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A LOSO Vs. STATE OF MANIPUR
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May 22, 1987 |
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ACHARYA ATNATIRTHANAND AVADUTA AND TWO OTHERS Vs. STATE OF TRIPURA AND TWO OTHERS
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August 17, 1987 |
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ADHIKAR GOSWAMI Vs. STATE OF ASSAM AND ORS.
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October 26, 1987 |
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AHMED ALI Vs. SUPDT DIST JAIL TEZPUR
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May 21, 1987 |
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AJGOR ALI Vs. STATE OF ASSAM
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August 19, 1987 |
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AKANMAN BORA Vs. STATE OF ASSAM
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May 14, 1987 |
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AKANMAN BORA Vs. STATE OF ASSAM
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May 19, 1987 |
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ALA UDDIN Vs. SISHIR KUMAR DUTTA
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April 23, 1987 |
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AMAL SAHA Vs. BASANA SAHA
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April 8, 1987 |
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AMAL SAHA Vs. BASONA SHAH
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April 1, 1987 |
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AMIR ALI Vs. STATE OF ASSAM
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May 26, 1987 |
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AMJOT ALI MUNSHI Vs. STATE OF ASSAM
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February 6, 1987 |
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ANCHAR ALI Vs. STATE OF ASSAM
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August 7, 1987 |
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ANCHAR ALI AND ORS. Vs. STATE OF ASSAM AND ORS.
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July 15, 1987 |
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ASHOK KHICH Vs. D.P. JESWAL
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December 14, 1987 |
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BABBAN TIWARI Vs. USHA RANJAN CHAKRABORTY
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March 24, 1987 |
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BEST MORNING Vs. NIRMALENDU
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June 2, 1987 |
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BHADRESWAR LOYING Vs. STATE OF ASSAM
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August 5, 1987 |
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BIDHAN CHANDRA CHAKMA Vs. THE CHIEF GENERAL MANAGER, STATE BANK OF INDIA, NO
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July 21, 1987 |
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BIHARILAL Vs. TAMIZUL HAQUE
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June 25, 1987 |
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BIJAY KUMAR DALMIA Vs. SANWARMAL JALAL
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March 17, 1987 |
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BIJAY KUMAR DALMIA Vs. SANWARMAL JALAL
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May 17, 1987 |
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BIJU BORA Vs. STATE OF ASSAM
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May 11, 1987 |
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BILAWATI PEGU Vs. PHUKAN PEGU
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August 25, 1987 |
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BIPIN CHANDRA THAKURIA Vs. STATE OF ASSAM
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November 16, 1987 |
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BRIJMOHAN BHARADWAJ Vs. PREMA PRABHA DAS
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May 12, 1987 |
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CHANDRAMA SINGH Vs. STATE OF ASSAM
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August 21, 1987 |
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CHUNILAL Vs. BIKASH
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July 24, 1987 |
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COLLECTOR OF KAMRUP Vs. SREE APURBARAM OF BAROOAH AND ANR.
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June 22, 1987 |
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DAINIK SAMBAD Vs. STATE OF TRIPURA
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December 15, 1987 |
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DANDI NATH Vs. STATE OF ASSAM
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August 7, 1987 |
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DANMAL PILLANIA AND ANOTHER Vs. STATE OF ASSAM
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April 2, 1987 |
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DEBENDRA CH RAVA Vs. STATE OF ASSAM
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July 24, 1987 |
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DEBENDRA RISHI Vs. STATE OF MEGHALAYA
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August 13, 1987 |
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DEBRAJ OJAH Vs. MAHENDRA NATH BARMAN
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February 6, 1987 |
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DEWAN MONTAZ ALI Vs. MUSTT. BADIRANNESSA AND ORS.
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December 3, 1987 |
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DHAN PAD CHETRI Vs. STATE OF ASSAM
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August 18, 1987 |
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DHANESWAR DAS AND OTHERS Vs. ARUN KUMAR BURAGOHAIN AND OTHERS
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December 3, 1987 |
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DHANSIRAM AGARWALLA AND ANOTHER Vs. UNION OF INDIA AND OTHERS
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April 20, 1987 |
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DHIRENDRA CH DUTTA Vs. STATE OF ASSAM
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September 8, 1987 |
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DHIRESH BARMAN Vs. DISTRICT ELEMENTARY EDUCATION OFFICER AND ORS.
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December 17, 1987 |
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DILIP KUMAR KAR & ATULANANDA GOSWAMI Vs. STATE OF ASSAM AND ORS.
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September 9, 1987 |
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DILIP MAZUMDAR Vs. BHABEN DAS
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February 11, 1987 |
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DWIJEN DEKA Vs. LALITA DAS
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April 29, 1987 |
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GOLAP CHANDRA DAS Vs. STATE OF ASSAM
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June 10, 1987 |
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GOPAL CHANDRA DUTTA Vs. ANAND CHANDRA DUTTA AND OTHERS
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April 8, 1987 |
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GURU NANAK SAW MILL Vs. STATE OF ASSAM
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February 9, 1987 |
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HADIS MIA Vs. STATE OF ASSAM
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July 1, 1987 |
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HAIDAR ALI Vs. STATE OF ASSAM
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July 10, 1987 |
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HANSKUMAR JAIN Vs. JADUNANDAN SHARMA
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May 14, 1987 |
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HAROLD D. SANTOS Vs. BISWANATH GOENKA AND ORS.
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July 9, 1987 |
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HAZI MUNIRUDDIN CHOUDHURY Vs. AMULYA CHARAN HALDAR
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August 24, 1987 |
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HEMENDRA DUTTA CHOUDHURY Vs. ARUN KUMAR BORDOLOI
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August 7, 1987 |
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IJIRANGBE JEME Vs. THE STATE OF ASSAM AND ORS.
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August 11, 1987 |
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ISMAIL ALI Vs. STATE OF ASSAM
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January 30, 1987 |
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JAHAN SANGHA Vs. STATE OF ASSAM
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December 14, 1987 |
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JAMNADAS MODI CHARITY TRUST Vs. TINSUKIA MUNICIPAL BOARD AND ORS.
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August 11, 1987 |
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JIBON CH BHARALI Vs. STATE OF ASSAM
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April 25, 1987 |
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JOY KANTA HIRA Vs. STATE OF ASSAM
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March 23, 1987 |
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JUGALKISHORE Vs. STATE OF ASSAM
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May 8, 1987 |
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K VUNGZALIAN Vs. J F RATHANGLIANA
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January 23, 1987 |
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K. KUGHAHO AND ANOTHER Vs. THE STATE OF NAGALAND AND OTHERS
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November 27, 1987 |
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KA AMAL LYNGDOH Vs. U JABIN PAKEM
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May 15, 1987 |
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KAKAYA AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
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November 4, 1987 |
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KAMALPUR ASSAM TEA ESTATE PRIVATE LIMITED Vs. SUPERINTENDENT OF TAXES
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October 27, 1987 |
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LAKSHMI KANTA ROY CHOUDHURY Vs. DUGAR PROPERTIES AND INVESTMENT CO. AND ORS.
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December 19, 1987 |
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LONGJAM ONGBI PISHAK DEVI AND ANOTHER Vs. LONGJAM ONGBI TOYAIMA DEVI AND OTHERS
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January 22, 1987 |
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LT Vs. UNION OF INDIA AND OTHERS
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April 25, 1987 |
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M/S. ALL INDIA GENERAL TRANSPORT CORPORATION LTD. & OTHERS Vs. M/S. GANGADHAR PURANMAL & OTHERS
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July 30, 1987 |
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M/S. CHARIDUAR BRAHMAPUTRA AND KHALOIBEEL FISHERY CO Vs. THE STATE OF ASSAM & OTHERS
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June 19, 1987 |
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MADHAB CHANDRA DAS Vs. THE STATE OF ASSAM & OTHERS
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April 30, 1987 |
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MAKLIS UDDIN MAKLISUR RAHMAN Vs. STATE OF ASSAM
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November 18, 1987 |
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MANIJAN BIBI Vs. NAMEIRAKPAM MANGI SINGH
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July 31, 1987 |
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MANIKIAL ACHARJEE Vs. STATE OF ASSAM
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August 14, 1987 |
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MANINDRA CHANDRA KARMAKAR Vs. STATE OF TRIPURA
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February 19, 1987 |
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MANZOOR AHMED MAZUMDAR Vs. THE STATE OF MEGHALAYA & OTHERS
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June 12, 1987 |
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MAYENGBAM NINGOL NONGMEIKAPAM ONGBI ANURADHA DEVI Vs. STATE OF MANIPUR
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December 15, 1987 |
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MD HAFIZ Vs. NOORJAHAN
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July 10, 1987 |
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MD. ABDUL MATIN AND 45 ORS. Vs. THE STATE OF ASSAM AND ANR.
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December 7, 1987 |
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MD. ABDUS SATTAR AND 5 ORS. Vs. THE UNION OF INDIA (UOI) AND 2 ORS.
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November 27, 1987 |
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MIJANUR RAHMAN Vs. TAJUDDIN AHMED
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November 24, 1987 |
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MINAKSHI Vs. BIRESH RANJAN
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July 1, 1987 |
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MINI DREAMLAND AND ANR. Vs. THE STATE OF MEGHALAYA AND ORS.
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September 8, 1987 |
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MISS HAGE YALYO DAI AND ANR. Vs. SHRI HAGE TABIN
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July 17, 1987 |
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MOHAMMAD ALI KHAN Vs. DEPUTY COMMISSIONER, KAMRUP, GAUHATI AND OTHERS
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July 15, 1987 |
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MOHAMMAD NURUL HAQUE Vs. STATE OF ASSAM
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May 26, 1987 |
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MOULABI HUSSAIN AHMED Vs. STATE OF ASSAM
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July 20, 1987 |
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MRS. ARATI DUTTA Vs. MESSRS EASTERN TEA ESTATE (P) LTD.
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June 4, 1987 |
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MUHIBUR RAHMAN Vs. STATE OF ASSAM
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August 19, 1987 |
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MUJIBUR RAHMAN Vs. MUSTAFIZUR RAHMAN AND ORS.
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May 9, 1987 |
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NAGA PEOPLES MOVEMENT FOR HUMAN RIGHTS Vs. UNION OF INDIA
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October 28, 1987 |
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NAGA PEOPLES MOVEMENT FOR HUMAN RIGHTS (NPMHR) Vs. UNION OF INDIA (UOI) AND ORS.
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December 15, 1987 |
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NANAB ALI ALIAS SAMSUDDIN Vs. STATE OF ASSAM
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April 1, 1987 |
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NAOSAM NINGOL CHANDAM ONGBI NENGSHITOMBI DEVI Vs. RISHANG KEISHING, CHIEF MINISTER OF MANIPUR AND ORS.
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September 11, 1987 |
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NEW INDIA ASSURANCE COMPANY Vs. MEMBER, MOTOR ACCIDENT CLAIM
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November 17, 1987 |
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NIRMALENDU BISWAS Vs. THE STATE
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June 20, 1987 |
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NIRMALENDU BISWAS Vs. STATE
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June 30, 1987 |
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ON THE DEATH OF RASHIK ROY HIS HEIRS SMTI RENU ROY AND OTHERS Vs. SHRI BOLO RAM KALITA
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December 9, 1987 |
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ON THE DEATH OF RASHIK ROY HIS HEIRS SMTI. RENU ROY AND ORS. Vs. SHRI. BOLO RAM KALITA
|
November 2, 1987 |
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ORIENTAL FIRE AND GENERAL INS CO Vs. NANI BALA DEVI
|
January 5, 1987 |
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P K OLEARY Vs. STATE OF ASSAM
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August 31, 1987 |
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PHATIK CHANDRA GOGOI Vs. STATE OF ASSAM
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February 20, 1987 |
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PRABIN CHANDRA BONGJANG Vs. THE COLLECTOR, KAMRUP
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June 21, 1987 |
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PRADIP KUMAR SAVASORIA Vs. SRIMATI KATARINA MARAK
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December 1, 1987 |
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PRAFULLA BORA Vs. STATE OF ASSAM
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March 3, 1987 |
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PRANAB KUMAR Vs. DIBRUGARH UNIVERSITY
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September 21, 1987 |
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PURNA KOCH @ PURNA KANTA KOCH Vs. LOKNATH DUTTA
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May 9, 1987 |
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RADHESHYAM AGARWALLA Vs. STATE OF ASSAM
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September 10, 1987 |
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RAMJAN ALI Vs. STATE OF ASSAM
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August 14, 1987 |
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RATAN MIA Vs. STATE OF ASSAM
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August 11, 1987 |
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RATNESWAR DUTTA & OTHERS Vs. THE STATE OF ASSAM & OTHERS
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June 12, 1987 |
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S N HAZARIKA Vs. P SARMA BARUA
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May 9, 1987 |
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SABDAR MEAN AND SABDAR ALIKHAN Vs. JADU GOALA
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February 4, 1987 |
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SAMARESH KUMAR BHATTACHARJEE Vs. STATE OF ASSAM AND OTHERS
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July 17, 1987 |
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SAMIR RANJAN BARMAN Vs. BHANU LAL SAHA
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December 23, 1987 |
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SANKARLAL BAGRI Vs. STATE OF ASSAM & OTHERS
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November 19, 1987 |
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SHEODHARI DAS ALIAS SRIDHARI DAS Vs. ASSAM BOARD OF REVENUE AND ORS.
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July 14, 1987 |
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SHRI ABEDUR RAHMAN Vs. SHRI BANAMALI CHOUDHURY
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October 28, 1987 |
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SHRI BALABHADRA NATH ROY Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE, WESTERN RA
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June 24, 1987 |
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SHRI CHELIE KEVICHUSA Vs. HOKISE SEMA AND OTHERS
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July 29, 1987 |
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SHRI DHAN BAHDUR NEWAR AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
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May 26, 1987 |
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SHRI DUGDHA NATH SARMA Vs. SMTI. SARADA BEZBARUA & OTHERS
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April 2, 1987 |
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SHRI DURGADAS PURKAYASTHA Vs. HONBLE GAUHATI HIGH COURT AND ORS.
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September 1, 1987 |
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SHRI GOJENDRA CHANDRA BORA Vs. STATE OF ASSAM REPRESENTED BY HOME SECRETARY, GOVT. OF ASSAM & OTHERS
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May 11, 1987 |
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SHRI GOKUL CHANDRA HOJAI Vs. THE STATE OF ASSAM AND ORS.
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December 4, 1987 |
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SHRI GOPAL CHANDRA LEKHARU Vs. SMT. HIRA LEKHARU
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November 16, 1987 |
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SHRI HARENDRA KUMAR BORGOHAIN Vs. THE STATE OF ASSAM AND OTHERS
|
November 20, 1987 |
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SHRI HEMANTA KUMAR ROY Vs. CHAIRMAN, ASSAM STATE ELECTRICITY BOARD, NARANGI & OTHERS
|
May 14, 1987 |
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SHRI HEMENDRA KUMAR BHATTACHARJEE Vs. ASSAM ADMINISTRATIVE TRIBUNAL AND ORS.
|
September 7, 1987 |
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SHRI INDRACHAND JAJU Vs. THE SUB-DIVISIONAL OFFICER AND ANR.
|
August 4, 1987 |
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SHRI JOLESWAR KALITA Vs. THE STATE OF ASSAM AND OTHERS
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October 28, 1987 |
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SHRI K. SHETRIMAYUM KULLA SINGH Vs. WANGKHEM NINGOL PHEIROIJAM ONGBI NUPIMACHA DEVI
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August 31, 1987 |
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SHRI MEWALAL Vs. CHIEF PROJECT MANAGER, THE NATIONAL HYDRO ELECTRIC POWER CORPORATION, LOKTAK, MANIPUR AND OTHERS
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December 8, 1987 |
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SHRI NILMANI DUTTA & OTHERS Vs. STATE OF ASSAM & OTHERS
|
March 6, 1987 |
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SHRI OHIDUZ ZAMAN Vs. STATE OF ASSAM AND OTHERS
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November 2, 1987 |
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SHRI PREMESWAR DAS AND SHRI NITYANANDA GOGOI Vs. THE STATE OF ASSAM AND ANOTHER
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December 22, 1987 |
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SHRI SANKAR GOALA AND ORS. Vs. SHRI MUFIZUDDIN AND ORS.
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November 25, 1987 |
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SHYAM SUNDER SARMA Vs. STATE OF ASSAM
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March 11, 1987 |
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SIRIS KUMAR DAS Vs. NAGENDRA NATH DAS
|
April 3, 1987 |
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SMT. LEENA DAS Vs. PRESIDING OFFICER, STATE TRANSPORT APPELLATE, TRIBUNAL, ASSAM
|
April 3, 1987 |
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SMTI LEISHANGTHEM ONGBI IBEMHAL DEVI Vs. THE STATE OF MANIPUR AND OTHERS
|
December 15, 1987 |
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SMTI. SHILPI RANI SAHA & 7 OTHERS Vs. STATE OF ASSAM & OTHERS
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May 26, 1987 |
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SMTI. SIKMIK RAJKHOWA Vs. STATE OF ASSAM AND ORS.
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December 16, 1987 |
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SONFULIA CHANDIK Vs. CHATURBHUJ GUPTA
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June 19, 1987 |
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SRI BHAVEN CHANDRA PEGU AND Vs. THE STATE OF ASSAM AND ORS.
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September 21, 1987 |
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SRI CHIDANANDA DUTTA AND OTHERS Vs. THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM, FINANCE (TAXATION BRANCH). GAUHATI AND OTHERS
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November 18, 1987 |
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SRI DURGADHAR SONOWAL Vs. DEPUTY COMMISSIONER AND ORS.
|
August 12, 1987 |
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SRI KESHARDEO KHEMANI AND OTHERS Vs. SRI BINOY KUMAR KEDIA
|
June 4, 1987 |
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SRI VED PRAKASH GOEL Vs. SRI P. BANIA, SUPERINTENDENT OF POLICE, CMS SPECIAL VIGILANCE CELL, ASSAM, DISPUR AND ANOTHER
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August 31, 1987 |
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SRIMATI SUKTA RANI NAUG Vs. SRI NANI GOPAL NAUG
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June 19, 1987 |
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SRINIVAS GOPAL Vs. UNION TERRITORY OF ARUNACHAL PRADESH
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August 14, 1987 |
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STATE Vs. W P F ROBERTS
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May 26, 1987 |
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STATE OF ASSAM Vs. ROHINI KANTA ROY
|
May 28, 1987 |
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STATE OF ASSAM Vs. DEBENDRA LAL SAMAJPATI AND OTHERS
|
July 13, 1987 |
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STATE OF MEGHALAYA Vs. JOHN FRANCIS MANLIANA
|
February 11, 1987 |
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STATE OF TRIPURA Vs. NIRANJIT SINGH
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February 24, 1987 |
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SUNIL KR SARKAR Vs. AGHOR KR BASU
|
May 9, 1987 |
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SUREN CHANDRA PAUL Vs. DARA SINGH
|
March 18, 1987 |
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SURENDRA MOHAN Vs. KHETRINATH
|
May 15, 1987 |
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TAPAN BARUAH Vs. LAKSHMI KANTA DAS
|
May 26, 1987 |
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THE LILONG CHAOBOK FISHING AND AGRICULTURAL MULTIP Vs. THE STATE OF MANIPUR AND OTHERS
|
March 31, 1987 |
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THE MANAGER, BIRJHORA TEA ESTATE Vs. ASSISTANT EXECUTIVE ENGINEER AND ORS.
|
November 17, 1987 |
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THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SHRI BALINDRA NATH SARMA AND ORS.
|
August 28, 1987 |
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THE STATE BANK OF INDIA Vs. LAISHRAM MOHAN SINGH AND ANR.
|
February 2, 1987 |
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THE WORKMAN OF NAHARANI TEA ESTATE & ORS. Vs. THE MANAGER OF NAHARANI TEA ESTATE
|
August 22, 1987 |
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UNION OF INDIA Vs. SANTI BALA DEY
|
May 22, 1987 |
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UNION OF INDIA AND ANR. Vs. FOOD CORPORATION OF INDIA
|
September 18, 1987 |
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UNITED COMMERCIAL BANK Vs. M/S. REKHAB CHAND SOHANLAL
|
November 24, 1987 |
|
UNITED INDIA INSURANCE CO. LTD Vs. MUKTI NATH DAS
|
June 10, 1987 |
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USHA KANTA CHAKRAVORTY Vs. STATE OF ASSAM & OTHERS
|
July 10, 1987 |
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YENDREMBAM ONGBI MUNAL DEVI Vs. STATE OF MANIPUR
|
January 20, 1987 |
LOGIN