ABDUL FAZAL AND OTHERS Vs. ASSAM ADMINISTRATIVE TRIBUNAL AND OTHERS
|
December 1, 1989 |
ABDUL GANI MIA @ ABDUL WAHED AND ANOTHER Vs. ABDUL GANI MIA
|
May 3, 1989 |
ABDUL MATIN Vs. ABDUL AZIZ
|
September 25, 1989 |
ABDUL SAMOD Vs. SONA BIBI
|
August 8, 1989 |
ABDUL WALID Vs. COMMISSIONER OF WEALTH TAX
|
January 4, 1989 |
ABDUS SALAM CHOUDHURY Vs. STATE OF ASSAM
|
January 12, 1989 |
AHMED ALI Vs. STATE OF ASSAM
|
November 21, 1989 |
AJIJUR RAHMAN BARBHUIYA Vs. HAJI MOSHAID ALI LASKAR
|
September 25, 1989 |
ALIMON NESSA Vs. SUDHIR CHANDRA DEY
|
March 31, 1989 |
ALIMUDIN SHEIKH Vs. BAHAR ALI @ BAHARUDDIN AND ORS.
|
March 1, 1989 |
ALL ASSAM HEADS OF THE DEPARTMENTS MINISTERIAL OFFICERS ASSOCIATION Vs. THE STATE OF ASSAM AND ANOTHER
|
May 18, 1989 |
ANAND TRADERS AND ANR. Vs. S.K. ENTERPRISES
|
November 6, 1989 |
ANATH BANDHU SAHA AND OTHERS Vs. UTPA1 DEB BARMA
|
February 7, 1989 |
ANIL CHANDRA Vs. STATE OF ASSAM
|
August 14, 1989 |
ANJALI CHAKRABORTY Vs. STATE OF ASSAM
|
September 26, 1989 |
APARAJITA MUKHERJEE Vs. ANIL KUMAR MUKHERJEE
|
August 14, 1989 |
APURBA KUMAR BARUA Vs. THE STATE OF ASSAM & OTHERS
|
September 19, 1989 |
ARFAN ALI Vs. BINODE BIHARI DE AND ORS.
|
November 6, 1989 |
ARUN BHUSAN CHAKRAVARTY Vs. STATE OF ASSAM
|
July 10, 1989 |
ASSAM FOREST PRODUCTS (P) LTD., DIBRUGARH Vs. COMMISSIONER OF INCOME
|
January 29, 1989 |
ASSAM FOREST PRODUCTS P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 27, 1989 |
ASSAM OIL COMPANY LIMITED Vs. UNION OF INDIA AND OTHERS
|
September 1, 1989 |
ASSAM STATE TRANSPORT Vs. ATUL CHANDRA GOSWAMI
|
November 27, 1989 |
ATUL GANDHIA Vs. STATE OF ASSAM
|
November 20, 1989 |
B. PRIMPERSTERE KHARKENEER Vs. THE STATE OF MEGHALAYA AND ANOTHER
|
May 8, 1989 |
BAJRANG TEA MFG COMPANY PVT LTD Vs. ASSAM S E B
|
September 25, 1989 |
BASANTA DUTTA ALIAS BASANTA KUMAR DUTTA Vs. STATE OF ASSAM
|
August 1, 1989 |
BHABANI DASYA Vs. TULSI RAM KEOT
|
February 28, 1989 |
BHARAT HEAVY ELECTRICALS LTD. Vs. ASSAM STATE ELECTRICITY BOARD
|
November 21, 1989 |
BHAWANI SHANKAR BAGARIA Vs. DEBABRATA GHOSH
|
December 8, 1989 |
BHUPEN SENGUPTA Vs. DIRECTOR OF LAND RECORDS & SETTLEMENT, GOVT OF TRIPURA AND ORS.
|
January 10, 1989 |
BIHARI DAS @ BIHARILAL DAS & ORS Vs. SAMSUDDIN & ORS.
|
April 20, 1989 |
BIPIN CHANDRA KALITA Vs. ARABINDA DAS & TWO OTHERS
|
June 7, 1989 |
BISWANATH TRIVEDI @ BISWANATH TEWARI Vs. ASSAM BOARD OF REVENUE AND ORS.
|
January 19, 1989 |
BOPAI ALI Vs. STATE OF ASSAM
|
July 3, 1989 |
BRAJA LAL BANIK Vs. STATE OF TRIPURA
|
June 16, 1989 |
BRAJALAL BANIK Vs. STATE OF TRIPURA
|
June 9, 1989 |
BUDHINA HAZARIKA AND ORS. Vs. HIRA PAYENG AND ANR.
|
March 29, 1989 |
CAPT. RAMESHWAR LAL ARYA Vs. UNION TERRITORY OF ARUNACHAL PRADESH AND ORS.
|
March 30, 1989 |
CHANDRA NATH SARMA Vs. MAHESH NATH SARMA
|
January 19, 1989 |
CHANDRESWAR BHATTACHARJEE Vs. THE MANAGING PARTNER OF BANAMALI TEA ESTATE, SIBSAGAR AND ORS.
|
February 8, 1989 |
CHONG NORBU LAMA Vs. STATE OF ARUNACHAL PRADESH AND ORS
|
June 16, 1989 |
CHONGTHAM TIKEN SINGH Vs. STATE OF MANIPUR AND ORS.
|
April 5, 1989 |
COLLECTOR OF DARRANG & MANGALDAI Vs. ON THE DEATH OF PRAFULLA CHANDRA GOSWAMI, AMIYA KUMAR GOSWAMI AND ORS.
|
September 15, 1989 |
COMMISSIONER OF INCOME Vs. M/S. M.L. TRADING AND CO. NOWGONG
|
February 2, 1989 |
COMMISSIONER OF INCOME TAX Vs. PHEROS AND CO P LIMITED
|
January 20, 1989 |
COMMISSIONER OF INCOME TAX Vs. MAKHAN SARMAH SAVAPANDIT
|
February 13, 1989 |
COMMISSIONER OF INCOME TAX Vs. SECRETARY REGIONAL COMMITTEE NATIONAL SPORTS CLUB OF ASSAM
|
January 12, 1989 |
COMMISSIONER OF INCOME TAX Vs. M L TRADING AND CO
|
February 27, 1989 |
COMMISSIONER OF INCOME TAX Vs. PIONEER CONSTRUCTION CO
|
April 19, 1989 |
COMMISSIONER OF INCOME TAX Vs. RAHMAN O T
|
May 3, 1989 |
COMMISSIONER OF INCOME TAX Vs. GOSLINO MARIO
|
July 18, 1989 |
COMMISSIONER OF INCOME TAX Vs. GOURISHANKAR KHATUWAL AND BROS
|
November 10, 1989 |
COMMISSIONER OF INCOME TAX Vs. JHABARMAL AGARWALLA
|
September 22, 1989 |
COMMISSIONER OF WEALTH TAX Vs. B C GUPTA AND SONS LIMITED
|
August 16, 1989 |
COMMISSIONER OF WEALTH TAX Vs. TARACHAND AGARWALLA
|
May 31, 1989 |
CONSTRUCTION AND SUPPLY CO. Vs. UNION OF INDIA
|
December 15, 1989 |
CONTROLLER OF ESTATE DUTY Vs. MURARILAL SOVASARIA
|
July 28, 1989 |
CWT SHILLONG Vs. SHRI TARACHAND AGARWALLA
|
May 23, 1989 |
D. AGARWALLA Vs. B. DEVI AGARWALLA
|
December 12, 1989 |
DALJEET KAUR Vs. COMMISSIONER OF INCOME TAX
|
September 15, 1989 |
DEPUTY COMMISSIONER Vs. SHRI MANIYA KOCH AND ORS.
|
August 3, 1989 |
DHARMESWAR BARUAH Vs. UNION OF INDIA & ORS.
|
March 15, 1989 |
DINESH CHANDRA DEY Vs. STATE OF ASSAM
|
November 16, 1989 |
DIPAK MOORMOO Vs. SONARAM PHUKAN
|
May 31, 1989 |
DOKAN PROTISTHAN KARMACHARI SANGHA & ANOTHER Vs. MANAGING DIRECTOR, M/S NANAK SINGH SUJAN SINGH SADANA & ORS
|
May 15, 1989 |
DOOM DOOMA TEA COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 26, 1989 |
DR. B.C. LAHKAR Vs. THE STATE OF ASSAM AND ORS.
|
April 25, 1989 |
DR. RAJ KUMAR BHARATIA AND ORS. Vs. STATE OF ASSAM
|
March 8, 1989 |
DWIJENDRA KUMAR BHATTACHARJEE Vs. SUPERINTENDENT OF TAXES
|
August 16, 1989 |
EMPLOYEES STATE INSURANCE Vs. WELFORD TRANSPORT
|
August 17, 1989 |
EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER Vs. KRISHNA PRESS
|
September 6, 1989 |
EMPLOYEES STATE INSURANCE CORPORATION, GAUHATI, ASSAM AND ORS. Vs. M/S. TRIBUNE PRESS, CHANDMARI GAUHATI AND ORS.
|
November 30, 1989 |
ENIBOMO LOTHA Vs. NAGALAND PUBLIC SERVICE COMMISSION AND ORS.
|
March 15, 1989 |
GANAKANTA DAS Vs. STATE OF ASSAM
|
July 17, 1989 |
GOPAL CHAND AGARWALLA AND ANOTHER Vs. MADANLAL SIMOLIA (AGARWALLA) AND OTHERS
|
November 6, 1989 |
GOPAL CHANDRA DEURI Vs. THE STATE OF ASSAM
|
September 5, 1989 |
GOPESH CHANDRA DAS Vs. CHIEF SECRETARY TO THE GOVT OF ASSAM
|
September 25, 1989 |
GOVINDA MISRA @ MISIR Vs. JYOTISH CHANDRA ROY AND ORS.
|
November 3, 1989 |
GULABRAI HANUMANBUX Vs. WEALTH TAX OFFICER INCOME TAX OFFICER
|
March 7, 1989 |
HANUMAN BOX AGARWALLA Vs. GIRISH CHANDRA GOGOI
|
November 6, 1989 |
HARI SHANKAR SAHU Vs. GIRIDHARILAL SARMAH
|
June 27, 1989 |
HEIRS OF LATE NABIBAKH SK. MUSTT ANJAMUR BEWA AND ORS. Vs. MD. NUR HUSSAIN AND ORS.
|
November 27, 1989 |
HEM CHANDRA NAYAK Vs. STATE OF ASSAM
|
May 12, 1989 |
HERAMBA KUMAR SARMA Vs. STATE OF ASSAM
|
September 6, 1989 |
HERAMBA SARMA Vs. AJOY SANKAR DAS
|
June 13, 1989 |
HIGHWAY HOTEL LIMITED Vs. ASSAM STATE ELECTRICITY BOARD, NARENGI, GAUHATI
|
July 24, 1989 |
HIMATSINGKA MOTOR WORKS LTD. Vs. ASSAM FINANCIAL CORPORATION, GAUHATI AND ORS.
|
May 3, 1989 |
HINA KHAN Vs. SUPERINTENDENT GAUHATI DISTRICT JAIL
|
June 20, 1989 |
HINDUSTAN GENERAL INSURANCE Vs. NILIMA MAHANTA
|
April 12, 1989 |
IBRAHIM ALI Vs. HAJI ABDUL LATIF
|
July 24, 1989 |
IDRIS BHAI Vs. BINOD KHERKHETARI
|
December 6, 1989 |
INDIA CARBON LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 4, 1989 |
INDIA CARBON LIMITED Vs. STATE OF ASSAM AND ORS.
|
September 15, 1989 |
INDRA MOHAN CHAKRABORTY AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
March 21, 1989 |
J THOMAS AND CO PVT LTD Vs. AHMED TEA CO PVT LTD
|
September 6, 1989 |
JANASHIKHA CO OP PRINTING WORKS LTD Vs. STATE OF TRIPURA
|
January 5, 1989 |
JASWANT SINGH Vs. KANIKA BALA DEKA
|
September 12, 1989 |
JHABARMAL PANDA Vs. BHAGAWATI PRASAD KEDIA
|
January 27, 1989 |
JHUMAR MAL JAIN AND ORS. Vs. KAMAKHYA TEMPLE REPRESENTED BY JHANDU PRASAD SARMA DOLOL AND ORS.
|
May 3, 1989 |
JIBAN CHANDRA DEKA, BIJAY LAKSHMI MAHANTA & JAHUR ALI Vs. DEPUTY COMMISSIONER, KAMRUP AND OTHERS
|
June 8, 1989 |
JITENDRA NATH SAIKIA Vs. STATE OF ASSAM AND ORS.
|
June 26, 1989 |
JOGESWAR DAS AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
April 10, 1989 |
JOKAI INDIA LTD. Vs. ASSAM BOARD OF REVENUE AND OTHERS
|
March 9, 1989 |
K M MATHEW Vs. P K THUNGON
|
September 15, 1989 |
K.A. CHRISTINA AND B. PYNGROPE AND ANR. Vs. THE STATE OF MEGHALAYA
|
February 25, 1989 |
KABRAMBAM LOKENDRA SINGH & OTHERS Vs. THOUNAOJAM BIRA SINGH
|
May 19, 1989 |
KAJAL DEY Vs. STATE OF ASSAM
|
February 22, 1989 |
KALI KUMAR SHARMA Vs. SALES TAX TRIBUNAL TRIPURA
|
January 12, 1989 |
KAMALA KANTA SAIKIA Vs. BINDO URANG
|
September 19, 1989 |
KANCHAN KUMAR DEV Vs. STATE OF ASSAM
|
November 16, 1989 |
KARTIK MAL AND ORS. Vs. STATE OF ASSAM
|
April 25, 1989 |
KHIRESWAR SAIKIA Vs. STATE OF ASSAM
|
September 7, 1989 |
KHITESWAR PHUKAN Vs. SOWALA GOGOI
|
November 20, 1989 |
KOOMSONG TEA CO. LTD Vs. ASSAM BOARD OF REVENUE & ORS
|
May 29, 1989 |
KRISHNA KANTA NATH Vs. BANCHAN BALA NATH
|
March 16, 1989 |
KULADHAR DUTTA Vs. STATE OF ASSAM AND OTHERS
|
June 21, 1989 |
KUMAR SRIJUT MADHUSUDAN DEB BARMA AND ORS. Vs. STATE OF TRIPURA AND ORS.
|
January 10, 1989 |
LITIN CHANDRA Vs. STATE OF ASSAM
|
May 24, 1989 |
M/S SHREE HANUMAN BHANDAR Vs. THE COMMISSIONER OF EXCISE, GOVT. OF ASSAM AND ORS.
|
February 7, 1989 |
M/S. NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. & ORS. Vs. M/S. MALKANI CONSTRUCTION (P) LTD. CONTRACTOR
|
August 8, 1989 |
M/S. RALLIS INDIA LTD. Vs. STATE OF ASSAM
|
January 5, 1989 |
M/S. SUPER FINANCE CO. Vs. LAKHAN SINGH AND ANR.
|
February 27, 1989 |
MACHABBIR ALI & ANR. Vs. MATABUDDIN & ANR.
|
August 16, 1989 |
MADAN CH. DAS ON THE DEATH OF HIS LEGAL HEIRS BHUD Vs. DHARANIDHAR RAI
|
June 6, 1989 |
MADAN SINGH Vs. TAIYAB HUSSAIN
|
August 16, 1989 |
MAHADEOLAL PASARI AND ORS. Vs. PHOENIX AUTOMOBILE SALES AND SERVICES (PVT) LTD. AND ORS.
|
June 13, 1989 |
MAHENDRA KISHOR PAUL Vs. STATE OF TRIPURA AND ANR.
|
January 9, 1989 |
MAKBUL HUSSAIN Vs. ZUBEDA KHATOON
|
April 12, 1989 |
MAKUM TEA COMPANY INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 19, 1989 |
MANAGER, BHARAT REFRACTORIES LTD. Vs. DR. SANDAR SON DKHAR
|
December 8, 1989 |
MANIRAM SAIKIA Vs. HIRA BORDOLOI
|
June 27, 1989 |
MASADDAR ALI Vs. STATE OF ASSAM
|
December 12, 1989 |
MATIN AHMED Vs. MULLUCK HUSSAIN
|
December 18, 1989 |
MD ABDUL KADIR Vs. STATE OF ASSAM
|
April 12, 1989 |
MD ABDUL MATLIB Vs. STATE OF ASSAM
|
November 21, 1989 |
MD BADARUDDIN AHMED Vs. STATE OF ASSAM
|
May 12, 1989 |
MD RABBAN ALI DEWAN Vs. MUSTT ANOWARA BEGUM
|
June 28, 1989 |
MD SYAD ALI Vs. STATE OF ASSAM
|
February 7, 1989 |
MD SYED ALAUDDIN MIA Vs. SARUNGBAM IBOBI SINGH
|
May 23, 1989 |
MD. ABDUL JOBBAR MANDAL Vs. RAJAPUKHURI SAMABAI SAMITY LTD. AND ANOTHER
|
May 31, 1989 |
MD. GEDA SHIEKH & OTHERS Vs. MD. MAFIZUDDIN SHEIKH
|
April 3, 1989 |
MD. LALCHAND ALI & ANR. Vs. MUSTT. TARIKAN BEGUM & ORS.
|
May 30, 1989 |
MD. SALIM KHAN Vs. INCOME TAX OFFICER
|
August 1, 1989 |
MD. SAYED ALI Vs. BIMAL CHANDRA KARMAKAR
|
May 5, 1989 |
MIHIR KANTI BOSE Vs. STATE OF ASSAM
|
November 30, 1989 |
MILAN DAS AND ORS. Vs. AMBIKA TEA ESTATE
|
May 19, 1989 |
MOHAN CHANDRA GOGOI Vs. STATE OF ASSAM
|
June 9, 1989 |
MOHEEMA LTD Vs. COMMISSIONER OF INCOME TAX
|
August 16, 1989 |
MOHEEMA LTD Vs. COMMISSIONER OF INCOME TAX
|
July 20, 1989 |
MONORANJAN CHAKRABORTY Vs. STATE OF TRIPURA
|
December 5, 1989 |
MUHIBUR RAHMAN LASKAR Vs. ARJAN ALI AND ORS.
|
August 4, 1989 |
MUSLIM MIA Vs. UNION OF INDIA (UOI) AND ORS.
|
September 6, 1989 |
MUSTT. SUNABAN BEWA AND ORS. Vs. MANEHAB ALI SEKH
|
November 23, 1989 |
N.C. RAWLLEY ANR. Vs. STATE OF ASSAM AND ANR.
|
March 1, 1989 |
NANDA PATHAK Vs. STATE OF ASSAM
|
September 4, 1989 |
NATIONAL INSURANCE CO. LTD. Vs. UNION OF INDIA
|
August 2, 1989 |
NEW INDIA ASSURANCE CO LTD Vs. SATYANATH HAZARIKA
|
March 8, 1989 |
NEW INDIA ASSURANCE CO. LTD. Vs. KA SYNSHAR BAREN
|
August 11, 1989 |
NEW JATINGA VALLEY TEA ESTATE LTD. AND ANR. Vs. STATE OF ASSAM AND ORS.
|
July 17, 1989 |
NIHAR SENGUPTA Vs. UNION TERRITORY OF ARUNACHAL PRADESH AND ORS.
|
January 6, 1989 |
NILAKANTHA PATI Vs. ANANTA MISRA AND ANR
|
September 8, 1989 |
NIRANJAN KUMAR DAS Vs. RANADHIR ROY
|
May 26, 1989 |
OIL AND NATURAL GAS COMMISSION, EASTERN REGION, NAZIRA Vs. ASSAM BOARD OF REVENUE AND ORS.
|
February 17, 1989 |
OINAM GULAMJAT SINGH Vs. STATE OF MANIPUR AND OTHERS
|
June 7, 1989 |
OM PRAKASH BHARUKA Vs. SAKUNTALA BHARUKA
|
September 18, 1989 |
OMPRAKASH AGARWALLA Vs. THE SUB
|
May 24, 1989 |
ON THE DEATH OF BUDHMAL GUJRANI HIS HEIRS SMTI. CHANDA GUJRANI AND ORS. Vs. ON THE DEATH OF KASHILAL AGARWALA HIS HEIRS SMTI URMILA AGARWALA AND ORS.
|
August 5, 1989 |
ON THE DEATH OF MD. ELIAS HIS HEIRS MATIN AHMED AND ORS. Vs. MULLIK HUSSAIN
|
December 18, 1989 |
ON THE DEATH OF NILLSWARI HAZORI, HER HEIRS AND LEGAL REPRESENTATIVES SMTI. JYOSODA BASUMATARY AND OTHERS Vs. SURESH CHANDRA RAVA AND OTHERS
|
June 16, 1989 |
ON THE DEATH OF SARDAR DARSAN SINGH, HIS HEIRS KUNDAN KAUR AND ORS. Vs. SARDAR AJIT SINGH
|
March 1, 1989 |
ON THE DEATH OF TULSIRAM SHARMA ADHIKARI HIS LEGAL REPRESENTATIVES SMT. PURNAMAYA DEVI & ORS. Vs. SMT. HIRONIBALA DEVI & ORS.
|
June 7, 1989 |
ON THE DEATH OF U. SHRAN SHABONG HIS LEGAL HEIR AND REPRESENTATIVE KA IVORY SHABONG Vs. ON THE DEATH OF KA TRI SYNREM OF MADAN LABAN HER LEGAL REPRESENTATIVE KA KHERI SYNREM AND ANR.
|
August 10, 1989 |
ORIENTAL FIRE AND GENL. INS. CO. LTD. Vs. RATNA BAHADUR CHETRI
|
December 5, 1989 |
P.S. KONA ANAL S/O. LATE MOLOK ANAL, CHIEF OF CHANDAL KHUMAN VILLAGE, P.S. CHANDAL, DISTRICT TENGNOUPEL, MANIPUR Vs. STATE OF MANIPUR AND ORS.
|
May 23, 1989 |
PACHHUNGA Vs. ZOKHUMI
|
June 19, 1989 |
PHAJURMAN MIA Vs. PAOLELUNG KABUI, KHULLAKPA AND OTHERS
|
May 24, 1989 |
PHEONIX AUTOMOBILE SALES & SERVICE (P) LIMITED Vs. M/S. GANESHDAS RAMGOPAL AND ORS.
|
November 28, 1989 |
PRABASH CHANDRA BHOWMIK(IN M.A.(F) 17 OF 1988) NANI GOPAL GHOSH(IN M.A.(F) 18 OF 1988) Vs. BISWA RANJAN DEB BARMA AND ORS.
|
February 28, 1989 |
PURBANCHAL BRICKS INDUSTRIES Vs. STATE OF TRIPURA
|
July 21, 1989 |
R G S INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
September 27, 1989 |
R.G.S. INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
September 25, 1989 |
RAJENDRA SINGH Vs. SUPERINTENDENT OF TAXES
|
July 21, 1989 |
RAM CHANDRA LAXMINARAYAN Vs. QUINTEN MEMORIAL HALL, SHILLONG
|
June 30, 1989 |
RAMAKANTA DEB ROY AND ANR. Vs. SHRI AMALENDU DUTTA AND ORS.
|
September 13, 1989 |
RAMESH SARMA Vs. STATE OF ASSAM
|
June 7, 1989 |
RAMESWAR BORA Vs. DAKSHINPAT SATRA
|
August 29, 1989 |
RANGTA MAJHI Vs. STATE OF ASSAM
|
January 23, 1989 |
RATNA DAS Vs. DWIJENDRA DAS
|
July 10, 1989 |
REAZUDDIN AHMED AND ANR. Vs. SALIMA NAHAR @ MIRA AND ORS.
|
February 2, 1989 |
REGIONAL TRANSPORT AUTHORITY GAUHATI Vs. GAUHATI TRANSPORT ASSOCN
|
July 18, 1989 |
ROHITESWAR SAIKIA Vs. TONU KONWAR
|
March 8, 1989 |
RUPCHAND SARKAR AND ORS. Vs. THE REVENUE SECRETARY, GOVERNMENT OF TRIPURA AND ORS.
|
January 4, 1989 |
S. SUNILCHANDRA SHARMA Vs. STATE OF MANIPUR AND ORS.
|
September 19, 1989 |
S.H.K. NONGRUM Vs. BIMLENDU DASGUPTA
|
March 2, 1989 |
SADAU ASOM BIDYUT KARMI KALYAN PARISHAD, AN ASSOCIATION OF THE EMPLOYEES OF THE ASSAM STATE ELECTRICITY BOARD AND ANR. Vs. ASSAM STATE ELECTRICITY BOARD AND ORS.
|
August 16, 1989 |
SAIKHOM NINGTHEM SINGH Vs. SAIKHOM GAURAMANI SINGH
|
December 6, 1989 |
SALIGRAM AND CO Vs. COMMISSIONER OF INCOME TAX
|
September 28, 1989 |
SAMIR RANJAN BARMAN Vs. BHANU LAL SAHA
|
March 16, 1989 |
SANTOKH SINGH Vs. DIVISIONAL ENGINEER TELEPHONES SHILLONG
|
September 26, 1989 |
SARDAR SANTOKH SINGH Vs. DIVISIONAL ENGINEER, TELEPHONES SHILLONG AND OTHERS
|
September 26, 1989 |
SARI RAM KUMAR DEB BARMA Vs. THE STATE OF TRIPURA AND OTHERS
|
January 6, 1989 |
SHIV KUMAR DAGA Vs. STATE OF ASSAM
|
September 15, 1989 |
SHRI AMAR JYOTI DAS AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
September 5, 1989 |
SHRI ARUN CHANDRA SARMA Vs. SHRI JANARDAN PRASAD VERMA
|
July 28, 1989 |
SHRI ARUN KUMAR AGARWALA Vs. THE STATE OF ASSAM
|
August 8, 1989 |
SHRI BARANSING BOLWARY Vs. TURA MUNICIPAL BOARD, TURA AND OTHERS
|
November 3, 1989 |
SHRI BINAYENDRA LAL ROY Vs. STATE OF TRIPURA
|
February 24, 1989 |
SHRI CHITTA RANJAN SAHA Vs. STATE OF TRIPURA
|
June 9, 1989 |
SHRI DILIP DHAR AND ORS. Vs. STATE OF ASSAM
|
November 2, 1989 |
SHRI G. JAYDASS Vs. UNION OF INDIA AND ORS.
|
February 17, 1989 |
SHRI JAMUNA SHARMA, SECRETARY, GREATER GAUHATI RICKSHAW TRADERS ASSOCIATION Vs. GAUHATI MUNICIPAL CORPORATION AND OTHERS
|
June 23, 1989 |
SHRI L.P. GONMEI Vs. THE STATE OF MANIPUR & ANOTHER
|
May 19, 1989 |
SHRI LIKRAM BIRJIT SINGH Vs. SHRI OINAM BUDHI SINGH AND ANOTHER
|
May 25, 1989 |
SHRI LILA CHANDRA GOSWAMI Vs. THE VICE CHANCELLOR, GAUHATI UNIVERSITY, GAUHATI
|
September 12, 1989 |
SHRI M. DAWNGLLAN Vs. UNION OF INDIA AND OTHERS
|
August 4, 1989 |
SHRI MAHABIR GOENKA AND OTHERS Vs. THE STATE OF ASSAM
|
April 24, 1989 |
SHRI MAHINDRA CHANDRA DAS AND EIGHT OTHERS Vs. THE STATE OF TRIPURA AND TWO OTHERS
|
January 10, 1989 |
SHRI MUNINDRA NATH DEB ADHIKARI Vs. STATE OF ASSAM AND OTHERS
|
April 11, 1989 |
SHRI R.K. YADAV Vs. THE UNION OF INDIA AND OTHERS
|
May 26, 1989 |
SHRI RAGHUNATH PRASAD Vs. THE STATE OF MANIPUR REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF MANIPUR
|
May 26, 1989 |
SHRI RAI MOHAN GHOSH Vs. THE UNION OF INDIA AND FOUR OTHERS
|
January 10, 1989 |
SHRI RAMAPADA DHAR Vs. THE STATE OF ASSAM AND OTHERS
|
January 19, 1989 |
SHRI SAJAL DUTTA Vs. THE STATE OF ASSAM AND ORS.
|
March 31, 1989 |
SHRI SUREN CHANDRA DAS Vs. TEZPUR MUNICIPAL BOARD AND ANOTHER
|
November 30, 1989 |
SHYAMA PRASAD PURKAYASTHA Vs. GAUHATI UNIVERSITY AND ORS.
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September 21, 1989 |
SHYAMAL PRASAD DAS Vs. STATE OF TRIPURA
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August 8, 1989 |
SIBU CHAKRAVARTY Vs. STATE OF ASSAM
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February 9, 1989 |
SIRAJUL HAQUE LASKAR ALIAS SIRAJUL HAQUE Vs. THE STATE OF ASSAM
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April 12, 1989 |
SMT. PARBATI DEVI SHARMA AND OTHERS Vs. JALIM CHAND SARAWAGI AND OTHERS
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February 9, 1989 |
SMT. RADHARANI SEN AND ANOTHER Vs. RAM CHOUDHURY CHOUHAN
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March 21, 1989 |
SMT. SOMALI DUTTA Vs. MAKHAN SINGH AND OTHERS
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July 28, 1989 |
SMT. USHARANI BHADRA & ORS. Vs. SMT. SUBHARANI BHAWAL & ORS.
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June 12, 1989 |
SMTI. KAMEWARI SAIKIA Vs. SHRI SANKARLAL SARKAR
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September 25, 1989 |
SMTI. PURNIMA PURKAYASTHA Vs. SHRI ANIMESH BHATTACHARJEE AND ORS.
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November 17, 1989 |
SOBU ANGAMI Vs. STATE OF NAGALAND AND ORS.
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February 23, 1989 |
SONAI RIVER TEA COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
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September 20, 1989 |
SONAPUR TEA COMPANY (PVT.) LTD. Vs. THE BAKIJAI AND CERTIFICATE OFFICER AND 2 ORS.
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September 6, 1989 |
SRI JAGANNATH MAHANTA Vs. MD. SADEQUE ALI AND ORS.
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December 18, 1989 |
SRI NARESWAR KONWAR Vs. UNION OF INDIA AND ANOTHER
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November 29, 1989 |
SRI RUPESWAR DUTTA Vs. OIL INDIA LTD. AND ORS.
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November 15, 1989 |
STATE BANK OF INDIA Vs. DRUGS AND SCIENTIFIC DISTRIBUTORS AND ORS.
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September 11, 1989 |
STATE OF ASSAM Vs. STATE BANK OF BIKANER, JAIPUR
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September 22, 1989 |
STATE OF ASSAM Vs. HIT RAM DEKA
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June 28, 1989 |
STATE OF ASSAM Vs. M/S. GOPAL HOTEL & RESTAURANT, GAUHATI AND ORS.
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August 8, 1989 |
STATE OF ASSAM AND ORS. Vs. SHRI ANIL CHANDRA DAS
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December 15, 1989 |
STATE OF MANIPUR Vs. ELANGBAM ACHOU SINGH
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January 10, 1989 |
STEEL INDUSTRIES Vs. STATE OF TRIPURA
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August 16, 1989 |
STUDIO SEN AND SEN Vs. STATE OF TRIPURA
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June 9, 1989 |
SUBAHU KUMAR JAIN Vs. JAGDISH PRASAD CHOUDHURY
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June 1, 1989 |
SUBHKARAN CHARARIA Vs. JADUNANDA SHARMA
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March 10, 1989 |
SUDARSHAN KAR Vs. INDRA LAL SAHA
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March 3, 1989 |
SUIEKHA GHOSH Vs. PANCHANAN SHIB BIGRAHA
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March 30, 1989 |
SURENDRA NATH MEDHI Vs. STATE OF ASSAM AND ORS.
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May 2, 1989 |
SUSAN DAS Vs. HEMLATA DAS
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June 26, 1989 |
SUSHIL KUMAR MISRA Vs. STATE OF ASSAM
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April 26, 1989 |
TAJAMUL HUSSAIN CHOWDHURY ALIAS MD. TAJAMUL HUSSAIN CHOWDHURY Vs. GIRINDRA NAMASUDRA & ORS.
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July 10, 1989 |
TARANI KANTA DAS Vs. KARBI ANGLONG DISTRICT COUNCIL AND ORS.
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January 23, 1989 |
TAZABANNISA & ORS. Vs. SADARUDDIN AHMED & ORS.
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August 16, 1989 |
TH. KUNJO SINGH AND OTHERS Vs. M. MUKHI DEVI AND OTHERS
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April 5, 1989 |
THANHNUNA Vs. STATE OF MIZORAM AND ORS.
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July 18, 1989 |
THATITHOI CHIRU Vs. NINGAMPAO KABUI
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January 23, 1989 |
THE COLLECTOR OF KAMRUP Vs. HARENDRA NATH PHUKAN
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November 27, 1989 |
THE EMPLOYEES STATE INSURANCE CORPORATION, GAUHATI Vs. M/S. ASSOCIATED INDUSTRIES (ASSAM), CHANDRAPUR
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April 12, 1989 |
THE MANAGEMENT OF CINNATOLLIA T.E., NORTH LAKHIMPUR Vs. THE PRESIDING OFFICER, LABOUR COURT DIBRUGARH AND ORS.
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March 8, 1989 |
THE MANAGEMENT OF INDIAN OIL CORPORATION (ASSAM OIL DIVISION), DIGBOI Vs. THE STATE OF ASSAM AND OTHERS
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November 29, 1989 |
THE MEGHALAYA TRUCK OWNERS ASSOCIATION AND ANR. Vs. STATE OF MEGHALAYA AND ORS.
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February 24, 1989 |
THE ORIENTAL FIRE & GENERAL INSURANCE COMPANY LTD., DIVISIONAL OFFICER, GAUHATI Vs. M/S DOTCO, BADARPUR, CACHAR
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March 31, 1989 |
THE STATE OF ASSAM Vs. M/S MAHALCHAND BINOD KUMAR
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March 15, 1989 |
U. BELSLAWIS LYNGDOH AND ANR. Vs. KA MELORIS LYNGDOH AND ANR.
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February 17, 1989 |
U. BESTREAL DHONAL NATEP Vs. KHASI HILLS DISTRICT COUNCIL, SHILLONG
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January 31, 1989 |
UDALDAS PANIKA & PRAHLAD CHANDRA DAS Vs. KARBI ANGLONG DISTRICT COUNCIL AND OTHERS
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July 5, 1989 |
UNION OF INDIA Vs. M/S. K.K. AGARWALLA
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May 31, 1989 |
UNION OF INDIA Vs. RAM CHANDRA SINGH
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June 29, 1989 |
UNION OF INDIA (UOI) Vs. RAM KUMAR MAHABIR PRASAD
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December 22, 1989 |
UNION OF INDIA AND OTHERS Vs. SHRI GAUTAM DEV GUPTA
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March 21, 1989 |
UNITED COMMERCIAL BANK SILCHAR Vs. SATISH CHANDRA GHOSH
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March 1, 1989 |
UPENDRA CHANDRA DEB ROY Vs. SUBHASHINI DEB AND ORS.
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April 12, 1989 |