|
A.W. FIGGIS AND CO. PVT. LTD. Vs. BARDUAR TEA AND TIMBER CO. LTD.
|
December 3, 1991 |
|
ABDUR RAHIM Vs. THE UNION OF INDIA (UOI) AND ORS.
|
April 25, 1991 |
|
AJOY KUMAR THAPA Vs. THE CHAIRMAN, MEGHALAYA STATE ELECTRICITY BOARD &
|
November 28, 1991 |
|
ANU BARUA AND OTHERS Vs. PODUMI BURMAN AND ANOTHER
|
November 8, 1991 |
|
ARISTO PRINTERS PVT LTD Vs. PURBANCHAL ERADE CENTRE GAWAHATI
|
September 24, 1991 |
|
ARUN SINGHVI Vs. STATE OF ASSAM
|
November 29, 1991 |
|
ASHER ALI Vs. SUKHNA SEIKH
|
May 14, 1991 |
|
ASSAM STATE TRANSPORT Vs. DHIRENDRA CHANDRA DAS
|
January 23, 1991 |
|
ASSAM STATE TRANSPORT CORPORATION AND ANR. Vs. NALIN RANJAN ADITYA
|
June 20, 1991 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NOORBARI TEA CO. (P) LTD
|
November 25, 1991 |
|
ATUL CHANDRA KHARGHORIA, SECRETARY, GOVT. AIDED MO Vs. LUTFUR RAHMAN & OTHERS
|
May 15, 1991 |
|
B PURCHIBA AO Vs. R K ATOSHE SEMA
|
July 15, 1991 |
|
BACHA BORA Vs. STATE OF ASSAM
|
March 20, 1991 |
|
BAPURAM DUTTA Vs. HIMESWARI BORA
|
April 4, 1991 |
|
BASANTLAL JAIN AND CO Vs. COMMISSIONER OF INCOME TAX
|
August 6, 1991 |
|
BEDA KANTA PHUKAN Vs. STATE OF ASSAM
|
April 10, 1991 |
|
BHABESH CHANDRA DAS Vs. BIBEKANAND NATH
|
April 2, 1991 |
|
BIHAR TIMUNG Vs. UNION OF INDIA
|
June 24, 1991 |
|
BILALUDDIN Vs. STATE OF ASSAM
|
March 14, 1991 |
|
BIMAL DEY AND ORS. Vs. FOOD CORPORATION OF INDIA AND ORS.
|
September 4, 1991 |
|
BIRAJ CHANDRA MAZUMDAR Vs. STATE OF ASSAM
|
May 15, 1991 |
|
BOGAMAL GOHAIN Vs. LAKHINATH KALITA
|
May 13, 1991 |
|
BRAJENDRA KUMAR PAUL AND OTHERS Vs. ON THE DEATH OF SACHINDRA CH. LASKAR, SAIBALINI LASKAR AND OTHERS
|
February 1, 1991 |
|
C LALRUTLUNGI Vs. THANPARI
|
March 19, 1991 |
|
CHANGOMOL GUPTA AND OTHERS Vs. SMT MARYABELLE READE SYIEM AND OTHERS
|
November 29, 1991 |
|
COAL INDIA LTD Vs. KHIROD CHANDRA CHAKRABORTY
|
May 15, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED BROTHERS
|
May 25, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. JHABARMAL AGARWALLA
|
August 8, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. BISWAS S C AND SONS
|
August 8, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. SARASWATI DEVI SINGH SMT
|
November 14, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. HARDWARE EXCHANGE
|
April 3, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. GURUDAYALRAM MUKHLAL
|
April 3, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. PREMCHAND JAIN
|
April 3, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. BEZBARUA K C
|
January 25, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. SIKARIA B P
|
December 18, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. MAHARI AND SONS
|
December 7, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL CO OPERATIVE BANK LIMITED
|
December 7, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. GAYA PRASAD KHEMANI
|
December 7, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. K.C. BEZBARUA
|
November 25, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. KA DROSTIMON JANA
|
November 22, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. SUBIMAL SEN
|
August 9, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. HARENDRA PRASAD SINGH
|
May 27, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. KA KROM RAPSANG JAIAW LANGSNING
|
July 19, 1991 |
|
COMMISSIONER OF WEALTH-TAX Vs. KA KROM RAPSANG JAIAW LANGSNING
|
March 19, 1991 |
|
DEBENDRA NATH HAZARIKA Vs. ASSAM AGRICULTURAL UNIVERSITY & OTHERS
|
March 14, 1991 |
|
DEEPANJAN GUHA Vs. RAJESH GUPTA
|
January 2, 1991 |
|
E SHARMA Vs. STATE OF ASSAM
|
August 27, 1991 |
|
FAIJAHI DEVI Vs. SREE SURENDRA SIL
|
April 3, 1991 |
|
GIRISH CHANDRA KAKATI Vs. UNION OF INDIA
|
March 16, 1991 |
|
GIRISH CHANDRA KAKATI Vs. UNION OF INDIA
|
March 18, 1991 |
|
GOPAL CHANDRA CHOUDHURY Vs. STATE OF ASSAM AND ORS.
|
November 29, 1991 |
|
GULABRAI HANUMANBOX Vs. COMMISSIONER OF WEALTH TAX
|
August 6, 1991 |
|
HARENDRA CHANDRA NATH Vs. STATE OF ASSAM
|
January 29, 1991 |
|
HARIDAS DAS Vs. SANTA RANI DAS AND OTHERS
|
December 19, 1991 |
|
HEMENDRA PRASAD BAROOAH Vs. BAHADUR TEA CO. P. LTD.
|
January 24, 1991 |
|
HIREN BRAHMA Vs. STATE OF ASSAM
|
May 2, 1991 |
|
INDIA CARBON Vs. STATE OF ASSAM
|
December 16, 1991 |
|
JOGESHWAR DOLEY Vs. STATE OF ASSAM AND ORS.
|
September 25, 1991 |
|
JOYANTA BORBORA Vs. STATE OF ASSAM
|
September 12, 1991 |
|
K. RIACHHO Vs. STATE OF MIZORAM AND ORS.
|
March 19, 1991 |
|
K.A. SHELLEYDA J. MARBANIANG Vs. K.A. PHILET RYNJAH AND ORS.
|
December 11, 1991 |
|
KAMAL ELECTRIC STORES Vs. MARKETING INDIA AND ANR.
|
June 6, 1991 |
|
KEMO LOLLEN Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
|
November 23, 1991 |
|
KESHAV MOHAN Vs. STATE OF ASSAM
|
April 24, 1991 |
|
KHARGESWAR TALUKDAR Vs. THE STATE OF ASSAM AND ORS.
|
September 26, 1991 |
|
KUNJALATA GOGOI & 11 OTHERS, BANGSHIDHAR NARAH & ANOTHER, MILESWAR BARUAH & 3 OTHERS AND HEMANTI BALA BARUA & 11 OTHERS Vs. STATE OF ASSAM & OTHERS
|
January 15, 1991 |
|
L KUNJALATA DEVI Vs. STATE OF MANIPUR
|
August 9, 1991 |
|
LACHIT FILMS Vs. COMMISSIONER OF INCOME TAX
|
December 11, 1991 |
|
LAIPHRAKPAM ONGBI GEETA DEVI Vs. STATE OF MANIPUR
|
May 7, 1991 |
|
M/S RAJ INTERNATIONAL Vs. M/S PRAKASH JUTE INDUSTRIES (P) LTD. & ORS.
|
June 24, 1991 |
|
M/S. EASTERN TEA ESTATE PVT. LTD. Vs. MRS. ARATI DUTTA, M/S. CHANDANA TEA ESTATE
|
February 25, 1991 |
|
M/S. TEEN ALL TEA ESTATE, NAHARKATIA Vs. STATE OF ASSAM & ORS.
|
January 10, 1991 |
|
MAHADEOLAL JALAN Vs. HARDEODAS ISWARDAS
|
July 18, 1991 |
|
MAHENDRA KUMAR LOHIA Vs. SITARAM MORE
|
April 11, 1991 |
|
MANOHAR LAI RAY Vs. UNION OF INDIA & ORS.
|
July 18, 1991 |
|
MD FAZIR ALI Vs. STATE OF ASSAM
|
June 6, 1991 |
|
MD. ABDUL AWAL Vs. THE DEPUTY COMMISSIONER AND ORS.
|
September 26, 1991 |
|
MD. ABDUL HUSSAIN AND ANR. Vs. MD. AKKESH ALI AND ORS.
|
February 8, 1991 |
|
MEHBOOB RAHMAN Vs. STATE OF MIZORAM AND ORS.
|
July 4, 1991 |
|
MOHAN TIWARI Vs. STATE OF ARUNACHAL PRADESH
|
April 24, 1991 |
|
MULTI BASH HASTA SILPA SAMABAYA SOCIETY LTD. AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
|
December 11, 1991 |
|
MUNINDRA BASUMATARY FOR AND ON BEHALF OF MANGANADA DAIMARY AND JADAV DAIMARY Vs. STATE OF ARUNACHAL PRADESH
|
September 30, 1991 |
|
MUSST JARINA KHATUN Vs. STATE OF ASSAM
|
January 8, 1991 |
|
N E ELECTRICITY POWER CORPN LTD Vs. LAKHI ENTERPRISE
|
February 19, 1991 |
|
NAHIM BERO Vs. JOHAR SINGH NEUOR
|
March 9, 1991 |
|
NATIONAL INSURANCE CO. LTD Vs. USHA DEBI
|
October 8, 1991 |
|
NAWAB BURUL ISLAM AND ORS. Vs. KHAGARU SEKH AND ORS.
|
May 29, 1991 |
|
NEELI MAZUMDAR Vs. STATE OF ASSAM
|
September 27, 1991 |
|
NEPAL CHANDRA DAS Vs. ASTALAL DAS
|
May 15, 1991 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. NATHMAL BHAJANKA
|
February 5, 1991 |
|
NIBARAN BORA Vs. UNION OF INDIA
|
April 5, 1991 |
|
NIBARAN BORA Vs. UNION OF INDIA & OTHERS
|
April 13, 1991 |
|
NILOY DUTTA Vs. DISTRICT MAGISTRATE SIBSAGAR DISTRICT
|
February 5, 1991 |
|
NOBLE SALES AGENCY Vs. STATE OF ASSAM
|
July 2, 1991 |
|
NONGKHOGIN Vs. STATE OF MANIPUR
|
May 8, 1991 |
|
NRIPENDRA NAMASUDRA Vs. STATE OF ASSAM
|
January 3, 1991 |
|
ON THE DEATH OF SOLE APPELLANT JATINDRA MOHAN DAS HIS HEIRS Vs. SMTI MAKHAN BALA DAS AND OTHERS
|
May 14, 1991 |
|
P.G. AGARWAL, DISTRICT AND SESSIONS JUDGE Vs. L.M. TAMULY, ACS, ADDITIONAL DISTRICT MAGISTRATE
|
January 22, 1991 |
|
PANNALAL GANGULI Vs. STATE OF TRIPURA & OTHERS
|
October 10, 1991 |
|
PANNALAL GANGULY Vs. STATE OF TRIPURA
|
June 13, 1991 |
|
PEOPLES UNION FOR HUMAN RIGHTS Vs. UNION OF INDIA
|
February 20, 1991 |
|
PEOPLES UNION FOR HUMAN RIGHTS Vs. UNION OF INDIA
|
March 20, 1991 |
|
PH. NANDAKUMAR SHARMA Vs. THE BOARD OF SECONDARY EDUCATION AND ORS.
|
September 8, 1991 |
|
PHANI DHAR MISRA AND ORS. Vs. THE HONBLE CHIEF JUSTICE, GAUHATI HIGH COURT AND ORS.
|
August 22, 1991 |
|
PRADIP KUMAR DUTTA Vs. STATE OF ASSAM & OTHERS
|
October 11, 1991 |
|
PRADIP SENGUPTA Vs. RATNA SENGUPTA
|
July 18, 1991 |
|
PRAFULLA GOGOI AND ANOTHER Vs. TULESWARI KONWAR
|
May 27, 1991 |
|
PRANAB JYOTI GOGOI Vs. STATE OF ASSAM
|
June 18, 1991 |
|
PREMIER ENTERPRISES Vs. STATE OF MEGHALAYA
|
September 21, 1991 |
|
PRIYADHAR NATH Vs. THE STATE OF ASSAM AND ORS.
|
August 28, 1991 |
|
PROF. BIZOY BHUSAN DAS Vs. THE GOVERNING BODY, G. C. COLLEGE, SILCHAR & ORS.
|
November 11, 1991 |
|
PUJIBA TANGKHUL Vs. GANGUIRUNG KUBUINI
|
June 6, 1991 |
|
PURNIMA BARUA Vs. UNION OF INDIA
|
March 14, 1991 |
|
RAFIQUDDIN Vs. STATE OF ASSAM
|
November 21, 1991 |
|
RAJESWAR RABHA Vs. KHAGEN CHANDRA KALITA
|
July 2, 1991 |
|
RAKESH GOYAL Vs. NANAK CHANDRA AGARWAL
|
January 2, 1991 |
|
RAM PRASAD GOWALA Vs. JOGESH GOSWAMI AND ORS.
|
February 5, 1991 |
|
RAMAPADA CHOUDHURY Vs. SECRETARY TO THE GOVT. OF MEGHALAYA, P.W.D. (R AND B) AND ORS.
|
September 23, 1991 |
|
RAMESH KUMAR JAIN Vs. K.C. GOGOI, SADAR MUNSIFF, GUWAHATI
|
July 6, 1991 |
|
RAMESWAR CHAUDHURY Vs. RAM NIRANJAN MOUR
|
January 2, 1991 |
|
RAMO BARMAN Vs. DAGRIPRIYA KACHARI
|
April 10, 1991 |
|
RATAN KUMAR SARAWGI Vs. UNION OF INDIA
|
November 22, 1991 |
|
RATNESWAR DAS (IN 596/91) AND SARAT BARUAH (IN 726 Vs. STATE OF ASSAM AND OTHERS (IN BOTH THE C.RS.)
|
June 7, 1991 |
|
S ONGBI SHEITYABHAMA DEVI Vs. STATE OF MANIPUR
|
December 4, 1991 |
|
S.K. MEHRA Vs. STATE OF ASSAM AND ANR.
|
August 16, 1991 |
|
SACHAN CHANDRA DAS Vs. EDILIK SANGMA
|
October 1, 1991 |
|
SADACHARAN K AND 18 OTHERS Vs. UNION OF INDIA AND OTHERS
|
November 15, 1991 |
|
SAILESH CHANDRA DEY Vs. LABOUR COURT AND ANR.
|
September 11, 1991 |
|
SAMARANDRA KISHORE ENDOW Vs. STATE BANK OF INDIA & ORS.
|
February 7, 1991 |
|
SAMPATMALL JAIN Vs. STATE OF ASSAM
|
June 6, 1991 |
|
SANTOSH KUMAR ROY Vs. THE ASSAM AGRICULTURAL UNIVERSITY AND ORS.
|
September 19, 1991 |
|
SARAT CHANDRA DAS AND ANOTHER Vs. LAKSHMI KANTA GOSWAMI AND ANOTHER
|
April 8, 1991 |
|
SARAT KUMAR NEOG Vs. STATE OF ASSAM AND ORS.
|
July 2, 1991 |
|
SELKHOLAN Vs. STATE OF NAGALAND AND ORS.
|
February 15, 1991 |
|
SHEIKH MOHAMMAD ALAM Vs. MD. AFAJUDDIN AHMED
|
January 22, 1991 |
|
SHILLONG MUNICIPAL BOARD Vs. BHAGIRATH YADAV
|
January 3, 1991 |
|
SHRI INDRESWAR SAIKIA Vs. EMILI CHOUDHURY
|
June 13, 1991 |
|
SHRI L. VIKATO SEMA Vs. STATE OF NAGALAND AND OTHERS
|
December 7, 1991 |
|
SHRI NARENDRA NATH KALITA Vs. STATE OF ASSAM AND OTHERS
|
December 17, 1991 |
|
SHYAMA CHARAN ROY Vs. STATE OF ASSAM
|
June 6, 1991 |
|
SINGLO (INDIA) TEA COMPANY LTD. Vs. CHARAIDEO MAHKUMA PARISHAD AND OTHERS
|
December 10, 1991 |
|
SIRAJUL HOQUE CHOUDHURY Vs. HARISH ALI (DEAD) BY HIS L.RS
|
February 20, 1991 |
|
SMT. PREMODA BHUYAN Vs. THE DEPUTY INSPECTOR OF SCHOOLS, NALBARI
|
January 4, 1991 |
|
SMT. SUMITRA SAIKIA Vs. THE STATE OF ASSAM AND ORS.
|
August 21, 1991 |
|
SMTI SUTAPA HOMCHOUDHURY Vs. DIVISIONAL MANGER, NATIONAL INSURANCE COMPANY LIMITED AND OTHERS
|
December 10, 1991 |
|
SOUMYNDRA NARAIN CHOWDHURY Vs. STATE
|
September 9, 1991 |
|
STATE OF ASSAM Vs. PRASENJIT NARZARY
|
January 7, 1991 |
|
STATE OF ASSAM Vs. UPENDRA DAS
|
March 4, 1991 |
|
STATE OF ASSAM Vs. GOBINDA CHANDRA PAUL
|
April 5, 1991 |
|
STATE OF ASSAM Vs. MONGLUNIA AND CO
|
May 6, 1991 |
|
STATE OF ASSAM Vs. JAGAT SINGH
|
December 11, 1991 |
|
STATE OF ASSAM Vs. SHRI GANESHMAL MAHESHWARI
|
December 5, 1991 |
|
STATE OF ASSAM Vs. PRANESH DEBNATH
|
October 11, 1991 |
|
STRUCTURAL WORKERS UNION, BAMUNIMAIDAN Vs. MANAGEMENTS OF M/S. SIBSON STRUCTURAL
|
March 22, 1991 |
|
SUBHAS CHANDRA AGARWALLA Vs. GOLABI DEVI AGARWALLA
|
June 6, 1991 |
|
SUBRATA GUPTA Vs. PRIYA BRATA GUPTA & OTHERS
|
April 11, 1991 |
|
SUDHANGSHU KUMAR DEB Vs. SURENDRA GOSAI
|
May 30, 1991 |
|
SUDHIR CHANDRA DEB AND ANOTHER Vs. PARSURAM PRASAD VERMA AND OTHERS
|
January 22, 1991 |
|
SUJIT KUMAR DHAR Vs. STATE OF ASSAM
|
March 13, 1991 |
|
SUNIRMAL DHAR CHOUDHURY Vs. THE CENTRAL WARE HOUSING CORPORATION & ORS.
|
July 11, 1991 |
|
SURENDRA NATH TALUKDAR AND ORS. Vs. THE SENIOR REGIONAL MANAGER, FCI AND ORS.
|
November 13, 1991 |
|
SURUZ AHMED Vs. STATE OF ASSAM
|
September 19, 1991 |
|
SURYA KANTA TALUKDAR Vs. ASSAM STATE ELECTRICITY BOARD
|
October 8, 1991 |
|
TAKHELLAMBAM ONGBI MOMBI DEVI Vs. STATE OF MANIPURHERS
|
May 7, 1991 |
|
TARWN BHARALI Vs. STATE OF ASSAM AND ORS.
|
October 3, 1991 |
|
TEMJENKABA Vs. TEMJENWATI
|
April 26, 1991 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. JOGA MAYA CHETRI AND ORS.
|
November 26, 1991 |
|
THE SOCIAL REFORMATION AND DEVELOPMENT CLUB BY ITS SECRETARY SHRI LEISHANGTHEM KUMAR MEETAI Vs. THE STATE OF MANIPUR, THROUGH THE SECRETARY (REVENUE) GOVT. OF MANIPUR, IMPHAL & OTHERS
|
September 19, 1991 |
|
TINSUKIA VASTRA BHANDAR Vs. ASSAM TEA CORPORATION LTD.
|
June 6, 1991 |
|
TRIPURA BAR ASSOCIATION, AGARTALA AND ANOTHER Vs. STATE OF TRIPURA & OTHERS
|
April 11, 1991 |
|
U. PHRON KHONGJWAR Vs. KHASI HILLS DISTRICT COUNCIL, SHILLONG AND OTHERS
|
December 10, 1991 |
|
UMESH CHANDRA CHAKRAVARTY Vs. UNITED BANK OF INDIA
|
January 8, 1991 |
|
UNION OF INDIA Vs. SUKESH CHANDRA CHAKRABORTY
|
January 22, 1991 |
|
UNION OF INDIA Vs. MULLICK HARBANS LAL AND CO
|
October 8, 1991 |
|
UNION OF INDIA Vs. KALIMULLAH KHAN AND ANOTHER
|
March 12, 1991 |
|
UNION OF INDIA (UOI) Vs. GATHIA NATH AND ORS.
|
March 20, 1991 |
|
UNION OF INDIA (UOI) Vs. LOHIT CH. MAZUMDAR AND ORS.
|
December 17, 1991 |
|
UNITED BANK OF INDIA Vs. M/S. SARUDHAN FISH REFRIGERATION AND ICE HOUSE
|
November 23, 1991 |
|
ZANGHINA Vs. UNION TERRITORY OF MIZORAM AND ORS.
|
February 6, 1991 |
|
ZOII NATH SARMAH Vs. STATE OF ASSAM
|
May 5, 1991 |
LOGIN