vs. RADHABINOD KOIJAM AND ORS.	September 14, 2001
NIPAMACHA SINGH Vs. SECRETARY MANIPUR LEGISLATIVE ASSEMBLY	February 20, 2001
NIRANJAN DAS Vs. STATE OF TRIPURA	September 13, 2001
NIRMAL NARZARY Vs. STATE OF ASSAM	February 1, 2001
NIRMALENDU DEBBARMA Vs. STATE OF TRIPURA	July 9, 2001
NISHITHENDU DHAR Vs. STATE OF ASSAM	March 14, 2001
NO. 29 NEKERA/NEKERI MEEN SAMABAI SAMITY LTD. Vs. STATE OF ASSAM	September 24, 2001
NRIPENDRA DAS Vs. STATE OF ASSAM	July 20, 2001
ONGC LTD Vs. IMDADUR RAHMAN RAJKHOWA	August 24, 2001
ORIENTAL INSURANCE CO LTD Vs. ARUN DAS	December 18, 2001
ORIENTAL INSURANCE CO LTD Vs. ARUN DUTTA	August 8, 2001
P LALREMLIANA Vs. STATE OF MIZORAM	February 14, 2001
P.C. LALTHANLIANA Vs. STATE OF MIZORAM & OTHERS	August 23, 2001
PACHHINGA UNIVERSITY COLLEGE Vs. NORTH EASTERN HILL UNIVERSITY	January 1, 2001
PACHHUNGA UNIVERSITY COLLEGE Vs. NORTH EASTERN HILL UNIVERSITY	February 16, 2001
PADMINI MAHANTA Vs. NARAYAN CHOUDHURY	December 18, 2001
PANI BHUSAN SHARMA Vs. EXECUTIVE DIRECTOR A S F C	February 12, 2001
PARAG SAIKIA Vs. ASSAM FINANCIAL CORPORATION	December 12, 2001
PARIMAL KANTI CHAKRABORTY Vs. TRIPURA JUTE MILS LIMITED	August 30, 2001
PARSHU RAM MAJUMDAR Vs. UNION OF INDIA	January 18, 2001
PAUL KHUMA DARLONG Vs. STATE OF MEGHALAYA	March 13, 2001
PAYAL CHOUDHURY Vs. PRADIP DAS	September 7, 2001
PERMANENT S SYIEM Vs. DAVID HAMMER MARWEIN	September 6, 2001
PHATIK CH CHOUDHURY Vs. STATE OF ASSAM	May 30, 2001
PHUSWUYI PHESAO Vs. STATE OF NAGALAND	October 11, 2001
PIJUPARA HARIDOBA PAHARPARA JALJALLY MATCHYA BABYASAI SAMPRADAI SAMITTEE LTD Vs. STATE OF ASSAM	January 5, 2001
PIJUSH KANTI SUTRADHAR Vs. STATE OF TRIPURA	June 29, 2001
PRABHAT LAL BARUAH Vs. KANAK CHANDRA BARUAH	September 27, 2001
PRADIP KUMAR DAS Vs. STATE OF TRIPURA	February 28, 2001
PRAFULLA KUMAR MAHANTA Vs. KANAK SEN DEKA	February 5, 2001
PRAKANTA WARISA Vs. STATE OF ASSAM	December 4, 2001
PRAMILA BORDOLOI Vs. BLUE HILI TRAVELS P LTD	September 25, 2001
PRAMILA BORDOLOI Vs. BLUE HILL TRAVELS P LTD	September 5, 2001
PRANAB KUMAR SAHA Vs. STATE OF TRIPURA	January 12, 2001
PRASANNA KUMAR AGARWAL Vs. STATE BANK OF INDIA	July 1, 2001
PRASANNA KUMAR HAZARIKA Vs. OIL INDIA LTD	December 20, 2001
PRIYA BURAGOHAIN Vs. STATE OF ASSAM	May 24, 2001
PRIYA HAZARIKA Vs. STATE OF ASSAM	September 6, 2001
PROBIN KUMAR PHUKAN Vs. UNION OF INDIA	June 19, 2001
PROVEEN CHOUDHURY Vs. UNION OF INDIA	February 16, 2001
PURNA BAHADUR BHUJEL Vs. STATE OF ARUNACHAL PRADESH	December 12, 2001
PURNA BAHADUR BHUJEL Vs. STATE OF ARUNACHAL PRADESH	December 11, 2001
PUTUL CHUTIA Vs. STATE OF ASSAM	May 24, 2001
R LALBIAKTHANGA Vs. STARE OF MIZORAM	February 12, 2001
RADHESYAM MANDAL Vs. RAM DULAL MANDAL	August 21, 2001
RAHUL KUMAR KASHYAP DAS Vs. UNION OF INDIA	March 27, 2001
RAIS UDDIN Vs. STATE OF ASSAM	October 4, 2001
RAJ KUMAR DEORAH AND SONS Vs. COMMISSIONER OF INCOME TAX	July 24, 2001
RAJAGOPALACHARI NARAYANAN Vs. UNION OF INDIA	November 20, 2001
RAJENDRA KR SOOD Vs. JAGAT SINGH DUGAR	March 16, 2001
RAJESH BASFOR Vs. TURA TOWN HIGH SCHOOL	July 20, 2001
RAJESH KUMAR JALAN Vs. ITO VICE-VERSA	April 18, 2001
RAJESH SHARMA Vs. ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION	February 13, 2001
RAJKUMAR DEORAH AND SONS Vs. COMMISSIONER OF INCOM TAX	April 27, 2001
RAKESH I A S Vs. G CHANDANI KABUINI	September 12, 2001
RAM BHAGAT Vs. STATE OF NAGALAND	September 6, 2001
RAMBILASH Vs. UNION OF INDIA	July 19, 2001
RAMDHAN SINHA Vs. NOTIFIED AREA AUTHORITY KAILASHAHAR	June 13, 2001
RAMESWAR SINGH Vs. MEGHALAYA STATE ELECTRICITY BOARD	February 1, 2001
RAMNATH PRASAD Vs. STATE OF ASSAM	December 10, 2001
RANGANATH MUKHERJEE Vs. STATE OF TRIPURA	October 3, 2001
RANJUL BARUAH Vs. NUMALIGARH REFINERY LTD	August 1, 2001
RATNA PAUL Vs. SUBHASH RANJAN PAUL	February 16, 2001
REJIA KHATUN Vs. STATE OF ASSAM	August 27, 2001
RINA SIKDAR Vs. UNION OF INDIA (UOI) AND ANR.	January 9, 2001
RITA KALITA Vs. STATE OF ASSAM	April 3, 2001
ROBERT ZOSANGA Vs. STATE OF MIZORAM	February 14, 2001
ROBINDA NATH SARMA Vs. STATE OF ASSAM	May 19, 2001
ROHLUMA Vs. STATE OF MIZORAM	October 10, 2001
ROMA KANTA SEAL Vs. STATE OF ASSAM	June 11, 2001
ROUSHANARA BEGUM Vs. MUSLIM ALI	August 23, 2001
S ALI Vs. KUDDUS ALI	November 21, 2001
S N M ABDI Vs. PRAFULLA KR MAHANTA	September 25, 2001
S S ASSOCIATE Vs. M S ASSOCIATE	April 4, 2001
SAFIQUE Vs. STATE OF ASSAM	September 13, 2001
SAHIDA BEGUM Vs. SARIFUDDIN AHMED	March 14, 2001
SALJONG K MARAK Vs. STATE OF MEGHALAYA	November 20, 2001
SAMIR BHATTACHARJEE Vs. STATE OF TRIPURA	May 24, 2001
SAMIRAN DAS Vs. STATE OF ASSAM	October 11, 2001
SANJAY KIRLOSKAR Vs. BADSHAH HOTEL AND RESORTS	April 27, 2001
SANJAY R MARAK Vs. STATE OF MEGHALAYA	July 6, 2001
SANJIB BARUAH Vs. STATE OF ASSAM	June 26, 2001
SANJIB DAS Vs. STATE OF ASSAM	April 3, 2001
SANJIB MAZUMDAR Vs. STATE OF ASSAM	August 23, 2001
SANKAR CHOWHAN Vs. STATE OF TRIPURA	April 12, 2001
SANTALAL MEHENDI Vs. COMMISSIONER OF TAXES	October 9, 2001
SANTOKH SINGH BHABRA Vs. KALSI BHABRA CONSTRUCTION COMPANY	July 22, 2001
SARASWATI DAS Vs. UNION OF INDIA	March 7, 2001
SASHI PRAKASH Vs. GOVERNMENT PENSIONERS ASSOCIATION AGARTALA	July 24, 2001
SATYA PRASAD DAS Vs. STATE OF ASSAM	January 9, 2001
SATYA RANJAN SAHA Vs. STATE OF ASSAM	August 2, 2001
SATYADEO BAITHA Vs. RAJKUMARI DEVI	August 27, 2001
SHYAMAL SARKAR Vs. STATE OF TRIPURA	May 18, 2001
SIBA NATH GOGOI Vs. UINON OF INDIA	July 20, 2001
SIBNATH SINGH Vs. STATE OF ASSAM	April 10, 2001
SIBO KURMI Vs. STATE OF ASSAM	October 19, 2001
SIDDHARTA KALITA Vs. STATE OF ASSAM	May 1, 2001
SIDHARTHA KALITA Vs. STATE OF ASSAM	April 12, 2001
SIDHESWAR BARUAH Vs. STATE OF ASSAM	June 19, 2001
SILCHAR MUNICIPAL BOARD Vs. SUBHASIS SEN	December 8, 2001
SIPRA GUPTA Vs. SANKARLAL PAUL	August 30, 2001
SON SING MARAK Vs. UNION OF INDIA	September 28, 2001
STATE BANK OF INDIA Vs. SWAPAN BASAK	August 13, 2001
STATE BANK OF INDIA Vs. KANHIYALAL AGARWALLA	March 7, 2001
STATE OF ARUNACHAL PRADESH Vs. UNION OF INDIA	August 31, 2001
STATE OF ASSAM Vs. MARIAM NESSA	August 30, 2001
STATE OF ASSAM Vs. ABDUL KHALIQUE TALUKDAR	October 15, 2001
STATE OF ASSAM Vs. SAHABUDDIN	April 10, 2001
STATE OF ASSAM Vs. ARUNDHATI SAIKIA	August 14, 2001
STATE OF ASSAM Vs. ABDUL KUDDUS	June 22, 2001
STATE OF ASSAM Vs. SHAHNASIM	May 4, 2001
STATE OF ASSAM Vs. AYUB HUSSAIN MANDAL	June 12, 2001
STATE OF ASSAM Vs. AYUB HUSSAIN MANDAL	June 22, 2001
STATE OF MANIPUR Vs. PHEIROIJAM JOY SINGH	February 1, 2001
STATE OF MANIPUR Vs. LOITONGBAM ONGBI IBEMHAL DEVI	October 1, 2001
STATE OF MANIPUR Vs. K SURJIT	December 11, 2001
STATE OF MANIPUR Vs. MOIRANGTHEM NINGTHOU SINGH	December 20, 2001
STATE OF MEGHALAYA Vs. MEGHALAYA CONTRACTORS ASSOCN	May 19, 2001
STATE OF MIZORAM Vs. M ANAND	January 29, 2001
STATE OF NAGALAND Vs. CHOSAYI	February 19, 2001
STATE OF NAGALAND Vs. AKUM AO	July 31, 2001
STATE OF NAGALAND Vs. HOKHETO SUMI	July 24, 2001
STATE OF PUNJAB Vs. STATE OF NAGALAND	August 29, 2001
STATE OF TRIPURA Vs. JOGIRAJ DUTTA	August 24, 2001
STATE OF TRIPURA Vs. PRADIP GHOSH	September 13, 2001
STATE OF TRIPURA Vs. MANABENDRA DAS CHOWDHURY	June 22, 2001
STATE OF TRIPURA Vs. SITESH CH DAS	May 24, 2001
STATE OF TRIPURA Vs. TRIPURA BUS SYNDICATE	January 8, 2001
STATE OF TRIPURA Vs. BHUPATI CHAKRABORTY	January 19, 2001
STATE OF TRIPURA Vs. DEBAPRASADNAG	March 29, 2001
STATE OF TRIPURA Vs. SAMUAL RUHUL ASKAR ALIAS KUTTI MIA	March 26, 2001
STATE OF TRIPURA Vs. SITESH CHANDRA DAS	May 22, 2001
SUBHAS ROY Vs. STATE OF TRIPURA	October 5, 2001
SUBHAS SINHA Vs. KANTI SINHA	January 18, 2001
SUDIPTA KALITA Vs. STATE OF ASSAM	January 4, 2001
SUMAL DAS Vs. STATE OF TRIPURA	September 25, 2001
SUMITRA BALA ROY Vs. STATE OF ASSAM	February 28, 2001
SURENDRA BARMAN Vs. ASSAM CO OPERATIVE MARKETING AND CONSUMERS FEDRATION LTD	September 19, 2001
SURENDRA BARMAN Vs. ASSAM CO-OPERATIVE MARKETING AND CONSUMERS FEDERATION LTD. AND ORS.	July 19, 2001
SURJYA KANTA DEB Vs. STATE OF TRIPURA	April 27, 2001
SUSHAMA CHETRI SMT Vs. STATE OF TRIPURA	May 24, 2001
SUSHANTA ALIAS TUTAN CHAKRABORTY ALIAS BHATTACHARJEE Vs. STATE OF TRIPURA	September 14, 2001
SUSHIL RANJAN NATH Vs. SATYABRATA DEY	May 31, 2001
SWADESH LAL ROY Vs. STATE OF ASSAM	February 26, 2001
SWAPAN DEB Vs. STATE OF TRIPURA	March 16, 2001
SWAPAN KR PAUL Vs. OIL AND NATURAL GAS CORPORATION LTD	August 3, 2001
SWAPAN KUMAR HANDIQUE Vs. PADMA DHAR DEKA	February 9, 2001
SWAPAN KUMAR PAUL Vs. OIL AND NATURAL GAS CORPORATION	August 3, 2001
T S RAJAMONI Vs. RANDIP BARUA	May 17, 2001
TALO TAMA Vs. STATE OF ARUNACHAL PRADESH	January 10, 2001
TAPAN BISWAS ALIAS TAPAS Vs. STATE OF ASSAM	September 13, 2001
TARA CHAND JAIN Vs. STATE OF ASSAM	August 18, 2001
TARULATA DEVI Vs. STATE OF ASSAM	April 26, 2001
TARUN CH BARMAN LRS OF DURGA CHARAN BARMAN Vs. COLLECTOR KOKRAJHAR	February 9, 2001
TARUN TAMULI Vs. STATE OF ASSAM	January 19, 2001
TATOR TALOH Vs. STATE OF ARUNACHAL PRADESH	August 17, 2001
THANESWAR HAZARIKA Vs. STATE OF ASSAM	May 15, 2001
THOKCHOM KHOMEI SINGH Vs. MUTUM BIRACHANDRA SINGH	March 27, 2001
THOUNAO JAMNOMEETA Vs. LIFE INSURANCE CORPORATION OF INDIA EASTERN ZONE IMPHAL BRANCH	December 31, 2001
TILENDRA NATH MAHANTA Vs. UNITED BANK OF INDIA	February 5, 2001
TILOTTAMA MAHANTA Vs. A S E B	November 26, 2001
TINSUKIA TRADING CO Vs. STATE OF ASSAM	April 4, 2001
TIRTHA NATH HANDIQUE Vs. STATE OF ASSAM	April 3, 2001
TOBI NOMUK Vs. STATE OF ARUNACHAL PRADESH	July 19, 2001
TORI NYOKIR AND ANR. Vs. STATE OF ARUNACHAL PRADESH AND ORS.	February 11, 2001
TRIPURA AGRICULTURAL FIELD SERVICE GRADE III EMPLOYEES ASSON Vs. SUSHIL KUMAR KARMAKAR	June 18, 2001
TRIPURA BOARD OF WAKF Vs. TAHERA KHATOON	February 2, 2001
TULSHI NANDI Vs. NOOR SAHIDA BEGUM	August 6, 2001
UNION OF INDIA Vs. GURUCHARANJIT KAUR	February 19, 2001
UNION OF INDIA Vs. VARTAK LABOUR UNION	March 27, 2001
UNION OF INDIA Vs. Y SPR CLK JAMIL AHMED	March 13, 2001
UNION OF INDIA Vs. SAMBRA COUNSTUCTION AND AGENCY	August 24, 2001
UNION OF INDIA Vs. J C 747993 NAIB SUBEDAR NAKULDEO PRASAD	September 7, 2001
UNITED INDIA INSURANCE CO LTD Vs. HARALAL NATH SHIB	July 13, 2001
UPENDRA NATH Vs. STATE OF ASSAM	August 7, 2001
URMILA BALA DAS Vs. BHUBANESWAR DAS	March 20, 2001
VANRAMMAWIA LAILET Vs. STATE OF ASSAM	August 14, 2001
VICTOR CANE INDUSTRIES Vs. COMMISSIONER OF TAXES	September 1, 2001
VIJAY KUMAR SHARMA Vs. STATE OF ARUNACHAL PRADESH	January 17, 2001
VILAHENU SMTI Vs. UNION OF INDIA	March 22, 2001
VISHWA VIMOHAN JHA Vs. STATE OF MEGHALAYA	September 5, 2001
VITA ANGAMI Vs. STATE OF NAGALAND	September 10, 2001
W N SINGH Vs. SPEAKER MANIPUR LEGISLATIVE ASSEMBLY	March 27, 2001
W S DANN Vs. STATE OF MEGHALAYA	September 7, 2001
Y ZHETO ASUMI Vs. STATE OF NAGALAND	March 14, 2001
YUMNAM BROJEN SINGH Vs. DISTRICT MAGISTRATE BISHNUPUR	August 30, 2001
ZAKIR HUSSAIN Vs. STATE OF ASSAM	August 28, 2001
ZASHEVOL ANGAMI Vs. STATE OF NAGALAND	August 23, 2001

Year 2001 of HIGH COURT OF GAUHATI

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