A S BHAGAT Vs. STEELS WORTH LTD
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February 11, 1986 |
ABDUL KASAM Vs. STATE OF ASSAM
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November 1, 1986 |
ABDUL LATIF CHOWDHURY Vs. STATE OF ASSAM
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August 29, 1986 |
ABDUL MAZID Vs. THE STATE OF ASSAM & OTHERS
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December 8, 1986 |
ABDUL SATTAR AND 26 ORS. Vs. SHRI JURAN CHANDRA SARKAR AND ANR.
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February 25, 1986 |
ABDUR REZAK Vs. MD JALALUDDIN
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July 16, 1986 |
ABINASH CHANDRA AICH AND ANR. Vs. WAZAHAT HUSSAIN AND ORS.
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February 14, 1986 |
AHI BHUSAN CHAKRAVARTY Vs. STATE OF ASSAM
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December 20, 1986 |
AJIT KUMAR BANERJEE Vs. STATE OF ASSAM
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December 2, 1986 |
AKIL UDDIN Vs. STATE OF ASSAM
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May 30, 1986 |
AMIYA BALA GHOSH Vs. SUBAL CHANDRA PAUL
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September 20, 1986 |
ANANDA RAM SAIKIA Vs. NURUL HAQUE
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June 2, 1986 |
ANIMA ROY Vs. ASHA RANI BISWAS AND OTHERS
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June 17, 1986 |
ARJUN KARMAKAR Vs. STATE OF ASSAM
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July 28, 1986 |
ARJUN KARMAKAR (IN JAIL) Vs. STATE OF ASSAM
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July 30, 1986 |
ARUNODAY BARMAN Vs. THE STATE OF TRIPURA AND ORS.
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May 5, 1986 |
ASHIM DAS Vs. STATE OF ASSAM
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May 2, 1986 |
ASSAM AND MEGHALAYA S R T CORPN Vs. ABDUL RAZAK
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June 17, 1986 |
ASSAM FRONTIER TEA LTD AND ANR Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME-TAX AND ORS
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June 2, 1986 |
ASSAM JUDICIAL SERVICE ASSOCIATION AND ANR. Vs. CHIEF JUSTICE, GAUHATI HIGH COURT AND ORS.
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May 28, 1986 |
ASSAM RIFLES Vs. HEMADA
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February 4, 1986 |
ASSAM STATE ROAD TRANS. CORPN. Vs. HALALUDDIN AHMED
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August 20, 1986 |
ASSAM STATE TRANSPORT CORPORATION Vs. ANES BISWAS
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June 18, 1986 |
ASSAM TEXTILE MILLS (PVT.) LTD. AND ORS. Vs. UNITED BANK OF INDIA AND ORS.
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June 2, 1986 |
BABUL SARKAR Vs. STATE OF ASSAM
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August 25, 1986 |
BADAN MAJHI Vs. STATE OF ASSAM
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August 4, 1986 |
BENI MADHAV DAS AND ORS. Vs. THE STATE OF ASSAM
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August 20, 1986 |
BHABA KANTA BHARALI Vs. RAMCHANDRA BHARALI
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May 30, 1986 |
BINDA RAM KALITA Vs. PRESIDING OFFICER
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September 22, 1986 |
BRIGADIER MAN MOHAN SHARMA Vs. THE UNION OF INDIA & OTHERS
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February 3, 1986 |
DEHIRAM KACHARI Vs. LAPAU KACHARI
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June 26, 1986 |
DHANBOR GOHAIN Vs. STATE OF ASSAM
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November 24, 1986 |
DHIRENDRA KRISHNA PAUL Vs. SANTI RANJAN DEY
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February 7, 1986 |
DIBRU PART II AND III FISHERY CO-OPERATIVE SOCIETY LTD. AND ORS. Vs. THE STATE OF ASSAM AND ORS.
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July 3, 1986 |
DIMBA KALITA Vs. STATE OF ASSAM
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August 21, 1986 |
DINABANDU TALUKDAR Vs. SANTOSH KUMAR HIMATSHINGKA
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August 13, 1986 |
DURGA CHARAN NUNIA Vs. GURU CHARAN NUNIA AND ORS.
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June 24, 1986 |
GANGA GOVINDA MOOKHERJEE Vs. AMAR CHANDRA SAHA
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September 12, 1986 |
GOKUL SAIKIA Vs. ASHOK SAHU
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July 30, 1986 |
GOPAL CHANDRA LEKHARU Vs. SMT. HIRA LEKHARU
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November 16, 1986 |
HEMRAM SAIKIA AND HEMA KANTA Vs. LOBORAM SAIKIA
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May 5, 1986 |
HIMANGSHU SEKHAR CHAKRAVORTY Vs. TAX RECOVERY OFFICER
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April 9, 1986 |
HINDUSTHAN GENERAL INSURANCE SOCIETY LTD Vs. ZAKIA RASUL
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July 8, 1986 |
IROM BIRA SINGH Vs. STATE OF MANIPUR AND OTHERS
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March 3, 1986 |
JOHN VANLALA Vs. STATE OF NAGALAND AND ORS.
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February 3, 1986 |
KALPANA CHAKRAVATY AND ANR. Vs. MILAN KUMAR BHADURI
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January 31, 1986 |
KALYANI BHATTACHARJEE Vs. ACHINTA NARAYAN CHOUDHURY
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August 4, 1986 |
KAMAKHYA PRASAD Vs. DIGENDRA PURKAYASTHA
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November 3, 1986 |
KANCHAN BALA ROY Vs. KHAGENDRA CHANDRA ROY
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August 7, 1986 |
KESESWARI HAZARIKA Vs. PUSPALATA DEVI & ANOTHER
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August 6, 1986 |
KESHAB CHOUDHURY Vs. STATE OF ASSAM
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August 22, 1986 |
KHAGENDRA NATH DAS Vs. UNION OF INDIA & OTHERS
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July 2, 1986 |
KHALILUR RAHMAN AND OTHERS Vs. THE STATE OF ASSAM
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August 14, 1986 |
KHOWAJ ALI BARBHUIYA AND ANR. Vs. STATE OF ASSAM
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February 14, 1986 |
KRISHNA BAHADUR PRADHAN Vs. TIKAMAYA NEWAR
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April 7, 1986 |
KRISHNA CHANDRA SARKAR Vs. SURENDRA CHANDRA SARKAR
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May 27, 1986 |
KRISHNA SONOWAL Vs. STATE OF ASSAM
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August 4, 1986 |
LAISHRAM NAOBI SINGH Vs. DISTRICT MAGISTRATE IMPHAL
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December 17, 1986 |
LAKHIRANI DEBNATH Vs. STATE OF ASSAM
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August 19, 1986 |
LALAN PRASAD SINGH AND OTHERS Vs. TAMIZUL HAQUE AND OTHERS
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January 30, 1986 |
LALLIANI Vs. R L RINA
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January 21, 1986 |
LALU RAM DAS AND ORS. Vs. UPENDRA CHANDRA TALUKDAR
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April 11, 1986 |
LOHIT CHANDRA DAS Vs. STATE OF ASSAM
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January 30, 1986 |
M/S. ASSAM TEXTILE MILLS (PVT.) LTD. AND OTHERS Vs. UNITED BANK OF INDIA AND OTHERS
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June 2, 1986 |
M/S. COMMERCIAL TRADING COMPANY Vs. SOHAN KUMARI BENGALI DECEASED THROUGH HER LRS
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March 21, 1986 |
MAHABIR KANOO Vs. KEDARESWAR BAKSHI AND OTHERS
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June 17, 1986 |
MAHAMAD BILOO Vs. KIRTI NATH GOGOI
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January 21, 1986 |
MANGTURAM SANGANERIA Vs. SHRI KARTIK BHOWMICK AND ANR.
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March 19, 1986 |
MANORANJAN DAS Vs. STATE OF ASSAM
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April 9, 1986 |
MAYA RANI ROY Vs. MONORANJAN BARAI
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January 21, 1986 |
MD BULZAN ALI Vs. SUPDT DIST JAIL NAGAON
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December 15, 1986 |
MD MASUD ALI MAZUMDAR Vs. STATE OF ASSAM
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November 26, 1986 |
MD. BULZAN ALI Vs. SUPERINTENDENT, DISTRICT JAIL, NAGAON
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December 15, 1986 |
MD. CHAND MIA Vs. RAJANI DAS KOIBORTA AND ORS.
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February 4, 1986 |
MD. YAD ALI Vs. STATE OF ASSAM
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March 11, 1986 |
MD. ZAFRULLA AND ANR. Vs. THE STATE OF ASSAM AND ORS.
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April 4, 1986 |
MOHENDRA NATH BORA Vs. STATE OF ASSAM
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June 17, 1986 |
MOIMUNNESSA Vs. FAIZUR RAHMAN AND OTHERS
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February 4, 1986 |
MOKSHED ALI Vs. SAFURA KHATOON
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March 17, 1986 |
MOULAVI NOOR BOX KERANI Vs. STATE OF ASSAM AND OTHERS
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May 8, 1986 |
MUHIT KUMAR DEB ROY AND ORS. Vs. GAURANGALAL ROY
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February 7, 1986 |
NANDALAL DAS Vs. STATE OF ASSAM
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July 16, 1986 |
NEISELLE ANGAMI Vs. V. MIACHIEO
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August 21, 1986 |
NIHOTO SEMA Vs. KANILI KINI LIMI
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July 31, 1986 |
NIRANTHAR GHOSH Vs. STATE OF ASSAM
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August 28, 1986 |
NIRMAL CHANDRA DAS Vs. UNION OF INDIA & OTHERS
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November 24, 1986 |
NORTH WEST TRANSPORT SYNDICATE Vs. STATE OF ASSAM
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September 5, 1986 |
NZANTHONG AND ORS. Vs. THE STATE OF NAGALAND
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August 21, 1986 |
OM PRAKASH SAHU Vs. STATE OF ASSAM
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June 4, 1986 |
ON THE DEATH OF MRS. SARAJUBALA CHATTERJEE HER HEIRS SHRI RAM RANJAN CHATTERJEE AND ORS. Vs. K.M. DINGDOH
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February 19, 1986 |
PABITRA PATOWARI Vs. DIST JUDGE KAMRUP
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February 19, 1986 |
PHUL CHAND MURA Vs. STATE OF ASSAM
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February 12, 1986 |
PRATUL BHATTACHARJEE Vs. STATE OF ASSAM
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July 31, 1986 |
PRIYATOSH DUTTA Vs. STATE
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September 2, 1986 |
PUNSI DEVI RAJBHER Vs. PISTA DEVI AGARWALLA
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June 2, 1986 |
PURUSHOTTAM LAL AGARWALLA Vs. STATE OF ASSAM
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February 3, 1986 |
PUSPALATA CHORARIA AND ANR. Vs. STATE OF ASSAM
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March 21, 1986 |
R. BHATTACHARJEE AND ORS. Vs. RAMESH KUMAR MALPANI AND ANR.
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March 10, 1986 |
RAJA BHAIRABENDRA NARAYAN BHUP Vs. COLLECTOR GOALPARA
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February 18, 1986 |
RAM BABU MAHESWARI Vs. STATE OF ASSAM
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January 31, 1986 |
RANDHIR BHATTACHARJEE Vs. PARESH DAS
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August 13, 1986 |
REHMAT ALI Vs. THE STATE OF ASSAM
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April 10, 1986 |
S N PHUKAN Vs. STATE OF ASSAM
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February 14, 1986 |
SACHINDRA CHANDRA BHOWMIK AND ANR. Vs. SATYAJEET ROY
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August 29, 1986 |
SACHINDRA PRASAD Vs. AHMED ALI
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July 18, 1986 |
SAMBHU BORA Vs. STATE OF ASSAM
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April 29, 1986 |
SAMBHU DAS Vs. STATE OF TRIPURA
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March 22, 1986 |
SANASAM SUBADANI DEVI AND OTHERS Vs. MANIPUR PUBLIC SERVICE COMMISSION AND ANOTHER
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February 28, 1986 |
SANCHU RAY Vs. STATE OF ASSAM
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May 27, 1986 |
SATYA NARAYAN SINGH & ANOTHER Vs. STATE OF ASSAM
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August 8, 1986 |
SATYEADRA KUMAR ROY Vs. KRIPAMAY MISHRA
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May 27, 1986 |
SATYENDRA CHANDRA GUPTA Vs. MAHESH KAMAL BHOWAL
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February 3, 1986 |
SEEMA TRADE AGENCIES Vs. STATE OF ASSAM AND OTHERS
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July 28, 1986 |
SEIKHOLAN Vs. THE STATE OF NAOALAND AND ANR.
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February 6, 1986 |
SHRI ANURAG SAXENA Vs. CT. S. DAMODARAN
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May 12, 1986 |
SHRI DEBABRATA CHOUDHURY Vs. HARICHARAN KALITA
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March 3, 1986 |
SHRI DILIP KUMAR DUTTA Vs. STATE OF TRIPURA AND ORS.
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March 11, 1986 |
SHRI HARENDRA CHANDRA GOSWAMI Vs. THE MANAGEMENT OF THE NANAIPARA TEA ESTATE AND ANR.
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January 21, 1986 |
SHRI J.K. THAOSEN Vs. SHRI KEDARNATH UPADHAYA AND ANR.
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April 8, 1986 |
SHRI KHAGENDRA SAUD Vs. THE STATE OF ASSAM
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March 20, 1986 |
SHRI LAKHIRAM GOGOI Vs. SECRETARY, EDUCATION DEPARTMENT, GOVT. OF ASSAM AND ORS.
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September 12, 1986 |
SHRI MD. SHAMSUL HAQUE Vs. THE STATE OF ASSAM
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April 10, 1986 |
SHRI MOTI LAL GUPTA Vs. TRIVENI STRUCTURALS LTD. AND ORS.
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July 15, 1986 |
SHRI NALINI RANJAN SIRKAR Vs. SUPERINTENDENT OF TAXES
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February 10, 1986 |
SHRI PRABHAT CH. PRADHANI AND ORS. Vs. SHRI SACHINDRA DEB NATH AND SHRI NAGENDRA CH.PRADHANI AND ORS.
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February 28, 1986 |
SHRI PURUSHOTTAM BHATTACHARYYA Vs. THE DIRECTOR OF PUBLIC INSTRUCTION, GOVT. OF ASSAM AND OTHERS
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November 8, 1986 |
SHRI RAMESH CHANDRA SHARMA Vs. SHRI JITENDRA KISHORE HOM ROY AND 3 ORS.
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August 25, 1986 |
SHRI ROHIT SAIKIA Vs. THE STATE OF ASSAM
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April 9, 1986 |
SHRI SAMBHU DAS Vs. THE STATE OF TRIPURA
|
March 21, 1986 |
SHRI SISHIR DAS Vs. STATE OF TRIPURA AND ORS.
|
June 3, 1986 |
SHRI URO RAM HALOI Vs. SMTI. MALOTI HALOI
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June 12, 1986 |
SHRI W. KULABIDHU SINGH Vs. THE SPEAKER, MANIPUR LEGISLATIVE ASSEMBLY, SHRI WANGOU SINGH AND ORS.
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May 15, 1986 |
SHRIMATI TILAKA DAS Vs. RINA DAS
|
July 25, 1986 |
SIBENDRA NARAYAN ROY Vs. DIRECTOR GENERAL OF POLICE & ORS.
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November 8, 1986 |
SMT. ANIMA ROY Vs. SMT. ASHA RANI BISWAS AND ORS.
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June 17, 1986 |
SMTI. RAJU BASUMATARY AND ANOTHER Vs. SRI BIPIN CHANDRA DEKA AND OTHERS
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July 24, 1986 |
SRI BUDDHESWAR DOWARI Vs. THE STATE OF ASSAM AND 2 ORS.
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May 21, 1986 |
SRI CHINTA HARAN DEY Vs. SRI DHANRAJ MAHESWARI
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July 14, 1986 |
SRI GOPIKA RANJAN CHAKRABARTY Vs. SRI SABITA RANI CHAKRABARTY
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November 4, 1986 |
SRI J.C. MONDOLOI Vs. OIL AND NATURAL GAS COMMISSION AND 2 ORS.
|
June 17, 1986 |
SRI NABARAM BASUMATARY AND ORS. Vs. SRI BHUBANESWAR DEB CHOUDHURY
|
February 3, 1986 |
SRILEN TALUKDAR Vs. TALUKDAR
|
February 10, 1986 |
STATE Vs. BASANTA
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June 19, 1986 |
STATE OF ASSAM Vs. AJGAR ALI
|
July 24, 1986 |
STATE OF ASSAM Vs. ANAYAT ULLAH
|
February 6, 1986 |
STATE OF ASSAM Vs. SUBKARAN AGARWALLA
|
March 31, 1986 |
STATE OF ASSAM Vs. MONOHAR
|
August 19, 1986 |
STATE OF ASSAM Vs. AMRIT LAL GHOSE
|
May 29, 1986 |
STATE OF ASSAM Vs. REBA NATH BHATTACHARYYA AND ORS.
|
January 24, 1986 |
STATE OF ASSAM Vs. BACHRAJ DUGAR AND ANOTHER
|
January 20, 1986 |
STATE OF ASSAM Vs. SANKARLAL SARMA AND ANOTHER
|
February 5, 1986 |
STATE OF ASSAM Vs. RADHA OIL INDUSTRIES AND ANOTHER
|
May 6, 1986 |
STATE OF ASSAM Vs. RAM KARANI
|
September 10, 1986 |
STATE OF TRIPURA Vs. SURESH CHANDRA SIGNH AND ORS.
|
March 14, 1986 |
SUBHO RAM Vs. DHARMESWAR DAS
|
April 29, 1986 |
SUBODH TEWARI Vs. STATE OF ASSAM
|
August 1, 1986 |
SUDERSHANLAL AND OTHERS Vs. RATANLAL PATNI AND ANOTHER
|
December 8, 1986 |
SUDHENDRA KUMAR BHATTACHARJEE Vs. STATE
|
March 14, 1986 |
THANESWAR BORA Vs. KUMUD SARMAH
|
April 7, 1986 |
THE MANAGEMENT OF MONIERKHAL TEA ESTATE Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.
|
June 27, 1986 |
THE STATE OF ASSAM Vs. SHRI GOBINDA CHANDRA DAS
|
February 14, 1986 |
THE STATE OF ASSAM Vs. MD. JUAIDUR RAHMAN MAZUMDAR AND ZOWAIDUR RAHMAN MAZUMDAR
|
June 27, 1986 |
THE STATE OF ASSAM Vs. RAM NARAYAN BASUDEO AND ORS.
|
February 19, 1986 |
THE STATE OF ASSAM Vs. MD. MANIR ALI AND ORS.
|
February 20, 1986 |
THE STATE OF ASSAM (ON THE COMPLAINT OF DISTRICT FOOD INSPECTOR) Vs. CHANDRA PRASAD SARMA
|
March 20, 1986 |
THE WORKMAN REPRESENTED BY ASSAM CHAH KARMACHARI SANGHA Vs. THE MANAGEMENT OF BAGHMARI T.E.
|
August 26, 1986 |
THE WORKMAN SUNIL BARDHAN, REPRESENTED BY CACHAR CINEMA KARMI SANGHA Vs. THE MANAGEMENT OF ORIENTAL TALKIES AND ORS.
|
April 30, 1986 |
TILOK RAJOWAR @ HAKIM Vs. STATE OF ASSAM
|
August 13, 1986 |
U BRANSLY NONGSIANG Vs. U DROLISHON SYIEMIONG
|
May 8, 1986 |
UMA SANKAR TEWARI Vs. STATE OF ASSAM
|
May 2, 1986 |
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LTD. Vs. KALSUM BEGUM AND ORS.
|
August 19, 1986 |
VIJAY KR. AGARWALLA Vs. THE STATE OF ASSAM
|
March 14, 1986 |
WORKMEN OF TANGANAGAON TEA ESTATE Vs. MANAGEMENT OF TANGANAGAON TEA ESTATE
|
December 18, 1986 |