|
A B C INDIA LIMITED Vs. STATE OF ASSAAM
|
February 20, 1996 |
|
A B C INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 26, 1996 |
|
A. ZHIMOMI Vs. STATE OF NAGALAND AND ANR.
|
February 5, 1996 |
|
A. ZHIMOMI Vs. STATE OF NAGALAND AND ANR.
|
May 2, 1996 |
|
A.F.T. INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 2, 1996 |
|
ABDUL KADIR Vs. STATE OF ASSAM
|
March 15, 1996 |
|
ABUL KALAM Vs. STATE OF TRIPURA
|
February 28, 1996 |
|
AFIA BEGUM Vs. STATE OF ASSAM
|
July 18, 1996 |
|
AGARTALA NAIL INDUSTRIES Vs. UNION BANK OF INDIA
|
May 31, 1996 |
|
AGARWAL M P Vs. STATE OF ASSAM
|
June 27, 1996 |
|
AGGARWAL AND COMPANY AND ORS. Vs. STATE OF ASSAM AND ORS.
|
December 16, 1996 |
|
AKANGKOKBA AO Vs. STATE OF NAGALAND AND ORS.
|
February 16, 1996 |
|
AKHIL BHARATIYA CHA MAZDUR SANGH Vs. PRESIDING OFFICER, LABOUR COURT & ANOTHER
|
August 23, 1996 |
|
AKHIL BHARTIYA CHAH MAJDOOR SANGHA Vs. MANAGEMENT OF BUDLAPARA TEA ESTATE
|
October 10, 1996 |
|
AKHIL CH SARMA Vs. STATE OF ASSAM
|
August 30, 1996 |
|
AKSHAY BHANDAR Vs. COMMISSIONER OF INCOME TAX
|
May 30, 1996 |
|
ALPHUS MUNDA Vs. STATE OF ASSAM
|
June 24, 1996 |
|
AMARENDRA KUMAR DAS Vs. IRESHLAL DAS
|
September 10, 1996 |
|
AMINES PLASTICIZERS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 20, 1996 |
|
AMIR HOSSAIN ALIAS ALI Vs. STATE OF TRIPURA
|
June 24, 1996 |
|
AMPEE INDUSTRIES P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 26, 1996 |
|
AMRIT KUMAR KHATONIAR Vs. OIL INDIA LTD
|
May 31, 1996 |
|
ANAND RAM RAITANI Vs. COMMISSIONER OF INCOME TAX
|
August 20, 1996 |
|
ANIMO JEMU Vs. STATE OF NAGALAND AND ANR.
|
July 11, 1996 |
|
ANJANA ROY Vs. STATE OF ASSAM
|
May 13, 1996 |
|
ARATI BEZBARUAH Vs. DIRECTOR GENERAL GEOLOGICAL SURVEY OF INDIA SHILLONG
|
September 7, 1996 |
|
ARJUN PRASAD Vs. GORAKH PRASAD
|
March 26, 1996 |
|
ARUN CH BHOWMIK Vs. STATE OF TRIPURA
|
February 13, 1996 |
|
ARUNACHAL PRADESH FOREST CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 10, 1996 |
|
ASRAB ALI Vs. ISHAB ALI LUTFUR RAHMAN
|
March 26, 1996 |
|
ASRAF ALI Vs. STATE OF ASSAM
|
June 21, 1996 |
|
ASSAM CARBON PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 26, 1996 |
|
ASSAM CHAH KARMCHARI SANGH Vs. PRESIDDING OFFICER LABOUR COURT
|
July 1, 1996 |
|
ASSAM FISHERY DEVELOPMENT CORPRATION Vs. D HAZARIKA
|
November 26, 1996 |
|
ASSAM FRONTIER TEA LIMITED Vs. ASSISTANT COMMISSIONER OF TAXES
|
August 19, 1996 |
|
ASSAM SALT MERCHANT S ASSOCIATION Vs. STATE OF ASSAM
|
June 13, 1996 |
|
ASSAM STATE CO OPERATIVE MARKETING AND CONSUMERS FEDRATION LTD Vs. UNION OF INDIA
|
September 26, 1996 |
|
ASSAM STATE TEXT BOOK PRODUCTION & PUBLICATION CORPN. LTD. Vs. COMMISSIONER OF INCOME TAX
|
June 3, 1996 |
|
ASSOCIATED TIMBER AND INDUSTRIES Vs. REGIONAL PROVIDENT FUND COMMISSIONER N E REGION
|
October 10, 1996 |
|
ASSOCIATION OF INSPECTOR OF DRUGS ASSAM Vs. STATE OF ASSAM
|
September 7, 1996 |
|
ATUL CHANDRA BHATTACHARJEE Vs. SATYA GOPAL ROY
|
December 10, 1996 |
|
AZHARUL ISLAM Vs. STATE OF ASSAM
|
May 7, 1996 |
|
BAIDYANATH PRASAD Vs. STATE OF NAGALAND
|
September 25, 1996 |
|
BAJRANGI SINGH Vs. STATE OF ASSAM
|
April 11, 1996 |
|
BAL SEVIKA ASSOCIATION AGARTALA TRIPURA Vs. UNION OF INDIA
|
July 31, 1996 |
|
BANSIDHAR SARMA Vs. CERTIFYING OFFICER AND LABOUR COMMISSIONER
|
May 10, 1996 |
|
BANWARILAL SHARMA Vs. STATE OF ASSAM
|
October 15, 1996 |
|
BASIDHAR SEWBHAGOWAN AND CO Vs. COMMISSIONER OF INCOME TAX
|
June 19, 1996 |
|
BEIKHOKIM ALIAS VEIKHOKIN KUKINI Vs. STATE OF MANIPUR
|
July 12, 1996 |
|
BENGAL TEA AND FABRICS LIMITED Vs. ASSISTANT COMMISSIONER OF TAXES
|
September 24, 1996 |
|
BEZBARUAH TEA CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 29, 1996 |
|
BHOLA NATH MAJUMDAR Vs. INCOME TAX OFFICER
|
July 18, 1996 |
|
BHOLA NATH MAJUMDAR Vs. INCOME TAX OFFICER & ORS.
|
March 18, 1996 |
|
BHUSAN LAL DAS Vs. STATE OF TRIPURA
|
February 29, 1996 |
|
BIBHA DEBNATH Vs. ANIL DEBNATH
|
October 4, 1996 |
|
BIHIE ANGAMI Vs. STATE OF NAGALAND & OTHERS
|
January 12, 1996 |
|
BIJOY BARMAN Vs. STATE OF ASSAM
|
June 17, 1996 |
|
BIJOY BARUAH Vs. STATE OF ASSAM
|
September 27, 1996 |
|
BIKASH DEB BARMA Vs. REGISTRAR GAUHATI HIGH COURT
|
October 4, 1996 |
|
BIMAL SINHA Vs. STATE OF TRIPURA
|
February 26, 1996 |
|
BINITA SARMA Vs. BIREN KUMAR
|
June 28, 1996 |
|
BINOD CHANDRA DAS Vs. UPEN MEDHI
|
February 19, 1996 |
|
BIPIN CHANDRA THAKURIA Vs. STATE OF ASSAM AND ORS.
|
August 28, 1996 |
|
BIPLAB RAKSHIT Vs. COLLECTOR OF CUSTOMS
|
July 4, 1996 |
|
BIPUL CHANDRA DUTTA Vs. ASSAM STATE ELECTRICITY BOARD AND OTHERS
|
July 15, 1996 |
|
BISHNU DUTTA BHUYAN Vs. REGISTRAR JUDICIAL GAUHATI HIGH COURT
|
February 27, 1996 |
|
BISHNU MAYA Vs. KISHORI DEVI
|
December 4, 1996 |
|
BISHWANATH KUMALIA MIN SAMABAI SAMITY LTD Vs. STATE OF ASSAM
|
August 12, 1996 |
|
BONGAIGAON REFINERY AND PETROCHEMICALS LTD Vs. COMMISSIONER OF TAXES
|
March 8, 1996 |
|
BUDDHA DHARMANKUR SABHA Vs. SUNIL BARUAH
|
April 3, 1996 |
|
C R MURUGESAN Vs. C SUNDARAM
|
July 19, 1996 |
|
CHANAMTHABAM SURCHANDRA SINGH Vs. STATE OF MANIPUR AND ORS.
|
August 12, 1996 |
|
CHANAMTHABAM SURCHANDRA SINGH Vs. STATE OF MANIPUR AND ORS.
|
December 8, 1996 |
|
CHANDRA PRAVAL DEVI Vs. LAND ACQUISITION COLLECTOR
|
September 25, 1996 |
|
CHARI DUARI Vs. MEMBER, MOTOR ACCIDENTS CLAIMS TRIBUNAL AND ORS.
|
October 1, 1996 |
|
CHAVALIER ENTERPRISE Vs. STATE OF ASSAM
|
December 20, 1996 |
|
CHINTESWAR RAJBONGSHI ROY Vs. STATE OF ASSAM AND ORS.
|
November 15, 1996 |
|
CHITTARANJAN GHOSH Vs. ABDUR RAHMAN
|
March 12, 1996 |
|
CHONGTHAM GULAMANI SINGH Vs. KOIJAM IBOTOMI SINGH
|
March 26, 1996 |
|
CHONGTHAM GULAMANI SINGH Vs. KOIJAM IBOTOMBI SINGH
|
March 29, 1996 |
|
CIVIL LIBERTIES AND HANUMAN RIGHTS ORGANISATION Vs. GAC M SECTOR INSPECTOR GENERAL OF ASSAM RIFLES IMPHAL
|
August 19, 1996 |
|
COL J S TOMAR Vs. UNION OF INDIA
|
July 19, 1996 |
|
COLLECTOR NAGAON Vs. LAKHESWAR BHATTACHARYYA
|
May 30, 1996 |
|
COLLECTOR OF JORHAT Vs. DEHA ASSAM TEA CO P LTD
|
August 23, 1996 |
|
COMISSIONER OF INCOME TAX Vs. UMIAM CALCINATES P LTD
|
September 10, 1996 |
|
COMMISSIONER OF GIFT TAX Vs. ZAMAN S N AND S M ELAHI
|
July 2, 1996 |
|
COMMISSIONER OF GIFT TAX Vs. PRAFULLA CHANDRA GOSWAMI
|
May 23, 1996 |
|
COMMISSIONER OF GIFT-TAX Vs. S. N. ZAMAN
|
March 2, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ASSAM PLANTATION CROPS. DEV. CORPN. LTD.
|
August 27, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. INDIA CARBON LTD
|
May 23, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BUILDWELL ASSAM P LIMITED
|
May 22, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ASSAM FRONTIER TEA LIMITED
|
May 27, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SARDARMAL SHIVDAYAL
|
May 27, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ASSAM PLANTATION CROPS DEVELOPMENT CORPORATION LIMITED
|
May 31, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. KAMALA TEA AND INDUSTRIES LIMITED
|
June 3, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. RAGHUBIRDAYAL AGARWALLA
|
June 3, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. INDIA CARBON LTD
|
May 28, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SIBSON CONSTRUCTION AND CO
|
June 5, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ASSAM SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED
|
February 19, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SAROJ KUMAR DAS
|
February 22, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SAVITRI DEVI DHANDHARIA SMT
|
February 1, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SATYANARAYAN SIKARIA
|
February 2, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT BAMBOO AND TIMBER SUPPLIERS
|
January 10, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. KIDWAI U M
|
January 10, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED FLOUR MILLS PRIVATE LIMITED
|
January 19, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ASSAM ASBESTOS LIMITED
|
January 29, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BAHADUR TEA CO P LIMITED
|
June 24, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. INDIA TEA AND TIMBER TRADING CO
|
June 17, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. LANKASHI TEA AND SEED ESTATE P LIMITED
|
June 20, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BONGAIGAON REFINERY AND PETRO CHEMICALS LIMITED
|
June 21, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BIBIJAN BEGUM MRS
|
June 7, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ASSAM TRIBUNE
|
June 7, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. KESHRICHAND JAISUKHLAL
|
June 11, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. GEORGE WILLIAMSON ASSAM LTD
|
August 22, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. GEORGE WILLIAMSON ASSAM LIMITED
|
August 23, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. K C BEZBARUAH
|
August 20, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ASSAM FRONTIER TEA LIMITED
|
August 19, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ARUN KUMAR JHUNJHUNWALLA AND SONS
|
August 8, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. R C CONSTRUCTION
|
August 5, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. HIGHWAY CONSTRUCTION CO P LTD
|
August 6, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BEKELIA DRUGS
|
July 10, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. DINJOYE TEA ESTATE P LIMITED
|
September 6, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. RAFIULLA TEA AND INDUSTRIES P LIMITED
|
September 6, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. MANIPUR SPINNING MILLS CORPORATION LIMITED
|
August 28, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. CACHAR NATIVE JOINT STOCK COMPANY LIMITED
|
September 26, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. HOTEL BELLE VUE P LIMITED
|
September 25, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ASSAM HARD BOARD LIMITED
|
September 23, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ARUNACHAL SAW AND VENEER MILLS P LIMITED
|
September 23, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. HIGHWAY CONSTRUCTION CO P LTD
|
September 23, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SHANKAR RAJKHOWA
|
October 8, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. DEVENDRA KUMAR AGARWAL
|
January 29, 1996 |
|
COMMISSIONER OF INCOME TAX, N.E. REGION Vs. ANIL KUMAR HAZARIKA
|
June 25, 1996 |
|
COMMISSIONER OF INCOME TAX, NE REGION, SHILLONG Vs. M/S BUILD WELL ASSAM PRIVATE LTD
|
May 24, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. KANAK CHANDRA SARMA
|
June 19, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. RATNAMALA AGARWALLA
|
June 21, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. RABINDRA PRASAD DUTTA
|
February 19, 1996 |
|
CONTROLLER OF ESTATE DUTY Vs. SHEW KISHAN BAHETY SHRI
|
January 10, 1996 |
|
CONTROLLER OF ESTATE DUTY Vs. SHRI SHEW KISHAN BAHETY
|
June 10, 1996 |
|
DABE CHANDEGURIA Vs. STATE OF ASSAM
|
March 29, 1996 |
|
DARSHAN SINGH Vs. STATE OF ARUNACHAL PRADESH
|
August 20, 1996 |
|
DEBABRAT BORGOHAIN Vs. DILIP HAZARIKA
|
September 18, 1996 |
|
DEBO BORA Vs. STATE OF ASSAM
|
August 22, 1996 |
|
DEEPA SAIKIA Vs. STATE OF ASSAM
|
August 22, 1996 |
|
DEPUTY COMMISSIONER Vs. NAZIMUDDIN AHMED
|
July 10, 1996 |
|
DEPUTY COMMISSIONER Vs. KITINDRA SARSWATI
|
July 16, 1996 |
|
DEVELOPMENT INVESTORS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 3, 1996 |
|
DHARMA KANTA KARMAKAR Vs. STATE OF ASSAM
|
March 28, 1996 |
|
DHIRENDRA CHANDRA BISWAS Vs. RAJ MOHAN BISWAS
|
May 17, 1996 |
|
DHYANESH KARMAKAR Vs. STATE OF TRIPURA
|
June 4, 1996 |
|
DIBAKAR NANDI Vs. KHARUPETIA TOWN COMMITTEE
|
October 10, 1996 |
|
DILIP DAS Vs. STATE OF ASSAM
|
June 17, 1996 |
|
DILIP SANYASHI Vs. STATE OF ASSAM
|
May 29, 1996 |
|
DILWAR ISLAM LASKAR Vs. STATE OF ASSAM
|
October 10, 1996 |
|
DINABANDHU MAJUMDAR Vs. NIRMALYA DATTA
|
December 9, 1996 |
|
DIPALI DHAR Vs. STATE OF TRIPURA AND ORS.
|
July 17, 1996 |
|
DR. I.D. PANDAY Vs. UNION OF INDIA (UOI) AND FOUR ORS.
|
June 18, 1996 |
|
DR. NILKAMAL BEZBARUAH Vs. TILA DEVI NEWAR & ORS.
|
June 21, 1996 |
|
DULAL SONOWAL Vs. STATE OF ASSAM
|
January 8, 1996 |
|
DURGAMAYA DEVI Vs. BINAY SAIKIA
|
February 26, 1996 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. NATIONAL PRINTERS
|
February 6, 1996 |
|
EXECUTIVE DIRECTOR HINDUSTAN PAPER CORPORATION LTD Vs. RAMVASH BIND
|
September 26, 1996 |
|
EXECUTIVE DIRECTOR, HINDUSTAN PAPER CORPORATION AND TWO ORS. Vs. RAMYASH BIND AND 32 ORS.
|
June 26, 1996 |
|
FATIK CHERRA TEA ESTATE Vs. STATE OF TRIPURA
|
August 9, 1996 |
|
FRONTIER CONSTRUCTION Vs. COMMISSIONER OF INCOME TAX
|
June 18, 1996 |
|
GANESH CHANDRA DUTTA Vs. STATE OF TRIPURA
|
January 2, 1996 |
|
GARODIA HARDWARE STORE Vs. NIMODIA PLANTATIONS AND INDUSTRIES PRIVATE LIMITED
|
December 17, 1996 |
|
GAUHATI MUNICIPAL CORPN CONTRACTORS ASSOCIATION Vs. GUWAHATI MUNICIPAL CORPN
|
February 20, 1996 |
|
GEORGE WILLIAMSON ASSAM LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 21, 1996 |
|
GEORGE WILLIAMSON ASSAM LIMITED Vs. ASSISTANT COMMISSIONER OF TAXES
|
September 7, 1996 |
|
GEORGE WILLIAMSON ASSAM LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 4, 1996 |
|
GHANA KANTA DAS Vs. STATE OF ASSAM
|
February 20, 1996 |
|
GITA BHATTACHARJEE Vs. STATE OF TRIPURA
|
July 18, 1996 |
|
GOPAL CHANDRA BARUAH Vs. STATE OF ASSAM
|
March 29, 1996 |
|
GOPAL HARIJAN Vs. STATE OF ASSAM
|
January 30, 1996 |
|
GOPENDRA TALIKDAR Vs. NIVA RANI TALUKDAR
|
May 27, 1996 |
|
GREATER GUWAHATI UNITED MOTOR TRANSPORT ASSOCIATION Vs. GAUHATI MUNICIPAL CORPORATION AND OTHERS
|
August 20, 1996 |
|
GUPTA B C AND SONS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 31, 1996 |
|
GURNAM SINGH Vs. STATE OF ASSAM
|
March 13, 1996 |
|
GYAN CHAND ANEJA AND ORS. Vs. BHUPENDRA CHANDRA DUTTA BHOWMIK
|
March 22, 1996 |
|
GYAN RANJAN BISWAS Vs. STATE OF ASSAM
|
August 30, 1996 |
|
H DWIJMANI DEV SHARMA Vs. HIDANGMAYUM CHANDRA SEKHAR SHARMA
|
June 10, 1996 |
|
HABIL MIA Vs. STATE OF TRIPURA
|
January 30, 1996 |
|
HARIDAS DAS Vs. USHA RANI BANIK
|
September 25, 1996 |
|
HARILALKA R G AND CO Vs. STATE OF ASSAM
|
December 20, 1996 |
|
HARSIT MANDAL Vs. STATE OF ASSAM
|
October 4, 1996 |
|
HETHILA MARAK Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL TURA
|
February 9, 1996 |
|
HIJAM IBOBI SINGH Vs. STATE MANIPUR ANOTHER
|
May 6, 1996 |
|
HIRALAL SUTRADHAR Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
September 21, 1996 |
|
HORENDI GOGOI AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
August 20, 1996 |
|
HUIDROM BIRJIT SINGH ALIAS GOROBA SINGH Vs. STATE OF MANIPUR
|
September 20, 1996 |
|
HUSSAIN KHAN Vs. STATE OF MEGHALAY
|
September 6, 1996 |
|
I D PANDAY Vs. UNION OF INDIA
|
August 13, 1996 |
|
IC 17618 P COL G S VORAH Vs. UNION OF INDIA
|
September 24, 1996 |
|
IC 25419W LIEUTENANT COLONEL VIKAS VINAYAK CHANDORKAR Vs. UNION OF INDIA (UOI) AND FOUR ORS.
|
December 20, 1996 |
|
IMTI LONGCHAR Vs. STATE OF NAGALAND AND OTHERS
|
June 11, 1996 |
|
INAHO ROCHILL Vs. STATE OF NAGALAND
|
June 26, 1996 |
|
INDIAN OIL CORPORATION LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL ASSAM
|
September 27, 1996 |
|
INDIRA HAZARIKA Vs. STATE OF ASSAM
|
December 3, 1996 |
|
INDO MERCANTILES PVT LTD Vs. STATE OF ASSAM
|
July 10, 1996 |
|
ITI RANI DEB Vs. STATE OF TRIPURA AND ORS.
|
May 20, 1996 |
|
J D ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
|
May 31, 1996 |
|
JAHARLAL ROY Vs. STATE OF TRIPURA
|
January 12, 1996 |
|
JAHNOBI SAMABAI SAMITY LTD Vs. STATE OF ASSAM
|
August 21, 1996 |
|
JALAN TIMBERS Vs. COMMISSIONER OF INCOME TAX
|
August 7, 1996 |
|
JANAMBHUMI Vs. COMMISSIONER OF INCOME TAX
|
December 17, 1996 |
|
JANARDAN JHA Vs. STATE OF NAGALAND AND OTHERS
|
March 22, 1996 |
|
JHUMARMALL JAIN Vs. ANANDI DEVI JALAN
|
February 27, 1996 |
|
JITENDRA CHANDRA SHIB Vs. STATE OF TRIPURA
|
May 17, 1996 |
|
JUGAL CHANDRA SAIKIA Vs. STATE OF ASSAM
|
June 14, 1996 |
|
JUGLAWATI DEVI Vs. RAMJEE TIWARI ALIAS RANJEE TIWARI
|
December 4, 1996 |
|
JULIATE ZIMIK Vs. STATE OF MANIPUR
|
August 26, 1996 |
|
KABIRAM RAJBANGSHI Vs. STATE OF ASSAM
|
September 25, 1996 |
|
KALAIN ANCHALIK PANCHAYAT Vs. SWETY GAON PANCHAYAT
|
March 12, 1996 |
|
KALYAN DAS GUPTA Vs. STATE OF TRIPURA
|
June 24, 1996 |
|
KALYAN DUTTA GUPTA Vs. STATE OF ASSAM
|
July 3, 1996 |
|
KAMAL ARANDHRA Vs. STATE OF ASSAM AND OTHERS
|
July 26, 1996 |
|
KAMAL DEBNATH Vs. MEMBER FOREINERS TRIBUNAL
|
July 1, 1996 |
|
KAMALA DEVI TODI Vs. COMMISSIONER OF INCOME TAX
|
February 26, 1996 |
|
KAMINI BALA TALUKDAR Vs. STATE OF ASSAM
|
June 12, 1996 |
|
KAMRUP ROLLING MILLS PVT LTD Vs. STATE OF ASSAM
|
February 8, 1996 |
|
KANAKESWAR GOSWAMI Vs. BRAHMAPUTRA BOARD
|
July 8, 1996 |
|
KANHAIYALAL KAMAL SINGH Vs. UNION OF INDIA
|
August 29, 1996 |
|
KARHA FISHERY SAMABAI SAMITY LTD Vs. STATE OF ASSAM
|
June 12, 1996 |
|
KARIK TAYENG Vs. STATE OF ARUNACHAL PRADESH
|
June 14, 1996 |
|
KELVIN CINEMA Vs. STATE OF ASSAM
|
May 16, 1996 |
|
KESHAB CH DAS Vs. STATE OF TRIPURA
|
July 17, 1996 |
|
KH BROJEN SINGH Vs. K K SETHI
|
September 20, 1996 |
|
KHANDELWAL CONSTRUCTIONS Vs. COMMISSIONER OF INCOME TAX
|
September 4, 1996 |
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KHIRESH CHANDRA DAS Vs. ADARINI DAS
|
November 14, 1996 |
|
KHOISNAM HERAMOT SINGH Vs. CHIEF ENGINEER POWER
|
August 8, 1996 |
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KHURAIJAM SOMOI SINGH Vs. STATE OF MANIPUR
|
August 16, 1996 |
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KHUTSAMI VILLAGE Vs. STATE OF NAGALAND AND OTHERS
|
August 2, 1996 |
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KIRAN DAS Vs. STATE OF ASSAM
|
August 20, 1996 |
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KOHIM A BENCH ZANTHUNGO KITHAN Vs. NCHUMBEMO TUNGO
|
July 4, 1996 |
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KOLAMI SANGMA Vs. STATE OF MEGHALAYA AND OTHERS
|
September 3, 1996 |
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KRISHNA KESHAB ROY Vs. STATE OF TRIPURA
|
November 25, 1996 |
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KULADHAR PHUKAN Vs. STATE OF ASSAM
|
May 6, 1996 |
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KUNDANMAL KOTHARI Vs. COMMISSIONER OF INCOME TAX
|
August 22, 1996 |
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L A COLLECTOR WEST TRIPURA Vs. KALI SANKAR SARKAR
|
February 16, 1996 |
|
L V ZODINPUII Vs. NORTH EASTERN HILL UNIVERSITY
|
January 23, 1996 |
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L. IBOYALMA SINGH Vs. STATE OF MANIPUR AND ORS.
|
November 21, 1996 |
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L. RAM SIEM KHOZAL Vs. STATE OF ASSAM AND OTHERS
|
June 17, 1996 |
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LAISHRAM KAMDEVA SINGH ALIAS APANBA Vs. STATE OF MANIPUR
|
September 20, 1996 |
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LAXMI RANI DAS Vs. STATE OF TRIPURA AND ORS.
|
July 31, 1996 |
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LILAMBAR BORA Vs. DEPUTY COMMISSIONER NAGAON
|
July 12, 1996 |
|
LONGJAM TAMAJIT SINGH Vs. STATE OF MANIPUR
|
December 2, 1996 |
|
LUHIT ERASTUI MACH MAHAL SAMABAYA SAMITY LTD Vs. STATE OF ASSAM
|
August 21, 1996 |
|
LUMBINI BARUAH Vs. COTTON COLLEGE GUWAHATI
|
August 20, 1996 |
|
M D ABDUL BARIK Vs. STATE OF ASSAM
|
February 11, 1996 |
|
M SANKARNARAYANAN Vs. UNION OF INDIA
|
December 10, 1996 |
|
MAHABIR COKE INDUSTRY Vs. POLLUTION CONTROL BOARD
|
August 29, 1996 |
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MAHABIR INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
June 6, 1996 |
|
MAHADEO SINGH Vs. STATE OF ASSAM
|
June 13, 1996 |
|
MAJIBUR RAHMAN Vs. MD SABED ALI
|
January 3, 1996 |
|
MAKUM TEA CO INDIA LTD Vs. STATE OF ASSAM
|
December 31, 1996 |
|
MAN MOHAN SINGH Vs. ELECTION COMMISSIONER OF INDIA
|
January 3, 1996 |
|
MANAGEMENT OF BAJRANGPUR TEA ESTATE Vs. STATE OF ASSAM
|
January 10, 1996 |
|
MANAGEMENT OF DEKHAMI TEA ESTATE Vs. PRESIDING OFFICER
|
October 3, 1996 |
|
MANAGEMENT OF NAHARHABI TEA ESTATE Vs. PRESIDING OFFICER LABOUR COURT
|
October 4, 1996 |
|
MANASN BARBORA Vs. STATE OF ASSAM
|
June 19, 1996 |
|
MANGALDOI PIONEER FISHERY CO OP SOCIETY LTD Vs. STATE OF ASSAM
|
August 9, 1996 |
|
MANIK LAL SAHA Vs. PRIYA LAL DAS
|
June 17, 1996 |
|
MANOJ KUMAR DAS Vs. UNITED BANK OF INDIA
|
August 8, 1996 |
|
MANOJ KUMAR MITRA Vs. SUSMITA MITRA ALIAS MAMON DEV
|
December 13, 1996 |
|
MANTU GHOSH Vs. AMAR CHAND SHARMA
|
July 18, 1996 |
|
MAOMEREN AO Vs. STATE OF NAGALAND & OTHERS
|
May 17, 1996 |
|
MATHILDA KHARMALKI Vs. SABINA NENGRUM
|
September 20, 1996 |
|
MAZID ANSARI Vs. UNION OF INDIA
|
August 26, 1996 |
|
MD ABDUL NUR Vs. STATE OF ASSAM
|
June 11, 1996 |
|
MD ABDUR RAHMAN Vs. ASSAM AGRO INDUSTRIES DEVELOPMENT CORPN LTD
|
July 19, 1996 |
|
MD AKALU SHEIKH Vs. STATE OF ASSAM
|
June 21, 1996 |
|
MD JAMALUDDIN Vs. STATE OF ASSAM
|
June 20, 1996 |
|
MD KHALEKUL ZAMAN Vs. STATE OF ASSAM & OTHERS
|
December 12, 1996 |
|
MD NASIRUDDIN AHMED Vs. STATE OF ASSAM
|
March 14, 1996 |
|
MD RANJAL ALI THAKURIA Vs. STATE OF ASSAM
|
December 12, 1996 |
|
MD SAGIR AHMED Vs. CHAIRMAN A S E B
|
April 25, 1996 |
|
MEGHALAYA CIVIL TASK FORCE Vs. STATE OF MEGHALAYA
|
September 4, 1996 |
|
MEGHRAJ TUSNIAL Vs. COMMISSIONER OF WEALTH TAX
|
June 27, 1996 |
|
MIHIR LAL CHOUDHURY Vs. STATE OF TRIPURA
|
October 18, 1996 |
|
MINISTER OF HORTICULTURE NAGALAND Vs. L MORANTEMJAN AIER NAGALAND
|
June 13, 1996 |
|
MOINUL ISLAM Vs. NABIN CHANDRA SARKAR
|
July 1, 1996 |
|
MONIDEEP BORGOHAIN Vs. STATE OF ASSAM
|
July 3, 1996 |
|
MONORANJAN DEKA AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
July 3, 1996 |
|
MOTILAL PERIWAL Vs. SMTI. EPYAYEN GOHAIN AND OTHERS
|
November 20, 1996 |
|
MOTILAL UPADHYAYA Vs. DIMBERSWAR BORA
|
May 26, 1996 |
|
MOUR UDDIN CHOUDHURY ALIAS MOUR Vs. STATE OF ASSAM
|
July 24, 1996 |
|
MUKLESAR RAHMAN Vs. STATE OF TRIPURA
|
February 15, 1996 |
|
MUKTI NATH DAS AND TWO OTHERS Vs. STATE OF ASSAM AND FOUR OTHERS
|
July 31, 1996 |
|
MUKUM TEA COMPANY INDIA LTD Vs. STATE OF ASSAM
|
December 3, 1996 |
|
MUMTAK PERTIN Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
May 30, 1996 |
|
MUSSTT SAJIDA BEGUM Vs. STATE OF ASSAM
|
March 19, 1996 |
|
N C KARMAKAR Vs. T N DAS
|
March 23, 1996 |
|
N PRAMODINI DEVI Vs. STATE OF MANIPUR
|
August 26, 1996 |
|
N V INTERNATIONAL NEW DELHI Vs. STATE OF ASSAM
|
October 10, 1996 |
|
N. LAMKHOLIAN VAIPHEI Vs. STATE OF MANIPUR AND ORS.
|
August 5, 1996 |
|
N. LAMKHOLIAN VAIPHEI Vs. STATE OF MANIPUR AND ORS.
|
May 8, 1996 |
|
NABAJYOTI MAHANTA Vs. PRABINI MAJUMDAR
|
June 4, 1996 |
|
NAGINIMARA VENEER AND SAW MILLS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
|
March 8, 1996 |
|
NAMDANG TEA CO INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 5, 1996 |
|
NARAYAN CHANDRA KAR Vs. ARUN KUMAR DAS
|
January 2, 1996 |
|
NARAYAN DEY Vs. STATE OF TRIPURA
|
July 29, 1996 |
|
NARAYAN PRASAD DAS Vs. UNION OF INDIA & FOUR OTHERS
|
July 12, 1996 |
|
NARESH CHANDRA BISWAS Vs. GAUHATI HIGH COURT & OTHERS
|
October 18, 1996 |
|
NASIR AHMED Vs. STATE OF ASSAM
|
June 24, 1996 |
|
NATIONAL DIARY DEVLOPMENT BOARD Vs. GOGRAJ AGARWALLA AND CO
|
March 28, 1996 |
|
NATIONAL INSURANCE CO LTD Vs. SITARAM SHARMA
|
March 26, 1996 |
|
NATIONAL INSURANCE CO LTD Vs. NIRANJAN MANNA
|
May 17, 1996 |
|
NATIONAL INSURANCE CO LTD Vs. MAHAMAYA DAS
|
May 17, 1996 |
|
NAVAJYOTI DUTTA Vs. STATE OF ASSAM
|
October 10, 1996 |
|
NAZRUL HAQUE MAZARBHUYAN Vs. SECY GOVERNING BODY S S COLLEGE
|
January 24, 1996 |
|
NEILATUOTI SOUKHRIE Vs. STATE OF NAGALAND
|
September 17, 1996 |
|
NILA MADHAB BORAH Vs. ALLAHBAD BANK H O
|
October 10, 1996 |
|
NILIMA DEVI Vs. STATE OF ASSAM AND ORS.
|
June 12, 1996 |
|
NINGOMBAM DILIP ALIAS IBOCHOU SINGH Vs. STATE OF MANIPUR
|
March 21, 1996 |
|
NISHI KANTA PAUL Vs. PRITILATA DEB
|
August 1, 1996 |
|
NK MOCHIHAR PRASAD Vs. UNION OF INDIA
|
April 8, 1996 |
|
NORTH EAST GASES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 23, 1996 |
|
NURUL HAQUE CHOUDHURY Vs. SAFIQUL HAQUE CHOUDHRY
|
December 4, 1996 |
|
OIL AND NATURAL GAS CORPN LTD Vs. MANORANJAN DEBNATH
|
March 29, 1996 |
|
OIL AND NATURAL GAS CORPORATION LTD Vs. P R CATERING CO
|
January 30, 1996 |
|
OM PRAKASH GATTANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 2, 1996 |
|
ONGBI THAMBAINAMBI DEVI Vs. L NINGOL LEINAMBI DEVI
|
August 30, 1996 |
|
PABAN KUMAR BORDOLOI Vs. STATE OF ASSAM
|
April 30, 1996 |
|
PABITRA THAKURIA Vs. STATE OF MIZORAM
|
May 28, 1996 |
|
PAKARIA MIN SAMABAI SAMITY LIMITED Vs. STATE OF ASSAM
|
July 18, 1996 |
|
PANKAJ CHAKRABORTY Vs. STATE OF TRIPURA & OTHERS
|
February 8, 1996 |
|
PARIMAL KANTI CHAKRABORTY Vs. TRIPURA JUTE MILLS LTD. AND ANR.
|
July 17, 1996 |
|
PARLAWMI Vs. STATE OF MIZORAM AND ORS.
|
August 26, 1996 |
|
PARTHA MAHAPATRA Vs. PRINCIPAL REGIONAL DENTAL COLLEGE
|
January 29, 1996 |
|
PASPAT SAHU Vs. STATE OF ASSAM
|
July 1, 1996 |
|
PAULIENMANG SINGSON Vs. STATE OF MANIPUR
|
May 3, 1996 |
|
PESTOCHES INDIA CALCUTTA Vs. BOGIDHOLA TEA AND TRADING CO
|
September 12, 1996 |
|
PH. MUNINDRA SHARMA Vs. LIKMABAM SARAT SINGH AND ORS.
|
June 12, 1996 |
|
PH. MUNINDRA SHARMA Vs. LIKMABAM SARAT SINGH AND ORS.
|
December 6, 1996 |
|
PHANINDRA NATH SARMA Vs. UNION OF INDIA AND OTHERS
|
March 13, 1996 |
|
PHEROS AND CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 12, 1996 |
|
PRABANCHAL STEEL LTD Vs. ASSAM STATE ELECTRICITY BOARD
|
January 29, 1996 |
|
PRADIP KALITA Vs. STATE OF ARUNACHAL PRADESH
|
July 1, 1996 |
|
PRAFULLA CHANDRA BHOWMIK Vs. STATE OF TRIPURA
|
May 17, 1996 |
|
PRAFULLA CHANDRA DAS Vs. STATE OF TRIPURA
|
March 7, 1996 |
|
PRALAY SARAN CHAKRABORTY Vs. STATE BANK OF INDIA
|
September 10, 1996 |
|
PRAMILA DEBBARMA Vs. GITASHREE DEBARMA CHAKRABOARTY
|
September 17, 1996 |
|
PRAMOD CHANDRA KALITA Vs. A.S.E.B. AND ANR.
|
December 7, 1996 |
|
PRAMOD SARMA Vs. STATE OF ASSAM
|
November 22, 1996 |
|
PRASAD BARUAH Vs. STATE OF ASSAM
|
December 18, 1996 |
|
PUSPALATA CHORARIA Vs. NARAYAN GOALA
|
February 28, 1996 |
|
R BEGUM Vs. STATE OF ASSAM
|
May 29, 1996 |
|
R K ANAND Vs. STATE OF MANIPUR
|
January 1, 1996 |
|
R.K. ANAND AND THREE ORS. Vs. STATE OF MANIPUR AND TEN ORS.
|
September 20, 1996 |
|
RABI SANKAR MAJUMDAR Vs. RAMESWAR PRASAD
|
February 6, 1996 |
|
RABINDRA NATH GOSWAMI Vs. GAUHATI UNIVERSITY
|
August 23, 1996 |
|
RADHIKA RANJAN CHOUDHURY Vs. STATE OF ASSAM
|
October 10, 1996 |
|
RAHIMUDDIN LASKAR Vs. ASSAM STATE ELECTRICITY
|
August 7, 1996 |
|
RAHUL AMIN Vs. STATE OF ASSAM
|
February 20, 1996 |
|
RAI MOHAN SARKAR Vs. STATE OF ASSAM
|
June 25, 1996 |
|
RAICHAND KOTHARI Vs. COMMISSIONER OF INCOME TAX
|
August 22, 1996 |
|
RAJEN BORAH Vs. ASSAM STATE ELECTRICITY BOARD
|
July 18, 1996 |
|
RAJESH BHATTACHARJEE Vs. OFFICER-IN-CHARGE, AND ORS.
|
July 24, 1996 |
|
RAKESH CH CHOUDHURY Vs. STATE OF TRIPURA
|
July 30, 1996 |
|
RAM KARANJI MORE Vs. KESHARDEV JALAN
|
June 7, 1996 |
|
RAMENDRA PRASAD DAS Vs. ASSAM STATE ELECTRICITY BOARD
|
August 24, 1996 |
|
RAMESH BORA Vs. STATE OF ASSAM
|
June 19, 1996 |
|
RAMESH CH DEB Vs. BARINDRA KR CHAKRABORTY
|
June 3, 1996 |
|
RAMESH CHANDRA DEB Vs. BARINDRA KUMAR CHAKRABORTY
|
June 13, 1996 |
|
RAMESH CHANDRA KALITA Vs. MIRA PATOWARI AND ORS.
|
August 10, 1996 |
|
RAMESH CHANDRA KALITA Vs. MIRA PATOWARI AND ORS.
|
October 8, 1996 |
|
RAMESHCHANDRA KALITA Vs. MIRA PATOWARI
|
August 8, 1996 |
|
RAMSHUMO HUMTSOE Vs. STATE OF NAGALAND
|
May 16, 1996 |
|
RANJIT BISWAS Vs. PABITRA NARAYAN CHOUDHURY
|
February 9, 1996 |
|
RANJIT KR PAUL Vs. STATE OF TRIPURA
|
August 1, 1996 |
|
RANJIT KUMAR GANGULY Vs. GAUHATI HIGH COURT AND OTHERS
|
August 8, 1996 |
|
RANJIT KUMAR SARMA Vs. COMMISSIONER OF HILLS AND BARAK VALLEY DIVISION
|
February 8, 1996 |
|
RANJIT KURMI Vs. STATE OF ASSAM
|
June 12, 1996 |
|
RANJIT ROY Vs. RAJ KUMAR DAS
|
February 7, 1996 |
|
RASHTRIYA PARIYOJANA NIRMAN NIGAM Vs. UNION OF INDIA
|
June 29, 1996 |
|
RASMI KANTA KALITA Vs. STATE OF ASSAM AND OTHERS
|
April 22, 1996 |
|
RATANLAL NATH Vs. STATE OF TRIPURA
|
September 10, 1996 |
|
REGIONAL ENGINEERING COLLEGE SILCHAR Vs. MD MUSHFIQUE AHMED CHOUDHURY
|
May 31, 1996 |
|
REGISTRAR GHC AGARTALA BENCH Vs. GAUTAM DAS
|
August 26, 1996 |
|
RINGMI RAISING AND FOUR ORS. Vs. STATE OF NAGALAND AND ORS.
|
December 16, 1996 |
|
ROUKUOLHOULIE ANGAMI Vs. STATE OF NAGALAND
|
August 27, 1996 |
|
RUPESWAR DUTTA Vs. OIL INDIA LTD
|
April 4, 1996 |
|
S I PAOKHOSEI Vs. NGAMTHANG HAOKIP
|
September 9, 1996 |
|
SABUR ALI MANDAL Vs. STATE OF ASSAM
|
February 26, 1996 |
|
SACHIN CHANDRA ROY Vs. STATE OF ASSAM AND THREE ORS.
|
November 13, 1996 |
|
SAHIRUDDIN LASKAR Vs. AZIRUDDIN LASKAR
|
July 30, 1996 |
|
SAINGURA SAILO MIZORAM Vs. STATE OF MIZORAZM
|
June 25, 1996 |
|
SAKSHI VILLAGE COUNCIL Vs. STATE OF NAGALAND
|
January 25, 1996 |
|
SAKTIPADA GUPTA Vs. STATE OF TRIPURA
|
January 30, 1996 |
|
SALAM KAMALKISHORE SINGH Vs. STATE OF MANIPUR
|
December 2, 1996 |
|
Sanjib Gupta and Anr. Vs. State of Assam
|
June 10, 1996 |
|
SANTANU BARUAH Vs. STATE OF ASSAM
|
September 18, 1996 |
|
SARDA PLYWOOD INDUSTRIES LTD Vs. UNION OF INDIA
|
August 9, 1996 |
|
SARDARMAL SHIVDAYAL Vs. COMMISSIONER OF INCOME TAX
|
May 24, 1996 |
|
SAROJINI TEA CO PVT LTD Vs. OIL INDIA LTD
|
December 4, 1996 |
|
SATYA DEO PRASAD Vs. STATE OF ASSAM
|
September 27, 1996 |
|
SAURAV DIESEL SALES AND SERVICES Vs. COMMISSIONER OF INCOME TAX
|
August 27, 1996 |
|
SAVITRI SALT SUPPLIERS Vs. STATE OF TRIPURA
|
June 27, 1996 |
|
SCRET EMPLOYEES ORGANISATION Vs. STATE OF MANIPUR
|
May 21, 1996 |
|
SEKHAR CHAND SWAMI Vs. SAVITRI AGARWALLA
|
January 30, 1996 |
|
SELLEY RONGHINGLOVA Vs. STATE OF MIZORAM
|
September 19, 1996 |
|
SEYIECHUTUO SOLO SENTILA LONGKUMAR AND ANR. Vs. STATE OF NAGALAND AND ORS.
|
September 13, 1996 |
|
SH. LALENGMAWIA & OTHERS Vs. STATE OF MIZORAM & OTHERS
|
January 22, 1996 |
|
SHEMBALI ROY CHOUDHURY Vs. BIBEKANANDA ROY
|
August 29, 1996 |
|
SHEW KUMAR Vs. STATE OF ASSAM
|
September 12, 1996 |
|
SHRI WES BAMON, SON OF LATE KSAN SHNGEN OF BRISHYRNOT Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL, JOWAI AND OTHERS
|
April 12, 1996 |
|
SHYAMAL SAIKIA Vs. STATE OF ASSAM
|
December 17, 1996 |
|
SIBA KANTA MEDHI Vs. DEBJYOTI BORA
|
March 28, 1996 |
|
SMILITOLA TOPLAKHAWN MIN SAMABAYA SAMITEE LTD Vs. STATE OF ASSAM
|
December 5, 1996 |
|
SOMESWAR MEDHI Vs. STATE OF ASSAM
|
December 18, 1996 |
|
SONPAO HAOKIP Vs. STATE OF MANIPUR
|
April 19, 1996 |
|
STATE BANK OF INDIA Vs. PARTHA PRADEEP DUTTA
|
March 27, 1996 |
|
STATE COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING EMPLOYEES ORGANISATION AND THREE ORS. Vs. STATE OF MANIPUR AND FOUR ORS.
|
May 21, 1996 |
|
STATE OF ARUNACHAL PRADESH Vs. BHAGWAN NATH
|
February 1, 1996 |
|
STATE OF ASSAM Vs. MARGHERITA MAHAKUMA PRATHMIK BRITTIDHARI SHIKSHAK SANMELANI
|
May 7, 1996 |
|
STATE OF ASSAM Vs. GAUTAM KUMAR DAS
|
September 27, 1996 |
|
STATE OF MANIPUR Vs. KSH IBIBAL SINGH
|
November 29, 1996 |
|
STATE OF MANIPUR Vs. H SHAMU SINGH
|
April 30, 1996 |
|
STATE OF MANIPUR & OTHERS Vs. ABDUL MATALIB
|
August 30, 1996 |
|
STATE OF MIZORAM Vs. DEVENDRA PRASAD SHARMA
|
November 21, 1996 |
|
STATE OF TRIPURA Vs. NILRATAN MAJUMDAR
|
November 25, 1996 |
|
STATE OF TRIPURA Vs. KALIDAS BHATTACHARJEE
|
April 2, 1996 |
|
STATE OF TRIPURA Vs. SUDHAN DEB
|
June 13, 1996 |
|
STATE OF TRIPURA Vs. SWAPAN DEY
|
June 20, 1996 |
|
STEELSWORTH P LTD Vs. COMMISSIONER OF INCOME TAX
|
December 3, 1996 |
|
SUBHASH KURMI Vs. STATE OF ASSAM
|
December 19, 1996 |
|
SUBODH DEB BARMA Vs. STATE OF TRIPURA
|
April 26, 1996 |
|
SUDHANGSHU BIKASH DUTTA Vs. RANESH KUMAR CHAKRABORTY
|
April 3, 1996 |
|
SUDHANYA KUAMR BANIK Vs. GOPIKA RANJAN SEN
|
July 19, 1996 |
|
SUKUMAR DAS Vs. STATE OF TRIPURA
|
June 13, 1996 |
|
SUKUMAR MALLIK Vs. STATE OF TRIPURA & OTHERS
|
February 7, 1996 |
|
SUMAL CHANDRA SUTRADHAR Vs. STATE OF TRIPURA AND ORS.
|
July 11, 1996 |
|
SUMITRA CHETRI Vs. UNION OF INDIA
|
November 20, 1996 |
|
SUPER CANDLES Vs. MAHABIR CANDLE WORKS
|
June 12, 1996 |
|
SURAJMAL PARSURAM TODI Vs. COMMISSIONER OF INCOME TAX
|
August 6, 1996 |
|
SURE TRADE PVT. LTD. Vs. STATE OF ASSAM AND OTHERS
|
July 12, 1996 |
|
SURENDRA KUMAR PAUL Vs. PRAMILA DAS
|
May 30, 1996 |
|
SURESH PHUKAN AND ORS. AND Vs. OIL AND NATURAL GAS COMMISSION AND ORS.
|
April 30, 1996 |
|
SURESH PRASAD SINGH Vs. UNION OF INDIA
|
September 16, 1996 |
|
SUSANTA KUMAR CHOUDHURY Vs. BIRENDRA KUMAR DEB ROY
|
May 2, 1996 |
|
SUSHANTA CHANDRA PAUL Vs. UNITED BANK OF INDIA
|
November 20, 1996 |
|
SWANI MUNDA Vs. STATE OF ASSAM
|
February 6, 1996 |
|
SWAPAN SAHA Vs. UNION OF INDIA
|
September 18, 1996 |
|
SYED WAZIHUDDIN AHMED Vs. STATE OF ASSAM
|
May 10, 1996 |
|
T J MAHANTA Vs. K N MEDAK
|
June 26, 1996 |
|
T YANGER JAMIR Vs. NAGALAND PLANTATION CORP DEVLOPMENT CORPN LTD
|
June 13, 1996 |
|
TABEN MYITAN AND OTHERS Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
July 3, 1996 |
|
TAPATI RANI MAHANTA Vs. UNION OF INDIA
|
September 27, 1996 |
|
TARAJAN TEA CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 10, 1996 |
|
TARUN CHANDRA BHATTACHARYYA Vs. ASSAM STATE ELECTRICITY BOARD
|
July 12, 1996 |
|
TBC VULMAWIA Vs. STATE OF MIZORAM & OTHERS
|
April 16, 1996 |
|
THONGKHOJAM BAITE Vs. STATE OF MANIPUR AND ORS.
|
August 30, 1996 |
|
THOUDAM KUMAR SINGH Vs. STATE OF MANIPUR AND OTHERS
|
May 3, 1996 |
|
THOUNAOJAM LUKHOI SINGH Vs. DISTRICT MAGISTRATE IMPHAL
|
April 15, 1996 |
|
THRONGKIU YIMCHUNGER Vs. STATE OF NAGALAND
|
August 30, 1996 |
|
TIKENDRA NATH GOSWAMI Vs. LAXMI NATH TAMULY
|
December 20, 1996 |
|
TRIDIP MEDHI Vs. GAUHATI UNIVERSITY
|
October 10, 1996 |
|
TRIPURA BUS SYNDICATE Vs. STATE OF TRIPURA
|
July 8, 1996 |
|
TRIPURA GOODS TRANSPORT ASOCIATIN Vs. COMMISSIONER OF TAXES
|
June 4, 1996 |
|
TRIPURA GOVT EMPLOYEES ASSOCIATION Vs. STATE OF TRIPURA
|
August 8, 1996 |
|
TRIPURA GOVT EMPLOYEES FEDRATION Vs. STATE OF TRIPURA
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February 7, 1996 |
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TRIPURA GOVT PRESS EMPLOYEES Vs. STATE OF TRIPURA
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September 17, 1996 |
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TUE STEEL PRODUCTS Vs. COMMISSIONER OF INCOME TAX
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February 25, 1996 |
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TULSHI KUMAR DUTTA Vs. COAL INDIA LTD
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February 26, 1996 |
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TUMDA SAW AND VENEER MILLS TUMPA ARUNACHAL PRADESH Vs. STATE OF ASSAM
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June 25, 1996 |
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U CO BANK Vs. NAZIBUR OMAR
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September 23, 1996 |
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UMA BORA Vs. SUBHASLAL SINGH
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July 5, 1996 |
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UMA PRASAD GOGOI Vs. STATE OF ASSAM
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August 26, 1996 |
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UNION OF INDIA Vs. INDIA CARBON LIMITED
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June 21, 1996 |
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UNION OF INDIA Vs. STATE OF ASSAM
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June 27, 1996 |
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UNION OF INDIA Vs. LAXMAN GURUNG
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February 28, 1996 |
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UNION OF INDIA Vs. MAJOR S K MUKHARJEE
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February 28, 1996 |
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UNION OF INDIA Vs. JEEVAN PRABHA CHETRY
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March 13, 1996 |
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UNION OF INDIA Vs. MAJOR GENERAL U S SIDHU
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May 17, 1996 |
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UNION OF INDIA Vs. GITA BANIK
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April 12, 1996 |
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UNION OF INDIA (UOI) AND ORS. Vs. VED PRAKASH SRIVASTAVA
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October 8, 1996 |
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UNION OF INDIA (UOI) AND ORS. Vs. VED PRAKASH SRIVASTAVA
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August 10, 1996 |
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UNITED BANK OF INDIA Vs. TINSUKIA DEVELOPMENT CORPORATION LTD
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September 27, 1996 |
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UNITED INDIA INSURANCE CO LTD Vs. HUKUM SINGH
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March 26, 1996 |
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UPANANDA GHOSH AND CO Vs. HINDUSTAN PAPER CORPN LTD
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May 29, 1996 |
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UTTAM KUMAR DOLEY Vs. STATE OF ASSAM
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September 26, 1996 |
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VENEETA KASHYAP Vs. STATE OF ASSAM
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July 16, 1996 |
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VISHWA VIMOHAN JHA Vs. STATE OF MEGHALAYA
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June 12, 1996 |
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VOZOTO ACHUMI Vs. STATE OF NAGALAND
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December 13, 1996 |
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WILLIAM R SHIMRAY Vs. STATE OF MANIPUR
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August 14, 1996 |
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YENGKHOM KUNJO SINGH Vs. INDIAN OIL CORPORATION LIMITED
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September 27, 1996 |
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YUMNAM YAIMA SINGH Vs. ANGOM JUGIN SINGH
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July 25, 1996 |