A.S. KHONGPHAI Vs. THE SPECIAL JUDICIAL OFFICER, SHILLONG AND ORS.
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February 20, 1980 |
ABDUL SAMAD Vs. THE EXECUTIVE COMMITTEE OF THE MARIGAON MAHKUMA PARISHAD AND ORS.
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January 9, 1980 |
ARABINDA DAS AND ETC. Vs. STATE OF ASSAM AND ORS.
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August 21, 1980 |
ASHUTOSH BANIK Vs. COMMISSIONER OF INCOME TAX
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September 4, 1980 |
BIRENDRA KUMAR SHARMA Vs. STATE OF ASSAM
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February 29, 1980 |
CHIEF SECRETARY TO THE GOVT. OF ASSAM AND ORS. Vs. P.C. MAHANTA AND ORS.
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August 28, 1980 |
CO-OPERATIVE SOCIETY LTD. AND ANR. Vs. STATE OF ASSAM AND ORS.
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August 6, 1980 |
COMMISSIONER OF INCOME TAX Vs. RADHA KISHAN CHOUDHURY
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May 9, 1980 |
COMMISSIONER OF INCOME TAX Vs. GAURISHANKAR AGARWALLA
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May 13, 1980 |
COMMISSIONER OF INCOME TAX Vs. USHA RANJAN BHADRA
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July 22, 1980 |
COMMISSIONER OF INCOME TAX Vs. BUILDWELL ASSAM P LIMITED
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November 11, 1980 |
COMMISSIONER OF INCOME TAX Vs. MASKARA TEA ESTATE
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December 2, 1980 |
COMMISSIONER OF INCOME TAX Vs. PADMA RAM BHARALI
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August 27, 1980 |
COMMISSIONER OF INCOME TAX Vs. NARENDRA SINGH KOTHARI
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May 12, 1980 |
CONTROLLER OF ESTATE DUTY Vs. KANTA DEVI TANEJA
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August 11, 1980 |
DISTRICT FOOD INSPECTOR Vs. KEDARNATH CHIRANIA
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November 10, 1980 |
FATIK CHANDRA BORA Vs. MILAN BAROI
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February 8, 1980 |
GANESH CHANDRA HAZARIKA Vs. STATE OF ASSAM
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July 29, 1980 |
GENDRA BRAHMA Vs. STATE OF ASSAM,
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August 22, 1980 |
GOKUL DAS Vs. STATE OF ASSAM
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July 31, 1980 |
INDRAJIT BARUAH Vs. STATE OF ASSAM AND ANR.
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April 18, 1980 |
JALANNAGAR TEA ESTATE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
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September 25, 1980 |
JAMINI MOHAN DAS Vs. NIRANJAN DAS
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May 8, 1980 |
JASKARAN LODHA Vs. STATE OF ASSAM
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January 17, 1980 |
JITENDRA NATH SAIKIA Vs. HIMANSHU KUMAR DUTTA
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February 11, 1980 |
K. TUINGANA Vs. H. VAKAM AND ANOTHER
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August 18, 1980 |
KAMAL CHANDRA PATAR Vs. THE STATE OF ASSAM AND ORS.
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May 6, 1980 |
KHOI SINGNAR Vs. THE STATE OF ASSAM AND ORS.
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November 20, 1980 |
KUTHU GOALA Vs. STATE OF ASSAM
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May 6, 1980 |
LILARAM BORAH Vs. UNION OF INDIA (UOI) AND ORS.
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July 1, 1980 |
LULANO LOTHA Vs. STATE OF NAGALAND
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September 9, 1980 |
M/S BAPAKHAT JIBIKAPATH MIN SAMABAY SAMITY LTD., BAPAKHAT Vs. TEA STATE OF ASSAM AND OTHERS
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September 17, 1980 |
MANAGEMENT OF BEVERAGE & FOOD PRODUCTS PVT LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, GAUHATI
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February 1, 1980 |
MANGAL CHAND CHAUHAN Vs. RATAN LAL NAHATA
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August 28, 1980 |
MONORANJAN DEY Vs. DHIRENDRA CHANDRA PAUL AND ANR.
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January 9, 1980 |
NARSINGDAS SURAJMAL PROPERTIES P LIMITED Vs. COMMISSIONER OF INCOME TAX
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September 9, 1980 |
NATHANIEL GHOSH Vs. UNION TERRITORY OF ARUNACHAL PRADESH AND OTHERS
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February 15, 1980 |
NEW INDIA ASSURANCE CO. LTD. Vs. PURABI SAIKIA AND ORS.
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July 21, 1980 |
NIBARAN BORA, S Vs. UNION OF INDIA
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June 9, 1980 |
NONGPOK SEKMAI COLLECTIVE FARMING CO-OPERATIVE SOCIETY LTD. Vs. SEKMAI KHUNBI JOINT FARMING CO-OPERATIVE SOCIETY LTD.
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September 18, 1980 |
P CHANDRA MOULI ETC AND ORS Vs. UNION OF INDIA
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May 19, 1980 |
P. CHANDRA MOULI Vs. UNION OF INDIA
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May 19, 1980 |
P. G. D'OMBRAIN Vs. COLLECTOR OF KAMRUP GAUHATI
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February 26, 1980 |
PATOA BROTHERS Vs. COMMISSIONER OF INCOME TAX
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October 7, 1980 |
PHUKAN CHANDRA BAYAN Vs. MADHAV CHANDRA
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May 19, 1980 |
RADHESHYAM TIBREWALL Vs. COMMISSIONER OF INCOME TAX
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January 11, 1980 |
RASAMANI DAS AND ORS. Vs. PATRABALA DEVI AND ORS.
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March 14, 1980 |
RUPESWAR SAIKIA Vs. ANIRAM SAIKIA
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January 8, 1980 |
SAHADARI Vs. DASARATH SHAH
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January 8, 1980 |
SAILALA Vs. NGURTAIVELI
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February 12, 1980 |
SARMAH P N Vs. COMMISSIONER OF INCOME TAX
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January 11, 1980 |
SHRI DIMBESWAR BHUYAN ATOI Vs. SHRI JATINDRA CH. MAHANTA
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September 16, 1980 |
SMT. KIRANMAYEE DAS Vs. THE ASSAM BOARD OF REVENUE, GAUHATI AND ORS.
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February 12, 1980 |
SOMI HORAM TONGKHUL NAGA Vs. UNION OF INDIA (UOI) AND ORS.
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February 29, 1980 |
SUNIL KUMAR DATTA ROY Vs. SMT. SWARNA DATTA ROY
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February 18, 1980 |
THAGIRAM BORAH Vs. STATE OF ASSAM
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February 22, 1980 |
THE ASSAM TEA CORPORATION LTD. Vs. NARAYAN SINGH AND ANR.
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April 2, 1980 |
WALFORD TRANSPORT (EASTERN) INDIA LTD Vs. S K MANDAL, REGISTRAR OF COMPANIES AND ORS
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February 5, 1980 |
ZARZOLIANA Vs. GOVERNMENT OF MIZORAM
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September 23, 1980 |