|
ACHINTA MILI Vs. STATE OF ASSAM
|
March 18, 1994 |
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AHLUWALIA S S Vs. INCOME TAX OFFICER
|
May 9, 1994 |
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AJIT KUMAR BHUYAN Vs. HITESHWAR SAIKIA
|
September 3, 1994 |
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AKAI THADOU Vs. NORTH CACHAR HILLS
|
March 1, 1994 |
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AMAL KUMAR PURKAYASTHA Vs. CHERU PRABHA CHOUDHURY BARMAN
|
December 20, 1994 |
|
AMAR KUMAR SINHA AND ORS Vs. CACHAR SUGAR MILLS LIMITED AND ORS
|
May 2, 1994 |
|
AMRIT CHANDRA BARKOTOKY Vs. ASSAM AGRICULTURAL UNIVERSITY AND FOUR ORS.
|
April 12, 1994 |
|
ANIL SAIKIA Vs. ASSAM BOARD OF REVENUE
|
May 6, 1994 |
|
ARATI DEB CHOUDHURY Vs. STATE OF ASSAM AND ORS.
|
May 4, 1994 |
|
ARCHANA DAS Vs. STATE OF TRIPURA
|
June 3, 1994 |
|
ARDHENDU KUMAR DEY Vs. STATE OF ASSAM
|
September 7, 1994 |
|
ARISTO PRINTERS PVT LTD Vs. PURBANCHAL TRADE CENTRE
|
August 8, 1994 |
|
ASSAM MADHYAMIK SIKSHAK ARU KARMACHARI SANTHA Vs. STATE OF ASSAM AND ORS.
|
January 7, 1994 |
|
ASSAM STATE ELECTRICITY BOARD Vs. OM METAL AND MINERALS P LTD
|
September 27, 1994 |
|
ASSAM STATE ELECTRICITY BOARD Vs. OM METAL AND MINERALS PRIVATE LTD.
|
October 11, 1994 |
|
ASSAM STATE ELECTRICITY BOARD AND OTHERS Vs. PRABIN HENSUA
|
December 8, 1994 |
|
ASSAM STATE TRANSPORT CORPN Vs. CHAMPA DEVI BOTHRA
|
April 4, 1994 |
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ASSOCIATED ENGINEERING ENTERPRISE Vs. COMMISSIONER OF INCOME TAX
|
May 13, 1994 |
|
BABULAL BAWRI Vs. OM PRAKASH SARMAH
|
August 8, 1994 |
|
BALINDRA NATH SARMA Vs. STATE OF ASSAM
|
December 9, 1994 |
|
BANAMALI DEKA Vs. UPENDRA NATH DAS
|
September 28, 1994 |
|
BENDAGMEREN LONGCHAR Vs. MERAZULU
|
March 31, 1994 |
|
BHANWARLAL JAIN Vs. UNION OF INDIA AND ORS
|
August 10, 1994 |
|
BHARAT DAS Vs. STATE OF ASSAM
|
November 16, 1994 |
|
BHASKAR BORA Vs. UNION OF INDIA
|
November 23, 1994 |
|
BHUBAN TANTI Vs. STATE OF ASSAM
|
September 30, 1994 |
|
BICHITRA KUMAR PAUL AND ORS. Vs. STATE OF TRIPURA AND ORS.
|
July 1, 1994 |
|
BIKUL CHANDRA DUTTA Vs. THE ASSAM BOARD OF REVENUE AND ORS.
|
July 15, 1994 |
|
BIMAL CHANDRA SINHA Vs. MEMBER MOTOR ACCIDENT CLAIMS TRIBUNAL
|
January 20, 1994 |
|
BINOD KUMAR JAIN Vs. GAUHATI MUNICIPAL CORPORATION
|
May 6, 1994 |
|
BINODIK ORANG Vs. STATE OF ASSAM
|
November 14, 1994 |
|
BIREN CHANDRA DAS Vs. STATE OF ASSAM AND ORS.
|
May 26, 1994 |
|
BISHWANATH BORO Vs. STATE OF ASSAM
|
March 18, 1994 |
|
BRINDABAN SUTRADHAR Vs. PRAFULLA SUTRADHAR
|
June 30, 1994 |
|
BULBULI BORTHAKUR Vs. ASSAM PUBLIC SERVICE COMMISSION
|
December 1, 1994 |
|
C KHARKRANG Vs. NIKHILESH BAGCHI
|
July 26, 1994 |
|
C. TALWNLUAIA Vs. STATE OF MIZORAM & OTHERS
|
January 21, 1994 |
|
CHANDAN KUMAR SARKAR Vs. CHIEF ELECTION COMMISSIONER NEW DELHI
|
September 16, 1994 |
|
CHENIMAI KALITA Vs. STATE OF ASSAM & OTHERS
|
June 14, 1994 |
|
CHIHANSING HORAM Vs. SHRI. I. BIJOY SINGH, CHAIRMAN, MPSC
|
November 21, 1994 |
|
CHIHANSINGH HORAM Vs. BIJOY SINGH CHAIRMAN MPSC
|
November 18, 1994 |
|
CHIRANJILAL AGARWALLA Vs. STATE OF ASSAM
|
June 16, 1994 |
|
CHOUTHMAL JALAN Vs. PRAMILA PAUL
|
September 30, 1994 |
|
CHUBA TEMSU AO Vs. NANGPONGER
|
February 22, 1994 |
|
COLLECTOR MAWKYRWAT SUB DIVISION Vs. WARDINTON LYNGDHON
|
June 7, 1994 |
|
COMMISSIONER OF INCOME Vs. M/S ASSAM VENEER COMPANY MARGHERITA
|
February 1, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. ASSAM CAFFEINE PRIVATE LIMITED
|
June 6, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. SARMA J N
|
March 15, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. LAKSHMI PRASAD LAHKAR
|
January 20, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. SHUN CHUI AI SMT
|
February 3, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. NANDALAL PARSHURAM
|
February 4, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. SANKARLAL GOENKA
|
January 10, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. HIM CONTAINERS LIMITED
|
January 12, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. ASSAM CAFFEINE PVT. LTD.
|
June 16, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. MAHAL CHAND PANDIA
|
January 3, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. RAMNIWAS KARWA
|
March 16, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. PARSURAM CHOUTHMAL HUF
|
March 31, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. RAMAN KUMAR DEORAH
|
June 21, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. SURRYA KUMAR SHARMA
|
April 25, 1994 |
|
DEBABRATA SAIKIA Vs. AJIT KUMAR BHUYAN
|
September 1, 1994 |
|
DEBENDRA NATH TAID Vs. ASSAM BOARD OF REVENUE AND ORS.
|
July 15, 1994 |
|
DHIRENDRA NATH CHAKRAVARTY Vs. LALIT PRAKASH DUTTA
|
December 17, 1994 |
|
DHUBRI ZILA ANUSUCHIT JATI PARISHAD Vs. STATE OF ASSAM
|
December 9, 1994 |
|
DILWAR HAZARIKA Vs. PARAMINDER SINGH
|
July 29, 1994 |
|
DIPJYOTI BHUYAN Vs. OIL AND NATURAL GAS COMMISSION AND ANOTHER
|
March 15, 1994 |
|
DR. ARIDHENU KR. DEY Vs. THE STATE OF ASSAM AND ANR.
|
September 17, 1994 |
|
DR. KHAGENDRA NATH BAISHYA Vs. STATE OF ASSAM & OTHERS
|
June 29, 1994 |
|
DR. SANJEEB ROY BARUAH & OTHERS Vs. STATE OF ASSAM & OTHERS
|
December 23, 1994 |
|
DR. YUDHISTHIR DAS Vs. STATE OF TRIPURA & OTHERS
|
June 24, 1994 |
|
ELBART ANAL Vs. STATE OF MANIPUR
|
March 24, 1994 |
|
FAZAL ALI Vs. STATE OF ASSAM
|
September 19, 1994 |
|
G.A. SHIMRAY AND ORS. Vs. STATE OF NAGALAND AND ORS.
|
August 10, 1994 |
|
GANESH JADAV Vs. STATE OF ASSAM
|
November 10, 1994 |
|
GAR ALI BYABASAYI SANTHA, JORHAT Vs. STATE OF ASSAM AND OTHERS
|
December 7, 1994 |
|
GOBINDA CHANDRA BORA Vs. AMAL KUMAR BARPUJARI
|
November 29, 1994 |
|
GOPAL RAJKHOWA Vs. STATE OF ASSAM
|
July 29, 1994 |
|
GREATER GUWAHATI UNITED MOTOR TRANSPORT ASSOCIATION Vs. THE GAUHATI MUNICIPAL CORPORATION STATE OF ASSAM
|
June 8, 1994 |
|
GUWAHATI PUBLIC CALL OFFICE ASSOCIATION Vs. UNION OF INDIA & FOUR OTHERS
|
November 21, 1994 |
|
H SHAMU SINGH Vs. STATE OF MANIPUR AND ORS
|
July 29, 1994 |
|
H. MANIHAR SINGH & ANR. Vs. P.L. THANGA, I.A.S., COMMISSIONER (HEALTH), GOVT OF MANIPUR & ORS.
|
June 17, 1994 |
|
HARUN ALI RASHID Vs. STATE OF ASSAM
|
November 29, 1994 |
|
HAUZEL HAUKUNG Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FOREST, GOVT. OF MANIPUR AND ANR.
|
April 11, 1994 |
|
HAZARAT ALI Vs. STATE OF ASSAM
|
August 19, 1994 |
|
HC K ANGOU SINGH OF MANIPUR POLICE Vs. STATE OF MANIPUR
|
July 1, 1994 |
|
HEIKRUJAM DHANANJOY SINGH AND Vs. THE STATE OF MANIPUR
|
March 18, 1994 |
|
HEKRUJAM DHANANJOY SINGH Vs. STATE OF MANIPUR
|
March 15, 1994 |
|
HEM CHANDRA DEKA Vs. STATE OF ASSAM & OTHERS
|
June 27, 1994 |
|
HEM CHANDRA TALUKDAR & ANOTHER Vs. STATE OF ASSAM
|
December 20, 1994 |
|
HEMENDRA NATH CHOUDHURY Vs. ASSAM STATE ELECTRICITY BOARD
|
July 8, 1994 |
|
HEMENDRA NATH MAZUMDAR Vs. ARUP KUMAR BARMAN
|
September 30, 1994 |
|
HEMKHOLAM KHONGSI Vs. STATE OF MANIPUR AND OTHERS
|
December 15, 1994 |
|
HIMAT SINGKA MOTOS WORKS LTD Vs. STATE OF ASSAM
|
September 30, 1994 |
|
HIRALAL PHUKAN Vs. STATE OF ASSAM AND OTHERS
|
September 9, 1994 |
|
HIRONMOY PAUL Vs. STATE OF ASSAM
|
September 23, 1994 |
|
HOLIRAM TERANG Vs. STATE OF ASSAM
|
April 5, 1994 |
|
HOMEN BORGOHAIN Vs. BRAHMAPUTRA VALLEY REGIONAL HANDLOOM WEAVERS CO OPERATIVE SOCIETY LTD
|
September 30, 1994 |
|
INDU BHUSHAN KAR Vs. STATE OF TRIPURA
|
July 19, 1994 |
|
IRABOT SINGH Vs. STATE OF MANIPUR
|
January 4, 1994 |
|
IRUNGBAM DAOJI SINGH Vs. STATE OF MANIPUR
|
July 11, 1994 |
|
ISHAQUE UDDIN MAZUMDAR AND ORS. Vs. STATE OF ASSAM AND ORS.
|
April 28, 1994 |
|
ISWAR PRASAD DAS Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
|
September 21, 1994 |
|
J. LONGKUMAR Vs. THE CHAIRMAN, NAGALAND PSC
|
July 5, 1994 |
|
JALALUDDIN MAJUMDAR Vs. STATE OF ASSAM
|
September 22, 1994 |
|
JAMALUDDIN AHMED Vs. MUHIBUDDIN AHMED
|
November 10, 1994 |
|
JAY RAM DAS Vs. STATE OF ASSAM
|
July 11, 1994 |
|
JAY RAM DAS Vs. STATE OF ASSAM AND ORS.
|
November 7, 1994 |
|
JAY SHREE TEA & INDUSTRIES LTD. & ANOTHER Vs. AGRICULTURAL INCOME TAX OFFICER & OTHERS
|
April 26, 1994 |
|
JAYANTA CHOUDHURY Vs. PRABIR KUMAR DAS
|
September 19, 1994 |
|
JINTU DAS & ANOTHER Vs. ASSAM BOARD OF REVENUE & OTHERS
|
July 12, 1994 |
|
JITEN DAS Vs. STATE OF ASSAM
|
November 30, 1994 |
|
JITENDRA NATH PATOWARY AND ORS. Vs. STATE OF ASSAM AND ORS.
|
January 24, 1994 |
|
JNANENDRA KR. PAUL CHOUDHURY Vs. GENERAL INSURANCE CORPORATION OF INDIA AND ORS.
|
May 12, 1994 |
|
JUGAL KISHORE SARAF Vs. STATE OF ASSAM
|
April 27, 1994 |
|
JUTHIKA BARMAN Vs. STATE OF ASSAM & OTHERS
|
September 13, 1994 |
|
JYOTINDRA BHATTACHARJEE Vs. SONA BALA BORA
|
March 3, 1994 |
|
K. FAIRLETT SHABONG Vs. STATE OF MEGHALAYA AND FOUR ORS.
|
June 10, 1994 |
|
K.A. MARIA KYNDAIT Vs. K.A. MON KYNDAIT
|
March 11, 1994 |
|
KA MORDA KSHYIAR Vs. KA JAT SHADAP
|
June 8, 1994 |
|
KACHUYA MATSYAJIBI SAMABAI SAMITY Vs. STATE OF ASSAM
|
December 15, 1994 |
|
KAMAL KUMAR SAHARIA Vs. COMMISSIONER OF INCOME TAX
|
February 4, 1994 |
|
KAMARIA KYNDAIT Vs. KAMON KYNDAIT
|
August 17, 1994 |
|
KANAK CHANDRA SARMA Vs. BOARD OF SECONDARY EDUCATION ASSAM
|
November 7, 1994 |
|
KARUNA SARMAH Vs. STATE OF ASSAM
|
August 10, 1994 |
|
KESHAB GOGOI Vs. HONBLE SPEAKER, ASSAM LEGISLATIVE ASSEMBLY AND ORS.
|
August 27, 1994 |
|
KEVIREIZEU KERHUO Vs. STATE OF NAGALAND AND ORS.
|
April 19, 1994 |
|
KHETRAM PAREEKH Vs. KESHAR DEO SARMAH
|
November 9, 1994 |
|
KHRAIJAM JASOBANTA SINGH Vs. STATE OF MANIPUR SECRETARY CUM COMMISSIONER GOVT OF MANIPUR
|
January 11, 1994 |
|
KHYAMA BARUAH Vs. STATE OF ARUNACHAL PRADESH & TWO OTHERS
|
August 18, 1994 |
|
KRISHNA MOHAN NATH Vs. DIPTI RANI NATH
|
November 10, 1994 |
|
KSH DENESH SINGH Vs. CHAIRMAN MANIPUR TRIBAL DEV CORPN LTD
|
June 29, 1994 |
|
KSHETRIMAYUM NINGOL THONGRAM ONGBI MEMA ALIAS MEMCHA DEVI Vs. THONGRAM PRAFULLO SINGH AND ANR.
|
June 1, 1994 |
|
KULA BHATTACHARJEE Vs. ASSAM STATE CO
|
July 29, 1994 |
|
KUMAR IRON AND STEEL PVT LTD Vs. COMMISSIONER OF TAXES
|
May 11, 1994 |
|
KUNTALA PATRA Vs. GAUHATI UNIVERSITY
|
December 15, 1994 |
|
LABANYA KHANGIA Vs. ASSAM STATE ELECTRICITY BOARD AND ORS.
|
June 14, 1994 |
|
LACHIT BORA Vs. STATE OF ASSAM
|
May 12, 1994 |
|
LAISHRAM NINGOL MANOHARMAYUM ONGBI DHANIYA DEVI Vs. CHIEF SECRETARY HOME GOVT OF MANIPUR SECRETARIAT HOME DEPARTMENT IMPHAL
|
September 21, 1994 |
|
LAKHESWAR BAISHYA Vs. ASSAM STATE TRANSPORT CORPORATION & OTHERS RESPONDENTS
|
April 28, 1994 |
|
LALBIAKTHANGI Vs. H DUNA
|
April 27, 1994 |
|
LALIT KR. DAS Vs. THE STATE OF ASSAM
|
September 9, 1994 |
|
LALLACHERRA TEA COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 12, 1994 |
|
LAXMI KANTA DAS Vs. STATE OF TRIPURA
|
April 6, 1994 |
|
LIEUTENANT COLONEL U P MATHUR Vs. UNION OF INDIA
|
June 24, 1994 |
|
M A JALIL Vs. STATE OF MANIPUR
|
September 28, 1994 |
|
M/S. BRAHMAPUTRA STEEL PVT. LTD. & ANOTHER Vs. STATE OF ASSAM & OTHERS
|
February 1, 1994 |
|
MADAN CHANDRA BRAHMA Vs. CENTRAL BANK OF INDIA
|
November 14, 1994 |
|
MAHENDRA DAS Vs. MADHU RAM BORO
|
November 9, 1994 |
|
MAHENDRA PRATAP PRESIDENT NFIR Vs. P N KALITA STATION BLDG GAUHATI RLY STATION
|
November 19, 1994 |
|
MAHENDRA SINGH YADAV Vs. STATE OF ARUNACHAL PRADESH & OTHERS
|
August 8, 1994 |
|
MAIPHAI SINGH DAULAGUPA Vs. STATE OF ASSAM
|
December 16, 1994 |
|
MANAGEMENT OF DOOM DOOMA INDIA LTD Vs. PRESIDING OFFICER LABOUR COURT
|
September 3, 1994 |
|
MANAGEMENT OF GLAXO INDIA LTD. Vs. STATE OF ASSAM AND THREE ORS.
|
May 4, 1994 |
|
MANAGING DIRECTOR Vs. SAMIR CHANDA
|
June 15, 1994 |
|
MANIK SARKAR Vs. STATE OF ASSAM AND ORS.
|
July 8, 1994 |
|
MAULAXI MAHMUD ALI AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 26, 1994 |
|
MD ASHAB ALI Vs. DISTRICT MAGISTRATE KAMRUP
|
February 1, 1994 |
|
MD ISHA HAQUE Vs. ASADUR RAHIMAN HAZARIKA
|
September 30, 1994 |
|
MD RAHIM MIA AND ORS Vs. MD ABDULLAH MIA AND THIRTEEN ORS
|
May 23, 1994 |
|
MD. AKILUDDIN AHMED & OTHERS Vs. UNION OF INDIA & OTHERS
|
July 14, 1994 |
|
MD. MOINUDDIN Vs. STATE OF ASSAM AND ORS.
|
June 30, 1994 |
|
MD. MUKIBAR RAHMAN Vs. ISLAM ALI
|
July 12, 1994 |
|
MD. NAZIRUDDIN AHMED Vs. MD. MOHARRAM HUSSAIN
|
August 10, 1994 |
|
MD. NURUL ISLAM AND OTHERS Vs. MD. JULUP RAJA AND ANOTHER
|
July 5, 1994 |
|
MD. RAHIMULLA Vs. STATE OF ASSAM AND OTHERS
|
December 20, 1994 |
|
MD. SAIFULLAH WAKF ESTATE AND ANR. Vs. SARA DEVI AGARWALLA ALIAS MADHANIA
|
July 18, 1994 |
|
MEDICAL GRADUATES ASSOCIATIN Vs. STATE OF NAGALAND
|
May 26, 1994 |
|
MESWARI Vs. ZEHOTO
|
June 2, 1994 |
|
MILIANCY FOSTER BLAH Vs. KA MARGARAT ROSE THANGKHIEW
|
March 9, 1994 |
|
MINOO GOGOI Vs. JATINDRA NATH DEKA AND ORS.
|
June 21, 1994 |
|
MOGO NAGI Vs. STATE OF NAGALAND
|
January 24, 1994 |
|
MOHAMMAD HARUN ALI RASHID Vs. STATE OF ASSAM
|
December 12, 1994 |
|
MOHAMMAD KUBAT ALI Vs. PINJIRA BEGUM
|
December 16, 1994 |
|
MOHAMMOOD Vs. MAIMON KHATUN
|
July 19, 1994 |
|
MUKUL PATHAK Vs. HEMEN DAS
|
June 29, 1994 |
|
N L ANGSHUNG ANAL Vs. STATE OF MANIPUR
|
March 24, 1994 |
|
N TOMBI SINGH Vs. MUTUM ONGBI MEIPAK DEVI
|
January 12, 1994 |
|
N. SUREN SINGH Vs. DIRECTOR OF EDUCATION (S) GOVT. OF MANIPUR AND ORS.
|
June 10, 1994 |
|
NAGALAND POLICE SERVICE ASSOCIATION Vs. STATE OF NAGALAND AND ANR.
|
August 4, 1994 |
|
NAGATANGKHUI Vs. STATE OF NAGALAND
|
February 11, 1994 |
|
NAGENDRA NATH BARUAH Vs. STATE OF ASSAM
|
July 8, 1994 |
|
NAMATA GOHAIN Vs. STATE OF ASSAM & OTHERS
|
June 8, 1994 |
|
NAMBURNADI TEA COMPANY LIMITED Vs. THE ASSAM STATE ELECTRICITY BOARD AND ORS.
|
July 8, 1994 |
|
NARAYAN CHANDRA PAUL Vs. THE STATE OF TRIPURA
|
February 21, 1994 |
|
NARESH KUMAR GUPTA Vs. COMMISSIONER OF WEALTH TAX
|
January 12, 1994 |
|
NATIONAL INSURANCE CO LTD Vs. KAKALI BHOWMIK
|
June 20, 1994 |
|
NEW INDIA INSURANCE CO LTD Vs. BIRENDRA MOHAN DE
|
July 1, 1994 |
|
NGAIRANGBAM AMUTHOI SINGH Vs. STATE OF MANIPUR
|
December 14, 1994 |
|
NGANGOM TIKENDRAJIT SINGH Vs. STATE OF MANIPUR
|
November 18, 1994 |
|
NINGTHAUKHONGJAM MINGOL LAISHRAM ONGBI IBEMA DEVI Vs. HUIDROM MANI SINGH
|
December 15, 1994 |
|
NIRMALYA CHALIHA Vs. ASSAM ADMINISTRATIVE TRIBUNAL
|
September 6, 1994 |
|
NOKLENTEMSU Vs. TALIECHUBA
|
February 7, 1994 |
|
NOKLENTEMSU & OTHERS Vs. STATE OF NAGALAND & OTHERS
|
February 7, 1994 |
|
NORTH WEST TRANSPORT SYNDICATE Vs. STATE OF ASSAM
|
May 5, 1994 |
|
NUMBER 710593832 C/DVR NAGENDRA PATHAK Vs. UNION OF INDIA & OTHERS
|
May 4, 1994 |
|
NURUL ISLAM Vs. JULUP RAJU
|
July 5, 1994 |
|
NURUT ZAMAL Vs. STATE OF ASSAM
|
June 22, 1994 |
|
OMEGA PRINTERS AND PUBLISHERS PRIVATE LIMITED AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
April 4, 1994 |
|
ON THE DEATH OF FAZAL HOQUE HIS LEGAL HEIR SHRI SAHJAMAL ALI AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
March 2, 1994 |
|
P N BHATTACHARJEE Vs. KAMAL BHATTACHARJEE
|
February 11, 1994 |
|
PADAMRAM PAYENG ALIAS BASANT GARE Vs. STATE OF ASSAM
|
November 8, 1994 |
|
PADMESWAR NATH Vs. RATNESWAR NATH
|
December 16, 1994 |
|
POTSANGBAM NINGOL MELEM ONGBI YUMJAOLEIMA DEVI Vs. NONGMAITHEM MAIMU SINGH ALIAS KHOIMU SINGH
|
May 23, 1994 |
|
PRABHAT CHANDRA SAHA Vs. BHIMSEN VERMA
|
September 30, 1994 |
|
PRABIN BORA Vs. STATE OF ASSAM
|
May 31, 1994 |
|
PRABIN HENSUA Vs. ASSAM STATE ELECTRICITY BOARD AND ORS.
|
August 8, 1994 |
|
PRADIP BARUA Vs. NILA KANTA NEOG
|
November 9, 1994 |
|
PRADIP KUMAR DAHOTIA Vs. CHENU PRABHA CHOUDHURY
|
December 20, 1994 |
|
PRAFULLA KONWAR & ORS. Vs. DIBRUGARH MUNICIPAL BOARD & ORS.
|
September 17, 1994 |
|
PRAHLLAD NATH Vs. STATE OF ASSAM
|
January 4, 1994 |
|
PRANAMI DUTTA MAZUMDAR Vs. PRASANTA KUMAR CHOUDHURY
|
July 29, 1994 |
|
PRANJIT KUMAR DAS Vs. STATE OF ASSAM
|
September 1, 1994 |
|
PURNA CHANDRA BARIK Vs. STATE OF ASSAM
|
April 26, 1994 |
|
PURNENDU CHAKRABORTY Vs. HINDUSTAN PAPER CORPORATION LTD
|
September 26, 1994 |
|
PURNIMA DAS Vs. DISTRICT AND SESSIONS JUDGE, STATE OF ASSAM
|
April 8, 1994 |
|
R C MALPANI Vs. COMMISSIONER OF INCOME TAX
|
July 26, 1994 |
|
R K LAL Vs. STATE OF ARUNACHAL PRADESH
|
September 6, 1994 |
|
R.C. MALPANI Vs. COMMISSIONER OF INCOME TAX
|
March 26, 1994 |
|
R.K. NABADWIP SINGH Vs. STATE OF MANIPUR AND ORS.
|
March 18, 1994 |
|
RADHESHYAM AGARWAL Vs. RAMWATER DEEPAK KUMAR PROPERTY
|
September 30, 1994 |
|
RADHEY SHYAM MANDAL Vs. FOOD CORPORATION OF INDIA
|
June 22, 1994 |
|
RAJENDRA KUMAR DAS Vs. THE CHAIRMAN, GENERAL INSURANCE CORPORATION OF INDIA & OTHERS
|
August 31, 1994 |
|
RAJENDRA SINGH RAUTELA Vs. STATE OF ASSAM
|
November 11, 1994 |
|
RAJESH SUNDARAM Vs. DIBRUGARH UNIVERSITY
|
December 22, 1994 |
|
RAJINDER SINGH YADAV Vs. UNION OF INDIA AND ORS
|
December 13, 1994 |
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RAM KRISHNA BHATTACHARJEE Vs. STATE OF ASSAM
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November 21, 1994 |
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RAM LAKHAN SINGH Vs. ASSAM BEVERAGE CO.
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March 21, 1994 |
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RAMAN SINGH NATH AND ORS. Vs. STATE OF ASSAM AND ORS.
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May 19, 1994 |
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RAMEN SAIKIA Vs. STATE OF ASSAM
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September 5, 1994 |
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RAMNA JUGLIE Vs. STATE OF ARUNACHAL PRADESH
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September 27, 1994 |
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RANJAN KUMAR MISHRA Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
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December 25, 1994 |
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RANU RANJAN ROY Vs. STATE OF ASSAM AND OTHERS
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August 19, 1994 |
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RATANLAL NATH Vs. THE STATE OF TRIPURA AND ORS.
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May 3, 1994 |
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RENU DAS Vs. DEPUTY COMMISSIONER OF COLLECTOR KAMRUP
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July 19, 1994 |
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ROBINDRA NATH CHETIA AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
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May 5, 1994 |
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RONGPUR CO OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
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September 7, 1994 |
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RONGPUR CO OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
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March 21, 1994 |
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ROVITO SERNA Vs. STATE OF NAGALAND
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June 29, 1994 |
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S ALI Vs. UNION OF INDIA
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July 26, 1994 |
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S VENEER AND SAW MILLS DIMAPUR Vs. STATE OF NAGALAND
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April 13, 1994 |
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SAILESH CHANDRA DEY Vs. MAHABIR FINANCE CO.
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April 12, 1994 |
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SALAM USHA SINHA Vs. STATE OF MANIPUR AND ORS.
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June 6, 1994 |
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SALIGRAM AND CO Vs. DEPUTY COMMISSIONER OF TAXES
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July 8, 1994 |
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SAMUL HAQUE Vs. AMJAD HUSSAIN
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September 29, 1994 |
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SANJIB KUMAR DAS Vs. STATE OF TRIPURA
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January 4, 1994 |
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SANTHA, NAGAON Vs. STATE OF ASSAM & OTHERS
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September 27, 1994 |
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SARADA PLYWOOD INDUSTRIES LTD. Vs. UNION OF INDIA (UOI)
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September 28, 1994 |
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SARDAR KUNDAN SINGH & ANOTHER Vs. AL
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February 16, 1994 |
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SATISH CHANDRA KALITA Vs. ASSAM STATE TRANSPORT CORPORATION
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November 8, 1994 |
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SAURAV DIESEL SALES AND SERVICE Vs. COMMISSIONER OF INCOME TAX
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February 4, 1994 |
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SAWAI SINGH AND RAJKUMAR SHARMA Vs. THE STATE OF MANIPUR AND FIVE ORS.
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June 1, 1994 |
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SEN GUPTA G C Vs. COMMISSIONER OF INCOME TAX
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January 18, 1994 |
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SHAMU SINGH Vs. STATE OF MANIPUR
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September 9, 1994 |
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SHANGSHAK LAND OWNERS HOLDERS ASSOCIATION Vs. STATE OF MAHARASHTRA
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June 2, 1994 |
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SHREE KAMRUP INDUSTRIES ASSAM LTD Vs. STATE OF ASSAM
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May 27, 1994 |
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SHRI NOITSHULE Vs. STATE OF NAGALAND & OTHERS
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February 10, 1994 |
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SIRAJUDDIN Vs. STATE OF ASSAM
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September 19, 1994 |
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SMTI ANJALI SARMAH Vs. STATE OF MEGHALAYA & OTHERS
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March 3, 1994 |
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SOHANI DEVI Vs. RAJENDRA NATH KALITA
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June 6, 1994 |
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SONARIGHAT PUBLIC FERRY OWNERS ASSOCIATION Vs. STATE OF ASSAM AND OTHERS
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December 14, 1994 |
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SOROKHAIBAM YAIMA SINGH Vs. STATE OF MANIPUR
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May 27, 1994 |
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SOUTH KAMRUP MEGHALAYA TIMBER MERCHANT ASSN MIRZA Vs. STATE
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November 7, 1994 |
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SRI SRI KRISHNA SEVASHRAM, MARGHERITA Vs. ASSAM BOARD OF REVENUE AND OTHERS
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August 16, 1994 |
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STATE OF ASSAM Vs. GOLJER ALI AND NINE OTHERS
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September 28, 1994 |
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STATE OF ASSAM Vs. RANJIT RANJAN BISWAS
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November 14, 1994 |
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STATE OF ASSAM Vs. BHUBAN TANTI
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September 30, 1994 |
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STATE OF ASSAM Vs. OMEGA PRINTERS AND PUBLISHERS PVT LTD
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September 27, 1994 |
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STATE OF ASSAM Vs. M S ASSOCIATES
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May 2, 1994 |
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STATE OF ASSAM Vs. ATUL CHANDRA DAS
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February 23, 1994 |
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STATE OF ASSAM Vs. CHAND MIA MATBOR
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November 16, 1994 |
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STATE OF ASSAM Vs. NIRANJAN GHOSH
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November 29, 1994 |
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STATE OF ASSAM AND ORS. Vs. ATUL CHANDRA DAS
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April 8, 1994 |
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STATE OF MANIPUR Vs. HAOKHOLAL THANGJOM
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May 31, 1994 |
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STATE OF MANIPUR Vs. G BRAJABIDHU SHARMA
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June 17, 1994 |
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STATE OF MANIPUR (CENTRAL BUREAU OF INVESTIGATION) Vs. KHUMALLABAM KULACHANDRA SINGH
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March 31, 1994 |
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STATE OF MEGHALAYA Vs. JOINMANICK NOSMEL GIRI
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April 8, 1994 |
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STATE OF NAGALAND Vs. TEMJEN JAMIR
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September 14, 1994 |
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STATE OF NAGALAND Vs. B.N. PANT AND ANR.
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June 9, 1994 |
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STATE OF NAGALAND Vs. K. ADASO MAO
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January 13, 1994 |
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SUBHASH PROJECTS AND MARKETING LTD. AND ANR. Vs. STATE OF MIZORAM AND FOUR ORS.
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May 23, 1994 |
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SUBIT KUMAR GANGULI Vs. ACCOUNTS OFFICER (SBP) TELECOM DEPARTMENT, BONGAIGAON & OTHERS
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July 11, 1994 |
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SUDHIR CHANDRA MITTRA Vs. SUJAUDDIN AHMED
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September 13, 1994 |
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SUDHIR KUMAR ROY Vs. STATE OF ASSAM AND OTHERS
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February 8, 1994 |
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SUKUMAR BARMAN BIPIN CHANDRA MUCHAHARY Vs. STATE OF ASSAM AND ORS.
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March 24, 1994 |
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SUNANDA RAM DEKA Vs. COMMISSIONER OF INCOME TAX
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February 4, 1994 |
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SUNIL KRISHNA PAUL Vs. ASSAM BOARD OF REVENUE
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November 14, 1994 |
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SURAJ KHANAL Vs. STATE OF ASSAM & OTHERS
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July 22, 1994 |
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SURENDRA GOSAI Vs. AJIT KUMAR BISWAS
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February 3, 1994 |
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SURENDRA NATH SAIKIA Vs. STATE OF ASSAM AND ORS
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February 21, 1994 |
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SURJYA DAS Vs. ASSAM STATE FISHERIES DEVELOPMENT CORPORATION LTD.
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September 9, 1994 |
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SUSHIL CHANDRA SARKAR Vs. CHAYED ALI AND ORS.
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June 7, 1994 |
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SWABERA SALEH Vs. RAJIB SALEH
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September 30, 1994 |
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SYED NAZRUL ISLAM Vs. GAUHATI UNIVERSITY & OTHERS
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July 25, 1994 |
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T TULZATHANG Vs. STATE OF MANIPUR
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December 14, 1994 |
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TAHER ALI Vs. STATE OF ASSAM
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September 27, 1994 |
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TAJUM PAGO AND OTHERS Vs. STATE OF ARUNACHAL PRADESH AND ORS.
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December 9, 1994 |
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THIYAM IBOTON SINGH AND ORS. Vs. STATE OF MANIPUR AND ORS.
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May 24, 1994 |
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THRONGOKIU & OTHERS Vs. STATE OF NAGALAND AND OTHERS
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March 10, 1994 |
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TRIPESH CHANDRA DAS Vs. DEBENDRA CHANDRA DAS
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September 8, 1994 |
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TRIPURA GOVERNMENT EMPLOYEES FEDERATION AND ORS. Vs. STATE OF TRIPURA AND ORS.
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June 20, 1994 |
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TRIPURA JUTE MILL LTD. Vs. SMTI KUHINOOR BEGAM AND ANR.
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March 23, 1994 |
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TRUSSOS AND TOWERS P LTD Vs. ASSAM STATE ELECTRICITY BOARD
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September 6, 1994 |
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TSUKJEM JAMIR Vs. STATE OF NAGALAND AND ORS
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February 22, 1994 |
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UMESH CHANDRA PAUL Vs. SURESH CHANDRA PAUL
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February 7, 1994 |
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UNION OF INDIA & ANOTHER Vs. DHIRENDRA CHANDRA SUTRADHAR
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February 7, 1994 |
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UNION OF INDIA (UOI) AND THREE ORS. Vs. ASSAM HARD BOARD LTD.
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May 5, 1994 |
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UNION OF INDIA AND ANR. Vs. STATE OF ASSAM AND ORS.
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June 16, 1994 |
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UNION OF INDIA AND OTHERS Vs. IROM IBOYAIMA SINGH
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September 28, 1994 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. L N TAMULY AND ORS
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February 3, 1994 |
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VIMEDO ANGAMI Vs. STATE OF NAGALAND & OTHERS
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May 27, 1994 |
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VUMSUAN Vs. NOKAM VAIPHEI
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September 6, 1994 |
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WIMCO LTD. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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March 30, 1994 |
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YANTHAN & 12 OTHERS Vs. STATE OF NAGALAND & OTHERS
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October 3, 1994 |
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ZUCHIBENI LOTHA Vs. STATE OF NAGALAND
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January 13, 1994 |