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(SIC) CHANDRA BARUA Vs. INSPECTOR GENERAL OF POLICE AND ORS.
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April 7, 1982 |
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A.K. JAIN Vs. STATE OF MANIPUR AND ORS.
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December 16, 1982 |
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ABID RAJA CHOUDHURY Vs. THE STATE OF ASSAM AND OTHERS
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December 22, 1982 |
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AKLU BARAIK Vs. STATE OF ASSAM
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September 15, 1982 |
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AMINUL HOQUE SAIKIA Vs. GOBINDA UPADHYAYA AND ORS.
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August 11, 1982 |
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AMRIK SINGH GANDHI Vs. PREMIER TYRES LTD.
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February 11, 1982 |
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APURBA KUMAR DEB Vs. DIRECTOR OF POSTAL SERVICES AND ORS.
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May 6, 1982 |
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ARATI DUTTA AND ANR. Vs. EASTERN TEA ESTATE PRIVATE LIMITED
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May 12, 1982 |
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ASHOK KUMAR BHATTACHARJEE Vs. AJOY BISWAS AND 7 ORS.
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March 15, 1982 |
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ASSAM SURGICAL COMPANY Vs. CENTRAL BOARD OF DIRECT TAXES
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August 27, 1982 |
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ATOR ALI AND ORS. Vs. ABDUL MAJID
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August 27, 1982 |
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ATUL KRISHNA BANIK Vs. AMBIKA CHARAN DEY AND ANR.
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January 20, 1982 |
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AYAJ ALI Vs. STATE OF ASSAM
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August 13, 1982 |
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B.N. DEY & CO AND ORS. Vs. STATE OF ASSAM & OTHERS
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September 21, 1982 |
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BADIROT JAMAL Vs. THE STATE OF ASSAM
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August 10, 1982 |
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BAIDYA NATH SARMA Vs. COMMISSIONER OF WEALTH TAX
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February 4, 1982 |
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BANWARILAL CHOWKHANI Vs. COMMISSIONER OF WEALTH TAX
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August 9, 1982 |
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BASANTA KUMAR NAG CHOUDHURY Vs. BIJIT LAL DAS
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March 26, 1982 |
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BHADRESWAR BORO Vs. PRESIDING OFFICER, S.T.A. TRIBUNAL
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January 20, 1982 |
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BHARAT CHANDRA DAS Vs. PRANGOPAL CH. DAS
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June 17, 1982 |
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BIMAL INDWAR Vs. STATE OF ASSAM
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June 14, 1982 |
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BIMALENDU SEN Vs. THE STATE OF TRIPURA & 4 OTHERS
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July 7, 1982 |
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BOGARAM DAS Vs. THE CHIEF EXECUTIVE MEMBER, COUNCIL COURT AND ORS.
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August 26, 1982 |
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CHANDRA MOHAN GOSWAMI DR Vs. STATE OF ASSAM
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November 16, 1982 |
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CHANDRESWAR BHATTACHARJEE Vs. STATE OF ASSAM
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May 11, 1982 |
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CHANG KONG AND ANR. Vs. STATE OF NAGALAND AND ORS.
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February 5, 1982 |
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CHOUTHMAL SARMA Vs. P.C. SAIKIA
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November 17, 1982 |
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COMMISSIONER OF INCOME TAX Vs. GANESH DAS SREERAM FIRM
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June 1, 1982 |
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COMMISSIONER OF INCOME TAX Vs. GANGADHAR SIKARIA FAMILY TRUST
|
June 1, 1982 |
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COMMISSIONER OF INCOME TAX Vs. GANGADHAR SIKARIA
|
June 11, 1982 |
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COMMISSIONER OF WEALTH TAX Vs. BANWARILAL CHOWKHANI
|
November 30, 1982 |
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DEBENDRA SINGHA Vs. THE STATE OF ASSAM
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September 4, 1982 |
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DEBI BHATTACHARJEE Vs. STATE OF ASSAM
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April 12, 1982 |
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DEPUTY COMMISSIONER OF KAMRUP Vs. ARUN SANKAR BHADURI
|
January 5, 1982 |
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DEPUTY SECRETARY TO THE GOVT. OF ASSAM Vs. MOYING CH. PEGU
|
February 3, 1982 |
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DEVA NARAYAN DAS Vs. ASSAM GOVT. CONSTRUCTION CORPORATION LTD. & OTHERS
|
April 26, 1982 |
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DHAN KAUR AND SONS Vs. COMMISSIONER OF WEALTH TAX
|
April 25, 1982 |
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DINABANDHU CHOUDHURY Vs. STATE OF ASSAM
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January 20, 1982 |
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FAIZUL ALI Vs. STATE OF ASSAM
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June 18, 1982 |
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GANESH PANDIT Vs. THE STATE OF ASSAM
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August 16, 1982 |
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GOPAL BAGARIA Vs. SWARGA NARAYAN MAZUMDAR
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August 4, 1982 |
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GULAB CHAND JAIN Vs. UNION OF INDIA (UOI) AND ORS.
|
May 17, 1982 |
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GUNARAM TANTI Vs. STATE OF ASSAM
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July 27, 1982 |
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HAJI SABAJUDOIN AHMED Vs. BANAMALI DAS
|
August 18, 1982 |
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HASEN ALI AND ORS. Vs. SOLIMUDDIN S.K. AND ANR.
|
November 10, 1982 |
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HAZI MAHMED JA Vs. IMRAN HUSSAIN CHOUDHURY
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April 12, 1982 |
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HUMTSE VILLAGE REP. BY SRI RAMVUE Vs. YIKHUM VILLAGE REP. BY SRI LINYIM G.B.
|
April 21, 1982 |
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I RAMESH Vs. STATE OF NAGALAND
|
April 13, 1982 |
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INCOME-TAX OFFICER Vs. MAHARI AND SONS
|
June 9, 1982 |
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INDIAN AIRLINES CORPORATION Vs. THE STATE OF ASSAM AND ANR.
|
June 14, 1982 |
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INDUSTRIAL CO-OPERATIVE BANK LTD. Vs. BHUBANESWAR BARTHAKUR
|
September 18, 1982 |
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IRENGBAM LABEI SINGH Vs. STATE OF MANIPUR
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February 19, 1982 |
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JALADHAR CHAKMA Vs. DEPUTY COMMISSIONER
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August 11, 1982 |
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JAMNNA SINHA AND ORS. Vs. RAM CHANDRA RAI AND ORS.
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December 6, 1982 |
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JATINDRA NATH SINGHA Vs. ASSAM BOARD OF REVENUE AND ORS.
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March 11, 1982 |
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JOGANANDA PEGU Vs. THE ASSAM BOARD OF REVENUE & OTHERS
|
June 10, 1982 |
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JOGENDRA NATH DAS Vs. THE SUB
|
August 9, 1982 |
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JOGIGHOPA FISHERY CO-OPERATIVE SOCIETY LTD. AND ANR. Vs. ASSAM BOARD OF REVENUE AND ORS.
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December 16, 1982 |
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JUGAL CHANDRA CHETIA Vs. STATE OF ASSAM AND ORS.
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August 26, 1982 |
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JYOTANARANI PAUL Vs. AMALENDU SENGUPTA & ANOTHER
|
February 12, 1982 |
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KALYANI GHOSE Vs. BHABANI CHARAN BANERJEE
|
July 30, 1982 |
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KAMAKHYA PRASAD BARUA Vs. ABHIRAM MEDHI (DECEASED BY L. R.S) AND ORS.
|
August 24, 1982 |
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KHAGENDRA NATH BAYAN Vs. STATE OF ASSAM
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June 7, 1982 |
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KHASIAT ALI CHOUDHURY Vs. ASSAM ADMINISTRATIVE TRIBUNAL AT GAUHATI
|
November 20, 1982 |
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KHURAIJAM ONGBI THOIBISANA DEVI Vs. AKOIJAM AMUBI SINGH
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April 28, 1982 |
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KINARAM DAS Vs. STATE OF ASSAM AND ORS.
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July 9, 1982 |
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KISHANLAL AGARWALA AND ANR. Vs. STATE OF ASSAM AND ANR.
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August 11, 1982 |
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KRISHNA CH. MANDAL Vs. THE STATE OF ASSAM AND ORS.
|
February 17, 1982 |
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KULENDRA KUMAR DEY Vs. UNION TERRITORY OF ARUNACHAL PRADESHTL
|
November 6, 1982 |
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LALDOTHANG KHAWJAL Vs. LALVUANA HMER AND OTHERS
|
September 10, 1982 |
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LALRINFELA Vs. STATE OF MIZORAM
|
June 16, 1982 |
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M/S. DARRANG INDUSTRIAL CORPORATION, DARRANG, TEZP Vs. ASSAM BOARD OF REVENUE, GAUHATI AND OTHERS
|
January 6, 1982 |
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M/S. DHANSIRI SAW MILLS PVT. LTD. Vs. THE STATE OF ASSAM & OTHERS
|
June 10, 1982 |
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MAHARANI DEY Vs. DEBABRATA BARDHAN
|
December 3, 1982 |
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MANAGEMENT OF GAU PRESS LTD Vs. PRESIDING OFFICER
|
September 3, 1982 |
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MANAS KAMAL BHOWAL Vs. SATYENDRA CH. GUPTA
|
March 27, 1982 |
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MAULANA AYUB ALI BARBHUYIA Vs. THE STATE OF ASSAM AND ORS.
|
January 25, 1982 |
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MAULVI AHMADUR RAHMAN Vs. SHRI ARUN SARKAR ROY
|
August 13, 1982 |
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MD NURUL HAQUE Vs. STATE OF ASSAM
|
June 7, 1982 |
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MD. ABDUL SOBHAN Vs. KINARAM DAS
|
August 24, 1982 |
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MOHAMMAD JASIMUDDIN AHMED Vs. STATE OF ASSAMTL
|
February 26, 1982 |
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MOHAMMED ALI Vs. COMMISSIONER OF WEALTH TAX
|
June 21, 1982 |
|
MOIRANGTHEM CHAOBA SINGH Vs. STATE OF MANIPUR
|
February 18, 1982 |
|
MONA GOHAIN Vs. STATE OF ASSAM
|
April 13, 1982 |
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MONI KANTA GOGOI Vs. STATE OF ASSAM
|
March 31, 1982 |
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MORNIGSTAR KHONTTHIEM Vs. DISTRICT COUNCIL AND ORS.
|
July 5, 1982 |
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MT. OINAM ONGBI BIMOLA DEVI, M/O OINAM ROMEO SINGH OF PISHUMTHONG OINAM Vs. THE STATE OF MANIPUR AND ANR.
|
December 17, 1982 |
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MUNICIPAL BOARD, SIBSAGAR Vs. THE SECY. TO GOVT. OF ASSAM, MUNICIPAL ADMN. DEPTT
|
July 1, 1982 |
|
MUSTT. PIYARA KHATUN AND ORS. Vs. MD. YASIN ALI
|
February 16, 1982 |
|
NALINI KANTA DAS Vs. THE COLLECTOR OF CACHAR AND OTHERS
|
February 12, 1982 |
|
NANDESWAR KALITA Vs. STATE OF ASSAM
|
December 10, 1982 |
|
NAOSAM NINGOL CHANDAM ONGBI NUNGSHITOMBI DEVI Vs. RISHANG KEISHING, CHIEF MINISTER OF MANIPUR
|
September 10, 1982 |
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NARAHARI DAS Vs. THE GAUHATI UNIVERSITY AND ORS.
|
December 15, 1982 |
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NATIONAL INSURANCE CO. LTD. Vs. SIRDIR PYARA SING AND ANR.
|
February 5, 1982 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. HARESWAR DEV SARMA AND ORS.
|
February 10, 1982 |
|
NIREN SARMA Vs. STATE OF ASSAM
|
February 12, 1982 |
|
NISHIT RANJAN BHADRA Vs. STATE OF ASSAM
|
April 12, 1982 |
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ON THE DEATH OF PRIYOKUMAR SINGH HIS L. RS. KUMARI THOKCHOM HEMABATI DEVI AND ORS. Vs. STATE OF MANIPUR AND ORS.
|
September 6, 1982 |
|
PAKHI MIA Vs. THE STATE OF ASSAM AND ORS.
|
September 14, 1982 |
|
PARESH CHANDRA CHATTERJEE Vs. THE STATE OF ASSAM THROUGH THE SECRETARY TO THE GO
|
April 5, 1982 |
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PRATAP CHANDRA KAKATI Vs. STATE OF ASSAM
|
February 23, 1982 |
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PRATIVA RANI DAS AND ORS. Vs. HAMIDA KHATUN CHOUDHURY AND ORS.
|
January 25, 1982 |
|
RADHAKRISHNA OIL AND RICE MILLS Vs. COMMISSIONER OF TAXES ASSAM GAUHATI
|
December 3, 1982 |
|
RAJINDRA SINGH Vs. PROMILA SINGH
|
May 5, 1982 |
|
RAJKUMARI SANAYAIMA DEVI Vs. STATE OF MANIPUR
|
September 4, 1982 |
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RAJYAMALLA BUZARBARUA Vs. ASSAM ADMINISTRATIVE TRIBUNAL
|
December 6, 1982 |
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RAKESH CHANDRA DAS Vs. KHAN BAHADUR ABDUL MAJID CHOUDHURY
|
January 25, 1982 |
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RAM CHANDRA BHAGWAN DAS REPRESENTED BY SHRI BHAGWAN DAS AGARWALLA Vs. SHRI PAWAN KUMAR AGARWALLA
|
May 21, 1982 |
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RAMAPADA DAS Vs. ASSAM STATE ELECTRICITY BOARD
|
June 28, 1982 |
|
RAMAUTAR CHOUKHANY Vs. HARI RAM TODI
|
June 7, 1982 |
|
RAMESWAR SINGH Vs. DR. L.S. PHUKAN AND ANR.
|
November 24, 1982 |
|
RATNESWAR DAS Vs. THE STATE OF ASSAM
|
August 23, 1982 |
|
RI SAWILUAIA Vs. SMTI NGURBIAKVELI
|
August 31, 1982 |
|
S.K.MAZUMDAR Vs. UNION OF INDIA
|
August 10, 1982 |
|
S.K.MAZUMDAR Vs. UNION OF INDIA
|
May 14, 1982 |
|
SADEMKABA Vs. IMTITEMJEN
|
April 22, 1982 |
|
SAHAMAT ALI AND ORS. Vs. STATE OF ASSAM
|
January 4, 1982 |
|
SATNA MAJHI Vs. STATE OF ASSAM
|
August 23, 1982 |
|
SAYAM RANJAN BHOWMIK Vs. TRIPURA PUBLIC SERVICE COMMISSION
|
April 8, 1982 |
|
SHREE HANUMAN MATCH WORKS Vs. STATE OF ASSAM
|
February 1, 1982 |
|
SHRI ABHIMANYA KALITA Vs. THE DEPUTY COMMISSIONER & OTHERS
|
December 17, 1982 |
|
SHRI AJOY BANERJEE AND ANR. Vs. SULATA BANDOPADHYAY AND ANR.
|
August 23, 1982 |
|
SHRI BHARAT TELI & OTHERS Vs. THE STATE OF MEGHALAYA & ANOTHER
|
July 28, 1982 |
|
SHRI BIREN RAVA AND ORS. Vs. SRI JNANENDRA NARAYAN CHOUDHURY
|
July 9, 1982 |
|
SHRI CHAKRADHAR DAS & ANOTHER Vs. SHRI KARUNA KANTA PATHAK & OTHERS
|
November 6, 1982 |
|
SHRI DEBENDRA NATH BARDOLAI Vs. THE STATE OF ASSAM AND ORS.
|
May 14, 1982 |
|
SHRI JAGDEO MAHTA Vs. RAJEN DAS AND ORS.
|
November 26, 1982 |
|
SHRI KIRSHNA SINGH Vs. THE UNION TERRITORY OF MIZORAM
|
November 10, 1982 |
|
SHRI LILA RAM PEGU Vs. THE ASSAM BOARD OF REVENUE AND ORS.
|
February 24, 1982 |
|
SHRI NARAYAN CHANDRA TALUKDAR Vs. THE REGIONAL TRANSPORT AUTHORITY AND ORS.
|
November 5, 1982 |
|
SHRI NIHAR RANJAN NATH AND OTHERS Vs. RANADHIR NATH & OTHERS
|
January 5, 1982 |
|
SHRI POKARMAL AGARWALLA Vs. SHRI MADHORAM THAKURSIDAS
|
November 24, 1982 |
|
SHRI PRITAM SINGH Vs. THE DIVISIONAL RAILWAY MANAGER, NORTH-EAST FRONTIER RAILWAY LUMDING AND ORS.
|
August 26, 1982 |
|
SHRI PRITHI RAJ SARMA Vs. SHRI RID KARAN SARMA @ SURANA
|
July 7, 1982 |
|
SHRI THIRMAN KEOT Vs. SRI DHARMA KOCH AND ORS.
|
December 21, 1982 |
|
SIMANLAL AGARWALLA Vs. STATE OF ASSAM
|
November 17, 1982 |
|
SMT. BINAPANI BORA AND ORS. Vs. SHRI NARENDRA BORA
|
November 12, 1982 |
|
SMT. MAGNI DEVI JAIN Vs. DEPUTY COMMISSIONER, KAMRUP & OTHERS
|
August 11, 1982 |
|
SMT. SARALA BALA ROY Vs. SRI ALAKESH CHANDRA BARUA AND ORS.
|
November 26, 1982 |
|
SMTI DHARMIBALA DEKA Vs. SHRI MANI RAM DEKA
|
November 18, 1982 |
|
SOCKLATINGA TEA COMPANY (P) LTD., CALCUTTA Vs. THE CHAIRMAN, BOARD OF TRUSTEES, ASSAM TEA PLANTATION PROVIDENT FUND (AND PENSION FUND) SCHEME, GAUHATI
|
February 2, 1982 |
|
SONA MIA AND ORS. Vs. AKLY MIA AND ORS. AND
|
August 9, 1982 |
|
SRI AJIT KUMAR BARMUDOI Vs. THE STATE OF ASSAM & OTHERS
|
May 5, 1982 |
|
SRI JOYTOLAL KEMPRAI AND ANR. Vs. STATE OF ASSAM
|
December 4, 1982 |
|
SRI MONMOHAN DAS Vs. THE STATE OF ASSAM
|
November 19, 1982 |
|
SRI NILA KANTA DAS AND ANR. Vs. SRI UDAY NARAYAN UPADHAYA
|
December 17, 1982 |
|
SRI NIRANJAN CHOUDHURY Vs. SMT LAKHE SINGH DEVI AND SRI RABATI MOHAN TALUKDAR
|
February 12, 1982 |
|
SRI NONI GOPAL NAG Vs. SMT. SUKTA RANI NAG
|
April 8, 1982 |
|
SRI RAJEN MEDHI Vs. THE COMMISSIONER AND SECRETARY OF THE GOVT. OF ASSAM, POLITICAL (A) DEPARTMENT AND ANR.
|
December 23, 1982 |
|
SRI TANURAM KEOT Vs. SRI PADORAM KALITA
|
September 22, 1982 |
|
STATE OF ASSAM Vs. RAM KUMAR
|
December 3, 1982 |
|
STATE OF ASSAM Vs. DILBAHADUR BASAR CHETRI
|
January 29, 1982 |
|
STATE OF ASSAM Vs. SUPRABHAT BHADRA
|
January 5, 1982 |
|
STATE OF TRIPURA Vs. SAJAL KANTI SENGUPTA
|
April 16, 1982 |
|
SUDHIR KUMAR DAS AND ORS. Vs. AMITAVA DHAR
|
August 4, 1982 |
|
SURENDRA NATH DUTTA Vs. UPEN CHENDRA DEV
|
November 23, 1982 |
|
SURESH CHANDRA DEKA Vs. THE STATE OF ASSAM AND ORS.
|
December 16, 1982 |
|
TARULATA DEVI Vs. NIKHIL BANDHU MISHRA
|
February 8, 1982 |
|
TEMJENKABA Vs. IMYACHANGA
|
April 21, 1982 |
|
THE COLLECTOR OF DIBRUGARH Vs. SRI S.P. RAJKHOWA AND ANOTHER
|
December 21, 1982 |
|
THE DEATH OF USHANGINI DEVI, HER LEGAL REPRESENTATIVES SREE RAM SANKAR MUKHOPADHYA AND ORS. Vs. SADANANDA DAS AND ORS.
|
March 29, 1982 |
|
THE STATE OF ASSAM Vs. RISHIMANI GUPTA AND ANR.
|
March 18, 1982 |
|
THE UNION OF INDIA (UOI) AND ORS. Vs. SRI KARUNA KANTA DEKA
|
September 22, 1982 |
|
TRIBENDRALAL CHOUDHURY Vs. GAUHATI UNIVERSITY
|
March 3, 1982 |
|
TULA DAS SHAH AND ORS. Vs. RATANLAL AGARWALLA
|
November 6, 1982 |
|
TUSHKHOPAO CHANGSEN Vs. ENGJALIAN LENTHANG & OTHERS
|
August 27, 1982 |
|
UNION TERRITORY OF ARUNACHAL PRADESH Vs. LAA TAGUM (ACCUSED)
|
February 10, 1982 |
|
VIMEDE ANGAMI Vs. ZIEKRUE-O ANGAMI
|
April 22, 1982 |
|
WAIKHOM ANGAMBA SINGH Vs. STATE OF MANIPUR
|
March 5, 1982 |
|
WAZAMAO Vs. STATE OF NAGALAND
|
April 20, 1982 |
|
YUMLEMBAM HANGU SINGH AND OTHERS Vs. SMT. SATOKPAM NINGOL KHUMBONG MAYUM ONGBI RADHAMANI DEVI AND OTHERS
|
December 10, 1982 |
LOGIN