|
A TOMBA MEETEI Vs. G SATYABATI DEVI
|
February 18, 2000 |
|
A. BIMALA SINGHA Vs. UNITED BANK OF INDIA AND ORS.
|
September 6, 2000 |
|
A. BIMALA SINGHA Vs. UNITED BANK OF INDIA AND ORS.
|
June 9, 2000 |
|
AAINUDDIN DEWAN Vs. HARAN ALI
|
February 25, 2000 |
|
AAKHELLAMBAM NINGTHEMJAO SINGH Vs. TAKHELLAMBAM MANI SINGH
|
February 4, 2000 |
|
ABDUL KASEM Vs. STATE OF ASSAM
|
May 2, 2000 |
|
ABDUL KASEM Vs. STATE OF ASSAM
|
May 7, 2000 |
|
ABDUL LATIF ALIAS LATIF MIA Vs. KAJAL DAS
|
August 21, 2000 |
|
ABDUL SAMED ALIAS KALAI BEPARI Vs. ANILIBI ISLAM
|
March 29, 2000 |
|
ABDUR ROUF Vs. STATE OF ASSAM
|
May 8, 2000 |
|
AIRPORT AUTHORITY OF INDIA Vs. SATYAGOPAL ROY
|
July 27, 2000 |
|
AJEET KUMAR Vs. PATKAI CHRISTIAN COLLEGE
|
May 4, 2000 |
|
AJIT KUMAR BURMAN Vs. STATE OF MIZORAM
|
May 5, 2000 |
|
AJIT KUMAR PHUKAN Vs. STATE OF ASSAM
|
February 3, 2000 |
|
ALBERT FRANCIS LOBO Vs. OIL INDIA LIMITED
|
January 10, 2000 |
|
ALL ASSAM MUSLIM MARRIAGE AND DIVORCE REGISTRAR AND KAZI ASSOCIATION Vs. STATE OF ASSAM
|
October 30, 2000 |
|
ALL ASSAM MUSLIM MARRIAGE AND DIVORCE REGISTRAR AND KAZI ASSOCIATION MORIGAON Vs. STATE OF ASSAM
|
October 31, 2000 |
|
ALL MANIPUR PRIMARY TEACHERSHIP DPC FACED CANDIDATES ASSOCIATION Vs. DIRECTOR OF EDUCATIONS GOVT OF MANIPUR
|
July 20, 2000 |
|
ALL MANIPUR RETIRING GOVT EMPLOYEES ASSOCIATION Vs. STATE OF MANIPUR
|
January 25, 2000 |
|
ALL TRIPURA DIPLOMA ENGINEERS ASSOCIATION Vs. STATE OF TRIPUR
|
June 27, 2000 |
|
AMAL CHANDRA LAHKAR Vs. BINU SHARMA
|
April 24, 2000 |
|
AMAL CHANDRA LAHKAR Vs. BENU SHARMA
|
March 24, 2000 |
|
ANANTA KUMAR NANDI Vs. BANK OF BARODA
|
March 28, 2000 |
|
ANIL KUMAR BHATTACHARYYA Vs. UNION OF INDIA
|
June 28, 2000 |
|
ANIL KUMAR JAIN Vs. OIL & NATURAL GAS CORPORATION LTD
|
March 14, 2000 |
|
ANOWARA BEGUM Vs. UNITED INDIA INSURANCE CO LTD
|
June 23, 2000 |
|
ANUP KR DAS Vs. SANJIB KAKATI
|
January 12, 2000 |
|
APURBA KR SARMA Vs. A S E B
|
July 25, 2000 |
|
ARABCHANI BEGUM MUSTT Vs. AZIZUR RAHMAN
|
March 15, 2000 |
|
ARUNENDU DEB Vs. STATE OF TRIPURA
|
January 18, 2000 |
|
ARYA SAMAJ SHILLONG Vs. STATE OF MEGHALAYA
|
November 24, 2000 |
|
ASHEM BIRA SINGH Vs. STATE OF MANIPUR
|
February 29, 2000 |
|
ASHIS KUMAR BANIK Vs. TRIPURA CO OPERATIVE LAND DEVLOPMENT BANK LTD
|
December 7, 2000 |
|
ASHIS KUMAR RAKHSIT Vs. STATE OF TRIPURA
|
November 23, 2000 |
|
ASHOK KUMAR AGARWALA Vs. BALJIT SINGH
|
April 11, 2000 |
|
ASHUTOSH ROY Vs. STATE OF TRIPURA
|
April 5, 2000 |
|
ASSAM STATE CO OPERATIVE MARKETING AND CONSUMERS FEDERATION LIMITED Vs. ANUBHA SAHA
|
July 25, 2000 |
|
ASSAM STATE ELECTRICITY BOARD Vs. RAJEN KALITA
|
June 6, 2000 |
|
ASSAM STATE ELECTRICITY BOARD Vs. NORTH WESTERN CACHAR TEA COMPANY LIMITED
|
April 4, 2000 |
|
ASSAM STATE ELECTRICITY BOARD GUWAHATI Vs. SANJOY AGRAWALA
|
June 30, 2000 |
|
ASSAM STATE TRANSPORT CORPORATION Vs. STATE OF ASSAM
|
January 4, 2000 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. OM PRAKASH GATTANI
|
January 4, 2000 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. MOHANLAL RUPESH KUMAR
|
August 25, 2000 |
|
ATAUR RAHMAN LASKAR Vs. COLLECTOR OF CACHAR
|
March 23, 2000 |
|
ATAUR RAHMAN LASKAR Vs. COLLECTOR OF CACHAR
|
March 3, 2000 |
|
AUNANGSHU ROY Vs. STATE OF TRIPURA
|
November 1, 2000 |
|
AWANISH KUMAR TRIVEDI Vs. STATE OF ARUNACHAL PRADESH
|
February 11, 2000 |
|
BABUL DAS Vs. STATE OF ASSAM
|
July 28, 2000 |
|
BAHARUL ISLAM MAJUMDER Vs. STATE OF TRIPURA
|
February 25, 2000 |
|
BALI RAM DAS Vs. STATE OF ASSAM AND ORS.
|
August 10, 2000 |
|
BALIRAM DAS Vs. STATE OF ASSAM
|
August 1, 2000 |
|
BANANI DAS PURKAYASTHA Vs. STATE OF ASSAM
|
December 20, 2000 |
|
BARALIMARI CHITALMARI MEEN SAMABAI SAMITY LIMITED Vs. STATE OF ASSAM
|
January 17, 2000 |
|
BENEDICT KHARMALKI Vs. STATE OF MEGHALAYA
|
May 12, 2000 |
|
BHABA TAHU Vs. UNION OF INDIA
|
September 18, 2000 |
|
BHABANI MOHAN GOSWAMI Vs. STATE OF ASSAM
|
February 25, 2000 |
|
BHAGWATI PRASAD PAWAN KUMAR Vs. UNION OF INDIA
|
May 19, 2000 |
|
BHAGYA KALITA Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 6, 2000 |
|
BHAJAN CHANDRA Vs. STATE OF TRIPURA
|
February 25, 2000 |
|
BHANU CHAUDHURY Vs. STATE OF MIZORAM
|
September 26, 2000 |
|
BHANUMATI ACHARJEE Vs. STATE OF ASSAM
|
June 30, 2000 |
|
BHANWARA RAM Vs. UNION OF INDIA
|
September 3, 2000 |
|
BIBHU BHUSHAN CHOUDHURY Vs. UNION OF INDIA AND
|
January 7, 2000 |
|
BIDHAN CH ROY Vs. CHAIRMAN TRIPURA STATE SOCIAL WELFARE ADVISORY BOARD
|
January 28, 2000 |
|
BIJAYA NANDA CHOUDHURY Vs. STATE OF ASSAM
|
February 9, 2000 |
|
BIMAL KRISHNA PAUL Vs. KHARAK SINGH
|
July 7, 2000 |
|
BINA RANI SAHA Vs. SUNIL DAS
|
September 7, 2000 |
|
BIPUL KANTI SAHA Vs. STATE OF TRIPURA
|
February 25, 2000 |
|
BISHNU BAISHYA Vs. STATE OF ASSAM
|
February 25, 2000 |
|
BOVING FOURESS LTD Vs. STATE OF ARUNCHAL PRADESH
|
December 22, 2000 |
|
BPPI PAUL Vs. RANJAN PAUL
|
August 18, 2000 |
|
BUKCHEM PHOM Vs. SMTI KUMSANGKOKALA
|
July 26, 2000 |
|
BULBUL ENTERPRISE Vs. FOOD CORPORATION OF INDIA
|
March 16, 2000 |
|
C C RANGAD Vs. STATE OF MEGHALAYA
|
January 4, 2000 |
|
C CHHUNDENGA Vs. STATE OF MIZORAM
|
July 28, 2000 |
|
C K DUTTA Vs. STATE OF MIZORAM
|
June 9, 2000 |
|
C SANGKHUMA Vs. STATE OF MIZORAM
|
February 11, 2000 |
|
CHANDRA PROVA SINHA Vs. UNION TERRIOTORY OF MIZORAM
|
September 5, 2000 |
|
CHANDRA SEKHAR BHATTACHARJEE Vs. RUNUMI CHOWDHURY
|
March 7, 2000 |
|
CHANDRAI SOREN Vs. HARADHAN CHOUDHURY
|
September 19, 2000 |
|
CHARTERED ACCOUNTANTS ASSOCIATION Vs. UNION OF INDIA
|
December 27, 2000 |
|
CHAYAN DASGUPTA Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
December 13, 2000 |
|
CHAYAN DASGUPTA Vs. STATE OF ARUNACHAL PRADESH
|
November 13, 2000 |
|
CHELFRU MOG Vs. STATE OF TRIPURA
|
March 14, 2000 |
|
CHHABI DEB BARMA Vs. STATE OF TRIPURA
|
June 16, 2000 |
|
CHOW TAN GOHAIN Vs. STATE OF ARUNACHAL PRADESH
|
September 13, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. SUDARSHAN PLYWOOD INDUSTRIES LIMITED
|
June 15, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. MECH TECHNIK INDIA P LIMITED
|
June 16, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. INDIA CARBON LIMITED
|
June 9, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. BASANA RANI SAHA
|
January 19, 2000 |
|
CROMPTON GREAVES LTD Vs. COMMISSIONER OF TAX
|
July 27, 2000 |
|
D DEVI BHATI Vs. UNION OF INDIA
|
April 5, 2000 |
|
DALBIR SINGH BISHT Vs. UNION OF INDIA
|
November 7, 2000 |
|
DANDA BORA ALIAS ASHIM BORA Vs. STATE OF ASSAM
|
April 12, 2000 |
|
DAWAN ABDUL BAREQUE Vs. STATE OF ASSAM
|
April 6, 2000 |
|
DEBA BARUA Vs. STATE OF ASSAM
|
April 7, 2000 |
|
DEBASISH DEB Vs. UNION OF INDIA
|
June 30, 2000 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. THE ASSAM TRIBUNE
|
July 31, 2000 |
|
DIGANTA KALITA & ANOTHER Vs. STATE OF ASSAM & OTHER.
|
September 21, 2000 |
|
DILIP KUMAR JHA Vs. STATE OF ARUNACHAL PRADESH
|
August 2, 2000 |
|
DINA BAWRI Vs. STATE OF ASSAM
|
May 8, 2000 |
|
DINDAYAL MADHAMIA AND CO Vs. UNION OF INDIA
|
January 24, 2000 |
|
DINESH CH RAY Vs. STATE OF ASSAM
|
March 16, 2000 |
|
DINESH SHANKAR ALIAS CHANDI BARUAH ALIAS RABIN ROY Vs. UNION OF INDIA
|
January 10, 2000 |
|
DIPANKAR BHATTACHARJEE Vs. STATE OF ASSAM
|
November 28, 2000 |
|
DIPCHAN SARKAR Vs. STATE OF TRIPURA
|
February 18, 2000 |
|
DIRECTOR GENERAL OF POLICE Vs. ABDUL KADIR
|
September 1, 2000 |
|
DOLICHAKRABORTY Vs. STATE OF ASSAM
|
September 4, 2000 |
|
DR. M. PRIYOBARTA SINGH Vs. STATE OF MANIPUR AND ORS.
|
January 28, 2000 |
|
EAST INDIA CONSORTIUM Vs. UNION OF INDIA
|
September 11, 2000 |
|
ELANGBAM TOMBA SINGH Vs. STATE OF MANIPUR
|
May 9, 2000 |
|
EMPLOYEES STASTE INSURANCE CORPN Vs. TECHNICO
|
August 30, 2000 |
|
EMPLOYEES STATE INSURANCE CORPORATION REGIONAL OFFICE Vs. TECHNICO
|
August 3, 2000 |
|
EVEREADY INDUSTRIES INDIA LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX ASSESSMENT
|
March 16, 2000 |
|
FAKIR CHAND Vs. STATE OF ASSAM
|
December 11, 2000 |
|
FARIDA BEGUM Vs. STATE OF ASSAM
|
April 25, 2000 |
|
FOOD CORPORATION OF INDIA Vs. DIBRUGARH LABOUR HANDLING AND TRANSPORT CONTRACT CO OP SOCITY LTD
|
February 22, 2000 |
|
GAJENDRA KAKTI Vs. STATE OF ASSAM
|
September 14, 2000 |
|
GANESH CH BARUAH Vs. UNION OF INDIA
|
September 6, 2000 |
|
GAUHATI MOTOR TRADERS Vs. COMMISIONER OF TAXES
|
March 27, 2000 |
|
GAUTAM BAHRI Vs. PSC ENGINEERS PRIVATE LTD
|
September 6, 2000 |
|
GAUTAM NANDI Vs. STATE BANK OF INDIA
|
March 10, 2000 |
|
GEGONG APANG Vs. SANJOY TASSAR
|
July 26, 2000 |
|
GHNAKANTA BORO Vs. UNION OF INDIA
|
February 24, 2000 |
|
GOBINDA CH DAS Vs. BOLORAM BORO
|
May 31, 2000 |
|
GOODRICKE GROUP LIMITED Vs. ASSISTANT COMMISSIONER OF TAXES APPEALS
|
May 30, 2000 |
|
GOPAL CH SARMAH Vs. STATE OF ASSAM
|
February 17, 2000 |
|
GOPAL DEBNATH Vs. ASSAM ADMINISTRATIVE TRIBUNAL
|
August 24, 2000 |
|
GOPAL PRASAD KALOWAR Vs. STATE OF ASSAM
|
November 24, 2000 |
|
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KIRANKUMAR MANILAL KANABAR AND ANR
|
September 28, 2000 |
|
GYANCHAND PATNI Vs. SUSHIL KR PATNI
|
March 28, 2000 |
|
HAR KUMAR DAS Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
January 20, 2000 |
|
HARANIDHI DUTTA Vs. TRIPURA KHADI AND VILLAGE INDUSTRIES BOARD
|
February 8, 2000 |
|
HARI SINGH BHOMRA Vs. STATE OF ASSAM
|
December 4, 2000 |
|
HARIPADA SAHA Vs. STATE OF TRIPURA
|
December 7, 2000 |
|
HASHIDA KHATOON Vs. AKHTAR HUSSAIN AND ORS.
|
February 22, 2000 |
|
HASIDA KHATOON Vs. AKHTAR HUSSAIN
|
May 1, 2000 |
|
HEMORAM SAIKIA Vs. LOBORAM SAIKIA
|
February 11, 2000 |
|
HENITO Vs. UNION OF INDIA
|
June 28, 2000 |
|
HILEN LOYI Vs. NYAMO KAMDUK
|
March 2, 2000 |
|
HILL DEVLOPMENT Vs. STATE OF TRIPURA
|
July 31, 2000 |
|
HILLS SYNDICATE Vs. NORTH CACHAR HILLS AUTONOMOUS COUNCIL
|
March 9, 2000 |
|
HIMADRI KR. DEB AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
June 9, 2000 |
|
HINDUSTAN PAPER CORPN LTD Vs. SURESH CH PRASAD
|
November 9, 2000 |
|
HOLY MOTHER OF AUROBINDO ASHRAM OF PONDICHERRY Vs. STATE OF MEGHALAYA
|
October 4, 2000 |
|
INCOME TAX OFFICER Vs. GITA RANI BANIK
|
December 21, 2000 |
|
INDIAN AIRLINES LTD Vs. RAM AWATAR GARODIA
|
June 5, 2000 |
|
J D PHARMACEUTICALS Vs. STATE OF ASSAM
|
January 11, 2000 |
|
JAGDISH CHANDRA ROY Vs. STATE OF TRIPURA
|
December 21, 2000 |
|
JAGDISH DEBNATH Vs. STATEOF ASSAM
|
August 4, 2000 |
|
JALINI BRAHAMA Vs. STATE OF ASSAM
|
February 22, 2000 |
|
JAMINI KUMAR BHATTACHARJEE Vs. STATE OF TRIPURA
|
June 27, 2000 |
|
JAMINI KUMAR BHATTCHARJEE Vs. STATE OF TRIPURA
|
May 12, 2000 |
|
JAYA RANI GHOSH Vs. STATE OF TRIPURA
|
September 21, 2000 |
|
JAYANTA KUMAR BHATTACHARJEE Vs. STATE OF TRIPURA
|
December 19, 2000 |
|
JAYSHREE TEA AND INDUSTRIES LTD. AND ANOTHER Vs. UNION OF INDIA
|
May 2, 2000 |
|
JINNA ABDUR RAHIM Vs. STATE OF ASSAM
|
October 19, 2000 |
|
JOGESH PAUL Vs. STATE OF TRIPURA
|
June 13, 2000 |
|
JOY MOHAN MALLIK Vs. UNION OF INDIA
|
March 27, 2000 |
|
K. NGALAWON (SMTI) Vs. UNION OF INDIA (UOI) AND ORS.
|
March 14, 2000 |
|
KABITA DEB Vs. STATE OF TRIPURA
|
March 3, 2000 |
|
KABLE SINGH SANGHERE Vs. STATE OF ARUNACHAL PRADESH
|
July 25, 2000 |
|
KAJAL KUMAR BANIK Vs. STATE BANK OF INDIA AND OTHERS
|
August 8, 2000 |
|
KALI PRASAD ADHIKARY Vs. BHAIRABI ROY
|
March 23, 2000 |
|
KALICHARAN RABIDAS Vs. STATE OF ASSAM
|
July 2, 2000 |
|
KALICHARAN RABIDAS Vs. STATE OF ASSAM AND ORS.
|
February 7, 2000 |
|
KAMAKHYA PRASAD AGARWALLA Vs. PRADEEP KUMAR YADAV
|
June 16, 2000 |
|
KAMALUDDIN Vs. STATE OF ASSAM
|
January 27, 2000 |
|
KANTESWAR RAJBONGSHI Vs. STATFED
|
June 20, 2000 |
|
KAPANGSING RALENG Vs. STATE OF MANIPUR
|
June 13, 2000 |
|
KEISAM SHANTIPUR SINGH Vs. STATE OF MANIPUR
|
May 25, 2000 |
|
KESHRICHAND JAISUKHLAL Vs. COMMISSIONER OF INCOME TAX
|
September 26, 2000 |
|
KH AMUTOMBI SINGH Vs. THANGMINLIEN KIPGEN
|
November 29, 2000 |
|
KHAGEMBAM SADHU ALIAS RABEI SINGH Vs. KHANGEMBAM IBOHAL SINGH
|
April 7, 2000 |
|
KHAGEN CHANDRA BORAH Vs. STATE OF ASSAM
|
August 8, 2000 |
|
KHAGESWAR BHUYAN Vs. MONINDRA NATH KHAKLARI
|
April 26, 2000 |
|
KIRLOSKAR BROTHERS LIMITED Vs. STATE OF TRIPURA
|
April 26, 2000 |
|
KIRON CHANDRA BORAH Vs. STATE OF ASSAM AND ORS.
|
December 4, 2000 |
|
KIRON DEVI (SMTI) Vs. UNION OF INDIA (UOI) AND ORS.
|
January 24, 2000 |
|
KIRON DEVI SMTI Vs. UNION OF INDIA
|
January 8, 2000 |
|
KOSHESWAR BHARALI Vs. STATE OF ASSAM
|
January 4, 2000 |
|
KRISHNA KANTA MILI Vs. STATE OF ASSAM
|
April 12, 2000 |
|
KRISHNAPADA ROY Vs. PARIMAL CHANDRA SAHA
|
February 21, 2000 |
|
KRISHNAPADA ROY ALIAS SAHA Vs. PARIMAL CHANDRA SAHA
|
February 18, 2000 |
|
KULAMAN BARUAH Vs. STATE OF ASSAM
|
July 27, 2000 |
|
KULDHAR PHUKAN Vs. STATE OF ASSAM
|
June 2, 2000 |
|
KUMARI ANGOM SARJUBALA DEVI Vs. MANIPUR PUBLIC SERVICE COMMISSION
|
June 26, 2000 |
|
L CHHANPAM Vs. STATE OF MANIPUR
|
June 28, 2000 |
|
L PRIYOKUMAR SINGH Vs. N BIRENDRA SINGH
|
January 4, 2000 |
|
LAISHRAM LEIRENMACHA ALIAS BIJOY CHANDRA SINGH Vs. STATE OF MANIPUR
|
August 10, 2000 |
|
LAKHAN KONWAR Vs. STATE OF ASSAM
|
August 4, 2000 |
|
LALHMINGLIANA Vs. STATE OF MIZORAM
|
March 29, 2000 |
|
LALIT MOHAN SUKLABAIDYA Vs. STATE OF ASSAM AND ANOTHER
|
May 16, 2000 |
|
LALMALSAWM Vs. STATE OF MANIPUR
|
June 28, 2000 |
|
LALMUANKIMA Vs. STATE OF MIZORAM
|
September 21, 2000 |
|
LALMUANKIMA Vs. STATE OF MIZORAM
|
November 21, 2000 |
|
LALRAMMAWII Vs. STATE OF MIZORAM
|
June 9, 2000 |
|
LALZARZOLIANI SMTI Vs. STATE OF MIZORAM
|
January 5, 2000 |
|
LALZAWMLIANA Vs. STATE OF MIZORAM
|
July 27, 2000 |
|
LIAKAT ALI Vs. KAMALA KEOT
|
January 19, 2000 |
|
LIVE TONE Vs. STATE OF TRIPURA
|
December 22, 2000 |
|
LOHIT CHANDRA SARMA Vs. STATE OF ASSAM
|
September 8, 2000 |
|
LONEY TANVEERA RAHMAN Vs. STATE OF ASSAM
|
January 11, 2000 |
|
LOUREMBAM IBEMHAL DEVI Vs. STATE OF MANIPUR
|
August 25, 2000 |
|
M C TIKEN Vs. STATE OF ASSAM
|
May 17, 2000 |
|
M IBEYAIMA DEVI Vs. MUTUM BABITA DEVI
|
March 15, 2000 |
|
M K KRISHNAMURTHY Vs. UNION OF INDIA
|
September 14, 2000 |
|
M S M TEXTILES PRIVATE LIMITED Vs. ASSAM FINANCIAL CORPORATION
|
July 26, 2000 |
|
M THANGI Vs. UNION OF INDIA
|
July 28, 2000 |
|
MADHAB PAUL Vs. STATE OF ASSAM
|
March 15, 2000 |
|
MADHUSUDAN HARIJAN Vs. STATE OF ASSAM
|
December 5, 2000 |
|
MAHARISHI VIDYA MANDIR GUARDIANS ACTION COMMITTEE Vs. STATE OF ASSAM
|
September 12, 2000 |
|
MAHENDRA KAR Vs. BABUL KUMAR GHOSH
|
September 26, 2000 |
|
MAIBAMDHANANJOY SINGH Vs. STATE OF MANIPUR
|
May 25, 2000 |
|
MAINAM NONGMEIKAPAN TOMBI DEVI Vs. STATE OF MANIPUR
|
May 12, 2000 |
|
MANAGEMENT OF BALIJAN NORTH TEA ESTATE Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
|
August 10, 2000 |
|
MANAGEMENT OF BEHORA TEA ESTATE Vs. PRESIDING OFFICER, LABOUR COURT, DIBRUGARH AND ANOTHER
|
May 2, 2000 |
|
MANDIRA SINGH Vs. STATE OF ASSAM
|
January 18, 2000 |
|
MANIPUR CO OP DEPARTMENT OFFICER ASSOCIATION Vs. STATE OF MANIPUR
|
December 1, 2000 |
|
MANIRAM NARZARY @ MANI NARZARY Vs. UNION OF INDIA (UOI) AND ORS.
|
January 28, 2000 |
|
MANIRAM NARZARY ALIAS MANI NARZARY Vs. UNION OF INDIA
|
August 28, 2000 |
|
MANLIAN Vs. STATE OF MIZORAM
|
March 30, 2000 |
|
MARINAL KANTI BHOWMIK Vs. ILALODHNEE
|
March 2, 2000 |
|
MATIOUR RAHMAN Vs. STATE OF ASSAM
|
May 19, 2000 |
|
MATIUR RAHMAN Vs. STATE OF ASSAM
|
May 9, 2000 |
|
MAYURI SHARMA Vs. STATE OF ASSAM
|
August 24, 2000 |
|
MAZAHARUL ISLAM Vs. STATE OF ASSAM
|
February 29, 2000 |
|
MD CHUNU CHOUDHURY Vs. STATE OF ASSAM
|
March 3, 2000 |
|
MEGHALAYA GOVERNMENT PRESS INDUSTRIAL EMPLOYEES ASSOCIATION Vs. STATE OF MEGHALAYA
|
May 12, 2000 |
|
MGMT OF TIGAL IBAM TEA ESTATE Vs. P O LABOUR COURT
|
June 30, 2000 |
|
MILAN RANI DEVI Vs. SUSHIL ROY
|
September 7, 2000 |
|
MILAN RANI SAHA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
April 6, 2000 |
|
MINU MAI DEVI Vs. UNION OF INDIA
|
February 15, 2000 |
|
MINU MAI DEVI Vs. UNION OF INDIA
|
February 5, 2000 |
|
MIRA ROY Vs. STATE OF TRIPURA
|
August 3, 2000 |
|
MIZORAM HIGH SCHOOL TEACHERS ASSOCIATION GENERAL HEADQUARTERS AIZAWL Vs. STATE OF MIZORAM
|
July 27, 2000 |
|
MOHAMMAD MONIRUL HASAN Vs. MOHAMMAD IFTIKAR AHMED
|
January 11, 2000 |
|
MOHANLAL DEB ROY Vs. SUB DIVISIONAL OFFICER KAMALPUR
|
September 12, 2000 |
|
MOHIBUR RAHMAN Vs. STATE OF ASSAM
|
July 27, 2000 |
|
MOHIT RANJAN BHATTACHARJEE Vs. PRADIP KRISHNA DUTTA GUPTA
|
August 7, 2000 |
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MOINUL HAQUE AND OTHERS Vs. STATE OF ASSAM .
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December 5, 2000 |
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MOIRANGTHEM RAMO SINGH Vs. STATE OF MANIPUR
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June 6, 2000 |
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MOMIN NATH Vs. DIST AND SESSIONS JUDGE GOLAGHAT
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September 5, 2000 |
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MONIKA HOM ROY Vs. SMARAN ROY
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June 5, 2000 |
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MUININDRA CHARAN KALITA Vs. DHANI RAM KALITA
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May 5, 2000 |
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MUKUT ALOM MOLLAH Vs. STATE OF ASSAM
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February 8, 2000 |
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MUKUT GUHA ROY Vs. NILAKANTA HAZARIKA
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April 27, 2000 |
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MUKUT GUHA ROY Vs. NILAKANTA HAZARIKA AND ANR.
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April 17, 2000 |
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MUSSTT ARAB CHANI BEGUM Vs. MOHAMMAD AZIZUR RAHMAN
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March 15, 2000 |
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NABA WELLY Vs. STATE OF ASSAM
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August 17, 2000 |
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NAGALAND SUGAR MILL OFFICERS ASSOCIATION DIMAPUR Vs. STATE OF NAGALAND
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June 27, 2000 |
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NAMITA PAUL Vs. FOOD CORPORATION OF INDIA
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July 4, 2000 |
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NANI GOPAL BHATTACHARJEE Vs. S CHOUDHURY
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September 26, 2000 |
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NARAYAN GHOSH Vs. NATIONAL INSURANCE CO LTD
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September 5, 2000 |
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NATIONAL HYDROELECTRIC POWER CORPORATION LTD Vs. STATE OF MANIPUR
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February 23, 2000 |
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NATIONAL INSURANCE CO LTD Vs. SADHANA LODH
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August 8, 2000 |
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NATIONAL INSURANCE CO LTD Vs. A ASUSU
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December 4, 2000 |
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NATIONAL INSURANCE CO LTD Vs. MEMBER M A C T
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June 21, 2000 |
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NATIONAL INSURANCE CO LTD Vs. MANOHARAN SHILL
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June 2, 2000 |
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NATIONAL INSURANCE CO LTD Vs. MEMBER MOTOR ACCIDENT CLAIMS TRIBUNAL
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June 6, 2000 |
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NEPAL CHANDRA PAUL Vs. STATE OF TRIPURA
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August 7, 2000 |
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NEPAL SAHA Vs. STATE OF TRIPURA
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March 24, 2000 |
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NEW INDA ASSURANCE CO LTD Vs. SANGZUALI
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July 21, 2000 |
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NEW INDIA ASSURANCE CO LTD Vs. SANJIT KUMAR
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May 4, 2000 |
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NEW INDIA ASSURANCE CO LTD Vs. UJJALA DEBNATH
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November 24, 2000 |
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NEW INDIA ASSURANCE CO LTD Vs. BIJAYA DAS
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March 14, 2000 |
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NEW INDIA ASSURANCE CO LTD Vs. SANJIT KUMAR
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March 4, 2000 |
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NIBARAN DAS Vs. STATE OF ASSAM
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August 4, 2000 |
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NIKHIL RANJAN BHOWMIK Vs. TRIPURA GRAMIN BANK
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September 8, 2000 |
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NINYA BAGRA Vs. STATE OF ANDHRA PRADESH
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August 7, 2000 |
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NIRANJAN SARKAR Vs. SWAPNA DAM
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December 7, 2000 |
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NITYA GOPAL PAUL Vs. STATE OF TRIPURA
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June 16, 2000 |
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NONGMAITHEM ONGBI KUNJABATI DEVI Vs. DISTRICT MAGISTRATE IMPHAL
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June 29, 2000 |
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ORIENTAL INSDURANCE CO LTD Vs. MALATI DEVI
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March 9, 2000 |
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ORIENTAL INSURANCE CO LTD Vs. MALATI DEVI
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February 17, 2000 |
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ORIENTAL INSURANCE CO LTD Vs. MUSTT SAMSUNEESA LASKAR
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January 3, 2000 |
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ORIENTAL INSURANCE CO LTD Vs. CHAIRMAN LOK ADALAT CUM MEMBER MACT
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August 25, 2000 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. JHARNA SARKAR
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July 6, 2000 |
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P JOSEPH Vs. NORTH EASTERN HILL UNIVERSITY
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May 12, 2000 |
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P PAMLEI Vs. STATE OF MANIPUR
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September 12, 2000 |
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P S C ENGINEERS PRIVATE LIMITED Vs. STATE OF TRIPURA
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July 7, 2000 |
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PABAN SALOI ALIAS BABUL CHOUDHURY Vs. UNION OF INDIA
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March 24, 2000 |
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PANKAJ PUKHAN Vs. STATE OF ASSAM
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May 23, 2000 |
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PAPPU KUMAR Vs. STATE OF MIZORAM
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June 9, 2000 |
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PARAMESH SARMAH AND ORS. Vs. ISLAM ALI AND ORS.
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September 29, 2000 |
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PARIMAL CHAKRABORTY Vs. STATE OF MEGHALAYA
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November 3, 2000 |
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PARMANANDA DEKA Vs. UNION OF INDIA
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August 18, 2000 |
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PARMESH SARMAH Vs. ISLAM ALI
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September 20, 2000 |
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PASSANG TSERING Vs. STATE OF ARUNACHAL PRADESH
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August 7, 2000 |
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PHRAS LAKHON Vs. SAROT LANGNIR
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June 29, 2000 |
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PRABHAT CHANDRA PAUL BY L/R Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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September 14, 2000 |
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PRABHU NATH PANDEY Vs. UNION OF INDIA
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February 15, 2000 |
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PRABIN GOSWAMI Vs. STATE OF ASSAM
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December 12, 2000 |
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PRABIR KR DUTTA GUPTA Vs. STATE OF TRIPURA
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April 26, 2000 |
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PRADIP KUMAR GHOSH Vs. STATE OF TRIPURA
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January 28, 2000 |
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PRAFULLA KR GHOSH Vs. STATE OF ASSAM
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May 23, 2000 |
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PRATAP SANYAL Vs. STATE OF TRIPURA
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April 28, 2000 |
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PREM PRASAD KALITA Vs. FOOD CORPORATION OF INDIA
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June 13, 2000 |
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PREMANANDA MISRA Vs. STATE OF ASSAM
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May 12, 2000 |
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PREMANANDA NAMA Vs. BASANTA KUMAR GHOSH
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March 14, 2000 |
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PREMCHANDRALAL Vs. STATE OF ASSAM
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November 2, 2000 |
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PRITHI SINGH Vs. UNION OF INDIA
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March 28, 2000 |
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PRODIP BORA Vs. STATE OF ASSAM
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March 3, 2000 |
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PULAKESH DUTTA Vs. RASARAJ DEY
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January 17, 2000 |
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PURBOTTAR TRADE AND MARKETING CO-OPERATIVE SOCIETY LTD. Vs. STATE OF ASSAM AND ORS.
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March 8, 2000 |
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PURNANARAYAN SINHA Vs. ELECTION COMMISSION OF INDIA NEW DELHI
|
June 7, 2000 |
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PURNENDU BIKASH DHAR Vs. UNION OF INDIA
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July 4, 2000 |
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R K LAKHI KUMAR Vs. STATE OF MANIPUR
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November 10, 2000 |
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R K MADHURYYAJIT SINGH Vs. TAKHELLAMBAM ABUNG SINGH
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February 11, 2000 |
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R K RANDHONI DEVI Vs. STATE OF MANIPUR
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January 5, 2000 |
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R K TOMBI ALIAS TOMBISANA SINGH Vs. R K MAIPAKSANA SINGH
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September 20, 2000 |
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R L RIKHYE Vs. STATE OF ASSAM
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November 21, 2000 |
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R L ROY Vs. STATE OF TRIPURA
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July 28, 2000 |
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R L ROY Vs. STATE OF TRIPURA
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March 16, 2000 |
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R LALDINGLIANA Vs. STATEOF MIZORAM
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August 17, 2000 |
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R LANGKHAM Vs. JOHN L KILLONG
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March 1, 2000 |
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R N GHOSH Vs. STATE OF TRIPURA
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February 21, 2000 |
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R.L. ROY & CO. Vs. STATE OF TRIPURA
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July 24, 2000 |
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Radhey Shyam Singh Vs. Union of India
|
March 10, 2000 |
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RADIO TALKIES EQUIPMENT COMPANY Vs. DEBADAS GHOSH
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May 30, 2000 |
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RAIMOHAN SARKAR Vs. STATE OF TRIPURA
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July 28, 2000 |
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RAIMOHAN SARKAR Vs. STATE OF TRIPURA AND ORS
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July 8, 2000 |
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RAJ BROTHERS CALCUTTA Vs. UNION OF INDIA
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October 20, 2000 |
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RAJENDRA DEB Vs. STATE OF TRIPURA
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March 10, 2000 |
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RAJIB LOCHAN BHATTACHARJEE Vs. UNION OF INDIA & ANOTHER
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April 7, 2000 |
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RAJNIKANTA DEKA Vs. STATE OF ASSAM
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December 7, 2000 |
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RAKESH PAL RANA Vs. UNION OF INDIA
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May 16, 2000 |
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RAM PRASAD SARMA Vs. MANI KUMAR SUBBA
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August 18, 2000 |
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RAMENDRA MOHAN COUDHURY Vs. KHITISH CHANDRA CHOUDHURY
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August 17, 2000 |
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RAMESH KUMAR CHANCHAL Vs. ASSTT INSPECTOR GENRAL OF POLICE
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January 21, 2000 |
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RAMESH SAHARA Vs. UNION OF INDIA
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March 24, 2000 |
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RAMSING RONGHANG Vs. KARBIANGLONG AUTONOMOUS COUNCIL
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November 8, 2000 |
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RANDHIRDEB ROY Vs. STATE OF ASSAM
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January 25, 2000 |
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RANEE NARAH Vs. STATE OF ASSAM
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May 30, 2000 |
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RANJIT KUMAR CHAKRABORTY Vs. JIBAN CHANDRA CHAKRABORTY
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December 21, 2000 |
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RASHESHWAR CHANDRA PAUL Vs. STATE OF ASSAM
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April 27, 2000 |
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RATAN DUTTA Vs. STATE OF TRIPURA
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February 4, 2000 |
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RATANLAL BAID Vs. STATE OF MIZORAM
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March 7, 2000 |
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RIMEN BORDOLOI Vs. STATE OF ASSAM
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December 11, 2000 |
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ROHINI KUMAR DEKA Vs. STATE OF ASSAM
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February 7, 2000 |
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ROHIT PURKAYASTHA Vs. BOARD OF SECONDARY EDUCATION ASSAM
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September 4, 2000 |
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RUBUL KANTI ROY Vs. STATE OF ASSAM
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March 13, 2000 |
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RUNIMA DUTTA Vs. STATE OF ASSAM
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March 7, 2000 |
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RUNU RAJKUMARI PHUKAN Vs. STATE OF ASSAM
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August 18, 2000 |
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RUP CHAND DAFTARY Vs. ASHIM RANJAN MODAK
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February 8, 2000 |
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S DHNABIR SINGH Vs. PROMOTEE ASSISTANT ENGINEERS ASSON
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January 4, 2000 |
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S K AGARWALA Vs. UNION OF INDIA
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September 26, 2000 |
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S. LIANSONTHANG GUITE Vs. SECRETARY (TECHNICAL) WORKS, GOVT. OF MANIPUR
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August 2, 2000 |
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SABHA RAM DAS Vs. MAHENDRA DAS
|
February 1, 2000 |
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SAHID KHATUN Vs. SECY TEZPUR HINDUSTANI MUSLIM PANCHAYAT
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June 8, 2000 |
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SAIAWIA Vs. STATE OF MIZORAM
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January 5, 2000 |
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SAIFUL ISLAM Vs. HASEN ALI
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April 6, 2000 |
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SAILEN KONWAR DUTTA Vs. SATYA CAPITAL SERVICES P LTD
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February 22, 2000 |
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SAILEN KONWAR DUTTA Vs. SATYA CAPITAL SERVICES P LTD
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February 25, 2000 |
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SAILENDRA NATH GOSWAMI Vs. MUKUL CHANDRA DAS AND ORS.
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April 25, 2000 |
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SAMINRAN DEB Vs. TRIPURA ROAD TRANSPORT CORPORATION
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September 7, 2000 |
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SAMIR GHOSH Vs. STATE OF TRIPURA
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March 24, 2000 |
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SAMIR KR DAS Vs. APARNA DAS SMTI
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August 9, 2000 |
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SARIFUZ ZAMAN Vs. BOARD OF SECONDRY EDUCATION ASSAM
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August 30, 2000 |
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SATI LAKHI ROY Vs. G O C EASTERN COMMAND
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May 10, 2000 |
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SATRADHIKAR BENGANA ATI SATRA Vs. STATE OF ASSAM
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May 2, 2000 |
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SATYA RANJAN PAUL Vs. STATE OF TRIPURA
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March 24, 2000 |
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SELTON FISION ANAL Vs. STATE OF NAGALAND
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September 14, 2000 |
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SELVEL ADVERTISING Vs. STATE OF ASSAM
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June 6, 2000 |
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SENTU DAS ALIAS DUKHYA DAS Vs. STATE OF TRIPURA
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April 27, 2000 |
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SH TOMBISANA DEVI Vs. STATE OF MANIPUR
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February 4, 2000 |
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SHIBJOY REANG Vs. STATE OF TRIPURA
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December 22, 2000 |
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SINDHI DAS DEBBARMA Vs. KAIZAR DEBBARMA
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September 19, 2000 |
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SIPAHI PRASAD GUPTA AND ANR Vs. STATE OF ASSAM
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October 31, 2000 |
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SITESH BHATTACHARJEE Vs. STATE OF TRIPURA
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April 5, 2000 |
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SODHANLAL AGARWALLA Vs. UCO BANK
|
February 4, 2000 |
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SRI DONATUS ENGZANANG Vs. STATE OF MIZORAM
|
January 5, 2000 |
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STATE BANK OF INDIA Vs. SUKUMAR SAHA
|
August 31, 2000 |
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STATE OF ASSAM Vs. N V INTERNATIONAL
|
August 7, 2000 |
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STATE OF ASSAM Vs. JIBANJYOTI BAISHYA
|
December 14, 2000 |
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STATE OF ASSAM Vs. EASTERN CONCRETE INDUSTRY
|
November 7, 2000 |
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STATE OF ASSAM Vs. JHANENDRA CHOUDHURY
|
June 6, 2000 |
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STATE OF ASSAM Vs. DHANESWAR HALOI
|
August 3, 2000 |
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STATE OF ASSAM Vs. JHANENDRA CHOUDHURY
|
July 6, 2000 |
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STATE OF ASSAM Vs. A B C I LTD
|
January 4, 2000 |
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STATE OF ASSAM Vs. HIMATSINGKA MOTOR WORKS LTD
|
January 20, 2000 |
|
STATE OF ASSAM Vs. CHANDAN KONWAR
|
February 3, 2000 |
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STATE OF ASSAM Vs. ALL ASSAM MODREN CHAKI MILLS
|
February 4, 2000 |
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STATE OF ASSAM Vs. STATE BANK OF BIKANER AND JAIPUR
|
March 15, 2000 |
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STATE OF MANIPUR Vs. VIKAS YADAV
|
March 2, 2000 |
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STATE OF MANIPUR AND ORS. Vs. ALL MANIPUR VILLAGE LEVEL WORKERS SUB-COMMITTEE AND ANR.
|
May 9, 2000 |
|
STATE OF MIZORAM Vs. LALRINAWMA
|
February 23, 2000 |
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STATE OF TRIPURA Vs. DULAL CHAKRABORTY
|
March 22, 2000 |
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STATE OF TRIPURA Vs. GOPI KANTA DEY
|
June 22, 2000 |
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STATE OF TRIPURA Vs. GOPI KANTA DEY
|
June 12, 2000 |
|
STATE OF TRIPURA Vs. ASHOKE KUMAR SUBBA
|
May 22, 2000 |
|
STATE OF TRIPURA Vs. ANITA BARMAN
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April 18, 2000 |
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STATE OF TRIPURA Vs. BIJOY GOWALA
|
April 28, 2000 |
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STATE OF TRIPURA Vs. RAMENDRA NATH DEY
|
August 31, 2000 |
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STATE OF TRIPURA AND ORS Vs. REMENDRA NATH DEY
|
August 30, 2000 |
|
SUBHA LAXMILAMA Vs. STATE OF NAGALAND
|
July 13, 2000 |
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SUBHAS LODH Vs. STATE OF TRIPURA
|
August 7, 2000 |
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SUBHASH MOHAN DEV Vs. SANTOSH MOHAN DEV
|
January 5, 2000 |
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SUBHASH RANJAN ROY Vs. LAND ACQUISITION COLLECTOR
|
March 2, 2000 |
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SUBODH SARMA Vs. STATE OF ASSAM
|
September 26, 2000 |
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SUDHIR TRIDEVI Vs. STATE OF ARUNACHAL PRADESH
|
September 27, 2000 |
|
SUDIPTO KALITA Vs. STATE OF ASSAM
|
December 1, 2000 |
|
SUJIT NATH Vs. STATE OF ASSAM
|
March 13, 2000 |
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SUKHAMOY BHATTACHARJEE Vs. STATE OF TRIPURA
|
February 1, 2000 |
|
SURENDRA KUMAR DAS Vs. STATE OF ASSAM
|
September 6, 2000 |
|
SURENDRA KUMAR DAS AND ORS Vs. STATE OF ASSAM AND ORS
|
September 9, 2000 |
|
SURYA KR DAS Vs. STATE OF ASSAM
|
March 2, 2000 |
|
SURYAKANT M PAREKH Vs. BHAGWATIPRASAD H JANI AND ORS
|
August 17, 2000 |
|
SUSANTA KUMAR CHOUDHURY Vs. BIRENDRA KUMAR DEB ROY
|
August 30, 2000 |
|
SUSHIL CHANDRA DEY Vs. CHITTA RANJAN DEY
|
March 24, 2000 |
|
SUSMA ACHARJEE Vs. STATE OF AND TRIPURA
|
May 17, 2000 |
|
SWADESH CHANDRA DUTTA Vs. STATE BANK OF INDIA
|
June 22, 2000 |
|
T PHUNGZATHANG Vs. HANGKHANLIAN MLA
|
June 27, 2000 |
|
T. TUALZATHANG Vs. STATE OF MANIPUR AND ANR.
|
February 29, 2000 |
|
TAPAS LAL BANIK Vs. STATE OF TRIPURA
|
March 14, 2000 |
|
TARAJULI TEA ESTATE Vs. P O LABOUR COURT
|
September 12, 2000 |
|
TARANI KANTA DEKA ALIAS HAYGRIB DUTTA Vs. UNION OF INDIA
|
March 22, 2000 |
|
TATA TEA LIMITED Vs. SUPERINTENDENT OF TAXES
|
May 9, 2000 |
|
TATLOM PARTIN Vs. STATE OF ARUNACHAL PRADESH
|
May 12, 2000 |
|
THAINGA MOG Vs. STATE OF TRIPURA
|
January 10, 2000 |
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THANGJAM YAIMA SINGH Vs. STATE OF MANIPUR AND ORS.
|
August 5, 2000 |
|
THANGJAM YAMA SINGH Vs. STATE OF MANIPUR
|
May 8, 2000 |
|
THANGLEMNGIR CHIRU Vs. D C AND COLLECTOR OF LAND ACQUISITION
|
February 29, 2000 |
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THETHEM KIPGEN SMTL Vs. DISTRICT MAGISTRATE SENAPATHI
|
November 13, 2000 |
|
THNINGAL CHINGSUBAM ONGBI MODHUMATI DEVI Vs. CHINGSUBAM ONGBI MENGI DEVI
|
March 6, 2000 |
|
TILESWAR SAIKIA Vs. MD ABDUL RASHID & OTHERS
|
January 7, 2000 |
|
TRILOK SINGH RAWAT Vs. UNION OF INDIA
|
November 7, 2000 |
|
TRIPURA GOVT PENSIONERS ASSOCIATION Vs. SASHI PRAKASH
|
August 11, 2000 |
|
UNION OF INDIA Vs. S M CONSTUCTION COMPANY
|
September 5, 2000 |
|
UNION OF INDIA Vs. AZIBUN NESSA KHATUN
|
September 12, 2000 |
|
UNION OF INDIA Vs. STATE OF TRIPURA
|
September 18, 2000 |
|
UNION OF INDIA Vs. WOOD CRAFTS PRODUCTS LTD
|
November 28, 2000 |
|
UNION OF INDIA Vs. RATNESWAR KARMAKAR
|
April 25, 2000 |
|
UNION OF INDIA Vs. MITHILESH SINGH
|
May 25, 2000 |
|
UNION OF INDIA Vs. GAUHATI TRADING COMPANY
|
June 28, 2000 |
|
UNION OF INDIA Vs. NARESH CH NATH
|
August 3, 2000 |
|
UNION OF INDIA Vs. FAZU AHMED
|
March 28, 2000 |
|
UNION OF INDIA Vs. SADANANDA SEN
|
April 1, 2000 |
|
UNITED BANK OF INDIA Vs. PROMODE RANJAN DAS
|
February 17, 2000 |
|
UNITED INDIA INSURANCE CO LTD Vs. RALAGAMTHANGA
|
February 9, 2000 |
|
UPENDRA NATH DAS Vs. NIRUPAMA BHARALI
|
March 15, 2000 |
|
URMILA BALA DAS Vs. STATE OF ASSAM AND OTHERS
|
December 14, 2000 |
|
VIJAY KUMAR JASRASARIA Vs. STATE OF ASSAM
|
December 15, 2000 |
|
WILLIAMSON MAGOR AND COMPANY LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX APPEALS
|
May 12, 2000 |
|
WOOD CRAFTS PRODUCTS LTD. Vs. UNION OF INDIA
|
June 12, 2000 |
|
WOODCRAFTS PRODUCTS LTD Vs. UNION OF INDIA
|
April 12, 2000 |
|
YAMKHOMANG HAOKIP Vs. STATE OF MANIPUR AND ORS.
|
July 12, 2000 |
|
YANU NALO Vs. STATE OF ARUNACHAL PRADESH
|
August 21, 2000 |
|
YARUINGAM Vs. STATE OF MANIPUR
|
November 14, 2000 |
|
YUMNAM DIMBAJIT SINGH Vs. D S POONIA COMMISSIONER ELECTION DEPARTMENT CUM CHIEF ELECTORAL OFFICER MANIPUR
|
July 14, 2000 |
|
YUMNAM LOKENDRO SINGH Vs. V CHHIVER
|
July 5, 2000 |
|
ZHENITO SUMI Vs. STATE OF NAGALAND
|
April 7, 2000 |
|
ZINGSUOKIM ZATE Vs. STATE OF MANIPUR
|
June 16, 2000 |
|
ZINGSUOKIM ZATE Vs. STATE OF MANIPUR
|
July 16, 2000 |