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ABDUL RAHIM Vs. STATE OF ASSAM AND ANOTHER
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September 12, 1975 |
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ABDUL SUKKUR Vs. STATE OF ASSAM
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September 8, 1975 |
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ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DASU RAM MIRZAMAL
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July 7, 1975 |
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ADDL. COMMISSIONER OF INCOME TAX, ASSAM Vs. DASU RAM MIRZAMAL
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March 7, 1975 |
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AGARWAL F C Vs. COMMISSIONER OF INCOME TAX
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July 16, 1975 |
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AMAL KRISHNA SARKAR Vs. BEJOY GOPAL SARKAR
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April 18, 1975 |
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ASSAM FRONTIER VENEER AND SAW MILLS Vs. COMMISSIONER OF INCOME TAX
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August 1, 1975 |
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ASSAM HARD BOARDS LTD. Vs. UNION OF INDIA (UOI) AND ORS.
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January 10, 1975 |
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ASSAM OIL CO. LTD. Vs. THE PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL, ASSAM, DIBRUGARH AND OTHERS
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August 1, 1975 |
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BIJOY SINGH Vs. COMMANDANT, 2ND BATTALION MANIPUR RIFLES
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May 30, 1975 |
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BUDHAI NEPAL CHANDRA LALIT MOHAN SAHA FIRM AND ANOTHER Vs. SUDHANGSHU RANJAN DEV AND OTHERS
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March 31, 1975 |
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BUDHESWAR BARUA Vs. JATINDRA NATH BARUA
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August 20, 1975 |
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CHANDRIKA PROSAD RAI Vs. THE STATE OF ASSAM
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August 27, 1975 |
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COMMISSIONER OF INCOME TAX Vs. TEZPUR ROLLER AND FLOUR MILLS
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July 7, 1975 |
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COMMISSIONER OF INCOME TAX Vs. BORDUBI RICE FLOUR AND OIL MILLS
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March 12, 1975 |
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COMMISSIONER OF INCOME TAX Vs. AHMED TEA CO PRIVATE LIMITED
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May 1, 1975 |
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COMMISSIONER OF INCOME TAX Vs. RAMESWARLAL JUGALKISHORE
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June 12, 1975 |
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COMMISSIONER OF INCOME TAX Vs. INDIA CARBON P LIMITED
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June 25, 1975 |
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DEECHAND SARDA Vs. UNION OF INDIA (UOI)
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August 19, 1975 |
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HANUTRAM RAMPRASAD Vs. COMMISSIONER OF INCOME TAX
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September 17, 1975 |
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HARABALLAV SARMA Vs. MOHODAR SHARMA
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June 20, 1975 |
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HEIRS OF NARAYAN CHANDRA DAS Vs. BENI MADHAB DAS
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April 18, 1975 |
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HIRA BORDOLOI Vs. THE DEPUTY COMMISSIONER, LAKHIMPUR AND OTHERS
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August 25, 1975 |
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INDIA CARBON LIMITED Vs. COMMISSIONER OF INCOME TAX
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June 24, 1975 |
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JHUMARMAL DUDHARIA - COMPLAINANT Vs. MAGANLAL DHADA- ACCUSED-OPPOSITE PARTIES
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December 23, 1975 |
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JUNARAM BORA Vs. SARUCHOALI KUCHUNI AND OTHERS
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May 26, 1975 |
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K B STORES Vs. COMMISSIONER OF INCOME TAX
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August 11, 1975 |
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KANTHI RAM BORA Vs. DOM BORA
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January 9, 1975 |
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KARUNA KANTA KARIKAR Vs. THE STATE OF ASSAM AND OTHERS
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May 23, 1975 |
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KSHITISH CHANDRA MITRA Vs. DEWAN SHEIKH AND OTHERS
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June 3, 1975 |
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LADHURAM LAXMI NARAYAN Vs. ADDITIONAL INCOME TAX OFFICER
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August 8, 1975 |
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LADHURAM LAXMINARAYAN Vs. COMMISSIONER OF INCOME TAX
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August 7, 1975 |
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LANGPOKLAKPAM DAMU SINGH Vs. IRENGBAM ACHOUBA SINGH
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February 14, 1975 |
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MADHAB CHANDRA BARUA AND OTHERS Vs. SMT. JOYMATI KALITANI BARUA
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August 20, 1975 |
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MAHABIR PRASAD KISHANLAL AND CO Vs. COMMISSIONER OF INCOME TAX
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May 19, 1975 |
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MANIK RANJAN SENGUPTA Vs. GENERAL MANAGER, NORTHEAST FRONTIER RAILWAY, MALIGAON
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March 17, 1975 |
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MESO JAMIR Vs. OKOTSO VILLAGE
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July 14, 1975 |
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MT. ISMATAN NESSA Vs. SARAT CHANDRA BARUA
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September 8, 1975 |
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MUST. DAGRI AND OTHERS Vs. KERA KACHARI AND OTHERS
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July 21, 1975 |
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NAND KISHORE TEWARY Vs. A P VEERA RAGHAVAN
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July 23, 1975 |
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NANDIRAM BORO AND ANR. Vs. CHANDI RAM BORO AND ORS.
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August 13, 1975 |
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P. SASHIDHARAN Vs. GENERAL MANAGER, N. F. RLY. MALIGAON AND OTHERS
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June 11, 1975 |
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PHULCHAND RATANLAL Vs. COMMISSIONER OF INCOME TAX
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May 14, 1975 |
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PRANAVI RAM BARUVA NO 2 Vs. CONTROLLER OF ESTATE DUTY ASST
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May 15, 1975 |
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PRANESWAR DAS AND OTHERS Vs. ABHARSHARAM BOJ AND OTHERS
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June 11, 1975 |
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PRODIP KANTA BOSE Vs. GENERAL MANAGER, NORTHEAST FRONTIER RAILWAYS AND OTHERS
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May 22, 1975 |
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QUAZI TOUFIQUR RAHMAN Vs. MST. NURBANU BIBI
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June 30, 1975 |
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RAJBALLAV PAUL AND OTHERS Vs. SMT. KAMALARANI DHAR AND OTHERS
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June 13, 1975 |
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RASHIK CH. DEB BARMA Vs. GOVERNMENT OF TRIPURA
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March 21, 1975 |
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SANKHA SAHU Vs. BURA TAKBI
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June 2, 1975 |
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SARASWATI GOSWAMI AND OTHERS Vs. GENERAL MANAGER, N.F. RAILWAY
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July 23, 1975 |
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SHANAKARLAL SARMA (BHATRA) Vs. STATE OF ASSAM
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March 4, 1975 |
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STATE OF ASSAM Vs. UNION OF INDIA
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July 23, 1975 |
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STEELSWORTH P LIMITED Vs. COMMISSIONER OF INCOME TAX
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May 7, 1975 |
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SURANJAN NANDI AND ANOTHER Vs. S.R. SASTRI AND OTHERS
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May 5, 1975 |
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THE KACHARIGAON TEA CO. LTD. Vs. THE COLLECTOR OF DARRANG
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April 3, 1975 |
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THE MANAGEMENT OF HATTIALI T.E. Vs. THE PRESIDING OFFICER, LABOUR COURT, DIBRUGARH AND ANOTHER
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August 7, 1975 |
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THOKCHOM KULABIDHU SINGH Vs. THE STATE OF MANIPUR AND OTHERS
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January 9, 1975 |
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U. DOLEY SINGH Vs. CHIEF EXECUTIVE MEMBER
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April 29, 1975 |
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UNION OF INDIA AND ANOTHER Vs. MONORANJAN BANIK
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June 25, 1975 |
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ZIAUDDIN AHMED Vs. COMMISSIONER OF GIFT TAX
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August 5, 1975 |