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ABDUL HAQUE Vs. KUTUBUDDIN AHMED
|
June 13, 1984 |
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ABDUL NUR LASKAR Vs. STATE OF ASSAM
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May 2, 1984 |
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ABDUL SOBUR ALI KHAN AND ORS. Vs. MD. IBRAHIM SHEIKH AND ANR.
|
October 29, 1984 |
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ABINASH CHANDRA DEV Vs. DEPUTY COMMISSIONER KHASI HILLS SHILLONG
|
August 22, 1984 |
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ACHAN ALI Vs. THE STATE OF ASSAM AND ORS.
|
September 6, 1984 |
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ACHUT KUMAR GOSWAMI AND 6 ORS. Vs. STATE OF ASSAM
|
August 31, 1984 |
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AHMED TEA COMPANY (P) LTD. Vs. MANSUTA SAWNA
|
April 3, 1984 |
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ALL BENGAL TRANSPORT AGENCY Vs. HARE KRISHNA BANIK
|
January 13, 1984 |
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ANIL CHANDRA PAUL Vs. THE STATE OF ASSAM AND ORS.
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December 18, 1984 |
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ANIL CHANDRA ROY AND ORS. Vs. UMA KANTA ROY AND ORS.
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January 13, 1984 |
|
ANIPUR CO-OPERATIVE SOCIETY LTD. REPRESENTED BY ITS SECRETARY Vs. SHRI SUDARSAN SEN AND ORS.
|
January 30, 1984 |
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ANJAN KUMAR KATAKI Vs. MINAKSHI SARMA
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March 15, 1984 |
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APHU CHAKASANG Vs. KUMBHA ANGAMI
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May 9, 1984 |
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ARUN CHANDRA Vs. PATILAL ROY
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June 22, 1984 |
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ATAUR REHMAN BARLASKAR Vs. STATE OF ASSAM
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August 10, 1984 |
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ATENJENBA Vs. STATE OF NAGALAND
|
May 3, 1984 |
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B G M AND J S SAMITY Vs. STATE OF ASSAM
|
May 10, 1984 |
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B. JATISHWAR SHARMA Vs. THE DIRECTOR OF EDUCATION GOVT. OF MANIPUR AND ANR.
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January 18, 1984 |
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BANOWARILAL Vs. STATE OF ASSAM
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April 23, 1984 |
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BAPJAN ALI Vs. STATE OF ASSAM
|
August 21, 1984 |
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BASANTI RANI BHOWMICK Vs. GOPENDRA MOHAN NATH AND ORS.
|
January 9, 1984 |
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BATA INDIA LTD. Vs. DR. P.K. DAS PVT. LTD.
|
February 6, 1984 |
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BED PRAKASH SHARMAH Vs. THE STATE OF ASSAM
|
February 2, 1984 |
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BHADRESWAR TANTI Vs. S N CHOUDHURY
|
January 2, 1984 |
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BHANWARLAL DUGAR AND SONS Vs. DIST MAGISTRATE KAMRUP
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June 28, 1984 |
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BHATTACHARJEE BRORS Vs. SUPERINTENDENT OF TAXES
|
June 15, 1984 |
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BHAWANI SHANKAR Vs. JUGAL KISHORE
|
July 6, 1984 |
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BHUPEN KATAKI Vs. STATE OF ASSAM
|
May 22, 1984 |
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BIBEKANANDA BHOWAL Vs. SONTOSH MOHAN DEV
|
May 4, 1984 |
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BIDYADHAR NEOG Vs. STATE OF ASSAM
|
August 10, 1984 |
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BIRESWAR BANERJEE Vs. SUKLA GUHA
|
February 9, 1984 |
|
BISHNU DEB SARMA Vs. STATE OF ASSAM AND OTHERS
|
February 22, 1984 |
|
BRINDE NATH SARMA Vs. STATE OF ASSAM
|
August 10, 1984 |
|
C. KAPTHIANGA Vs. THANGSANGE AND ORS.
|
November 5, 1984 |
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CHIROM NADHU MEITEI Vs. MOIRANGTHEM MANGI SINGH AND ORS.
|
December 21, 1984 |
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COMMISSIONER OF INCOME TAX Vs. PARSURAM GHANSHYAM DAS
|
June 8, 1984 |
|
COMMISSIONER OF WEALTH TAX NORTH EASTERN REGION Vs. BASANT KR. AGARWAL
|
June 8, 1984 |
|
DAG BAHABUR CHETRI Vs. STATE OF ASSAM
|
August 23, 1984 |
|
DEBI PRASAD Vs. SANDHYA DEBI
|
June 13, 1984 |
|
DEO NARAYAN GOALA Vs. JAGADISH PANDIT
|
February 22, 1984 |
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DHANESWAR KARJI Vs. UMESH CHANDRA CHOUDHURY
|
February 6, 1984 |
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DHRUBAJYOTI BHUYAN Vs. UNION OF INDIA
|
February 15, 1984 |
|
DISTRICT FOOD INSPECTOR Vs. SHRI MEGHRAJ SARMAH
|
January 3, 1984 |
|
DISTRICT FOOD INSPECTOR Vs. SURAJMAL AMARCHAND AND ORS.
|
July 13, 1984 |
|
DISTRICT FOOD INSPECTOR Vs. BHANWARIAL SIHARI
|
November 9, 1984 |
|
DUNI RAVA Vs. STATE OF ASSAM
|
September 21, 1984 |
|
EYAKUB HUSSIAN Vs. THE SECRETARY TO THE GOVERNMENT OF ASSAM, PUBLIC WORKS DEPARTMENT AND ORS.
|
July 27, 1984 |
|
FOOD CORPORATION OF INDIA Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND ANR.
|
March 5, 1984 |
|
GURUMAYUM JUGOL SHARMA Vs. AMOM INDRAJIT SINGH AND ANR.
|
March 29, 1984 |
|
HARIPADA DATTA Vs. MADHUSUDAN DATTA
|
July 4, 1984 |
|
HARISH CH. RAM KANAI BHUIYA AND ORS. Vs. DR. NARESH CH. GHOSE AND ANR.
|
March 12, 1984 |
|
HEM KANTA BURAGOHAIN Vs. THE ASSAM BOARD OF REVENUE AND ORS.
|
January 20, 1984 |
|
HENKHOLAM KUKI Vs. KADAPTI TANGKHUL
|
August 21, 1984 |
|
HIRANAND AGARWALLA Vs. AREA FOOD INSPECTOR DIBRUGARH
|
February 24, 1984 |
|
HITENDRA NATH GOSWAMI Vs. STATE OF ASSAM
|
January 6, 1984 |
|
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF TAXES
|
January 10, 1984 |
|
ISSHAR ALI AND ORS. Vs. MD. MAHIBUDDIN AHMED
|
November 23, 1984 |
|
ITESH SHYAM ALI Vs. STATE OF NAGALAND
|
October 27, 1984 |
|
JAMES LIAN MOWIA Vs. THE UNION TERRITORY OF MIZORAM AND ORS.
|
August 7, 1984 |
|
JATIN ACHARJEE AND ANOTHER Vs. STATE OF ASSAM
|
August 6, 1984 |
|
JOYPRAKASH SHAH Vs. STATE OF ASSARN
|
June 21, 1984 |
|
JYOTI FLOUR MILLS Vs. UNION OF INDIA (UOI) AND ORS.
|
January 3, 1984 |
|
JYOTIBALA CHAKRABORTY Vs. HEM CHANDRA SARKAR
|
March 8, 1984 |
|
K IBOPISHAK SINGH Vs. A SANAKHOMBA SINGH
|
December 14, 1984 |
|
K. RAMA KRISHNAN Vs. MAJ. GENERAL SYADEVA AND ORS.
|
March 12, 1984 |
|
K.M. DEB Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL DIBRUGARH AND OTHERS
|
January 27, 1984 |
|
KA TRILY TARIANG Vs. U. RESDRIKSON LYNGDOH AND ORS.
|
March 16, 1984 |
|
KALYANEE Vs. BHABANI CHARAN BANERJEE
|
July 3, 1984 |
|
KAMALI BEGUM Vs. THE STATE OF ASSAM
|
June 8, 1984 |
|
KARAMJIT SINGH AND ANR. Vs. SONARAM KALITA
|
December 17, 1984 |
|
KHAGENDRA NATH NARZARY AND ORS. Vs. STATE OF ASSAM
|
May 2, 1984 |
|
KHOISNAM ROBINDRA SINGH Vs. DIST MAGISTRATE IMPHAL
|
February 22, 1984 |
|
KHUKU BANERJEE ON BEHALF OF CONVICT SHRI RANADA KANTA NATH Vs. THE STATE OF ASSAM
|
March 27, 1984 |
|
KIRAN CHANDRA DAS Vs. STATE OF ASSAM
|
June 18, 1984 |
|
KSHITISH CHANDRA BHOWMICK Vs. HARAKCHAND BETALA
|
January 2, 1984 |
|
KUNJALAL DEBIDUTTA Vs. AIR CARRYING CORPORATION
|
August 22, 1984 |
|
LAISRAM TOMBA SINGH Vs. STATE OF MANIPUR AND ORS.
|
January 20, 1984 |
|
LALCHAND MOUR Vs. STATE OF ASSAM
|
June 24, 1984 |
|
LALIT MOHAN Vs. LAL MOHAN
|
March 9, 1984 |
|
LALTHLAMUANA Vs. UNION TERRITORY OF MIZORAM AND ORS.
|
March 14, 1984 |
|
LOKHNATH KHOUND Vs. GUNARAM KALITA
|
June 14, 1984 |
|
MADHURILATA DEVI AND ORS. Vs. SRI. GOURAPADA BASAK
|
February 8, 1984 |
|
MAHENDRA CHANDRA SINGH Vs. BASANTA NUNIA
|
June 22, 1984 |
|
MAIPAK SINGH Vs. THAMBALANGOU SINGH
|
July 30, 1984 |
|
MAKHARIA BROTHERS Vs. STATE OF NAGALAND AND ORS.
|
March 24, 1984 |
|
MANAGEMENT OF THE HOOLUNGOOREE TEA ESTATE Vs. PRESIDING OFFICER, LABOUR COURT ASSAM AND ANR.
|
December 4, 1984 |
|
MD RAIS MIA TALUKDAR Vs. STATE OF ASSAM
|
June 18, 1984 |
|
MD SIRAJ ALI Vs. STATE
|
February 15, 1984 |
|
MD. MAJNU KHAN Vs. MUSTT. GULENA BEGUM ALIAS MUSLIMA KHATOON
|
June 1, 1984 |
|
MOHAN BORUA AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
November 13, 1984 |
|
MOHAN CHANDRA DEKA Vs. HIMANI TALUKDAR
|
January 3, 1984 |
|
MOHINI KUMAR SAIKIA Vs. PRESIDENT S
|
July 4, 1984 |
|
MRS. ARCHANA BARTHAKUR Vs. DR. RANJIT BARTHAKUR
|
June 1, 1984 |
|
MRS. KAHIDEM ONGBI PUNIMASHI DEVI Vs. THE STATE OF MANIPUR AND ORS.
|
August 30, 1984 |
|
MRS. MAYA DUTTA Vs. THE STATE OF ASSAM AND ORS.
|
April 5, 1984 |
|
MUNSERUDDIN Vs. STATE OF ASSAM
|
June 21, 1984 |
|
MUTUM CHAOBA SINGH Vs. STATE OF MANIPUR
|
December 19, 1984 |
|
MVI. MAMTAZ ALI MAJHARBHUIYA Vs. MD. MAJAMMIL ALI MAJHARBHUIYA
|
October 27, 1984 |
|
NARENDRA NATH CHAKRAVARTY Vs. KAMAKHYA PRASAD BOSE AND ANR. AND SMT. NILIMA GHOSE AND ORS.
|
May 25, 1984 |
|
NEW INDIA ASSURANCE COMPANY Vs. HAREN DASS
|
June 26, 1984 |
|
NIRENDRA NATH SARKAR Vs. THE STATE OF ASSAM AND ORS.
|
February 21, 1984 |
|
NRIPENDRA CHANDRA SAHA Vs. BINOY KRISHNA GUHA AND ORS.
|
January 18, 1984 |
|
NURUDDIN Vs. STATE OF ASSAM
|
March 22, 1984 |
|
OFFICER COMMANDING NO. 5, AIR FORCE AND ANR. Vs. CHANDIKA BORA
|
August 6, 1984 |
|
P C SAINGHINGI Vs. VANCHUMA
|
May 11, 1984 |
|
PADMESWAR BARUAH Vs. STATE OF ASSAM
|
April 12, 1984 |
|
PHANINDRA BORA Vs. ASSAM BOARD OF REVENUE
|
January 20, 1984 |
|
PHANINDRALAL Vs. ASHES KUMAR
|
June 27, 1984 |
|
PHUSONG LAM Vs. DEPUTY COMMISSIONER KHASI HILLS SHILLONG
|
August 22, 1984 |
|
PRABHAS CHANDRA DAS Vs. UNION OF INDIA AND OTHERS
|
March 16, 1984 |
|
PRABIN KUMAR Vs. DY SECY GOVT OF ASSAM
|
January 31, 1984 |
|
PRADIP Vs. MINU
|
April 23, 1984 |
|
PREMIER INSURANCE CO LTD Vs. NILANJAN DUTTA
|
May 9, 1984 |
|
PRIYA VART DEWAN SINGH Vs. SENIOR SUPERINTENDENT OF TAXES
|
August 8, 1984 |
|
PRIYALAL DAS Vs. SHYAM SUNDAR GOENKA
|
May 31, 1984 |
|
RAHIMA KHATUN Vs. SAMSER ALI
|
May 21, 1984 |
|
RAINBOW EZUNG Vs. MHAO LOTHA
|
June 5, 1984 |
|
RAJKUMAR SANAHAL SINGH Vs. R K KHUTASANA SINGH
|
July 31, 1984 |
|
RAM AKHAIBAT Vs. SRIKRISHNA PRASAD
|
August 7, 1984 |
|
RAMESH CHOUDHURY Vs. SHRI NARAYAN CHANDRA BHUYAN AND ANR.
|
July 10, 1984 |
|
RAMNATH DAS AND ORS. Vs. THE STATE OF TRIPURA
|
May 30, 1984 |
|
RATISH RAI Vs. MOHESH SINGH
|
February 20, 1984 |
|
RATNESWAR DAS Vs. STATE OF ASSAM
|
April 2, 1984 |
|
RECKITT AND COLMAN OF INDIA LTD. Vs. THE STATE OF ASSAM AND ORS.
|
June 7, 1984 |
|
REGISTRAR (JUDICIAL) GAUHATI HIGH COURT, GAUHATI Vs. SMTI JYOTI JAFA AND OTHERS
|
January 1, 1984 |
|
ROKIBUDDIN AHMED Vs. STATE OF ASSAM
|
September 18, 1984 |
|
SADANANDA DAS AND ORS. Vs. THE STATE OF ASSAM
|
February 1, 1984 |
|
SAHIDA BEGUM Vs. MD MOFIZUL HAQUE
|
June 8, 1984 |
|
SANASAM INDRA SINGH Vs. STATE OF MANIPUR
|
March 14, 1984 |
|
SARU BALA MEDHI Vs. SUDHI CHANDRA MEDHI
|
August 24, 1984 |
|
SEKHAR ROY Vs. UNION OF INDIA (UOI) AND ORS.
|
May 16, 1984 |
|
SHAILESWAR MISHRA Vs. TECHNOTIVE EASTERN PVT. LTD. AND ORS.
|
February 6, 1984 |
|
SHEW CHAND CHOUHAN AND ORS. Vs. THE REVENUE OFFICER, KARBI ANGLONG DISTRICT COUNCIL
|
March 7, 1984 |
|
SHRI DHARANIDHAR GOSWAMI Vs. THE RANGE FOREST OFFICER, SOUTHERN RANGE, GARO HILLS DIVISION AND ORS.
|
July 6, 1984 |
|
SHRI DULAN CHANDRA BORA Vs. SMTI. BONALATA BORA
|
April 23, 1984 |
|
SHRI DUNI RAM RAVA Vs. STATE OF ASSAM
|
November 20, 1984 |
|
SHRI GIRIJA KR. PHUKAN Vs. STATE OF ASSAM AND ORS.
|
September 4, 1984 |
|
SHRI GURUDAS PAUL Vs. STATE OF ASSAM AND ORS.
|
November 16, 1984 |
|
SHRI HIDANGMAYUM DWIJASEKHAR SHARMA AND ANR. Vs. SHRI HIDANGMAYUM DWIJAMANI DEB SHARMA AND ANR.
|
May 28, 1984 |
|
SHRI JAINARAYAN SAH Vs. STATE OF ASSAM
|
December 11, 1984 |
|
SHRI JITENDRA NATH PHUKAN Vs. SHRI DULAL CH. BORTHAKUR AND ORS.
|
August 8, 1984 |
|
SHRI KANAK CHANDRA SAIKIA Vs. THE STATE OF ASSAM AND ORS.
|
August 20, 1984 |
|
SHRI KARAM MONMOHON SINGH Vs. THE KHARUNGPAT LAMJACKHONG AHANBI FISHERY CO-OPERATIVE SOCIETY LTD. AND ORS.
|
September 11, 1984 |
|
SHRI KASHINATH SARKAR AND 4 ORS. Vs. THE STATE OF TRIPURA
|
April 12, 1984 |
|
SHRI KIRTI NATH HAZARIKA AND ANR. Vs. THE PUBLIC PROSECUTOR
|
November 30, 1984 |
|
SHRI KUKHER @ ROSENDRA KR. DAS Vs. SHRI HARSING INGTY
|
January 18, 1984 |
|
SHRI LOHIT CHANDRA SAIKIA AND ANR. Vs. NORTH LAKHIMPUR MUNICIPAL BOARD AND ORS.
|
August 3, 1984 |
|
SHRI MADAN MOHAN PAUL Vs. ON THE DEATH OF RAJ KUMAR PAUL, HIS HEIRS AND LEGAL REPRESENTATIVES SMTI. RAM MONI PAUL AND ORS.
|
June 19, 1984 |
|
SHRI NAGENDRA NATH DAS Vs. UNION OF INDIA (UOI)
|
May 18, 1984 |
|
SHRI P.S. KONO ANAL Vs. STATE OF MANIPUR AND ORS.
|
December 4, 1984 |
|
SHRI PARAG SAIKIA AND ANR. Vs. SHRI BISHNU RAM BORA AND ORS.
|
January 11, 1984 |
|
SHRI PRADIP KUMAR KUNDU AND ORS. Vs. SHRIMATI BINAPANI KUNDU AND ORS.
|
October 27, 1984 |
|
SHRI PREMADHAR RAJBANSI Vs. THE STATE OF ASSAM
|
January 11, 1984 |
|
SHRI ROBIN DUARA Vs. THE STATE OF ASSAM AND ORS.
|
June 18, 1984 |
|
SHRI SANTI RAM BORA Vs. THE STATE OF ASSAM AND ORS.
|
December 17, 1984 |
|
SHRIMATI AGOMONI CHOUDHURY AND ORS. Vs. SHRIMATI SAILOBALA BARMANI
|
January 4, 1984 |
|
SHRIMATI NIRANJAN KAUR Vs. NEW INDIA ASSURANCE CO. LTD
|
June 27, 1984 |
|
SHYAMAL SAIKIA AND ORS. Vs. STATE OF ASSAM AND ORS.
|
January 2, 1984 |
|
SMT. BAGI KONWARANI AND ANR. Vs. SMT. AIMANUH HANDIQUE AND ORS.
|
June 20, 1984 |
|
SMTI. ARAMBAM NINGOL YUMLEMBAM ONGBI PAKPI DEVI AND ANR. Vs. THE STATE OF MANIPUR AND ORS.
|
August 31, 1984 |
|
SMTI. BENANI CHATTERJEE Vs. SRI. SAWARMAL AGARWALLA AND ANR.
|
January 9, 1984 |
|
SRI ANOWARUDDIN CHOUDHURY Vs. STATE OF ASSAM
|
April 23, 1984 |
|
SRI LILA SAIKIA, SON OF LATE DALI RAM SAIKIA Vs. SMTI. SARUMAI SAIKIA, DAUGHTER OF ANI RAM SAIKIA
|
September 4, 1984 |
|
SRI UMESH CHANDRA DEKA Vs. THE STATE OF ASSAM AND ORS.
|
November 22, 1984 |
|
SRI. SABAD CHANDRA DEKA Vs. SMTI. NAOMAI DEKA AND ORS.
|
January 17, 1984 |
|
STATE OF ASSAM Vs. SUNDARLAL AGARWALLA AND ANR.
|
November 9, 1984 |
|
STATE OF ASSAM Vs. PURANMAL
|
January 30, 1984 |
|
STATE OF ASSAM Vs. BHAWARILAL
|
January 3, 1984 |
|
STATE OF ASSAM Vs. SUNDAR DAS
|
March 28, 1984 |
|
STATE OF ASSAM Vs. SIBA PRASAD
|
April 5, 1984 |
|
STATE OF ASSAM Vs. BASANTA BURMAN
|
April 5, 1984 |
|
STATE OF ASSAM Vs. SATYANARAYAN AGARWALLA
|
December 20, 1984 |
|
STATE OF ASSAM ON THE COMPLAINT OF THE ASSTT. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. GOPI KISHAN TAPERIA
|
June 6, 1984 |
|
SUDHANGSHU MOHAN DUTTA Vs. DISTRICT JUDGE DIBRUGARH
|
September 11, 1984 |
|
SUDHANGSHU MOHAN DUTTA Vs. BELA RANI PAUL
|
September 19, 1984 |
|
SURESH CHANDRA GIRI Vs. STATE OF ASSAM
|
June 13, 1984 |
|
SURESH KUMAR GUPTA Vs. THE STATE OF ASSAM
|
April 3, 1984 |
|
T. KAMCHINTHANG Vs. THE STATE OF MANIPUR AND ORS.
|
June 11, 1984 |
|
TAHER ALI Vs. JHUMARMAL JAIN
|
August 21, 1984 |
|
THE CAPITAL CONSTRUCTION COMPANY Vs. UNION OF INDIA (UOI) AND ORS.
|
June 21, 1984 |
|
THE STATE BANK OF INDIA AND ORS. Vs. SHRI RAJENDRA SINGH KOTHARI AND ANR.
|
January 10, 1984 |
|
THE STATE OF ASSAM Vs. SRI. DIPAL BARDHAN
|
February 13, 1984 |
|
THE STATE OF ASSAM Vs. RAMESWAR PRASAD AND ANR.
|
March 28, 1984 |
|
THE STATE OF ASSAM Vs. SHRI UMESH CH. DAS AND ANR.
|
August 13, 1984 |
|
THE STATE OF ASSAM AND ANR. Vs. SHRI B.D. PATOWARI
|
August 17, 1984 |
|
THE STATE OF MEGHALAYA Vs. U. BAKINGSTER SYIEMIONG AND ORS.
|
March 27, 1984 |
|
THE STATE OF MEGHALAYA Vs. MD. KASEM ALI AND ORS.
|
April 4, 1984 |
|
THOKCHUM GOSAI SINGH Vs. STATE OF MANIPUR
|
January 24, 1984 |
|
TOLARAM BARDIA Vs. BRAJAMANI BRAHMANI
|
November 17, 1984 |
|
TUBE INVESTMENT OF INDIA LTD Vs. EVEREST CYCLES LTD
|
April 24, 1984 |
|
UMED SHARMA Vs. DOOM DOOMA TOWN COMMITTEE
|
August 1, 1984 |
|
UNION OF INDIA REPRESENTED BY THE G.M., N.F. RAILWAY Vs. MAHALCHAND MOTILAL KOTHARI
|
October 30, 1984 |
|
UPENDRA NARAYAN CHOUDHARY Vs. SHYAMA KANTA BAISHYA
|
June 26, 1984 |
|
VANLALSIANA Vs. STATE OF MIZORAM AND ORS.
|
July 4, 1984 |
|
Y IBOYAIMA SINGH Vs. MANIPUR STATE CO OP TRIBUNAL
|
February 22, 1984 |