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A S ZINGTHAN Vs. STATE OF MANIPUR
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March 18, 1997 |
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A.K. ROY CHOWDHURY Vs. UNION OF INDIA (UOI) AND ORS.
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May 13, 1997 |
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ABANI BHUSAN SARKAR Vs. STATE OF TRIPURA
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July 22, 1997 |
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ABANI KALITA Vs. STATE OF ASAM
|
May 27, 1997 |
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ABDUL ALI ALIAS ABDULLA Vs. STATE OF ASSAM
|
December 3, 1997 |
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ABDUL JABBAR Vs. STATE OF ASSAM
|
September 22, 1997 |
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ABDUL MATIN CHOUDHURY Vs. NILYANANDA DUTTA BANIK
|
June 23, 1997 |
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AJGARH ALI Vs. ABDUL SIDDIQUE
|
February 26, 1997 |
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AKHIL DAS Vs. STATE OF TRIPURA
|
July 4, 1997 |
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AKITOVILLAGE Vs. STATE OF NAGALAND
|
September 12, 1997 |
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ALKAS MIA Vs. STATE OF TRIPURA
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January 1, 1997 |
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ALL MANIPUR CIVIL PENSIONERS SOCIETY Vs. STATE OF MANIPUR
|
September 4, 1997 |
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ALL MANIPUR FOREST DEPARTMENT EMPLOYEES ASSOCIATION Vs. PRINCIPAL, CHIEF CONSERVATOR AND ORS.
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September 29, 1997 |
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ALL MANIPUR SCIENCE GRADUATE TWO-YEARS DEGREE COURSE ASSOCIATION Vs. COMMISSIONER AND ORS
|
January 22, 1997 |
|
ALL MANIPUR UNEEMPLOYED ASSOCIATION Vs. STATE OF MANIPUR
|
August 1, 1997 |
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AMAR ENTERPRISES Vs. COMMISSIONER OF TAXES
|
September 5, 1997 |
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AMBERLIGHT Vs. MEGHALAYA STATE ELECTRICITY BOARD
|
September 9, 1997 |
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AMDANG TEA CO INDIA LTD Vs. COMMISSIONER OF TAXES ASSAM
|
January 28, 1997 |
|
AMITANGSHU DHAR Vs. PRESIDENT SHILONG CANTONMENT BOARD
|
August 14, 1997 |
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ANANDAPUR TEA ESTATE Vs. COMMISSIONER OF TAXES
|
March 26, 1997 |
|
ANGPU KHALING Vs. STATE OF ASSAM
|
November 17, 1997 |
|
ANGSHUMAN DAS GUPTA Vs. JUTE CORPORATION OF INDIA LTD
|
January 6, 1997 |
|
ANIL DAS Vs. STATE OF ASSAM
|
July 28, 1997 |
|
ANIL PAUL Vs. STATE OF TRIPURA
|
December 11, 1997 |
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ANIMA BALA BARUAH Vs. STATE OF ASSAM
|
February 20, 1997 |
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APOLLO MACHINERY MART Vs. STATE OF ASSAM
|
March 20, 1997 |
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ARDHENDU BIKASH CHAKRABOARTY Vs. STATE OF TRIPUR
|
June 11, 1997 |
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ARUNACHAL PRADESH FOREST CORPORATION LTD Vs. RUDRA PRASHAD PRADHAN
|
July 25, 1997 |
|
ASHIS KUMAR DEWANJEE Vs. JAGDUARTEA AND TRADING CO
|
November 9, 1997 |
|
ASHULI KASHIPRI Vs. MANIPUR CEMENT LTD
|
September 29, 1997 |
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ASSAM AGENCY Vs. COMMISSIONER OF TAXES
|
February 25, 1997 |
|
ASSAM CARBON PRODUCTS LIMITED Vs. STATE OF ASSAM
|
September 16, 1997 |
|
ASSAM COMPANY INDIA LTD Vs. COMMISSIONER OF TAXES ASSAM GUWAHATI
|
February 13, 1997 |
|
ASSAM CONDUCTORS MANUFACTURES ASSOCIATION Vs. ASSAM STATE ELECTRICITY BOARD
|
August 28, 1997 |
|
ASSAM FINANCIAL CORPORATION EMPLOYEES UNION Vs. STATE OF ASSAM
|
July 25, 1997 |
|
ASSAM FRONTIER TEA INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF TAXES
|
January 8, 1997 |
|
ASSAM INDUSTRIAL DEVLOPMENT CORPORATION LTD Vs. MANJUSHREE PATHAK
|
December 5, 1997 |
|
ASSAM JUDICIAL SERVICE ASSOCIATION Vs. STATE OF ASSAM
|
June 17, 1997 |
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ASSAM OXYGEN PVT LTD & ANOTHER Vs. ASSAM STATE ELECTRICITY BOARD & THREE OTHERS
|
March 12, 1997 |
|
ASSAM PESTICIDES AND AGRO CHEMICALS Vs. COMMISSIONER OF INCOME TAX
|
May 2, 1997 |
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ASSAM STATE ELECTRICITY BOARD GUWAHATI Vs. BORJALINGA TEA COMPANY
|
April 10, 1997 |
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ASSAM STATE ELECTRICITY WORKERS UNION Vs. ASSAM STATE ELECTRICITY BOARD AND OTHERS
|
November 5, 1997 |
|
ASSAM STATE TRANSPORT CORPORATION Vs. BIMALA DEVI
|
June 14, 1997 |
|
ATUL CHANDRA Vs. STATE OF ASSAM
|
March 17, 1997 |
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AUTO ENGINEERING WORKS Vs. BANSAL TRADING CO
|
November 28, 1997 |
|
BABUL BORA Vs. STATE OF ASSAM
|
January 27, 1997 |
|
BAGHPORI MAIMAL MIN SAMABAI SAMITI LTD Vs. STATE OF ASSAM
|
July 16, 1997 |
|
BALEN BAISHYA Vs. STATE OF ASSAM
|
April 10, 1997 |
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BARAK VALLEY AGRICULTURISTS AND MACHINE OWNERRS ASSOCIATION Vs. STATE OF ASSAM
|
January 2, 1997 |
|
BASUDEB NATH Vs. DIPTIKONA NATH
|
September 9, 1997 |
|
BEUTI BORA Vs. TILESWAR BORA
|
September 4, 1997 |
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BHAGYA KALITA Vs. STATE OF ASSAM AND ORS.
|
April 10, 1997 |
|
BHARAT HYDRO POWER CORPORATION LTD Vs. STATE OF ASSAM
|
July 19, 1997 |
|
BHUPENDRA KUMAR BHATTACHARJEE Vs. STATE OF ASSAM
|
June 17, 1997 |
|
BIJAY SINGH BIMAL KUMAR Vs. STATE OF ASSAM
|
December 4, 1997 |
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BIJOY KUMAR DEBNATH Vs. NEW INDIA ASSURANCE CO LTD
|
May 30, 1997 |
|
BIKASH SEN GUPTA Vs. MEMBER MACT KAMRUP
|
June 17, 1997 |
|
BIKASHINDU DAS Vs. UNION OF INDIA
|
April 29, 1997 |
|
BIKUL DAS Vs. STATE OF ASSAM
|
August 1, 1997 |
|
BINOY KR BANIK Vs. NEW INDIA ASSURANCE CO
|
August 27, 1997 |
|
BIPUL KUMAR SARMA Vs. STATE OF ASSAM
|
May 28, 1997 |
|
BIREN BHUYAN Vs. STATE OF ASSAM
|
January 17, 1997 |
|
BIRENDRA NATH BHUYAN Vs. STATE OF MEGAHALAYA
|
August 14, 1997 |
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BISHWA NATH TEWARI Vs. BHAGWATI PRASAD SIOTIA AND SONS
|
February 26, 1997 |
|
BISHWANATH KUMALIA MEEN SAMABAI SAMITY LTD Vs. STATE OF ASSAM
|
December 2, 1997 |
|
BISWANATH PAUL Vs. SADOYMANI ROY
|
April 8, 1997 |
|
BOLORAM KALITA Vs. STATE OF ASSAM
|
June 23, 1997 |
|
BONGAIGAON MUNICIPAL BOARD Vs. STATE OF ASSAM
|
May 21, 1997 |
|
BORDUBI RICE FLOUR AND OIL MILLS Vs. INCOME TAX OFFICER
|
February 24, 1997 |
|
BOUSKATA RAVATAARY SAMABAYA SAMITY DHUBRI Vs. STATE OF ASSAM
|
June 10, 1997 |
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BUDDHA DEV ROY Vs. STATE OF TRIPURA AND ORS.
|
February 14, 1997 |
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C BIAKRINGA Vs. STATE OF MIZORAM
|
August 29, 1997 |
|
CHANDRA NATH BHATTACHARJEE Vs. STATE OF ASSAM
|
September 5, 1997 |
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CHARUBALA DEVI Vs. STATE OF ASSAM
|
August 19, 1997 |
|
CHEEMA ENTERPRISES Vs. MAYUR ENTERPRISES
|
September 12, 1997 |
|
CHENIRAM GOGOI Vs. K K KAPUR
|
November 21, 1997 |
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CHITTARANJAN DAS Vs. PRAN BALLABH DAS
|
April 1, 1997 |
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CHONCHITHUNG NGULLIE Vs. STATE OF NAGALAND AND OTHERS
|
March 14, 1997 |
|
CIVIL LIBERTIES AND HUMAN RIGHTS ORGANISATION Vs. STATE OF MANIPUR
|
August 1, 1997 |
|
COL P M XAVIER PRO SILCHAR Vs. UNION OF INDIA
|
April 29, 1997 |
|
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE SHILLONG Vs. MEGHALAYA PLYWOOD LTD
|
September 22, 1997 |
|
COLLECTOR OF CUSTOMS PVT NORTH EASTERN REGION SHILLONG Vs. BIPLAB RAKSHIT
|
September 8, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. A B C INDIA LIMITED
|
January 16, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. J N SARMA
|
September 30, 1997 |
|
COMMISSIONER OF WEALTH TAX Vs. DILIP KUMAR SINGHANIA
|
January 16, 1997 |
|
COUNCIL OF BAPTIST CHURCHIES IN NORTH EASTERN INDIA Vs. SUBHRAJYOTI DAS
|
August 13, 1997 |
|
D G P MANIPUR Vs. SANAMAHI DEVATA
|
March 19, 1997 |
|
D K BISWAS Vs. STATE OF TRIPURA
|
July 31, 1997 |
|
DEBANANDA DEORI Vs. STATE OF ARUNACHAL PRADESH
|
August 6, 1997 |
|
DEBASISH MAJUMDAR Vs. SAHA BROTHERS WEST TRIPURA AGARTALA
|
May 2, 1997 |
|
DEBENDRA NATH Vs. STATE OF ASSAM
|
December 10, 1997 |
|
DEITY MAYENGBAM LAIREMBI ALIAS YAOROIBI LAIREMBI Vs. STATE OF MANIPUR
|
November 5, 1997 |
|
DESOUZA ISHED PEDRU Vs. STATE OF ASSAM
|
April 9, 1997 |
|
DEWAN MAMATAZ ALI Vs. MUSTT MEHABUBA BEGAM
|
May 13, 1997 |
|
DHAIRYA NATH KAKATI ALIAS DHAIRYA RAM KAKATI Vs. UNION OF INDIA
|
April 10, 1997 |
|
DHARMESWAR RABHA Vs. STATE OF ASSAM
|
March 3, 1997 |
|
DHIRENDRA NATH BAYAN Vs. ISMAIL HUSSAIN
|
December 6, 1997 |
|
DIBESH CHANDRA CHOUDHURY Vs. O N G C DEHRADUN
|
May 2, 1997 |
|
DIBRUGARH UNIVERSITY, DIBRUGARH & OTHERS Vs. BHABANANDA BARMAN
|
March 17, 1997 |
|
DIPAK DAS Vs. DHARJYANDHAN DEB
|
April 8, 1997 |
|
DIPAK KUMAR GOGOI Vs. STATE OF ASSAM AND OTHERS
|
November 10, 1997 |
|
DONA PARTIN Vs. STATE OF ARUNACHAL PRADESH
|
November 13, 1997 |
|
DR. I. SHIKIKHE Vs. STATE OF NAGALAND AND ORS.
|
February 25, 1997 |
|
EAGLE CONSTRUCTION Vs. UNION OF INDIA
|
March 13, 1997 |
|
ELANGBAM NIMAI SINGH Vs. STATE OF MANIPUR
|
May 28, 1997 |
|
ENGINEERS ASSOCIATION IFFCO Vs. STATE OF MANIPUR
|
May 16, 1997 |
|
FAZAL ALI Vs. SWARUPJAN BEGUM
|
June 27, 1997 |
|
FEDERATION OF INDUSTRIES OF NORTH EASTERN REGION Vs. ASSAM STATE ELECTRICITY BOARD
|
April 24, 1997 |
|
FOOD CORPORATION OF INDIA Vs. JAGDISH CHANDRA SAHA
|
July 31, 1997 |
|
FOREYEZUDDIN SHEIKH Vs. STATE OF ASSAM
|
June 30, 1997 |
|
G RALKAPTLUANGA Vs. STATE OF MIZORAM
|
September 9, 1997 |
|
G T LAL VAIPHEI Vs. SUPERINTENDENTS OF POLICE
|
September 29, 1997 |
|
G. RATNA DEVI Vs. STATE OF MANIPUR AND ORS.
|
May 26, 1997 |
|
GADADHAR BARMAN Vs. RANENDRA MOHAN PAUL
|
November 7, 1997 |
|
GANGA RAM BORAH Vs. STATE OF ASSAM
|
August 13, 1997 |
|
GANGMEI ADUMTHOI RONGMEINAGA Vs. DIST AND SESSIONS JUDGE MANIPUR
|
September 19, 1997 |
|
GAUHATI MUNICIPAL CORPORATION MARKET DEALERS CENTRAL ASSOCIATION Vs. COMMISSIONER G M C
|
November 13, 1997 |
|
GEORGE WILLIAMSON ASSAM LTD Vs. ASSISTANT COMMISSIONER OF TAXES
|
September 7, 1997 |
|
GHANSHYAM SHARMA Vs. UNION OF INDIA
|
July 29, 1997 |
|
GIRISH CHANDRA BARKOTOKY Vs. STATE OF ASSAM
|
September 16, 1997 |
|
Gopal Chowdhury Vs. State of Assam
|
February 28, 1997 |
|
GOSTHA BEHARI GHOSH Vs. STATE OF TRIPURA
|
December 9, 1997 |
|
GOVIND BALLAV GOSWAMI Vs. MEENA SHARMA
|
November 17, 1997 |
|
GOVINDA MAZUMDAR Vs. STATE OF ASSAM
|
September 15, 1997 |
|
GOVT PENSIONERS ASSOCIATION Vs. STATE OF TRIPURA
|
April 22, 1997 |
|
H D RAJKHOWA Vs. UNION OF INDIA
|
February 25, 1997 |
|
H DILIP KUMAR Vs. STATE OF MANIPUR
|
November 25, 1997 |
|
H ROHMINGTHANGA Vs. STATE OF MIZORAM
|
March 27, 1997 |
|
HAFIJUR RAHMAN Vs. BHAGVAN GOWAL
|
February 6, 1997 |
|
HAILAKANDI DISTRICT FAIR PRICE SHOP DEALERS ASSOCIATION Vs. STATE OF ASSAM AND ORS.
|
March 12, 1997 |
|
HECTORSON MUCHAHARI ALIAS HENGTHESA MUCHAHARI Vs. STATE OF ASSAM
|
September 26, 1997 |
|
HEIRS OF JATINDRA KUMAR BATTACHARJEE Vs. STATE OF TRIPURA
|
May 30, 1997 |
|
HEMCHANDRA KALITA Vs. STATE OF ASSAM
|
August 6, 1997 |
|
HIGH COURT EMPLOYEES ASSOCIATION Vs. REGISTRAR G H C
|
February 14, 1997 |
|
HIRALAL NAG Vs. MUSTT WAHEDA AHMED ALIAS OAHMEDA AHMED
|
August 26, 1997 |
|
HOKUTO SEMA Vs. UNION OF INDIA
|
May 30, 1997 |
|
HOTEL AND RESTAURANT Vs. ASSTT LABOUR COMMISSIONER JORHAT
|
July 30, 1997 |
|
HOTEL KUBER INTERNATIONAL Vs. ASSAM STATE ELECTRICITY BOARD
|
April 8, 1997 |
|
I IBOBI SINGH Vs. STATE OF MANIPUR
|
June 11, 1997 |
|
IBEYAIMA DEVI Vs. REGISTRAR CO OPERATIVE SOCIETY MANIPUR
|
November 13, 1997 |
|
INCOME TAX OFFICER Vs. S S AHLUWALIA
|
April 7, 1997 |
|
INDIAN RESEARCH INSTITUTE LTD Vs. SWAPAN PAUL
|
May 15, 1997 |
|
ISHAQUE ALI BARBHUYA Vs. STATE OF ASSAM
|
February 20, 1997 |
|
JAGDISH PRASAD SARAOGI Vs. UNION OF INDIA
|
January 6, 1997 |
|
JAGNESWAR DEY AND BIBHASH RANJAN DEY Vs. INCOME TAX OFFICER
|
November 13, 1997 |
|
JAY PRAKASH KHADARIA Vs. SHYAM SUNDER AGARWALLA
|
July 29, 1997 |
|
JENG HANSER Vs. KARBI ANGLONG AUTONOMOUS DIST COUNCIL
|
May 15, 1997 |
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JENNY PLYWOOD INDUSTRIES LTD. Vs. STATE OF ARUNANCHAL PRADESH & OTHERS
|
March 17, 1997 |
|
JIBON BALLOUNG Vs. STATE OF ASSAM AND OTHERS
|
December 19, 1997 |
|
JOINT ACTION COMMITTEE PROTECTION ON AGRICULTURAL LAND Vs. PLANNING AND DEVELOPMENT AUTHORITY IMPHAL
|
March 21, 1997 |
|
JOREHAUT GROUP LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
|
March 27, 1997 |
|
JYOTI RUPA DAS Vs. STATE OF ASSAM
|
November 24, 1997 |
|
K PAOTHING Vs. CHAIRMAN L I C I BOMBAY
|
March 20, 1997 |
|
KAJAL KANTI SINHA Vs. STATE OF TRIPURA & OTHERS
|
December 19, 1997 |
|
KAMAL CHANDRA SARMA Vs. STATE OF ASSAM
|
December 4, 1997 |
|
KAMAL GOGOI ALIAS BHAITI GOGOI Vs. STATE OF ASSAM
|
September 25, 1997 |
|
KAMRUP FORWARDING AGENCY Vs. UNION OF INDIA
|
February 13, 1997 |
|
KAMRUP PAPER MILLS LTD Vs. ASSAM STATE ELECTRICITY BOARD
|
September 2, 1997 |
|
KEDAR NATH SINGH Vs. STATE OF ASSAM
|
December 17, 1997 |
|
KH IBOTON SINGH Vs. DIRECTOR GENERAL BOARD SECURITY FORCE
|
June 20, 1997 |
|
KHAGEN JITA Vs. STATE OF ASSAM
|
February 11, 1997 |
|
KHURAIJAM INDRAJIT SINGH Vs. STATE OF MANIPUR
|
December 18, 1997 |
|
KONSABA IBOCHOU Vs. STATE OF MANIPUR
|
December 5, 1997 |
|
KRISHNA MOHAN BANIK Vs. INCOME TAX OFFICER
|
September 15, 1997 |
|
KRISHNA PADA DAS Vs. UNION OF INDIA
|
November 25, 1997 |
|
KRIUS WAHLANG Vs. STATE OF MEGALAYA
|
September 8, 1997 |
|
KUNJA KISHORE GOLMI Vs. STATE OF MANIPUR
|
September 29, 1997 |
|
KUNTALA DEKA Vs. STATE OF ASSAM
|
March 27, 1997 |
|
LAKHMINATH DUTTA Vs. GUNIN BORA
|
September 15, 1997 |
|
LAL KALANDI Vs. STATE OF ASSAM
|
February 5, 1997 |
|
LAXMANLAL JEE MANDIR Vs. LAXMIRAM AGARWALLA
|
August 29, 1997 |
|
LEKH RAJ RANA Vs. INSPECTOR GENERAL OF POLICE
|
April 10, 1997 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. BIPUL BHARALI
|
December 19, 1997 |
|
LOITONGBAM DHIREN Vs. STATE OF MANIPUR
|
September 10, 1997 |
|
M AJEM JAMIR Vs. STATE OF NAGALAND
|
February 4, 1997 |
|
M S ASSOCIATES Vs. STATE OF ASSAM
|
July 9, 1997 |
|
M T VARGHESE Vs. STATE OF ASSAM
|
May 13, 1997 |
|
M TOSHIMEREN AIER Vs. STATE OF NAGALAND
|
April 10, 1997 |
|
M.K. CHANDA Vs. STATE OF NAGALAND AND ORS.
|
March 5, 1997 |
|
M/S. ARYA CO Vs. STATE OF ASSAM & OTHERS
|
February 11, 1997 |
|
MAHABIR TRANSPORT AGENCY Vs. CHAIRMAN FOOD CORPORATION OF INDIA
|
September 11, 1997 |
|
MAHANTA RAGHAV DAS Vs. STATE OF MEGHALAYA
|
August 4, 1997 |
|
MAHESH CHANDRA SARMA Vs. UMA SHANKAR MISHRA
|
August 8, 1997 |
|
MAHIRUDDIN BORBHUIYA Vs. MUSTT RYTHUN NESSA
|
April 9, 1997 |
|
MAL CHANDRA PEGU Vs. KARUNA DUTTA AND FIVE ORS. AND
|
March 12, 1997 |
|
MAN SAROVAR HOTEL Vs. TELECOM DIST MANAGER KAMRUP TELECOM DISTRICT GUWAHATI
|
February 5, 1997 |
|
MANAGEMENT OF GAUHATI REFINERY IOC LTD Vs. MRIGEN SAIKIA
|
May 16, 1997 |
|
MANAGEMENT OF GLAXO INDIA LTD Vs. STATE OF ASSAM
|
January 6, 1997 |
|
MANAGING DIRECTOR ASTC Vs. NARESWAR DUTTA
|
August 29, 1997 |
|
MANBA THEWBIANG LYNGDOH Vs. STATE OF MEGHALAYA
|
February 11, 1997 |
|
MANIJAN BIBI Vs. STATE OF MANIPUR
|
July 25, 1997 |
|
MANINDRA DEB BARMA Vs. AURABINDA PAUL
|
September 30, 1997 |
|
MANIPUR CO OP DEPT OFFICER ASSOCIATION Vs. STATE OF MANIPUR
|
March 31, 1997 |
|
MANIPUR JANATA FLOUR MILLS PVT LTD Vs. STATE OF MANIPUR
|
December 18, 1997 |
|
MANIPUR SECRETARIAT STENOGRAPHARS ASSOCIATION Vs. STATE OF MANIPUR
|
March 31, 1997 |
|
MANJUSHREE CHAKRAVORTY Vs. BIMLENDU DAS
|
January 16, 1997 |
|
MATIAS KASHYAP Vs. STATE OF ASSAM
|
April 7, 1997 |
|
MATILAL BHATTACHARJEE Vs. DINABANDHU DAS
|
April 11, 1997 |
|
MAYANGLAMBAM SUSHIL KUMAR SINGH Vs. STATE OF MANIPUR
|
March 14, 1997 |
|
MD AYUB Vs. STATE OF ASSAM
|
November 29, 1997 |
|
MD BAHAR ALI Vs. STATE OF ASSAM
|
March 18, 1997 |
|
MD FAZIRUDDIN Vs. STATE OF ASSAM
|
September 26, 1997 |
|
MD HASAN RAJA Vs. STATE OF ASSAM
|
January 10, 1997 |
|
MD HASEN ALI Vs. STATE OF ASSAM
|
February 28, 1997 |
|
MD HASNUR CHOUDHURY Vs. SISIR KUMAR LAHKAR
|
September 19, 1997 |
|
MD JAMAL ABEDIN Vs. STATE OF ASSAM
|
January 7, 1997 |
|
MD MOHIN ALI Vs. COMMISSIONER GAUHATI MUNICIPAL CORPORATION
|
February 4, 1997 |
|
MD MUSLIMUDDIN Vs. STATE OF TRIPURA
|
January 8, 1997 |
|
MD SAQUIE Vs. ROHINIDHAR BARUA
|
September 9, 1997 |
|
MD SUKUR AU Vs. STATE OF ASSAM
|
March 20, 1997 |
|
MD TAHER ALI Vs. STATE OF MANIPUR
|
May 29, 1997 |
|
MEGHALAYA PLYWOODS LTD Vs. UNION OF INDIA
|
September 22, 1997 |
|
MERRY ALIAS MALU Vs. STATE OF NAGALAND
|
February 25, 1997 |
|
MISS S. KHER ALI SUMI Vs. STATE OF NAGALAND AND OTHERS
|
October 20, 1997 |
|
MITHUN DEB Vs. STATE OF TRIPURA
|
September 12, 1997 |
|
MODERN SUPPLY AGENCY Vs. ANWARA BEGUM BORBHUIYA
|
February 13, 1997 |
|
MOHAMMAD MOHAR ALI Vs. MOHAMMAD MAMUD ALI
|
July 25, 1997 |
|
MOHAN TANIT Vs. STATE OF ASSAM
|
November 25, 1997 |
|
MONHARI KALITA Vs. TARA NATH SARMA
|
December 19, 1997 |
|
MONISIKHA BARUA Vs. HINDUSTAN FERTILIZER CORPN. LTD
|
May 9, 1997 |
|
MONORANJAN DUTTA Vs. SHIBANI DEY
|
September 30, 1997 |
|
MOOLCHAND AND CO Vs. STATE OF ASSAM
|
September 2, 1997 |
|
MOTILAL NUNIA Vs. FAIZUR RAHAMN
|
September 16, 1997 |
|
MUKUL MANDAL Vs. STATE OF ASSAM
|
March 27, 1997 |
|
MUSLIMUDDIN Vs. STATE OF TRIPURA
|
August 13, 1997 |
|
MUSTT BEGUM NESSA Vs. ANANDIRAM MANKIMURA
|
September 15, 1997 |
|
MUSTT BEGUM NESSA Vs. ANANDIRAM MANKI MURA
|
September 25, 1997 |
|
NAGARIK COMMITTEE Vs. STATE OF ASSAM
|
April 28, 1997 |
|
NAGEN DAS @ BALAI DAS Vs. STATE OF ASSAM
|
July 23, 1997 |
|
NAGEN DAS ALIAS BALAI DAS Vs. STATE OF ASSAM
|
June 23, 1997 |
|
NAMITA PAUL Vs. FOOD CORPORATION OF INDIA
|
January 7, 1997 |
|
NANGKAR TAMING Vs. STATE OF ASSAM
|
February 3, 1997 |
|
NAR JAMAL Vs. STATE OF ASSAM
|
September 17, 1997 |
|
NAREN NEOG ALIAS NAREN Vs. STATE OF ASSAM
|
June 23, 1997 |
|
NARSINGARH MINI BUS OWNERS SYNDICATE Vs. STATE OF TRIPURA
|
September 30, 1997 |
|
NATIONAL AIRPORT AUTHORITY Vs. PARADISE HOTEL AND RESTAURANT
|
August 14, 1997 |
|
NATIONAL INSURANCE CO Vs. AMAL KANTI DAS
|
May 14, 1997 |
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NAZIMUDDIN MAJUMDAR Vs. ANIMESH BHATTACHARJEE
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December 12, 1997 |
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NAZUMAL HAQUE Vs. ABU BAKKAR SIDDIQUE JOTDAR
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January 29, 1997 |
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NECEM CEMENTS LTD Vs. STATE OF ASSAM
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May 13, 1997 |
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NECOM TRADE AND SUPPLIERS Vs. STATE OF ASSAM
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March 6, 1997 |
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NEW INDIA ASSURANCE CO LTD Vs. RITA DEVI
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June 14, 1997 |
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NEW INDIA ASSURANCE CO LTD Vs. RANJIT GHOSH
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November 18, 1997 |
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NEYVILLE ENGENEERING ASSOCIATES Vs. STATE OF ASSAM
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March 23, 1997 |
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NGAMKHOLET LHANGHAL Vs. SECRETARY EDUCATION GOVT OF MANIPUR
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November 13, 1997 |
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NILA GHOSH Vs. STATE OF TRIPURA
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January 16, 1997 |
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NILI CHOUDHURY Vs. STATE OF ASSAM
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June 5, 1997 |
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NIRANJAN SARKAR Vs. SWAPNA DAM
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May 2, 1997 |
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NIRMAL DEY AND ANR. Vs. STATE OF TRIPURA AND ORS.
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January 6, 1997 |
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NIRU HATI BARUAH Vs. STATE OF ASSAM
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April 11, 1997 |
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NISHINDRA HAJONG Vs. STATE OF MEGHALAYA
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March 3, 1997 |
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NIVA DEBV Vs. AMALENDU BHUSAN DEB
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December 19, 1997 |
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NO 35 PAKARIA MIN SAMABAI SAMITY LTD Vs. STATE OF ASSAM
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January 27, 1997 |
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NOMAL CH. BHUYAN Vs. STATE OF ASSAM AND ORS.
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November 5, 1997 |
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NONGKHLAW CLAN Vs. UNION OF INDIA
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July 28, 1997 |
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NORTH EAST GASES P LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
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August 12, 1997 |
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NUR ISLAM Vs. MUSTT SAMASTA BANU
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August 28, 1997 |
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O KULLABI SINGH Vs. STATE OF MANIPUR
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December 5, 1997 |
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O LOHARII Vs. SPEAKER MANIPUR L A
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January 22, 1997 |
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OCTAVIOUS STEEL AND CO LTD Vs. G C GOGOI
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November 24, 1997 |
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OIL AND NATURAL GAS COMMISSION Vs. SPECIAL JUDL OFFICER
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January 1, 1997 |
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OIL AND NATURAL GAS COMPANY LTD Vs. PABITRA GOGOI
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May 13, 1997 |
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OIL INDIA LTD Vs. OIL INDIA
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February 27, 1997 |
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OKRAM DAMU SINGH Vs. DIST COLLECTOR LAND ACQUISITION IMPHAL
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August 28, 1997 |
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OM PRAKASH SINGH Vs. STATE OF NAGALAND
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July 29, 1997 |
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ONGER LUEN Vs. TONGPANG CHIBA
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November 12, 1997 |
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ORIENTAL INSURANCE CO LTD Vs. NIRMAL DEBBARMA
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September 19, 1997 |
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ORIENTAL INSURANCE CO LTD Vs. GANPAT RAM NAYAK
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August 14, 1997 |
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P K DAS Vs. PRESIDING OFFICER
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August 28, 1997 |
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P LILY Vs. UNION OF INDIA
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January 5, 1997 |
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P THYAGRAJAN Vs. UNION OF INDIA
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December 15, 1997 |
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P.C. BORTHAKUR & ANOTHER Vs. STATE OF ARUNANCHAL PRADESH & OTHERS
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March 17, 1997 |
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PALARPAM FISHERY CO OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
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May 28, 1997 |
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PANNA SINGH Vs. HIMANGSHU KARMAKAR
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February 5, 1997 |
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PANNALAL GUPTA Vs. KUMUD RANJAN GUPTA
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June 30, 1997 |
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PARAMANANDA SARKAR Vs. STATE OF TRIPURA
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July 21, 1997 |
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PATRICIN MUKHIM Vs. STATE OF MEGHALAYA
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March 27, 1997 |
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PAY RECTIFICATION DEMAND COMMITTEE Vs. STATE OF MANIPUR
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November 20, 1997 |
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PRADIP NANDY Vs. STATE OF ASSAM
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July 19, 1997 |
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PRANAB BORA ALIAS SWAPNIL DEKA RAJA Vs. STATE OF ASSAM
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June 23, 1997 |
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PRANAB HAZARIKA Vs. EMPLOYEE STATE INSURANCE CORPN
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July 29, 1997 |
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PRASANNA KUMAR AGARWAL Vs. STATE BANK OF INDIA
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August 28, 1997 |
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PRESIDENT MANIPUR PRADESH CONGRESS COMMITTEE Vs. SPEAKAR MANIPUR LEGISLATIVE ASSEMBLY
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June 27, 1997 |
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PRITUO SOLO Vs. UNION OF INDIA
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June 23, 1997 |
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PROMILA BORO Vs. STATE OF ASSAM AND ORS.
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May 5, 1997 |
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PULOTO KIHO Vs. STATE OF NAGALAND
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May 13, 1997 |
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PURBANCHAL STEEL LTD Vs. ASSAM STATE ELECTRICITY BOARD
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February 13, 1997 |
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R K KAMALA DEVI Vs. REGISTRAR JUDL GAUHATI HIGH COURT
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November 11, 1997 |
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R K MANI SINGH Vs. IMPHAL URBAN CO OP BANK LTD
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August 19, 1997 |
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R K RABIDAS Vs. SHRINATH GOALA
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November 21, 1997 |
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R K SUPPLY CORPORATION Vs. COMMISSIONER OF TAXES
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September 24, 1997 |
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R K TAMPHASANA DEVI Vs. STATE OF MANIPUR
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January 22, 1997 |
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R.P. NINGON Vs. STATE OF MANIPUR AND OTHERS
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November 19, 1997 |
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RAGHVENDRA AWASTHI Vs. STATE OF ASSAM
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June 17, 1997 |
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RAJANI BHUJAL Vs. STATE OF MEGHALAYA
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May 13, 1997 |
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RAJAT KANTI CHOUDHURY Vs. STATE OF MEGHALAYA
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November 20, 1997 |
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RAJENDRA NAHATA Vs. SUPERINTENDENT OF TAXES
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August 7, 1997 |
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RAJKISHORE SAHA Vs. PANNALAL GHOSH
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May 2, 1997 |
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RAJKUMAR JALAN Vs. STATE OF ASSAM
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February 4, 1997 |
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RAKHAL CHAKRABORTY Vs. SANJIB KUMAR ROY
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August 8, 1997 |
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RAM KRISHNA PAUL Vs. STATE OF MEGHALAYA
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August 5, 1997 |
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RAMEN SAIKIA Vs. STATE OF ASSAM
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January 9, 1997 |
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RAMENDRA NATH DEY Vs. STATE OF TRIPURA
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April 29, 1997 |
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RAMESH CH. DAS Vs. STATE OF ASSAM & OTHERS
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September 23, 1997 |
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RAMESHWAR KALITA Vs. STATE OF ASSAM
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January 28, 1997 |
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RAMKANWAR DESWAL Vs. UNION OF INDIA
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July 28, 1997 |
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RAMPAL JOSHI Vs. STATE OF ASSAM
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August 14, 1997 |
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RAMPRIT MISRA Vs. STATE OF ASSAM C B I
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January 1, 1997 |
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RANJIT DEBNATH Vs. PARIMAL CHAKRABORTY
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July 16, 1997 |
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RANJIT NATH Vs. STATE OF ASSAM
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August 12, 1997 |
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RASARAJ DEBNATH Vs. CALCUTTA UNIVERSITY
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July 22, 1997 |
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RECOMMANDED FRESH TEACHER CANDIDATES ASSOCIATION Vs. STATE OF MANIPUR
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September 29, 1997 |
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RINA CHANDA Vs. SITANGSHU SEKHAR CHANDA
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January 1, 1997 |
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RINCHIN KHANDU KHRIMEY Vs. NIMA TSERING KHRIME
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January 6, 1997 |
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RINGKAHAO HORAM Vs. STATE OF NAGALAND
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February 27, 1997 |
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RONIX POLYMER PVT LTD Vs. STATE OF TRIPURA
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November 24, 1997 |
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ROWSHANARA AHMED Vs. STATE OF ASSAM
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March 17, 1997 |
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S P B P TEA INDUSTRIES LTD Vs. DESOUZA I P
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April 9, 1997 |
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S SHANTIKUMAR SINGH Vs. STATE OF MANIPUR
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September 29, 1997 |
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SABYASACHI BHATTACHARJEE Vs. STATE OF TRIPURA
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January 21, 1997 |
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SADANANDA KEOT Vs. JONA RAM SAIKIA
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August 28, 1997 |
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SAIGEETA ABASHEB ACHREKAR Vs. STATE OF ASSAM
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February 13, 1997 |
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SALAM KORA SINGH Vs. STATE OF MANIPUR
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May 30, 1997 |
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SAMARENDRA BHOWMIK Vs. STATE OF TRIPURA
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August 1, 1997 |
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SAMIR SAHA Vs. STATE OF TRIPURA
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June 5, 1997 |
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SANGITA ADVERTISING AGENCY Vs. UNION OF INDIA
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January 29, 1997 |
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SANKAR MEDHI Vs. STATE OF ASSAM
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May 29, 1997 |
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SANKAR MODHI Vs. STATE OF ASSAM
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March 29, 1997 |
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SANT MAYA DEVI Vs. A.S.E.B AND ORS.
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July 28, 1997 |
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SANWARMAL AGARWAL; SHYAMSUNDAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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July 28, 1997 |
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SANWARMAL AGRAWALA Vs. COMMISSIONER OF INCOME TAX
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September 5, 1997 |
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SARDAR HARVINDER SINGH SEIGAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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May 12, 1997 |
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SARDAR MALL SHIVDAYAL Vs. COMMISSIONER OF TAXES
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December 5, 1997 |
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SATYANARAYAN PRASAD JAISWAL Vs. JAMUNA PRASAD JAISWAL
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November 13, 1997 |
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SATYENDRA GHOSH Vs. BANI BHATTACHARJEE
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September 19, 1997 |
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SECRETARY OF THE GOVERNOR OF ASSAM Vs. MADAN CHANDRA MAHANTA
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January 1, 1997 |
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SEWAT RABHA Vs. STATE OF ASSAM
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January 8, 1997 |
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SHAILA BALA GHOSH Vs. NITAI CH SAHA
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April 23, 1997 |
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SHAMMIM RAHMAN ALIAS QUEEN MARY Vs. UNION OF INDIA
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September 8, 1997 |
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SHEO KUMAR AGARWAL Vs. STATE OF ARUNACHAL PRADESH
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August 12, 1997 |
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SHYAM CHARAN BHUYAN Vs. STATE OF ASSAM
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November 6, 1997 |
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SHYAMAL BHATTACHARJEE Vs. STATE OF TRIPURA
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January 21, 1997 |
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SHYAMAL BHATTACHARJEE Vs. STATE OF TRIPURA AND ORS.
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January 1, 1997 |
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SIAMKUNGI OF CHALTLANG LILYVENG Vs. STATE OF MIZORAM
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August 12, 1997 |
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SINAM KULA SINGH Vs. ACCOUNT GENERAL (A&E), MANIPUR AND OTHERS
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May 26, 1997 |
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SIRISH PAUL Vs. STATE OF TRIPURA
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January 6, 1997 |
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SOMESWAR NATH Vs. STATE OF ASSAM
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February 26, 1997 |
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SOUGAIJAM TOMBA SINGH Vs. STATE OF MANIPUR
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January 30, 1997 |
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SRI NANI MALI Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
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December 10, 1997 |
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STATE BANK OF INDIA Vs. SATYABRATA BHATTACHARJEE
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September 19, 1997 |
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STATE OF ASSAM Vs. SUNANDA KALITA
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September 23, 1997 |
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STATE OF ASSAM Vs. JOYDEB BHATTACHARJEE
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September 17, 1997 |
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STATE OF ASSAM Vs. R K KRISHNA KUMAR
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September 10, 1997 |
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STATE OF ASSAM Vs. BADAN CHANDRA DIHINGIA
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January 30, 1997 |
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STATE OF ASSAM Vs. HALADHAR KALITA GAUHATI HIGH COURT
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April 9, 1997 |
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STATE OF ASSAM Vs. MUKUNDA OJA
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April 10, 1997 |
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STATE OF ASSAM Vs. PRATIMA DAS
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September 5, 1997 |
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STATE OF ASSAM Vs. UNION OF INDIA
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June 12, 1997 |
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STATE OF ASSAM Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
July 25, 1997 |
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STATE OF ASSAM AND OTHERS Vs. 5305 HAV AJIT RAN JAN NATH
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June 12, 1997 |
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STATE OF MANIPUR Vs. ALL MANIPUR REGULAR POSTS VACANCIES SUBSTTUTE TEACHERS ASSOCIATION
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December 4, 1997 |
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STATE OF MANIPUR Vs. SHRI SADHAN JIBON SINGH
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September 29, 1997 |
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STATE OF MANIPUR Vs. R K SANATOMBA DEVI
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November 14, 1997 |
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STATE OF MANIPUR Vs. N SANAHANBI DEVI
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November 11, 1997 |
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STATE OF MIZORAM Vs. KISHAN SINGH
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August 1, 1997 |
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STATE OF MIZORAM Vs. MIZORAM ENGINEERING SERVICE ASSOCIATION
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February 28, 1997 |
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STATE OF NAGALAND Vs. HUSKA SUMI
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February 25, 1997 |
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STATE OF NAGALAND AND ORS Vs. HUSKA SUMI
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February 5, 1997 |
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STATE OF TRIPURA Vs. PRAFULLA KUMAR DAS
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May 2, 1997 |
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STATE OF TRIPURA Vs. SUJIT CHAKRABORTY
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September 9, 1997 |
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STATE OF TRIPURA Vs. NARESH CHANDRA PAUL
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September 8, 1997 |
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STATE OF TRIPURA Vs. ABHIJIT MAJUMDAR
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July 26, 1997 |
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STATE OF TRIPURA Vs. SUKESH RANJAN BISWAS
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June 9, 1997 |
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STATE OF TRIPURA Vs. NARESH CHANDRA PAUL
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September 9, 1997 |
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STATE OF TRIPURA Vs. ATANU SINHA
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September 11, 1997 |
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STATE OF TRIPURA Vs. APANGSHU MOHAN
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September 16, 1997 |
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STATE OF TRIPURA Vs. KANULAL DAS
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September 23, 1997 |
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STEEL AUTHORITY OF INDIA LTD Vs. ASHOK INDUSTRIES
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November 24, 1997 |
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STELDA THABAH Vs. STATE OF MEGHALAYA
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August 8, 1997 |
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SUBAL GOPE Vs. STATE OF TRIPURA
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February 14, 1997 |
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SUBHAS CHANDRA BHOWMIK Vs. KALYANI BHOWMIK
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June 20, 1997 |
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SUDHANGSHU MOHAN DEB Vs. NIRODA SUNDARI DHUPI ALIAS DAS
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January 22, 1997 |
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SUDHIR DEBNATH Vs. STATE OF TRIPURA
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January 21, 1997 |
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SUKURJAN BIBI Vs. STATE OF ASSAM
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November 21, 1997 |
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SUNITI NATH Vs. STATE OF TRIPURA
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February 28, 1997 |
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Supengnungla Vs. State of Nagai
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September 23, 1997 |
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SURAJ SINGH Vs. MANIPUR PUBLIC SERVICE COMMISSION
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November 11, 1997 |
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SURCHANDRA SINGH Vs. STATE OF MANIPUR
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January 21, 1997 |
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SURESH KR JAIN Vs. TIRTHA NATH SAIKIA
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December 6, 1997 |
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SURESHSAIKIA Vs. STATE OF ARUNACHAL PRADESH
|
November 13, 1997 |
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SURMA VALLEY SAW MILL P LIMITED Vs. STATE OF ASSAM
|
July 25, 1997 |
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SURMA VALLEY SAW MILLS PVT LTD Vs. UNION OF INDIA
|
April 2, 1997 |
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SURMAN ALI LASKAR Vs. STATE OF ASSAM
|
July 1, 1997 |
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SURYA NARAYAN JHA Vs. RAMESHWAR PRASAD AND OTHERS
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September 23, 1997 |
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SUSHIL CHOUDHURY Vs. STATE OF TRIPURA
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May 2, 1997 |
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SUSHIL KUMAR BERI Vs. JYOTI RANI BERI
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December 6, 1997 |
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T C TELI M L A Vs. UNION OF INDIA
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September 8, 1997 |
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TADON TATIK Vs. STATE OF ARUNACHAL PRADESH
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June 24, 1997 |
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TARUN BARMAN Vs. STATE OF ASSAM
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April 11, 1997 |
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THAKURSIDAS BANWARILAL Vs. COMMISSIONER OF INCOME TAX
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December 15, 1997 |
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THONGKHOJAM BAITE Vs. STATE OF MANIPUR
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April 29, 1997 |
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TIKARAM SHARMA Vs. STATE OF NAGALAND
|
April 1, 1997 |
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TILAK GOGOI Vs. PRABIN CHUTIA
|
December 8, 1997 |
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TRIPURA CHEMISTS AND DRUGISTS ASSOCIATION Vs. STATE OF TRIPURA
|
July 5, 1997 |
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TRIPURA CHEMISTS AND DRUGISTS ASSOCIATION Vs. STATE OF TRIPURA
|
May 16, 1997 |
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TRIPURA FIBRE GLASS INDUSTRIES Vs. STATE OF TRIPURA
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June 19, 1997 |
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TRIPURA GRAMIN BANK Vs. BIJAN BHATTACHARJEE
|
December 9, 1997 |
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UMA CHARAN PANDA Vs. UNION OF INDIA
|
March 6, 1997 |
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UNION OF INDIA Vs. MURALI MANAHAR ENTERPRISES
|
March 20, 1997 |
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UNION OF INDIA Vs. SUDARSHAN PLYWOOD INDUSTRIES LTD
|
April 9, 1997 |
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UNION OF INDIA Vs. COLLECTOR OF KAMRUP
|
June 6, 1997 |
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Union of India Vs. Lalit Baruah
|
July 7, 1997 |
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UNION OF INDIA Vs. KALIMULLA KHAN
|
September 9, 1997 |
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UNION OF INDIA Vs. CORPORAL SHARMA A K
|
July 31, 1997 |
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UNION OF INDIA Vs. MOLENDRA CHOWDHURY
|
November 20, 1997 |
|
UNION PF INDIA Vs. PURANJYA BHATTACHARJEE
|
November 19, 1997 |
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UNITED INDIA INSURANCE CO Vs. SUHAGINI PAUL
|
January 21, 1997 |
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UNITED INDIA INSURANCE CO LTD Vs. JYOTSNA RANI BAISHYA
|
January 7, 1997 |
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UNITED INDIA INSURANCE CO LTD Vs. MEERA DEVI
|
May 13, 1997 |
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UTTAM KUMAR SEN Vs. GITA DAS CHOUDHURY
|
September 11, 1997 |
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VICTOR CANE INDUSTRIES Vs. COMMISSIONER OF TAXES
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September 5, 1997 |
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VICTORY VENEERS PVT LTD Vs. STATE OF NAGALAND
|
August 8, 1997 |
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VIJAY GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME TAX.
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July 3, 1997 |
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VILLAGE Vs. SATOI VILLAGE
|
August 8, 1997 |
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VUXUTO ACHUMI Vs. UNION OF INDIA
|
May 13, 1997 |
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W MEMCHA DEVI Vs. STATE OF MANIPUR
|
September 29, 1997 |
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WAIROKPAM SAGORCHANDRA SINGH Vs. STATE OF MANIPUR
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November 12, 1997 |
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WAITING HINDI MATRICULATE TEA CHERS ASSOCIATION Vs. STATE OF MANIPUR
|
August 21, 1997 |
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WORLD WATCH INTERNATIONAL Vs. UNION OF INDIA
|
December 19, 1997 |
|
Y SHAMUNGOU SINGH Vs. STATE OF MANIPUR
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March 27, 1997 |
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YEGHOTO SUMI Vs. STATE OF NAGALAND
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May 9, 1997 |
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ZOHAMINGTHANGA Vs. STATE OF MIZORAM
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December 8, 1997 |
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ZUBENI Vs. STATE OF NAGALAND AND OTHERS
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February 25, 1997 |