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ABDUL LATIF Vs. AMANAT ALI CHOUDHARY
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May 20, 1974 |
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ANGOMJAMBAM TOMBA SINGH AND ANOTHER Vs. R.K. MAIPAKSANA SINGH AND OTHERS
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June 20, 1974 |
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ASSAM CORPORATION Vs. BINU RANI AO AND ORS.
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July 11, 1974 |
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BALU MIA AND ORS. Vs. MATIUR RAHMAN CHOUDHURY AND ORS.
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January 3, 1974 |
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BHADARMAL HAZARIMAL Vs. INCOME TAX OFFICER
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March 1, 1974 |
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BISWA GOSWAMI Vs. DISTRICT MAGISTRATE
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June 5, 1974 |
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CHANDRA KANTA KALITA AND OTHERS Vs. GOKUL KALITA AND OTHERS
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June 14, 1974 |
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CHANDRA KUMAR ROY Vs. RAJESWARI DEVI
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May 20, 1974 |
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COMMISSIONER OF INCOME TAX Vs. RATNA KANTI BHUYAN SMT
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July 9, 1974 |
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DIMBESHWAR BAROOAH Vs. RASHIK CHANDRA HAZARIKA AND ANOTHER
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January 2, 1974 |
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EMPIRE OF INDIA & CEYLON TEA CO PVT LTD Vs. JITENDRA NATH BISWAS
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March 7, 1974 |
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FULPATI DEVI Vs. UNION OF INDIA (UOI)
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April 24, 1974 |
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GULJAN BIBI Vs. NAZIR-UD-DIN MIA
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June 21, 1974 |
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GURUMAYUM SANAHANBI DEVI Vs. GURUMAYUM ONGBI IBEMPISHAK DEVI
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April 9, 1974 |
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HANJABAM BAPUMACHA SHARMA Vs. HANJABAM GOKULCHANDRA SHARMA
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February 19, 1974 |
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IN RE SUMITRA SHERPANI AND ORS. Vs. STATE
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July 22, 1974 |
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JAJNESWAR BORA Vs. RETURNING OFFICER
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April 8, 1974 |
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K C TRUNK AND BUCKET FACTORY Vs. COMMISSIONER OF INCOME TAX
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June 19, 1974 |
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KA KREPE SOHLANG AND OTHERS Vs. KA KMENSI NONGHLAW AND ANOTHER
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January 3, 1974 |
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KA PRE JAID MARAM Vs. KA PREN JAID NONGPHOD
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August 6, 1974 |
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KACHARIGAON TEA CO. LTD. Vs. COLLECTOR OF DARRANG
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April 3, 1974 |
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KANTHI RAM DAS Vs. UTTAM SARMA AND ANR.
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January 2, 1974 |
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KHWAIRAKPAM IBOMCHA SINGH AND OTHERS Vs. MD. ABDUL BARI AND OTHERS
|
February 8, 1974 |
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LOMDHAR TANTI Vs. MANAGER, MURMURIA TEA ESTATE
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May 2, 1974 |
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M/S. KANAHAIYA LAL OSWAL AND OTHERS Vs. GOVERNMENT OF INDIA AND ANOTHER
|
May 8, 1974 |
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M/S. PASORI ASSOCIATED CONSTRUCTION CO. Vs. UNION OF INDIA AND ANOTHER
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March 22, 1974 |
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MAHANGU PRASAD SAH AND ANOTHER Vs. PRAYAG SAH AND OTHERS
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March 18, 1974 |
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MAKHAN LAL LODH Vs. UNION OF INDIA
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April 23, 1974 |
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MANAGEMENT OF DEKORAI ESTATE Vs. PRESIDENT LABOUR COURT AND ANOTHER
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June 19, 1974 |
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MOIRANGTHEM PALLA SINGH AND ANOTHER Vs. ARIBAM GULAMJAT SARMA AND OTHERS
|
February 19, 1974 |
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NILENDU BHUSAN CHAKRAVARTY Vs. UNION OF INDIA AND OTHERS
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June 19, 1974 |
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OMPRAKASH AGARWALLA Vs. THE LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
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January 7, 1974 |
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P.D. VIDAWATKA AND ANOTHER Vs. REGIONAL DIRECTOR, E.S.I. CORPORATION, GAUHATI
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January 7, 1974 |
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R K DALMIA- ACCUSEDS Vs. STATE GOVERNMENT
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February 13, 1974 |
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S TUNANBI SHARMA Vs. H AMUBA SINGH
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June 19, 1974 |
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SAMIR DAS Vs. DISTRICT MAGISTRATE, KAMRUP, GAUHATI
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June 25, 1974 |
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SAMUROU GUR, KHANSARY PRODUCERS AND SUGARCANE GROWERS CO-OP. SOCIETY LTD. AND ORS. Vs. SANTHEM IBOMCHA SINGH AND ORS.
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March 22, 1974 |
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SANTOSH KUMAR DATTA Vs. CHAIRMAN, SAPATGRAM SMALL TOWN COMMITTED
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August 6, 1974 |
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SASA MUSA SUGAR WORKS PVT. LTD. Vs. CHUNILAL CHORORIA
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May 20, 1974 |
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SHYAM SUNDAR AGARWAL AND CO. Vs. THE STATE OF ASSAM AND OTHERS
|
June 19, 1974 |
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SMT. NIRMALA SUNDARI DUTTA CHOUDHARY AND ANOTHER Vs. KUMODE BANDHU DEB
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September 30, 1974 |
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SMT. SUMATI BALA MAJUMDER AND OTHERS Vs. NARENDRA KUMAR DAS
|
January 30, 1974 |
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STATE OF ASSAM Vs. UPENDRA NATH RAJKHOWA
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August 6, 1974 |
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SUDHIR CHANDRA GUHA Vs. JOGESH CHANDRA DAS
|
June 14, 1974 |
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SURENDRANATH TALUKDAR Vs. LOHIT CHANDRA TALUKDAR
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January 25, 1974 |
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SURJIT SINGH AND OTHERS Vs. RAM RATAN SHARMA
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April 3, 1974 |
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THE PHOENIX ASSURANCE CO. LTD. Vs. KALPANA RAJPUT AND ANR.
|
February 21, 1974 |
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THE UNION OF INDIA (UOI) Vs. THE JORHAT CONSUMER GOODS WHOLESALE CO-OPERATIVE LTD.
|
April 22, 1974 |
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THOKCHOM IBOPISHAK SINGH Vs. SALAM CHANDRA SINGH AND ANOTHER
|
July 17, 1974 |
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UNION OF INDIA AND OTHERS Vs. R.C. MALPANI AND ANOTHER
|
June 7, 1974 |
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VED KUMAR SETH Vs. STATE OF ASSAM,
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December 16, 1974 |
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VED KUMAR SETH AND ANR. Vs. THE STATE OF ASSAM
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February 16, 1974 |