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A POLICE GANG RAPE CASE OF BODOS TRIBAL GIRLS (HIGH COURTS SUO MOTU ACTION) Vs. STATE
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March 14, 1988 |
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A R LASKAR Vs. DWIJENDRA KUMAR DAS
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March 7, 1988 |
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ABDUL HAMID Vs. STATE OF ASSAM
|
February 11, 1988 |
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ABDUL HANNAN AND ANOTHER Vs. GHONASHYAM TALUKDAR
|
March 10, 1988 |
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ABDUL MANNAN CHOUDHURY Vs. MOTILAL DUTTA CHOUDHURY AND ORS.
|
August 23, 1988 |
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ABDUL RAB ABDUL SALAM Vs. INCOME TAX OFFICER
|
June 22, 1988 |
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ABINASH MAHANTA Vs. JAJNESWAR
|
September 16, 1988 |
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AJIT SINGH RAIS Vs. COMMISSIONER OF INCOME TAX
|
June 20, 1988 |
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ALAUDDIN KHAN Vs. DIRECTOR GENERAL OF POLICE AND OTHERS
|
May 11, 1988 |
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ALL ASSAM MOTOR TRANSPORT ASSOCIATION Vs. THE STATE OF ASSAM & OTHERS
|
July 26, 1988 |
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AMULYA CHANDRA DAS Vs. ASSAM ADMINISTRATIVE TRIBUNAL AND OTHERS
|
June 13, 1988 |
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ANIMA KHATOON AND ANOTHER Vs. M/S. BATTING HOUSE AND ANOTHER
|
June 21, 1988 |
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ANN SARKAR Vs. ANIL SARKAR
|
January 27, 1988 |
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ARUN BHATTACHARJEE Vs. THE EXECUTIVE COUNCIL OF GAUHATI UNIVERSITY AND ORS.
|
May 11, 1988 |
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ASSAM COTTON MILLS Vs. COMMISSIONER OF TAXES ASSAM GAUHATI
|
September 7, 1988 |
|
ASSAM SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. SHRI S. S. BAROWA. ASSISTANT STORE OFFICER (UNDER SUSPENSION,) A. S. I. D. C. LTD. AND OTHERS
|
June 4, 1988 |
|
AZGOR ALI Vs. REAZUDDIN MIAH
|
February 18, 1988 |
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AZIZUR RAHMAN Vs. HARUN RASHID
|
September 14, 1988 |
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B V DANNY MAO Vs. STATE OF NAGALAND
|
June 17, 1988 |
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BADHNA KHARIA Vs. STATE OF ASSAM
|
February 12, 1988 |
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BAGHMARI TEA CO LTD Vs. DIVNL FOREST OFFICER
|
September 9, 1988 |
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BARUAH T K Vs. COMMISSIONER OF WEALTH TAX
|
June 23, 1988 |
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BHABESWR DEKA Vs. SHRIMOTI KUSUM DEKA
|
September 30, 1988 |
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BHADRA NATH ROY Vs. CHINTA HARAN ROY AND ORS.
|
December 5, 1988 |
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BHAURAM JODHRAJ AND CO Vs. STATE OF ASSAM
|
August 26, 1988 |
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BHAWANI SANKAR BEGARIA Vs. RATUL DUTTA
|
June 15, 1988 |
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BIRESWAR BANERJEE AND OTHERS Vs. ON THE DEATH OF RAMESH CHANDRA SENGUPTA, HIS HEIRS ASHUTOSH SENGUPTA AND OTHERS
|
December 8, 1988 |
|
BORDER SECURITY FORCE B S F Vs. STATE OF MEGHALAYA
|
March 30, 1988 |
|
BORDER SECURITY FORCE B S F Vs. STATE OF MEGHALAYA
|
October 7, 1988 |
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CHARAN SINGH S Vs. COMMISSIONER OF WEALTH TAX
|
June 23, 1988 |
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CHHITELAL L/NK Vs. UNION OF INDIA AND ORS.
|
September 14, 1988 |
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CHUNNILAL TALUKDAR Vs. SMT. KUMUDINI PAUL AND ORS.
|
April 25, 1988 |
|
COAL INDIA LTD. AND OTHERS Vs. RAM KISHAN SHAH
|
December 13, 1988 |
|
COLLECTOR OF DARRANG Vs. CHANDRA KANTA SHARMA
|
August 26, 1988 |
|
COMMISSIONER OF INCOME Vs. M/S. RAMCHANDRA SATISH KUMAR
|
December 16, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. GANESHDASS SREERAM
|
September 5, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. ASSAM COLD STORAGE CO
|
September 23, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. MAHATTA CONSTRUCTION CO
|
September 26, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. JOY SUKHLAL SETHIA
|
June 15, 1988 |
|
COMMISSIONER OF WEALTH Vs. KANAK CHANDRA SARMA, JORHAT
|
September 6, 1988 |
|
COMMISSIONER OF WEALTH TAX Vs. SIRKAR N R
|
August 18, 1988 |
|
COMMISSIONER OF WEALTH TAX Vs. RATNI DEVI BERIA SMT
|
October 6, 1988 |
|
CONTROLLER OF ESTATE DUTY Vs. MURARILAL SOVASARIA
|
August 11, 1988 |
|
DAULATRAM LAKHANI Vs. STATE OF ASSAM
|
August 29, 1988 |
|
DIBRU SADIYA TEA COMPANY LTD Vs. THE COLLECTOR, DIBRUGARH AND ORS.
|
September 8, 1988 |
|
DINWANG LOWANG & OTHERS Vs. THE STATE OF ARUNACHAL PRADESH & OTHERS
|
April 12, 1988 |
|
DR. MARTIN N. MAJAW AND OTHERS Vs. THE CHIEF ELECTION COMMISSIONER OF INDIA AND ANOTHER
|
January 6, 1988 |
|
DRUPAD KUMAR BARUA Vs. ASSAM STATE TRANSPORT
|
September 29, 1988 |
|
ELANGBAM YIMA SINGH AND ORS. Vs. ELANGBAM NINGOL YUMNAM ONGBI ASHANGBI DEVI
|
February 5, 1988 |
|
FRENCH MOTOR CAR CO. LTD. WORKERS UNION Vs. FRENCH MOTOR CAR CO. LTD
|
October 6, 1988 |
|
GANGARAM GANPATLAL AND ORS. Vs. TUGANMAL AGARWALLA
|
May 10, 1988 |
|
GAUHATI UNIVERSITY Vs. BHABENDRA NATH THAKURIA AND ORS.
|
August 30, 1988 |
|
GOLAP CHANDRA MAHANTA Vs. STATE OF ASSAM
|
May 6, 1988 |
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GOPENDRA KUMAR DEY Vs. BROJENDRA KUMAR CHOUDHARY AND ORS.
|
September 19, 1988 |
|
HAD PRASAD AGARWAL Vs. STATE OF ASSAM
|
April 26, 1988 |
|
HANGLEM IBOCHOU SINGH Vs. STATE OF MANIPUR
|
March 21, 1988 |
|
HANSKUMAR JAIN Vs. JADUNANDAN SHARMA
|
August 5, 1988 |
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HARALAL DAS AND ORS. Vs. NABA KUMAR DAS AND ORS.
|
June 15, 1988 |
|
HARICHAND RAJPUT Vs. BINIAL CHRISTIAN @ BENZAMIN
|
September 26, 1988 |
|
HAZARAT ALI MANDAL Vs. STATE OF ASSAM
|
February 18, 1988 |
|
HEMDNDRA DUTTA CHOUDHURY Vs. ARUN KUMAR BARDOLOI
|
July 2, 1988 |
|
HIGH COURT, S/O. JAHAN & 25 OTHERS Vs. THE ASSAM BOARD OF REVENUE, GAUHATI & OTHERS
|
March 10, 1988 |
|
IBRAHIM ALI Vs. HAZI ABDUL LATIF
|
August 30, 1988 |
|
IDRIS ALI Vs. RAMESHA KHATUN
|
March 8, 1988 |
|
IMAMUDDIN AHMED Vs. THE JORHAT MAHAKUMA PARISAD OTHERS
|
September 30, 1988 |
|
IMPRAISUNG ZELIANG Vs. STATE OF NAGALAND
|
May 24, 1988 |
|
INDIA CARBON LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 9, 1988 |
|
INDRAJIT CHALIHA Vs. CONTROLLER OF ESTATE DUTY
|
September 19, 1988 |
|
ISHWAR PRASAD AGARWALLA Vs. INCOME TAX OFFICER
|
August 17, 1988 |
|
JAYANTA SARMA Vs. MD. ABUL HUSSAIN
|
December 8, 1988 |
|
JITENDRA NATH BISWAS Vs. THE PRESIDING OFFICER AND OTHERS
|
February 26, 1988 |
|
JOGAMAYA GHOSH AND 5 ORS. Vs. DIGENDRA CHANDRA GHOSH AND ANR.
|
December 7, 1988 |
|
JOGENDRA NAMA Vs. UNION OF INDIA
|
January 6, 1988 |
|
JOYJIT DAS Vs. STATE OF ASSAM
|
September 8, 1988 |
|
JWALA PRASAD SIKARIA Vs. COMMISSIONER OF INCOME TAX
|
August 29, 1988 |
|
K. J. JOSEPH Vs. NORTH EASTERN HILL UNIVERSITY AND ORS.
|
May 30, 1988 |
|
KA SHABEN RUPSANG Vs. THE CHIEF CONSERVATOR OF FOREST MEGHALAYA AND OTHERS
|
April 12, 1988 |
|
KALIPADA SARKAR Vs. UNION OF INDIA
|
November 15, 1988 |
|
KALPANA CHOUDHURY Vs. JATINDRA KR. CHOUDHURY
|
June 23, 1988 |
|
KAMALA DEVI TODI Vs. COMMISSIONER OF INCOME TAX
|
June 16, 1988 |
|
KANESH MALAKAR Vs. MUSSTT PROTIVA RANI MALAKAR
|
June 22, 1988 |
|
KANGUJAM ONGBI THOIBI DEVI Vs. STATE OF MANIPUR
|
May 19, 1988 |
|
KARNI KUMAR KHATRI Vs. ASSAM MOTOR FINANCE COMPANY
|
August 1, 1988 |
|
KEGA LOYA Vs. MONYA LOYA
|
February 26, 1988 |
|
KHANIKAR TEA ESTATE P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 30, 1988 |
|
KOTOHA PIGGERY & FARMING CO Vs. SIBA BARUAH AND ORS.
|
July 2, 1988 |
|
KSHETRIMAYUM INAOMACHA SINGH Vs. STATE OF MANIPUR AND ORS.
|
November 16, 1988 |
|
LAL CHANGMUNGA Vs. LIANPARI
|
January 7, 1988 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. UNITED BANK OF INDIA AND ORS.
|
June 30, 1988 |
|
LUITHUKIA Vs. RISHANG KEISHING
|
July 12, 1988 |
|
M. C. ROY, SHRI J. C. DEB NATH, SHRI S. MUKHERJEE Vs. STATE OF TRIPURA AND OTHERS
|
April 20, 1988 |
|
M/S SREENIWAS BASUDEO AND COMPANY Vs. COMMONWEALTH ASSURANCE CO. LIMITED
|
June 13, 1988 |
|
M/S. ASSAM VALLEY SUPPLY SYNDICATE AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
June 13, 1988 |
|
M/S. BROADFIELD (INDIA) (A REGISTERED PARTNERSHIP Vs. THE COMMISSIONER OF INCOME
|
September 9, 1988 |
|
M/S. CHUNILAL DHARAMCHAND AND OTHERS Vs. UNION TERRITORY OF ARUNACHAL PRADESH AND OTHERS (AT PRESENT STATE OF ARUNACHAL PRADESH)
|
June 17, 1988 |
|
M/S. J.S. SARWANG & COMPANY Vs. UNION OF INDIA
|
December 15, 1988 |
|
M/S. MUNDRA BROTHERS, GAUHATI AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 5, 1988 |
|
M/S. SUBHASH PROJECTS AND MARKETING LIMITED AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
|
March 7, 1988 |
|
MAHENDRA NATH DAS Vs. THE STATE OF ASSAM AND ORS.
|
March 21, 1988 |
|
MANAGING DIRECTOR, FOOD CORPORATION OF INDIA AND ORS. Vs. KRISHNA PRASAD MAZUMDAR
|
September 1, 1988 |
|
MANDA Vs. GOVINDA SHANKAR RAO DEODHE
|
March 21, 1988 |
|
MANIPUR BAPTIST CONVENTION AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 7, 1988 |
|
MAYA CHOUDHURY Vs. SUDHIR CHANDRA CHOUDHURY
|
June 21, 1988 |
|
MD SIRAJ ALI Vs. STATE OF ASSAM
|
May 17, 1988 |
|
MD. ALI AHMED & 21 ORS. Vs. SHRI DEBENDRA NATH DAS & ANR.
|
May 16, 1988 |
|
MD. ANWARULLA Vs. ASSAM BOARD OF REVENUE & OTHERS
|
July 28, 1988 |
|
MD. NIZAMUDDIN AND ANOTHER Vs. MD. MAHMUD ALI AND OTHERS
|
March 11, 1988 |
|
MEGHDOOT PICTURES PALACE Vs. ORIENTAL FIRE & GENERAL INSURANCE COMPANY LTD. AND ANR.
|
November 14, 1988 |
|
MODERN CANDLE WORKS Vs. COMMISSIONER OF TAXES ASSAM GAUHATI
|
February 26, 1988 |
|
MOHAMMAD SANOOWAR ALI Vs. ASMAN ALI
|
February 18, 1988 |
|
MOTIRAM RATANCHAND AND ANOTHER Vs. THE STATE OF ASSAM (REVENUE DEPARTMENT) AND ANOTHER
|
July 27, 1988 |
|
MUKTINATH DAS Vs. BRINDA DAS
|
December 5, 1988 |
|
MUSSTT. NURUN NAHAR BEGUM AND ANOTHER Vs. MD. SAMSUL HAQUE BARUA @ SARUJAN AND ANOTHER
|
November 15, 1988 |
|
NAGENDRA CHANDRA ROY Vs. LOBCHAND ROY
|
December 6, 1988 |
|
NAGINDER SINGH Vs. COMMANDER 44 BORDER ROAD TASK FORCE
|
February 11, 1988 |
|
NAHAR CHANDRA RAJKHOWA Vs. THE STATE OF ASSAM
|
July 8, 1988 |
|
NANDALAL GUPTA Vs. ASSAM GOVERNMENT CONSTRUCTION CORPORATION AND OTHERS
|
February 23, 1988 |
|
NATIONAL TRANSPORT Vs. SARASWATI NAG
|
April 12, 1988 |
|
NAZIBUL HAQUE MAZORBHUIYA Vs. THE STATE OF ASSAM AND OTHERS
|
January 19, 1988 |
|
NAZIRUDDIN LASKAR AND ORS. Vs. MUSSTT. ABEDA KHATUN
|
September 6, 1988 |
|
NEW INDIA ASSURANCE CO. LTD Vs. RAMESH KALITA
|
July 29, 1988 |
|
NEW INDIA ASSURANCE CO. LTD Vs. SANGEY TSERING
|
December 1, 1988 |
|
NEW INDIA ASSURANCE CO. LTD Vs. PADUMI KONWAR
|
December 19, 1988 |
|
NIRENDRA CHANDRA ROY Vs. L I C OF INDIA
|
August 5, 1988 |
|
NOORBARI TEA COMPANY PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
February 12, 1988 |
|
NORTH-WEST TRANSPORT SYNDICATE AND ORS Vs. STATE OF ASSAM AND ORS
|
August 10, 1988 |
|
NRIPEN KALITA Vs. THE STATE OF ASSAM & ORS.
|
February 8, 1988 |
|
NUR ISLAM AND OTHERS Vs. TROILOKHYA NATH HAZARIKA
|
October 3, 1988 |
|
P. N. BARUAH Vs. STATE OF ASSAM
|
May 4, 1988 |
|
PARAG ENGINEERING WORKS Vs. UNION OF INDIA
|
June 6, 1988 |
|
PATRESWAR BASUMATARY Vs. STATE OF ASSAM
|
October 3, 1988 |
|
PAUL BARGAON Vs. NIHILAL DAIMARI AND OTHERS
|
August 5, 1988 |
|
PHEROS AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 8, 1988 |
|
POTSANGBAM NINGOL THOKCHOM ONGBI IBECHA DEVI Vs. GENERAL OFFICER COMMANDING MANIPUR
|
June 22, 1988 |
|
PURNENDU CHAKRABORTY Vs. STATE OF ASSAM
|
September 1, 1988 |
|
RAJ KEWAL Vs. NORTH EASTERN HILL UNIVERSITY
|
September 28, 1988 |
|
RAM NARESH KANOO Vs. HARJASHBIR SINGH
|
September 9, 1988 |
|
RAMAWATAR AGARWAL Vs. THE LAND CUSTOMS OFFICER, MEGHALYA AND OTHERS
|
July 29, 1988 |
|
RAMKARAN DAS AGARWALLA Vs. RADHESHYAM AGARWALLA
|
December 19, 1988 |
|
RANGTA MAJHI Vs. STATE OF ASSAM
|
April 25, 1988 |
|
REGIONAL MANAGER, FOOD Vs. RAMAYAN SAHANI
|
July 22, 1988 |
|
ROHITESWAR SAIKIA Vs. TANU KONWAR AND OTHERS
|
June 22, 1988 |
|
RUDRESWAR DIHINGIA Vs. PUNDU MURA
|
May 6, 1988 |
|
RUKMA MORAN Vs. ASSAM BOARD OF REVENUE AND ORS.
|
August 26, 1988 |
|
SADOU ASOM RAJYIK PARIBAHAN NIGAM CHALAK RESENTED BY SHRI NIBARAN BORA AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS.
|
July 7, 1988 |
|
SAFUR ALI Vs. STATE OF ASSAM AND ORS.
|
November 14, 1988 |
|
SAIFUDDIN AHMED HAZARIKA Vs. COLLECTOR OF SIBSAGAR
|
July 6, 1988 |
|
SAILABALA DEVI Vs. INDRAMOHAN PATNI DAS AND ORS.
|
August 3, 1988 |
|
SAILADHAR DUTTA Vs. KANAI DUTTA
|
July 26, 1988 |
|
SAMSWATI DEVI AND 8 ORS. (ON SANKARLAL KEYALS DEATH) Vs. NARBADA DEVI KEYAL
|
September 1, 1988 |
|
SASHI KANTA SARMA AND ANOTHER Vs. RAM KANTA SARMA AND OTHERS
|
April 2, 1988 |
|
SATISH @ SATISH CH. RAI AND ORS. Vs. RAMESH CH. RAI AND ORS.
|
December 14, 1988 |
|
SENJAM DAMUDAR SINGH Vs. UNITED BANK OF INDIA AND ORS.
|
September 9, 1988 |
|
SHARMA AND SIDDHANTA Vs. COMMISSIONER OF INCOME TAX
|
July 16, 1988 |
|
SHETANGINI BALA ROY & OTHERS Vs. SHRI ASWINI KUMAR BANIK
|
June 23, 1988 |
|
SHRI ABDUL HANNAN AND ANR. Vs. SHRI GHANASHYAM TALUKDAR
|
March 10, 1988 |
|
SHRI ABHASH CHANDRA DEY Vs. SHRI DURGA SAH
|
September 28, 1988 |
|
SHRI ARUN KUMAR DEB Vs. SMTI. HIMANI DEB AND ORS.
|
April 11, 1988 |
|
SHRI BABUL DAS Vs. THE STATE OF ASSAM AND OTHERS
|
August 2, 1988 |
|
SHRI BABULAL GARODIA Vs. THE UNION OF INDIA
|
June 23, 1988 |
|
SHRI BENU GOHAIN Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD AND 14 OTHERS
|
April 5, 1988 |
|
SHRI BIBHASH RANJAN DAS Vs. THE STATE OF ASSAM AND OTHERS
|
September 26, 1988 |
|
SHRI BIMAL CIIANDRA KALITA Vs. THE ASSAM BOARD OF REVENUE AND ORS.
|
June 24, 1988 |
|
SHRI DINESH CHANDRA MAJUMDAR & ANOTHER Vs. THE STATE OF TRIPURA AND 3 OTHERS
|
May 31, 1988 |
|
SHRI GOLAP KALITA Vs. PRESIDING OFFICER, LABOUR COURT, GAUHATI AND ORS.
|
June 21, 1988 |
|
SHRI KAMAKHYA PRASAD MOZIKA Vs. THE UNION OF INDIA AND ANOTHER
|
May 9, 1988 |
|
SHRI KIRAN DAS Vs. THE STATE OF ASSAM
|
March 9, 1988 |
|
SHRI KRISHNA MOHAN DUTTA Vs. THE STATE OF TRIPURA & OTHERS
|
April 7, 1988 |
|
SHRI LALIT CHANDRA BARUA Vs. ASSAM STATE WAREHOUSING CORPORATION AND TWO ORS.
|
September 12, 1988 |
|
SHRI MADHAB DEV GOSWAMI Vs. THE ASSAM STATE CO
|
May 23, 1988 |
|
SHRI MANNALAL RAM Vs. MUSTT. SAIRA BEGUM AND OTHERS
|
February 7, 1988 |
|
SHRI NAGEN BAYON AND ANOTHER Vs. STATE OF ASSAM AND ANOTHER
|
April 12, 1988 |
|
SHRI NAGENDRA SEN CHAKMA Vs. THE STATE OF TRIPURA & 3 ORS.
|
May 9, 1988 |
|
SHRI NARAYAN BHATTACHARJEE Vs. THE STATE OF TRIPURA & OTHERS
|
June 4, 1988 |
|
SHRI NINGTHOUJAM DEBENDRA SINGH ALIAS DEBEN SINGH Vs. STATE OF MANIPUR AND OTHERS
|
September 29, 1988 |
|
SHRI NURUL ISLAM Vs. THE STATE OF ASSAM AND OTHERS
|
May 20, 1988 |
|
SHRI P.K. DAS ALIAS SRI PIJUSH KANTI DAS Vs. THE ASSAM ADMINISTRATIVE TRIBUNAL GAUHATI AND OTHERS
|
November 15, 1988 |
|
SHRI PABAN DUTTA Vs. THE STATE OF ASSAM AND OTHERS
|
September 30, 1988 |
|
SHRI PURENDU KANTI DAS Vs. THE PRESIDING OFFICER, LABOUR COURT, GUWAHATI AND TWO OTHERS
|
August 10, 1988 |
|
SHRI PURNANDAR DEKA Vs. SHRI TARANI KANTA SHARMA
|
April 20, 1988 |
|
SHRI RAJDEO RAI Vs. STATE OF ASSAM AND ORS.
|
May 10, 1988 |
|
SHRI RATAN DUTTA AND ANOTHER Vs. THE STATE OF ASSAM AND OTHERS
|
March 30, 1988 |
|
SHRI RATANLAL DUTTA Vs. STATE OF TRIPURA AND ORS.
|
July 22, 1988 |
|
SHRI SASHI KANTA SARMA & ANR. Vs. SHRI HEM KANTA SARMA & ORS.
|
April 12, 1988 |
|
SHRI SUKUMAR GHOSH(IN 168/82), MUKUNDA MOHAN(IN 189/82, BRAJA GOPAL MUKHERJEE(IN 8/83) AND BHUPENDRA CHAND(IN 1080/85) Vs. THE STATE OF TRIPURA AND OTHERS
|
May 26, 1988 |
|
SHRI SUMANTA KUMAR NATH AND ANOTHER Vs. ZAMPULI AND OTHERS
|
September 15, 1988 |
|
SHRI SURENDRA NATH KALITA Vs. ASSAM CO
|
November 14, 1988 |
|
SHRI SUSHIL BORKOTOKI Vs. COAL INDIA LTD., N. E. COAL FIELD AND ORS.
|
June 10, 1988 |
|
SHRI SUSHIL RANJAN DAS AND OTHERS Vs. SHRI RAM CHANDRA SAHA AND OTHERS
|
August 8, 1988 |
|
SHRI SWAPAN DAM Vs. SHRI GOLAP CHAND GUPTA AND ANR.
|
April 12, 1988 |
|
SHRI VIZOHOL ANGAMI Vs. T.S. KITHAN
|
July 2, 1988 |
|
SIKMIK RAJKHOWA Vs. THE STATE OF ASSAM AND OTHERS
|
June 4, 1988 |
|
SITA RAM PRASAD Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO THE MINISTRY OF SHIPPING AND TRANSPORT AND ORS.
|
June 27, 1988 |
|
SITA RANI GUPTA Vs. STATE OF ASSAM
|
June 24, 1988 |
|
SMT. ARUNA DAS Vs. SMT. DIPALI DAS
|
December 21, 1988 |
|
SMTI DORE SANGMA AND ORS. Vs. THE CHIEF EXECUTIVE MEMBER, GARO HILLS DISTRICT COUNCIL & ORS
|
May 17, 1988 |
|
SMTI SARAJU BARDHAN Vs. THE STATE OF TRIPURA & ORS.
|
June 4, 1988 |
|
SMTI. SUMILA BORO AND OTHERS Vs. STATE OF ASSAM AND OTHERS
|
January 21, 1988 |
|
SOMESWAR GOGOI Vs. STATE OF ASSAM
|
April 12, 1988 |
|
SONAPUR TEA CO. (P) LTD. Vs. THE COLLECTOR & DIRECTOR OF LAND REQUISITION, ACQUISITION AND REFORM, ASSAM, GAUHATI AND ORS.
|
June 9, 1988 |
|
SOOKERATING TEA COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 28, 1988 |
|
SRI BHOLARAM AGARWALLA Vs. RAMENDRA NARAYAN CHOUDHURY
|
December 21, 1988 |
|
SRI JYOTI PRASAD BORGOHAIN Vs. THE STATE OF ASSAM AND OTHERS
|
February 10, 1988 |
|
SRI PABITRA KEMPRAI Vs. THE NORTH CACHAR HILLS DISTRICT COUNCIL AND OTHERS
|
February 24, 1988 |
|
SRI SANKAR LAL MEHRA Vs. CHIEF ENGINEER AND OTHERS
|
January 27, 1988 |
|
SRI SARAT CHANDRA BARMAN Vs. SRI DURGA CHARAN NAMADAS AND ORS.
|
May 5, 1988 |
|
SRI TETUBAR DEKA RAJA Vs. THE STATE OF ASSAM
|
March 7, 1988 |
|
STATE OF ASSAM Vs. SHEW KUMAR PAREEK AND ANR.
|
September 3, 1988 |
|
STATE OF ASSAM Vs. GALIRI SHANKAR AGARWALLA
|
July 15, 1988 |
|
STATE OF ASSAM Vs. ACHIT RANJAN DEY
|
September 8, 1988 |
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STATE OF ASSAM Vs. MANIK CHANDRA DEY
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February 3, 1988 |
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STATE OF MANIPUR Vs. Y. CHANDRA SINGH
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March 30, 1988 |
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SUBASH CHANDRA BETALA Vs. DWIJEN CHANDRA KALITA
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April 12, 1988 |
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SUBH KARAN CHORARIA Vs. JADUNANDAN SHARMA
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September 30, 1988 |
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SUPPLY AGENCY Vs. COMMISSIONER OF INCOME TAX
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September 29, 1988 |
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SURENDRA PRASAD SINGH Vs. COMMISSIONER OF INCOME TAX
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June 16, 1988 |
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SWARUP JAIN Vs. STATE OF ASSAM
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June 15, 1988 |
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T.R. KAPOOR Vs. GAUHATI MUNICIPAL CORPORATION GAUHATI & ANOTHER
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August 11, 1988 |
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TARUN CHANDRA BARUA Vs. COMMISSIONER OF INCOME TAX
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June 20, 1988 |
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THE CENRAL BOARD OF SECONDARY EDUCATION GUARDIANS COMMITTEE REPRESENTED BY ITS SECRETARY SRI NALINI KUMAR SAHA Vs. THE STATE OF TRIPURA & ORS.
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June 10, 1988 |
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THE CIVIL LIBERTIES & HUMAN RIGHTS ORGANISATION (CLAHRO) Vs. P.L. KUKRETY, G.O.C. ASSAM RIFLES AND OTHERS
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July 12, 1988 |
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THE COMMANDER WORKS ENGINEERS Vs. M.K. VIZ
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December 20, 1988 |
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THE MANAGEMENT OF MUTTUCK TEA ESTATE Vs. THE PRESIDING OFFICER LABOUR COURT ASSAM AT DIBRUGARH AND ANOTHER
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January 27, 1988 |
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THE NEW INDIA ASSURANCE CO. LTD. Vs. M. H. GIDWANI AND OTHERS
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June 4, 1988 |
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THE NEW INDIA ASSURANCE COMPANY LTD. Vs. AMULYA KUMAR DAS AND ANR.
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July 14, 1988 |
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THE ORIENTAL INSURANCE COMPANY LTD. Vs. SRI JARNNAIL SINGH AND OTHERS
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August 3, 1988 |
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THE STATE BANK OF INDIA AND ORS. Vs. THE STATE BANK OF INDIA STAFF ASSOCIATION AND ORS.
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November 30, 1988 |
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U. LAMBARD MANICK Vs. C. KHARSHING AND ORS.
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August 12, 1988 |
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UMESH CHANDRA GOSWAMI Vs. PACHU GOPAL BARUA AND ORS.
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August 12, 1988 |
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UNION OF INDIA Vs. HARI MOHAN GHOSH
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September 12, 1988 |
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UTANKAMONI CHAKMA Vs. INCOME TAX OFFICER
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July 2, 1988 |
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VAMUZO Vs. INION OF INDIA AND OTHERS
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December 6, 1988 |
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WAYENBAM ORJIT SINGH AND ANR. Vs. EXECUTIVE OFFICER (SDO) BISHENPUR MUNICIPAL BOARD, BISHENPUR AND ORS.
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December 16, 1988 |
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WENMANARD MARAK Vs. POIBY MOMIN
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January 27, 1988 |
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