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A. YANGER AO Vs. STATE OF NAGALAND AND ORS.
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December 4, 1992 |
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ABDUL HAMID Vs. MUSTT MINARA BEGUM
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February 28, 1992 |
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ABDUL JABBAR Vs. SYEDA ANOWARA TAIMUR AND OTHERS
|
May 8, 1992 |
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ABDUL KADIR Vs. MD. MAINUDDIN AHMED
|
August 10, 1992 |
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AJIT SHARMA Vs. MADHU SHARMA
|
February 2, 1992 |
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ALOK DAS Vs. STATE OF ARUNACHAL PRADESH AND ORS.
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November 2, 1992 |
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AMAR SINGH CHETRI Vs. BIJAY CHANDRA MODAK
|
July 2, 1992 |
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AMARJEET SINGH Vs. THE MANAGING DIRECTOR, NEITCO LTD. & ORS.
|
May 22, 1992 |
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ARUN SINGHVI Vs. STATE THROUGH WEIGHTS AND MEASURES INSPECTORATE
|
February 26, 1992 |
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ASHISH GUPTA Vs. STATE OF ASSAM & OTHERS
|
November 16, 1992 |
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ASSISTANT COMMISSIONER OF INCOME TAX Vs. LALLACHERRA TEA CO (P) LTD
|
May 7, 1992 |
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BABUL ALI Vs. KHIRADA DUTT
|
May 12, 1992 |
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BANJAK PHOM OF YOGYA VILLAGE AND OTHERS Vs. THENUCHO AND OTHERS
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January 27, 1992 |
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BHUPEN DUTTA BHOWMIK Vs. STATE OF TRIPURA
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June 8, 1992 |
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BIBHU DEB ROY Vs. J.M. SAVERY AND ANOTHER
|
February 17, 1992 |
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BIJOY DAS Vs. UNION OF INDIA
|
June 11, 1992 |
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BINAPANI PAUL AND ANR. Vs. BIMAL PRATIVE SAHA AND ORS.
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August 17, 1992 |
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BINAPANI ROY AND 2 ORS. Vs. STATE OF TRIPURA AND 2 ORS.
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January 17, 1992 |
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BINOD CHANDRA GOSWAMI Vs. ANANDI RAM BARUAH
|
January 27, 1992 |
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BIRESH CHANDRA CHAKRAVARTY Vs. STATE OF ASSAM AND OTHERS
|
January 22, 1992 |
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BISWANATH CHOKHANI AND ANOTHER Vs. SMTI SHYAMA DEVI SANGANARIA
|
March 27, 1992 |
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BOIJAYANTA BARUA Vs. STATE OF ASSAM AND ORS.
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April 6, 1992 |
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BONGAIGOAON MUNICIPALITY Vs. BUSTIMALL SUKLESHA
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June 15, 1992 |
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CANTONMENT BOARD AND ANOTHER Vs. TABITRA DEVI JOSHI AND ANOTHER
|
August 26, 1992 |
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CHAKRESWAR MAZUMDAR Vs. STATE OF ASSAM
|
June 26, 1992 |
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CHANDRIKA PRASAD BARUA Vs. LALBABU TEWARI
|
October 28, 1992 |
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COMMISSIONER OF INCOME TAX Vs. BIJOY KUMAR PANDYA
|
September 22, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. ARUNACHAL PRADESH FOREST CORPORATION LIMITED
|
October 29, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. VENEER MILLS PRIVATE LIMITED
|
November 10, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. MULCHAND SUKMAL JAIN
|
November 11, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. DOOM DOOMA INDIA LIMITED
|
December 4, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. CACHAR NATIVE JOINT STOCK LIMITED
|
February 25, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. M PYNGROPE
|
March 31, 1992 |
|
DEBIPADA BHATTACHARJEE Vs. THE STATE OF ASSAM AND ORS.
|
November 5, 1992 |
|
DEORAH AND CO Vs. COMMISSIONER OF INCOME TAX
|
June 23, 1992 |
|
DHANSIRAM AGARWALLA Vs. COMMISSIONER OF INCOME TAX
|
November 27, 1992 |
|
DHARAM CHAND JOSHI Vs. SATYA NARAYAN BAZAR
|
March 13, 1992 |
|
DILIP KUMAR SAHA Vs. UNION OF INDIA & OTHERS
|
December 3, 1992 |
|
DILIP RANJAN DAM Vs. THE STATE OF TRIPURA AND ORS.
|
November 25, 1992 |
|
DIVISIONAL FOREST OFFICER Vs. HIRA BORDOLOI
|
May 20, 1992 |
|
DR. MADHAB CH. BAISHYA & ORS. Vs. M/S. BANK OF BARODA
|
July 2, 1992 |
|
GAUHATI HIGH COURT Vs. STATE OF ASSAM
|
April 1, 1992 |
|
GOPAL CHAI CHETRI Vs. STATE OF ASSAM AND ORS.
|
January 21, 1992 |
|
GOVIND CHANDRA DAS Vs. STATE OF ASSAM
|
February 5, 1992 |
|
GUMANIRAM SHARMA Vs. STATE OF ASSAM
|
February 21, 1992 |
|
H C PATHAK Vs. S K SHARMA
|
December 17, 1992 |
|
HARENDRA CHANDRA NATH Vs. BIJOY KRISHNA NATH
|
July 10, 1992 |
|
HARENDRA KUMAR NAG CHOUDHURY & OTHERS Vs. BIRENDRA CHANDRA DEY & OTHERS
|
June 30, 1992 |
|
HEM CHANDRA SAIKIA AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
January 8, 1992 |
|
HEMLATA CHELLENG AND ORS. Vs. GUNA KANTA SAIKIA S/O. LATE DAMBARUDHAR SAIKIA
|
January 24, 1992 |
|
HIGHWAYS CONSTRUCTION CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 13, 1992 |
|
HINDUSTAN LEVER LIMITED Vs. STATE OF ASSAM AND OTHERS
|
May 28, 1992 |
|
HUSSAIN ALI AND ORS. Vs. STATE OF ASSAM
|
November 6, 1992 |
|
INDIA CARBON LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
September 22, 1992 |
|
JADAV CHANDRA DIHINGIA Vs. LALBAHADUR DAS & OTHERS
|
November 26, 1992 |
|
JADU GOPAL DEBNATH Vs. KAMINI KUMAR MALI
|
August 17, 1992 |
|
JAGADISH BHUYAN Vs. STATE OF ASSAM
|
May 21, 1992 |
|
JAGADISH PRASAD SHAH Vs. STATE OF MEGHALAYA & OTHERS
|
March 20, 1992 |
|
JAGDISH PRASAD AGARWAL Vs. STATE OF ASSAM AND OTHERS
|
February 11, 1992 |
|
JAI PRAKASH JAISWAL Vs. THE VICE CHANCELLOR, NEHU & OTHERS
|
December 3, 1992 |
|
JAMKHOHEN Vs. JOSHEP
|
January 22, 1992 |
|
JARINA KHATOON Vs. STATE OF ASSAM
|
January 8, 1992 |
|
JATIN CHANDRA PAUL AND OTHERS Vs. SMTI MANJURANI PAUL AND OTHERS
|
March 27, 1992 |
|
JAYSHREE TEA & INDUSTRIES LIMITED Vs. STATE OF ASSAM & OTHERS
|
October 27, 1992 |
|
JIBA KANTA BARUA Vs. ASSAM TEA CORPORATION LTD. AND ANOTHER
|
November 26, 1992 |
|
JITENDRA KUMAR SINGH Vs. PRAHLADRAI HARLALKA
|
January 24, 1992 |
|
JOYRAM DUTTA Vs. PADMESWAR DUTTA
|
August 28, 1992 |
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JUGAL KISHORE AGARWALLA Vs. SMTI MAIKO BALA NATH AND OTHERS
|
May 14, 1992 |
|
JYOTISH CHANDRA BORBORA Vs. BURA GOHAIN TEA CO PVT LTD
|
November 24, 1992 |
|
K PAOTHING TANGHUL Vs. STATE OF NAGALAND
|
March 20, 1992 |
|
K. IBOHAL SINGH Vs. IBOYAIMA SINGH AND ORS.
|
November 27, 1992 |
|
K. JAGANNATHAN Vs. UNION OF INDIA AND OTHERS
|
February 6, 1992 |
|
K.A. MARIAMING MAWRI AND ANR. Vs. K.A. SIEM MAWRI AND LEITKOR MYLLIEM SYIEMSHIP
|
August 26, 1992 |
|
KABIRAJ TUDU Vs. STATE OF ASSAM
|
August 31, 1992 |
|
KAILASH CHAND GAGGAR Vs. STATE OF ASSAM
|
July 23, 1992 |
|
KANAILAL BOTHRA AND OTHERS Vs. BABANJI PATHAK AND ANOTHER
|
March 27, 1992 |
|
KANAK CHANDRA BORO Vs. KANKARIA TEA COMPANY
|
July 23, 1992 |
|
KANDARPA THAKURIA Vs. STATE OF ASSAM
|
January 30, 1992 |
|
KEMO LOLLEN Vs. STATE OF ARUNACHAL PRADESH AND ORS.
|
March 30, 1992 |
|
KH NINGOL IBETOMBI DEVI Vs. PUKHARAMBAM IBOMCHA
|
March 13, 1992 |
|
KHELENDRA CH. ROY AND ANR. Vs. PITAMBAR CHETRY AND ANR.
|
July 3, 1992 |
|
KHUDIRAM CHAKMA Vs. UNION TERRITORY OF ARUNACHAL PRADESH
|
April 30, 1992 |
|
KITPLY INDUSTRIES LIMITED Vs. C. SYIEMIANG
|
April 10, 1992 |
|
KUSUMPARA PAKARIA MIN SAMABAI SAMITY LTD Vs. STATE
|
August 31, 1992 |
|
LIPIKA DAS Vs. STATE OF MEGHALAYA
|
January 13, 1992 |
|
M C BORA Vs. DIST ELEMENTARY EDUCATION OFFICER
|
November 11, 1992 |
|
M. GOGENDRA SINGH & OTHERS Vs. STATE OF MANIPUR AND OTHERS
|
April 27, 1992 |
|
M/S. INDERCHAND BISHAMBAR DAYAL & ANOTHER Vs. THE VALUATION OFFICER, INCOME TAX DEPTT. & ANOTHER
|
August 25, 1992 |
|
M/S. MANILAL GUPTA & COMPANY & OTHERS Vs. SHRI L. NAMPUI, INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX, ASSESSMENT RANGE II, GUWAHATI
|
March 27, 1992 |
|
M/S. NIMODIA PLANTATION & INDUSTRIES LTD & OTHERS Vs. ASSAM CO
|
May 12, 1992 |
|
MADHARAM THAKURSIDAS Vs. M/S. POKARMAL AGARWALLA
|
January 22, 1992 |
|
MAHMUD ALI Vs. STATE OF ASSAM
|
May 6, 1992 |
|
MALAI KANTI DAS Vs. AMARENDRA KR. SARKAR
|
July 29, 1992 |
|
MALCHAND SARAOGI Vs. ASST. COLLECTOR OF CUSTOMS
|
July 14, 1992 |
|
MAMAT CHANDRA DAS Vs. STATE OF ASSAM
|
July 27, 1992 |
|
MANJIT DAS Vs. STATE OF ASSAM
|
February 28, 1992 |
|
MANMOHAN DEKA Vs. STATE OF ASSAM
|
September 7, 1992 |
|
MANOJ KUMAR SHARMA Vs. SADHAN ROY
|
September 10, 1992 |
|
MD ABDUS SABUR Vs. UNION OF INDIA
|
June 9, 1992 |
|
MD JALALUDDIN Vs. STATE OF ASSAM
|
March 4, 1992 |
|
MD. ACHAB ALI Vs. MD. ABDUL MATILIB MAJARBHUIYA
|
July 10, 1992 |
|
MD. ALIMUDDIN AND OTHERS Vs. STATE OF ASSAM
|
February 4, 1992 |
|
MD. DAULAT ALI AND OTHERS Vs. MUSTT KOHILA KHATROON
|
March 30, 1992 |
|
MD. NURUL ISLAM LASKAR Vs. STATE OF ASSAM & OTHERS
|
November 27, 1992 |
|
MEGHALAYA TOURISM DEVELOPMENT CORPN Vs. S A BUILDERS LTD
|
March 29, 1992 |
|
MOHAMMAD ALIMUDDIN Vs. STATE OF ASSAM
|
February 4, 1992 |
|
MOHAMMAD SAHID ALI FAKIR Vs. UNION OF INDIA
|
January 21, 1992 |
|
MOULANA NURMI NABI KHAN Vs. STATE OF ASSAM
|
July 15, 1992 |
|
N.R. DUTTA Vs. STATE OF NAGALAND & ORS.
|
September 16, 1992 |
|
NAGAKANGNAO PASHI Vs. SHRI R.K. MAYANGMI AND OTHERS
|
August 28, 1992 |
|
NARAYAN ROY Vs. STATE OF TRIPURA
|
July 3, 1992 |
|
NARENDRA NATH SHARMA (DR.) Vs. THE GAUHATI UNIVERSITY & ORS.
|
July 22, 1992 |
|
NARESH Vs. GOPAL CHANDRA BANERJEE
|
July 3, 1992 |
|
NILESHWAR NARZARY Vs. STATE OF ASSAM AND ORS.
|
November 20, 1992 |
|
NIRMALENDU BANIKYA Vs. RETURNING OFFICER
|
June 9, 1992 |
|
NITYANANDA BARKAKATI Vs. DEBENDRA NOTH CHOUDHURY
|
May 29, 1992 |
|
NRIPENDRA MAHANTA Vs. THE ASSAM PUBLIC SERVICE COMMISSION & ORS.
|
March 27, 1992 |
|
NURJAHAN BEGUM Vs. STATE OF MANIPUR
|
January 28, 1992 |
|
NURUL AMIN Vs. STATE OF ASSAM & ORS.
|
August 11, 1992 |
|
ON THE DEATH OF MUSADILAL AGARWALLA, HIS LEGAL REPRESENTATIVES Vs. UNION OF INDIA & OTHERS
|
December 17, 1992 |
|
ON THE DEATH OF SOLE PETITIONER SURANJAN DEB, HIS HEIRS SMTI SUSHAMA RANI DEB & OTHERS Vs. MUSTI HAMIDA KHATUN CHOUDHURY AND OTHERS
|
March 13, 1992 |
|
ORIENTAL INSURANCE CO. LTD. Vs. KAILASH MEHTA AND ORS.
|
May 5, 1992 |
|
P K MUSAHARY Vs. STATE OF ASSAM
|
December 17, 1992 |
|
PAPARI BHARALI Vs. STATE OF ASSAM & OTHERS
|
July 29, 1992 |
|
PARASHMAL JAIN AND ANOTHER Vs. GAYA PRASAD PODDAR
|
January 27, 1992 |
|
PRAFULLA SARMA BARUA, KACHOMARI SAMABAI SAMITY LTD., KACHOMARI, NAGAON Vs. STATE OF ASSAM & OTHERS
|
December 11, 1992 |
|
PUSPADHAR SAIKIA Vs. STATE OF ASSAM
|
May 21, 1992 |
|
R. KUOVIO KORHUO Vs. STATE OF NAGALAND AND ORS.
|
August 18, 1992 |
|
RADHASHYAM BHOWMIK AND OTHERS Vs. LALMOHAN NATH
|
April 2, 1992 |
|
RANUBALA SUTRADHAR Vs. STATE OF TRIPURA
|
January 10, 1992 |
|
SAHADAT ALI Vs. STATE OF ASSAM
|
February 21, 1992 |
|
SAINGURA Vs. F SAPA
|
February 21, 1992 |
|
SAMARESH CH. BHATTACHARJEE Vs. STATE OF ASSAM AND ANR.
|
June 16, 1992 |
|
SAMIR KUMAR DEB BARMA Vs. STATE OF TRIPURA AND OTHERS
|
March 26, 1992 |
|
SANTIPUR MIN SILPA SAMABAI SAMITY LTD Vs. STATE OF ASSAM
|
September 10, 1992 |
|
SARAFAT ALI Vs. STATE OF ASSAM
|
December 10, 1992 |
|
SATYA NARAYAN JHA Vs. GUWAHATI MUNICIPAL CORPORATION AND OTHERS
|
July 24, 1992 |
|
SENIOR REGIONAL MANAGER, FOOD CORPORATION OF INDIA, SHILLONG Vs. SPECIAL JUDICIAL OFFICER, EAST KHASI HILLS DISTRICT, SHILLONG & OTHERS
|
May 11, 1992 |
|
SHANKAR PRASAD BANIK Vs. COLLECTOR KARIMGANJ
|
September 7, 1992 |
|
SHER ALAM Vs. UNITED BANK OF INDIA
|
February 10, 1992 |
|
SHILA NATH MALLIK Vs. BALABHADRA SUTRADHAR
|
April 3, 1992 |
|
SHRI B.C. PATOWARY Vs. UNION OF INDIA AND OTHERS
|
February 4, 1992 |
|
SHRI DILAWAR HAZARIKA Vs. SHRI PARAMINDER SINGH
|
May 14, 1992 |
|
SHRI HARI DAS PAUL Vs. SHRI CHITTARANJAN PAUL
|
May 12, 1992 |
|
SHRI MEMBOR GOGOI Vs. SMTI RENUPAMA RAJKUMAR AND OTHERS
|
January 29, 1992 |
|
SHRI MUZIBUR RAHMAN BARBHUIYA Vs. STATE OF ASSAM AND OTHERS
|
February 4, 1992 |
|
SHRI NGUZUKHE Vs. SHRI YETOMO
|
March 24, 1992 |
|
SHRI NIHAR RANJAN SEN Vs. ASSAM FINANCIAL CORPORATION
|
April 10, 1992 |
|
SHRI PRAHLAD KUMAR OJHA Vs. UNITED INDUSTRIAL BANK LIMITED
|
April 29, 1992 |
|
SHRI PRITAM SINGH Vs. STATE OF ASSAM
|
February 18, 1992 |
|
SHRI SUDHIR MAZUMDAR Vs. STATE OF ASSAM
|
March 11, 1992 |
|
SHRI VASHDEO HOONDAMAL Vs. COLLECTOR, EAST KHASI HILLS DISTRICT SHILLONG, MEGHALAYA & ORS.
|
July 29, 1992 |
|
SHRI ZACHILHU AND OTHERS Vs. SHRI THENUCHO, SPEAKER, NAGALAND LEGISLATIVE ASSEMBLY, KOHIMA, NAGALAND AND OTHERS
|
January 27, 1992 |
|
SHRI ZAKIL AND OTHERS Vs. SHRI NEIMEDO AND ANOTHER
|
March 20, 1992 |
|
SIDDIQUE ALI Vs. MD AU
|
August 26, 1992 |
|
SILCHAR MUNICIPAL BOARD Vs. EASTERN TEA ESTATES PVT. LTD. AND SRI MAHITOSH PURKAYASTHA, EX-CHAIRMAN, SILCHAR MUNICIPAL BOARD
|
July 3, 1992 |
|
SMT. NUMALI KAYASTHA AND ORS. Vs. HEMANTA KUMAR BARUAH
|
April 1, 1992 |
|
SMTI SUBHRAJA DUTTA AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
|
February 3, 1992 |
|
SNIGDHA CHAYA DEVI Vs. AKHIL CHANDRA SARMA
|
January 10, 1992 |
|
STATE BANK OF INDIA, REPRESENTED BY ITS BRANCH MANAGER Vs. SMT. SINAM NINGOL THAMBAL DEVI, SRI O. TOLEN SINGH
|
November 27, 1992 |
|
STATE OF ASSAM Vs. BANWARILAL PIPALWA
|
February 14, 1992 |
|
STATE OF ASSAM Vs. CHENIRAM SAIKIA
|
May 28, 1992 |
|
STATE OF MANIPUR Vs. WAREPAM KHOMDONBI SINGH
|
June 30, 1992 |
|
STATE OF MANIPUR Vs. M/S TECTON
|
April 9, 1992 |
|
SUBHASH MOHAN DEY Vs. SATYENDRA NATH BHOWAL AND ORS.
|
September 25, 1992 |
|
SUBODH KUMAR ROY Vs. MD. HYDER ALI
|
May 22, 1992 |
|
SUBRATA DAS Vs. PRINCIPAL G C COLLEGE SILCHAR
|
May 8, 1992 |
|
SUSHIL KUMAR SAHA Vs. JURAN CHANDRA SAHA
|
August 6, 1992 |
|
TANKESWER KALITA Vs. UNION OF INDIA
|
November 6, 1992 |
|
TANURAM TAYENG Vs. STATE OF ASSAM
|
February 24, 1992 |
|
TARAJAN TEA COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 3, 1992 |
|
THE COLLECTOR, MAWKYRWAT SUB Vs. WERDINGTON LYNGDOH & ORS.
|
May 29, 1992 |
|
TRD NAIR AND G.N. KURUP Vs. UNION OF INDIA (UOI) AND ORS.
|
February 4, 1992 |
|
TRIPURA GUARDIANS FORUM Vs. STATE OF TRIPURA
|
August 7, 1992 |
|
TUFANU CHOUHAN & ORS. Vs. MD. ABDUR RAHMAN & ORS.
|
May 29, 1992 |
|
U. LAMBHA SHALLAM AND OTHERS Vs. KA LARIDA SHALLAM
|
March 23, 1992 |
|
UDAYACHAL WEAVING CO Vs. STATE OF ASSAM & OTHERS
|
November 25, 1992 |
|
UDAYACHAL WEAVING CO OPERATIVE SOCIETY Vs. STATE OF ASSAM
|
January 25, 1992 |
|
UNITED BANK OF INDIA Vs. DEBENDRA NATH ROY CHOUDHURY
|
January 27, 1992 |
|
UNITED BANK OF INDIA Vs. JORHAT FUEL BRIQUETTING INDUSTRY
|
March 25, 1992 |
|
UNITED BANK OF INDIA Vs. MD. NAZIRATDDIN AND OTHERS
|
January 21, 1992 |
|
UNITED INDIA INSURANCE CO LTD Vs. MEMBER M A C T LAKHIMPUR FB
|
September 22, 1992 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. AMITABHA DEY AND ORS.
|
August 13, 1992 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. THE STATE OF ASSAM & ORS.
|
July 8, 1992 |
|
WARREN INDUSTRIAL LIMITED & ANOTHER Vs. STATE OF ASSAM & OTHERS
|
November 5, 1992 |
|
WARREN TEA LIMITED Vs. STATE OF ASSAM
|
July 20, 1992 |
|
WARREN TEA LTD. AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
|
March 20, 1992 |
|
WUNGRAOYO TANGKHUL Vs. SHANGHAR TANGKHUL
|
May 29, 1992 |
|
YANGLUNG Vs. STATE OF MANIPUR
|
May 7, 1992 |
|
YUMNAM IBOBI SINGH Vs. YUMNAM YAIMA SINGH
|
August 28, 1992 |
LOGIN