|
A K BHATTACHARJEE Vs. STATE OF ASSAM
|
August 29, 1995 |
|
ABC INDIA LIMITED Vs. DEPUTY CIT
|
November 8, 1995 |
|
ABDUL MAZID MD Vs. COMMISSIONER OF INCOME TAX
|
March 30, 1995 |
|
ABDUL RAHIM Vs. STATE OF ASSAM
|
April 5, 1995 |
|
ABDUL REZAK Vs. STATE OF ASSAM
|
September 5, 1995 |
|
ABU BAKKAR Vs. STATE OF ASSAM
|
May 3, 1995 |
|
ABU BAKKAR SIDDIQUE Vs. STATE OF ASSAM
|
May 17, 1995 |
|
ABUL FAZAL Vs. STATE OF ASSAM
|
February 10, 1995 |
|
AFRUZA BEGUM Vs. STATE OF ASSAM
|
April 5, 1995 |
|
AJAY VIR SINGH Vs. ALLAHABAD BANK
|
December 15, 1995 |
|
AJOY SINGHANIA AND THREE ORS. Vs. SECRETARY, MEGHALAYA ELECTRICITY DEPARTMENT
|
March 31, 1995 |
|
ALL ASSAM HIGHER SECONDARY TEACHERS AND EMPLOYEES ASSOCIATION AND ANR. Vs. THE STATE OF ASSAM AND THREE ORS.
|
July 7, 1995 |
|
ALL ASSAM LAWYERS ASSOCIATION Vs. ASHOK KUMAR BORAH
|
February 16, 1995 |
|
ALL MANIPUR TEMPRORARY VETY FIELD ASSISTATNT ASSO Vs. STATE OF MANIPUR
|
April 4, 1995 |
|
ALL MANIPUR/GRADUATE DOCTORS ASSOCIATION Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCES
|
November 27, 1995 |
|
ALUMINIUM INDUSTRIES P LTD Vs. COMMISSIONER OF INCOME TAX
|
February 7, 1995 |
|
AMAR CHANDRA CHAKRABORTY Vs. STATE OF TRIPURA
|
October 31, 1995 |
|
AMARENDRA CHOUDHURY Vs. STATE OF ASSAM
|
June 12, 1995 |
|
AMRITA LASKAR Vs. STATE OF TRIPURA AND ANR.
|
June 30, 1995 |
|
AMULYA SARKAR Vs. STATE OF TRIPURA
|
November 7, 1995 |
|
ANANTA RAM KALITA Vs. SWAJAN PRIYA KALITA
|
June 29, 1995 |
|
ANGON SINGH Vs. STATE OF MANIPUR
|
April 5, 1995 |
|
ANIA KUZUR Vs. STATE OF ASSAM
|
September 20, 1995 |
|
ANIL GOGOI Vs. STATE OF ASSAM
|
August 28, 1995 |
|
ANJALI TRADING COMPANY Vs. ASSAM AGRICULTURAL MARKETING BOARD AND ORS.
|
June 29, 1995 |
|
APOLLO MACHINERY MART Vs. FIROJ SHAH MUSTT RAUSANA BEGUM
|
May 5, 1995 |
|
ARATI SAHA Vs. MANGAL SARKAR
|
June 16, 1995 |
|
ARCHANA GOSWAMI Vs. STATE OF ASSAM
|
June 2, 1995 |
|
ARISTO PRINTERS PVT. LTD. Vs. PURBANCHAL TRADE CENTRE
|
August 8, 1995 |
|
ARJUN CHANDRA DAS Vs. RANJIT OJA
|
January 9, 1995 |
|
ARTI SAHA Vs. MANGAL SARKAR
|
September 6, 1995 |
|
ARUN BHANDARI Vs. BANUO JAMIR
|
February 14, 1995 |
|
ASHOK KUMAR CHAOUDHURY Vs. UNION OF INDIA
|
August 1, 1995 |
|
ASHOK KUMAR MAHESWARI Vs. GAUHATI MUNICIPAL CORPORATION AND ANOTHER
|
February 13, 1995 |
|
ASHUTOSH DAS Vs. SUSHMA RANI DAS
|
August 4, 1995 |
|
ASSAM APEX HANDICRAFT AND MARKETING CO-OPERATIVE SOCIETY LIMITED AND ANR. Vs. STATE OF ASSAM AND ORS.
|
July 25, 1995 |
|
ASSAM CHAH KARMACHARI SANGH Vs. PRESIDING OFFICER LABOUR COURT
|
May 8, 1995 |
|
ASSAM COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 8, 1995 |
|
ASSAM COMPANY LIMITED Vs. STATE OF ASSAM
|
September 21, 1995 |
|
ASSAM DIPLOMA ENGINEERS SERVICE ASSOCIATION Vs. STATE OF ASSAM
|
December 14, 1995 |
|
ASSAM DRUG DEALERS ASSOCIATION Vs. COMMISSIONER OF TAXES ASSAM GUWAHATI
|
September 5, 1995 |
|
ASSAM FOREST EMPLOYEES ASSOCIATION & ANOTHER Vs. STATE OF ASSAM & ANOTHER
|
August 25, 1995 |
|
ASSAM RAJYIK UDYOG KARMI SANGH Vs. STATE OF ASSAM
|
November 8, 1995 |
|
ASSAM SALT MERCHANT ASSOCIATION Vs. UNION OF INDIA
|
February 8, 1995 |
|
ASSAM STATE ELECTRICITY BOARD Vs. STATE OF ASSAM
|
September 22, 1995 |
|
ASSAM STATE ELECTRICITY BOARD Vs. ANJALI PHUKAN
|
June 23, 1995 |
|
ASSAM TEA CORPN LTD Vs. MOHIJULI TEA COMPANY
|
December 14, 1995 |
|
ASSOCIATION OF ARCHITECTS Vs. STATE OF ASSAM
|
September 21, 1995 |
|
ATHOKPAM SATYABRATA SINGH Vs. STATE OF MANIPUR
|
February 17, 1995 |
|
ATHOKPAM SATYABRATA SINGH Vs. STATE OF MANIPUR
|
February 16, 1995 |
|
ATUL CHANDRA BORA Vs. ASSAM TEA BROKERS PVT LTD
|
March 1, 1995 |
|
B K SINHA Vs. STATE OF ASSAM
|
February 10, 1995 |
|
BABLU DEY Vs. STATE OF ASSAM
|
July 31, 1995 |
|
BADAN LAHKAR Vs. STATE OF ASSAM
|
October 31, 1995 |
|
BAFNA ROTHERS Vs. SAVANI TRANSPORT PVT LTD
|
August 24, 1995 |
|
BAGISHA DHERKAR Vs. HARA KANTA BHUYAN
|
February 13, 1995 |
|
BAJRANG RE Vs. ASSAM STATE ELECTRICITY BOARD AND FIVE OTHERS
|
June 2, 1995 |
|
BAJRANG TEA MFG CO P LTD Vs. UNION OF INDIA
|
November 23, 1995 |
|
BALBINDER SINGH Vs. VIMAL KUMAR JAIN
|
August 11, 1995 |
|
BANAJIT BAGCHI CHANDRAN SUR Vs. STATE OF TRIPURA
|
February 17, 1995 |
|
BANAMALI SENGUPTA Vs. SATYENDRA NATH SEN
|
September 1, 1995 |
|
BANBOR SAWKMIE Vs. NEW INDIA ASSURANCE CO. LTD.
|
March 8, 1995 |
|
BARUN DUTTA Vs. STATE OF TRIPURA
|
August 1, 1995 |
|
BASANTA NATH Vs. STATE OF ASSAM AND THREE ORS.
|
July 27, 1995 |
|
BHABENDRA KUMAR KALITA Vs. UNION OF INDIA
|
July 28, 1995 |
|
BHARAT CHANDRA MISHRA BHAGABATI Vs. STATE OF ASSAM
|
December 7, 1995 |
|
BIMAL KUMAR DEB MEDHI Vs. STATE OF ASSAM
|
January 19, 1995 |
|
BIMAL KUMAR DEB MEDHI Vs. STATE OF ASSAM AND FIVE ORS.
|
January 13, 1995 |
|
BIMALENDU BHAGABATI Vs. ASSAM GOVERNMENT CONSTRUCTION CORPORATION LIMITED
|
June 6, 1995 |
|
BIMALENDU BHAGABATI Vs. ASSAM GOVERNMENT CONSTRUCTION CORPORATION LIMITED AND TWO ORS.
|
May 2, 1995 |
|
BIMALENDU BHAGABATI Vs. ASSAM GOVERNMENT CONSTRUCTION CORPORATION LIMITED AND TWO ORS.
|
February 5, 1995 |
|
BINDESWAR MUKHIA Vs. UNION OF INDIA
|
November 24, 1995 |
|
BISHESWAR CHATTAPADHYA TRUST Vs. STATE OF ASSAM AND ORS.
|
June 20, 1995 |
|
BONGAIGAON MUNICIPALITY, BONGIGOAN AND ANR. Vs. BUSTIMALL SUKLESHA AND ANR.
|
June 15, 1995 |
|
BRAJA MOHAN REANG Vs. BRAJA GOPAL DUTTA
|
May 2, 1995 |
|
CHAIRMAN A H S E COUNCIL Vs. MANJU BARUAH
|
January 18, 1995 |
|
CHAIRMAN ASEB Vs. MD SUNAHAR ALI LASKAR
|
September 22, 1995 |
|
CHAIRMAN BRAHMAPUTRA KHOLOIBIL FISHRY CO OPERATIVE SOCIETY LIMITED Vs. STATE OF ASSAM
|
June 22, 1995 |
|
CHAIRMAN DEVELOPMENT AUTHORITY Vs. S ADINARAYAN
|
July 14, 1995 |
|
CHAND MOHAMMAD ALI Vs. STATE OF ASSAM AND OTHERS
|
January 17, 1995 |
|
CHANDRA NATH PHUKAN Vs. STATE OF ASSAM
|
July 28, 1995 |
|
CHARIDUAR BRAHMAPUTRA KHOLOIBIL FISHERY CO OPERATIVE Vs. STATE OF ASSAM
|
July 22, 1995 |
|
CHHAKCHHUAK LALTHLAMUANA Vs. STATE OF MIZORAM AND ORS.
|
August 23, 1995 |
|
CHIEKHUTSO Vs. STATE OF NAGALAND
|
March 9, 1995 |
|
CHITTA RANJAN DEB Vs. STATE OF TRIPURA & OTHERS
|
November 2, 1995 |
|
COMMISSIONER OF GIFT TAX Vs. NIRJA SAHARIA SMT MINOR
|
June 1, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. STRUCTURAL AND MGF P LTD
|
May 5, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. TULSI GOVINDA BARUAH
|
May 5, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. RAMGOPAL MODY
|
May 5, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SAMSUL HUDA
|
February 3, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDMAL SARAWGI AND CO
|
February 3, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SUDARSHAN PLYWOOD LTD
|
January 25, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. RAM KRISHNA BANIK
|
February 2, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. TULI VENEER AND PLYWOOD INDUSTRIES
|
February 2, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. NAGINIMARA VENEER AND SAW MILLS P LIMITED
|
January 5, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. UNION FLOUR MILLS
|
January 3, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. HIGHWAY CONSTRUCTION CO P LIMITED
|
September 22, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. ASSAM ASBESTOS LIMITED
|
August 28, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. NAGINIMARA VENEER & SAW MILLS (P.) LTD.
|
January 3, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. TARAMANI DEVI JALAN SMT
|
January 3, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. ANURAG BAGARIA
|
May 5, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. GAURISHANKAR AGARWAL
|
May 5, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. RAMEWATER SIKARIA
|
May 5, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. JIWAN RAM CHOKHANI
|
May 5, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. KUM KUM BAGARIA
|
May 5, 1995 |
|
CONFEDERATION OF ALL NAGALAND STATE SERVICES EMPLOYEES ASSOCIATION AND ORS. Vs. STATE OF NAGALAND AND ORS.
|
September 6, 1995 |
|
CORPORAL SHARMA, A.K. Vs. UNION OF INDIA (UOI) AND ANR.
|
March 20, 1995 |
|
CROMPTON GREAVES LTD Vs. COMMISSIONER OF TAXES ASSAM
|
May 18, 1995 |
|
D C BHURA AND SONS Vs. HINDUSTAN PAPER CORPORATION LIMITED
|
July 5, 1995 |
|
D J ENTERPRISES Vs. STATE OF ASSAM
|
June 30, 1995 |
|
DALIMI BURAGOHAIN Vs. STATE OF ASSAM AND ORS.
|
July 29, 1995 |
|
DARAG ALI Vs. STATE OF ASSAM
|
March 31, 1995 |
|
DAS P AND CO Vs. DEPUTY CIT
|
September 6, 1995 |
|
DEBENDRA KUMAR SINGH Vs. N E REGIONAL MADICAL COLLEGE SOCIETY
|
November 15, 1995 |
|
DEBRATA BHAUMIK Vs. SARMISHTHA SAU
|
May 5, 1995 |
|
DELTA INDUSTRIES Vs. STATE OF TRIPURA
|
November 8, 1995 |
|
DHANSIRAM AGARWALLA Vs. COMMISSIONER OF INCOME TAX
|
March 8, 1995 |
|
DHIRAJ CHANDRA DUTTA ASSAM Vs. ADMINISTRATIVE TRIBUNAL & OTHERS
|
August 23, 1995 |
|
DHIREN CHAKRAVORTY Vs. STATE OF ASSAM
|
September 22, 1995 |
|
DIBYA HASH GOSWAMI Vs. DIBRUGARH UNIVERSITY
|
May 23, 1995 |
|
DIBYENDU BHOWMIK Vs. JOGESH CHANDRA NATH PODDAR
|
August 11, 1995 |
|
DILIP DEBNATH Vs. STATE OF TRIPURA & OTHERS
|
July 31, 1995 |
|
DIPEN CHANDRA DEKA Vs. STATE OF ASSAM
|
March 9, 1995 |
|
DISTRICT AND SESSIONS JUDGE BARPETA Vs. BINANDA CHUTIA
|
November 24, 1995 |
|
DOBO CHANDOGURIA Vs. STATE OF ASSAM
|
March 29, 1995 |
|
DOLOO TEA CO. (INDIA) LIMITED Vs. THE EASTERN FOOD PRODUCTS (P) LTD.
|
March 31, 1995 |
|
DR. M.D. ARYA Vs. UNION OF INDIA (UOI)
|
March 6, 1995 |
|
DR. SULOCHANA BAWRI Vs. THE SHILLONG COLLEGE, REPRESENTED BY ITS JT. SECY AND ACTING PRINCIPAL, SHRI K.L. CHOUDHURY AND ORS.
|
March 28, 1995 |
|
DR. T. RAJEN SINGH Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCE & OTHERS
|
September 20, 1995 |
|
DWIJENDRA NATH DAS Vs. FOOD CORPN OF INDIA
|
March 13, 1995 |
|
DWIPEN KAIBORTA Vs. STATE OF ASSAM AND FIVE ORS.
|
March 31, 1995 |
|
ELLECTION COMMISSION OF INDIA Vs. CHANDAN KUMAR SARKAR
|
December 18, 1995 |
|
FAIRLIE INDUSTRIES PVT. LTD. AND ANR. Vs. UNION OF INDIA AND ORS.
|
June 28, 1995 |
|
FEDRATION OF INDUSTRIES OF NORTH EASTERN REGION ASSAM Vs. STATE OF ASSAM
|
February 17, 1995 |
|
G S 152065 SKT PRABHU DAYAL TIWARI Vs. UNION OF INDIA
|
November 2, 1995 |
|
G.L. AGARWALLA EASTERN ENTERPRISES AND ANR. Vs. STATE OF ASSAM AND FIVE ORS.
|
April 3, 1995 |
|
GANASHYAM LAL SHARMA Vs. NORTH EASTERN HILL UNIVERSITY
|
May 27, 1995 |
|
GANESHRAM LALCHANDRAN Vs. O N G C
|
November 22, 1995 |
|
GAOURANGA CHANDRA SAHA Vs. RAJENDRA CHANDRA
|
February 14, 1995 |
|
GEETA KALITA Vs. STATE OF ASSAM
|
August 29, 1995 |
|
GHANSHYAM LAL SHARMA AND TWO ORS., Vs. NORTH EASTERN HILL UNIVERSITY AND ORS.
|
May 16, 1995 |
|
GHOTOVI SEMA Vs. STATE OF NAGALAND
|
October 31, 1995 |
|
GODA NAG Vs. STATE OF ASSAM
|
June 6, 1995 |
|
GOKUL CHANDRA DAS Vs. SATISH CHANDRA DAS
|
July 18, 1995 |
|
GOLAP SARMA Vs. GUWAHATI METROPOLITAN DEVLOPMENT AUTHORITY
|
May 8, 1995 |
|
GOPAL STORES Vs. COMMISSIONER OF INCOME TAX
|
January 25, 1995 |
|
GOPINATH BHOWMIK Vs. UCO BANK
|
April 26, 1995 |
|
GOTIMAYUM DAMUDOR SHARMA Vs. STATE OF MANIPUR
|
March 6, 1995 |
|
GOURANGA CHANDRA SAHA SARDAR Vs. STATE OF ASSAM
|
November 24, 1995 |
|
GUNARAM TANTI Vs. STATE OF ASSAM
|
July 13, 1995 |
|
GURMEET SINGH Vs. HORIMOHAN PAUL
|
August 2, 1995 |
|
HAFIZ RASHID AHMED CHOUDHURY Vs. STATE OF ASSAM
|
September 15, 1995 |
|
HAKAO KITHAN Vs. MHONCHUMO AND ANOTHER
|
December 12, 1995 |
|
HAOBAM SUNIL SINGH Vs. STATE OF MANIPUR
|
March 9, 1995 |
|
HAOKHOLIEN GUITE Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
January 3, 1995 |
|
HARENDRA NATH BHATTACHARJEE Vs. STATE OF ASSAM
|
September 12, 1995 |
|
HARIDHAN BANERJEE Vs. BHADRAWATI GOSWAMI
|
July 20, 1995 |
|
HARUN HAQUE Vs. STATE OF ASSAM
|
July 5, 1995 |
|
HENKHOSEI VAIPHEI Vs. SUPERINTENDENT OF POLICE AND ORS.
|
May 30, 1995 |
|
HIGH COURT BAR ASSOCIATION OF TRIPURA Vs. UNION OF INDIA
|
November 9, 1995 |
|
HINDUSTAN PAPER CORPON Vs. NONGSTOIN HARDWARE MANUFACTURING INDUSTRY
|
November 6, 1995 |
|
INDIA CARBON LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
January 25, 1995 |
|
INDIA UMBRELLA MANUFACTURING CO Vs. BHAGABANDEI AGARWALLA
|
May 30, 1995 |
|
INDIAN AIRLINES AND ANR. Vs. DEBASHIS SUTRADHAR AND ORS.
|
August 22, 1995 |
|
INDIAN TRADING CORPN. Vs. COMMISSIONER OF INCOME TAX
|
February 19, 1995 |
|
INDIAN TRADING CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
February 10, 1995 |
|
INDRA MOHAN CHETRA Vs. STATE OF ASSAM
|
December 14, 1995 |
|
INDRAJIT DEB Vs. STATE OF TRIPURA
|
January 16, 1995 |
|
JADAV CHANDRA DAS Vs. GUWAHATI MUNICIPAL CORPORATION
|
August 25, 1995 |
|
JAGADISH CHANDRA NATH Vs. STATE OF TRIPURA & OTHERS
|
May 23, 1995 |
|
JAGDISH CHANDRA ROY Vs. STATE OF ASSAM & OTHERS
|
July 25, 1995 |
|
JAGDISHCHANDRA MANDLOI Vs. OIL AND NATURAL GAS COMMISSION
|
April 5, 1995 |
|
JAHARLAL GHOSH (GOPE) Vs. STATE OF TRIPURA
|
February 3, 1995 |
|
JALAL UDDIN LASKAR Vs. STATE OF ASSAM
|
May 10, 1995 |
|
JAMILA KHATOON Vs. AJODHYA PATHAK
|
May 22, 1995 |
|
JAYSHREE TEA AND INDUSTRIES LTD. & ANOTHER Vs. UNION OF INDIA & OTHERS
|
July 27, 1995 |
|
JINU BEGUM Vs. SAFAR ALI
|
August 3, 1995 |
|
JITENDRA NATH BARTHAKUR Vs. CHAIRMAN ASSAM CO OPERATIVE JETU MILLS LTD
|
April 26, 1995 |
|
JOGEN CHANDRA BORAH Vs. STATE OF ASSAM
|
August 18, 1995 |
|
JOGESWAR BORDOLOI Vs. STATE OF ASSAM
|
March 7, 1995 |
|
JOGMAYA DEB Vs. SUCHITRA BALA PAUL
|
February 2, 1995 |
|
JONJALI SANGAMA Vs. PROTILIA SANGMA
|
May 2, 1995 |
|
JORHAT CONSUMER GOODS WHOLESALE CO-OPERATIVE SOCIETY LTD. Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
June 28, 1995 |
|
JORHAT CONSUMER GOODS WHOLESALE COOPERATIVE SOCIETY LIMITED Vs. INDIAN OIL CORPORATION LIMITED
|
July 28, 1995 |
|
JUDHISTIR DEBNATH Vs. KALIKUMAR DEBNATH
|
January 11, 1995 |
|
JUDHISTIR DEBNATH Vs. RAMESH CHANDRA NATH
|
January 11, 1995 |
|
JYOTI LATA DAS Vs. STATE OF ASSAM & OTHERS
|
June 16, 1995 |
|
JYUG ORANG Vs. STATE OF ASSAM
|
April 26, 1995 |
|
K G RAJANKUTTY Vs. MODI RUBBER LTD
|
June 29, 1995 |
|
K L TRADING CO PRIVATE LIMITED Vs. STATE OF MEGHALAYA
|
May 2, 1995 |
|
K N N O T DEVI Vs. LAISHRAM NINGOL LEINAMBI DEVI
|
August 21, 1995 |
|
K RANBIR SINGH Vs. DIST MAGISTRATE
|
July 7, 1995 |
|
K.P. KUNJAPPAN Vs. THE UNION OF INDIA (UOI) AND ANR.
|
February 24, 1995 |
|
KA BINTI RUMNONG Vs. P S DKHAR
|
April 24, 1995 |
|
KACHUYA MATSYAJIBI SAMABAI SAMITY Vs. STATE OF ASSAM
|
January 12, 1995 |
|
KALICHARAN BOOK SELLERS Vs. MANMATH CHOUDHURY
|
July 14, 1995 |
|
KALPANA CHAKRAVARTY Vs. NEW INDIA INSURANCE COMPANY AND OTHERS
|
May 24, 1995 |
|
KAMAL BHUYAN Vs. STATE OF ASSAM AND OTHERS
|
October 26, 1995 |
|
KAMRUP PAPER MILLS LTD Vs. ASSAM STATE ELECTRICITY BOARD
|
July 20, 1995 |
|
KANUBARI FOREST PRODUCTS (P) LTD. AND SEVEN ORS. Vs. STATE OF NAGALAND
|
April 4, 1995 |
|
KASHMIR NOATAX Vs. UNION OF INDIA
|
July 14, 1995 |
|
KESHAB GOGOI Vs. SPEAKER ASSAM LEGISLATIVE ASSEMBLY
|
December 21, 1995 |
|
KH BOBO SINGH Vs. STATE BANK OF INDIA
|
September 1, 1995 |
|
KHANGEMBAM DAOJI SINGH Vs. YUMNAM NINGOL MEMA
|
January 9, 1995 |
|
KHANINDRA KUMAR NATH Vs. STATE OF ASSAM
|
May 22, 1995 |
|
KISHAN GOPAL AGARWALLA Vs. RAMDULARI SAH
|
July 31, 1995 |
|
KITPLY INDUSTRIES LTD., IN RE/GLOBAL SAGAR LTD., IN RE Vs. ABC
|
February 22, 1995 |
|
KOLONG VALLEY BUS SANTHA Vs. STATE OF ASSAM
|
November 8, 1995 |
|
KRISHNA CHANDRA PAUL Vs. OIL AND NATURAL GAS COMMISSION
|
November 27, 1995 |
|
KRISHNA CHANDRA PRASAD SINGH Vs. UNION OF INDIA
|
February 1, 1995 |
|
KRISHNA ROY CHOUDHURY Vs. RANJIT ROY CHOUDHURY
|
August 11, 1995 |
|
KSH MOIRANGTHOU SINGH Vs. STATE OF MANIPUR
|
July 31, 1995 |
|
KSIHROD CHANDRA BARUAH Vs. STATE OF ASSAM
|
September 4, 1995 |
|
L DHANESWARORI DEVI Vs. STATE OF MANIPUR
|
February 1, 1995 |
|
L SHYAMKISHORE SINGH Vs. STATE OF MANIPUR
|
February 9, 1995 |
|
LAISHRAM YAIMA SINGH Vs. STATE OF MANIPUR
|
July 28, 1995 |
|
LAISRAM UDOI SINGH AND ORS. Vs. STATE OF MANIPUR AND ORS.
|
June 12, 1995 |
|
LAKSHMI CHOWHAN Vs. STATE OF ASSAM
|
June 13, 1995 |
|
LALAAKHAMA AND OTHERS Vs. RETLUANGA AND ANOTHER
|
February 22, 1995 |
|
LALIANI Vs. LALHLIAPI
|
June 6, 1995 |
|
LALRINKIMA HNAMTE Vs. STATE OF MIZORAM & OTHERS
|
March 21, 1995 |
|
LALU ORANG Vs. STATE OF ASSAM
|
May 17, 1995 |
|
LALZAKHARA Vs. ROTLUANGA
|
February 22, 1995 |
|
LATU MIA Vs. STATE OF TRIPURA
|
February 3, 1995 |
|
LAXMI KANTA DAS Vs. STATE OF TRIPURA AND ORS.
|
April 6, 1995 |
|
LEISHANGTHEM JOYCHANDRA SINGH Vs. STATE OF MANIPUR AND ORS.
|
May 29, 1995 |
|
LOHARI BORA Vs. NURUL ISLAM HAZARIKA
|
June 13, 1995 |
|
LUKRAM CHURA SINGH Vs. STATE OF MANIPUR AND ORS.
|
May 24, 1995 |
|
M M SARKAR Vs. STATE OF ASSAM
|
November 24, 1995 |
|
M/S. APOLLO MACHINERY MART AND ANR. Vs. MUSTT. R. BEGUM AND ORS.
|
June 13, 1995 |
|
MACNEILL FINANCIAL SERVICES LTD., IN RE Vs. ABC
|
January 9, 1995 |
|
MAIPAI SINGH DAULAGUPU Vs. STATE OF ASSAM
|
March 9, 1995 |
|
MAJ SHALINDRA KUMAR PATHAK Vs. UNITED INSURANCE COMPANY
|
August 11, 1995 |
|
MAKUM TEA COMPANY INDIA LIMITED Vs. COMMISSIONER OF TAXES
|
November 15, 1995 |
|
MALIN CHANDRA GOHAIN Vs. STATE OF ASSAM AND ANR.
|
May 24, 1995 |
|
MAN SINGH PRAJA Vs. STATE OF ASSAM
|
August 31, 1995 |
|
MANAGER BORSAPORI TEA ESTATE Vs. ADDL DEPUTY COMMISSIONER GOLAGHAT
|
January 5, 1995 |
|
MANAGING COMMITTEE OF POWA MACCA DARGAH SARIF Vs. STATE OF ASSAM
|
May 18, 1995 |
|
MANAGING COMMITTEE PUB BARALIMRI HIGH SCHOOL Vs. STATE OF ASSAM
|
March 20, 1995 |
|
MANIKA BORA Vs. SONARAM BORA
|
January 18, 1995 |
|
MANINDRA CHANDRA SARKAR Vs. STATE OF TRIPURA
|
November 2, 1995 |
|
MANIR ALI ALIAS HUSSAIN Vs. STATE OF ASSAM
|
May 22, 1995 |
|
MANIRANJAN NATH Vs. SUMATI DAS
|
November 14, 1995 |
|
MARAN CHANDRA PAUL Vs. STATE OF TRIPURA
|
November 2, 1995 |
|
MASKANDAR ALI Vs. STATE OF ASSAM
|
January 10, 1995 |
|
MATILAL JINDAL Vs. STATE OF ASSAM
|
April 24, 1995 |
|
MD ABDUL QUADIR KHAN Vs. STATE OF ASSAM & OTHERS
|
September 1, 1995 |
|
MD ABDUL SALAM Vs. MD JIFLUL HAQUE
|
September 5, 1995 |
|
MD FAZIR ALI Vs. STATE OF ASSAM
|
November 23, 1995 |
|
MD JURAN ALI Vs. MD AFNUR ALI
|
October 30, 1995 |
|
MD SARIFUDDIN Vs. STATE OF ASSAM
|
June 1, 1995 |
|
MD SHAH NAWAZ Vs. HEMRAJ NAHATA
|
August 16, 1995 |
|
MD USEN ALI Vs. STATE OF ASSAM
|
June 22, 1995 |
|
MD. AYAS ALI Vs. STATE OF TRIPURA
|
November 20, 1995 |
|
MOHAMMAD JINNAT GONI Vs. CHIEF CONSERVATOR OF FOREST ASSAM
|
February 23, 1995 |
|
MOHAN KUMAR AGARWALA Vs. PURUSHOTTAM RAISWASIA
|
July 31, 1995 |
|
MOHENDRA PATGIRI Vs. G B NORTH KAMRUP COLLEGE
|
September 1, 1995 |
|
MOKSHED ALI PRESIDENT OF ALL ASSAM MALARIA EMPLOYEES ASSOCIATION Vs. STATE OF ASSAM
|
January 10, 1995 |
|
MONI ROY Vs. STATE OF ASSAM
|
May 24, 1995 |
|
MRS ASANGLA JONGSHI Vs. STATE OF NAGALAND AND ORS.
|
June 20, 1995 |
|
MUKUL KUMAR GHOSH Vs. STATE OF TRIPURA
|
May 8, 1995 |
|
MUNIK CHANDRA DEB Vs. STATE OF ASSAM
|
August 3, 1995 |
|
MUSSTT RAHIMA KHATOON Vs. MUSSTT SABURJANESSA
|
June 8, 1995 |
|
MUSTAFA KAMAL PASSA Vs. MUKTAR HUSSAIN KHAN
|
December 4, 1995 |
|
MUSTT. RAFIA SHAH AND ORS. Vs. HEMRAJ NAHATA
|
August 16, 1995 |
|
N G IBUNGO JATIMA SINGH Vs. STATE OF ASSAM
|
November 2, 1995 |
|
N RANBIR SINGH Vs. DISTRICT MAGISTRATE IMPHAL
|
July 28, 1995 |
|
NAGARJAN/TULAZOUMA VILLAGE AND VILLAGERS AND ANOTHER Vs. STATE OF NAGALAND AND OTHERS
|
May 17, 1995 |
|
NAGENDRA CHANDRA CHOUDHURY Vs. STATE OF ASSAM
|
May 4, 1995 |
|
NARAYAN CHANDRA MAZUMDAR Vs. DIRECTOR OF HIGHER EDUCATION ASSAM
|
February 6, 1995 |
|
NARAYAN TAMULI Vs. PRADIP KUMAR TALUKDAR
|
November 21, 1995 |
|
NARENDRA NATH SARMA Vs. STATE OF ASSAM
|
February 10, 1995 |
|
NARESH CHANDRA GOSWAMI Vs. GAUHATI MUNICIPAL CORPORATION
|
December 14, 1995 |
|
NAWAB AMANULLAH Vs. STATE OF ASSAM
|
September 21, 1995 |
|
NEPAL CHANDRA GHOSH Vs. SUDHIR RANJAN SHARMA & OTHERS
|
February 14, 1995 |
|
NEW INDIA ASSURANCE CO LTD Vs. AJOY MEDHI
|
June 16, 1995 |
|
NEZONE TUBES LIMITED Vs. STATE OF ASSAM
|
March 31, 1995 |
|
NG PASHOT DEVI Vs. L SULOCHANA DEVI
|
March 14, 1995 |
|
NISHITENDU DHAR Vs. STATE OF ASSAM
|
December 1, 1995 |
|
NOWRANGRAI RAMESWAR Vs. COMMISSIONER OF TAXES ASSAM GUWAHATI
|
May 19, 1995 |
|
NURUL AMIN Vs. STATE OF ASSAM
|
September 12, 1995 |
|
NURUL HAQUE Vs. STATE OF ASSAM & OTHERS
|
July 5, 1995 |
|
NURUMAHAL NESSA Vs. ABDUL HAKIM
|
June 16, 1995 |
|
OBIL KYNDIT Vs. SIMON SIANGSHAI
|
December 14, 1995 |
|
OIL AND NATURAL GAS COMMISSION Vs. COMMISSIONER OF TAXES
|
July 5, 1995 |
|
OIL AND NATURAL GAS CORPORATION LTD. AND ORS. Vs. PRAFULLA CHANDRA PHUKAN
|
May 19, 1995 |
|
OIL NATURAL GAS CORPORATION Vs. DAVID SHITIO LOTHA
|
September 15, 1995 |
|
OINAM DAVID SINGH Vs. DISTRICT MAGISTRATE
|
August 16, 1995 |
|
ORIENTAL INSURANCE CO LTD Vs. SITARAM MAHATO
|
August 29, 1995 |
|
P SEKHOSE Vs. STATE OF NAGALAND
|
February 14, 1995 |
|
PADMA MOHAN BOSE Vs. AGARTALA MUNICIPALITY
|
December 20, 1995 |
|
PALARPAM FISHERY CO Vs. STATE OF ASSAM AND OTHERS
|
September 20, 1995 |
|
PANKAJ ROY Vs. STATE OF MEGHALAYA AND ORS.
|
May 24, 1995 |
|
PANTI GONGPOU Vs. DEPUTY COMMISSIONER TAMENGLONG
|
September 15, 1995 |
|
PARIJA BIBI Vs. SANTI RANJAN DUTTA
|
January 12, 1995 |
|
PARSHU RAM CHOUHAN Vs. STATE OF ASSAM
|
March 24, 1995 |
|
PHANI BHUSAN SARMA Vs. GENERAL MANAGER ASSAM STATE FERTILISERS AND CHEMICALS LTD
|
September 22, 1995 |
|
PHROR KHARKONGOR Vs. O P LYTAND
|
July 4, 1995 |
|
POPULAR SAW MILLS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 25, 1995 |
|
PRABHAT KR BHUYAN Vs. STATE OF ASSAM
|
June 13, 1995 |
|
PRABIN BARTHAKUR Vs. STATE OF ASSAM
|
November 22, 1995 |
|
PRADIP CHANDRA DEKA Vs. UNION OF INDIA
|
January 3, 1995 |
|
PRADIP MUKHERJEE & ANOTHER Vs. STATE OF TRIPURA & THREE OTHERS
|
May 12, 1995 |
|
PRAFULLA KALITA Vs. OIL AND NATURAL GAS COMMISSION
|
March 31, 1995 |
|
PRAFULLA KUMAR BHUYAN Vs. STATE OF ASSAM
|
September 15, 1995 |
|
PRAMOD MODAHI Vs. STATE OF ASSAM
|
May 4, 1995 |
|
PRANESHWAR BAISHYA Vs. ASSAM STATE CO OPERATIVE MARKETING AND CONSUMERS FEDRATION LTD
|
July 25, 1995 |
|
PRASANTA KUMAR BOSE Vs. MD NURUDDIN
|
March 24, 1995 |
|
PRIYABRATA DAS Vs. CENTRAL BANK OF INDIA
|
May 22, 1995 |
|
PROGOTY SUPPLY AND CO OPERATIVE SOCIETY LIMITED Vs. STATE OF ASSAM
|
September 18, 1995 |
|
PROMODE TAMULY Vs. KANAK CHANDRA MORAN
|
March 2, 1995 |
|
PURNA KANTA HAZARIKA Vs. SANJOY KUMAR JAIN
|
November 21, 1995 |
|
PURUJIT CHOUDHURY Vs. STATE OF ASSAM
|
March 8, 1995 |
|
PUSHPA DEKA Vs. STATE OF ASSAM
|
November 24, 1995 |
|
R P SARMA Vs. STATE OF ASSAM
|
September 22, 1995 |
|
RABI TANTI Vs. STATE OF ASSAM
|
May 9, 1995 |
|
RAJ RATAN PATEL Vs. STATE OF ARUNACHAL PRADESH
|
November 3, 1995 |
|
RAJEN GOGOI Vs. UNION OF INDIA
|
March 10, 1995 |
|
RAJEN RAJBANSHI Vs. GIRIBALA KALITA
|
July 22, 1995 |
|
RAM NAGINA ROY Vs. MOHABIR KANU
|
January 3, 1995 |
|
RAM NIHARA PANDIT Vs. STATE OF ASSAM
|
July 4, 1995 |
|
RAMPRIT MISRA Vs. STATE (C.B.I.)
|
August 1, 1995 |
|
RANJIT KUMAR CHOUDHURY Vs. GOPEESH CHAKRAVARTY
|
December 6, 1995 |
|
RANJIT KUMAR DEB Vs. SIV SANKAR MISRA
|
June 7, 1995 |
|
RASHMIMALA BARUA Vs. DEEPALI DEVI
|
January 5, 1995 |
|
RASHMIMALA BARUA (KAKOTI) Vs. DEEPALI DEVI AND ORS.
|
January 10, 1995 |
|
REPRESENTATIVE OF LIOS KAKCHING Vs. STATE OF MANIPUR
|
November 17, 1995 |
|
RUSTAM ALI Vs. STATE OF ASSAM
|
February 2, 1995 |
|
S K BANERJEE Vs. UNION OF INDIA
|
April 3, 1995 |
|
S.R. WANSWETT Vs. GOVERNING BODY OF SOHRA COLLEGE & OTHERS
|
July 21, 1995 |
|
SABIRA KHATUN Vs. SYEDA FATEMA KHATUN
|
January 1, 1995 |
|
SABIRA KHATUN Vs. SYEDA FATEMA KHATOON
|
January 3, 1995 |
|
SAIKAT MALLIK Vs. STATE OF ASSAM
|
June 27, 1995 |
|
SAJJA KUMAR JALAN Vs. STATE OF ASSAM
|
November 2, 1995 |
|
SAJJAD ALI Vs. STATE OF ASSAM
|
December 9, 1995 |
|
SALAM INDIRA DEVI Vs. STATE OF MANIPUR
|
January 6, 1995 |
|
SALT MARKETING CENTRE GUWAHATI Vs. UNION OF INDIA
|
June 15, 1995 |
|
SAMBHUPADA MAJUMDAR Vs. UNION OF INDIA AND ORS.
|
February 24, 1995 |
|
SANTANU NAG CHOUDHURY Vs. STATE OF ASSAM
|
February 1, 1995 |
|
SANTOSH BHOWMIK AND ANOTHER Vs. STATE OF TRIPURA
|
November 2, 1995 |
|
SANTOSH KUMAR HARLALKA Vs. STATE OF ASSAM
|
April 3, 1995 |
|
SAPAM NISHIKANTA SINGH Vs. STATE OF MANIPUR
|
March 31, 1995 |
|
SARDA PLYWOOD INDUSTRIES LTD Vs. STATE OF ASSAM
|
July 27, 1995 |
|
SATISH CHANDRA GHOSE Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
|
June 30, 1995 |
|
SATYA SANDHA DAR Vs. CHINTAMANI SHARMA
|
April 26, 1995 |
|
SATYABRATTA BHATTACHARJEE Vs. STATE BANK OF INDIA
|
February 10, 1995 |
|
SATYAJIT KUMAR BARUAH Vs. ASSAM TEA BROKERS PVT LTD
|
March 1, 1995 |
|
SAYED JAMAL AHMED Vs. SYED JAHUR AHMED
|
January 25, 1995 |
|
SENARAM DAS Vs. KASHIRAM DAS
|
March 2, 1995 |
|
SHAWALRAM MAHESWARI Vs. ANIL BANDHU SARKAR
|
December 12, 1995 |
|
SHRI GANESH CHANDRA DIHINGIA Vs. D.S.P.E. (CBI)
|
June 1, 1995 |
|
SMTI JYOTILATA DAS Vs. PRINCIPAL, REGIONAL DENTAL COLLEGE
|
June 16, 1995 |
|
SMTI REKHA RANI DAS & OTHERS Vs. GREF COMPANY & OTHERS
|
March 10, 1995 |
|
SNEHLATA DEBYA Vs. UNION OF INDIA
|
December 8, 1995 |
|
SOHRAB ALI Vs. STATE OF ASSAM AND TWO ORS.
|
July 24, 1995 |
|
SOUGAUJAM BROJENDRAO SINGH Vs. STATE OF MANIPUR
|
November 16, 1995 |
|
SQN. LDR GYAN PRAKASH NARAYAN GUPTA Vs. UNION OF INDIA (UOI) AND THREE ORS.
|
March 31, 1995 |
|
STATE OF ARUNACHAL PRADESH Vs. MD MUSLIM MIAYA
|
October 30, 1995 |
|
STATE OF ARUNACHAL PRADESH Vs. DEEPAK KUMARI GOALA
|
March 30, 1995 |
|
STATE OF ASSAM Vs. SUDAM PASHI
|
March 9, 1995 |
|
STATE OF ASSAM Vs. GUNARAM TANTI
|
March 31, 1995 |
|
STATE OF ASSAM Vs. SAMSUL HAQUE
|
February 3, 1995 |
|
STATE OF ASSAM Vs. PROSEN KUMAR ROY
|
February 6, 1995 |
|
STATE OF ASSAM Vs. JIUDDIN AHMED
|
February 1, 1995 |
|
STATE OF ASSAM Vs. RAJEEV DEY
|
June 28, 1995 |
|
STATE OF ASSAM Vs. ASHOK KUMAR DAS
|
June 22, 1995 |
|
STATE OF ASSAM Vs. NORTH CACHAR HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS.
|
January 18, 1995 |
|
STATE OF ASSAM AND ANOTHER Vs. RAUF AHMED AND OTHERS
|
December 18, 1995 |
|
STATE OF MANIPUR Vs. J K GANGTE
|
September 5, 1995 |
|
STATE OF MANIPUR Vs. ALL MANIPUR REGULAR POST VACANCIES SUBSTITUTE TEACHERS ASSOCIATION
|
March 15, 1995 |
|
STATE OF MANIPUR Vs. TH. KAMINI KUMAR SINGH
|
January 12, 1995 |
|
STATE OF TRIPURA Vs. DILIP RANJAN DATTA
|
November 28, 1995 |
|
STATE OF TRIPURA Vs. SUSHENDRA KUMAR NATH
|
November 17, 1995 |
|
STATE OF TRIPURA Vs. AJIT KR. SAHA & ANOTHER
|
September 4, 1995 |
|
STATE OF TRIPURA & OTHERS Vs. NEVEDITA DUTTA
|
December 18, 1995 |
|
SUBHASH CHANDRA DEBNATH Vs. STATE OF TRIPURA
|
December 1, 1995 |
|
SUBHENDU HOM ROY Vs. STATE OF TRIPURA & OTHERS
|
March 30, 1995 |
|
SUDARSHAN PLYWOOD INDUSTRIES LTD Vs. UNION OF INDIA
|
February 16, 1995 |
|
SUDHIR CHANDRA DEY Vs. SAHEDA BEGUM
|
August 3, 1995 |
|
SUNANDA CHAUDHURI Vs. ASHOK KUMAR CHAUDHURI
|
November 6, 1995 |
|
SUNIL SAKIA Vs. OIL AND NATURAL GAS COMMISSION
|
January 5, 1995 |
|
SUPERWHITE INDUSTRIES Vs. STATE OF ASSAM
|
February 2, 1995 |
|
SURENDRA KUMAR CHOUDHURY Vs. STATE OF ASSAM
|
January 1, 1995 |
|
SURESH PRASAD SINGH Vs. UNION OF INDIA
|
September 22, 1995 |
|
SURESH SINGH Vs. STATE OF TRIPURA
|
August 7, 1995 |
|
SUSHIL CHANDRA DEY Vs. TARAKNATH
|
July 24, 1995 |
|
SWAPAN CHANDRA SUR Vs. STATE BANK OF INDIA
|
August 11, 1995 |
|
SWAPAN DAS Vs. STATE OF TRIPURA
|
August 1, 1995 |
|
SWAPAN KUMAR PAUL Vs. STATE OF ASSAM
|
March 1, 1995 |
|
TAKIUDDIN AHMED Vs. STATE OF NAGALAND
|
February 14, 1995 |
|
TAPAN SAIKIA & OTHERS Vs. STATE OF ASSAM & OTHERS
|
July 27, 1995 |
|
TARACHAND BOTHRA Vs. MD BAREK ALI
|
September 8, 1995 |
|
TARAK CHANDRA SHARMA Vs. STATE OF ASSAM
|
November 3, 1995 |
|
TARANATH GOGOI Vs. STATE OF ASSAM & ANOTHER
|
May 8, 1995 |
|
TEA BEVERAGES AND ALLIED INDUSTRIES LTD., IN RE Vs. ABC
|
March 20, 1995 |
|
TEACHERS ASSOCIATION SILCHAR MEDICAL COLLEGE Vs. STATE OF ASSAM
|
June 22, 1995 |
|
THE INSPECTOR OF SCHOOLS Vs. DILIP ROBI DAS & OTHERS
|
July 24, 1995 |
|
TIMPACK PRIVATE LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
|
August 11, 1995 |
|
TINUMAYANG AO AND Vs. STATE OF NAGALAND AND ORS.
|
September 5, 1995 |
|
TRIPURA GOODS TRANSPORT ASSOCIATION Vs. COMMISSIONER OF TAXES
|
July 21, 1995 |
|
TULASHI KUMAR DUTTA Vs. N E COAL FIELDS COAL INDIA LTD
|
December 14, 1995 |
|
TULIKA DAS Vs. STATE OF ASSAM
|
July 3, 1995 |
|
U SWINDRO LYNGDOH Vs. U DWIK SYIEMIONG
|
April 28, 1995 |
|
U. SWINDRO LYNGDOH Vs. U. DWIK LYNGDOH AND U. DOLY PALIAR
|
March 14, 1995 |
|
UNION OF INDIA Vs. MAJ PARAMJEET SINGH VIRDHI
|
May 23, 1995 |
|
UNION OF INDIA Vs. H G KHEMANI
|
February 7, 1995 |
|
UNION OF INDIA Vs. HASIJA COAL TRADERS
|
February 10, 1995 |
|
UNION OF INDIA Vs. SARASWATI DEBNATH
|
January 24, 1995 |
|
UNION OF INDIA Vs. SALT MARKETING CENTRE
|
August 14, 1995 |
|
UNION OF INDIA Vs. ASSAM HARD BOARD LTD
|
May 5, 1995 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. STILIAN PHANRANG AND ORS.
|
May 29, 1995 |
|
UNITED INDIA INSURANCE COMPANY Vs. L N TAMULY
|
July 7, 1995 |
|
UPENDRA NATH DAS Vs. STATE OF ASSAM
|
March 31, 1995 |
|
UPENDRA REANG Vs. STATE OF TRIPURA AND 10 ORS.
|
August 29, 1995 |
|
VALSARAJAN N.K. AND ORS. Vs. INDIAN BANKS ASSOCIATION AND ORS.
|
April 26, 1995 |
|
VESOPA Vs. STATE OF NAGALAND
|
January 4, 1995 |
|
VINAY CEMENTS LIMITED Vs. STATE OF ASSAM
|
December 6, 1995 |
|
WES BAMON Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
|
April 12, 1995 |
|
WIMCO LIMITED Vs. STATE OF ASSAM
|
September 20, 1995 |
|
WOMENS LEAGAL AID CELL Vs. STATE OF ASSAM
|
September 22, 1995 |
|
YAMUNA TIMBER INDUSTRIES PVT LTD Vs. STATE OF MEGHALAYA
|
September 20, 1995 |
|
YAPIE KEHIE Vs. SATUO AND ANR.
|
March 31, 1995 |
|
YAZID ALI Vs. STATE OF TRIPURA
|
December 20, 1995 |
|
YENDREMBAM BABUSAHEB Vs. STATE OF MANIPUR
|
March 31, 1995 |
|
ZAMIRA BEGUM RAHMAN Vs. ASSAM STATE ELECTRICITY BOARD & ANOTHER
|
November 10, 1995 |
LOGIN