|
129 HARIA DABLONG MIN MAHAL SAMABAI SAMITY LTD Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD
|
June 1, 1999 |
|
A K BHATTACHARJEE ADVOCATE Vs. SHYAMAL NAG ALIAS RANJAN NAG
|
March 23, 1999 |
|
A R KOTHARI Vs. BHARTI NARZARI SMTI
|
November 22, 1999 |
|
ABDUL BARI Vs. STATE OF ASSAM
|
June 15, 1999 |
|
ABDUL HANIF Vs. STATE OF ASSAM
|
April 29, 1999 |
|
ABDUL LATIF Vs. STATE OF ASSAM
|
May 13, 1999 |
|
ABDUL MATIN Vs. A S E B
|
September 14, 1999 |
|
ABDUL MAZID Vs. STATE OF ASSAM
|
August 17, 1999 |
|
ABU BAKKAR ALI Vs. STATE OF ASSAM
|
April 5, 1999 |
|
ABUJAM AMUBA SINGH Vs. STATE OF MANIPUR
|
March 24, 1999 |
|
ACHOM ANGOU SINGH Vs. STATE OF MANIPUR
|
February 19, 1999 |
|
ACHYUT CH PATHAK Vs. STATE OF ASSAM
|
December 18, 1999 |
|
ADITI CHOUDHURY Vs. STATE OF TRIPURA
|
February 10, 1999 |
|
ADITYA SONOWAL Vs. V J SOOD
|
May 20, 1999 |
|
AJENG SANGMA & OTHERS Vs. SMTI SHIMA SANGMA & OTHERS
|
December 5, 1999 |
|
AKAN CHANDRA DAS Vs. MD HUSSAIN
|
February 8, 1999 |
|
AKSHAY KUMAR SHARMA Vs. STATE OF TRIPURA
|
April 29, 1999 |
|
ALL ASSAM ZARDA MERCHANTS ASSOCIATION Vs. STATE OF ASSAM
|
June 4, 1999 |
|
ALL MANIPUR DIC SUPERVISORS ASSOCIATION Vs. STATE OF MANIPUR
|
May 28, 1999 |
|
AMAN METROGRAPH I PVT LTD Vs. UNION OF INDIA
|
August 23, 1999 |
|
ANANTA GOSWAMI Vs. GREEN VALLEY TRAVELS PRIVATE LIMITED
|
May 11, 1999 |
|
ANSAL PROPERTIES AND INDUSTRIES LTD Vs. STATE OF ASSAM
|
April 29, 1999 |
|
ANSAL PROPERTIES AND INDUSTRIES LTD Vs. STATE OF ASSAM
|
September 7, 1999 |
|
ARUN SHARMA Vs. STATE OF ASSAM
|
February 26, 1999 |
|
ARUNENDU DEB Vs. STATE OF TRIPURA
|
June 29, 1999 |
|
ARUNKUMAR NATH Vs. STATE OF ASSAM
|
April 20, 1999 |
|
ASHIT KUMAR DUTTA GUPTA Vs. STATE OF TRIPURA
|
September 9, 1999 |
|
ASHWINI BALA DAS Vs. NEW INDIA ASSURANCE CO LTD
|
April 29, 1999 |
|
ASSAM ANIMAL HUSBANDRY AND VETERINARY SERVICE ASSOCIATION Vs. STATE OF ASSAM
|
May 12, 1999 |
|
ASSAM APEX HANDICRAFT AND MARKETING CO OPERATIVE SOCIETY LIMITED Vs. STATE OF ASSAM
|
August 25, 1999 |
|
ASSAM BENGAL CARRIERS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 23, 1999 |
|
ASSAM BROOKES LTD Vs. LAL BAHADUR
|
March 9, 1999 |
|
ASSAM ROLLER FLOUR MILLS ASSOCIATION Vs. ASSAM AGRICULTURAL MARKETING BOARD
|
October 29, 1999 |
|
ASSAM SACHIVALAYA SEBA SANTHA Vs. SECRETARY ASSAM LEGISLATIVE ASSEMBLY
|
June 24, 1999 |
|
ASSAM TEA PLANTATION PROVIDENT FOUND AND PENSION FUND SCHEME Vs. GAUHATI MUNICIPAL CORPORATION
|
August 19, 1999 |
|
ASSAM TEATHER INDUSTRY Vs. UNION OF INDIA
|
August 16, 1999 |
|
ASTUTOSH KUMAR SINGH Vs. STATE OF NAGALAND & OTHERS
|
May 5, 1999 |
|
ASWINI KUMAR DEKA Vs. GENERAL MANAGER ASSAM STATE ROAD TRAN CORPN
|
February 2, 1999 |
|
ATANU KR DAS Vs. BONGAIGAON REFINERY AND PETRO CHEMICALS LTD
|
December 15, 1999 |
|
AYESHA KHATUN @ RAKHI JHA Vs. STATE OF ASSAM
|
May 13, 1999 |
|
B AND A PLANTATIONS AND INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 10, 1999 |
|
B R METAL LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 1, 1999 |
|
BADAL DEBNATH Vs. STATE OF TRIPURA
|
March 26, 1999 |
|
BADAL DUTTA Vs. STATE OF TRIPURA
|
November 24, 1999 |
|
BAISHYA BROTHERS PRIVATE LIMITED Vs. STATE OF ASSAM
|
June 17, 1999 |
|
BAKULI DEKA Vs. STATE OF ASSAM
|
March 25, 1999 |
|
BANWARILAL KEJRIWAL Vs. SAJJAN KUMAR JALAN
|
November 19, 1999 |
|
BARUN DEKA Vs. STATE OF ASSAM
|
May 28, 1999 |
|
BASISTHA DAS Vs. STATE OF ASSAM
|
October 7, 1999 |
|
BHADRESHWAR TANTI Vs. ELECTION COMMISSION OF INDIA
|
July 1, 1999 |
|
BHAGABAN TALIKADAR Vs. UNION OF INDIA
|
October 10, 1999 |
|
BHAGIRATHI SALOI Vs. STATE OF ASSAM
|
June 29, 1999 |
|
BHARAT HYDRO POWER CORPORATION LTD Vs. ASSAM STATE ELECTRICITY BOARD GUWAHATI
|
May 18, 1999 |
|
BHUBAN CHANDRA KONWAR Vs. STATE OF ASSAM
|
September 29, 1999 |
|
BHUPEN CHANDRA BORO Vs. UNION OF INDIA
|
August 17, 1999 |
|
BHUPEN HANDIQUE Vs. SHYAM BALA MEDHI
|
April 21, 1999 |
|
BIDHAN NATH ALIAS PARIJAT KUSUM NATH Vs. STATE OF ASSAM
|
August 19, 1999 |
|
BIJAYA NANDA CHOUDHURY Vs. STATE OF ASSAM
|
February 9, 1999 |
|
BIMAL BHOWMICK Vs. MRINAL KANTI BHOWMICK
|
December 1, 1999 |
|
BIMAL DEB Vs. ASHOK DEY
|
August 5, 1999 |
|
BIMAL KANTI DAS Vs. STATE OF ASSAM
|
September 6, 1999 |
|
BIMALENDU DUTTA Vs. STATE OF TRIPURA
|
April 9, 1999 |
|
BINA RANI BANIK Vs. PRADIP KR BANIK
|
May 27, 1999 |
|
BINITA SARMA Vs. BIREN KUMAR
|
June 28, 1999 |
|
BINITA SENAPATI Vs. STATE OF ASSAM
|
September 6, 1999 |
|
BISHWANATH PACHI Vs. STATE OF ASSAM
|
August 11, 1999 |
|
BISWAJIT DEBA SHARMA Vs. STATE OF ARUNACHAL PRADESH
|
May 3, 1999 |
|
BITHIKA BASU SARKAR Vs. STATE OF TRIPURA
|
September 22, 1999 |
|
BOBBY SHARMA Vs. STATE OF ASSAM
|
January 7, 1999 |
|
BOKEN JOPIR Vs. TABUR JOPIR
|
April 8, 1999 |
|
BOLIN MILI Vs. STATE OF ASSAM & OTHERS
|
January 21, 1999 |
|
BONGAIGAON REFINERY AND PETRO CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 26, 1999 |
|
BOSABARI TEA ESTATES PVT LTD Vs. AURO TEA CO LTD
|
February 25, 1999 |
|
BUDHINDRA NATH SARMA Vs. COMMISSIONER OF INCOME TAX
|
September 3, 1999 |
|
C LALLIANA Vs. MANAGING DIRECTOR CO OPERATIVE APEX BANK LTD
|
December 24, 1999 |
|
CACHAR GRAMIN BANK Vs. DHURJATI CHAKRABORTY
|
February 24, 1999 |
|
CEMENT CORPORATION OF INDIA LTD Vs. BOKAJAN CEMENT CORPORATION EMPLOYEES UNION
|
October 8, 1999 |
|
CENTRAL BANK CANTEEN BOYS ASSOCIATION Vs. CENTERAL BANK OF INDIA
|
August 23, 1999 |
|
CHAIRMAN ONGC Vs. ALLAUDDIN AHMED
|
August 5, 1999 |
|
CHANDAM MANIHAR SINGH Vs. STATE OF MANIPUR
|
April 30, 1999 |
|
CHANDMARI TEA CO Vs. STATE OF ASSAM
|
June 29, 1999 |
|
CHANDRAMAL KALITA Vs. PUNU KACHARI
|
November 24, 1999 |
|
CHAWNGLIANA Vs. STATE OF MIZORAM
|
March 24, 1999 |
|
CHAYA RANI DAS Vs. BIRESWAR RUDRAPAUL
|
July 2, 1999 |
|
CHOUTHMAL AGRAWALA Vs. STATE OF ASSAM
|
June 10, 1999 |
|
CIVIL LIBERTIES AND HUMAN RIGHTS ORGANISATION MANIPUR Vs. THOUDAM NARENDRA SINGH ALIAS NOREN
|
March 30, 1999 |
|
COMMANDANT 60 BN CRPF Vs. J K MEDHI
|
May 27, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. SATYANARAYAN SIKARIA
|
May 26, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. M L AGARWALLA
|
June 4, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. PRATIMA SAHA
|
May 14, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. DEHA ASSAM TEA CO P LIMITED
|
March 25, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. PRAHLAD RAI TODI
|
November 20, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. ASSAM ASBESTOS LIMITED
|
August 17, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. AMIYA BALA PAUL
|
August 25, 1999 |
|
COMMISSIONER OF INCOME TAX N E R SHILLONG Vs. SATYANARAYAN SIKARIA
|
June 2, 1999 |
|
COMMISSIONER OF INCOME TAX, NER, SHILLONG Vs. BERLIA DRUGS
|
November 16, 1999 |
|
COMMISSIONER OF INCOME TAX, NER, SHILLONG Vs. CHANDMARI TEA CO (P) LTD.
|
November 17, 1999 |
|
COMMISSIONER OF TAXES Vs. B R P L BONGAIGAON
|
March 8, 1999 |
|
D H S K LAW COLLEGE Vs. BAR COUNCIL OF INDIA
|
August 27, 1999 |
|
D K DEB ROY Vs. STATE OF ASSAM
|
July 1, 1999 |
|
DADHI KALITA Vs. STATE OF ASSAM
|
March 9, 1999 |
|
DALMIA DAIRY INDUSTRIES LTD Vs. STATE OF ASSAM
|
November 19, 1999 |
|
DAMODHAR BORDOLOI Vs. MRINALINI DEVI TRUST BOARD
|
January 18, 1999 |
|
DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT Vs. NAGINIMARA VENEER AND SAW MILLS PRIVATE LIMITED
|
November 20, 1999 |
|
DHANZARIKA Vs. STATE OF ASSAM
|
February 23, 1999 |
|
DHELA BORO Vs. JAGANNATH DAS
|
August 27, 1999 |
|
DHIREN KUMAR NATH Vs. STATE OF ASSAM
|
March 9, 1999 |
|
DILIP BHARALI Vs. STATE OF ASSAM
|
May 10, 1999 |
|
DILIP DAS GUPTA Vs. FOOD CORPORATION OF INDIA
|
August 11, 1999 |
|
DILIP KUMAR DAS Vs. STATE OF ASSAM
|
June 25, 1999 |
|
DILIP KUMAR ROY Vs. UCO BANK
|
August 25, 1999 |
|
DILIP KUMAR SAIKIA Vs. STATE
|
May 4, 1999 |
|
DILIP KUMAR SARKAR Vs. STATE OF TRIPURA
|
April 5, 1999 |
|
DIPCHAND AGARWALA Vs. KUMUD BHUYAN
|
December 14, 1999 |
|
DIRECTOR OF STATE LOTTERIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 12, 1999 |
|
DIVISION ENGGINEER TELECOM GUQAHATI Vs. PARMA DAS
|
March 23, 1999 |
|
DR. KSH. BASANTA Vs. T. GOMTI DEVI
|
March 1, 1999 |
|
DULU SUTRADHAR Vs. STATE OF ASSAM
|
January 6, 1999 |
|
DYNESTY WALFORD LTD Vs. STATE OF ASSAM
|
July 22, 1999 |
|
EASTERN BHUTAN COAL COMPANY Vs. UNION OF INDIA
|
August 3, 1999 |
|
EKENDRA BRAHMA Vs. STATE OF ASSAM
|
August 24, 1999 |
|
ELLORA BORTHAKUR Vs. STATE OF ASSAM
|
February 25, 1999 |
|
ELU ZELIANG Vs. STATE OF NAGALAND & OTHERS
|
November 4, 1999 |
|
FARINGA CHAKMA Vs. STATE OF TRIPURA
|
June 11, 1999 |
|
FATIUR ALI Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 10, 1999 |
|
FOOD CORPORATION OF INDIA Vs. SUJIT ROY
|
September 1, 1999 |
|
FOOD CORPORATION OF INDIA Vs. PRESIDING OFFICER AND ANR.
|
July 28, 1999 |
|
GAJENDRA NATH MAHANTA Vs. PRANPATI CHOUDHURY
|
November 29, 1999 |
|
GANAKANTA DAS Vs. STATE OF ASSAM
|
July 17, 1999 |
|
GARJAN BULLUTJAN MATCHYAJIBI SAMABAI SAMITY LIMITED Vs. STATE OF ASSAM
|
July 2, 1999 |
|
GAUHATI INDORE ROAD WAYS Vs. ASSAM FOREST PRODUCTS PVT
|
October 8, 1999 |
|
GAUHATI MUNICIPAL CORPORATION Vs. GREATER GAWAHATI UNITED MOTOR TRANSPORT ASSOCIATION
|
October 13, 1999 |
|
GAUHATI UNIVERSITY Vs. SURYA KUMAR BORAH
|
November 26, 1999 |
|
GAURI SANKARA Vs. FARIDA BEGUM
|
May 28, 1999 |
|
GAURI SENGUPTA Vs. STATE OF ASSAM
|
July 1, 1999 |
|
GAUTAM UZIR Vs. GAUHATI MUNICIPAL CORPN
|
August 10, 1999 |
|
GAYATRI TRADING CO Vs. STATE OF ASSAM
|
March 16, 1999 |
|
GENERAL MANAGER N F RAILWAY Vs. JITENDRA SHAH
|
January 1, 1999 |
|
GHANSHYAM GOGOI Vs. STATE OF ASSAM
|
January 5, 1999 |
|
GOBINDA DEKA @ SARUGOVINDA @ BULLET Vs. UNION OF INDIA & OTHERS
|
September 23, 1999 |
|
GOPAL CHANDRA SAHA Vs. UNITED INDIA INSURANCE CO LTD
|
February 3, 1999 |
|
GOPENDRA KUMAR MALAKAR Vs. STATE OF TRIPURA
|
June 11, 1999 |
|
GOURI SHANKAR BAHATI Vs. STATE OF ASSAM
|
January 12, 1999 |
|
GOVERNING BODY OF MAYAI LAMBI COLLEGE MANIPUR Vs. STATE OF MANIPUR
|
January 12, 1999 |
|
GOVERNING BODY OF MAYAI LAMBI COLLEGE MANIPUR Vs. STATE OF MANIPUR
|
February 2, 1999 |
|
GUWAHATI STOCK EXCHANGE EMPLOYEES UNION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
March 16, 1999 |
|
H DWIJASHEKHAR SARMA Vs. H DWIJAMANI SHARMA
|
May 18, 1999 |
|
HAJARIMALL NANDLALL Vs. STATE OF ASSAM
|
September 22, 1999 |
|
Haren Bora Vs. State of Assam
|
February 2, 1999 |
|
HAROMOHAN SARKAR Vs. TRIPURA HANDLOOM AND HANDICRAFTS DEVELOPMENT CORPN LTD
|
November 25, 1999 |
|
HAV SAISANG SALIO Vs. STATE OF MIZORAM
|
March 25, 1999 |
|
HAYAT ALI Vs. HUSSAMMMAT LALBANU
|
February 18, 1999 |
|
HAZI ABDUL SALAM BARLASKAR Vs. RUTTONEPORE PLANTATION LTD
|
December 22, 1999 |
|
HEGIN HAOKIP Vs. STATE OF MANIPUR
|
November 24, 1999 |
|
HEM CHANDRA BARTHAKUR Vs. STATE OF ASSAM
|
December 24, 1999 |
|
HEMANTA KUMAR Vs. STATE OF ASSAM
|
January 29, 1999 |
|
HIMADRI KUMAR DEB Vs. UNION OF INDIA
|
June 9, 1999 |
|
HINDUSTAN FERTILIZER CORPN LTD Vs. NAKUL CH BORKAKOTI
|
November 24, 1999 |
|
Hyder Ali Vs. Mustt Ragia Begum
|
September 16, 1999 |
|
IBRAHIM ALI Vs. STATE OF ASSAM
|
November 30, 1999 |
|
IBRAHM ALI Vs. JUBER RAHMAN
|
November 30, 1999 |
|
ILA LODHNEE CHOUDHURY Vs. STATE OF TRIPURA
|
December 1, 1999 |
|
IMTILEPDEN AO Vs. STATE OF NAGALAND
|
July 31, 1999 |
|
INDIAN OIL CORPORATION Vs. DEKA COUNSULTANCY ND AGENCY SERVICE
|
June 10, 1999 |
|
INDIAN OIL CORPORATION LTD Vs. LOHTI CHANDRA GOGOI
|
April 8, 1999 |
|
INGUDAM LUKHOI SINGH Vs. INGUDAM TOMBA SINGH
|
May 25, 1999 |
|
INTAZ ALI Vs. STATE OF ASSAM AND ORS
|
March 23, 1999 |
|
ISWAR PRASANNA HAZARIKA Vs. MONI KUMAR SUBBA
|
June 11, 1999 |
|
JADAV SOAP WORKS Vs. UNION OF INDIA
|
August 10, 1999 |
|
JADAV SOAP WORKS Vs. UNION OF INDIA
|
August 18, 1999 |
|
JAGADINDRA ARJUN Vs. MEGHALAYA STATE ELECTRICITY BOARD
|
July 22, 1999 |
|
JAGDISH CHANDRA SAHA Vs. FOOD CORPORATION OF INDIA
|
June 24, 1999 |
|
JAILAL SAITHAL Vs. STATE OF TRIPURA
|
September 7, 1999 |
|
JAISON HAOKIP Vs. DISTRICT MAGISTRATE IMPHAL WEST DISTRICT
|
January 12, 1999 |
|
JALAL NAGAR TEA ESTATE PVT LTD Vs. STATE OF ASSAM
|
November 22, 1999 |
|
JAMINI MOHAN DEKA Vs. STATE OF ASSAM
|
April 5, 1999 |
|
JARINA KHATUN MUSTT Vs. MD HASSEN ALI
|
October 4, 1999 |
|
JAWAHARLAL BHATTACHARJEE Vs. STATE OF TRIPURA
|
September 7, 1999 |
|
JAYANTA BARUAH Vs. STATE OF ASSAM & OTHERS
|
March 25, 1999 |
|
JAYMATI TALUKDAR Vs. BASANTI TALUKDAR
|
September 22, 1999 |
|
JHARNA DEBNATH SMTI Vs. STATE OF TRIPURA
|
October 6, 1999 |
|
JHUMARMAL JAIN Vs. UNION OF INDIA
|
May 21, 1999 |
|
JHUNTA RAM Vs. UNION OF INDIA
|
November 20, 1999 |
|
JITENDRA CHANDRA NATH @ JITEN NATH Vs. UNION OF INDIA
|
June 18, 1999 |
|
JOGESWAR BORAH Vs. STATE OF ASSAM
|
June 3, 1999 |
|
JOGESWAR RAHANG Vs. UNION OF INDIA
|
January 11, 1999 |
|
JORINA BEGUM Vs. STATE OF ASSAM
|
April 26, 1999 |
|
JUKTIKUMAR BARUAH Vs. ASSAM CO OP MARKETING AND CONSUMERS FEDRATION
|
April 19, 1999 |
|
JYOTISH TALUKDAR Vs. UNION OF INDIA AND ORS
|
March 9, 1999 |
|
K KUMARDHAN SINGH Vs. UNION OF INDIA
|
April 9, 1999 |
|
KAJAL SEN Vs. STATE OF ASSAM
|
June 21, 1999 |
|
KAMAKHYA DAS Vs. UPEN BARUAH
|
March 16, 1999 |
|
KAMAL JAIN Vs. STATE OF ASSAM
|
June 4, 1999 |
|
KAMAL KUMAR TALUKDAR Vs. STATE OF ASSAM
|
April 28, 1999 |
|
KAMALA DEVI Vs. UNION OF INDIA
|
April 29, 1999 |
|
KAMALA KEOT ALIAS DEKA Vs. LIAKAT ALI
|
May 6, 1999 |
|
KANGUJAM ONGBI DEVI Vs. STATE OF MANIPUR
|
May 19, 1999 |
|
KARAM BIMOL SINGH Vs. STATE OF MANIPUR
|
May 24, 1999 |
|
KHANDELWAL CONSTRUCTION Vs. SWADESH RANJAN DEY INCOME TAX OFFICER
|
October 4, 1999 |
|
KHUMUKCHAM NINGOL CHANDAM ONGBI IBETON DEVI Vs. KHUMUMCHAN BISHWASAKHA SINGH
|
January 21, 1999 |
|
KONSAM NINGOL MIKOI DEVI Vs. KUMAN ACHOUBA SINGH
|
August 6, 1999 |
|
KONTHOUJAM KUBER SINGH Vs. REGISTRAR CENTRAL AGRICULTURAL UNIVERSITY
|
May 19, 1999 |
|
KRISHNA GOPAL BHATTACHARYYA Vs. STATE OF ASSAM
|
December 15, 1999 |
|
KRISHNA KR ROY Vs. SATAYJIT SUKUL
|
December 21, 1999 |
|
KSHETRIMAYUM MAIPAK DEVI Vs. STATE OF MANIPUR
|
November 30, 1999 |
|
KUKI GINGER PRODUCERS ASSOCIATION OF KARBI ANGLONG DISTRICT Vs. STATE OF ASSAM
|
February 2, 1999 |
|
KULENDRA KEOT Vs. STATE OF ASSAM
|
August 12, 1999 |
|
KUMAR KAIBARTA GAONMIN SILPA SAMABAI SAMITY LTD Vs. STATE OF ASSAM
|
March 9, 1999 |
|
KUSHALKRTALUKDAR Vs. UNION OF INDIA
|
April 28, 1999 |
|
LABA CHANDRA DUTTA Vs. STATE OF TRIPURA
|
November 26, 1999 |
|
LAISANGBAM BIMOL SINGH Vs. KONSAM BABULEN SINGH
|
February 11, 1999 |
|
LAISHRAM LEIRENMACHA Vs. STATE OF MANIPUR
|
August 10, 1999 |
|
LAISHRAM RANDHONI Vs. GAUHATI HIGH COURT
|
February 11, 1999 |
|
LAL CHAWIMAWIA Vs. STATE OF MLZORAM
|
May 5, 1999 |
|
LAL ROSANGI Vs. P K HANDIQUE
|
November 26, 1999 |
|
LAL ZIDINGA SAILO Vs. STATE OF MIZORAM
|
December 8, 1999 |
|
LALA PAITE Vs. STATE OF MANIPUR
|
July 26, 1999 |
|
Lalchhuanawmi Vs. State of Mizoram
|
May 4, 1999 |
|
LALHMINGLIANA Vs. STATE OF MIZORAM AND ANOTHER
|
June 17, 1999 |
|
LALLACHERRA TEA CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 31, 1999 |
|
LALRINWAMA Vs. STATE OF MIZORAM
|
March 30, 1999 |
|
LALTHANGVUNGA Vs. STATE OF MIZORAM
|
December 8, 1999 |
|
LAMBODHAR BORDOLOI Vs. NARENDRA NATH BORDOLOI
|
January 18, 1999 |
|
LAXMI RANI BARMAN Vs. DILIP KR SARKAR
|
November 22, 1999 |
|
LEPA RAM BORO Vs. NABIN CHANDRA BORO
|
March 31, 1999 |
|
LILY CHOUDHURY Vs. ZONAL MANAGER F C I
|
March 19, 1999 |
|
LIPIKA ROY Vs. STATE OF ASSAM
|
September 1, 1999 |
|
LOHIT CHANDRA KALITA Vs. STATE OF ASSAM
|
September 8, 1999 |
|
LOW VEIKHUI Vs. STATE OF MANIPUR
|
September 17, 1999 |
|
LUNGSOREI ALIAS NUNGSIREI KABUI Vs. SPECIAL SECRETARY GOVT OF MANIPUR
|
July 22, 1999 |
|
M HABA Vs. STATE OF MANIPUR
|
January 28, 1999 |
|
M ROMEN SINGH Vs. DAULOUSIRU
|
February 5, 1999 |
|
M. RUPBAN SINGH Vs. STATE OF MANIPUR
|
September 23, 1999 |
|
M. SHARATCHANDRA SINGH Vs. STATE OF MANIPUR
|
September 14, 1999 |
|
MADAN CHANDRA BRAHMA Vs. CENTRAL BANK OF INDIA
|
September 16, 1999 |
|
MADAN LAL SHARMA Vs. STATE OF ASSAM
|
February 9, 1999 |
|
MADHAB KALITA Vs. STATE OF ASSAM
|
September 17, 1999 |
|
MAHABIR COKE INDUSTRY Vs. POLLUTION CONTROL BOARD
|
January 27, 1999 |
|
MAHAMMED ALI Vs. STATE OF ASSAM
|
July 1, 1999 |
|
MAHENDRI DAS Vs. STATE OF ASSAM
|
June 22, 1999 |
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MAHESHPUR TEA INDUSTRIES P LTD Vs. MANTALA TEA CO LTD
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August 30, 1999 |
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MAHESWAR BRAHMA Vs. STATE OF ASSAM
|
June 18, 1999 |
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MALPANI FOOD PRODUCTS PVT LTD Vs. STATE OF ASSAM
|
February 26, 1999 |
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MANAGER NUMALIGARH TEA ESTATE Vs. PRESIDING OFFICER LABOUR COURT
|
June 29, 1999 |
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MANAGER TEOK TEA ESTATE Vs. PRESIDING OFFICER
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June 2, 1999 |
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MANIK BORA Vs. PONARAM BORA
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April 22, 1999 |
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MANIK SAHA Vs. STATE OF TRIPURA
|
October 4, 1999 |
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MANINDRA KUMAR DEY Vs. MAHENDRA SUKLABAIDYA
|
January 11, 1999 |
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MANJUSHREE EXTRUSIONS LIMITED Vs. STATE OF ASSAM
|
October 13, 1999 |
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MANOJ PRASAD Vs. STATE OF ASSAM
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September 14, 1999 |
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MANTU KALITA Vs. STATE OF ASSAM
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October 7, 1999 |
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MANU RAM DAS Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LIMITED
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September 7, 1999 |
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MANYAU PHOM Vs. UNION OF INDIA & ORS.
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April 13, 1999 |
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MAYA RANI DAS Vs. MATASIN ALI
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February 9, 1999 |
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MAYANGLAMBAM SARATCHANDRA SINGH Vs. STATE OF MANIPUR
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September 8, 1999 |
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MAYURI SARMA Vs. STATE OF ASSAM
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December 14, 1999 |
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MD MERAJ ALARM Vs. STATE OF ASSAM
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August 19, 1999 |
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MD RAMZAN CONSTABLE Vs. UNION OF INDIA
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December 7, 1999 |
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MD. ASHAN ALI Vs. MUSSTT. JUNAGAR BEGUM
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May 26, 1999 |
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MEERA AGARWALLA Vs. SHYAM SUNDAR AGARWALLA
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December 18, 1999 |
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MERINOPLY AND CHEMICAL LTD & ANOTHER Vs. STATE OF ASSAM & ANOTHER
|
January 29, 1999 |
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MGMT OF TEOK TEA ESTATE Vs. P O LABOUR COURT
|
June 2, 1999 |
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MICHEL LYNGDOH Vs. MANAGING COMMITEE SACRED HE ART BOYS H S CHOOL
|
May 4, 1999 |
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MOHAMMAD SIRAJ AHAMED Vs. STATE ELECTION COMMISSION
|
February 3, 1999 |
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MOHEELA MORAN Vs. STATE OF ASSAM
|
February 4, 1999 |
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MOHENDRA NATH BORA Vs. CHIEF EXECUTIVE OFFICER ASSAM CADRE MANAGEMENT OF CO OP SOCIIETY
|
June 29, 1999 |
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MOIRANGTHEM DIGENDRA SINGH Vs. STATE OF MANIPUR
|
June 9, 1999 |
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MONORANJAN SUTRADHAR Vs. SUBHASINI SHILL
|
February 22, 1999 |
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MUHIRAM PANGING Vs. STATE OF ASSAM
|
September 29, 1999 |
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N E MERCANTILE Vs. UNION OF INDIA
|
April 9, 1999 |
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N KISHORDA DEVI Vs. STATE OF MANIPUR
|
August 10, 1999 |
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NABAM RAMESHWOR SINGH Vs. STATE OF MANIPUR
|
November 12, 1999 |
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NABIN CHANDRA KALITA Vs. STATE OF ASSAM
|
October 14, 1999 |
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NANDINI SARMA Vs. ASSAM ADMINISTRATIVE TRIBUNAL GHY
|
July 2, 1999 |
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NARAYAN CHAUDHURY Vs. STATE OF TRIPURA
|
May 17, 1999 |
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NARAYAN SAHA Vs. STATE OF ASSAM
|
February 16, 1999 |
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NARAYANI SHARMA Vs. STATE OF TRIPURA
|
June 23, 1999 |
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NAREN HAZARIKA Vs. STATE BANK OF INDIA AND ORS.
|
January 28, 1999 |
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NARENDRA NATH BARMAN Vs. GAUHATI METROPOLITAN DEVELOPMENT AUTHORITY
|
September 29, 1999 |
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NARINDER KUMAR Vs. UNION OF INDIA
|
February 16, 1999 |
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NASHIRUDDIN AHMED Vs. STATE OF ASSAM
|
March 11, 1999 |
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NATHUNI SINGH Vs. DEPUTY COMMISIONER
|
May 21, 1999 |
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NATIONAL INSURANCE CO LTD Vs. SABITA GOPE
|
September 17, 1999 |
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NATIONAL LEXTILE CORPN Vs. PRESIDING OFFICER LABOUR COURT
|
March 30, 1999 |
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NAVAJTOTI MODERN ATTA MILLS Vs. F C I
|
April 1, 1999 |
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NAZIMUDDIN AHMED & OTHERS Vs. STATE OF ASSAM & OTHERS
|
August 2, 1999 |
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NEHERUL ALI Vs. STATE OF ASSAM
|
August 6, 1999 |
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NIBARAN G MOMIN Vs. STATE OF ASSAM
|
January 7, 1999 |
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NIKUNJA DEKA Vs. ASSAM AGRICUTURAL UNIVERSITY
|
April 29, 1999 |
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NIMAI DAS Vs. STATE OF TRIPURA
|
May 11, 1999 |
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NIRANJAN GHOSH Vs. STATE OF ASSAM
|
June 26, 1999 |
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NIRANJAN SHIL Vs. STATE OF TRIPURA
|
September 1, 1999 |
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NIRDHANIYA DEVI Vs. UNION OF INDIA
|
August 3, 1999 |
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NIREN BARUAH Vs. STATE OF ASSAM
|
January 29, 1999 |
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NITYANANDA BORA Vs. STATE OF ASSAM
|
March 24, 1999 |
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NITYANANDA PHUKAN Vs. STATE OF ASSAM
|
January 25, 1999 |
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NONGTHOMBAM MANGOLJAO SINGH Vs. STATE OF MANIPUR
|
February 3, 1999 |
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NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED Vs. JIBAN KUMAR SAHA
|
June 24, 1999 |
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NORTH EASTERN FIRE AND SECURITY SERVICES Vs. O N G C LTD
|
March 19, 1999 |
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NORTH GOALPARA MOTOR WORKERS COORPERATIVE SOC LTD Vs. NEW INDIA ASSURANCE LTD
|
August 10, 1999 |
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NRITHUNG HUMTSOE Vs. ENIBEMO EZUNG & OTHERS
|
July 2, 1999 |
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NUPUR SAHA Vs. GOBINDA CHANDRA PAUL
|
June 2, 1999 |
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OIL AND NATURAL GAS CORPORATION LTD Vs. FLOTECH CONSULTANTS and SERVICES PVT LTD
|
November 18, 1999 |
|
OIL INDIA LIMITED Vs. DILIP KUMAR GOSWAMI
|
June 23, 1999 |
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OKANGERING Vs. STATE OF ARUNACHAL PRADESH
|
May 11, 1999 |
|
ORIENTAL INSURANCE CO LTD Vs. MEMBER MOTOR ACCIDENT CLAIMS TRIBUNAL
|
May 19, 1999 |
|
ORIENTAL INSURANCE CO LTD Vs. DHAN BAHADUR GURUNG
|
February 1, 1999 |
|
PADMA DHARDEKA Vs. A S E B
|
December 17, 1999 |
|
PANNA LAL SAHA Vs. STATE OF TRIPURA
|
January 12, 1999 |
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PAOLUN TUBOI Vs. STATE OF MANIPUR
|
August 20, 1999 |
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PARITOSH SAHA Vs. STATE OF TRIPURA
|
March 26, 1999 |
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PARITOSH SHA Vs. P K ADAK
|
August 4, 1999 |
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PAWAN GARH Vs. STATE OF ASSAM
|
September 17, 1999 |
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PAWAN KUMAR Vs. STATE OF MIZORAM
|
December 10, 1999 |
|
PHANINDRA DUTTA Vs. HARENDRA NATH DAS
|
June 2, 1999 |
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PHUKENBARI TEA CO P LIMITED Vs. COMMISSIONER OF TAXES
|
December 24, 1999 |
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PRABIN DAIMARY Vs. STATE OF ASSAM
|
May 24, 1999 |
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PRABIR SARKAR Vs. STATE OF TRIPURA
|
February 26, 1999 |
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PRADIP CHAND Vs. STATE OF ASSAM
|
June 10, 1999 |
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PRADIP DAS Vs. JABA RANI DAS
|
February 3, 1999 |
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PRAFULLA CHANDRA HAZARIKA Vs. STATE OF ASSAM
|
March 23, 1999 |
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PRANATOSH ROY Vs. STATE OF ASSAM
|
June 24, 1999 |
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PRASANTA PAUL CHOUDHURY Vs. TRIPURA PUBLIC SERVICE COMMISSION
|
February 10, 1999 |
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PRASSANNA MAHANTA Vs. STATE OF ASSAM
|
August 4, 1999 |
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PREM MAHALI Vs. UNION OF INDIA
|
April 6, 1999 |
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PUSPANJALI BARMAN Vs. STATE OF ASSAM
|
October 13, 1999 |
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R C LALRINTHANGA Vs. STATE OF MIZORAM
|
December 8, 1999 |
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R K DAVID Vs. STATE OF MANIPUR
|
March 19, 1999 |
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R K SHANTI Vs. STATE OF MANIPUR
|
March 31, 1999 |
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R LALDINLIANA Vs. STATE OF MIZORAM
|
December 8, 1999 |
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R LALRAMTHANGA Vs. STATE OF MIZORAM
|
September 16, 1999 |
|
R LIANCHHAWANA Vs. STATE OF MIZORAM
|
January 29, 1999 |
|
RAGHU FORWARDING AGENCY Vs. UNION OF INDIA
|
August 3, 1999 |
|
RAJANI KANTA DAS Vs. STATE OF ASSAM
|
February 4, 1999 |
|
RAJANI THABAH Vs. STATE OF MEGHALAYA
|
January 29, 1999 |
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RAJENDRA SINGH KOTHARI Vs. LAKHPAT RAJ SINGHVI
|
March 10, 1999 |
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RAJIB BHATTACHARJEE Vs. UNION OF INDIA
|
June 28, 1999 |
|
RAJKUMAR SARMAH Vs. UNION OF INDIA
|
October 14, 1999 |
|
RAJU DUTTA Vs. UNION OF INDIA
|
July 23, 1999 |
|
RAKHAL CHAKROBORTY Vs. SANJIB KUMAR ROY
|
April 8, 1999 |
|
RAM KUMAR Vs. J M AGARWAL TOBACCO CO LTD
|
December 2, 1999 |
|
RAMESH SHAYAM Vs. STATE OF ASSAM
|
July 2, 1999 |
|
RAMESWAR RAI Vs. STATE OF ASSAM
|
June 22, 1999 |
|
RAMSANKAR BHATTACHARJEE Vs. REGISTRAR GAUHATI HIGH COURT
|
May 21, 1999 |
|
Rana Borah Vs. State of Assam
|
June 10, 1999 |
|
RANENDRA MOHAN SHOME Vs. STATE OF ASSAM
|
February 15, 1999 |
|
RANJIT DAS Vs. STATE OF ASSAM
|
September 23, 1999 |
|
RASHESHWAR CHANDRA PAUL Vs. STATE OF ASSAM
|
May 13, 1999 |
|
RATAN CH MEDHI Vs. STATE OF ASSAM
|
March 30, 1999 |
|
RATAN DEBNATH Vs. STATE OF TRIPURA
|
August 13, 1999 |
|
RIFAT MAZID Vs. STATE OF ASSAM
|
October 14, 1999 |
|
RINA NANDI Vs. AMIT NANDI
|
May 20, 1999 |
|
RUHINI DAS Vs. STATE OF ASSAM AND OTHERS
|
September 23, 1999 |
|
RUNIMA DUTTA Vs. STATE OF ASSAM
|
September 23, 1999 |
|
S.K. SAIKIA & OTHERS Vs. STATE OF NAGALAND & OTHERS
|
May 17, 1999 |
|
SABINUS IGNATIUS EKKA Vs. STATE OF ASSAM
|
March 31, 1999 |
|
SACHINDRA MOHAN DEKA RAJA Vs. SAT RAM BORA
|
April 9, 1999 |
|
SAFIQUL ISLAM Vs. STATE OF ASSAM
|
November 18, 1999 |
|
SAILOVA SAILO Vs. STATE OF MIZORAM
|
April 1, 1999 |
|
SAKHINA KHATUN Vs. SHEIKH SULEMAN
|
February 4, 1999 |
|
SAKUNTALA BASUMATARY Vs. UNION OF INDIA
|
December 7, 1999 |
|
SAMBAR RANGPI Vs. GUWAHATI MUNICIPAL CORPN
|
November 30, 1999 |
|
SAMIJUDDIN AHMED Vs. BONGAIGAON REFINERY & PETROCHEMICALS LTD
|
October 14, 1999 |
|
SANAKHYA IBOTOMBI HAOROKCHAM Vs. STATE OF MANIPUR
|
August 5, 1999 |
|
SANDHYA GOSWAMI Vs. BANICHOWDHURY
|
July 2, 1999 |
|
SANGKUNGI Vs. THANTLUANGA ZADENG
|
May 10, 1999 |
|
SANT MAYA DEVI Vs. A S E B
|
July 28, 1999 |
|
SANTANU BHARALI Vs. STATE OF ASSAM & OTHERS
|
March 27, 1999 |
|
SANTI RANJAN MAJUMDAR Vs. ALO BANIK
|
November 29, 1999 |
|
SANTOSH KUMAR BHOWMIK Vs. O N G C
|
September 28, 1999 |
|
SARUBALA PAL Vs. AMIYA BHUSAN PAL
|
June 7, 1999 |
|
SATYARANJAN SAHA Vs. STATE OF ASSAM
|
September 29, 1999 |
|
SAWALI THAKUR Vs. STATE OF ASSAM
|
May 13, 1999 |
|
SAWINTHANGA Vs. LIANTHANGPULA
|
January 28, 1999 |
|
SCHOOL EDUCATION OFFICER ASSOCIATION Vs. STATE OF MANIPUR
|
February 19, 1999 |
|
SEIKH AZAD ALI Vs. STATE OF ASSAM
|
May 4, 1999 |
|
SHAMRURAILAPAM GOPAL SHARMA Vs. PUBLIC PROSECUTOR
|
December 1, 1999 |
|
SHIV KR PANDIT Vs. STATE OF ASSAM
|
January 8, 1999 |
|
SHIVAM ENTERPRISES Vs. UNION OF INDIA
|
March 5, 1999 |
|
SHYAM SUNDAR CHOWKHANI ALIAS CHANDAN Vs. KAJAL KANTI BISWAS
|
January 18, 1999 |
|
SIRAJ Vs. UNION OF INDIA
|
March 26, 1999 |
|
SIRAJ AHMED Vs. STATE ELECTION COMMISSION
|
February 3, 1999 |
|
SMTI MADHUMALLEE DUTTA Vs. SUBHASH DUTTA
|
December 3, 1999 |
|
SMTI NIPA SARMA & OTHERS Vs. STATE OF ASSAM & OTHERS
|
April 1, 1999 |
|
SMTI. RUNA DAS Vs. STATE OF ASSAM & OTHERS
|
January 29, 1999 |
|
SONIT KUMAR DAS Vs. STATE OF ASSAM
|
May 18, 1999 |
|
SONTOLI GAON PANCHAYAT SAMABAY SAMITY LTD Vs. STATE OF ASSAM
|
June 18, 1999 |
|
STATE BANK OF INDIA Vs. RALKAPZAWNA
|
April 29, 1999 |
|
STATE OF ASSAM Vs. MOHAMMAD NIZAMUDDIN AHMED
|
January 11, 1999 |
|
STATE OF ASSAM Vs. SURENDRA NATH TAMULI
|
May 21, 1999 |
|
STATE OF ASSAM Vs. BISHESWAR CHATTAPADHYA
|
June 10, 1999 |
|
STATE OF ASSAM Vs. D K SARMA
|
May 27, 1999 |
|
STATE OF MANIPUR Vs. L RAIKHAM ALIAS R K LEIRI
|
June 9, 1999 |
|
STATE OF MANIPUR Vs. M MODHU SINGH
|
June 17, 1999 |
|
STATE OF MANIPUR AND ANR Vs. ALL MANIPUR ELECTRICIAN APPRENTICES UNION
|
June 18, 1999 |
|
STATE OF MANIPUR AND ORS. Vs. M. IRABOT SINGH
|
November 3, 1999 |
|
STATE OF NAGALAND Vs. CONFEDERATION OF ALL NAGALAND STATE SERVICE EMPLOYEE ASSON
|
March 11, 1999 |
|
STEELSWORTH PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 20, 1999 |
|
SUBAL CH MADAK Vs. SUDIPA MADAK SMTI
|
February 1, 1999 |
|
SUBHANGSU DAS Vs. STATE OF ASSAM
|
May 11, 1999 |
|
SUBHAS CHANDA Vs. SARBAJAYA SEN
|
August 26, 1999 |
|
SUBHASH CH BANIK Vs. TRIPURA ROAD TRANSPORT CORPN LTD
|
November 25, 1999 |
|
SUBHASH PROJECT AND MARKETING LIMITED Vs. STATE OF MIZORZM
|
April 28, 1999 |
|
SUBHASH PROJECTS AND MARKETING LTD Vs. STATE OF MIZORAM
|
October 11, 1999 |
|
SUBODH SHARMA Vs. UNION OF INDIA
|
September 3, 1999 |
|
SUDHANGSHU KUMAR SARKAR Vs. STATE OF ASSAM
|
February 22, 1999 |
|
SUKHVINDER SINGH Vs. UNION OF INDIA
|
March 25, 1999 |
|
SUNIL KRISHNA PAUL Vs. ASSAM BOARD OF REVENUE
|
October 15, 1999 |
|
SUNSET TRADING CORPORATION Vs. UNION OF INDIA
|
March 12, 1999 |
|
SURENDRA SINGH Vs. STATE OF ASSAM
|
March 8, 1999 |
|
SURJIT DAS Vs. UNION OF INDIA
|
May 18, 1999 |
|
SURMILA KHOIROM Vs. SUJATA DEVI GURUMAYUM
|
March 1, 1999 |
|
SURYA PRAKASH MAHESWARI Vs. STATE OF ASSAM & ORS.
|
August 10, 1999 |
|
SWADESHRANJAN DEY Vs. STATE OF TRIPURA
|
January 11, 1999 |
|
SWAPAN ROY Vs. PRADHUT BORDOLOLI
|
December 3, 1999 |
|
SYAMAL SAIKIA Vs. STATE OF ASSAM
|
July 22, 1999 |
|
T JOICY Vs. UNION OF INDIA
|
June 16, 1999 |
|
TABA TAZA Vs. STATE OF ARUNACHAL PRADESH
|
January 21, 1999 |
|
TABONG PASAR Vs. STATE OF ARUNACHAL PRASESH
|
May 19, 1999 |
|
TAMSENLEIMA WAIKHOM Vs. STATE OF MANIPUR
|
May 26, 1999 |
|
TANGAM TAMUT Vs. STATE OF ARUNACHAL PRADESH
|
April 28, 1999 |
|
TANGKHUL KATAMNAO SAKLONG Vs. STATE OF MANIPUR
|
July 13, 1999 |
|
TANIA DABU Vs. STATE OF ARUNACHAL PRADESH
|
May 11, 1999 |
|
TAPAN KUMAR ROY Vs. ORIENTAL INSURANCE CO LTD
|
May 17, 1999 |
|
TASRAF ALI Vs. STATE OF ASSAM
|
February 11, 1999 |
|
THERMAX LTD Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD
|
January 21, 1999 |
|
THIENKHOLET Vs. COLLECTOR OF LAND ACQUSITION AND D C CHURACHANDPUR
|
February 4, 1999 |
|
THIYAM NINGOL SALAM ONGBI RAMANAI DEVI Vs. DISTRICT MAGISTRATE
|
July 30, 1999 |
|
TOIJAM Vs. STATE OF MANIPUR
|
November 30, 1999 |
|
TRANS POWER PVT LTD Vs. STATE OF TRIPURA
|
October 7, 1999 |
|
TUFANIALONGA TEA CO LTD Vs. STATE OF TRIPURA
|
April 9, 1999 |
|
TULYA GOGOI Vs. ASSOCIATION OF ARCHITECTS
|
May 12, 1999 |
|
U. FAIRLY SYIEM Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL & OTHERS
|
January 29, 1999 |
|
UMESH SHARMA Vs. STATE OF ASSAM
|
March 30, 1999 |
|
UNION OF INDIA Vs. SANDHU SONS
|
March 18, 1999 |
|
UNION OF INDIA Vs. DEBASHISH CHOWDHURY
|
April 1, 1999 |
|
UNION OF INDIA Vs. MUNNA ROY
|
May 12, 1999 |
|
UNION OF INDIA Vs. S S AHUWALIA
|
October 13, 1999 |
|
UNION OF INDIA Vs. RAJ BROTHERS
|
November 25, 1999 |
|
UNION OF INDIA Vs. KALPANA BHUYAN
|
December 16, 1999 |
|
UNION OF INDIA AND ORS Vs. BANKA BEHARI NATH
|
June 11, 1999 |
|
UNION OF INDIA AND OTHERS Vs. KASTURI DUTTA AND OTHERS
|
September 17, 1999 |
|
UNITED ASSAM COMPANY Vs. STATE OF ASSAM
|
July 26, 1999 |
|
UNITED INDIA INSURANCE CO LTD Vs. P RUILIWUNG
|
July 21, 1999 |
|
UPENDRA SINGH & OTHERS Vs. STATE OF ASSAM & OTHERS
|
August 19, 1999 |
|
V WEAPON ZIMIK Vs. M HORAM
|
March 1, 1999 |
|
VENHNUAITHANGA Vs. STATE OF MIZORAM
|
October 13, 1999 |
|
WALFORD TRANSPORT EASTERN INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 8, 1999 |
|
WANGKHEIRAKPAM SUJATA DEVI Vs. STATE OF MANIPUR
|
May 26, 1999 |
|
WORK CHARGED EMPLOYEES ASSON Vs. STATE OF MIZORAM
|
March 24, 1999 |
|
Y BUDHA SINGH Vs. STATE OF MANIPUR
|
June 24, 1999 |
|
YANBEMO LOTHA Vs. STATE OF NAGALAND & OTHERS
|
August 18, 1999 |
|
YUMANMSARAT CHANDRA SINGH Vs. STATE OF MANIPUR
|
May 28, 1999 |
|
ZIAUR RAHMAN Vs. NATIONAL AIRPORT AUTHORITY
|
September 13, 1999 |
|
ZOHMINGLIANA Vs. STATE OF MIZORAM
|
November 12, 1999 |
LOGIN