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ABDUL LATIF Vs. AKIL ZAMAN
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May 6, 1981 |
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ABDUL LATIF Vs. STATE OF ASSAM
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April 9, 1981 |
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ABHOY CHARAN NATH MAZUMDAR Vs. RAIMYA DEVI
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August 21, 1981 |
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ADIRAM SARMA Vs. DEOKINANDAN AGARWALLA
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December 15, 1981 |
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AJIT BANK Vs. THE STATE OF ASSAM
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December 8, 1981 |
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AKHIL CHANDRA BHOWMIK Vs. GURDIT SINGH
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August 28, 1981 |
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AKIL ALI Vs. STATE OF ASSAM,
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January 16, 1981 |
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ASSAM STATE TRANSPORT CORPORATION Vs. MAHADEVI NAYAK AND ORS.
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November 24, 1981 |
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ATUL CHANDRA KOCH Vs. DISTRICT MAGISTRATE
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March 2, 1981 |
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AURORA CINEMA AND ANR. Vs. THE STATE OF ASSAM AND ORS.
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May 29, 1981 |
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BADNNARAYAN GUPTA Vs. STATE OF ASSAM
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February 2, 1981 |
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BADSHAH KHAN Vs. COMMISSIONER OF WEALTH TAX
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August 27, 1981 |
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BAGALA RANJAN DAS Vs. THE ASSAM BOARD OF REVENUE AND ORS.
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September 21, 1981 |
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BARPETA ROAD FISH MARKETING SOCIETY LTD. REPRESENTED BY ITS SECRETARY AND SHRI SUCHEN CHANDRA BARMAN Vs. THE ASSAM BOARD OF REVENUE AND 2 ORS.
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December 3, 1981 |
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BASANTA KUMAR BAISHYA Vs. DEPUTY SECRETARY TO THE GOVERNMENT OF ASSAM, PANCHAYAT AND C. D. (A) DISPUR AND OTHERS
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August 18, 1981 |
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BASI SINGH Vs. STATE OF ASSAM
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April 3, 1981 |
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BAYADAS BOWRI Vs. STATE OF ASSAM
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April 23, 1981 |
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BEJIRAM INGTY Vs. STATE OF ASSAM
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September 7, 1981 |
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BHAGAWAT SAWRUP GUPTA Vs. COMMISSIONER OF TAXES ASSAM
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June 8, 1981 |
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BHARAT NARAH Vs. COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
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April 21, 1981 |
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BHAWANI SHANKAR BAGARIA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
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September 17, 1981 |
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BHUPEN DEKA Vs. STATE OF ASSAM
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March 23, 1981 |
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BICHITRA MOHAN BARMAN Vs. UNION OF INDIA (UOI) AND ORS.
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September 18, 1981 |
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BIKRAM HAZARIKA Vs. UNIVERSITY OF GAUHATI AND ORS.
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December 21, 1981 |
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BILASHIRAM AND SONS Vs. MAHENDRA CHANDRA DUTTA
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December 11, 1981 |
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BINA BARUA AND ORS Vs. DALOWJAN TEA CO (P ) LTD AND ORS
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April 21, 1981 |
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BINDESHWAR NARAYAN SINGH AND ORS. Vs. MANAGING COMMITTEE, SHRI SUNDARMAL HINDI HIGH SCHOOL AND ORS.
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September 1, 1981 |
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BOLI NARAYAN PAWYE Vs. SHIDDHESWARI MORANG,
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January 27, 1981 |
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BRINDABAN GOSWAMI Vs. DIST MAGISTRATE, DARRANG
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April 20, 1981 |
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CHAIRMAN, SILCHAR MUNICIPAL BOARD Vs. AZIZUR RAHMAN
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September 17, 1981 |
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CHANGRAM MARAK Vs. PHUBILINI SANGMA & OTHERS
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September 17, 1981 |
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CHAUNA ORANG Vs. STATE OF ASSAM
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June 1, 1981 |
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COMMISSIONER OF INCOME TAX Vs. SATYANARAYAN SIKARIA
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October 1, 1981 |
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COMMISSIONER OF INCOME TAX Vs. BASANTA KUMAR AGARWALLA
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August 19, 1981 |
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COMMISSIONER OF INCOME TAX NORTH EASTERN REGION Vs. R D SHARMA
|
June 5, 1981 |
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COMMISSIONER OF WEALTH TAX Vs. GANGADHAR SIKARIA
|
October 1, 1981 |
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DARSAILOVA KHAWLHRING Vs. THE DEPUTY COMMISSIONER AND ORS.
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February 23, 1981 |
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DAYA RAM BASUMATARY Vs. THE STATE OF ASSAM AND ORS.
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December 2, 1981 |
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DEBRAJ BHUMIJ Vs. THE STATE OF ASSAM
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September 2, 1981 |
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DESANG PART II MIN SAMABAI SAMITY LTD. AND OTHERS Vs. THE STATE OF ASSAM & OTHERS
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September 22, 1981 |
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DHIRA CHOUDHURY Vs. STATE OF ASSAM
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September 30, 1981 |
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DILIP KUMAR RAJKHOWA Vs. DISTRICT MAGISTRATE
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February 19, 1981 |
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DILIP RAJKHOWA Vs. THE STATE OF ASSAM AND ANR.
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November 5, 1981 |
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DINABANDHU DEVA BHAGAWATI Vs. NIRADA BALA DEVI
|
May 21, 1981 |
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DOSOI SONARI Vs. RAMESH CHANDRA DUTTA
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January 8, 1981 |
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DURGA PRASAD REGON Vs. SHRI JOGANANDA PEGU AND ORS.
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February 7, 1981 |
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ELECTRIC AND FURNISHING MART Vs. STATE OF ASSAM
|
April 20, 1981 |
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EX NAIK CHATURBHUJ Vs. STATE
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February 7, 1981 |
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FESOPH MARAK Vs. DISTRICT COUNCIL AND ORS.
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August 12, 1981 |
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GANDHAMOYEE DEVI Vs. COLLECTOR OF KAMRUP, GAUHATI
|
September 1, 1981 |
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GENERAL MANAGER, OIL REFINERIES LTD. Vs. GENERAL MANAGER, S.E. RAILWAYS AND ORS.
|
September 17, 1981 |
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GOPAL CH. KALITA Vs. CHIDDI SAU
|
August 12, 1981 |
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GULAP CHAND JAIN Vs. 3(HN) BN, ASSAM RIFLES REPRESENTED BY THE COMMANDANT
|
December 7, 1981 |
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HAREJ ALI Vs. STATE OF ASSAM
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June 26, 1981 |
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HAREN KALITA Vs. STATE OF ASSAM
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April 24, 1981 |
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HARENDRA KR. BHARALI Vs. DISTRICT MAGISTRATE AND ORS.
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December 22, 1981 |
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HARI GOPAL AGARWALLA Vs. HARI PRASAD DOSHI @ BACHU BHAI
|
December 1, 1981 |
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HAV. DENGZIRLIANA Vs. LALTHANKIMI AND ORS.
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July 7, 1981 |
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IKOP LAIDAKOL FISHING CO-OPERATIVE SOCIETY LTD. Vs. STATE OF MANIPUR AND ORS.
|
February 27, 1981 |
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INDRESWAR KALITA Vs. STATE OF ASSAM
|
April 22, 1981 |
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JAGAT UPADHYAYA Vs. SECRETARY MAHKUMA PARISHAD
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February 26, 1981 |
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JAYSHREE TEA AND INDUSTRIES LTD. Vs. RUPESWAR GOGOI AND ANR.
|
December 4, 1981 |
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JEYPORE TIMBER AND VENEER MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 15, 1981 |
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JOGENDRA NATH HAZARIKA Vs. STATE OF ASSAM
|
January 16, 1981 |
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JURAN DEURI Vs. THE STATE OF ASSAM AND ORS.
|
September 7, 1981 |
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KA DYMMIEW SILTY GIRI Vs. U. MOONLY PASSAH
|
July 9, 1981 |
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KA KRIKSIBON KHARKONGOR Vs. DEPUTY COMMISSIONER AND COLLECTOR
|
March 7, 1981 |
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KA OLDPHIMAI MUKHIM Vs. THE DISTRICT COUNCIL JAINTIA HILLS, AUTONOMOUS DISTRICT JOWAI AND ORS.
|
September 25, 1981 |
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KALIPADA BHOWMIK Vs. BISWANATH PRASAD KUNDU AND ORS.
|
November 9, 1981 |
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KUMAR SUNILAL DEB Vs. THE STATE OF ASSAM
|
April 23, 1981 |
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KUMUD RANJAN ROY Vs. STATE OF ASSAM
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February 19, 1981 |
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LACHIT BORDOLOI Vs. STATE OF ASSAM
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September 2, 1981 |
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M JITENDRA SINGH Vs. STATE OF MANIPUR
|
December 11, 1981 |
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M.C. PEGU AND ORS. Vs. THE DY. SECY. TO THE GOVT. OF ASSAM
|
April 27, 1981 |
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M/S. BHURA BROTHERS Vs. DINENDRA NARAYAN RAY
|
January 8, 1981 |
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M/S. GIFT HOUSE, NEW MARKET, DIMAPUR TOWN AND ANOT Vs. MOHANLAL MUNDRA AND ANOTHER
|
November 4, 1981 |
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M/S. NANAGRAM BHIKAMCHAND RICE AND OIL MILLS Vs. UNION OF INDIA & ORS.
|
October 1, 1981 |
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MADHAB CH CHAKRABORTY Vs. STATE OF ASSAM
|
July 1, 1981 |
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MADHUJAYANTI (PVT.) LTD. Vs. THE ASSAM BOARD OF REVENUE AND ORS.
|
September 11, 1981 |
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MAFIJUDDIN BHUYAN Vs. THE STATE OF ASSAM AND ORS.
|
November 27, 1981 |
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MAHAMAD ALI & OTHERS Vs. LOKMAN ALI & OTHERS
|
December 10, 1981 |
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MAHANANDA SHARMA MEDHI Vs. GHANA KANTA PATHAK AND ORS.
|
August 3, 1981 |
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MAHENDRA KALITA Vs. DISTRICT MAGISTRATE, DARRANG
|
May 20, 1981 |
|
MAINAM MANIKUMAR Vs. STATE OF MANIPUR
|
December 10, 1981 |
|
MD. RUSTOM ALI Vs. THE STATE OF ASSAM AND ORS.
|
February 7, 1981 |
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MD. SHER ALI Vs. ASSAM BOARD OF REVENUE AND ORS.
|
July 8, 1981 |
|
MUDHAN PAYENG Vs. STATE OF ASSAM
|
May 22, 1981 |
|
MUNSHI SOREN Vs. STATE OF ASSAM
|
April 30, 1981 |
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MUSTT. PESHU BEWA AND ORS. Vs. THE ASSAM BOARD OF REVENUE AND ORS.
|
April 24, 1981 |
|
NARESH CHANDRA DAS Vs. STATE OF ASSAM
|
April 10, 1981 |
|
NICHAR ALI Vs. STATE OF ASSAM
|
April 23, 1981 |
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OIL & NATURAL GAS COMMISSION, NAZIRA Vs. GANESH PRASAD SINGH AND ORS.
|
October 1, 1981 |
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OMEGA ADVERTISING AGENCY Vs. THE STATE ELECTRICITY BOARD AND ORS.
|
May 28, 1981 |
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P. GIRI AND ORS. Vs. ALPO MOMIN
|
March 26, 1981 |
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P.C. PURKAYASTHA Vs. UNION OF INDIA (UOI) AND ORS.
|
March 13, 1981 |
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PELEILIE PETER ANGAMI Vs. STATE OF NAGALAND
|
November 9, 1981 |
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PHAIKALKHAMA Vs. LAIBATA & ANOTHER
|
November 23, 1981 |
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PIJUSH MAJUMDAR Vs. RAMESH NAMA
|
May 14, 1981 |
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PRABIN BARUA Vs. STATE OF ASSAM
|
January 5, 1981 |
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PRADIP DAS Vs. DISTRICT MAGISTRATE, DARRANG
|
April 20, 1981 |
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PRAKASH CHANDRA DUTTA Vs. DISTRICT MAGISTRATE, DIBRUGARH
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April 21, 1981 |
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PROVATI DEVI Vs. BOKUL CHANDRA NATH
|
April 20, 1981 |
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R.K. NOKULSANA SINGH Vs. RISHANG KEISING AND ORS.
|
February 23, 1981 |
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RABINDRADHAR BARUA AND ORS. Vs. COLLECTOR OF KAMRUP
|
May 22, 1981 |
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RADHESHYAM SUTRADHAR Vs. MOHINI MAHAN SUTRADHAR HIS HEIRS BHABESH SUTRADHAR AND ORS.
|
December 3, 1981 |
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RAM BILASH GOEL Vs. THE MANAGEMENT OF LAKWA TEA ESTATE AND ANR.
|
May 8, 1981 |
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RAMENDRA NARAYAN SINGHA CHOUDHURY (DECEASED BY L. RS.) AND ORS. Vs. STATE OF ASSAM
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August 4, 1981 |
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RAMLAL LOHAR Vs. STATE OF ASSAM
|
May 21, 1981 |
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RANADHIR DUTTA Vs. THE STATE OF ASSAM AND ORS.
|
November 25, 1981 |
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RANJIT KUMAR BOSE Vs. STATE OF ASSAM AND ORS.
|
August 18, 1981 |
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RIAZ ALI BARBHUIYA AND 6 ORS. Vs. MOINUL HAQUE BARBHUIYA
|
December 11, 1981 |
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SANTI KUMAR GANGULY Vs. THE STATE OF TRIPURA AND ORS.
|
January 27, 1981 |
|
SARDAR JOGINDER SINGH Vs. COMMISSIONER OF WEALTH TAX
|
July 9, 1981 |
|
SARDAR KARTAR SINGH Vs. COMMISSIONER OF WEALTH TAX
|
July 9, 1981 |
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SHRI BIRENDRA NATH BISWAS Vs. THE ASSAM BOARD OF REVENUE AND 2 ORS.
|
September 18, 1981 |
|
SHRI GOYA PRASAD KHEMANI Vs. THE ASSAM BOARD OF REVENUE AND ORS.
|
September 18, 1981 |
|
SHRI HARIPADA KAR Vs. SUPERINTENDENT OF TAXES, TINSUKIA & OTHERS
|
December 25, 1981 |
|
SHRI LILARAM HAZARIKA Vs. THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES ORS.
|
December 3, 1981 |
|
SHRI TARINIDHAR CHOUDHURY Vs. THE STATE OF ASSAM AND ORS.
|
September 10, 1981 |
|
SIDDHESWARI BORA Vs. STATE OF ASSAM,
|
March 26, 1981 |
|
SINGH BROTHERS AND CO Vs. COMMISSIONER OF INCOME TAX
|
September 1, 1981 |
|
SMT. ANIMA DEVI Vs. SECY REGIONAL TRANSPORT AUTHORITY AND ORS.
|
December 15, 1981 |
|
SMT. BINA BARUA AND ORS. Vs. DALOWJAN TEA CO. (P.) LTD. AND ORS.
|
April 21, 1981 |
|
SOMNATH DAS Vs. STATE OF ASSAM AND ORS.
|
April 4, 1981 |
|
SOUTH EAST BUS ASSOCIATION AND ANR. Vs. THE STATE OF ASSAM AND ORS.
|
September 30, 1981 |
|
SREE JOGANI RICE AND ATTA MILLS Vs. FOOD CORPORATION OF INDIA
|
March 9, 1981 |
|
SRI ATUL CHANDRA DEKA Vs. UNION OF INDIA (UOI) AND ORS.
|
February 25, 1981 |
|
SRI GAURI SHARMA Vs. THE ASSISTANT DISTRICT JUDGE AND ORS.
|
September 4, 1981 |
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SRI GUNABHI RAM BAISYA Vs. SRI SACHINDRA NATH BAISYA AND ORS.
|
June 15, 1981 |
|
SRI KIRAN CHANDRA GOSWAMI Vs. THE STATE OF ASSAM
|
November 18, 1981 |
|
SRI NARAYAN CHANDRA KALITA Vs. THE STATE OF ASSAM AND ORS.
|
September 16, 1981 |
|
SRI SURESWAR MAZUMDAR Vs. THE STATE OF ASSAM AND ORS.
|
September 2, 1981 |
|
SRI TARA CHAND BARMAN Vs. SRI PRIYA NATH BARMAN AND ORS.
|
December 3, 1981 |
|
SRI. PACHAN KHATANIAR AND ORS. Vs. MORIGAON MAHAKUMA PARISHAD
|
August 7, 1981 |
|
SRI. RADHA MOHAN TELI Vs. THE STATE OF ASSAM AND ORS.
|
February 11, 1981 |
|
STATE Vs. ABINASH DUTTA
|
September 4, 1981 |
|
STATE OF ASSAM Vs. INUSH ALI
|
September 30, 1981 |
|
STATE OF ASSAM Vs. NIRODE RANJAN DEY
|
March 3, 1981 |
|
STATE OF ASSAM Vs. MOBARAK ALI
|
September 22, 1981 |
|
STATE OF ASSAM Vs. RABINDRA NATH GUHA
|
July 24, 1981 |
|
STATE OF ASSAM Vs. FELANU MALAKAR
|
December 5, 1981 |
|
STATE OF ASSAM AND ORS. Vs. NALINI KANTA DOLOI
|
September 11, 1981 |
|
STATE OF ASSAM AND ORS. Vs. NARESH CHANDRA DAS AND ANR.
|
August 19, 1981 |
|
STATE OF MANIPUR Vs. S. NGULSING GUITE
|
August 7, 1981 |
|
TANKESWAR DUARA Vs. ASSAM BOARD OF REVENUE
|
February 11, 1981 |
|
TARUN KUMAR DAS AND S Vs. STATE OF ASSAMETC
|
January 31, 1981 |
|
THOKCHOM NINGOL KANGUJAM ONGBI THOIBI DEVI AND S Vs. GENERAL OFFICER COMMANDING, MANIPUR SECTOR
|
September 8, 1981 |
|
U SAUL DKHAR Vs. STATE OF MEGHALAYA
|
May 26, 1981 |
|
U. JIDON SINGH SYIEM Vs. THE EXECUTIVE COMMITTEE; DISTRICT COUNCIL, KHASI HILLS AND OTHERS
|
May 6, 1981 |
|
U. STOLING NONGLANG Vs. KA KLIN LYNGDOH UMIONG
|
September 24, 1981 |
|
UNION OF INDIA (UOI) Vs. MRS. MARCIA E. DUTTA
|
May 20, 1981 |
|
UNION OF INDIA AND ANOTHER Vs. MUKUNDA MURARI LAL
|
September 3, 1981 |
|
UTTAR PARIA BRAHMAPUTRA JALA PARIBAHAN CO Vs. THE EXECUTIVE ENGINEER, INLAND WATER TRANSPORT DIVISION, ULUBARI, GAUHATI & ORS.
|
December 7, 1981 |
|
YANDRAMBAM SONACHAND SINGH Vs. STATE OF MANIPUR
|
July 6, 1981 |
LOGIN