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A S BHAGAT Vs. STEELS WORTH LTD
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February 11, 1986 |
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ABDUL KASAM Vs. STATE OF ASSAM
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November 1, 1986 |
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ABDUL LATIF CHOWDHURY Vs. STATE OF ASSAM
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August 29, 1986 |
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ABDUL MAZID Vs. THE STATE OF ASSAM & OTHERS
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December 8, 1986 |
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ABDUL SATTAR AND 26 ORS. Vs. SHRI JURAN CHANDRA SARKAR AND ANR.
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February 25, 1986 |
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ABDUR REZAK Vs. MD JALALUDDIN
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July 16, 1986 |
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ABINASH CHANDRA AICH AND ANR. Vs. WAZAHAT HUSSAIN AND ORS.
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February 14, 1986 |
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AHI BHUSAN CHAKRAVARTY Vs. STATE OF ASSAM
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December 20, 1986 |
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AJIT KUMAR BANERJEE Vs. STATE OF ASSAM
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December 2, 1986 |
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AKIL UDDIN Vs. STATE OF ASSAM
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May 30, 1986 |
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AMIYA BALA GHOSH Vs. SUBAL CHANDRA PAUL
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September 20, 1986 |
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ANANDA RAM SAIKIA Vs. NURUL HAQUE
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June 2, 1986 |
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ANIMA ROY Vs. ASHA RANI BISWAS AND OTHERS
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June 17, 1986 |
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ARJUN KARMAKAR Vs. STATE OF ASSAM
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July 28, 1986 |
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ARJUN KARMAKAR (IN JAIL) Vs. STATE OF ASSAM
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July 30, 1986 |
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ARUNODAY BARMAN Vs. THE STATE OF TRIPURA AND ORS.
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May 5, 1986 |
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ASHIM DAS Vs. STATE OF ASSAM
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May 2, 1986 |
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ASSAM AND MEGHALAYA S R T CORPN Vs. ABDUL RAZAK
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June 17, 1986 |
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ASSAM FRONTIER TEA LTD AND ANR Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME-TAX AND ORS
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June 2, 1986 |
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ASSAM JUDICIAL SERVICE ASSOCIATION AND ANR. Vs. CHIEF JUSTICE, GAUHATI HIGH COURT AND ORS.
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May 28, 1986 |
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ASSAM RIFLES Vs. HEMADA
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February 4, 1986 |
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ASSAM STATE ROAD TRANS. CORPN. Vs. HALALUDDIN AHMED
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August 20, 1986 |
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ASSAM STATE TRANSPORT CORPORATION Vs. ANES BISWAS
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June 18, 1986 |
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ASSAM TEXTILE MILLS (PVT.) LTD. AND ORS. Vs. UNITED BANK OF INDIA AND ORS.
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June 2, 1986 |
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BABUL SARKAR Vs. STATE OF ASSAM
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August 25, 1986 |
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BADAN MAJHI Vs. STATE OF ASSAM
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August 4, 1986 |
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BENI MADHAV DAS AND ORS. Vs. THE STATE OF ASSAM
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August 20, 1986 |
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BHABA KANTA BHARALI Vs. RAMCHANDRA BHARALI
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May 30, 1986 |
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BINDA RAM KALITA Vs. PRESIDING OFFICER
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September 22, 1986 |
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BRIGADIER MAN MOHAN SHARMA Vs. THE UNION OF INDIA & OTHERS
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February 3, 1986 |
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DEHIRAM KACHARI Vs. LAPAU KACHARI
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June 26, 1986 |
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DHANBOR GOHAIN Vs. STATE OF ASSAM
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November 24, 1986 |
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DHIRENDRA KRISHNA PAUL Vs. SANTI RANJAN DEY
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February 7, 1986 |
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DIBRU PART II AND III FISHERY CO-OPERATIVE SOCIETY LTD. AND ORS. Vs. THE STATE OF ASSAM AND ORS.
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July 3, 1986 |
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DIMBA KALITA Vs. STATE OF ASSAM
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August 21, 1986 |
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DINABANDU TALUKDAR Vs. SANTOSH KUMAR HIMATSHINGKA
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August 13, 1986 |
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DURGA CHARAN NUNIA Vs. GURU CHARAN NUNIA AND ORS.
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June 24, 1986 |
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GANGA GOVINDA MOOKHERJEE Vs. AMAR CHANDRA SAHA
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September 12, 1986 |
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GOKUL SAIKIA Vs. ASHOK SAHU
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July 30, 1986 |
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GOPAL CHANDRA LEKHARU Vs. SMT. HIRA LEKHARU
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November 16, 1986 |
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HEMRAM SAIKIA AND HEMA KANTA Vs. LOBORAM SAIKIA
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May 5, 1986 |
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HIMANGSHU SEKHAR CHAKRAVORTY Vs. TAX RECOVERY OFFICER
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April 9, 1986 |
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HINDUSTHAN GENERAL INSURANCE SOCIETY LTD Vs. ZAKIA RASUL
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July 8, 1986 |
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IROM BIRA SINGH Vs. STATE OF MANIPUR AND OTHERS
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March 3, 1986 |
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JOHN VANLALA Vs. STATE OF NAGALAND AND ORS.
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February 3, 1986 |
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KALPANA CHAKRAVATY AND ANR. Vs. MILAN KUMAR BHADURI
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January 31, 1986 |
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KALYANI BHATTACHARJEE Vs. ACHINTA NARAYAN CHOUDHURY
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August 4, 1986 |
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KAMAKHYA PRASAD Vs. DIGENDRA PURKAYASTHA
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November 3, 1986 |
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KANCHAN BALA ROY Vs. KHAGENDRA CHANDRA ROY
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August 7, 1986 |
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KESESWARI HAZARIKA Vs. PUSPALATA DEVI & ANOTHER
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August 6, 1986 |
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KESHAB CHOUDHURY Vs. STATE OF ASSAM
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August 22, 1986 |
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KHAGENDRA NATH DAS Vs. UNION OF INDIA & OTHERS
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July 2, 1986 |
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KHALILUR RAHMAN AND OTHERS Vs. THE STATE OF ASSAM
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August 14, 1986 |
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KHOWAJ ALI BARBHUIYA AND ANR. Vs. STATE OF ASSAM
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February 14, 1986 |
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KRISHNA BAHADUR PRADHAN Vs. TIKAMAYA NEWAR
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April 7, 1986 |
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KRISHNA CHANDRA SARKAR Vs. SURENDRA CHANDRA SARKAR
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May 27, 1986 |
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KRISHNA SONOWAL Vs. STATE OF ASSAM
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August 4, 1986 |
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LAISHRAM NAOBI SINGH Vs. DISTRICT MAGISTRATE IMPHAL
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December 17, 1986 |
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LAKHIRANI DEBNATH Vs. STATE OF ASSAM
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August 19, 1986 |
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LALAN PRASAD SINGH AND OTHERS Vs. TAMIZUL HAQUE AND OTHERS
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January 30, 1986 |
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LALLIANI Vs. R L RINA
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January 21, 1986 |
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LALU RAM DAS AND ORS. Vs. UPENDRA CHANDRA TALUKDAR
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April 11, 1986 |
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LOHIT CHANDRA DAS Vs. STATE OF ASSAM
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January 30, 1986 |
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M/S. ASSAM TEXTILE MILLS (PVT.) LTD. AND OTHERS Vs. UNITED BANK OF INDIA AND OTHERS
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June 2, 1986 |
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M/S. COMMERCIAL TRADING COMPANY Vs. SOHAN KUMARI BENGALI DECEASED THROUGH HER LRS
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March 21, 1986 |
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MAHABIR KANOO Vs. KEDARESWAR BAKSHI AND OTHERS
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June 17, 1986 |
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MAHAMAD BILOO Vs. KIRTI NATH GOGOI
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January 21, 1986 |
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MANGTURAM SANGANERIA Vs. SHRI KARTIK BHOWMICK AND ANR.
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March 19, 1986 |
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MANORANJAN DAS Vs. STATE OF ASSAM
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April 9, 1986 |
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MAYA RANI ROY Vs. MONORANJAN BARAI
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January 21, 1986 |
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MD BULZAN ALI Vs. SUPDT DIST JAIL NAGAON
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December 15, 1986 |
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MD MASUD ALI MAZUMDAR Vs. STATE OF ASSAM
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November 26, 1986 |
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MD. BULZAN ALI Vs. SUPERINTENDENT, DISTRICT JAIL, NAGAON
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December 15, 1986 |
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MD. CHAND MIA Vs. RAJANI DAS KOIBORTA AND ORS.
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February 4, 1986 |
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MD. YAD ALI Vs. STATE OF ASSAM
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March 11, 1986 |
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MD. ZAFRULLA AND ANR. Vs. THE STATE OF ASSAM AND ORS.
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April 4, 1986 |
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MOHENDRA NATH BORA Vs. STATE OF ASSAM
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June 17, 1986 |
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MOIMUNNESSA Vs. FAIZUR RAHMAN AND OTHERS
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February 4, 1986 |
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MOKSHED ALI Vs. SAFURA KHATOON
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March 17, 1986 |
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MOULAVI NOOR BOX KERANI Vs. STATE OF ASSAM AND OTHERS
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May 8, 1986 |
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MUHIT KUMAR DEB ROY AND ORS. Vs. GAURANGALAL ROY
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February 7, 1986 |
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NANDALAL DAS Vs. STATE OF ASSAM
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July 16, 1986 |
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NEISELLE ANGAMI Vs. V. MIACHIEO
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August 21, 1986 |
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NIHOTO SEMA Vs. KANILI KINI LIMI
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July 31, 1986 |
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NIRANTHAR GHOSH Vs. STATE OF ASSAM
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August 28, 1986 |
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NIRMAL CHANDRA DAS Vs. UNION OF INDIA & OTHERS
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November 24, 1986 |
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NORTH WEST TRANSPORT SYNDICATE Vs. STATE OF ASSAM
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September 5, 1986 |
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NZANTHONG AND ORS. Vs. THE STATE OF NAGALAND
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August 21, 1986 |
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OM PRAKASH SAHU Vs. STATE OF ASSAM
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June 4, 1986 |
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ON THE DEATH OF MRS. SARAJUBALA CHATTERJEE HER HEIRS SHRI RAM RANJAN CHATTERJEE AND ORS. Vs. K.M. DINGDOH
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February 19, 1986 |
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PABITRA PATOWARI Vs. DIST JUDGE KAMRUP
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February 19, 1986 |
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PHUL CHAND MURA Vs. STATE OF ASSAM
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February 12, 1986 |
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PRATUL BHATTACHARJEE Vs. STATE OF ASSAM
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July 31, 1986 |
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PRIYATOSH DUTTA Vs. STATE
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September 2, 1986 |
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PUNSI DEVI RAJBHER Vs. PISTA DEVI AGARWALLA
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June 2, 1986 |
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PURUSHOTTAM LAL AGARWALLA Vs. STATE OF ASSAM
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February 3, 1986 |
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PUSPALATA CHORARIA AND ANR. Vs. STATE OF ASSAM
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March 21, 1986 |
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R. BHATTACHARJEE AND ORS. Vs. RAMESH KUMAR MALPANI AND ANR.
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March 10, 1986 |
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RAJA BHAIRABENDRA NARAYAN BHUP Vs. COLLECTOR GOALPARA
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February 18, 1986 |
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RAM BABU MAHESWARI Vs. STATE OF ASSAM
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January 31, 1986 |
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RANDHIR BHATTACHARJEE Vs. PARESH DAS
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August 13, 1986 |
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REHMAT ALI Vs. THE STATE OF ASSAM
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April 10, 1986 |
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S N PHUKAN Vs. STATE OF ASSAM
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February 14, 1986 |
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SACHINDRA CHANDRA BHOWMIK AND ANR. Vs. SATYAJEET ROY
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August 29, 1986 |
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SACHINDRA PRASAD Vs. AHMED ALI
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July 18, 1986 |
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SAMBHU BORA Vs. STATE OF ASSAM
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April 29, 1986 |
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SAMBHU DAS Vs. STATE OF TRIPURA
|
March 22, 1986 |
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SANASAM SUBADANI DEVI AND OTHERS Vs. MANIPUR PUBLIC SERVICE COMMISSION AND ANOTHER
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February 28, 1986 |
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SANCHU RAY Vs. STATE OF ASSAM
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May 27, 1986 |
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SATYA NARAYAN SINGH & ANOTHER Vs. STATE OF ASSAM
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August 8, 1986 |
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SATYEADRA KUMAR ROY Vs. KRIPAMAY MISHRA
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May 27, 1986 |
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SATYENDRA CHANDRA GUPTA Vs. MAHESH KAMAL BHOWAL
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February 3, 1986 |
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SEEMA TRADE AGENCIES Vs. STATE OF ASSAM AND OTHERS
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July 28, 1986 |
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SEIKHOLAN Vs. THE STATE OF NAOALAND AND ANR.
|
February 6, 1986 |
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SHRI ANURAG SAXENA Vs. CT. S. DAMODARAN
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May 12, 1986 |
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SHRI DEBABRATA CHOUDHURY Vs. HARICHARAN KALITA
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March 3, 1986 |
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SHRI DILIP KUMAR DUTTA Vs. STATE OF TRIPURA AND ORS.
|
March 11, 1986 |
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SHRI HARENDRA CHANDRA GOSWAMI Vs. THE MANAGEMENT OF THE NANAIPARA TEA ESTATE AND ANR.
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January 21, 1986 |
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SHRI J.K. THAOSEN Vs. SHRI KEDARNATH UPADHAYA AND ANR.
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April 8, 1986 |
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SHRI KHAGENDRA SAUD Vs. THE STATE OF ASSAM
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March 20, 1986 |
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SHRI LAKHIRAM GOGOI Vs. SECRETARY, EDUCATION DEPARTMENT, GOVT. OF ASSAM AND ORS.
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September 12, 1986 |
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SHRI MD. SHAMSUL HAQUE Vs. THE STATE OF ASSAM
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April 10, 1986 |
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SHRI MOTI LAL GUPTA Vs. TRIVENI STRUCTURALS LTD. AND ORS.
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July 15, 1986 |
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SHRI NALINI RANJAN SIRKAR Vs. SUPERINTENDENT OF TAXES
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February 10, 1986 |
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SHRI PRABHAT CH. PRADHANI AND ORS. Vs. SHRI SACHINDRA DEB NATH AND SHRI NAGENDRA CH.PRADHANI AND ORS.
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February 28, 1986 |
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SHRI PURUSHOTTAM BHATTACHARYYA Vs. THE DIRECTOR OF PUBLIC INSTRUCTION, GOVT. OF ASSAM AND OTHERS
|
November 8, 1986 |
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SHRI RAMESH CHANDRA SHARMA Vs. SHRI JITENDRA KISHORE HOM ROY AND 3 ORS.
|
August 25, 1986 |
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SHRI ROHIT SAIKIA Vs. THE STATE OF ASSAM
|
April 9, 1986 |
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SHRI SAMBHU DAS Vs. THE STATE OF TRIPURA
|
March 21, 1986 |
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SHRI SISHIR DAS Vs. STATE OF TRIPURA AND ORS.
|
June 3, 1986 |
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SHRI URO RAM HALOI Vs. SMTI. MALOTI HALOI
|
June 12, 1986 |
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SHRI W. KULABIDHU SINGH Vs. THE SPEAKER, MANIPUR LEGISLATIVE ASSEMBLY, SHRI WANGOU SINGH AND ORS.
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May 15, 1986 |
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SHRIMATI TILAKA DAS Vs. RINA DAS
|
July 25, 1986 |
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SIBENDRA NARAYAN ROY Vs. DIRECTOR GENERAL OF POLICE & ORS.
|
November 8, 1986 |
|
SMT. ANIMA ROY Vs. SMT. ASHA RANI BISWAS AND ORS.
|
June 17, 1986 |
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SMTI. RAJU BASUMATARY AND ANOTHER Vs. SRI BIPIN CHANDRA DEKA AND OTHERS
|
July 24, 1986 |
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SRI BUDDHESWAR DOWARI Vs. THE STATE OF ASSAM AND 2 ORS.
|
May 21, 1986 |
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SRI CHINTA HARAN DEY Vs. SRI DHANRAJ MAHESWARI
|
July 14, 1986 |
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SRI GOPIKA RANJAN CHAKRABARTY Vs. SRI SABITA RANI CHAKRABARTY
|
November 4, 1986 |
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SRI J.C. MONDOLOI Vs. OIL AND NATURAL GAS COMMISSION AND 2 ORS.
|
June 17, 1986 |
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SRI NABARAM BASUMATARY AND ORS. Vs. SRI BHUBANESWAR DEB CHOUDHURY
|
February 3, 1986 |
|
SRILEN TALUKDAR Vs. TALUKDAR
|
February 10, 1986 |
|
STATE Vs. BASANTA
|
June 19, 1986 |
|
STATE OF ASSAM Vs. AJGAR ALI
|
July 24, 1986 |
|
STATE OF ASSAM Vs. ANAYAT ULLAH
|
February 6, 1986 |
|
STATE OF ASSAM Vs. SUBKARAN AGARWALLA
|
March 31, 1986 |
|
STATE OF ASSAM Vs. MONOHAR
|
August 19, 1986 |
|
STATE OF ASSAM Vs. AMRIT LAL GHOSE
|
May 29, 1986 |
|
STATE OF ASSAM Vs. REBA NATH BHATTACHARYYA AND ORS.
|
January 24, 1986 |
|
STATE OF ASSAM Vs. BACHRAJ DUGAR AND ANOTHER
|
January 20, 1986 |
|
STATE OF ASSAM Vs. RADHA OIL INDUSTRIES AND ANOTHER
|
May 6, 1986 |
|
STATE OF ASSAM Vs. SANKARLAL SARMA AND ANOTHER
|
February 5, 1986 |
|
STATE OF ASSAM Vs. RAM KARANI
|
September 10, 1986 |
|
STATE OF TRIPURA Vs. SURESH CHANDRA SIGNH AND ORS.
|
March 14, 1986 |
|
SUBHO RAM Vs. DHARMESWAR DAS
|
April 29, 1986 |
|
SUBODH TEWARI Vs. STATE OF ASSAM
|
August 1, 1986 |
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SUDERSHANLAL AND OTHERS Vs. RATANLAL PATNI AND ANOTHER
|
December 8, 1986 |
|
SUDHENDRA KUMAR BHATTACHARJEE Vs. STATE
|
March 14, 1986 |
|
THANESWAR BORA Vs. KUMUD SARMAH
|
April 7, 1986 |
|
THE MANAGEMENT OF MONIERKHAL TEA ESTATE Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.
|
June 27, 1986 |
|
THE STATE OF ASSAM Vs. SHRI GOBINDA CHANDRA DAS
|
February 14, 1986 |
|
THE STATE OF ASSAM Vs. MD. MANIR ALI AND ORS.
|
February 20, 1986 |
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THE STATE OF ASSAM Vs. MD. JUAIDUR RAHMAN MAZUMDAR AND ZOWAIDUR RAHMAN MAZUMDAR
|
June 27, 1986 |
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THE STATE OF ASSAM Vs. RAM NARAYAN BASUDEO AND ORS.
|
February 19, 1986 |
|
THE STATE OF ASSAM (ON THE COMPLAINT OF DISTRICT FOOD INSPECTOR) Vs. CHANDRA PRASAD SARMA
|
March 20, 1986 |
|
THE WORKMAN REPRESENTED BY ASSAM CHAH KARMACHARI SANGHA Vs. THE MANAGEMENT OF BAGHMARI T.E.
|
August 26, 1986 |
|
THE WORKMAN SUNIL BARDHAN, REPRESENTED BY CACHAR CINEMA KARMI SANGHA Vs. THE MANAGEMENT OF ORIENTAL TALKIES AND ORS.
|
April 30, 1986 |
|
TILOK RAJOWAR @ HAKIM Vs. STATE OF ASSAM
|
August 13, 1986 |
|
U BRANSLY NONGSIANG Vs. U DROLISHON SYIEMIONG
|
May 8, 1986 |
|
UMA SANKAR TEWARI Vs. STATE OF ASSAM
|
May 2, 1986 |
|
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LTD. Vs. KALSUM BEGUM AND ORS.
|
August 19, 1986 |
|
VIJAY KR. AGARWALLA Vs. THE STATE OF ASSAM
|
March 14, 1986 |
|
WORKMEN OF TANGANAGAON TEA ESTATE Vs. MANAGEMENT OF TANGANAGAON TEA ESTATE
|
December 18, 1986 |