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A DINAMANI SHARMA Vs. STATE OF MANIPUR
|
July 17, 1998 |
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A F T INDUSTRIES LTD Vs. AGRICULTURAL INCOME TAX OFFICER
|
March 16, 1998 |
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ABDUL HUSSAIN Vs. AMIR UDDIN
|
August 21, 1998 |
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ABDUL JALIL AHMED Vs. MARIN BEGUM
|
July 16, 1998 |
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ABDUL KALAM AND ORS. Vs. STATE OF ASSAM AND ORS.
|
February 27, 1998 |
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ABDUL MUSSABIR MAZUMDAR Vs. STATE OF ASSAM
|
December 23, 1998 |
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ABEDUR RAHMAN Vs. ASSAM AGRO INDUSTRIES DEVELOPMENT CORPORATION
|
February 17, 1998 |
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ACHINTA DUTTA Vs. STATE OF TRIPURA
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May 22, 1998 |
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ACHYUT CH DAS Vs. UNION OF INDIA
|
November 24, 1998 |
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ADARI CHOUDHURY Vs. UNION OF INDIA
|
May 20, 1998 |
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AHEIBAM ONGBI LEIHAO DEVI Vs. STATE OF MANIPUR
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March 31, 1998 |
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AHMED ALI Vs. STATE OF ASSAM
|
March 3, 1998 |
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AHONGSHANGBAM SANAKHOMBA SINGH Vs. ELANGOPKPI CHANPRAKHONG COLLECTIVE FARMING CO OP SOCIETY
|
July 21, 1998 |
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AJAY KR. GUPTA Vs. NEHRU YUBA KENDRA SANGATHAN AND ORS.
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November 23, 1998 |
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AJAY KUMAR GUPTA Vs. NEHRU YUBA KENDRA SANGATHAN
|
January 23, 1998 |
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AJIT DUTTA Vs. STATE OF ASSAM
|
September 8, 1998 |
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AJIT KUMAR DEB ROY Vs. NARAYAN CHANDRA NATH
|
August 28, 1998 |
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AKHIL DAS Vs. STATE OF TRIPURA
|
January 20, 1998 |
|
AKHIL DUTTA Vs. ANIL KUMAR DUTTA
|
February 9, 1998 |
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ALL ASSAM EXTANTION OFFICERS CREDIT ASSOCIATION Vs. STATE OF ASSAM
|
September 18, 1998 |
|
ALL INDIA TEA AND TRADING CO LTD Vs. STATE OF ASSAM
|
August 27, 1998 |
|
ALL MANIPUR FOREST DEPARTMENT EMPLOYEES ASSOCIATION Vs. PRINCIPAL CHIEF CONSERVATOR
|
September 29, 1998 |
|
AMAL CHAKRABOURTY Vs. STATE OF TRIPURA
|
October 26, 1998 |
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AMAR HAZARIKA Vs. STATE OF ASSAM
|
June 25, 1998 |
|
AMAR SINGH Vs. UNION OF INDIA
|
May 28, 1998 |
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AMITABH KALITA Vs. UNION OF INDIA (UOI) AND ORS.
|
February 27, 1998 |
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AMIYA BALA DUTTA Vs. MUKUT ADHIKARI
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July 14, 1998 |
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ANAL ROY CHOUDHURY Vs. STATE OF TRIPURA
|
September 9, 1998 |
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ANANDA CHANDRA PEGU Vs. KUSHAL CHANDRA BAISHYA
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December 21, 1998 |
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ANANT KUMAR SAHARIA Vs. COMMISSIONER OF INCOME TAX
|
February 19, 1998 |
|
ANIL CHANDRA SHARMA Vs. ALKA RANI GHOSH
|
March 5, 1998 |
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ANIL DEBNATH Vs. STATE OF TRIPURA
|
September 5, 1998 |
|
ANIL KUMAR BAJPAI Vs. UNION OF INDIA
|
March 10, 1998 |
|
ANIL KUMAR CHAKRABORTY Vs. UNION OF INDIA AND OTHERS
|
January 5, 1998 |
|
ANIMA DEVI Vs. STATE OF ASSAM
|
March 9, 1998 |
|
ANJALI HAZARIKA Vs. STATE OF ARUNACHAL PRADESH
|
July 30, 1998 |
|
ANUP PUKHAN Vs. SHYAM MEWARA
|
July 28, 1998 |
|
ANUPAM BRICKS AND CONCRETE INDUSTRIES Vs. STATE OF TRIPURA
|
September 22, 1998 |
|
APURBA KUMAR DAS Vs. STATE OF ASSAM
|
June 12, 1998 |
|
ASAR ALI Vs. STATE OF ASSAM
|
December 24, 1998 |
|
ASGOR ALI Vs. MANJUR ALI
|
November 18, 1998 |
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ASHALATA DEB NATH Vs. KRIT KUMAR DAS
|
January 22, 1998 |
|
ASHIM KUMAR BARUAH Vs. TANUSHYAM BORGOHAIN
|
June 26, 1998 |
|
ASHIT ROY CHOUDHURY Vs. UNITED INDIA INSURANCE CO LTD
|
June 10, 1998 |
|
ASSAM CHAH MAZDOOR SANGH Vs. STATE OF ASSAM
|
May 28, 1998 |
|
ASSAM CO OP MARKETING AND CONSUMERS FEDRATION LTD Vs. BIPIN RAM PRASAD
|
January 16, 1998 |
|
ASSAM HINDU MISSION UPPER NAWPREM Vs. ELABORIS TRON
|
August 21, 1998 |
|
ASSAM PETROLEUM MAZDOOR UNION Vs. OIL INDIA LTD
|
December 3, 1998 |
|
ASSAM RAJYIK KEROSENE FERIWALLA SANTHA Vs. STATE OF ASSAM
|
March 20, 1998 |
|
ASSAM ROLLER FLOUR MILLS ASSOCIATION Vs. UNION OF INDIA
|
April 2, 1998 |
|
ASSAM STATE ELECTRICITY BOARD Vs. BHARAT HYDRO POWER CORPORATION LTD
|
September 21, 1998 |
|
ASSAM TIN MANUFACTURING COMPANY Vs. COMMISSINER OF TAXES
|
August 3, 1998 |
|
ASSAM URBAN WATER SUPPLY AND SEWAGE BOARD Vs. DIMBESWAR BORA
|
July 29, 1998 |
|
ASSOCIATION OF INSPECTOR OF TAXES Vs. STATE OF ASSAM
|
September 25, 1998 |
|
ASWINI HAZARIKA Vs. STATE OF ASSAM AND OTHERS
|
March 19, 1998 |
|
ASWINI KUMAR DEKA Vs. GENERAL MANAGER ASTC
|
January 1, 1998 |
|
ASWINI KUMAR SINHA Vs. STATE OF TRIPURA
|
August 12, 1998 |
|
ASWINI KUMAR SINHA Vs. STATE OF TRIPURA AND OTHERS
|
October 30, 1998 |
|
AYUB ALI Vs. STATE OF ASSAM
|
August 29, 1998 |
|
AZIRUDDIN CHOUDHURY Vs. STATE OF ASSAM
|
September 1, 1998 |
|
AZIZUL HAQUE Vs. STATE OF ASSAM
|
September 14, 1998 |
|
BADAL DEBBARMA Vs. STATE OF TRIPURA
|
August 11, 1998 |
|
BAIJNATH BISWANATH Vs. STATE OF ASSAM
|
June 25, 1998 |
|
BANANI DEB Vs. DEBABRATA DEB
|
May 25, 1998 |
|
BARUNGURI BEELGAON MATSHYAJIBI SAMABAI SAMITY LTD Vs. STATE OF ASSAM
|
September 19, 1998 |
|
BHABENDRA NATH Vs. JATINDRA MOHAN SARMA
|
March 9, 1998 |
|
BHAGYA HAZARIKA Vs. STATE OF ASSAM
|
August 27, 1998 |
|
BHASHKAR BORA ALIAS RAJU BORA Vs. STATE OF ASSAM
|
January 29, 1998 |
|
BHOGIRATH PATOWARI Vs. GAUHATI UNIVERSITY
|
June 2, 1998 |
|
BIBHUTI DEBNATH Vs. STATE OFFICER AND ANR
|
November 3, 1998 |
|
BIBHUTI DUTTA GUPTA Vs. STATE OF TRIPURA
|
September 1, 1998 |
|
BIDHAN DUTTA Vs. A S E B
|
August 13, 1998 |
|
BIJAY THONGAM Vs. STATE OF MANIPUR
|
June 19, 1998 |
|
BIJOY MANDAL Vs. JAY PRIYA PRAKASH
|
April 2, 1998 |
|
BIJOY SINGH BIMAL KUMAR Vs. STATE OF ASSAM
|
September 1, 1998 |
|
BINA RANI DEY Vs. STATE OF TRIPURA
|
June 19, 1998 |
|
BINODNATH (DR.) AND ORS. Vs. STATE OF ASSAM AND ORS.
|
March 19, 1998 |
|
BIPUL DEBNATH Vs. STATE OF ASSAM & OTHERS
|
July 20, 1998 |
|
BIRENDRA NATH BHUYAN Vs. STATE OF MEGHALAYA AND ORS.
|
August 14, 1998 |
|
BISWAKARMA TRADING CO Vs. STATE OF TRIPURA
|
October 27, 1998 |
|
BODOI MIA Vs. RAIB ALI
|
September 2, 1998 |
|
BORDURIA TIMBER PRODUCTS PRIVATE LIMITED Vs. STATE OF ARUNACHAL PRADESH
|
December 24, 1998 |
|
BRANCH RECRUITMENT OFFICER Vs. RAKESH SUKLA
|
September 1, 1998 |
|
CHAND MAHAMMAD Vs. INDIAN OIL CORPORATION
|
August 18, 1998 |
|
CHAND MALL PINCHA Vs. HATHIMAL PINCHA
|
June 17, 1998 |
|
CHARU BARMAN Vs. SATYA NARAYAN JIWANRAM
|
May 27, 1998 |
|
CHITRASEN GOALA Vs. STATE OF ASSAM
|
January 28, 1998 |
|
CHOTATINGRAI TEA ESTATE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 22, 1998 |
|
CHUTU CHOWRA Vs. STATE OF ASSAM
|
December 23, 1998 |
|
COAL INDIA LTD Vs. TULASHI KUMAR DUTTA
|
March 5, 1998 |
|
COMMANDANT 14 ASSAM RIFLES Vs. K B AGARWAL
|
November 23, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. PURBANCHAL PARIBAHAN GOSTIHI
|
October 22, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. KASIRAM RAMGOPAL AGENCIES
|
March 4, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. NANDLAL PARSHURAM
|
March 4, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. BACHRAJ DUGAR
|
May 6, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. GEORGE WILLIAMSON ASSAM LIMITED
|
August 11, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. BONGAIGAON REFINERY AND PETROCHEMICAL LIMITED
|
July 29, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. BANSIDHAR SEWBHAGOVAN AND CO
|
July 29, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. KASHIRAM RAMGOPAL
|
February 3, 1998 |
|
COMMISSIONER OF WEALTH TAX Vs. AJOY KUMAR SAHARIA
|
January 19, 1998 |
|
COMMISSIONER OF WEALTH TAX Vs. MASTER ROHIT BAGARIA
|
February 5, 1998 |
|
CONFEDERATION OF ALL NAGALAND STATE SERVICES EMPLOYEES ASSOCIATION Vs. E T SUNUP
|
May 26, 1998 |
|
CONTROLLER OF ESTATE DUTY Vs. CHAND DEVI TUSHNIAL
|
February 5, 1998 |
|
DAU DAYAL SARDA ALIAS MAHESHWARI Vs. STATE OF ASSAM
|
March 20, 1998 |
|
DEBAJYOTI MAZUMDAR Vs. STATE ASSAM
|
March 31, 1998 |
|
DEOCHAND SARDA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 26, 1998 |
|
DHANANJOY BHOWMIK Vs. STATE OF TRIPURA
|
June 25, 1998 |
|
DHANI RAM GOGOI Vs. STATE OF ASSAM
|
September 19, 1998 |
|
DHANU ALIAS DHANANJOY DEBNATH Vs. STATE OF TRIPURA
|
December 10, 1998 |
|
DHIRAI ALIAS DHIRENDRA DAS Vs. STATE OF TRIPURA
|
January 19, 1998 |
|
DHIRENDRA ROY Vs. UNION OF INDIA
|
November 27, 1998 |
|
DHIRENDRA SARKAR ALIAS DHIREN Vs. STATE OF ASSAM
|
December 19, 1998 |
|
DHIRESH CHANDRA DUTTA Vs. STATE OF TRIPURA
|
March 10, 1998 |
|
DHIRESWAR SARMA Vs. PARAMESH CHAKRABORTY
|
April 21, 1998 |
|
DHRUBAJYOTI Vs. GAUHATI MUNICIPAL CORPORATION
|
June 9, 1998 |
|
DIBYADHAR GOGI Vs. JITENDRA NARAYAN BHAGWATI
|
April 28, 1998 |
|
DILIP SAIKIA Vs. STATE BANK OF INDIA
|
August 29, 1998 |
|
DIPAK SHARMA Vs. STATE OF ASSAM
|
November 6, 1998 |
|
DISTRICT PROJECT CO ORDINATOR Vs. GOLAM NABI AMZAD HUSSAIN
|
February 24, 1998 |
|
DOMBESWAR DUTTA Vs. ASSAM AGRICULTURAL UNIVERCITY
|
November 16, 1998 |
|
DOSON CHEMICALS PVT LTD Vs. STATE OF ASSAM
|
August 25, 1998 |
|
DUGAR TEA INDUSTRIES PVT LTD Vs. STATE OF ASSAM
|
August 17, 1998 |
|
DWIJEN KALITA Vs. STATE OF ASSAM
|
November 8, 1998 |
|
DWIJEN KALITA Vs. STATE OF ASSAM
|
August 11, 1998 |
|
DWIPEN KONWAR Vs. STATE OF ASSAM
|
March 3, 1998 |
|
DYNASTY WALFORD LTD Vs. UNION OF INDIA
|
March 12, 1998 |
|
E S I CORPORATION Vs. HOTEL SAMRAT
|
September 1, 1998 |
|
EAST INDIA PUBLICATION LTD Vs. ASSAM INDUSTRIAL DEVELOPMENT CORPORATION
|
February 17, 1998 |
|
EASTERN BUS OWNERS ASSOCIATION Vs. STATE OF ASSAM
|
August 29, 1998 |
|
ESTERN TEA CORPORATION Vs. STATE OF ASSAM
|
April 7, 1998 |
|
EXECUTIVE ENGINEER P W D Vs. NIZARA ENTERPRISE
|
November 18, 1998 |
|
FOOD CORPORATION OF INDIA Vs. ASSAM STATE CO OPERATIVE MARKETING AND CONSUMERS FEDERATION LTD
|
December 3, 1998 |
|
FRENCHIS DHANOWAR Vs. STATE OF ASSAM
|
July 30, 1998 |
|
FRONTIER CONSTRUCTION CO Vs. A S E B
|
June 23, 1998 |
|
G. GOPALAN NAIR Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
February 19, 1998 |
|
GAJENDRA DHAR Vs. NANI GOPAL GHOSH
|
December 7, 1998 |
|
GAJINDER SINGH S Vs. COMMISSIONER OF INCOME TAX
|
June 9, 1998 |
|
GANESH DAS Vs. STATE OF ASSAM
|
September 25, 1998 |
|
GAUHATI HIGH COURT EMPLOYEES ASSOCIATION Vs. SHYAMAL SAIKIA
|
February 20, 1998 |
|
GAUHATI MUNICIPAL CORPORATION Vs. DEEPAK SARMA
|
November 30, 1998 |
|
GAUHATI UNIVERSITY Vs. NILOY KUMAR DAS
|
July 28, 1998 |
|
GIRINDRA DEB BARMA Vs. TTAADC
|
December 1, 1998 |
|
GITA DEVI POODDAR Vs. STATE OF ASSAM
|
September 16, 1998 |
|
GLAXO INDIA LTD Vs. STATE OF ASSAM
|
September 7, 1998 |
|
GOBINDA PRASAD AGRARWALA Vs. PURBANCHAL BANK LTD
|
November 10, 1998 |
|
GOLAPI CHAUHAN Vs. STATE OF ASSAM
|
March 30, 1998 |
|
GOURI SHANKAR CHAKRAVARTY Vs. BASANA ROY
|
July 24, 1998 |
|
GOVERNMENT PENSIONERS ASSOCIATION AGARTALA Vs. SASHI PRAKASH
|
November 4, 1998 |
|
GREEN VALLEY INDUSTRY Vs. STATE OF ASSAM
|
January 12, 1998 |
|
GREEN VIEW TEA AND INDUSTRIES Vs. COLLECTOR GOLAGHAT
|
June 24, 1998 |
|
GUDDI ENTERPRISES Vs. UNION OF INDIA
|
June 16, 1998 |
|
GUJARAT CO OPERATIVE OIL SEED GROWERS FEDRATION LTD Vs. J P INDIA LTD
|
July 17, 1998 |
|
GULSHAN RAI JAUHAR Vs. STATE BANK OF INDIA
|
April 22, 1998 |
|
GUPTA AGRO FARM Vs. COMMISSIONER OF INCOME TAX
|
February 12, 1998 |
|
GURUARIBAM JOY CHANDRA SHARMA Vs. STATE OF MANIPUR
|
December 29, 1998 |
|
HARDHAN SAHA Vs. TRIPURA SMALL INDUSTRIES CORPORATION LTD
|
June 22, 1998 |
|
HARIHAR BADRI PRASAD PALIEAL Vs. O N G C DEHRADOON
|
November 28, 1998 |
|
HARIPADA SEN Vs. RASHA PRAVA DEV BARMAN
|
August 31, 1998 |
|
HARKANTA DAS Vs. STATE OF MEGHALAYA
|
August 28, 1998 |
|
HEM CHANDRA BORA Vs. UNION OF INDIA
|
March 17, 1998 |
|
HEMANTA NATH Vs. STATE OF ASSAM
|
June 1, 1998 |
|
HILLARY N SANGMA Vs. HALLIMISH N SANGMA
|
July 28, 1998 |
|
HUSSAIN ALI Vs. STATE OF ASSAM
|
March 24, 1998 |
|
IDRIS ALI Vs. MOSTAFA SAHIDUL ISLAM
|
January 1, 1998 |
|
INDIAN OIL CORPORATION LTD Vs. PRESIDING OFFICER
|
April 2, 1998 |
|
INDIAN OIL CORPORATION LTD Vs. STATE OF ASSAM
|
November 2, 1998 |
|
INDRAJIT BAKSHI Vs. PANNALAL BAKSHI
|
March 7, 1998 |
|
INTERIM LALUNG TIWA AUTONOMOUS COUNCIL Vs. STATE OF ASSAM
|
April 3, 1998 |
|
ISLAHUDDIN SHAH Vs. STATE OF MANIPUR
|
June 9, 1998 |
|
ISMAIL ALI Vs. STATE OF ASSAM
|
May 29, 1998 |
|
ISMAIL ALI BARBHUIYAN Vs. STATE OF ASSAM
|
September 18, 1998 |
|
JAGANNATH BAWRI Vs. COMMISSIONER OF INCOME TAX
|
August 17, 1998 |
|
JAHANARA BEGUM Vs. KHOWAZUDDIN
|
March 18, 1998 |
|
JAHARLAL BHATTACHARJEE Vs. A S E B
|
January 16, 1998 |
|
JAKIR HUSSAIN Vs. STATE OF ASSAM
|
March 16, 1998 |
|
JAMINI MOHAN ROY Vs. TRIPURA GRAMIN BANK
|
February 24, 1998 |
|
JARBAN DAS Vs. ASSAM FISHERIES DEVLOPMENT CORPORATION LTD
|
September 19, 1998 |
|
JATINDAS Vs. AMRITLAL DAS
|
November 28, 1998 |
|
JAY PRAKASH SHARMA Vs. STATE OF MEGHALAYA
|
February 27, 1998 |
|
JAYNAL ABEDIN Vs. STATE OF ASSAM
|
February 18, 1998 |
|
JENINDER MARAK Vs. STATE OF MEGHALAYA
|
August 28, 1998 |
|
JHUMA DAS Vs. BIRESH DAS
|
July 31, 1998 |
|
JIBESWAR BORTHAKUL Vs. STATE OF ASSAM
|
June 15, 1998 |
|
JITENDRA NATH KALITA Vs. STATE OF ASSAM
|
February 2, 1998 |
|
JITENDRA NATH KALITA Vs. STATE OF ASSAM
|
February 12, 1998 |
|
JITENDRA NATH KALITA Vs. STATE OF ASSAM
|
December 2, 1998 |
|
JOEL GORIOSA ALIAS JOEL BARMAN Vs. STATE OF ASSAM
|
January 20, 1998 |
|
JOGINDRA DAS Vs. STATE OF ASSAM
|
June 17, 1998 |
|
JOHANSON SOIBAM Vs. STATE OF MANIPUR
|
December 28, 1998 |
|
JOONK TOLLEE TEA AND INDUSTRIES LTD Vs. AGRICULTURAL INCOME TAX OFFICER
|
June 4, 1998 |
|
JUNIOR DOCTORS ASSOCIATION Vs. STATE OF ASSAM
|
August 20, 1998 |
|
JYOTI PRAKESH SARDA Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. & OTHERS
|
September 25, 1998 |
|
K LAMLEE KAMEI Vs. MANIPUR PUBLIC SERVICE COMMISSION
|
February 23, 1998 |
|
K S NATH Vs. STATE OF ASSAM
|
February 27, 1998 |
|
K.S. NATH, DISTRICT AND SESSIONS JUDGE Vs. STATE OF ASSAM AND ORS.
|
February 23, 1998 |
|
KAILASH STONE WORKS Vs. STATE OF BIHAR
|
July 1, 1998 |
|
KAJAL CHANDRA DEB Vs. STATE OF TRIPURA
|
November 17, 1998 |
|
KAKODONGA TEA ESTATE PVT LTD Vs. PRESIDING OFFICER LABOUR COURT
|
March 24, 1998 |
|
KALU BARMAN Vs. STATE OF ASSAM
|
June 23, 1998 |
|
KAMAKHYA INDUSTRIES LTD. AND ANR. Vs. STATE OF ASSAM AND ORS.
|
November 11, 1998 |
|
KAMALESWAR KALITA Vs. STATE OF ASSAM
|
September 17, 1998 |
|
KAMANA KUMAR BHATTACHARJEE Vs. STATE OF TRIPURA
|
November 30, 1998 |
|
KANGUJAM ONGBI THOIBI DEVI Vs. STATE OF MANIPUR
|
May 19, 1998 |
|
KANTILAL THAKKAR Vs. A S E B
|
August 12, 1998 |
|
KAPIL KALITA Vs. STATE OF ASSAM
|
February 7, 1998 |
|
KESHAB BAISHYA Vs. A C PEGU D E E
|
May 29, 1998 |
|
KESHAB SEAL Vs. STATE OF ASSAM
|
August 25, 1998 |
|
KINJINBOU LIANGMEI Vs. UNION OF INDIA
|
May 13, 1998 |
|
KIPA BABU Vs. STATE OF ARUNACHAL PRADESH
|
July 29, 1998 |
|
KIRAN CHANDRA BARMAN Vs. STATE OF ASSAM
|
August 28, 1998 |
|
KIRAN KUMAR GOGOI Vs. SHYAM MEWARA
|
June 9, 1998 |
|
KM. CH. IBEYAIMA DEVI Vs. COMMISSIONER/SECRETARY, EDUCATION GOVT. OF MANIPUR AND ANR.
|
May 14, 1998 |
|
KRISHNA GOSWAMI Vs. SUDHAN GOSWAMI
|
April 6, 1998 |
|
KRISHNA KISHORE CHAKRABORTY Vs. STATE OF TRIPURA
|
April 24, 1998 |
|
KUMSONG PANGGINO Vs. STATE OF ARUNACHAL PRADESH
|
March 10, 1998 |
|
KUSHUM KAMINI SINGH Vs. UNION OF INDIA
|
April 29, 1998 |
|
L A COLLECTOR Vs. SUKUMAR BHATTACHARJEE
|
September 3, 1998 |
|
L A COLLECTOR N TRIPURA Vs. RADHA MOHAN DEBANATH
|
June 26, 1998 |
|
L NALINI DEVI Vs. STATE OF MANIPUR
|
July 21, 1998 |
|
L R RICE MILLS PVT LTD Vs. SUPERINTENDENT OF TAXES
|
February 4, 1998 |
|
LACHIT ROLLER FLOOR MILL PVT LTD Vs. UNION OF INDIA
|
December 24, 1998 |
|
LAL BEHARI DAS Vs. STATE OF TRIPURA
|
November 20, 1998 |
|
LAL PRASAD KARKI Vs. STATE OF ASSAM
|
July 28, 1998 |
|
LALIT MOHAN GHOSE Vs. STATE OF TRIPURA
|
June 23, 1998 |
|
LANKESWAR MALAKAR Vs. R DEKA
|
August 21, 1998 |
|
LARELI DAS ALIAS MALANI DAS Vs. JADAV CHANDRA SAIKIA
|
November 26, 1998 |
|
LILY CHOUDHURY Vs. ZONAL MANAGER, F.C.I. AND ORS.
|
March 19, 1998 |
|
LIVE TONE Vs. STATE OF TRIPURA
|
February 13, 1998 |
|
LOKESHWAR DAS Vs. STATE OF ASSAM
|
August 19, 1998 |
|
LOZHEVI SEMA Vs. STATE OF NAGALAND
|
April 7, 1998 |
|
M A S KHAN Vs. ASSAM CO OPERATIVE APEX BANK LTD
|
May 8, 1998 |
|
M CHONGACHA TANGKHUL Vs. STATE OF MANIPUR
|
April 22, 1998 |
|
M. IBOHANBI SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 21, 1998 |
|
M/S N.V. ASSOCIATES AND OTHERS Vs. M/S M.S. ASSOCIATES AND OTHERS
|
November 23, 1998 |
|
MAHABUBUR RAHMANCHOUDHURY Vs. STATE OF ASSAM
|
November 13, 1998 |
|
MAHALAXMI ALUMINIUM INDUSTRIES Vs. TRITHAMAYEE ALUMINIUM PRODUCTS
|
February 25, 1998 |
|
MAHENDRA KUMAR SINHA Vs. STATE OF TRIPURA
|
September 5, 1998 |
|
MAHENDRA NATH Vs. STATE OF ASSAM AND ORS.
|
November 12, 1998 |
|
MAHENDRA NATH DAS GOVINDA DAS Vs. STATE OF ASSAM
|
February 3, 1998 |
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MAITREYEE MAHANTA Vs. STATE OF ASSAM
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April 2, 1998 |
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MAJORATI MIN SAMABAI SAMITY LTD Vs. SUKHRAJ MIN SAMABAI SAMITY LTD
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March 11, 1998 |
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MAKUM TEA CO INDIA LIMITED Vs. DEPUTY CIT
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September 2, 1998 |
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MAKUM TEA CO INDIA LTD Vs. DY COMMISSIONER INCOME TAX
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January 29, 1998 |
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MAMTA MANDAL Vs. SUNIL MANDAL
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November 12, 1998 |
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MAN SAROVAR HOTEL Vs. TELECOM DISTRICT MANAGER
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February 5, 1998 |
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MANAGING DIRECTOR TRIFED Vs. ASHOK KUMAR CHOUDHURY
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April 30, 1998 |
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MANAGMENT OF GLAXO INDIA LTD Vs. STATE OF ASSAM
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February 20, 1998 |
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MANAGMENT OF TINGALIBAM TEA ESTATE Vs. PRESIDING OFFICER LABOUR COURT DIBARUNGARH
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February 17, 1998 |
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MANIK DATTA Vs. STATE OF TRIPURA
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September 5, 1998 |
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MANIK DEBNATH Vs. STATE OF TRIPURA
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November 25, 1998 |
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MANIK KHAKHLARY Vs. STATE OF ASSAM
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March 7, 1998 |
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MANILAL GOWALA Vs. SUKHENDU SEKHAR DUTTA
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January 29, 1998 |
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MANIPUR STATE ROAD TRANSPORT CORPORATION Vs. M. RAJENDRA SINGH & OTHERS
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May 29, 1998 |
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Manjit Kr Saimia Vs. State of Assam
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January 6, 1998 |
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MANJUSHREE EXTRUSIONS LTD Vs. STATE OF ASSAM
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April 29, 1998 |
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MANJUSREE SINHA CHOUDHURY Vs. STATE OF ASSAM
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August 10, 1998 |
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MANOJ KR. ROY Vs. STATE OF ASSAM AND ORS.
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July 4, 1998 |
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MANOJ KUMAR ROY Vs. STATE OF ASSAM
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April 7, 1998 |
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MANORANJAN SAHA Vs. STATE OF ASSAM
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December 15, 1998 |
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MANTU NAG Vs. EMPIRE PLANTATION I LTD
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November 13, 1998 |
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MANTU NAG Vs. EMPIRE PLANTATION INDIA LTD
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March 13, 1998 |
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MATADIN MOUR Vs. PRAHLAD KUMAR MOUR
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May 22, 1998 |
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MAYANG IMPHAL BANGOON PART I COLLECTIVE FARMING CUM PISCICULTURE CO OPERATIVE SOCIETY LIMITED Vs. STATE OF MANIPUR
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February 11, 1998 |
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MAZRUL ISLAM BORBHUYAN Vs. YACUB CIDDIKIE
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September 4, 1998 |
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MD ABDUL GANI Vs. MD JURAN ALI MANDAL
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December 9, 1998 |
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MD ALI SAIKIA Vs. MEGHALAYA STATE ELECTRICITY BOARD
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January 8, 1998 |
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MD JOBER ALI Vs. NATIONAL INSURANCE CO LTD
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December 7, 1998 |
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MD SAMIR UDDIN MAZUMDAR Vs. SAMSUN NAHER MAZUMDAR
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October 21, 1998 |
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MD. ABDUL KHALEK Vs. STATE OF ASSAM AND ORS.
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May 15, 1998 |
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MD. ISLAHUDDIN SHAH Vs. STATE OF MANIPUR
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December 15, 1998 |
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MDNAYEBUR RAHMAN Vs. STATE OF ASSAM & OTHERS
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December 4, 1998 |
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MEENA DEVI Vs. SECRETARY TO THE GOVERNMENT OF INDIA
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September 3, 1998 |
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MEGHALAYA METALS AND MINERALS P LTD Vs. UNION OF INDIA
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August 10, 1998 |
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MIALI SIDISOW Vs. STATE OF ARUNACHAL PRADESH
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February 5, 1998 |
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MIHIR KANTI BHATTACHARJEE Vs. STATE OF TRIPURA
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September 5, 1998 |
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MIN BAHADUR THAPA Vs. STATE OF ASSAM
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December 3, 1998 |
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MITRA KARMAKAR Vs. GAUHATI METRO POLITAN DEVELOPMENT AUTHORITY
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May 28, 1998 |
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MOHAMMAD ABDUL ZALIL AHMED Vs. MUSTT MARINA BEGUM
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July 16, 1998 |
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MOHAMMAD SAHABUDDIN Vs. SAYED MONOWAR HUSSAIN
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February 18, 1998 |
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MOHAMMAD SIRAJ AHAMAD Vs. STATE ELECTION COMMISSIONER
|
February 11, 1998 |
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MOHAN LALITA @ MOHAN DEKA Vs. STATE OF ASSAM
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August 1, 1998 |
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MOHAN LALITA MOHAN DEKA Vs. STATE OF ASSAM
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January 8, 1998 |
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MOINUDDIN LASKAR Vs. HABIBUR RAHMAN BARBHUIYA
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November 16, 1998 |
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MOIRANGTHEM IRABOT SINGH Vs. STATE OF MANIPUR
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September 8, 1998 |
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MOIRUNGTHEM IBODI SINGH AND OTHERS Vs. THE STATE OF MANIPUR AND ANOTHER
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May 14, 1998 |
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MONORANJAN KAR Vs. STATE OF TRIPURA
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July 23, 1998 |
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MORTUJA HUSSAIN Vs. AFIA KHANAM CHOUDHURY
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July 28, 1998 |
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MRIDUL; DUTTA Vs. STATE OF ASSAM
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January 29, 1998 |
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MUKUL RANJAN TARAT Vs. STATE OF TRIPURA
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August 10, 1998 |
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MUNGILA KHATUN Vs. STATE OF ASSAM AND OTHERS
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May 26, 1998 |
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MUSSTT HARUN NESS KHANAM Vs. MOHAMMAD MAKLISUR RAHMAN ALIAS MAKLISUDDIN
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April 2, 1998 |
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N JOGENDRA KUMAR SINGH Vs. STATE OF MANIPUR
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July 17, 1998 |
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NABA KUMAR BORA Vs. SMTI TANUJA KONWAR AND ANOTHER
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April 21, 1998 |
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NABIN DESINGNERS AND CONSTRUCTORS PVT LTD Vs. NATIONAL PROJECT CONSTRUCTION CORPN LTD
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November 5, 1998 |
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NAGALAND ASSEMBLY SECRETARIAT STAFF ASSOCIATION Vs. STATE OF NAGALAND
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July 22, 1998 |
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Nagen Bharali Vs. State of Assam
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March 24, 1998 |
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NALBARI HARI MANDIR `GIFT COUPON COMMITTEE & OTHERS Vs. JATIN KALITA & ANOTHER
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July 13, 1998 |
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NANAGRAM BHIKAMCHAND RICE AND OIL MILLS Vs. A S E B
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May 25, 1998 |
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NANDA DULAL ACHARJEE Vs. STATE OF TRIPURA
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March 6, 1998 |
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NANDESWAR KALITA Vs. REGISTRAR GAUHATI HIGH COURT
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November 25, 1998 |
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NARAPATI BRAHMA Vs. STATE OF ASSAM & OTHERS
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January 7, 1998 |
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NARAYAN DIWAKAR Vs. UNION OF INDIA
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June 22, 1998 |
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NARENDRA DEBBARMA Vs. NARENDRA SINGH
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July 20, 1998 |
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NARENDRA NATH CHALIHA Vs. HINDUSTAN PAPER CORPN LTD
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March 1, 1998 |
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NARESH GOHAIN Vs. NARENDRA IMPEX LTD
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February 19, 1998 |
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NATIONAL AIRPORT AUTHORITY Vs. PARADISE HOTEL AND RESTAURANT
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June 16, 1998 |
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NATIONAL BOARDS LTD. Vs. ASSAM STATE ELECTRICITY BOARD
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August 21, 1998 |
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NATIONAL INSURANCE CO LTD Vs. HAJI ABDUL RAKIB
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May 19, 1998 |
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NATIONAL INSURANCE CO LTD Vs. GOURI SENGUPTA
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January 14, 1998 |
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NATIONAL INSURANCE CO. LTD. Vs. GOURI SEN GUPTA AND ORS.
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January 19, 1998 |
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NAYAN LAL DEY Vs. STATE OF TRIPURA
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January 6, 1998 |
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NEW INDIA ASSURANCE CO Vs. JAGIYA DEVI
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November 10, 1998 |
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NEW INDIA ASSURANCE CO LTD Vs. SITA KAHAR
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December 21, 1998 |
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NEW INDIA ASSURANCE CO LTD Vs. SABITRIRABI DAS
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January 16, 1998 |
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NEW INDIA ASSURANCE CO LTD Vs. SUJIT KUMAR LODH
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January 28, 1998 |
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NEW INDIA ASSURANCE CO LTD Vs. MEMBER M A C T TINSUKIA
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April 7, 1998 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. MILAN RANI SAHA
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September 2, 1998 |
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NIHIO KITHAN Vs. STATE OF NAGALAND
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December 5, 1998 |
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NILIMA DEVI Vs. ASSAM STATE TRANSPORT CORPORATION
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May 25, 1998 |
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NIMA TSERING KHRIME Vs. RINCHIN KHANDU KHRIEMEY
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September 7, 1998 |
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NIREN SARMA Vs. STATE OF ASSAM
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February 9, 1998 |
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NIRMAL ROY Vs. COMMANDANT MANIPUR RIFFLES
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April 20, 1998 |
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NIRUPMA DUTTA Vs. TEK BAHADUR CHETRI
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February 20, 1998 |
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NOMAL BHUYAN Vs. STATE OF ASSAM
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November 5, 1998 |
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NOTLE Vs. UNION OF INDIA
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June 5, 1998 |
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NRIPEN CHANDRA SARMA Vs. UNION OF INDIA
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May 8, 1998 |
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NURULISLAM Vs. UNION OF INDIA
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June 3, 1998 |
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O MAR KHARMUDAI Vs. O PHOLSTIN KHARBULI
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February 9, 1998 |
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OHIWOT KHONGLAH Vs. STATE OF MEGHALAYA
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September 4, 1998 |
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ON THE DEATH OF KUMUDINI DAS HER L.RS. RANDHIR KUMAR DAS AND ORS. Vs. THAKURDAS GURUPADA DAS AND ORS.
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September 17, 1998 |
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ON THE DEATH OF RESPONDENT NO. 1 HIS LEGAL HEIRS SURENDRA CHAUHAN AND ORS. Vs. HANGSRAJ CHOUHAN AND ORS.
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November 25, 1998 |
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ONGC FIELD PARTY CONTINGMENT WORKERS ASSOCIATION Vs. ONGC LTD
|
September 15, 1998 |
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ORIENTAL INSURANCE CO LTD Vs. KHAJUNI DEVI
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August 25, 1998 |
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ORIENTAL INSURANCE CO LTD Vs. TUPURI BALA DAS
|
November 18, 1998 |
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ORIENTAL INSURANCE CO LTD Vs. ANGUM ONGBI KHOMTONBI DEVI
|
May 6, 1998 |
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P T PEETHAMBER CAPT Vs. UNION OF INDIA
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December 10, 1998 |
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PANDAB DAS Vs. STATE OF TRIPURA
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August 7, 1998 |
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PANKAJ KUMAR LAHKAR Vs. STATE OF ASSAM
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May 20, 1998 |
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PARESH GOSWAMI Vs. STATE OF ASSAM
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August 20, 1998 |
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PARMANANDA PEGU Vs. STATE OF ASSAM
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February 20, 1998 |
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PATIMAL CHANDRA DAS Vs. STATE ELECTION COMMISSION ASSAM
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March 10, 1998 |
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PAWAN SHARMA Vs. STATE OF MEGHALAYA
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September 15, 1998 |
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PHUKANDAIMARY ALIAS FUNGJARANG Vs. STATE OF ASSAM
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March 7, 1998 |
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PHUPNARAYAN SINGH Vs. PILOO MURA
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November 24, 1998 |
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PRADYUT SARMA Vs. ASSAM PUBLIC SERVICE COMMISSION
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June 4, 1998 |
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PRAFULLA CHANDRA GAYAN Vs. STATE OF ASSAM
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December 17, 1998 |
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PRALAY SARAN CHAKRABORTY Vs. STATE BANK OF INDIA
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May 5, 1998 |
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PRAMILA DEBBARMA Vs. GITASREE DEB BARMA CHAKROBORTY
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August 31, 1998 |
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PRANABJYOTI DEKA Vs. STATE OF ASSAM
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May 13, 1998 |
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PRATAP DAS ALIAS PRATAP RAJ BANGSHI Vs. STATE OF ASSAM
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April 7, 1998 |
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PRATUL NANDI ALIAS PUTUL NANDI Vs. SOBHA RANI BHATTACHARJEE
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June 2, 1998 |
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PURBANCHAL FINANCE CO Vs. MD ABDUL KALAM AZAD
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March 10, 1998 |
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PURNA BORA ALIAS DILIP BORA ALIAS BABU ALIAS LARA ALIAS KAMANDU Vs. STATE OF ASSAM
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March 2, 1998 |
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RABY ROY Vs. COMMISSIONER CUSTOM AND CENTRAL EXCISE SHILLONG
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August 25, 1998 |
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RADHABINOD KOIJAM Vs. STATE OF MANIPUR
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February 11, 1998 |
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RADHABINOD KOIJAM AND ANR. Vs. STATE OF MANIPUR AND ORS.
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November 2, 1998 |
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RAJA AHMED Vs. STATE OF ASSAM
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November 27, 1998 |
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RAJENDTRA PRASAD PATHAK Vs. KENDRIYA VIDYALAYA SANGATHAN
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April 30, 1998 |
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RAJESH KUMAR AGARWALLA Vs. YAN TIKHAK
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February 20, 1998 |
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RAJIB BORGOHAIN Vs. COTTON COLLEGE
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March 11, 1998 |
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RAJIBA KHATOON Vs. RAFIQUL HASSAIN BHUYAN
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December 1, 1998 |
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RAJKUMAR PODDAR Vs. NORTH EASTERN HILL UNIVERSITY
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May 20, 1998 |
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RAM BACHAN KOHAR AND OTHERS Vs. OIL INDIA LTD. AND OTHERS
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February 20, 1998 |
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RAM GOPAL AGARWAL Vs. BHIMSEN SETHI
|
January 12, 1998 |
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RAM NARAYAN JHA Vs. STATE OF ASSAM
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May 21, 1998 |
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RAMA GHOSH Vs. RUKHIA BEGUM
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October 30, 1998 |
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RAMCHANDRA SAHU Vs. SUSHILA AGARWAL
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October 22, 1998 |
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Ramen Hazarika Vs. State of Assam
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February 27, 1998 |
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RAMEN TALUKDAR Vs. STATE OF ASSAM
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April 30, 1998 |
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RAMENDRA NATH Vs. STATE OF TRIPURA
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October 7, 1998 |
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RAMZAN ALI Vs. STATE OF ASSAM
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April 23, 1998 |
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RAMZAN ALI Vs. TAIYAB ALI AHMED
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March 27, 1998 |
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RANI BARMAN Vs. ANUPAM PAUL
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April 22, 1998 |
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RANJIT GHOSH Vs. MANINDRA KUMAR DEBNATH
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September 18, 1998 |
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RANU BALA PAUL Vs. BANI CHAKRABORTY
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June 9, 1998 |
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RASHAMOY DAS Vs. STATE OF TRIPURA
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November 26, 1998 |
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RASHMI BALA NATH Vs. ANANDA RAM BHARALI
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April 24, 1998 |
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RASHTRIYA PARIYOJANA NIRMAN NIGAM LTD. Vs. THE UNION OF INDIA (UOI) AND ORS.
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June 29, 1998 |
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RAZAB ALI Vs. STATE OF ASSAM
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February 12, 1998 |
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REGIONAL ENGINEERING COLLEGE & OTHERS Vs. ASHOKE KUMAR PURKAYASTHA & OTHERS
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December 16, 1998 |
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REGISTRAR GAUHATI UNIVERSITY Vs. SURYA KUMAR BORAH
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November 26, 1998 |
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RIPUNJOY BORGOHAIN Vs. STATE OF ASSAM
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December 17, 1998 |
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RITENDRA MOHAN DUTTA Vs. MIRA ROY
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May 5, 1998 |
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ROHINI SARMA Vs. SAKUNTAL DEVI
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May 15, 1998 |
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ROOPCHAND MANOJ KUMAR Vs. COMMISSIONER OF INCOME TAX
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August 20, 1998 |
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ROSE SHIMRAY Vs. DISTRICT MAGISTRATE UKHRUL
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March 31, 1998 |
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RURAL DEVELOPMENT ORGANISATION FOR LOWER ASSAM, SC, ST AND WEAKER SECTION PEOPLE (CR 1873 OF 1998) JYOTI PRAKASH SARDA Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. & OTHERS
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April 28, 1998 |
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RYNTHLIN JENNIFER WAR Vs. MEGHALAYA BOARD OF SECONDARY EDUCATION
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February 27, 1998 |
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S A BUILDERS LTD Vs. MEGHALAYA TOURISM DEVELOPMENT CORPORATION LTD
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November 28, 1998 |
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S. CHARAN SINGH Vs. COMMISSIONER OF WEALTH-TAX
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June 23, 1998 |
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SABITA DHAR Vs. K A BANK NONG KYNDONG RI KHASI JAINTIA RURAL BAK
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February 4, 1998 |
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SABJANBENU Vs. MIZAI MIA
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November 16, 1998 |
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SADHANA SAKIA Vs. STATE OF ASSAM
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November 17, 1998 |
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SAFIOUR RAHMAN Vs. PARULBALA DAS ALIAS PARUL BALA ROY
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September 17, 1998 |
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SAFIQUL ISLAM CHOUDHURY Vs. STATE OF ASSAM
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May 25, 1998 |
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SAHABUDDIN Vs. SAYED MONOWAR HUSSAIN
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November 28, 1998 |
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SAIFUL ISLAM Vs. STATE OF ASSA
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November 23, 1998 |
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SAIKHOM RAGHUMANI SINGH Vs. CHIEF ENGINEER I P W D
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May 22, 1998 |
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SAILEN SARKAR ALIAS SAILENDRA CHANDRA SARKAR Vs. STATE OF TRIPURA
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May 14, 1998 |
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SAMARENDRA MUKHARJEE Vs. BIKASH DEB BARMA
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July 15, 1998 |
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SAMIR DAS Vs. STATE OF TRIPURA
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March 23, 1998 |
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SANDHARANI SAHA Vs. GENERAL MANAGER A S T C
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June 18, 1998 |
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SANG DAKPU ALIAS SHRI SANGRA Vs. NETAN WANGMU
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June 19, 1998 |
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SANJIB GUPTA Vs. STATE OF ASSAM
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June 10, 1998 |
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SANTOSH KUMAR GUHA Vs. STATE OF ASSAM
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June 17, 1998 |
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SARASWATI SUTRADHAR Vs. STATE OF TRIPURA
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August 28, 1998 |
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SARTHE TIMUNG @ PURNA KANTA TIMUNG Vs. STATE OF ASSAM AND OTHERS
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March 7, 1998 |
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SASHA KAMAL HANDIQUE Vs. PRANATI PHUKAN
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January 7, 1998 |
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SATI OIL UDYOG LIMITED Vs. COMMISSIONER OF INCOME TAX
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June 12, 1998 |
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SATYA GHOSE Vs. STATE OF ASSAM
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January 1, 1998 |
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SEEMA MOUR Vs. STATE OF ASSAM
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August 26, 1998 |
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SEPHU HAOKIP Vs. SPEAKER MANIPUR LEGISLATIVE ASSEMBLY
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February 19, 1998 |
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SHANTI RANJAN DEWANJEE Vs. VICHUU ANGAMI
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June 4, 1998 |
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SHARAT SHARMA Vs. STATE OF ASSAM
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June 12, 1998 |
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SHOLBIS LYNPHUID Vs. STATE OF MEGHALAYA
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February 9, 1998 |
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SHYAM SUNDAR AGRWALA Vs. JAY PRAKASH KHADARIA
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February 19, 1998 |
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SHYAMA DEVI SANGANERIA Vs. COMMISSIONER OF INCOME TAX
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March 17, 1998 |
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SIKHA DAS Vs. RAKHAL MUHURI
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October 7, 1998 |
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SILVISTER NARZARY Vs. STATE OF ASSAM
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January 21, 1998 |
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SIPRA DAS Vs. RANA PRATAP DAS
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April 24, 1998 |
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SIRAJ AHAMAD Vs. STATE OF ELECTION COMMISSINER
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February 11, 1998 |
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SITARAM MODI Vs. STATE BANK OF INDIA
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December 9, 1998 |
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SK NOOR MOHMMAD ALI Vs. UNION OF INDIA
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March 3, 1998 |
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SMTI SUBHADRA DEKA & OTHERS Vs. SHRI UTTAM CHANDRA DEKA & OTHERS
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July 17, 1998 |
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SOBAHAN ALI Vs. JITENDRA NARAYAN MONDAL
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December 1, 1998 |
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Sofiqurrahman Laskar Vs. State of Assam
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April 6, 1998 |
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SOHANLAL AGARWALLA Vs. KRISTO MOHAN CHOUDHURY
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November 23, 1998 |
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SONAFULI DEKA Vs. MEMBER M A C T KAMRUP
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May 25, 1998 |
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SONAPUR TEA CO P LTD Vs. COLLECTOR OF KSMRUP GUWAHATI
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November 23, 1998 |
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SONESWAR BASUMATARY Vs. ASSAM BOARD OF REVENUE
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May 19, 1998 |
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SOYAM RAKHESH SINGH Vs. STATE OF MANIPUR
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March 27, 1998 |
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SREE GANESH DAS OIL AND RICE MILLS Vs. STATE OF ASSAM
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June 18, 1998 |
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STATE BANK OF INDIA Vs. SOTYA BHAGAWAN AGARWALA
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July 14, 1998 |
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STATE BANK OF INDIA Vs. KH BOBI SINGH
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February 27, 1998 |
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STATE OF ASSAM Vs. KALAI MIA
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July 14, 1998 |
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STATE OF ASSAM Vs. JIBESWAR BARTHAKUR
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December 5, 1998 |
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STATE OF ASSAM Vs. NAKUL KUMAR DAS
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September 17, 1998 |
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STATE OF MEGHALAYA AND OTHERS Vs. J.B. HOLDING PVT. LTD AND ANOTHER
|
July 30, 1998 |
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STATE OF NAGALAND Vs. SANWATIBA AO
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December 16, 1998 |
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STATE OF NAGALAND Vs. NEILATUOU SUOKHRIE
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May 13, 1998 |
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STATE OF NAGALAND Vs. UNION OF INDIA
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January 16, 1998 |
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STATE OF TRIPURA Vs. DHIRENDRA DEBNATH
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June 16, 1998 |
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STATE OF TRIPURA Vs. SWAPAN DEBNATH
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June 4, 1998 |
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STATE OF TRIPURA Vs. MOHAMMAD SAYEFUDDIN
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October 29, 1998 |
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SUBAL KUMAR DEY Vs. APANGSHU MOHAN LODH
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December 2, 1998 |
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SUBHAM BANERJEE Vs. BOARD OF SECONDARY EDUCATION
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December 10, 1998 |
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SUBHAS SARKAR AND ANR. Vs. STATE OF TRIPURA AND ANR.
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May 3, 1998 |
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SUBHASH KUMAR ROY Vs. STATE OF ASSAM
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September 17, 1998 |
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SUBRATA SAHA Vs. STATE OF TRIPURA
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April 7, 1998 |
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SUDHA RANI SAHA Vs. NIEHU SANGTAM
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November 18, 1998 |
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SUJIT DEY Vs. STATE OF TRIPURA
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April 24, 1998 |
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SUKDEB ROY Vs. STATE OF TRIPURA
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September 9, 1998 |
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SUMITA PAUL Vs. DEPUTY DIRECTOR NAVODAYA VIDYALAYA SAMITY
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July 22, 1998 |
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SUMITA PAUL (MAJUMDAR) Vs. UNION OF INDIA AND OTHERS
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November 2, 1998 |
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SUNIL CHANDRA SARKAR Vs. MANIK SARKAR
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November 3, 1998 |
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SURESH KUMAR JAIN Vs. SARASWATIKUMAR
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December 14, 1998 |
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SURESH PRASAD GUPTA Vs. STATE OF ASSAM
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February 17, 1998 |
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SWADASH RANJAN ROY Vs. STATE OF TRIPURA AND ORS.
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October 11, 1998 |
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SYED JAHANARA BEGUM Vs. REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
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August 21, 1998 |
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T CHAOBA SINGH Vs. STATE OF MANIPUR
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July 14, 1998 |
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T PHUNGJATHANG Vs. STATE OF MANIPUR
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March 31, 1998 |
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TABARAK ALI LASKAR Vs. ANANDA CHANDRA PEGU AND ANOTHER
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November 28, 1998 |
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TADANG TAMUT Vs. STATE OF ARUNACHAL PRADESH
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January 27, 1998 |
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TAFFAJUL HAQUE Vs. STATE OF ASSAM
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February 12, 1998 |
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TAHERA KHATUN Vs. STATE OF ASSAM
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May 14, 1998 |
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TANGKHUL KATAMNAO SAKLONG TANGKHUL STUDENTS UNION OKING UKHRUL Vs. STATE OF MANIPUR
|
July 13, 1998 |
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TAPAN KUMAR DAS Vs. STATE OF ASSAM
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February 10, 1998 |
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TAPAN KUMAR ROY CHOUDHURY Vs. STATE OF TRIPURA
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December 18, 1998 |
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THAYAL KOMATH PADMAKSHAN Vs. UNION OF INDIA (UOI) AND ORS.
|
December 3, 1998 |
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THINGANAM ANGOUBA SINGH Vs. STATE OF MANIPUR
|
December 10, 1998 |
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THONGAM BINOD KUMAR SINGH Vs. COMMISSIONER SECRETARY GOVT OF MANIPUR
|
November 4, 1998 |
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THOTREICHOH Vs. STATE OF MANIPUR
|
September 8, 1998 |
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TINKU MANDAL Vs. TRIPURA BOARD OF SECONDRY EDUCATION
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January 19, 1998 |
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TONGBRAM TOMBA SINGH Vs. STATE OF MANIPUR
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December 8, 1998 |
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TOULVI KIBAMI Vs. STATE OF NAGALAND
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January 8, 1998 |
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TRADE AND INDUSTRY EMPLOYEES UNION Vs. EMPLOYEES STATE INSURANCE CORPORATION
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March 7, 1998 |
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TRIPURA TRIBAL EMPLOYEES ASSOCIATION Vs. STATE OF TRIPURA
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August 11, 1998 |
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TSETEN NAGADUP Vs. TSERING PEMA ALIAS SONAM
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September 8, 1998 |
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U P MATHUR Vs. UNION OF INDIA
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May 20, 1998 |
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U P STATE SUGAR CORPORATION LTD Vs. MAHALCHAND MOTILAL KOTHARI
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July 16, 1998 |
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UKRESTO SUN Vs. AUTONOMOUS DISTRICT COUNCIL
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March 10, 1998 |
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UMA SENGUPTA Vs. STATE OF TRIPURA
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July 13, 1998 |
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UNEMPLOYED YOUTH FIRM Vs. STATE OF ASSAM
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April 7, 1998 |
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UNION OF INDIA Vs. SAMIR KUMAR NAG
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March 27, 1998 |
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UNION OF INDIA Vs. P R BHATTACHARJEE
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January 1, 1998 |
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UNION OF INDIA Vs. NANDA RANI DEBNATH
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January 15, 1998 |
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UNION OF INDIA Vs. G D ENGINEERING CONSTRUCTION
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July 31, 1998 |
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UNION OF INDIA Vs. STATE OF MANIPUR
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May 8, 1998 |
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UNION OF INDIA Vs. PARTHA PRATIM CHAKRABORTY
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June 3, 1998 |
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UNION OF INDIA Vs. D D SARMA
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September 15, 1998 |
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UNION OF INDIA Vs. GOEL TRADING CO
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August 21, 1998 |
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UNION OF INDIA Vs. RIYAJ AHMED BANDYA
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November 3, 1998 |
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UNION OF INDIA Vs. P.R. BHATTACHARJEE
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September 8, 1998 |
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UNION OF INDIA (UOI) AND ORS. Vs. RIYAJ AHMED BANDYA
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March 11, 1998 |
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UNION ROADWAYS PVT LTD Vs. VINAY CEMENTS LTD
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December 8, 1998 |
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UNITED BANK OF INDIA Vs. TARACHAND MOHANLAL
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April 24, 1998 |
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UPAL BARBARA Vs. STATE OF ASSAM
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July 31, 1998 |
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VANDANA KARKI Vs. L CHANDRAKISHORE SINGH
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September 14, 1998 |
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WING COMMANDER UTPAL BARBARA Vs. STATE OF ASSAM
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July 31, 1998 |
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WORKMEN OF, HAROOCHARAI TEA ESTATE Vs. STATE OF ASSAM & OTHERS
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March 11, 1998 |
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Y SASHIMOHAN SINGH Vs. GURUMAYUM SATYABATI DEVI
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July 27, 1998 |
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Y. CHAOBA SINGH Vs. STATE OF MANIPUR AND ORS.
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July 14, 1998 |
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YSUF ALI ALIAS YUSUF ALI CHOUDHURY Vs. STATE OF ASSAM
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June 9, 1998 |
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YUITHINGLA VASHUM Vs. MANIPUR PUBLIC SERVICE COMMISSION
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June 19, 1998 |
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ZAKIR HUSSAIN KHANDAKAR Vs. STATE OF ASSAM
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March 5, 1998 |
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ZUKHELI SEMA Vs. UNION OF INDIA
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July 22, 1998 |
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ZUKHELI SEMA Vs. UNION OF INDIA
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September 22, 1998 |
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