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ARIBAM ONGBI YAIMABI SARMA AND OTHERS Vs. NINGTHOUJAM NINGOL NOYON
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March 9, 1973 |
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ASSAM CO OPERATIVE APEX BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
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September 25, 1973 |
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ASSAM FINANCIAL CORPORATION Vs. COMMISSIONER OF WEALTH TAX
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January 12, 1973 |
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ASSOCIATED INDUSTRIES LTD. Vs. M.C. MAHAJAN AND OTHERS
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February 13, 1973 |
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ATTAUR RAHMAN Vs. STATE OF ASSAM
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July 18, 1973 |
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BANWARILAL CHOKHANI Vs. UNION OF INDIA AND OTHERS
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February 28, 1973 |
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BASANTIPUR TEA CO. (PVT.) LTD. Vs. COLLECTOR OF CACHAR
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May 2, 1973 |
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BOHORI RESERVE GAON MIN SAMABAY SAMITY LTD Vs. ASSAM BOARD OF REVENUE, GAUHATI AND OTHERS.
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January 30, 1973 |
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CHARGOLA TEA CO. LTD. Vs. THE ASSAM FINANCIAL CORPN. SHILLONG AND OTHERS
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February 28, 1973 |
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CHIRANJITLAL ANAND Vs. STATE OF ASSAM
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June 25, 1973 |
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CHITRADHAR GOGOI AND OTHERS Vs. LALIT CHANDRA GOGOI AND OTHERS
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February 6, 1973 |
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COMMISSIONER OF INCOME TAX Vs. CHHAGANLAL SHANKARLAL
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November 12, 1973 |
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CURZON G MOMIN DR Vs. PHUKAN I S ITO SECOND ADDL
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February 23, 1973 |
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DAKSHINPAT SATRA Vs. MOHANLAL BIYANI
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January 8, 1973 |
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DAKSHINPAT SATRA AND ORS. Vs. MOHANLAL BIYANI AND ANR.
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June 8, 1973 |
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DAYAKRISHNA VERMA Vs. THE REGIONAL TRANSPORT AUTHORITY SHILLONG AND ANOTHER
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May 10, 1973 |
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DHALAMANI SINGH Vs. JERMAN SINGH
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February 9, 1973 |
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FULBARUNESSA Vs. THE ASSAM BOARD OF REVENUE, GAUHATI AND ANOTHER
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May 16, 1973 |
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GANESH DAS SREERAM Vs. INCOME TAX OFFICER
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February 16, 1973 |
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GIRISH CH. MISRA AND OTHERS Vs. STATE OF ASSAM AND OTHERS
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September 3, 1973 |
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GOLAK NATH Vs. BAPIRAM BORA
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March 6, 1973 |
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GOLAM HAIDAR AND ANR. Vs. STATE OF ASSAM
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April 6, 1973 |
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GUNESHWAR CHUTIA Vs. HAREN CHUTIA AND OTHERS
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May 21, 1973 |
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HANUMAN PRASAD LOHIA Vs. STATE OF ASSAM AND ANOTHER
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June 19, 1973 |
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HIRENDRA NATH DUTTA ROY AND OTHERS Vs. RAJENDRA CHANDRA ROY AND OTHERS
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May 30, 1973 |
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J L ROY Vs. NEPAL CHANDRA SAHA,
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February 27, 1973 |
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J.L. ROY Vs. NEPAL CHANDRA SAHA
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July 2, 1973 |
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JAMUNARAM SARMA Vs. STATE OF ASSAM AND OTHERS
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November 16, 1973 |
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KANIJA KHATUN AND ANR. Vs. UNION OF INDIA (UOI)
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March 29, 1973 |
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KASIMUDDIN SARKAR AND ORS. Vs. THE STATE OF ASSAM
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August 10, 1973 |
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KAZI TAUFIQUOR RAHMAN Vs. BEWA ELACHI BIBI
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February 23, 1973 |
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LALIT MOHAN NATH Vs. ON THE DEATH OF MOHAN NATH, HIS HEIRS JNANENDRA NATH AND OTHERS
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August 10, 1973 |
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M/S BARDUAR TEA AND TIMBER CO. Vs. THE SUB-DIVISIONAL OFFICER, GAUHATI AND OTHERS
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January 31, 1973 |
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MANABENDRA SARKAR Vs. STATE OF ASSAM AND OTHERS
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May 21, 1973 |
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MANAGEMENT OF KASOJAN TEA ESTATE Vs. PRESIDING OFFICER, LABOUR COURT, ASSAM, DIBRUGARH AND OTHERS
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August 13, 1973 |
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MANINDRA KUMAR SARMA Vs. UNDER SECRETARY TO THE GOVERNMENT OF ASSAM, AND OTHERS
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September 3, 1973 |
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MD USMAN MIA Vs. KONTHOUJAM PARIJAT SINGH
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April 25, 1973 |
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MESSRS R B MILLS PRIVATE LTD Vs. SECRETARY TO THE GOVT OF ASSAM HEALTH DEPARTMENT, SHILLONG AND OTHERS
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August 23, 1973 |
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MOHEEMA LTD. AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
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May 21, 1973 |
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MST. JURMATI BEWA AND OTHERS Vs. ANWAR RASUL AND OTHERS
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January 22, 1973 |
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MT. JABEDA KHATUN Vs. MOKSED ALI AND OTHERS
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January 12, 1973 |
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MUSTT. BEGUM MAMTAZ AND ANOTHER Vs. ASSAM BOARD OF REVENUE AND OTHERS
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January 31, 1973 |
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NAGARMAL BAWRI Vs. INCOME TAX APPELLATE TRIBUNAL
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March 5, 1973 |
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NAGESWAR SINGH Vs. STATE OF ASSAM
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May 18, 1973 |
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NARAYANMAL MAHESHRI Vs. LALIT GIRI
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August 20, 1973 |
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NARAYANMAL MAHESHRI Vs. LALIT GIRI
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January 23, 1973 |
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NGUNHULHA Vs. UNION TERRITORY OF MIZORAM
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November 16, 1973 |
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NIRODE RANJAN DEY Vs. UNION OF INDIA (UOI) AND OTHERS
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July 12, 1973 |
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OLIULLAH LASKAR(ACCUSED) S Vs. SUKHAMOY DAS(COMPLAINANT)AND ANOTHER
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April 12, 1973 |
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ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. Vs. NANI CHOUDHURY AND ORS.
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September 6, 1973 |
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ORIN MOYONG Vs. SECRETARY TO GOVERNMENT OF ASSAM AND OTHERS
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June 25, 1973 |
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PROJENGTON MOMIN Vs. ELWIN SANGMA AND ANOTHER
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February 12, 1973 |
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R. RAMSON AND ANOTHER Vs. P. LUISOM AND OTHERS
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August 22, 1973 |
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RAJPUTANA STORES Vs. INSPECTING ASSISTANT COMMISSIONER
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May 25, 1973 |
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RANGALANG G.S. AND ANR. Vs. DEBARDAO LANGTHASA AND ORS.
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January 25, 1973 |
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SAMUROU GUR, KHANSARY PRODUCERS AND SUGARCANE GROWERS CO-OP SOCIETY LTD Vs. SANTHEM IBOMCHA SINGH
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February 17, 1973 |
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SATYESWAR DAOLAGUNU AND OTHERS Vs. THE SECRETARY TO THE GOVT. OF ASSAM AND OTHERS
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June 29, 1973 |
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SITESH CHANDRA CHOUDHURY Vs. POZIRUDDIN AHMED AND OTHERS
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January 19, 1973 |
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SMT. KHETEKESWARI DEBYA Vs. ATUL CHANDRA BARUA AND OTHERS
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July 12, 1973 |
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SMT. SURUJI UPADHYA Vs. GOSTHA BEHARI DAS
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February 2, 1973 |
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SRIKRISHNA STORES Vs. SUPERINTENDENT OF TAXES
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September 11, 1973 |
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STATE OF ASSAM Vs. GOPAL KRISHNA MEHRA
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July 20, 1973 |
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STATE OF ASSAM Vs. BONAWARILAL AGARWALLA
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May 2, 1973 |
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SWARNALATA DUTTA BARUA Vs. NATIONAL TRANSPORT INDIA PVT. LTD
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July 20, 1973 |
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SYED SADNUR ALI Vs. SYEDA CHANDBANU BEGUM
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January 12, 1973 |
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TAKHELLAMBAM ONGBI YUMNAM NINGOL IBETOMBI Vs. MUTUM ROHINI SINGH AND OTHERS
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August 23, 1973 |
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TARULATA SYAM Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
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June 20, 1973 |
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THE MOTOR OWNERS INSURANCE CO. LTD Vs. SRIMATI RENUKA ROY AND ANOTHER
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February 23, 1973 |
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THE PREMIER INSURANCE CO. LTD. Vs. THE MEMBER, MOTOR ACCIDENT CLAIMS TRIBUNAL AND OHTERS
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January 19, 1973 |
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THE STATE OF ASSAM Vs. URMILA DATTA AND ORS.
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February 22, 1973 |
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THE UNION OF INDIA AND OTHERS Vs. BIMAL KUMAR KAR
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January 12, 1973 |
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UMA KANTA DAS MAHAJAN Vs. TRIBENI PRASAD KALWAR
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June 12, 1973 |
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UNION OF INDIA Vs. SMT. JYOTIKANA BHOWMICK AND OTHERS
|
February 6, 1973 |
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UNION OF INDIA (UOI) AND ANR. Vs. SILCHAR ELECTRIC SUPPLY CO. LTD.
|
November 30, 1973 |
LOGIN