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BALDEO GOALA Vs. STATE OF ASSAM,
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February 3, 1977 |
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BASANTA KUMAR GOSWAMI Vs. STATE OF ASSAM AND ANOTHER
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March 22, 1977 |
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BENOY MAZUMDAR Vs. STATE OF ASSAM
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January 6, 1977 |
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BIRSINGH MAJHI- ACCUSEDS Vs. STATE OF ASSAM,
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February 8, 1977 |
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CHALRIKHUMA Vs. UNION TERRITORY OF MIZORAM
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June 13, 1977 |
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COLLECTOR OF KAMRUP Vs. ISHFAQUE HUSSAIN
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June 1, 1977 |
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COMMISSIONER OF INCOME TAX Vs. NEW INDIA RESTAURANT
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January 18, 1977 |
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COMMISSIONER OF INCOME TAX Vs. ABHOYJAN TEA ESTATE P LIMITED
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January 18, 1977 |
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COMMISSIONER OF INCOME TAX Vs. HAROOCHARAI TEA COMPANY
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January 21, 1977 |
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COMMISSIONER OF INCOME TAX Vs. ASSAM AUTOMOBILE AND ACCESSORIES AGENCY
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January 21, 1977 |
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COMMISSIONER OF INCOME TAX Vs. AHMED TEA CO P LIMITED
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January 27, 1977 |
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COMMISSIONER OF INCOME TAX Vs. DAS BROTHERS
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February 2, 1977 |
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COMMISSIONER OF INCOME TAX Vs. AMSOI TEA ESTATE
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January 3, 1977 |
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COMMISSIONER OF INCOME TAX Vs. MAHINDRA M L
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January 13, 1977 |
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COMMISSIONER OF INCOME TAX Vs. HARDEODAS JAGANNATH
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March 24, 1977 |
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COMMISSIONER OF INCOME TAX Vs. SHYAM SUNDAR TEA CO PRIVATE LIMITED
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July 4, 1977 |
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COMMISSIONER OF INCOME TAX Vs. SARDAR SINGH S
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August 19, 1977 |
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COMMISSIONER OF INCOME TAX Vs. DAS BROTHERS
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February 4, 1977 |
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COMMISSIONER OF INCOME-TAX Vs. `SHYAM SUNDAR TEA CO. PVT. LTD
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March 4, 1977 |
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DHODA HAZARIKA Vs. STATE OF ASSAM
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March 8, 1977 |
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GAUHATI TRANSPORT ASSOCIATION Vs. STATE OF ASSAM
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October 11, 1977 |
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GIASUDDIN Vs. STATE OF ASSAM
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August 1, 1977 |
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GIASUDDIN Vs. THE STATE OF ASSAM
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March 1, 1977 |
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GIRIJANANDA BHATTACHARYYA Vs. STATE OF ASSAM
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September 8, 1977 |
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HARUN RASHID LASKAR Vs. STATE OF ASSAM,
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August 19, 1977 |
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HAZI ALI NEWAS AND ANR. Vs. RADHESHYAM KHATOWAL AND ORS.
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July 28, 1977 |
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HIRALAL SOHANLAL Vs. COMMISSIONER OF INCOME TAX
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February 7, 1977 |
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JAI PRAKASH SINGH Vs. COMMISSIONER OF INCOME TAX
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March 24, 1977 |
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JAIN AND CO Vs. COMMISSIONER OF INCOME TAX
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July 8, 1977 |
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JAIN AND CO. Vs. COMMISSIONER OF INCOME TAX, ASSAM
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March 8, 1977 |
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JIT BAHADUR CHETRI Vs. STATE OF ARUNACHAL PRADESH,
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June 14, 1977 |
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JOGENDRA NATH Vs. STATE OF ASSAM
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February 17, 1977 |
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LALIT BORA Vs. SARUMAI NATH
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March 4, 1977 |
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LALTA PRASAD PATHAK Vs. KAMAL KISHORE CHANDAK
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March 15, 1977 |
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M/S. MINERVA STORES Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND OTHERS
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May 4, 1977 |
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MANAGER, KHOOMTAIE TEA ESTATE Vs. RAMIYA MAL
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June 28, 1977 |
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MAZIDAR RAHMAN Vs. STATE OF ASSAM
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January 18, 1977 |
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MD GIASUDDIN AHMED Vs. STATE OF ASSAM,
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June 8, 1977 |
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NAGALAND LIQUOR STORES Vs. COMMISSIONER OF INCOME TAX
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March 31, 1977 |
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NIRA KANTA CHUTIA Vs. BEDOI CHUTIANI
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May 10, 1977 |
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PADMASING DEKA Vs. ASSAM BOARD OF REVENUE AND OTHERS
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January 3, 1977 |
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PHEROS AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
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January 12, 1977 |
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SAJJAN BAGARIA Vs. COMMISSIONER OF INCOME TAX
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June 30, 1977 |
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SATISH CHANDRA BAISHYA Vs. PANNALAL JAIN
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August 11, 1977 |
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SATYARANJAN PAUL MAJUMDAR Vs. ASSAM BOARD OF REVENUE
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January 5, 1977 |
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SHANKARLALL GOENKA Vs. INCOME TAX OFFICER
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November 18, 1977 |
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SIBA ALIAS SIVA RAM DAS Vs. THE DIRECTOR OF PUBLIC INSTRUCTION, ASSAM AND OTHERS
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February 3, 1977 |
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SOHANI DEVI JAIN Vs. INCOME TAX OFFICER
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January 3, 1977 |
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SOOKERATING TEA CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
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January 17, 1977 |
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STATE OF ASSAM Vs. ABDUL SATTAR
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July 28, 1977 |
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TAGI, G.B. Vs. ADDITIONAL DY. COMMISSIONER
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March 23, 1977 |
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TAGI, G.B. AND OTHERS Vs. ADDITIONAL DY. COMMISSIONER AND OTHERS
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March 29, 1977 |
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TAZMUL ALI Vs. MD. ULAIRAJA
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May 11, 1977 |
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THOUDAM NINGOL NINGTHOUJAM ONGBI MUKTAREI DEVI Vs. THE STATE OF MANIPUR & OTHERS
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April 4, 1977 |
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UNION TERRITORY OF MIZORAM Vs. VANLALLAWAMA ALIAS LALLAWMA,
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June 21, 1977 |
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