|
A.K. RAGHUMANI SINGH AND TWO ORS. Vs. THE STATE OF MANIPUR AND FIVE ORS.
|
August 24, 1993 |
|
ABANI KANTA SARMAH Vs. STATE OF ASSAM AND ORS.
|
November 18, 1993 |
|
ABDUL ROUF Vs. STATE OF ASSAM
|
May 10, 1993 |
|
AHLUWALIA S A Vs. STATE OF NAGALAND
|
July 15, 1993 |
|
AJAY KUMAR SAHARIA Vs. COMMISSIONER OF WEALTH TAX
|
February 19, 1993 |
|
AJIT RANJAN NATH AND 108 ORS. ALL IN D COMPANY OF ASSAM HOMEGUARD AND Vs. THE STATE OF ASSAM AND ORS.
|
September 8, 1993 |
|
ALAK SAHA AND FOUR ORS. Vs. TRIPURA GRAMIN BANK AND UNION OF INDIA (UOI)
|
August 23, 1993 |
|
ALL MANIPUR GOVERNMENT COLLEGE TEACHERS ASSOCIATION REPRESENTED BY ITS PRESIDENT AND THE PRESIDENT OF ALL MANIPUR GOVERNMENT COLLEGE TEACHERS ASSOCIATION AND PRINCIPAL, P.G.T. COLLEGE Vs. THE STATE OF MANIPUR AND ORS.
|
January 29, 1993 |
|
AMALA CHAKRABORTY Vs. ANJALI DAS
|
March 15, 1993 |
|
AMIRUDDIN AHMED & ANOTHER Vs. STATE OF ASSAM & OTHERS
|
April 5, 1993 |
|
ANANDA BEZBARUAH Vs. UNION OF INDIA
|
March 15, 1993 |
|
ANJANA SHARMA Vs. THE EMPLOYMENT OFFICER, TOWN EMPLOYMENT EXCHANGE,
|
August 26, 1993 |
|
ARUN NATH Vs. DR. RATHIN DATTA
|
May 11, 1993 |
|
ARUNACHAL FORESTS PRODUCTS LTD. Vs. UNION OF INDIA (UOI)
|
March 23, 1993 |
|
ASSAM BOARD OF WAKF Vs. KHALIQUOR RAHMAN, ON THE DEATH OF KHALILUR RAHMAN HIS HEIRS AND LEGAL REPRESENTATIVES AND ORS.
|
August 24, 1993 |
|
ASSAM CO Vs. TARUN KUMAR CHAKRAVARTY
|
January 20, 1993 |
|
ASSAM ISPAT LIMITED Vs. STATE OF ASSAM & OTHERS
|
January 18, 1993 |
|
ASSAM STATE ELECTRICITY BOARD Vs. OM METAL AND MINRALS PVT LTD
|
October 14, 1993 |
|
ASSAM STATE ELECTRICITY BOARD Vs. SURYA KANTA ROY
|
August 5, 1993 |
|
ASSAM STATE TRANSPORT CORPORATION Vs. MICHITRIBALA DAS
|
May 20, 1993 |
|
AZAD ALI Vs. HOUSEFED & OTHERS
|
February 3, 1993 |
|
BAGA SING MORANG Vs. STATE OF ASSAM
|
November 16, 1993 |
|
BANWARILAL SIKARIA Vs. CONTROLLER OF ESTATE DUTY ASST
|
February 23, 1993 |
|
BASANT KUMAR SINGH Vs. STATE OF NAGALAND AND ORS.
|
July 30, 1993 |
|
BETBARI MOUZA NAMASUDRA FISHERY CO-OPERATIVE SOCIETY LTD. AND SECRETARY, BETBARI MOUZA NAMASUDRA FISHERY CO-OP. SOCIETY LTD. Vs. THE STATE OF ASSAM REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM, DEPTT. OF FISHERY,
|
September 7, 1993 |
|
BHAGAWAN CHANDRA LAKHAR Vs. UNION OF INDIA
|
April 1, 1993 |
|
BHARAT BARUAH Vs. STATE OF ARUNACHAL PRADESH & OTHERS
|
August 3, 1993 |
|
BHOLANATH BHATTACHARJEE AND ORS. Vs. STATE OF TRIPURA AND ORS.
|
August 5, 1993 |
|
BHUBAN CHANDRA DAS Vs. BAPU RAM DAS
|
February 24, 1993 |
|
BHUPENDER SINGH Vs. DIRECTOR OF PUBLIC INSTRUCTION (HIGHER EDUCATION), GOVT. OF ASSAM,
|
September 29, 1993 |
|
BIHARILAL SRIVASTAVA Vs. CENTRAL BANK OF INDIA ROWRIAH BRANCH
|
September 13, 1993 |
|
BIJOY SINGH DUGAR (JAIN) Vs. GAUHATI MUNICIPAL CORPORATION THE COMMISSIONER GAUHATI MUNICIPAL CORPORATION, GUWAHATI THE STATE OF ASSAM
|
July 15, 1993 |
|
BIMALENDU DAS Vs. SMT. MANJUSHREE CHAKRAVARTY AND ANOTHER
|
January 29, 1993 |
|
BINAI KUNGER BASUMATARI Vs. JAMAN SINGH BRAHMA AND ORS.
|
August 3, 1993 |
|
BINOD CHANDRA NEOG Vs. STATE OF NAGALAND AND ORS.
|
May 24, 1993 |
|
BIPIN CHANDRA KALITA Vs. STATE OF ASSAM & OTHERS
|
September 24, 1993 |
|
BIPUL BEHARI NAG Vs. MD. MEHBOOB HUSSAIN & OTHERS
|
February 26, 1993 |
|
BISWAJIT GOGOI AND 5 ORS. Vs. THE STATE OF ASSAM AND ORS.
|
July 2, 1993 |
|
BOGIDHOLA TEA AND TRADING CO LTD Vs. ASSAM CO OPERATIVE APEX BANK LTD
|
June 3, 1993 |
|
BRIG S.K. AWASTHY Vs. UNION OF INDIA & OTHERS
|
December 3, 1993 |
|
BUDHESWAR DEKA Vs. STATE OF ARUNACHAL PRADESH
|
April 28, 1993 |
|
CH. MANIHAR SINGH AND ORS. Vs. THE CHIEF ENGINEER, IRRIGATION AND FLOOD CONTROL DEPARTMENT, GOVERNMENT OF MANIPUR AND ORS.
|
December 7, 1993 |
|
CHANDRAPUR ANCHALIK MEAN SAMABAI SAMITY LTD. Vs. STATE OF ASSAM SECRETARY TO THE GOVT. OF ASSAM FISHER DEPTT. DIRECTOR OF FISHERIES, KSHIRODA KANTA BISHAYA
|
October 1, 1993 |
|
CHARU DEKA Vs. UMESWARI NATH
|
May 13, 1993 |
|
CHINGAKHAM BISHWARJIT SINGH ETC. Vs. STATE OF MANIPUR AND ORS.
|
August 12, 1993 |
|
CHINGAKHAM BISHWARJIT SINGH ETC. Vs. STATE OF MANIPUR AND ORS.
|
December 8, 1993 |
|
CHITTARANJAN DEB AND ORS. Vs. STATE OF ASSAM AND ORS.
|
June 22, 1993 |
|
COMMISSIONER OF GIFT TAX Vs. PRANAY KR SAHARIA
|
June 18, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. GOPAL AND CO
|
April 27, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. ASSAM COLD STORAGE CO
|
April 29, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. TARAJAN TEA CO P LIMITED
|
February 3, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. MARBANIANG A M SMT
|
February 3, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. SIKARIA SONS AND CO
|
January 18, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. MEGHALAYA PLYWOOD LIMITED
|
March 17, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. NAMDANG TEA CO INDIA LIMITED
|
March 26, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. SARDA TRADING CORPORATION
|
March 30, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. TRIPLE CROWN AGENCIES
|
June 23, 1993 |
|
COMMISSIONER OF WEALTH TAX Vs. RAMGOPAL MAHESH KUMAR HUF
|
February 2, 1993 |
|
COMMISSIONER OF WEALTH TAX Vs. MANORANJAN BANIK
|
January 8, 1993 |
|
CONTEMPORARY TARGET PVT LTD Vs. M B ENTERPRISES
|
April 30, 1993 |
|
DHANIRAM SAIKIA Vs. THE GAUHATI UNIVERSITY AND 5 ORS.
|
October 1, 1993 |
|
DHRUBA LAL BHATTACHARYYA Vs. SMT. CHINU BHATTACHARYYA
|
February 1, 1993 |
|
DIAMOND SLYNN WIDOW OF LATE N.W. SLYNN, Vs. SARDAR TAHIL SINGH AND THE NEW INDIA ASSURANCE CO. LTD.
|
September 3, 1993 |
|
DINA DAYAL PODDER Vs. STATE OF TRIPURA
|
May 28, 1993 |
|
DINA KANTA DAS Vs. STATE OF ASSAM & ORS.
|
May 28, 1993 |
|
DINGMAN SANGAMA Vs. STATE OF MEGHALAYA
|
June 15, 1993 |
|
DR. GAZI GIASUDDIN AHMED Vs. THE ASSAM ADMINISTRATIVE TRIBUNAL AND TWO ORS.
|
December 21, 1993 |
|
DR. NURUL ISLAM Vs. THE STATE OF ASSAM AND ORS.
|
March 31, 1993 |
|
DWIJABRATA DAS Vs. DEBABRATA DAS
|
July 12, 1993 |
|
G PANTIGONGPOU Vs. STATE OF MANIPUR
|
September 21, 1993 |
|
G. ELSAN & OTHERS Vs. STATE OF NAGALAND & OTHERS
|
April 7, 1993 |
|
GAJENDRA NATH CHOUDHURY Vs. VINOD KUMAR PIPERSENIA
|
July 9, 1993 |
|
GEETA SANGMA Vs. STATE OF NAGALAND
|
March 19, 1993 |
|
GENU MODI, Vs. STATE OF ASSAM
|
July 16, 1993 |
|
GIRIJA BARUAH Vs. UNION OF INDIA
|
January 8, 1993 |
|
GIRISH SAIKIA Vs. STATE OF ASSAM
|
March 24, 1993 |
|
GUNICHARAN DAIMARY Vs. STATE OF ASSAM
|
March 1, 1993 |
|
HABIBUDDIN AHMED Vs. JOGENDRA NATH BORA
|
February 24, 1993 |
|
HARESWAR BORO Vs. STATE OF ASSAM
|
June 17, 1993 |
|
HARIHAR KHARKATARI AND ORS. Vs. STATE OF ASSAM AND ORS.
|
May 20, 1993 |
|
HAZARAT ALI & OTHERS Vs. STATE OF ASSAM & OTHERS
|
January 12, 1993 |
|
HELEN GHOSH Vs. BABUL ROY
|
August 17, 1993 |
|
HENRY LAMIN AND DR. HENRY LAMIN Vs. H. BRITAINWAR DAN AND ORS.
|
December 21, 1993 |
|
HINDUSTAN PAPER CORPORATION Vs. SOHAN LAL PUGALIA & OTHERS
|
January 4, 1993 |
|
HINDUSTAN TEA COMPANY AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
April 27, 1993 |
|
HITENDRA NATH GOSWAMI Vs. STATE OF ASSAM
|
May 26, 1993 |
|
HUNDUNG VICTIMS OF DEVELOPMENT THROUGH ITS CONVENER, DAVID MAHUNG Vs. NORTH EASTERN COUNCIL AND OTHERS
|
February 2, 1993 |
|
INCOME TAX OFFICER Vs. SUNANDA RAM DEKA
|
August 4, 1993 |
|
INCOME TAX OFFICER Vs. SOVASARIA MOTOR PARTS AND ACCESSORIES LIMITED
|
June 28, 1993 |
|
INCOME TAX OFFICER Vs. BHUPENDRA NARAYAN BHATTACHARYYA DR
|
June 30, 1993 |
|
JAGANNATH DAS AND Vs. UNION OF INDIA (UOI) AND ORS.
|
July 16, 1993 |
|
JAGANNATH SAH Vs. STATE OF ASSAM
|
May 4, 1993 |
|
JAHNAVI DAS Vs. STATE OF ASSAM & OTHERS
|
January 21, 1993 |
|
JAMINI MOHAN DEBNATH Vs. SUKHLAL DEBNATH
|
July 16, 1993 |
|
JEANNY PLYWOOD INDUSTRIAL LTD. Vs. LAMLA, COLLECTOR CUSTOMS AND CENTRAL EXCISE
|
January 12, 1993 |
|
JHULAN RANI SAHA Vs. NATIONAL INSURANCE COMPANY
|
June 15, 1993 |
|
JIBAN CHANDRA DEKA AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
September 20, 1993 |
|
JITMAL MAHESWARI Vs. STATE OF ASSAM
|
March 12, 1993 |
|
JORHAT INDUSTRIES Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
July 13, 1993 |
|
JORHAT INDUSTRIES Vs. INDUSTRIAL TRIBUNAL
|
July 13, 1993 |
|
K KENNETH PENYU Vs. STATE OF NAGALAND
|
February 11, 1993 |
|
KAILASH SINGH Vs. HIRALAL DEY
|
March 31, 1993 |
|
KAILASH SINGH Vs. HIRALAL DEY
|
March 30, 1993 |
|
KAJAL SARKAR Vs. STATE OF ASSAM
|
March 27, 1993 |
|
KAMAL KISHORE KANOO Vs. STATE OF ASSAM AND OTHERS
|
March 2, 1993 |
|
KEDUTSO KAFPO Vs. KENEINGULIE
|
July 12, 1993 |
|
KHABIRAN NESSA Vs. DISTRICT JUDGE GOALPARA
|
April 21, 1993 |
|
KHEIRUN BIBI Vs. STATE OF MANIPUR
|
September 24, 1993 |
|
L. GOURAMANI SINGH & ORS. Vs. STATE OF MANIPUR & ORS.
|
July 23, 1993 |
|
L.A. COLLECTOR, NORTH TRIPURA Vs. NALINI MOHAN PAUL
|
October 14, 1993 |
|
LAISHRAM ABER SINGH Vs. PEBAM SUBHASCHANDRA SINGH AND ORS.
|
June 30, 1993 |
|
LAKHI PRASAD BHUYAN Vs. UNION OF INDIA (UOI) AND ORS.
|
August 3, 1993 |
|
LAL SIAMKUNGA Vs. STATE OF MIZORAM
|
October 7, 1993 |
|
LALLAMOOKH TEA COMPANY P LTD Vs. COMMISSIONER OF TAXES
|
May 27, 1993 |
|
LALSINGH ESTATE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 19, 1993 |
|
LAMABAM GOURAMANI SINGH Vs. THE TRIBUNAL OR PRESIDING OFFICER OF THE COURT OF TRIBUNAL AND THE STATE OF MANIPUR AND ORS.
|
August 19, 1993 |
|
LIKMABAM THAMBAL YAIMA DEVI AND FOUR ORS. Vs. PH. MUNINDRA SHARMA AND FOUR ORS.
|
March 12, 1993 |
|
LONGNAK TIMBER INDUSTRIES PVT. LTD. AND 27 ORS. Vs. THE STATE OF NAGALAND AND ORS.
|
December 3, 1993 |
|
LONGRICHIBA AO AND ORS. Vs. UNGERCHANG MASOMER AND ORS.
|
May 18, 1993 |
|
LUVEZO VENUH Vs. STATE OF NAGALAND
|
September 9, 1993 |
|
M/S INDIA CARBON LIMITED AND ANOTHER Vs. THE UNION OF INDIA AND OTHERS
|
February 15, 1993 |
|
MADAN CHANDRA BHUYAN Vs. ASSOCIATION OF SCIENTIFIC AND TECHNICAL OFFICERS O N G C
|
May 13, 1993 |
|
MAHAVIR COKE INDUSTRIES Vs. COMMISSIONER OF TAXES ASSAM
|
October 5, 1993 |
|
MAHAVIR PRASAD SONI Vs. PURUSHATTAM AGARWALLA @ BABULAL AGARWALA
|
May 18, 1993 |
|
MAHENDRA DEBNATH & ANOTHER Vs. DURJUDHAN DEBNATH
|
March 29, 1993 |
|
MAHENDRA KANK ARIA (JAIN) Vs. BINOY KAKOTY
|
December 1, 1993 |
|
MAHIRAM BORA Vs. STATE OF ASSAM
|
April 1, 1993 |
|
MALING GOMBA Vs. NAMGEY TSERING
|
July 16, 1993 |
|
MANAGEMENT OF NILPUR TEA ESTATE Vs. PRESIDING OFFICER, LABOUR COURT & OTHERS
|
June 24, 1993 |
|
MANAGEMENT OF TEA AGENCY AND TRADING CENTRE Vs. SUNIL KANTA NATH AND ANR.
|
July 23, 1993 |
|
MANGILAL AGARWALLA Vs. STATE OF ASSAM & OTHERS
|
March 4, 1993 |
|
MANIK CHAND SONI Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
|
November 30, 1993 |
|
MANINDRA PAUL Vs. PRADIP KR. PAUL SON OF LATE PABITRA KUMAR PAUL AND ORS.
|
July 15, 1993 |
|
MANOHARMAYUM BIMAL SHARMA Vs. SECRETARY I C A R
|
August 12, 1993 |
|
MAZID ALI ABDUL Vs. STATE OF ASSAM
|
November 26, 1993 |
|
MD ABDUL AZIZ Vs. REHANA BEGUM
|
March 11, 1993 |
|
MD MUJIBUR RAHMAN Vs. MD. MAJUN ALI & OTHERS
|
December 25, 1993 |
|
MD ROYAL ALI Vs. STATE OF ASSAM
|
March 11, 1993 |
|
MD SAFI AHMED & OTHERS Vs. ON THE DEATH OF ABDUL MAZID, HIS HEIRS MD. ABDUL MATIN & OTHERS
|
January 29, 1993 |
|
MD ZAFRULLA Vs.
COMMISSIONER OF INCOME TAX
|
September 8, 1993 |
|
MD. ISPHAKUL MAZID Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
September 21, 1993 |
|
MD. PASNUR ALI Vs. SMT. RUFIA BEGUM
|
August 13, 1993 |
|
MEGHALAYA PLYWOODS LTD Vs. COMMISSIONER OF INCOME TAX
|
September 8, 1993 |
|
MOATEMSU AO Vs. STATE OF NAGALAND AND ORS.
|
May 27, 1993 |
|
MODI CEMENT LIMITED AND ANR. Vs. ASSAM STATE CO-OPERATIVE MARKETING AND CONSUMERS FEDERATION LTD. AND ANR.
|
December 3, 1993 |
|
MOHAMMAD ISHA HAQUE Vs. MOHAMMAD AZADUR RAHMAN HAZARIKA
|
January 29, 1993 |
|
MOHAMMAD MAKIBAR RAHMAN Vs. MOHAMMAD ISLAM ALI
|
June 21, 1993 |
|
MOHAMMAD PASNUR ALI Vs. RUFIA BEGUM
|
August 13, 1993 |
|
MOHAMMAD SAUMAN ALI Vs. STATE OF ASSAM
|
December 17, 1993 |
|
MOHAMMAD SIBAR UDDIN Vs. UNION OF INDIA
|
March 29, 1993 |
|
MOHANLAL DEB ROY Vs. STATE OF TRIPURA
|
June 16, 1993 |
|
MOHENDRA NATH SAIKIA Vs. NURUDDIN AHMED, ADDITIONAL SUPERINTENDENT OF POLICE
|
December 3, 1993 |
|
MONOMOYEE BARMANI Vs. UPESWARI BARMANI
|
June 14, 1993 |
|
MONORANJAN PAUL Vs. NARENDRA KUMAR PAUL
|
May 26, 1993 |
|
MRITUNJOY CHAKMA Vs. STATE OF TRIPURA
|
August 3, 1993 |
|
MUHINI THAKURIA Vs. DHIRAJ KALITA
|
June 8, 1993 |
|
MUKHASH SAMPRADAYA Vs. BIRASH CH DAS
|
May 12, 1993 |
|
MUSTT. LUTFURNAHER BEGUM Vs. NABAB BHUYAN AND OTHERS
|
February 9, 1993 |
|
N BISHESWAR Vs. STATE OF MANIPUR
|
August 13, 1993 |
|
NALIN CHANDRA HAZARIKA Vs. STATE OF ASSAM
|
March 10, 1993 |
|
NANDI JADAV Vs. SMTI. DAIRAJA DEVI AND 7 ORS.
|
March 27, 1993 |
|
NATIONAL BOARDS LTD. AND ORS. Vs. STATE OF ASSAM,
|
October 14, 1993 |
|
NEPAL CHANDRA SAHA Vs. NIRMALA PAUL AND ORS.
|
May 11, 1993 |
|
NEW INDIA ASSURANCE CO. LTD Vs. MD. MAKUBUR RAHMAN
|
March 18, 1993 |
|
NILOY DUTTA Vs. STATE OF ASSAM AND ORS.
|
October 14, 1993 |
|
NIRUPAMA RAJKUMARI AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
May 13, 1993 |
|
NONGTHOMBAM BAJENDRA SINGH Vs. UNION OF INDIA (UOI)AND ANR.
|
September 17, 1993 |
|
NORTH CACHAR TIMBERS PRODUCTS AND MRS. USHA VASUDEV AND ORS. ETC. ETC. Vs. STATE OF ASSAM, THE CONSERVATOR OF FORESTS, NORTH EASTERN CACHAR HILLS AUTONOMOUS DISTRICT COUNCIL AND ASSTT. CONSERVATOR OF FORESTS, HATIKHALI RANGE AND ORS. ETC. ETC.
|
July 2, 1993 |
|
NUPUR SARMA Vs. STATE OF ASSAM AND 4 ORS.
|
December 22, 1993 |
|
OM PRAKASH BHARUKA Vs. SHAKUNTALA MODI
|
January 29, 1993 |
|
OM PRAKASH SHARMA Vs. STATE OF ASSAM
|
August 13, 1993 |
|
ORIENTAL INSURANCE CO. LTD Vs. KALYANI ROY
|
August 18, 1993 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. ANIL CHANDRA DAS
|
August 25, 1993 |
|
PANBARI TEA CO. LTD., PANBARI TEA ESTATE Vs. STATE OF ASSAM AND ORS.
|
September 10, 1993 |
|
PUSHPA DEKA Vs. STATE OF ASSAM AND 3 OTHERS
|
December 21, 1993 |
|
R. TALIMEREN AND ANR. Vs. STATE OF NAGALAND AND ORS.
|
August 19, 1993 |
|
R.K. RAJMOHAN SINGH Vs. STATE OF MANIPUR & OTHERS
|
January 18, 1993 |
|
RADHA KANOO AND 4 ORS. Vs. THE ASSAM BOARD OF REVENUE AND 5 ORS.
|
March 26, 1993 |
|
RAHIMUDDIN SHEIKH Vs. STATE OF ASSAM & OTHERS
|
April 1, 1993 |
|
RAJEN BHUYAN Vs. THE STATE OF ARUNACHAL PRADESH AND ORS.
|
August 21, 1993 |
|
RAJIB BAROOAH Vs. HERNENDRA PRASAD BAROOAH
|
March 12, 1993 |
|
RAJKUMARI PREMILA DEVI Vs. STATE OF MANIPUR AND ANR.
|
June 7, 1993 |
|
RAMEN DAS AND RANJIT BHARALI Vs. THE ASSAM STATE AGRICULTURAL MARKETING BOARD, REPRESENTED BY ITS CHAIRMAN AND 4 ORS.
|
February 23, 1993 |
|
RAMJILAL SHARMA Vs. PURUSHOTTAM LAL SHARMA
|
January 29, 1993 |
|
RANJIT DAS PURKAYASTHA Vs. SMTI SANDHYA RANI DAS PURKAYASTHA AND ANR.
|
April 1, 1993 |
|
RANJIT KR MALO DAS Vs. KHANINDRA NATH GAYAN
|
May 25, 1993 |
|
RANJIT KUMAR MALO DAS AND Vs. S. KATAKI
|
July 22, 1993 |
|
RANU RANJAN ROY Vs. STATE OF ASSAM AND ORS.
|
December 14, 1993 |
|
RASHBIHARI PRASAD Vs. PARBATI KEDIA
|
January 21, 1993 |
|
RATAN PAUL Vs. STATE OF TRIPURA
|
February 9, 1993 |
|
RATANLAL AGARWALA JORHAT Vs. STATE OF ASSAM
|
January 19, 1993 |
|
RATANLAL SARAF AND ANR. Vs. MAHABIR PRASAD AGARWALLA AND ORS.
|
February 5, 1993 |
|
RAZOUKUOLIE KESOT Vs. STATE OF NAGALAND AND ORS.
|
May 26, 1993 |
|
REGISTRAR GAUHATI HIGH COURT Vs. S R BARMAN
|
March 16, 1993 |
|
RISHESWAR NEOG Vs. STATE OF ASSAM
|
February 1, 1993 |
|
RITA LILY ANTHONY Vs. STATE OF ASSAM AND ORS.
|
June 11, 1993 |
|
S. ADINARAYANA Vs. STATE OF NAGALAND AND ORS.
|
February 11, 1993 |
|
S.N. BHOWAL & ANOTHER Vs. SUBASH MOHAN DEV
|
January 20, 1993 |
|
SADIK ALI AND ANOTHER Vs. ANANDARAM GOGOI
|
April 26, 1993 |
|
SAHABUDDIN CHOUDHURY Vs. STATE OF ASSAM AND ORS
|
June 18, 1993 |
|
SANJAY KUMAR MAHANTA Vs. STATE OF ASSAM
|
April 5, 1993 |
|
SANJOY MITRA Vs. BHUPENDRA NATH BHATTACHARJEE
|
March 29, 1993 |
|
SANKAR SINGH Vs. STATE OF ASSAM
|
February 16, 1993 |
|
SANKUR SINGH DKHAR AND ORS. Vs. TOKONATH ROY AND ANR.
|
October 5, 1993 |
|
SANT KUMAR BAJORIA AND SUNDER KUMAR BAJORIA Vs. STATE OF MEGHALAYA AND ORS.
|
July 14, 1993 |
|
SANTI RAM SARMA Vs. KANAKLATA DEVI
|
June 3, 1993 |
|
SARDA PLYWOOD INDUSTRIES LTD. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 17, 1993 |
|
SASHIDHARA KURUP Vs. UNION OF INDIA
|
March 16, 1993 |
|
SH. VANHNUAILIANA Vs. STATE OF MIZORAM AMD ORS.
|
August 20, 1993 |
|
SHAKUNTALA DEVI KILLA Vs. COMMISSIONER OF INCOME TAX
|
April 19, 1993 |
|
SHIVAPADA BHATTACHARJEE Vs. STATE OF ASSAM & OTHERS
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September 17, 1993 |
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SHRI LEIMAPOKPAM BIRENDRA SINGH AND ETC. ETC. Vs. STATE OF MANIPUR AND OTHERS
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October 7, 1993 |
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SHRI MONMOHAN DAS Vs. STATE OF ASSAM & OTHERS
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September 10, 1993 |
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SHRI TANMAY RATNAPRADEEP BARMAN ROY Vs. SHRI SUMIT SAHA & OTHERS
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December 7, 1993 |
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SILCHAR ANCHALIK PANCHAYAT MAHKUMA PARISHAD COMPOUND REPRESENTED BY ITS PRESIDENT, SRI NIZAMUDDIN AHMED Vs. ANWARUL ISLAM BURBHUYAN, PRESIDENT, BERANGA GAON PANCHAYAT
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September 30, 1993 |
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SITA DEVI Vs. SHYAM SINGH
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May 20, 1993 |
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SMTI APATI BALA KALITA AND ORS. Vs. GANESH CHANDRA KALITA
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July 9, 1993 |
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SMTI RAMANI BHARGAVE & ANOTHER Vs. STATE OF ASSAM & OTHERS
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August 18, 1993 |
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SMTI. CHITRA PAUL AND ORS. Vs. THE STATE OF TRIPURA AND 3 ORS.
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September 30, 1993 |
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SMTI. RALMANTHANGI D/O THANGKHUMA (L) Vs. MANAGING DIRECTOR, ZORAM INDUSTRIAL DEVELOPMENT CORPORATION LTD.
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September 3, 1993 |
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SOHRAB ALI Vs. STATE OF ASSAM
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July 24, 1993 |
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SORHAB ALI Vs. STATE OF ASSAM
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May 20, 1993 |
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SOROKHAIBAM BIREN SINGH Vs. STATE OF MANIPUR AND ORS.
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August 17, 1993 |
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SRIMATI PARUL DEY AND OTHERS Vs. STATE OF TRIPURA AND ANOTHER
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June 17, 1993 |
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STATE OF ASSAM Vs. SHYAMLAL AGARWALLA & ANOTHER
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May 10, 1993 |
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STATE OF ASSAM Vs. BHOGNARAYAN SHAH
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March 23, 1993 |
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STATE OF MANIPUR Vs. KHUMALLABAM KULACHANDRA SINGH
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March 31, 1993 |
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STATE OF MANIPUR REPRESENTED BY THE SECRETARY, REVENUE, TO THE GOVERNMENT OF MANIPUR Vs. REVENUE TRIBUNAL AND 6 ORS. AND
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August 5, 1993 |
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STATE OF TRIPURA Vs. TAPAN KUMAR DHAR
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August 13, 1993 |
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STEEL AND SANITARYWARE ENTERPRISES AND SHRI SITA RAM BERIWAL Vs. THE STATE OF NAGALAND AND ORS.
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July 26, 1993 |
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SUBHASH GOPE Vs. UTPAL NANDI
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June 8, 1993 |
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SUBHASH RABIDAS AND SISHU KARMAKAR Vs. STATE OF ASSAM
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June 10, 1993 |
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SUBIN DAS Vs. STATE OF ASSAM & OTHERS
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December 23, 1993 |
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SUDHIR RANJAN MAZUMDAR Vs. MATHUMOG CHOUDHURY & ANOTHER
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December 20, 1993 |
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SUDIP GHOSH Vs. STATE OF TRIPURA
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May 28, 1993 |
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SUKUMAR ROY Vs. RABINDRA CHANDRA ROY
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August 17, 1993 |
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SUMATI DEBNATH Vs. SUNIL KUMAR SEN
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June 1, 1993 |
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SUNITI PRAVA SEN AND ORS. Vs. BASANTI DUTTA
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April 12, 1993 |
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SURENDRA SHAH Vs. SUPERINTENDING ENGINEER (ELECTRICAL), CPWD, BAMUNIMAINDAM, GUWAHATI & OTHERS
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September 8, 1993 |
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SURESWAR PANDIT Vs. ASMA KHATOON
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October 6, 1993 |
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SURYA KANTA SALOI Vs. GAUHATI UNIVERSITY, REPRESENTED BY THE REGISTRAR, JALUKBARI
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April 22, 1993 |
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SURYA PRAKASH MAHESWARI Vs. STATE OF ASSAM AND OTHERS
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June 28, 1993 |
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SUSHIL KUMAR DAS Vs. STATE OF ASSAM
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August 6, 1993 |
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SWAPAN SAHA Vs. STATE OF ASSAM
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May 28, 1993 |
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SWARNALATA DASGUPTA Vs. DEV KUMAR GUHA
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November 30, 1993 |
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TAKHELMAYUM IBOCHOU SINGH Vs. STATE OF MANIPUR
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August 12, 1993 |
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TARAJAN TEA CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
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July 7, 1993 |
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TARAJAN TEA CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
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April 21, 1993 |
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THE ASSAM DRUG DEALERS ASSOCIATION Vs. STATE OF ASSAM,
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March 11, 1993 |
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THE ASSAM RICE MILLS ASSOCIATION AND SHIW BHAGWAN SHARMA Vs. STATE OF ASSAM AND THE DIRECTOR, FOOD AND CIVIL SUPPLIES
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October 1, 1993 |
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THE CHIEF SECRETARY GOVERNMENT OF MANIPUR, THE DIRECTOR GENERAL OF POLICE Vs. SHRI ARIBAM KANHAI SHARMA AND FIFTY EIGHT ORS.
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June 30, 1993 |
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THE MANAGING COMMITTEE, SILCHAR COLLEGIATE SCHOOL (REPRESENTED BY ITS SECRETARY) Vs. DEBIPADA BHATTACHARJEE,
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June 9, 1993 |
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THE MEGHALAYA STATE ELECTRICITY BOARD Vs. AMBUNATH CHOUDHURY CRANS OPERATOR GR. 1, (MECHANICAL SUB-DIVISION) M.S.E.B. SUMER),
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August 23, 1993 |
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THE STATE (CBI) Vs. DAYA SHANKAR MISHRA AND ORS.
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December 21, 1993 |
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THE STATE OF ASSAM Vs. HARMOHAN RAJBONGSHI AND ORS.
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September 10, 1993 |
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THE STATE OF MEGHALAYA Vs. THE JUDGE, DISTRICT COUNCIL COURT AND SRI DAYO PASSAH AND ORS.
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April 20, 1993 |
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TIL BAHADUR KONWAR Vs. SMTI DILU SAHU
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September 16, 1993 |
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TOIJAM THOIBI DEVI Vs. STATE OF MANIPUR & OTHERS
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June 7, 1993 |
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UNION OF INDIA Vs. LATIFA KHATUN
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July 13, 1993 |
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UNION OF INDIA Vs. RAM KUMAR AGARWALA
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November 19, 1993 |
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UNION OF INDIA & OTHERS Vs. MAJOR KESHAV CHANDER SINGH
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October 13, 1993 |
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UNION OF INDIA & OTHERS Vs. PRAFULLA CHANDRA DEKA
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September 29, 1993 |
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UNION OF INDIA (UOI) AND 5 ORS. Vs. RANJIT PHATAK
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August 12, 1993 |
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UNION OF INDIA (UOI) AND ANR. Vs. GOGARAJ SINGH
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June 17, 1993 |
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UNITED INDIA INSURANCE CO. LTD. Vs. A.S. CHOUDHURY AND ORS.
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February 24, 1993 |
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UTTAM MANDAL Vs. STATE OF TRIPURA & OTHERS
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February 10, 1993 |
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VIJAY PEOJI TEA COMPANY Vs. BIMALESWAR GOSWAMI
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October 1, 1993 |
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ZASEVEYI VENYO Vs. STATE OF NAGALAND AND ORS.
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July 30, 1993 |
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ZEENAT FATEMA RASHID Vs. MD IQBAL ANWAR
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May 5, 1993 |
LOGIN