ABDUL JABBAR Vs. SYEDA ANWARA TAIMUR AND ORS.
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August 6, 1985 |
ABDUL JOLIL Vs. GIRIJA SANKAR DAS AND ORS.
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May 31, 1985 |
ALTAFUR RAHMAN Vs. UNION OF INDIA
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November 19, 1985 |
AMAR BISWAS Vs. SUBHARANI BISWAS
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December 20, 1985 |
ANNAPURNA FOOD PRODUCTS AND ANR. Vs. THE COMMISSIONER, GAUHATI MUNICIPAL CORPORATION AND ORS.
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April 12, 1985 |
ARUN SHARMA Vs. STATE OF ASSAM
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June 12, 1985 |
ASEM NAOBA ALIAS KHOMERI SINGH Vs. STATE OF MANIPUR
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March 21, 1985 |
ASEM NAOBA SINGH ALIAS KHOMEI SINGH Vs. STATE OF MANIPUR
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March 11, 1985 |
ASSAM STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
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January 11, 1985 |
ASSISTANT COLLECTOR OF CUSTOMS Vs. UMED KUMAR JAIN
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March 12, 1985 |
BAJRANGLAL AGARWALLA Vs. KAMALESH KUMAR BAWRI AND ANR.
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June 19, 1985 |
BANAMALI TEA ESTATE Vs. STATE OF ASSAM
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June 14, 1985 |
BHAGABAT KUNDU Vs. DEBIDUTTA AGARWALLA
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November 22, 1985 |
BHAKTESHWAR SAIKIA Vs. STATE OF ASSAM
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December 3, 1985 |
BIJAYA CHANDRA PATRA Vs. THE COMMANDING OFFICER AND ORS.
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December 20, 1985 |
BINOD BARUAH Vs. RATUL CHANDRA
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June 19, 1985 |
CHIRAM MUKTA SINGH Vs. STATE OF ASSAM
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May 23, 1985 |
COLLECTOR OF JORHAT Vs. ON THE DEATH OF MOHANIAN MALPANI GOBINDLAL MALPANI & OTHERS
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May 28, 1985 |
COLLECTOR OF JORHAT Vs. ON THE DEATH OF MD. BABLUL HAQUE, HIS HEIR NADIRA HAQUE & ORS.
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June 18, 1985 |
COLLECTOR OF KAMRUP Vs. ANANDI DEBI
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May 16, 1985 |
D.C. CHOUDHURY, PROF. AND HEAD OF MEDICINE AND PRINCIPAL AND 51 ORS. Vs. THE STATE OF ASSAM AND ORS.
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April 2, 1985 |
DASARATH DAS Vs. UNION OF INDIA (UOI) AND ORS.
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January 22, 1985 |
DEOPAL HAZARIKA Vs. STATE OF ASSAM
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December 6, 1985 |
DILBAHADUR KARKI CHETRI Vs. STATE OF ASSAM AND ORS.
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August 6, 1985 |
DIPLAL SINGH Vs. STATE OF ASSAM
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December 2, 1985 |
DULAL CHANDRA BHUYAN Vs. SECRETARY TO THE GOVERNMENT OF ASSAM PANCHAYAT AND C D DEPARTMENT
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March 23, 1985 |
DWIJESH CH. DUTTA AND ANR. Vs. KALYANI DAS (MISRA) AND ORS.
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August 8, 1985 |
GAUHATI TRANSPORT ASSOCIATION AND ANR. Vs. STATE OF ASSAM AND ORS.
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June 3, 1985 |
GHISALAL DURGA DUTTA Vs. BINA DAS AND OTHERS
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December 25, 1985 |
GOLAM HUSSAIN BHET AND ORS. Vs. THE STATE OF ARUNACHAL PRADESH AND ANR.
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March 11, 1985 |
GOPIRAM AGARWALLA Vs. SMT. BINA AGARWALLA AND ANR.
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January 17, 1985 |
GUNCHAND DALCHAND AND ORS. Vs. MANAKLAL JHAWAR AND ORS.
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March 4, 1985 |
HARESWAR BARUA Vs. STATE OF ASSAM
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February 9, 1985 |
HARICHARAN SARMA Vs. STATE OF ASSAM
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June 4, 1985 |
HEMCHANDRA CHOUDHURY AND ORS. Vs. DR. HARMOHAN PATHAK
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August 19, 1985 |
HINDUSTAN FERTILISER CORPORATION OF INDIA LIMITED Vs. STATE OF ASSAM
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June 5, 1985 |
HUIDROM ACHOU SINGH, Vs. SMTI. THOKCHOM NINGOL NINGTHEMCHA ONGBI IBEMPISHAK DEVI AND ORS.
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July 23, 1985 |
ISAQUE MIA Vs. THE UNION OF INDIA (UOI) AND ORS.
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February 1, 1985 |
JAMIL AHMED KHAN Vs. M.A. KHAN
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March 23, 1985 |
JUBEDA KHATUN Vs. SULAIMAN KHAN
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August 11, 1985 |
JYOTISH CH. CHAKRAVARTY Vs. DWIP CHARAN NAMASUDRA AND ORS.
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May 29, 1985 |
KA BRILL KHARKONGOR JAID DKHAR Vs. KA JUNGIEM KHARKONGOR AND ORS.
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May 1, 1985 |
KA ERSILIAN LYNGDOH Vs. U KORDRING ROY SAD
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May 2, 1985 |
KA STEIDONS SYIEMLIEH Vs. U SKIPLAND SANGLYNE
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May 2, 1985 |
KAMRUP DY COMMR Vs. SANSITA KAIBARTA
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July 15, 1985 |
KASHI PRASAD AGARWALLA Vs. STATE OF ASSAM
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February 20, 1985 |
KEISAM BOKULJAO SINGH Vs. ATHOKPAM LUKHOI SINGH
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May 17, 1985 |
KISHANLAL PAREEK Vs. PRAHLAD AGARWALLA AND ORS.
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September 15, 1985 |
KONSAM PUNO SINGH Vs. SOROKHAIBAM NINGOL KONSAM ONGBI GAMBHINI DEVI
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September 9, 1985 |
LABOUR ENFORCEMENT OFFICER (GENERAL) GOVT. OF INDIA Vs. SHRI C.L. GARODIA
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October 7, 1985 |
LAISRAM ABER SINGH Vs. YUMNAM NINGOL KHANGEMBAM ONGBI TINGONG DEVI
|
July 2, 1985 |
LAISRAM ABER SINGH Vs. SMT. YUMNAM NINGOL KHANGEMBAM, ONGBI TINGONG DEVI
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July 22, 1985 |
LAKHI PRADSAD BHAR AND GHALUA BHAR Vs. SREE KULENDRA CHANDRA DAS
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May 9, 1985 |
M/S. ORIENTAL TALKIES ORS. Vs. GANESH CH. DAS ORS.
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May 27, 1985 |
MAGNA KURMI AND ORS. Vs. DHOLAI TEA COMPANY PVT. LTD.
|
August 6, 1985 |
MAHENDRA KUMAR GUPTA Vs. THE CHAIRMAN, BOARD OF TRUSTEES AND ORS.
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December 18, 1985 |
MANAGING COMMITTEE OF THE ZILKADAR ALI HIGH SCHOOL & OTHERS Vs. ABDUL HAQUE MAJUMDAR & OTHERS
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November 19, 1985 |
MANMOTH MOHAN NATH ALIAS MANMOTH KUMAR NATH Vs. PURNAMASI DEVI
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March 21, 1985 |
MD ABDUL HAI Vs. STATE OF ASSAM
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July 5, 1985 |
MD ABDUL SATTAR Vs. STATE OF ASSAM
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August 7, 1985 |
MD. HUSSAIN ALI AHMED Vs. THE STATE OF ASSAM AND ORS.
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March 11, 1985 |
MD. MAFIZUDDIN Vs. NOWGONG MAHKUMA PARISHAD AND ORS.
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February 5, 1985 |
MD. MAINA MIA AND ORS. Vs. ASAK ALI AND ORS.
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March 19, 1985 |
MEHARABAM PHEIJAO AND ORS. Vs. STATE OF MANIPUR AND ORS.
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March 26, 1985 |
MEHARABARN PHEIJAO Vs. STATE OF MANIPUR
|
August 26, 1985 |
MRS. RANU PRAVA BHATTACHARJEE Vs. DIRECTOR OF ANIMAL HUSBANDRY AND VETTY. DEPARTMENT AND ORS.
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April 2, 1985 |
MUSTT. JUBEDA KHATUN Vs. SULAIMAN KHAN
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August 13, 1985 |
NACHATTAR SINGH Vs. ANIL KUMAR SARKAR AND OTHERS
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September 25, 1985 |
NAMAL CHANDRA BARUA Vs. STATE OF ASSAM
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May 21, 1985 |
NARAYAN Vs. STATE OF ASSAM
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January 29, 1985 |
NIMA TSERING KHRIME Vs. R.K. KHRIMEY
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October 7, 1985 |
NIMAI BISWAS Vs. KALIDAS MANDAL AND ORS.
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March 25, 1985 |
NUMAL CH. BARUA Vs. STATE OF ASSAM AND ORS.
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February 22, 1985 |
PHUSU KOIRI Vs. STATE OF ASSAM
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February 11, 1985 |
PRAHLAD CHANDRA Vs. ASSAM BOARD OF REVENUE
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July 3, 1985 |
PRAYAG SAH TELI Vs. MAHANGU PRASAD SAH AND ANR.
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July 23, 1985 |
R K TULA CHANDRA Vs. STATE OF MANIPUR
|
June 4, 1985 |
RAMESWAR GOENKA Vs. INCOME TAX OFFICER
|
May 20, 1985 |
RIAZUDDIN AHMED Vs. THE ASSAM BOARD OF REVENUE AND ORS.
|
October 17, 1985 |
SAIDUR RAHMAN Vs. THE STATE OF ASSAM AND ORS.
|
November 16, 1985 |
SAIDUR RAHMAN Vs. STATE OF ASSAM
|
January 16, 1985 |
SAMATI DEB BARMA Vs. STATE OF TRIPURA
|
April 24, 1985 |
SANASAM INDRA SINGH Vs. THE STATE OF MANIPUR
|
March 14, 1985 |
SHRI BISWANATH BISWAS Vs. SHRI GAURANGA SARKAR
|
July 29, 1985 |
SHRI JAGANNATH CHOUDHURY Vs. STATE OF ASSAM AND ORS.
|
May 15, 1985 |
SHRI JAGANNATH URANG Vs. THE STATE OF ASSAM AND ORS.
|
May 30, 1985 |
SHRI KALU HAJI Vs. NABIN CH. BORO AND ORS.
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February 28, 1985 |
SHRI LALTHUAMLIANA Vs. UNION TERRITORY OF MIZORAM AND ORS.
|
January 10, 1985 |
SHRI NIHOTO SEMA Vs. SMTI KANILI KINI LIMI
|
September 20, 1985 |
SHRI PABINDRA NATH SARMA Vs. SHRI JAGADISH SEAL
|
March 6, 1985 |
SHRI PRADIP KR. DAS AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
June 14, 1985 |
SHRI PRANESH CHANDRA PALIT Vs. SUPERINTENDENT OF TAXES
|
March 27, 1985 |
SHRI RADHA MOHAN GOENKA AND ANR. Vs. THE COLLECTOR OF KAMRUP
|
February 13, 1985 |
SHRI SANTOSH CHANDRA PAUL AND ORS. ETC. ETC. Vs. SHRI CHUNILAL SAHA AND ORS. ETC. ETC.
|
February 25, 1985 |
SHRI SEIKH SUNTI ALI AND ORS. Vs. SHRI JANTI HUSSAIN AND ORS.
|
March 19, 1985 |
SHRI SRIKANTA SARMA Vs. SHRI ABBAKAS ALI AND ANR.
|
November 25, 1985 |
SHRI TARAMONI CHAUDHURY Vs. PARISH CHANDRA PAL
|
November 16, 1985 |
SHRI TRIDIB SHARMA Vs. THE STATE OF ASSAM
|
May 15, 1985 |
SHRI. S.P. SRIVASTAVA Vs. THE STATE OF MEGHALAYA AND ORS.
|
May 2, 1985 |
SHYAMLAL GOEL Vs. STATE OF ASSAM
|
October 18, 1985 |
SMT. KA MARY MUKHIM Vs. COLLECTOR-CUM-DEPUTY COMMISSIONER EAST KHASI HILLS AND ANR.
|
September 12, 1985 |
SMTI SABITA MAJUMDER Vs. THE MANAGING COMMITTEE, JATINDRA KUMAR JUNIOR HIGH SCHOOL AND 3 ORS.
|
February 21, 1985 |
SOMI ANGKANG AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
January 30, 1985 |
SONALI HAZURI Vs. THE STATE OF ASSAM,
|
July 16, 1985 |
SONESWAR BORAH Vs. NAGEN NEOG
|
June 18, 1985 |
SOUGRAKPAM ONGBI IBEMAISHAK DEVI Vs. STATE OF MANIPUR
|
March 21, 1985 |
SRI KHAGENDRALAL BAISHYA Vs. STATE OF ASSAM AND ORS.
|
February 11, 1985 |
SRI MAZIBUR RAHMAN Vs. SRI KHONEHEDUR RAHMAN KHAN AND ORS.
|
November 19, 1985 |
SRI PRABIN KUMAR DAS Vs. THE STATE OF ASSAM AND ORS.
|
May 15, 1985 |
SRI. JAHARLAL DEY ALIAS JAHAR DEY Vs. THE STATE OF ASSAM
|
July 16, 1985 |
SRI. RATANLAL PATNI Vs. SHRI SUDARSHANLAL JAIN AND ANR.
|
July 22, 1985 |
SRISH CHANDRA Vs. STATE OF TRIPURA
|
March 18, 1985 |
STATE OF ASSAM Vs. DHANI RAJBANGAHI
|
March 5, 1985 |
STATE OF ASSAM Vs. DHIRESWAR MALAKAR
|
March 6, 1985 |
STATE OF ASSAM Vs. AMIRUDDIN
|
February 12, 1985 |
STATE OF ASSAM Vs. TARANIDHAR CHOUDHURY
|
February 25, 1985 |
STATE OF ASSAM Vs. SIBA RAM AGARWALLA
|
January 22, 1985 |
STATE OF ASSAM Vs. DHANPAT SAHU AND ANR.
|
May 8, 1985 |
STATE OF ASSAM Vs. NANDALAL AGARWALLA
|
February 25, 1985 |
STATE OF ASSAM Vs. ABDUL SAMAD
|
August 26, 1985 |
STATE OF ASSAM Vs. BINODE KUMAR AGARWALLA AND ORS.
|
May 27, 1985 |
STATE OF ASSAM Vs. SACHI MOHAN GHOSH
|
March 26, 1985 |
STEELSWORTH (PVT.) LTD. AND ANR. Vs. THE GAUHATI UNIVERSITY AND ORS.
|
September 27, 1985 |
TARAMONI CHAUDHURY Vs. PARISHCHANDRA PAL
|
November 19, 1985 |
THAKUR RAM GARA Vs. MANORANJAN MAZUMDAR & ANR.
|
June 5, 1985 |
THANGRUAIA SAILO Vs. UNION TERRITORY OF MIZORAM
|
October 14, 1985 |
THE MANAGEMENT OF MUTTUCK TEA STATE OWNED BY JOKAI (ASSAM) NOW JOKAI (INDIA) TEA COMPANY LIMITED Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
|
April 10, 1985 |
THE STATE OF ASSAM Vs. SRI. HOSSEN ALI
|
July 2, 1985 |
THE STATE OF ASSAM Vs. SHRI ANUKUL CH. DEY AND ANR.
|
March 27, 1985 |
THE STATE OF ASSAM Vs. SATYA NARAYAN SINGHANIA
|
December 14, 1985 |
THE STATE OF TRIPURA Vs. SHRI CHANDRA SEKHAR DEY AND ORS.
|
May 3, 1985 |
TINSUKIA BARBEEL MIN SILPA SAMABAY SAMITI LTD. Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
|
August 8, 1985 |
TUAHKHOPAO CHANGSAN Vs. ENJALIAN LENGTHANG
|
January 21, 1985 |
U. SAP SINGH Vs. THE GOVT. OF ASSAM (SUBSTITUTED BY THE GOVT. OF MEGHALAYA)
|
April 30, 1985 |
UNION OF INDIA Vs. M/S. SIKARIA SONS AND COMPANY
|
July 26, 1985 |
UNION OF INDIA (UOI) Vs. HANUMAN PRASAD AGARWALLA
|
March 12, 1985 |
UNION OF INDIA (UOI) REPRESENTED BY COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. SHRI MURLIDHAR JALAN
|
May 17, 1985 |
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY Vs. SMT. MALATI BALA DUTTA AND ANR.
|
February 18, 1985 |
UPHRAS LAPASAM Vs. KA ESIBOLL LYNGDAH
|
May 10, 1985 |
VARDHAMAN ENTERPRISES AND ORS. Vs. GAUHATI MUNICIPAL CORPORATION AND ORS.
|
September 9, 1985 |
WANGKHEM N P O N DEVI Vs. KSHETRIMAYUM KULLA SINGH
|
July 15, 1985 |