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BHARAT TRADING CO. Vs. STATE OF ASSAM
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March 25, 1983 |
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ABDUR RAHMAN MIA ORS. Vs. THE STATE OF ASSAM AND ORS.
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December 6, 1983 |
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ABUBAKKAR AHAD Vs. ASSAM SEEDS CORPORATION LTD. AND ORS.
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November 15, 1983 |
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ACHAB ALI Vs. ABDUL MATLIB MAJARBHUIYA
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June 3, 1983 |
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AKHIL CHANDRA SARMA Vs. STATE OF ASSAM AND ORS.
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December 23, 1983 |
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AKMAL ALI AND ORS. ETC. Vs. STATE OF ASSAM AND ORS.
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October 5, 1983 |
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ANUPAM CHAKRABORTY Vs. STATE OF ASSAM
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April 11, 1983 |
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ARUNA ASAF ALI Vs. PURNA NARAYAN SINHA
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June 14, 1983 |
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ASSAM STATE ROAD TRANSPORT Vs. JYOTIRMOYEE DAS
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June 29, 1983 |
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ATUL BORA AND S Vs. DISTRICT MAGISTRATE, KAMRUP
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March 2, 1983 |
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BAKUL CHANDRA DAS Vs. SMT. REKHA RANI DAS AND ORS.
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November 22, 1983 |
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BARUAH J K Vs. COMMISSIONER OF INCOME TAX
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March 22, 1983 |
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BHADRA KRISHNA GOSWAMI Vs. THE STATE OF ASSAM & OTHERS
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August 26, 1983 |
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BHAGAVAT SINGH Vs. STATE BOARD OF ELEMENTARY EDUCATION, ASSAM, SHILLONG & OTHERS
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May 6, 1983 |
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BHANDA GARH Vs. STATE OF ASSAM
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June 30, 1983 |
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BIKAS NARAYAN SARMA Vs. STATE OF ASSAM
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April 4, 1983 |
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BINU NALUFAR HAQ Vs. COLLECTOR AND LAND ACQUISITION OFFICER
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February 2, 1983 |
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BIPUL MAHANTA Vs. STATE OF ASSAM
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March 4, 1983 |
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C. NAGUNCHUNGA Vs. UNION TERRITORY OF MIZORAM AND OTHER
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July 25, 1983 |
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CHILAPANI FISHERY CO Vs. THE ASSAM BOARD OF REVENUE, GAUHATI & OTHERS
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April 27, 1983 |
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CHITUI NAGA Vs. ONHEN KUKI
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September 16, 1983 |
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CHONGTHAM MANORANJAN Vs. STATE OF MANIPUR
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June 24, 1983 |
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CHONGTHAM ONGBI SABITA DEVI Vs. STATE OF MANIPUR
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November 29, 1983 |
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DEBENDRA OJAH Vs. THE BARPETA MUNICIPAL BOARD AND ORS.
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June 1, 1983 |
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DEPUTY COMMISSIONER Vs. MAMAT KAIBARTA
|
March 16, 1983 |
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DHIRENDRA KUMAR BARTHAKUR Vs. THE STATE OF ASSAM & OTHERS
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September 6, 1983 |
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DR. ABUL HUSSAIN, Vs. THE STATE OF ASSAM AND ORS.
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December 5, 1983 |
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DR. K.C. BARUA Vs. DR. N. AHMED AND OTHERS
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July 8, 1983 |
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DWIJENDRA KUMAR BHUYAN, AND S Vs. DEPUTY COMMISSIONER, KAMRUP, GAUHATI
|
May 6, 1983 |
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ELAM ONGBI MEIPAKPI DEVI Vs. DISTRICT MAGISTRATE
|
March 9, 1983 |
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F RODINGLIANA (IN JAIL) Vs. STATE OF MIZORAM
|
April 5, 1983 |
|
GAURI DEY Vs. BIDHU BHUSAN DEY
|
November 14, 1983 |
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GAUTAM SAIKIA Vs. DISTRICT MAGISTRATE
|
August 19, 1983 |
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GOPAL DEB Vs. THE STATE OF TRIPURA
|
September 30, 1983 |
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GUPTA A TRUST ESTATE Vs. COMMISSIONER OF WEALTH TAX
|
June 2, 1983 |
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H. MUNAL SINGH Vs. STATE OF MANIPUR
|
June 24, 1983 |
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HARGOBINDA DAS Vs. DISTRICT MAGISTRATE, GOALPARA, ASSAM
|
May 18, 1983 |
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HARI CHARAN KALITA Vs. DISTRICT MAGISTRATE, DIBRUGARH,
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April 11, 1983 |
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HAZARAT ALI AND ETC. Vs. STATE OF ASSAM AND ORS.
|
March 31, 1983 |
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HAZI MASARAF ALI MAZUMDAR Vs. MAKAR SEKH AND OTHERS
|
May 31, 1983 |
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HEMCHANDRA CHOUDHURY Vs. HARMOHAN PATHAK
|
August 19, 1983 |
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HEMCHANDRA CHOUDHURY Vs. DR. HARMOHAN PATHAK
|
August 9, 1983 |
|
I. C. CHAKRAVARTY Vs. KHASI HILLS DISTRICT COUNCIL
|
June 14, 1983 |
|
JAGAT BORA Vs. STATE OF ASSAM
|
March 8, 1983 |
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JAGDISH PRASAD AWASTHI Vs. SMT. SABITRI DEVI
|
March 25, 1983 |
|
JAMINI MOHAN ACHERJEE Vs. SANTOSH KUMAR ROY
|
March 11, 1983 |
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JAYANTA KUMAR DAS Vs. ASSAM BOARD OF REVENUE AND ORS.
|
January 10, 1983 |
|
JOGANANDA GOSWAMI Vs. DISTRICT MAGISTRATE
|
February 3, 1983 |
|
JOYNATH SHARMA Vs. STATE OF ASSAM
|
March 7, 1983 |
|
JYOTI PRASAD BARUAH Vs. STATE OF ASSAM
|
May 17, 1983 |
|
JYOTISH CHANDRA MEDICAL CHOUDHURY Vs. DIVISIONAL MEDICAL OFFICER, N.F. RAILWAY, BADARPUR, CACHAR AND OTHER
|
January 21, 1983 |
|
K. KHUBAM Vs. P. BAOCHALIN RONGMEI NAGA & ANOTHER
|
March 30, 1983 |
|
KAMAL CHANDRA GOSWAMI Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
|
June 23, 1983 |
|
KANAN BORDOLOI Vs. BALWANT RAI MUKKAR AND ORS.
|
October 4, 1983 |
|
KESHAB LAL BHUIYA AND ANR. Vs. ATAUR RAHMAN
|
January 5, 1983 |
|
KESHORINANDAN SRIVASTAVA Vs. UNION OF INDIA (UOI) AND ORS.
|
September 15, 1983 |
|
KHOI SINGNAR Vs. STATE OF ASSAM & OTHERS
|
March 8, 1983 |
|
KONSAM SARATCHANDRA SINGH Vs. THE STATE OF MANIPUR AND ORS.
|
November 21, 1983 |
|
KSH. ACHOUBA SINGH AND ORS. Vs. L. ACHOUBA SINGH AND ORS.
|
February 15, 1983 |
|
KUSHA CHANDRA SARMA Vs. DISTRICT MAGISTRATE, DARRANG
|
March 18, 1983 |
|
L.A. COLLECTOR Vs. SAMBHU DEB BARMA
|
August 30, 1983 |
|
LACHIT BORDOLOI Vs. STATE OF ASSAM
|
December 16, 1983 |
|
LACHIT BORDOLOI Vs. STATE OF ASSAM
|
November 14, 1983 |
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LALDULA Vs. THE UNION TERRITORY OF MIZORAM AND ORS.
|
August 23, 1983 |
|
LALIT RAJKHOWA Vs. STATE OF ASSAM
|
May 2, 1983 |
|
LALJI SINGH Vs. STATE OF ASSAM
|
August 8, 1983 |
|
MAKHAN LAL DEB Vs. BARUA BHAR @ BARU BHAR
|
December 12, 1983 |
|
MANORANJAN HALDAR Vs. MECHFAB ENGINEERING INDUSTRIES
|
March 15, 1983 |
|
MD SAIFUR RAHMAN Vs. STATE OF ASSAM
|
April 21, 1983 |
|
MD SAMSUL HAQUE Vs. STATE OF ASSAM
|
May 3, 1983 |
|
MD. ABDURMA AND OTHERS Vs. STATE OF MANIPUR AND OTHERS
|
March 22, 1983 |
|
MD. GOLAM ANOWAR Vs. KUMUD RANJAN NATH
|
June 28, 1983 |
|
MD. HESABUDDIN Vs. MD. HESARUDDIN
|
May 12, 1983 |
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MOHENDRA CHANDRA ROY AND ANR. Vs. UNION TERRITORY OF MIZORAM
|
September 23, 1983 |
|
MOIRANGTHEM TOMBA SINGH Vs. STATE OF MANIPUR
|
July 8, 1983 |
|
MOTOI MIA Vs. ABDUL HAQUE
|
August 11, 1983 |
|
MRS. CHONGTHAM ONGBI SOBITA DEVI Vs. THE STATE OF MANIPUR AND ORS.
|
November 28, 1983 |
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MRS. KAWLHMINGLIANI Vs. MOTILAL CHETRI AND OTHERS
|
July 1, 1983 |
|
MUSTT. KITABJAN BIBI Vs. RAMLAL DURGADUTTA
|
April 5, 1983 |
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NAGENDRA NATH BAYAN AND ANOTHER Vs. THE DEPUTY SECURITY TO THE GOVERNMENT OF ASSAM, REVENUE (LAND REVENUE) DEPT., DISPUR AND ANOTHER
|
September 15, 1983 |
|
NANDA LAL KEDIA Vs. JASWANT SINGH
|
June 3, 1983 |
|
NANGBUAIA Vs. DISTRICT MAGISTRATE
|
March 4, 1983 |
|
NARMADA CHOUDHURY Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
July 25, 1983 |
|
NIRMAL DAS GUPTA Vs. PRASANTA DAS GUPTA
|
November 30, 1983 |
|
NOWRANGRAI AGARWALLA Vs. RAMBHAGAT THAKUR
|
August 24, 1983 |
|
NRIPENDRA NATH SARMA Vs. STATE OF ASSAM & OTHERS
|
June 17, 1983 |
|
OIL AND NATURAL GAS COMMISSION, EASTERN REGION AND ORS. Vs. SHYAM SUNDAR AGARWALLA AND CO.
|
February 2, 1983 |
|
OM PRAKASH SHARMA Vs. RAMKISHAN AGARWAL
|
June 7, 1983 |
|
ON THE DEALTH OF ARIBAM GOURAHARI SHARMA, THROUGH HIS LEGAL HEIRS ARIBAM ASHUTOSH SHARMA AND OTHERS Vs. ELANGBAM NINGOL POTSANGBAM ONGBI RADHE DEVI AND OTHERS
|
September 6, 1983 |
|
ON THE DEATH OF SURENDRA MARAK, HIS HEIRS SHRI ENESH SANGMA AND ORS. Vs. DIVISIONAL FOREST OFFICER, WEST DIVISION
|
April 6, 1983 |
|
ON THE DEATH OF TILCKANSA PHUKAN HIS HEIRS AND LEGAL REPRESENTATIVES RAJANI KANTA PHUKAN AND ORS. Vs. LALIT CHANDRA BORBAKUAH AND ORS.
|
March 15, 1983 |
|
PARAG SAIKIA AND ANOTHER Vs. BISHU RAM BORA AND OTHERS
|
May 7, 1983 |
|
PRAFULLA KUMAR MAHANTA Vs. DISTRICT MAGISTRATE
|
March 2, 1983 |
|
R K ROBINDRA SINGH Vs. DISTRICT MAGISTRATE (CENTRAL DIST ), MANIPUR
|
February 14, 1983 |
|
R. L. PODDAR Vs. STATE OF ASSAM
|
May 17, 1983 |
|
R. LALLAWANA Vs. DISTRICT MAGISTRATE
|
February 2, 1983 |
|
RABINDRA NATH OJHA Vs. THE UNION OF INDIA AND OTHERS
|
April 13, 1983 |
|
RAGHUBIR SINGH Vs. STATE OF ASSAM
|
October 5, 1983 |
|
RAM SUBAL NONIA Vs. UNION TERRITORY OF MIZORAM
|
September 7, 1983 |
|
RAMANAND AGARWALLA Vs. COMMISSIONER OF INCOME TAX
|
September 23, 1983 |
|
RAMESH CHAND GAGGAR ALIAS RAMESH KUMAR GAGGAR Vs. THE STATE OF ASSAM
|
January 24, 1983 |
|
RATNESWARI BORANI Vs. GAURI SHANKAR AGARWALLA AND ORS.
|
June 6, 1983 |
|
REENA SARMA Vs. DISTRICT MAGISTRATE, KAMRUP AND ANOTHER
|
May 3, 1983 |
|
REGIONAL PROVIDENT FUND COMMISSIONER, ASSAM AND OTHERS Vs. ASSAM AYURVEDIC BHANDAR AND ANOTHER
|
May 23, 1983 |
|
S N T O PAKPI DEVI Vs. STATE OF MANIPUR
|
November 23, 1983 |
|
SALHAUNA Vs. UNION TERRITORY OF MIZORAM
|
August 9, 1983 |
|
SANJENBAM MAMATA DEVI Vs. VICE-CHANCELLOR, MANIPUR UNIVERSITY, IMPHAL
|
April 26, 1983 |
|
SANKAR TEA CO. LTD. Vs. COLLECTOR OF CENTRAL EXCISE
|
July 25, 1983 |
|
SANTOSH CHANDRA DAS Vs. ARJUN CHANDRA DAS AND ORS.
|
October 4, 1983 |
|
SARAT KUMAR PHUKAN Vs. CHARAN DEKA
|
April 4, 1983 |
|
SARAT MUDOI Vs. DISTRICT MAGISTRATE, NOWGONG AND ORS.
|
February 2, 1983 |
|
SEWBALAKRAM AND CO Vs. COMMISSIONER OF INCOME TAX
|
January 5, 1983 |
|
SHEBA WHEELS PRIVATE LIMITED AND ANR. Vs. THE ASSAM GAS COMPANY LIMITED
|
November 22, 1983 |
|
SHENGHA MOKOK VILLAGE REPRESENTED BY SHRI HONGKAI GAON BURA AND ANR. Vs. CHANH MOKO VILLAGE REPRESENTED BY SHRI WANGHONG ANGH AND ORS.
|
November 14, 1983 |
|
SHREE GANESH DAS OIL AND RICE MILLS Vs. STATE OF ASSAM AND ORS.
|
February 8, 1983 |
|
SHRI A.K. DAS Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
|
March 3, 1983 |
|
SHRI ABALA KANTA SARMA AND OTHERS Vs. THE ADDITIONAL DISTRICT JUDGE, KAMRUP, GAUHATI AND ANOTHER
|
September 23, 1983 |
|
SHRI AMBIKA MORAL Vs. SHRI TAMIZUL HOQUE & ANOTHER
|
May 12, 1983 |
|
SHRI BALJIT RAI SUR Vs. STATE OF TRIPURA AND TWO ORS.
|
February 25, 1983 |
|
SHRI BHABENDRA NATH DAS Vs. SHRI ABBAS DEWANI
|
November 30, 1983 |
|
SHRI BILSING BORDOLOI Vs. THE STATE OF ASSAM AND ORS.
|
January 5, 1983 |
|
SHRI CHIRARANJAN PAUL AND ORS. Vs. SHRI SUNIL KUMAR CHOUDHURY
|
February 2, 1983 |
|
SHRI DHIRENDRA NATH ADHIKARI Vs. SHRI PARESH ADHIKARI AND ORS.
|
December 15, 1983 |
|
SHRI DOHAWLA Vs. THE DISTRICT MAGISTRATE AND ORS.
|
January 27, 1983 |
|
SHRI EKRAM HUSSAIN BARLASKAR AND ORS. Vs. THE STATE MADRASSA BOARD AND ORS.
|
January 6, 1983 |
|
SHRI GUNAKAR SARMA Vs. THE SECRETARY, BOARD OF SECONDARY EDUCATION, ASSAM
|
June 13, 1983 |
|
SHRI H.K. BHATTACHARYYA Vs. THE STATE OF ASSAM AND ANR., THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM AND ORS.
|
March 2, 1983 |
|
SHRI J.K. BARUAH Vs. COMMISSIONER OF INCOME
|
March 22, 1983 |
|
SHRI KAMALA DUTTA & OTHERS Vs. SHRI RANENDRA NATH DAS
|
September 27, 1983 |
|
SHRI KAMALA KANTA DEKA Vs. THE STATE OF ASSAM & OTHERS
|
June 15, 1983 |
|
SHRI KARNI KUMAR KHATRY Vs. SHRI CHAIN SUKH BETALA AND ORS.
|
December 23, 1983 |
|
SHRI L. THANSAK Vs. SHRI KHUPKHOJANG KUKI AND OTHERS
|
May 16, 1983 |
|
SHRI MARMESWAR DAS Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
|
August 25, 1983 |
|
SHRI MUKUNDA SINGH Vs. THE STATE OF MANIPUR AND ORS.
|
December 7, 1983 |
|
SHRI NARENDRA KUMAR NAGAR Vs. THE STATE OF ASSAM
|
May 7, 1983 |
|
SHRI OMPRAKASH DUGAR AND ANR. Vs. STATE OF ASSAM
|
August 18, 1983 |
|
SHRI P.C. BORPUJARI Vs. STATE OF ASSAM AND ORS.
|
March 8, 1983 |
|
SHRI PHATIK CHANDRA DUTTA Vs. THE STATE OF ASSAM AND ORS.
|
December 5, 1983 |
|
SHRI SATYENDRA CHANDRA ROY Vs. THE STATE OF TRIPURA & 2 OTHERS
|
March 2, 1983 |
|
SHRI SUDHIR KUMAR ANAND & OTHERS Vs. SHRI PRITHIVI CHAND MALIK
|
May 7, 1983 |
|
SHRI YUMNAM CHAOBA SINGH Vs. STATE OF MANIPUR & OTHERS
|
June 7, 1983 |
|
SMT. DEBESWARI KONWAR AND ANR. Vs. SRI MAHENDRA KONWAR AND ORS.
|
December 21, 1983 |
|
SMTI BINODA SUNDARI SIKADAR Vs. KHITISH CH. BHOWMIK AND ANR.
|
December 14, 1983 |
|
SONTI KONWAR Vs. THE STATE OF ASSAM
|
September 23, 1983 |
|
SREE KANTAMANI SARMAH AND OTHERS Vs. SREE GOUR NATAI SINGHA & ORS.
|
July 6, 1983 |
|
SRI ARABINDA KALITA Vs. THE ASSAM ADMINISTRATIVE TRIBUNAL AND ORS.
|
January 6, 1983 |
|
SRI GOURI SHANKAR KEJRIWAL Vs. THE COLLECTOR AND ORS.
|
January 5, 1983 |
|
STATE Vs. D N BHUYAN
|
April 21, 1983 |
|
SUBHAS SARMA Vs. STATE OF ASSAM AND ORS.
|
July 25, 1983 |
|
SUREN DUTTA Vs. STATE OF ASSAM AND ORS.
|
November 7, 1983 |
|
SUSHIL KUMAR SEN Vs. STATE OF ASSAM
|
August 18, 1983 |
|
T. CHUBA Vs. KARIBA A.O. AND ANR.
|
March 31, 1983 |
|
TAJAMUL ALI LASKAR Vs. ABDUL RAHMAN
|
April 29, 1983 |
|
TAPAN KUMAR GUHA(IN M.A. (F) NOS. 1 AND 2 OF 1983) AND MD. SHAMSUL HUDA(IN M.A. (F) 15/83) Vs. SHRI BALLABH NARAYAN DAGA AND OTHERS
|
May 23, 1983 |
|
THE STATE OF ASSAM Vs. SRI HANUMAN PRASAD SARMA
|
January 24, 1983 |
|
THE STATE OF ASSAM AND ANR. Vs. SMTI BHANUSHREE SEN DEKA
|
December 8, 1983 |
|
THE UNION TERRITORY OF MIZORAM AND ANOTHER Vs. SHRI C. LALTHANPARA & OTHERS
|
May 19, 1983 |
|
THONGKHODOU KUKI Vs. SELKHULAL KHONGJAI AND ANOTHER
|
September 12, 1983 |
|
UNION OF INDIA Vs. DURGADUTT AGARWALLA
|
August 24, 1983 |
|
UNION OF INDIA Vs. MOTIRAM RATANCHAND
|
October 4, 1983 |
|
UNION OF INDIA, REPRESENTED BY THE CHIEF ENGINEER, Vs. INDIA ENGINEERING SERVICES
|
July 25, 1983 |
|
UPENDRA BHAGAT Vs. UNION TERRITORY OF MIZORAM AND ANOTHER
|
August 24, 1983 |
|
VINOD KUMAR BHATRA Vs. MAHENDRANATH PHUKAN
|
May 20, 1983 |
|
WAIKHOM ANGAMBA SINGH Vs. STATE OF MANIPUR
|
February 16, 1983 |
|
ZIAUR RAHMAN Vs. ASSAM BOARD OF REVENUE & OTHERS
|
July 27, 1983 |
|
ZOHMINGLIANA Vs. GOVERNMENT OF MIZORAM
|
May 18, 1983 |