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AJIT KUMAR SARMAH Vs. STATE OF ASSAM
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January 7, 1976 |
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ASSAM CO OPERATIVE APEX BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
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August 18, 1976 |
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ASSAM CO OPERATIVE APEX MARKETING SOCIETY LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
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July 13, 1976 |
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ASSAM FOREST PRODUCTS P LIMITED Vs. COMMISSIONER OF INCOME TAX
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September 17, 1976 |
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ASSAM STATE ROAD TRANSPORT CORPORATION Vs. MAHAMAYA DAS
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December 14, 1976 |
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ASSISTANT COMMISSIONER OF TAXES Vs. RANGLAL RAMESWAR SARAUGI
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December 8, 1976 |
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BAWNGLEIA Vs. UNION TERRITORY, MIZORAM
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June 23, 1976 |
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BENAR SINGH TANTI Vs. STATE OF ASSAM
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May 3, 1976 |
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BHABAKANTA LAHKAR Vs. STATE OF ASSAM
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April 9, 1976 |
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BHANUWAR LAL TATAR Vs. AHMED KHAN AND ANR.
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February 19, 1976 |
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BHARAT BRICK WORKS Vs. ASSAM BOARD OF REVENUE GAUHATI
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September 17, 1976 |
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BHAURAM JODHRAJ PROPERTIES P LIMITED Vs. COMMISSIONER OF INCOME TAX
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February 26, 1976 |
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BISNUPADA PAUL Vs. SREEDAM MANDAL
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July 16, 1976 |
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CHANDAN MALL BAPNA Vs. ABDUL GANI MEAH
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January 29, 1976 |
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CHANDRA KANTA MEDHI Vs. LAKHESWAR NATH
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March 8, 1976 |
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COMMISSIONER OF INCOME TAX Vs. RAMNIWAS KARWA
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December 9, 1976 |
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COMMISSIONER OF INCOME TAX Vs. MADHAB RAM BORA
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November 5, 1976 |
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COMMISSIONER OF INCOME TAX Vs. MASKARA TEA ESTATE
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February 26, 1976 |
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COMMISSIONER OF INCOME TAX Vs. BANSHIDHAR SEWBHAGAWAN AND CO
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April 7, 1976 |
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COMMISSIONER OF INCOME TAX Vs. SERWAREY J S
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August 13, 1976 |
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COMMISSIONER OF INCOME TAX Vs. KAMALPUR ASSAM TEA ESTATE P LIMITED
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June 22, 1976 |
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COMMISSIONER OF INCOME TAX Vs. ASSAM TRAVELS SHIPPING SERVICE
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June 22, 1976 |
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COMMISSIONER OF INCOME TAX Vs. GOLAPRAI HOONLAL AND CO
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June 25, 1976 |
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COMMISSIONER OF INCOME TAX Vs. GAJANAND SHYAMLAL
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June 28, 1976 |
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CONTROLLER OF ESTATE DUTY Vs. BIJOY KUMAR KHANDELWAL
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February 24, 1976 |
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DHANBAR ALI Vs. HARIPADA SAHA
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April 9, 1976 |
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HANUTRAM RAMPRASAD Vs. COMMISSIONER OF INCOME TAX
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December 9, 1976 |
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HEMA KANTA BORA Vs. DIMBESWAR CHALIHA
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May 27, 1976 |
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HIRALAL PRASAD Vs. STATE OF ASSAM
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June 1, 1976 |
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JATINDRA NATH SARMAH Vs. INCOME TAX OFFICER
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December 15, 1976 |
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JOY CHANDRA BORKOTOKI Vs. STATE OF ASSAM
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June 7, 1976 |
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K C TRUNK AND BUCKET FACTORY Vs. COMMISSIONER OF INCOME TAX
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January 23, 1976 |
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KALU RAM BRAHMA Vs. STATE OF ASSAM,
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August 12, 1976 |
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KAMALA PRASHAD AGARWAL AND OTHERS Vs. SARAT CHANDRA BORA, DISTRICT FOOD INSPECTOR GAUHATI AND ANOTHER
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June 16, 1976 |
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KASHIRAM SARAF SARAF MOTOR COMPANY Vs. COMMISSIONER OF INCOME TAX
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June 23, 1976 |
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KONTHOUJAM IBOCHA SINGH Vs. KONTHOUJAM IBOBI SINGH
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March 15, 1976 |
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KURPAN ALI Vs. SRIRAM CHANDRA TALUKDAR
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January 2, 1976 |
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LAKHAN CHANDRA DAS AND ANOTHER Vs. STATE OF ASSAM
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November 26, 1976 |
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LIFE INSURANCE CORPORATION OF INDIA AND ORS. (UNIT: NATIONAL INSURANCE CO. LTD.) Vs. OMPRAKASH AGARWALLA
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May 7, 1976 |
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M. GULAP SINGH Vs. UNION OF INDIA
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July 7, 1976 |
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MADAN CHANDRA DUTTA Vs. STATE OF ASSAM
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September 15, 1976 |
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MAHMAD ALI Vs. AKRAM ALI
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February 4, 1976 |
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MANGALDOI TEA CO. LTD. Vs. MD. ABDUL LATIF MUNSHI
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May 25, 1976 |
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MANIK MALAKAR Vs. STATE OF ASSAM
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July 2, 1976 |
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MANINDRA NARAYAN SEN GUPTA Vs. STATE OF ASSAM
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September 17, 1976 |
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MONORANJAN SINHA Vs. BISHAMBORLAL SABOO, - COMPLAINANT-OPPOSITE PARTY
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March 5, 1976 |
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MRS. HIRA DEVI ETC. ETC. Vs. SMT. BHABA KANTI DAS AND ORS. ETC. ETC.
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November 3, 1976 |
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MST. SALEHA KHATUN BEWA Vs. THE STATE OF ASSAM AND ORS.
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March 22, 1976 |
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MUHIB ALI Vs. BASAN ALI
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November 10, 1976 |
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MURALIDHAR BARUA Vs. STATE OF ASSAM
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July 2, 1976 |
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NUR MAHAMAD AND ANR. Vs. SHER KHAN AND ANR.
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April 27, 1976 |
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P K SYAM Vs. STATE OF ASSAM
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November 5, 1976 |
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PADMA RAM BHARALI Vs. COMMISSIONER OF INCOME TAX
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September 17, 1976 |
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PARESH CHANDRA KAR Vs. BAKIJAI OFFICER DHUBRI
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November 4, 1976 |
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PHONGSEH MISAO Vs. COLLECTOR OF LAND ACQUISITION
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June 16, 1976 |
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POHUMAL T. MARDANI Vs. TUSHAR KANTI PAUL CHOUDHURY
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April 27, 1976 |
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PRAHLAD CHANDRA DE Vs. SIRAJUL HAQUE CHOWDHURY
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March 5, 1976 |
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QUAZI TALIFIQUR RAHMAN Vs. SITAL PRASAD DAS AND ORS.
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March 8, 1976 |
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RAJAT ALI Vs. STATE OF ASSAM,
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September 15, 1976 |
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SAHARAJ TEA CO Vs. COMMISSIONER OF INCOME TAX
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April 21, 1976 |
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SAMIR RANJAN BARMAN Vs. DISTRICT MAGISTRATE AND COLLECTOR
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June 15, 1976 |
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SANGLAKPAM NINGOL ADHIKARIMAYUM ONGBI IBEMCHA DEVI Vs. NINGOMBAM MANI SINGH
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May 21, 1976 |
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SANKHA RAM SAHU Vs. BURA TAKBI
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May 24, 1976 |
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SATYABATI GOSWAMI Vs. COMMISSIONER OF GIFT TAX
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April 27, 1976 |
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SHRI PRAYAGDAS TUSNIAL Vs. STATE OF ASSAM AND ANOTHER
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January 23, 1976 |
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SHYAM SUNDAR TEA COMPANY PRIVATE LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
|
November 22, 1976 |
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SIRKER N R Vs. COMMISSIONER OF INCOME TAX
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June 29, 1976 |
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SOCKLATINGS TEA CO. (P.) LTD. Vs. COLLECTOR OF SIBSAGAR
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November 12, 1976 |
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STATE OF ASSAM Vs. GARODIA BRORS
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September 17, 1976 |
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STATE OF ASSAM Vs. PODORAM RAJKHOWA
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September 16, 1976 |
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STATE OF TRIPURA Vs. SESHIMOHAN MALAKAR
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December 22, 1976 |
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STEELSWORTH PVT LIMITED Vs. COMMISSIONER OF TAXES ASSAM GAUHATI
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July 2, 1976 |
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SUKLAL DEB BARMAN Vs. KALARAM MALAKAR
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March 5, 1976 |
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SUNDARAM MAHADEO Vs. COMMISSIONER OF INCOME TAX
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April 19, 1976 |
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SUNIL RANJ AN BHOWMIK Vs. PRESIDING OFFICER, LABOUR COURT, DIBRUGARH
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December 3, 1976 |
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SURUCHI BALA Vs. SURUCHI BALA DEB
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May 14, 1976 |
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SUSHIL KUMAR DOSS Vs. RUKIA KHATOON
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March 2, 1976 |
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TEZPUR MUNICIPAL BOARD Vs. MOHANLAL TIBRIWAL
|
December 10, 1976 |
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THANGBA KOM Vs. STATE OF MANIPUR
|
July 28, 1976 |
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TIKAM CHAND KHATRI Vs. KAMALESWAR BORA
|
June 2, 1976 |
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TUBU CHETIA Vs. STATE OF ASSAM,
|
February 4, 1976 |
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W PRIYOKUMAR SINGH Vs. WANGKHEIMAYUM ONGBI RANI DEVI
|
July 27, 1976 |
LOGIN