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ABDUL JABBAR Vs. SYEDA ANWARA TAIMUR AND ORS.
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August 6, 1985 |
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ABDUL JOLIL Vs. GIRIJA SANKAR DAS AND ORS.
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May 31, 1985 |
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ALTAFUR RAHMAN Vs. UNION OF INDIA
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November 19, 1985 |
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AMAR BISWAS Vs. SUBHARANI BISWAS
|
December 20, 1985 |
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ANNAPURNA FOOD PRODUCTS AND ANR. Vs. THE COMMISSIONER, GAUHATI MUNICIPAL CORPORATION AND ORS.
|
April 12, 1985 |
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ARUN SHARMA Vs. STATE OF ASSAM
|
June 12, 1985 |
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ASEM NAOBA ALIAS KHOMERI SINGH Vs. STATE OF MANIPUR
|
March 21, 1985 |
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ASEM NAOBA SINGH ALIAS KHOMEI SINGH Vs. STATE OF MANIPUR
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March 11, 1985 |
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ASSAM STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
January 11, 1985 |
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ASSISTANT COLLECTOR OF CUSTOMS Vs. UMED KUMAR JAIN
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March 12, 1985 |
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BAJRANGLAL AGARWALLA Vs. KAMALESH KUMAR BAWRI AND ANR.
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June 19, 1985 |
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BANAMALI TEA ESTATE Vs. STATE OF ASSAM
|
June 14, 1985 |
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BHAGABAT KUNDU Vs. DEBIDUTTA AGARWALLA
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November 22, 1985 |
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BHAKTESHWAR SAIKIA Vs. STATE OF ASSAM
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December 3, 1985 |
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BIJAYA CHANDRA PATRA Vs. THE COMMANDING OFFICER AND ORS.
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December 20, 1985 |
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BINOD BARUAH Vs. RATUL CHANDRA
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June 19, 1985 |
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CHIRAM MUKTA SINGH Vs. STATE OF ASSAM
|
May 23, 1985 |
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COLLECTOR OF JORHAT Vs. ON THE DEATH OF MOHANIAN MALPANI GOBINDLAL MALPANI & OTHERS
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May 28, 1985 |
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COLLECTOR OF JORHAT Vs. ON THE DEATH OF MD. BABLUL HAQUE, HIS HEIR NADIRA HAQUE & ORS.
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June 18, 1985 |
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COLLECTOR OF KAMRUP Vs. ANANDI DEBI
|
May 16, 1985 |
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D.C. CHOUDHURY, PROF. AND HEAD OF MEDICINE AND PRINCIPAL AND 51 ORS. Vs. THE STATE OF ASSAM AND ORS.
|
April 2, 1985 |
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DASARATH DAS Vs. UNION OF INDIA (UOI) AND ORS.
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January 22, 1985 |
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DEOPAL HAZARIKA Vs. STATE OF ASSAM
|
December 6, 1985 |
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DILBAHADUR KARKI CHETRI Vs. STATE OF ASSAM AND ORS.
|
August 6, 1985 |
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DIPLAL SINGH Vs. STATE OF ASSAM
|
December 2, 1985 |
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DULAL CHANDRA BHUYAN Vs. SECRETARY TO THE GOVERNMENT OF ASSAM PANCHAYAT AND C D DEPARTMENT
|
March 23, 1985 |
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DWIJESH CH. DUTTA AND ANR. Vs. KALYANI DAS (MISRA) AND ORS.
|
August 8, 1985 |
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GAUHATI TRANSPORT ASSOCIATION AND ANR. Vs. STATE OF ASSAM AND ORS.
|
June 3, 1985 |
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GHISALAL DURGA DUTTA Vs. BINA DAS AND OTHERS
|
December 25, 1985 |
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GOLAM HUSSAIN BHET AND ORS. Vs. THE STATE OF ARUNACHAL PRADESH AND ANR.
|
March 11, 1985 |
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GOPIRAM AGARWALLA Vs. SMT. BINA AGARWALLA AND ANR.
|
January 17, 1985 |
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GUNCHAND DALCHAND AND ORS. Vs. MANAKLAL JHAWAR AND ORS.
|
March 4, 1985 |
|
HARESWAR BARUA Vs. STATE OF ASSAM
|
February 9, 1985 |
|
HARICHARAN SARMA Vs. STATE OF ASSAM
|
June 4, 1985 |
|
HEMCHANDRA CHOUDHURY AND ORS. Vs. DR. HARMOHAN PATHAK
|
August 19, 1985 |
|
HINDUSTAN FERTILISER CORPORATION OF INDIA LIMITED Vs. STATE OF ASSAM
|
June 5, 1985 |
|
HUIDROM ACHOU SINGH, Vs. SMTI. THOKCHOM NINGOL NINGTHEMCHA ONGBI IBEMPISHAK DEVI AND ORS.
|
July 23, 1985 |
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ISAQUE MIA Vs. THE UNION OF INDIA (UOI) AND ORS.
|
February 1, 1985 |
|
JAMIL AHMED KHAN Vs. M.A. KHAN
|
March 23, 1985 |
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JUBEDA KHATUN Vs. SULAIMAN KHAN
|
August 11, 1985 |
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JYOTISH CH. CHAKRAVARTY Vs. DWIP CHARAN NAMASUDRA AND ORS.
|
May 29, 1985 |
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KA BRILL KHARKONGOR JAID DKHAR Vs. KA JUNGIEM KHARKONGOR AND ORS.
|
May 1, 1985 |
|
KA ERSILIAN LYNGDOH Vs. U KORDRING ROY SAD
|
May 2, 1985 |
|
KA STEIDONS SYIEMLIEH Vs. U SKIPLAND SANGLYNE
|
May 2, 1985 |
|
KAMRUP DY COMMR Vs. SANSITA KAIBARTA
|
July 15, 1985 |
|
KASHI PRASAD AGARWALLA Vs. STATE OF ASSAM
|
February 20, 1985 |
|
KEISAM BOKULJAO SINGH Vs. ATHOKPAM LUKHOI SINGH
|
May 17, 1985 |
|
KISHANLAL PAREEK Vs. PRAHLAD AGARWALLA AND ORS.
|
September 15, 1985 |
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KONSAM PUNO SINGH Vs. SOROKHAIBAM NINGOL KONSAM ONGBI GAMBHINI DEVI
|
September 9, 1985 |
|
LABOUR ENFORCEMENT OFFICER (GENERAL) GOVT. OF INDIA Vs. SHRI C.L. GARODIA
|
October 7, 1985 |
|
LAISRAM ABER SINGH Vs. YUMNAM NINGOL KHANGEMBAM ONGBI TINGONG DEVI
|
July 2, 1985 |
|
LAISRAM ABER SINGH Vs. SMT. YUMNAM NINGOL KHANGEMBAM, ONGBI TINGONG DEVI
|
July 22, 1985 |
|
LAKHI PRADSAD BHAR AND GHALUA BHAR Vs. SREE KULENDRA CHANDRA DAS
|
May 9, 1985 |
|
M/S. ORIENTAL TALKIES ORS. Vs. GANESH CH. DAS ORS.
|
May 27, 1985 |
|
MAGNA KURMI AND ORS. Vs. DHOLAI TEA COMPANY PVT. LTD.
|
August 6, 1985 |
|
MAHENDRA KUMAR GUPTA Vs. THE CHAIRMAN, BOARD OF TRUSTEES AND ORS.
|
December 18, 1985 |
|
MANAGING COMMITTEE OF THE ZILKADAR ALI HIGH SCHOOL & OTHERS Vs. ABDUL HAQUE MAJUMDAR & OTHERS
|
November 19, 1985 |
|
MANMOTH MOHAN NATH ALIAS MANMOTH KUMAR NATH Vs. PURNAMASI DEVI
|
March 21, 1985 |
|
MD ABDUL HAI Vs. STATE OF ASSAM
|
July 5, 1985 |
|
MD ABDUL SATTAR Vs. STATE OF ASSAM
|
August 7, 1985 |
|
MD. HUSSAIN ALI AHMED Vs. THE STATE OF ASSAM AND ORS.
|
March 11, 1985 |
|
MD. MAFIZUDDIN Vs. NOWGONG MAHKUMA PARISHAD AND ORS.
|
February 5, 1985 |
|
MD. MAINA MIA AND ORS. Vs. ASAK ALI AND ORS.
|
March 19, 1985 |
|
MEHARABAM PHEIJAO AND ORS. Vs. STATE OF MANIPUR AND ORS.
|
March 26, 1985 |
|
MEHARABARN PHEIJAO Vs. STATE OF MANIPUR
|
August 26, 1985 |
|
MRS. RANU PRAVA BHATTACHARJEE Vs. DIRECTOR OF ANIMAL HUSBANDRY AND VETTY. DEPARTMENT AND ORS.
|
April 2, 1985 |
|
MUSTT. JUBEDA KHATUN Vs. SULAIMAN KHAN
|
August 13, 1985 |
|
NACHATTAR SINGH Vs. ANIL KUMAR SARKAR AND OTHERS
|
September 25, 1985 |
|
NAMAL CHANDRA BARUA Vs. STATE OF ASSAM
|
May 21, 1985 |
|
NARAYAN Vs. STATE OF ASSAM
|
January 29, 1985 |
|
NIMA TSERING KHRIME Vs. R.K. KHRIMEY
|
October 7, 1985 |
|
NIMAI BISWAS Vs. KALIDAS MANDAL AND ORS.
|
March 25, 1985 |
|
NUMAL CH. BARUA Vs. STATE OF ASSAM AND ORS.
|
February 22, 1985 |
|
PHUSU KOIRI Vs. STATE OF ASSAM
|
February 11, 1985 |
|
PRAHLAD CHANDRA Vs. ASSAM BOARD OF REVENUE
|
July 3, 1985 |
|
PRAYAG SAH TELI Vs. MAHANGU PRASAD SAH AND ANR.
|
July 23, 1985 |
|
R K TULA CHANDRA Vs. STATE OF MANIPUR
|
June 4, 1985 |
|
RAMESWAR GOENKA Vs. INCOME TAX OFFICER
|
May 20, 1985 |
|
RIAZUDDIN AHMED Vs. THE ASSAM BOARD OF REVENUE AND ORS.
|
October 17, 1985 |
|
SAIDUR RAHMAN Vs. THE STATE OF ASSAM AND ORS.
|
November 16, 1985 |
|
SAIDUR RAHMAN Vs. STATE OF ASSAM
|
January 16, 1985 |
|
SAMATI DEB BARMA Vs. STATE OF TRIPURA
|
April 24, 1985 |
|
SANASAM INDRA SINGH Vs. THE STATE OF MANIPUR
|
March 14, 1985 |
|
SHRI BISWANATH BISWAS Vs. SHRI GAURANGA SARKAR
|
July 29, 1985 |
|
SHRI JAGANNATH CHOUDHURY Vs. STATE OF ASSAM AND ORS.
|
May 15, 1985 |
|
SHRI JAGANNATH URANG Vs. THE STATE OF ASSAM AND ORS.
|
May 30, 1985 |
|
SHRI KALU HAJI Vs. NABIN CH. BORO AND ORS.
|
February 28, 1985 |
|
SHRI LALTHUAMLIANA Vs. UNION TERRITORY OF MIZORAM AND ORS.
|
January 10, 1985 |
|
SHRI NIHOTO SEMA Vs. SMTI KANILI KINI LIMI
|
September 20, 1985 |
|
SHRI PABINDRA NATH SARMA Vs. SHRI JAGADISH SEAL
|
March 6, 1985 |
|
SHRI PRADIP KR. DAS AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
June 14, 1985 |
|
SHRI PRANESH CHANDRA PALIT Vs. SUPERINTENDENT OF TAXES
|
March 27, 1985 |
|
SHRI RADHA MOHAN GOENKA AND ANR. Vs. THE COLLECTOR OF KAMRUP
|
February 13, 1985 |
|
SHRI SANTOSH CHANDRA PAUL AND ORS. ETC. ETC. Vs. SHRI CHUNILAL SAHA AND ORS. ETC. ETC.
|
February 25, 1985 |
|
SHRI SEIKH SUNTI ALI AND ORS. Vs. SHRI JANTI HUSSAIN AND ORS.
|
March 19, 1985 |
|
SHRI SRIKANTA SARMA Vs. SHRI ABBAKAS ALI AND ANR.
|
November 25, 1985 |
|
SHRI TARAMONI CHAUDHURY Vs. PARISH CHANDRA PAL
|
November 16, 1985 |
|
SHRI TRIDIB SHARMA Vs. THE STATE OF ASSAM
|
May 15, 1985 |
|
SHRI. S.P. SRIVASTAVA Vs. THE STATE OF MEGHALAYA AND ORS.
|
May 2, 1985 |
|
SHYAMLAL GOEL Vs. STATE OF ASSAM
|
October 18, 1985 |
|
SMT. KA MARY MUKHIM Vs. COLLECTOR-CUM-DEPUTY COMMISSIONER EAST KHASI HILLS AND ANR.
|
September 12, 1985 |
|
SMTI SABITA MAJUMDER Vs. THE MANAGING COMMITTEE, JATINDRA KUMAR JUNIOR HIGH SCHOOL AND 3 ORS.
|
February 21, 1985 |
|
SOMI ANGKANG AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
January 30, 1985 |
|
SONALI HAZURI Vs. THE STATE OF ASSAM,
|
July 16, 1985 |
|
SONESWAR BORAH Vs. NAGEN NEOG
|
June 18, 1985 |
|
SOUGRAKPAM ONGBI IBEMAISHAK DEVI Vs. STATE OF MANIPUR
|
March 21, 1985 |
|
SRI KHAGENDRALAL BAISHYA Vs. STATE OF ASSAM AND ORS.
|
February 11, 1985 |
|
SRI MAZIBUR RAHMAN Vs. SRI KHONEHEDUR RAHMAN KHAN AND ORS.
|
November 19, 1985 |
|
SRI PRABIN KUMAR DAS Vs. THE STATE OF ASSAM AND ORS.
|
May 15, 1985 |
|
SRI. JAHARLAL DEY ALIAS JAHAR DEY Vs. THE STATE OF ASSAM
|
July 16, 1985 |
|
SRI. RATANLAL PATNI Vs. SHRI SUDARSHANLAL JAIN AND ANR.
|
July 22, 1985 |
|
SRISH CHANDRA Vs. STATE OF TRIPURA
|
March 18, 1985 |
|
STATE OF ASSAM Vs. DHANI RAJBANGAHI
|
March 5, 1985 |
|
STATE OF ASSAM Vs. DHIRESWAR MALAKAR
|
March 6, 1985 |
|
STATE OF ASSAM Vs. AMIRUDDIN
|
February 12, 1985 |
|
STATE OF ASSAM Vs. ABDUL SAMAD
|
August 26, 1985 |
|
STATE OF ASSAM Vs. BINODE KUMAR AGARWALLA AND ORS.
|
May 27, 1985 |
|
STATE OF ASSAM Vs. SACHI MOHAN GHOSH
|
March 26, 1985 |
|
STATE OF ASSAM Vs. TARANIDHAR CHOUDHURY
|
February 25, 1985 |
|
STATE OF ASSAM Vs. SIBA RAM AGARWALLA
|
January 22, 1985 |
|
STATE OF ASSAM Vs. DHANPAT SAHU AND ANR.
|
May 8, 1985 |
|
STATE OF ASSAM Vs. NANDALAL AGARWALLA
|
February 25, 1985 |
|
STEELSWORTH (PVT.) LTD. AND ANR. Vs. THE GAUHATI UNIVERSITY AND ORS.
|
September 27, 1985 |
|
TARAMONI CHAUDHURY Vs. PARISHCHANDRA PAL
|
November 19, 1985 |
|
THAKUR RAM GARA Vs. MANORANJAN MAZUMDAR & ANR.
|
June 5, 1985 |
|
THANGRUAIA SAILO Vs. UNION TERRITORY OF MIZORAM
|
October 14, 1985 |
|
THE MANAGEMENT OF MUTTUCK TEA STATE OWNED BY JOKAI (ASSAM) NOW JOKAI (INDIA) TEA COMPANY LIMITED Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
|
April 10, 1985 |
|
THE STATE OF ASSAM Vs. SRI. HOSSEN ALI
|
July 2, 1985 |
|
THE STATE OF ASSAM Vs. SHRI ANUKUL CH. DEY AND ANR.
|
March 27, 1985 |
|
THE STATE OF ASSAM Vs. SATYA NARAYAN SINGHANIA
|
December 14, 1985 |
|
THE STATE OF TRIPURA Vs. SHRI CHANDRA SEKHAR DEY AND ORS.
|
May 3, 1985 |
|
TINSUKIA BARBEEL MIN SILPA SAMABAY SAMITI LTD. Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
|
August 8, 1985 |
|
TUAHKHOPAO CHANGSAN Vs. ENJALIAN LENGTHANG
|
January 21, 1985 |
|
U. SAP SINGH Vs. THE GOVT. OF ASSAM (SUBSTITUTED BY THE GOVT. OF MEGHALAYA)
|
April 30, 1985 |
|
UNION OF INDIA Vs. M/S. SIKARIA SONS AND COMPANY
|
July 26, 1985 |
|
UNION OF INDIA (UOI) Vs. HANUMAN PRASAD AGARWALLA
|
March 12, 1985 |
|
UNION OF INDIA (UOI) REPRESENTED BY COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. SHRI MURLIDHAR JALAN
|
May 17, 1985 |
|
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY Vs. SMT. MALATI BALA DUTTA AND ANR.
|
February 18, 1985 |
|
UPHRAS LAPASAM Vs. KA ESIBOLL LYNGDAH
|
May 10, 1985 |
|
VARDHAMAN ENTERPRISES AND ORS. Vs. GAUHATI MUNICIPAL CORPORATION AND ORS.
|
September 9, 1985 |
|
WANGKHEM N P O N DEVI Vs. KSHETRIMAYUM KULLA SINGH
|
July 15, 1985 |