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ABDUL MAZID Vs. BURHANUDDIN AHMED
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July 25, 1979 |
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AKONTI BORA Vs. STATE OF ASSAM
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March 6, 1979 |
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ANANDA TANGLA Vs. STATE,
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April 4, 1979 |
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BAIDYA NATH SAH Vs. STATE OF ASSAM
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February 16, 1979 |
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BALIMARA TEA COMPANY (PVT.) LTD. Vs. THE AGRICULTURAL INCOME TAX OFFICER AND ORS.
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July 19, 1979 |
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BARKATULLAH Vs. RABINDRANATH MALAKAR AND ORS.
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January 30, 1979 |
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BENOY KRISHNA MUKHERJEE Vs. STATE OF MANIPUR
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May 4, 1979 |
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COMMISSIONER OF INCOME TAX Vs. HANUMANBUX INDERCHAND
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May 8, 1979 |
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COMMISSIONER OF INCOME TAX Vs. PARSUMRAM GHANASHYAMDAS
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May 22, 1979 |
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COMMISSIONER OF INCOME TAX Vs. EVA RAHA SMT
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July 2, 1979 |
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COMMISSIONER OF INCOME TAX Vs. SAHARIA KRISHIVAN PRATISTHAN LIMITED
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September 8, 1979 |
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COMMISSIONER OF INCOME TAX Vs. SINGH TRANSPORT CO
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December 14, 1979 |
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COMMISSIONER OF WEALTH TAX Vs. LACHMI DEVI CHOWKHANI SMT
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February 13, 1979 |
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COMMISSIONER OF WEALTH TAX Vs. TARACHAND AGARWALLA
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December 12, 1979 |
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DEV DUTT Vs. STATE OF MANIPUR
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June 6, 1979 |
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GOLOK CHANDRA BARUA Vs. DEV KANTA BARUA
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May 8, 1979 |
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INDU BARUA Vs. COMMISSIONER OF WEALTH TAX
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July 2, 1979 |
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J L ROY - COMPLAINANT Vs. AMRIT LAL DEY- ACCUSED
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June 1, 1979 |
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JAGNESWAR NATH Vs. JATRA MOHAN SARKAR
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May 21, 1979 |
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KADIR ALI DEWAN Vs. WAHAB ALI
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April 12, 1979 |
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KAMAL CHANDRA DUTTA ETC. Vs. RAM CHANDRA GOALA AND ANR.
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February 9, 1979 |
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KAMDEV NATH CHOUDHURY Vs. DEVENDRA KUMAR NATH
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May 14, 1979 |
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KRISHNA BAHADUR CHETRI Vs. STATE OF ASSAM
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March 6, 1979 |
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LOUREMBAM HERAMOT SINGH Vs. LAISRAM ANGAHAL SINGH
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May 9, 1979 |
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MANAHARMAYUM TOLEN SHARMA Vs. SAKHI GOPAL DEVTA
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April 3, 1979 |
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MD. ATAUR RAHMAN Vs. NITYANANDA DAS
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March 7, 1979 |
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MOIRANGTHEM BIDHU SINGH Vs. GANESH SINGH (DEAD)
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January 9, 1979 |
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MUST. RUKIA KHATUN Vs. ABDUL KHALIQUE LASKAR
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July 9, 1979 |
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NURATMAL JAIN Vs. SMT. TARINIBALA BORA AND ORS.
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June 1, 1979 |
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OIL INDIA LIMITED Vs. DHIRENDRA KUMAR DAS
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May 23, 1979 |
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PANMAL RANKA Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD.
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February 19, 1979 |
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R. MAIPILENG AND ORS. Vs. L. LALMANI SHARMA
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May 25, 1979 |
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R.K. ANGOUSANA SINGH Vs. LAISRAM NINGOL NINGTHEMCHA ONGBI LEINAMBI DEVI
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January 10, 1979 |
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RANJIT CHAKRAVARTY Vs. STATE OF ASSAM
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June 14, 1979 |
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SAMURAILATPAM JUGESWAR SHARMA Vs. KRISHNA KUMAR SHARMA
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April 26, 1979 |
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STATE OF ASSAM Vs. HALADHAR BEPARI
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June 20, 1979 |
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SUDHIR NAMASUDRA AND ORS. Vs. PURNENDU KUMAR DAS
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March 27, 1979 |
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SURENDRA KUMAR SARKAR Vs. SMT. CHAPALA SUNDARI BHOWMIK AND ORS.
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April 2, 1979 |
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TAPAN CHANDRA DEB BARMA AND ORS. Vs. DULAL CHANDRA DEB BARMA AND ORS.
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April 10, 1979 |
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THE DEPUTY COMMISSIONER Vs. NARAYAN CHANDRA KUMAR
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February 27, 1979 |
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THE SUPERINTENDENT OF POLICE, CACHAR AND ORS. Vs. ABDUL RASHID
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March 23, 1979 |
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TILOK BAHADUR RAI Vs. STATE OF ARUNACHAL PRADESH
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March 22, 1979 |
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U SAUL DKHAR Vs. STATE OF MEGHALAYA
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March 30, 1979 |
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ZURENTHUNG LOTHA AND ORS. Vs. THE STATE OF NAGALAND AND ANR.
|
November 14, 1979 |
LOGIN