ABDUL HUSSAIN Vs. SHAHJAHAN ALI
|
December 10, 1990 |
ABDUL MANNAN AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
September 17, 1990 |
ABDUL MATIN KHAN AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
August 23, 1990 |
ABDUL SATTAR Vs. STATE OF ASSAM
|
February 18, 1990 |
ABDUR RAHMAN MAZUMDAR Vs. MATASIN ALI ALIAS MATAHIR ALI AND OTHERS
|
July 30, 1990 |
AJIT CHANDRA BAGCHI Vs. HARISHPUR TEA COMPANY P LTD
|
July 25, 1990 |
AJIT SINGH RAIS S Vs. COMMISSIONER OF INCOME TAX
|
July 13, 1990 |
AMAL CHANDRA SUKLABAIDYA Vs. BIDHU BALA ROY
|
July 19, 1990 |
AMRIT LAL BASUMATARI Vs. ABDUL MUHIB MAZUMDAR
|
July 9, 1990 |
ANOWAR SHEIKH & ORS. Vs. MD. MUSEBUDDIN AHMED
|
March 6, 1990 |
APURBA KUMAR DHAR Vs. SMT. NAMITA DHAR AND ANOTHER
|
November 28, 1990 |
ASHOK KUMAR GHOSE Vs. KHETRA MOHAN DAS
|
April 2, 1990 |
ASMAN ALI LASKAR Vs. FORJAN ALI BARBHUIYA
|
May 16, 1990 |
ASSAM BISCUIT MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 4, 1990 |
ASSAM FRONTIER TEA LIMITED Vs. UNION OF INDIA
|
September 17, 1990 |
ASSAM INDUSTRIAL CORPORATION Vs. UNION OF INDIA AND ORS
|
June 29, 1990 |
ASSAM OIL COMPANY LIMITED Vs. COMMISSIONER OF TAXES GUWAHATI
|
August 23, 1990 |
ASSAM SMALL INDUSTRIES DEVELOPMENT CORPORATION Vs. JETHMAL SURESH KUMAR
|
March 5, 1990 |
ASSAM STATE TRANSPORT Vs. KAMURUN NESSA MAZUMDAR
|
May 18, 1990 |
BABRUBAHAN JAL Vs. STATE OF ASSAM
|
June 19, 1990 |
BALINDRA NATH KAKATY AND ORS. Vs. BEHARILAL AGARWALLA AND ORS.
|
February 20, 1990 |
BANGSHIDHAR BARGOHAIN Vs. STATE OF ASSAM & OTHERS
|
July 7, 1990 |
BANIBRATA SAHA Vs. SATYENDRA KUMAR ROY
|
June 7, 1990 |
BASIR ALI AND ANR. Vs. MONORANJAN KARMAKAR AND ORS.
|
December 12, 1990 |
BHAGABATI BHANDAR Vs. THE STATE OF TRIPURA AND ORS.
|
May 21, 1990 |
BHAWRILAL GOENKA Vs. SHYAMPADA DAS
|
June 20, 1990 |
BIJOY KRISHNA DEY Vs. PRABHU DAYAL CHOHAN
|
July 19, 1990 |
BIJOY KUMAR CHAKRABORTY Vs. STATE OF TRIPURA AND ANOTHER
|
July 16, 1990 |
BIKRAMNAGAR MATSAJIBI SAMABAYA SAMITY LTD. & OTHERS Vs. THE STATE OF TRIPURA & 3 OTHERS
|
May 28, 1990 |
BINPANI PURKAYASTHA Vs. NARENDRA KUMAR PURKAYASTHA AND OTHERS
|
April 2, 1990 |
BIRENDRA KUMAR DEY (ON HIS DEATH BY HIS LEGAL REPRESENTATIVES) AND ORS. Vs. ASWANI KUMAR DEY (ON HIS DEATH BY HIS LEGAL REPRESENTATIVES) AND ORS.
|
January 3, 1990 |
BISWAJIT SINHA Vs. DIBRUGARH UNIVERSITY
|
May 23, 1990 |
CHAND MIA Vs. STATE OF ASSAM
|
February 6, 1990 |
CHIRANJILAL JESRASARIA Vs. HANUMAN PRASAD CHOWKHANI
|
December 5, 1990 |
COLLECTOR, DEWAN MANIK CHAND Vs. NATIONAL INSURANCE CORPORATION
|
January 3, 1990 |
COMMISSIONER OF INCOME TAX Vs. RAJMOHAN SAHA
|
August 29, 1990 |
COMMISSIONER OF INCOME TAX Vs. NABADWIP CHANDRA DEY
|
August 29, 1990 |
COMMISSIONER OF INCOME TAX Vs. JAIN HARDWARE STORES
|
July 18, 1990 |
DABU MUNDA Vs. STATE OF TRIPURA
|
March 27, 1990 |
DARSHAN KUMAR MAHAJAN Vs. THE STATION SUPERINTENDENT CHAKKI BANK, NORTHERN RAILWAY AND ORS.
|
January 11, 1990 |
DEBESWAR BORA Vs. STATE OF ASSAM & OTHERS
|
November 6, 1990 |
DEWAN HANTAZ ALI Vs. ABDUL FAZAL AND ORS.
|
October 25, 1990 |
DHANU MAJI MARDI Vs. STATE OF ASSAM
|
December 5, 1990 |
DHIRENDRA NATH RAJKHOWA Vs. STATE OF ASSAM AND ORS.
|
December 18, 1990 |
DIMBESWAR SAIKIA Vs. STATE OF ASSAM AND ORS.
|
January 9, 1990 |
DR. PRASANTA KUMAR SAWS Vs. THE STATE OF ASSAM AND ORS.
|
May 31, 1990 |
DR. RONICA NAGPAL BARUAH Vs. STATE OF ASSAM & OTHERS
|
June 1, 1990 |
DR. TARINI CHARAN DAS Vs. ON THE DEATH OF RAJANI KANTA CHOUDHURY, HIS HEIRS AND LEGAL REPRESENTATIVES SMTI MINOTI CHOUDHURY @ NIYATI CHOUDHURY & ANOTHER
|
October 31, 1990 |
DULAL CHAND BARUAH Vs. UNION OF INDIA
|
December 8, 1990 |
DULAL CHANDRA BARUAH Vs. UNION OF INDIA
|
December 18, 1990 |
DULU GOGOI Vs. STATE OF ASSAM
|
May 7, 1990 |
DURGA DEVI (DEAD BY LRS) Vs. SMT. PANNA DEVI AND ORS.
|
January 19, 1990 |
ELECTRICAL CABLES AND CONDUCTORS Vs. STATE OF TRIPURA
|
May 28, 1990 |
EMPLOYEES STATE INSURANCE CORPN., GAUHATI Vs. RAJASHRI PICTURES (P) LTD.
|
January 2, 1990 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. MANAGEMENT RAJASHRI PICTURES P LTD
|
January 2, 1990 |
EMPLOYEES STATE INSURANCE CORPORATION, GAUHATI & OTHERS Vs. M/S JOHAR FLOORS, GAUHATI & ANOTHER
|
October 22, 1990 |
FAKAR UDDIN LASKAR Vs. STATE OF ASSAM
|
June 19, 1990 |
FAZAL SHEIKH Vs. ABDUR RAHMAN
|
June 8, 1990 |
FRONTIER ENGINEERING PRESTRESSED CONCRETE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 17, 1990 |
FRONTIER MOTOR CAR CO PVT LTD Vs. REGIONAL DIRECTOR ESIC
|
April 6, 1990 |
GAURANGA AICH Vs. STATE OF ASSAM
|
March 22, 1990 |
GOBIND GOGOI Vs. PHANIDHAR GOGOI AND ORS.
|
June 8, 1990 |
GOURANGA CHANDRA PAUL Vs. BIJOY KRISHNA PAUL
|
June 7, 1990 |
GOURI RAM KALITA Vs. STATE OF ASSAM AND ORS.
|
November 23, 1990 |
HAJI ARSHAD ALI Vs. MD SAMSUDDIN AND ANOTHER
|
May 30, 1990 |
HAREN HAZARIKA Vs. STATE OF ASSAM AND ORS.
|
December 6, 1990 |
HARI SADHAN DEB Vs. DULAL DEB
|
July 24, 1990 |
HAZI ABDUL KHALEQUE Vs. MUSTT SAMSUN NEHAR
|
August 20, 1990 |
HAZI NASIB ALI MAZUMDAR Vs. STATE OF ASSAM & OTHERS
|
June 7, 1990 |
HEM KANTA SAIKIA Vs. PRABHATI BALA DEKA
|
June 22, 1990 |
HEMODHAR KONWAR Vs. MUSTT GONESWARI DUTTA & OTHERS
|
June 29, 1990 |
HIMANGSHU KUMAR NATH Vs. ON THE DEATH OF MONMOHAN NATH HIS HEIRS MIHIR KANTI NATH AND ORS.
|
November 29, 1990 |
HINDUSTAN CIBA GEIGY LIMITED Vs. BHARAT WOODWORKS PRIVATE LIMITED
|
June 2, 1990 |
HIRALAL PODDAR Vs. STATE OF ASSAM
|
March 7, 1990 |
INDIA WIRE PRODUCTS Vs. UNION OF INDIA
|
May 18, 1990 |
INDIAN OIL CORPORATION LTD., (ASSAM OIL DIVISION) Vs. MEER ISHFAQUE HUSSAIN
|
June 18, 1990 |
INDRAPURI PRIMARY CO OPERATIVE HOUSING SOCIETY Vs. BHABANI GOGOI
|
August 1, 1990 |
IROM CHAOBA SINGH Vs. STATE OF MANIPUR
|
April 16, 1990 |
JAGDISH PRASAD A WASTHI Vs. SABITRI DEVI
|
July 9, 1990 |
JAHIDUL SIKDAR Vs. STATE OF ASSAM
|
February 8, 1990 |
JAINULABDIN ALIAS NAHAMACHA Vs. STATE OF MANIPUR
|
August 20, 1990 |
JIBESWAR CHAKRAVORTY Vs. KUSHESWAR BORAH @ DURGA BORAH & OTHERS
|
July 26, 1990 |
JOGANANDA BARMAN Vs. STATE OF ASSAM
|
January 12, 1990 |
JOKAI INDIA LIMITED Vs. STATE OF ASSAM & OTHERS
|
September 17, 1990 |
JYOTIRMOY BHATTACHARJEE Vs. UNITED BANK OF INDIA AND ANR.
|
July 23, 1990 |
K.S. VOHRA Vs. DIRECTOR GENERAL OF BORDER SECURITY FORCE
|
February 1, 1990 |
KA LESIMAI KHONGTHAW Vs. KA SHING TARIANG (ON HIS DEATH U. PHILESTONE TARIA
|
December 13, 1990 |
KAMESWAR BRAHMA Vs. COLLECTOR OF GOALPARA
|
June 2, 1990 |
KHANINDRA CHANDRA DAS Vs. KUSUM DAS
|
May 21, 1990 |
KHITISH CHANDRA NANDI Vs. CHATURBHUJ THAPA AND ORS.
|
January 19, 1990 |
KINKAR DEB Vs. STATE OF TRIPURA
|
November 5, 1990 |
KUTU MIA Vs. STATE OF ASSAM
|
November 29, 1990 |
L. CHINZAH Vs. STATE OF MIZORAM AND ORS.
|
June 11, 1990 |
LAKHESWAR PHUKAN AND ORS. Vs. NANDESWAR BURAGOHAIN
|
December 7, 1990 |
LAKSHIRAM DEB BARMA Vs. PRANTOSH DHAR
|
July 16, 1990 |
LAKSHMI KANTA DEB Vs. SUBHASHINI DEB AND ORS.
|
June 29, 1990 |
LIANCHHUNGA Vs. UNION OF INDIA
|
March 20, 1990 |
LOHIT CHANDRA SARMA Vs. SIDHIRAM DAS AND OTHERS
|
October 23, 1990 |
M/S ORIENTAL FIRE GENERAL INSURANCE COMPANY LIMITED & ANOTHER Vs. M/S. J. THOMAS & COMPANY & ANOTHER
|
October 22, 1990 |
M/S. PURBANCHAL ROAD SERVICE, GAUHATI Vs. THE STATE
|
September 13, 1990 |
M/S. SARMA COAL COMPANY Vs. UNION OF INDIA AND OTHERS
|
July 30, 1990 |
MAHIM UDDIN Vs. STATE OF ASSAM
|
December 10, 1990 |
MAIMUNA BEGUM Vs. LAKSHMAN RABIDAS
|
October 22, 1990 |
MANGALCHAND CHACHAN Vs. RATANLAL NAHATA
|
September 3, 1990 |
MANMATH KUMAR KAR Vs. MD. SIRAT ALI
|
July 18, 1990 |
MAYANGLAMBAM ACHOU SINGH Vs. NINGTHOUJAM ONGBI RASHI DEVI
|
May 11, 1990 |
MCLEOD RUSSEL (INDIA) LTD. Vs. STATE OF ASSAM AND ORS.
|
January 9, 1990 |
MD. ABDUL HUSSAIN Vs. THE STATE OF ASSAM AND OTHERS
|
August 19, 1990 |
MD. AFSAR ALI KHAN Vs. MUSTT. SUBIA @ SAHIDA KHATUN
|
February 7, 1990 |
MD. NURUL HAQUE CHOUDHURY AND ORS. Vs. PRAFULLA KUMAR MALAKAR AND ORS.
|
December 10, 1990 |
MD. SAFIRUDDIN AND OTHERS Vs. URUKA KACHARI AND OTHERS
|
July 26, 1990 |
MD. SAHABUDDIN Vs. STATE OF ASSAM AND ORS.
|
February 13, 1990 |
MD. SEKHAWAT HUSSAIN Vs. NARSINGHLAL AGARWALLA
|
October 30, 1990 |
MD. WAJID ALI Vs. MUNLANA NARUL HAQUE
|
June 12, 1990 |
METAL STORES Vs. COMMISSIONER OF INCOME TAX
|
August 21, 1990 |
MISS RINA CHOUDHURY Vs. STATE OF ASSAM & OTHERS
|
October 28, 1990 |
MOTI KURMI Vs. STATE OF ASSAM
|
May 18, 1990 |
MSSTT. MANJURA BEGUM Vs. ABDULLAH SEKH
|
January 19, 1990 |
MUSSTT REZIA KHATOON Vs. MD. ABUL NASER
|
January 2, 1990 |
MUSTT. KULUPJAN BEWA AND ORS. Vs. PANAULLAH SEKH AND ORS.
|
July 13, 1990 |
MUSTT. MOHINI DEVI SARMA AND ORS. Vs. MD. MIR HUSSAIN AND ANR.
|
January 3, 1990 |
NAGARAJ CHHAJAR Vs. SOMA PRIYA GHOSH
|
February 9, 1990 |
NARENDRA NATH HAZARIKA Vs. LOKESWAR GOGOI & OTHERS
|
April 3, 1990 |
NARESH CHANDRA GHOSH Vs. STATE OF ASSAM
|
April 11, 1990 |
NENGTIPLA LALENG AND OTHERS Vs. THE STATE OF MANIPUR AND ANOTHER
|
August 20, 1990 |
NINGOM AND ORS. Vs. SAMJAMANG, CHIEF
|
August 20, 1990 |
NINGTHOUJAM GOVINDA SINGH Vs. STATE OF MANIPUR AND ORS.
|
October 4, 1990 |
NIRANJAN CH. SAHA Vs. BIBHUTI PRASAD SINGH
|
August 28, 1990 |
NIRMALENDU DAS Vs. JANADEBI SARDA AND ANR.
|
April 2, 1990 |
NITAI SINGHA Vs. STATE OF ASSAM
|
February 16, 1990 |
OIL AND NATURAL GAS COMMISSIONER AND ANOTHER Vs. INDERJIT DUTTA CHOUDHURY AND ANR.
|
July 10, 1990 |
OM PRAKASH BHATTA Vs. UNION OF INDIA (UOI) AND ORS.
|
December 12, 1990 |
ON THE DEATH OF AMBIKA PRASAD RAM HIS HEIRS SMT RAMDASI DEVI AND ORS. Vs. SHRI MOTILAL JAIN AND ANR.
|
October 22, 1990 |
ON THE DEATH OF BATAI RABIDAS, HIS LEGAL HEIRS SAMAR RABIDAS AND ORS. Vs. SHRI JAGADEV GOALA AND ORS.
|
April 3, 1990 |
ON THE DEATH OF HARMUJ ALI BORA (PETITIONER) HIS HEIRS MD. JALIHUR RAHMAN BORA AND OTHERS Vs. MUSTT. SAMNUR BIBI AND OTHERS
|
March 15, 1990 |
ON THE DEATH OF NADIR SHAH HIS LEGAL HEIR SMT. SURAYA BEGUM (WIFE) AND TWO OTHERS Vs. STATE OF ASSAM & OTHERS
|
June 29, 1990 |
ON THE DEATH OF SOLE APPELLANT SARAT CHANDRA BORAH HIS LEGAL HEIRS Vs. NITYANANDA BORAH
|
July 25, 1990 |
ON THE DEATH OF UPENDRA NATH PAUL HIS HEIRS RANJIT KUMAR PAUL AND ORS. Vs. P. SEN AND COMPANY
|
March 2, 1990 |
OTIN PANGING Vs. NAMBOR KAMAN
|
August 28, 1990 |
P K HIMATSINGKA AND CO Vs. JOINT COMMISSIONER OF TAXES
|
August 7, 1990 |
PADA ACHARJEE Vs. HARI PADA ACHARJEE & ORS.
|
September 7, 1990 |
PARESH CHANDRA DAS Vs. RAMANI MOHAN CHAKRAVORTY
|
June 1, 1990 |
PAUL BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
August 7, 1990 |
PIONEER ENTERPRISE Vs. STATE OF TRIPURA
|
August 17, 1990 |
PRAFULLA CHANDRA GOSWAMI ON HIS DEATH HIS LEGAL HEIRS SMT. GOURI PROVA GOSWAMI AND ORS. Vs. NATUN ASHOMIA (P) LTD.
|
December 21, 1990 |
PRAFULLA CHANDRA MECH Vs. DELHI SPECIAL POLICE ESTABLISHMENT C.I.A.
|
November 28, 1990 |
PRAKASH SAIGAL Vs. NEERU SAIGAL
|
July 3, 1990 |
PRANAB KUMAR CHAKRABORTY Vs. MOHAMMAD AKRAM HUSSAIN
|
June 29, 1990 |
PRANAB KUMAR CHAKRABORTY Vs. MD. AKRAM HUSSAIN
|
June 9, 1990 |
PREM SINGH Vs. THE UNION OF INDIA (UOI) AND 37 ORS.
|
April 23, 1990 |
PROJECTS AND SERVICES CENTRE Vs. STATE OF TRIPURA
|
November 5, 1990 |
PU DOSANGA Vs. STATE OF MIZORAM & OTHERS
|
March 9, 1990 |
PURNA CHANDRA BORA Vs. THE COMMISSIONER, ASSAM STATE HOUSING BOARD & 2 OTHERS
|
March 2, 1990 |
RAFIQ ISLAM Vs. UNITED INDIA INSURANCE CO. LTD.
|
April 3, 1990 |
RAFIQUDDIN AND ORS. Vs. STATE OF ASSAM
|
November 21, 1990 |
RAJU DAS Vs. SUSHIL KUMAR DAS
|
July 30, 1990 |
RANJIT SINGH Vs. NARAYAN MANDAL
|
June 22, 1990 |
RATISH CHANDRA DUTTA Vs. UNION OF INDIA AND ANOTHER
|
December 7, 1990 |
RAVINDRA KR. SHARMA Vs. STATE OF ASSAM
|
May 22, 1990 |
REAZ ALI & OTHERS Vs. MD. RAJAB UDDIN & OTHERS
|
November 6, 1990 |
RIZAPLIANA Vs. STATE OF MIZORAM
|
October 31, 1990 |
RONGKEHAI HANSE Vs. KARBI ANGLONG DIST COUNCIL DIPHU
|
June 20, 1990 |
ROOP SINGH SANDHU Vs. UNION OF INDIA & OTHERS
|
December 20, 1990 |
RUKMANAND AJITSARIA Vs. USHA SALES PRIVATE LTD.
|
June 8, 1990 |
RUPSAN BEGUM Vs. MD ABDUS SATTAR
|
January 5, 1990 |
S PURBANCHAL ROAD SERVICE GAUHATI Vs. STATE
|
September 13, 1990 |
SAGARMAL BHURA Vs. STATE OF ASSAM
|
May 13, 1990 |
SAGARMAL BHURA Vs. THE STATE OF ASSAM AND ANR.
|
May 22, 1990 |
SAIFUDDIN LASKAR Vs. STATE OF ASAM
|
March 1, 1990 |
SAILESH CHANDRA NANDI Vs. SUPERINTENDENT OF TAXES
|
November 5, 1990 |
SAMIR MAZUMDAR Vs. STATE OF ASSAM AND ORS.
|
January 12, 1990 |
SANKAR TRADING Vs. STATE OF TRIPURA
|
May 22, 1990 |
SARBESWAR KALITA AND ORS. Vs. MAYA MALAKAR AND ORS.
|
April 11, 1990 |
SARIFUL HUSSAIN Vs. STATE OF ASSAM OPPOSITE PARTY
|
October 20, 1990 |
SARJU PRASAD SINGH AND ORS. Vs. RAM BISWAS SINGH AND ORS.
|
June 25, 1990 |
SAVITRI RANI MALIK Vs. COMMISSIONER OF INCOME TAX
|
June 14, 1990 |
SEN BRICKS Vs. STATE OF TRIPURA
|
August 29, 1990 |
SHEW CHANDER MATHU Vs. STATE OF ASSAM
|
August 29, 1990 |
SHRI ABDUL BAQUEE CHOUDHURY & OTHERS Vs. STATE OF ASSAM
|
June 7, 1990 |
SHRI ANAR ALI LASKAR Vs. ABDUL HAMID
|
October 23, 1990 |
SHRI ANIL KUMAR TIWARI Vs. STATE OF MANIPUR & OTHERS
|
September 10, 1990 |
SHRI BANAMALI DEY Vs. SHRI SATYENDRA CHANDA AND ORS.
|
March 20, 1990 |
SHRI BHANGALU SAU Vs. SHRI BOLORAM BARUAH & OTHERS
|
November 1, 1990 |
SHRI CHITTARANJAN GANGULY Vs. STATE OF ASSAM & OTHERS
|
August 1, 1990 |
SHRI DHARAM SINGH AND ANOTHER Vs. KULA CHANDRA SINGH AND OTHERS
|
August 9, 1990 |
SHRI DINESH KUMAR SARAF (I) Vs. THE STATE OF ASSAM
|
June 22, 1990 |
SHRI GHANA KANTA LAHAN Vs. THE STATE OF ASSAM AND ORS.
|
April 23, 1990 |
SHRI HARIDHAR UPADHAYA Vs. SHRI JITENDRALAL ROY & OTHERS
|
August 23, 1990 |
SHRI J. KAPTHIANGA Vs. STATE OF MIZORAM & OTHERS
|
August 27, 1990 |
SHRI JAGAT NARAYAN THAKUR Vs. SHRI BIRENDRA HATI BARUAH & OTHERS
|
October 22, 1990 |
SHRI JITENDRA KUMAR CHAKRAVARTY Vs. SHRI SHANTI DAS AND OTHERS
|
July 10, 1990 |
SHRI KAMALA KANTA DAS & OTHERS Vs. STATE OF ASSAM & OTHERS
|
October 22, 1990 |
SHRI MOHAN CHANDRA BORA AND OTHERS Vs. ON THE DEATH OF APPELLANT NO. 1 MAHENDRA NATH DUTTA, HIS HEIRS SMTI SUMALA DUTTA & OTHERS
|
December 18, 1990 |
SHRI MUTUM NILAMANI SINGH Vs. SMT. TAKHELMAYUM NINGOL & ORS.
|
August 21, 1990 |
SHRI NAGENDRA NATH SARMAH Vs. SHRI KAMINI MOHAN SARMA & OTHERS
|
August 6, 1990 |
SHRI NALINI RANJAN BORMAN Vs. ON THE DEATH OF NADIA CHAND BORMAN HIS HEIRS, SMTI BASANA BALA & OTHERS
|
September 3, 1990 |
SHRI NANUA GOALA Vs. SHRI PRAVATI BARAI & OTHERS
|
December 7, 1990 |
SHRI NARATTAM DAS & OTHERS Vs. MD. MASADDAR ALI BARBHUIYA & OTHERS
|
December 21, 1990 |
SHRI PHATIK HAZARIKA Vs. STATE OF ASSAM
|
January 20, 1990 |
SHRI PHUKAN CH. BAYAN Vs. SHRI PARESH CH. DAS & OTHERS
|
August 23, 1990 |
SHRI PRODUMNYA DAS PURKAYASTHA AND ORS. Vs. SHRI RASENDRA KUMAR DAS AND ORS.
|
July 10, 1990 |
SHRI S. KUTTAN Vs. THE DIRECTOR GENERAL OF BORDER ROADS
|
July 2, 1990 |
SHRI SUBHAJIT SENGUPTA Vs. THE STATE OF TRIPURA AND ORS.
|
March 28, 1990 |
SHRI TAYA DABI Vs. SHRI TOKO DABI
|
June 29, 1990 |
SIR SANKARLAL MAHESREE Vs. STATE OF ASSAM
|
June 25, 1990 |
SIRAJUDDIN Vs. THE STATE OF ASSAM AND ORS.
|
January 18, 1990 |
SMT. ANITA ACHARYYA Vs. RAM CHANDRA ACHARYYA AND ORS.
|
December 11, 1990 |
SMT. BASANA RANI SAHA Vs. INCOME TAX OFFICER.
|
February 27, 1990 |
SMT. MINAKSHI SARMA, Vs. SHRI P.R. DEKA, MEMBER SECRETARY, SELECTION BOARD FOR ADMISSION TO MBBS/BDS COURSES AND ORS.
|
May 14, 1990 |
SMT. SNEHA RANI DEB Vs. SRI ASWINI KUMAR DEB AND ORS.
|
April 3, 1990 |
SMTI BISHEKHA LATA BHUYAN & OTHERS Vs. SHRI RAM BIHARI CHOUDHURY
|
October 26, 1990 |
SMTI. APARNA ROY CHOUDHURY Vs. DIRECTOR OF PUBLIC INSTRUCTION, KAHILIPARA, GAUHAT
|
February 7, 1990 |
SMTI. PHYLLASIMON LYNGDOH Vs. THE COLLECTOR OF EAST KHASI HILLS, SHILLONG
|
November 29, 1990 |
SREE HARGOBIND AGARWAL Vs. RAMAWTAR DIPAK KR. PROPERTY (HUF) REPRESENTED BY ITS KARTA SHRI RAMAWTAR MODI AND ORS.
|
January 12, 1990 |
SRI BAJRANGLAL MORE AND ANR. Vs. PURBANCHAL BANK LTD. AND ANR.
|
March 22, 1990 |
SRI BASUDEV BISWAS AND ANR. Vs. SRI AMIT KUMAR GHOSH AND ORS.
|
January 19, 1990 |
SRI BHUPAL CHANDRA DAS Vs. SRI DURGA BARMAN AND ORS.
|
March 26, 1990 |
SRI MAFUR ALI TALUKDAR Vs. BAKHTARUNNESSA BIBI AND ORS.
|
July 23, 1990 |
SRI PANKAJ KUMAR DASGUPTA Vs. STATE OF TRIPURA
|
June 29, 1990 |
SRI SATYA PRIYA CHOUDHURY Vs. THE STATE OF TRIPURA AND ORS.
|
July 25, 1990 |
SRIPRAKASH STEEL INDUSTRIES Vs. RAMAPADA CHATERJEE AND ANR.
|
January 23, 1990 |
STATE OF ASSAM Vs. RAMDEO SINGH PRABHU SINGH
|
May 14, 1990 |
STATE OF ASSAM Vs. AJIT SINGH BOTHRA
|
March 26, 1990 |
STATE OF ASSAM Vs. RAKESH CHANDRA PAUL
|
August 29, 1990 |
STATE OF ASSAM Vs. SHIEW KUMAR JAIN SHIV KUMAR
|
October 31, 1990 |
STATE OF ASSAM Vs. SUNIL KUMAR DEY
|
February 22, 1990 |
STATE OF MEGHALAYA Vs. JYOTSNA DAS
|
April 2, 1990 |
STATE OF MIZORAM Vs. K LALRUATA
|
July 25, 1990 |
SUBAL CH. ROY AND OTHERS Vs. MANMOHAN MORAL
|
August 8, 1990 |
SUBHAS CHANDRA PAUL Vs. STATE OF TRIPURA
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May 28, 1990 |
SUDHANGSHU MOHAN DEB Vs. NIRODE SUNDARI DEB DHUPI
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July 17, 1990 |
SUDHANGSU KANJAN PAUL Vs. MADHAV CHANDRA PAUL
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June 7, 1990 |
SUDHIR SARKAR Vs. STATE OF TRIPURA
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August 27, 1990 |
SUKUMARI DEV & OTHERS Vs. ON THE DEATH OF MANINDRA CH. DEV HIS LEGAL HEIRS MADAN DEV
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May 17, 1990 |
SUNDARI RUBBER WORKS Vs. STATE OF TRIPURA
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November 5, 1990 |
SURAJ MAL TEWARI Vs. UNION OF INDIA
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March 21, 1990 |
SURENDRA CHANDRA DAS Vs. ON THE DEATH OF JUGAL KISHORE KEDIA HIS HEIRS AND LEGAL REPRESENTATIVES SMTI. GINIA DEVI AND ORS.
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March 5, 1990 |
SUSHIL KUMAR GHOSH Vs. THE STATE OF ASSAM AND ORS.
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April 14, 1990 |
SUSHMA RANI DAS Vs. ASHUTOSH DAS
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April 11, 1990 |
THE COLLECTOR OF BARPETA, ASSAM Vs. SMT. LABANYA PRABHA CHOUDHURY AND OTHERS
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December 17, 1990 |
THE DEPUTY COMMISSIONER AND ANR. Vs. SHRI JAMTHENLAL HAOKIP AND ANR.
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February 22, 1990 |
THE FRONTIER MOTOR CAR CO.(P) LTD. Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION, GAUHATI
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June 4, 1990 |
THE STATE OF ASSAM Vs. PABAN KR. AGARWALLA AND ANR.
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February 6, 1990 |
THE STATE OF ASSAM Vs. KUNJA KISHORE SINGHA
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August 1, 1990 |
THE STATE OF ASSAM Vs. SRI SUMERMAL JAIN
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April 4, 1990 |
THE STATE OF ASSAM Vs. SRI NATH MAL GOENKA AND ANR.
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April 4, 1990 |
TULIKA DEKA Vs. SHRI P.K. DEKA & ORS.
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March 15, 1990 |
UMAN SING GURUNG Vs. SEVA RAM DUTTA
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August 17, 1990 |
UMESH CHANDRA LAHKAR Vs. SIBA RAM DEKA
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May 18, 1990 |
UNION OF INDIA Vs. HANUMAN PRASAD AGARWALLA
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February 2, 1990 |
UNION OF INDIA Vs. RAWATMAL BHIRUDAN KUNDALIA AND OTHERS
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July 26, 1990 |
UNION OF INDIA Vs. D S NARULA AND CO
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April 6, 1990 |
UNION OF INDIA (UOI) AND ORS. Vs. STATE OF MIZORAM AND ORS.
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January 11, 1990 |
UPENDRA MANDAL Vs. BHAJAHARI MANDAL AND ORS.
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July 31, 1990 |
WILLIAM LEONG Vs. ADDITIONAL DEPUTY COMMISSIONER, JAINTIA HILLS & ANOTHER
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March 29, 1990 |
WORKMEN OF ASSAM RAILWAY AND TRADING COMPANY LTD. Vs. PRESIDING OFFICER, LABOUR COURT, DIBRUGARH AND OTHERS
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March 2, 1990 |