|
AJIT SINGH BOTHRA Vs. STATE OF ASSAM
|
June 16, 1978 |
|
ARUN CHANDRA DAS MAZUMDAR Vs. WAJID ALI
|
January 4, 1978 |
|
AYEKPAM BIRAMANGOL SINGH Vs. STATE BANK OF INDIA AND ANR.
|
March 8, 1978 |
|
BACHRAJ DUGAR Vs. NARENDRA KUMAR SINGH
|
March 20, 1978 |
|
BASUDEO NIRMAL Vs. ASSAM BOARD OF REVENUE
|
September 6, 1978 |
|
BENI MADHAB NATH Vs. JUYANDRA NATH BARMAN AND ANR.
|
January 13, 1978 |
|
CHANDRA KANTA ARANDHARA Vs. STATE OF ASSAM
|
December 7, 1978 |
|
CHANDRA KANTA DEKA Vs. HEM CHANDRA DEKA
|
March 9, 1978 |
|
CHANDRESWAR SINGH Vs. STATE OF ASSAM
|
August 30, 1978 |
|
CHITTARANJAN BANERJEE Vs. DEPUTY COMMISSIONER OF LAKHIMPUR
|
February 6, 1978 |
|
CHOUKHANYBAG TEA COMPANY PVT. LTD. Vs. PRABHU DAYAL LOHIA
|
February 9, 1978 |
|
COLLECTOR OF KAMRUP Vs. MD. ABDUL ALI FAKIR
|
September 25, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. CHHAGNI DEVI DHADA SMT
|
July 7, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. SMT. CHHAGNI DEVI DHADA
|
March 7, 1978 |
|
HALADHAR SARMA Vs. ASSAM GO-SEVA SAMITY
|
March 22, 1978 |
|
HURMAT ALI AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 23, 1978 |
|
KALI CHARAN RAJ BONGSHI Vs. ROHESWARIPRIYA RAJ BONGSHI
|
September 19, 1978 |
|
KASHI NATH PANDEY Vs. THE STATE OF ASSAM AND OTHERS
|
July 17, 1978 |
|
KSHETRA MOHAN SARKAR Vs. PARAN CHANDRA MANDAL
|
April 20, 1978 |
|
MD. SAIMUDDIN SHEIKH Vs. ABEJUDDIN SHEIKH
|
July 20, 1978 |
|
NEPAL CHANDRA SAHA Vs. REBATI MOHAN SAHA AND ORS
|
September 20, 1978 |
|
PRAFULLA CHANDRA SAIKIA Vs. THE STATE OF ASSAM AND ORS.
|
March 28, 1978 |
|
PROMODE DAS Vs. DHARMADUTTA SARMA
|
April 20, 1978 |
|
RASHENDRA MOHAN DUTTA Vs. S.K. NANDA
|
September 12, 1978 |
|
ROY T K Vs. COMMISSIONER OF WEALTH TAX
|
April 3, 1978 |
|
RUPESWAR SAIKIA Vs. ANIRAM SAIKIA
|
January 8, 1978 |
|
S. KAMAYAO Vs. A.C. MAMATUITHEI
|
August 1, 1978 |
|
SRI. JIAUDDIN AHMED Vs. MRS. ANWARA BEGUM
|
March 31, 1978 |
|
STATE OF ASSAM AND ANR. Vs. MRS. BANTI BARNAH AND ANR.
|
June 16, 1978 |
|
SUKHAMAY SEN GUPTA Vs. STATE OF TRIPURA
|
September 12, 1978 |
|
SUPPLY CO. INDIA Vs. RAFIULLA TEA AND INDUSTRIES P. LTD. AND ANR.
|
January 6, 1978 |
|
SURESH NARAYAN ROY Vs. STATE OF ARUNACHAL PRADESH,
|
January 4, 1978 |
|
THE COMMISSIONER OF TAXES Vs. GOLAK NATH KAKATI AND ANR.
|
September 18, 1978 |
|
THOKCHOM KHOYON SINGH Vs. MOIRANGMOYUN BIRA SINGH
|
April 12, 1978 |
|
UNION OF INDIA Vs. DEV AND COMPANY
|
March 3, 1978 |
|
UNION OF INDIA (UOI) Vs. MANGILAL JANAKIPRASAD
|
August 21, 1978 |
|
UNIT OFFICER, M/S. N.P.C.C. LTD. Vs. MADHUSUDAN DEB BARMA
|
September 14, 1978 |
LOGIN