|
ABDUL ALI AND OTHERS Vs. HARIJA BIBI
|
February 21, 1972 |
|
ABUJAM GULAP SINGH Vs. INSPECTOR GENERAL OF POLICE
|
September 12, 1972 |
|
ADHIKARIMAYUM BRAJMOHAN SARMA Vs. HEIKRUJAM TOMBI SINGH AND OTHERS
|
August 4, 1972 |
|
AGARWAL AND AGARWAL PRIVATE LIMITED Vs. MUKHERJEE K J ITO
|
May 31, 1972 |
|
AHMADELLAH Vs. MAFIZUDDIN AHMAD AND ANOTHER
|
June 29, 1972 |
|
AHMADUR RAHMAN Vs. REGISTRAR OF COMPANIES
|
June 9, 1972 |
|
AHMED HUSSAIN Vs. MAYA-JAN NESSA CHOUDHURY AND OTHERS
|
August 4, 1972 |
|
AHMED NOOR KHAN Vs. STATE OF ASSAM
|
March 6, 1972 |
|
ANNAPURNA CHAKRABARTY AND OTHERS Vs. KALPANA DEBI AND OTHERS
|
July 25, 1972 |
|
ASSAM CANE SUPPLIERS Vs. INCOME TAX OFFICER
|
June 22, 1972 |
|
ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. ROSHANLAL CHOURASIA
|
September 12, 1972 |
|
ASSISTANT COMMISSIONER OF TAXES ASSAM SHILLONG Vs. KEDARMAL KESHARDEO
|
July 5, 1972 |
|
ATTAUR RAHMAN Vs. STATE OF ASSAM
|
February 25, 1972 |
|
BALU MIA Vs. MATIUR RAHMAN CHOUDHURY
|
March 6, 1972 |
|
BANGSHIDHAR GHANSHYAMDAS AND ANOTHER Vs. JALIM CHAND SERAUGI
|
May 12, 1972 |
|
BATUK CHANDRA PATWARI AND OTHERS Vs. KIRTI RAM DAS AND OTHERS
|
August 4, 1972 |
|
BENODE BEHARI DAS GUPTA Vs. BENOY BHUSAN CHOUDHURY
|
May 26, 1972 |
|
BHAGYA NAMASUDRANI AND ANOTHER Vs. BIMAL CHANDRA CHAKRAVARTY
|
August 21, 1972 |
|
BHUTAN CHANDRA PRADHANI Vs. THE STATE OF ASSAM AND OTHERS
|
April 24, 1972 |
|
BOGATOLA Vs. STATE
|
November 27, 1972 |
|
BUDUKA KALITA Vs. STATE OF ASSAM
|
August 4, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. NATHMAL TOLARAM
|
May 31, 1972 |
|
D.R. CHOUDHURY Vs. R.N. DEB AND OTHERS
|
May 15, 1972 |
|
DEORAM HAZARIKA Vs. CHAMA MURA
|
March 30, 1972 |
|
DHIREN BAILUNG Vs. MUST. BHUTUKI AND OTHERS
|
April 21, 1972 |
|
DINBESWAR BARUAH Vs. PUBLICATION BOARD, ASSAM AND OTHERS
|
April 6, 1972 |
|
DINESH CHANDRA CHAKRABORTY Vs. MAHESH CHANDRA ROY
|
June 9, 1972 |
|
DINESH CHANDRA SARDAR AND OTHERS Vs. HARENDRA BISWAS
|
July 14, 1972 |
|
DR. NIRENDRA MOHAN GUHA Vs. STATE OF ASSAM AND ANOTHER
|
July 28, 1972 |
|
GANPATRAI DHANUKA Vs. A. K. BANDOPADHYAY, COLLECTOR, CUSTOMS AND CENTRAL EXCISE, SHILLONG AND ANOTHER
|
August 30, 1972 |
|
GOLAM HAIDAR- ACCUSED PETITIONERS Vs. STATE OF ASSAM
|
January 3, 1972 |
|
HAMENDRA NATH BISWAS Vs. MRINAL KANTI CHOUDHURY
|
December 5, 1972 |
|
HANUMAN PRASAD CHOWKHANI AND ANOTHER Vs. DEVENDRA CHANDRA PAUL AND OTHERS
|
July 14, 1972 |
|
HIRANYA KUMAR BARTHAKUR AND OTHERS Vs. P. C. SAJKIA AND OTHERS
|
May 9, 1972 |
|
IBRAHIM ALI Vs. THE STATE OF ASSAM AND OTHERS
|
April 10, 1972 |
|
IDRIS ALI Vs. ABDUL SAMAD BARBHUVA
|
June 9, 1972 |
|
IRENEBAM NABAKUMAR SINGH Vs. GOVERNMENT OF MANIPUR,
|
June 5, 1972 |
|
JALIM CHAND SARAOGI Vs. DIST MAGISTRATE, KAMRUP, GAUHATI
|
April 11, 1972 |
|
JALIM CHAND SARAOGI Vs. DIST. MAGISTRATE
|
May 19, 1972 |
|
JATINDRA NATH DUTTA Vs. STATE OF ASSAM AND OTHERS
|
May 9, 1972 |
|
KAKODONGA TEA ESTATE Vs. J. N. SAIKIA
|
August 18, 1972 |
|
KAMALA KANTA DAS Vs. BUDHA PRASAD DEWRI AND OTHERS
|
May 25, 1972 |
|
KAMESWAR SINGH AND OTHERS Vs. KHAICHOW SINGH AND OTHERS
|
August 4, 1972 |
|
KANTHI RAM DAS Vs. UTTAM SARMA
|
September 26, 1972 |
|
KESHAB ROY Vs. MALANCHA DEBI AND OTHERS
|
September 19, 1972 |
|
KHARGESWAR DUTTA AND ANOTHER Vs. HIRONMOYEE DUTTA AND OTHERS
|
July 24, 1972 |
|
KHUKI BARMANI Vs. KUMAR PRAKRITISH CHANDRA BARUA AND OTHERS
|
June 16, 1972 |
|
LAIRENLAKPAM RAJBAPU SINGH Vs. WAKAMBAM MANI SINGH
|
August 9, 1972 |
|
LONIMOHON DAS Vs. UNION TERRITORY OF MANIPUR,
|
July 6, 1972 |
|
M/S DEHA ASSAM TEA CO. (P) LTD. Vs. M. M. RAHMAN AND OTHERS
|
December 18, 1972 |
|
M/S. KOTHARI PLANTATIONS & INDUSTRIES LTD Vs. DAKSHINPAT SATRA AND OTHERS
|
May 12, 1972 |
|
MAHABIR PRASAD AGARWALLA Vs. JIBAN CHANDRA HAZARIKA AND ANR.
|
July 7, 1972 |
|
MAHAMAD ALI AND ANOTHER Vs. NIMAR ALI AND OTHERS
|
September 27, 1972 |
|
MAJEE TAHA (ACCUSED) Vs. THE STATE
|
September 15, 1972 |
|
MANIK CHANDRA DAS Vs. THE STATE OF ASSAM AND OTHERS
|
September 26, 1972 |
|
MISS L. RINKIMI Vs. LIANSAWMA
|
December 22, 1972 |
|
MUST. JALIKA BIBI AND ANOTHER Vs. THE STATE OF ASSAM AND OTHERS
|
April 25, 1972 |
|
NAREN DAS Vs. THE GUWAHATI UNIVERSITY AND OTHERS
|
August 25, 1972 |
|
NIKUNJA CHOUDHURY Vs. THE STATE OF ASSAM AND OTHERS
|
August 30, 1972 |
|
PHANINDRA KUMAR BORA Vs. THE STATE OF ASSAM AND OTHERS
|
May 25, 1972 |
|
PRABHAT CHANDRA SAIKIA Vs. RAJANI BALA DEVI AND OTHERS
|
July 13, 1972 |
|
PRANESWAR DAS AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
|
July 5, 1972 |
|
PRASANNA KUMAR GHOSH AND OTHERS Vs. DHIRENDRA MOHAN DUTTA AND ANOTHER
|
July 25, 1972 |
|
RAJA RAM SONI Vs. KRISHNA PRASAD SINGH
|
August 25, 1972 |
|
RAMANANDA JOYKISHAN AND ANOTHER Vs. MD. ABU HUSSAIN AND OTHERS
|
March 3, 1972 |
|
RAMESH CHANDRA SEAL Vs. DEPUTY COMMISSIONER AND COLLECTOR, KARARUP AND OTHERS
|
December 22, 1972 |
|
ROHIT CHANDRA DAS Vs. THE STATE OF ASSAM AND OTHERS
|
March 20, 1972 |
|
SACHINDRA NATH SEN GUPTA Vs. THE GENERAL MANAGER, NORTH EAST FRONTIER RAILWAY, MALIGAON AND OTHERS
|
May 3, 1972 |
|
SADANANDA BORGOHAIN Vs. THE STATE OF ASSAM AND ANR.
|
March 3, 1972 |
|
SAMSUL HUDA Vs. LONDON AND LANCASHIRE INSURANCE CO. LTD. AND OTHERS
|
March 17, 1972 |
|
SARANGTHEM TONSANA SINGH Vs. SARANGTHEM KALACHAND SINGH
|
June 27, 1972 |
|
SARDAR BIR SINGH Vs. NOOR AHMED AND OTHERS
|
August 8, 1972 |
|
SASHI PRASAD BARUAH Vs. AGRICULTURAL INCOME TAX OFFICER
|
June 26, 1972 |
|
SATISH CHANDRA BRAHMA Vs. BAGRAM BRAHMA AND ANOTHER
|
November 13, 1972 |
|
SATYA BHUSAN SHOME Vs. THE STATE
|
February 18, 1972 |
|
SATYENDRA CHANDRA DAS Vs. GENERAL MANAGER, NORTHEAST FRONTIER RAILWAY AND OTHERS
|
April 5, 1972 |
|
SAWNA BRAHMA Vs. ASSAM BOARD OF REVENUE AND ANOTHER
|
July 12, 1972 |
|
SEW NARAYAN CHOUDHURY Vs. M/S. INDIAN ROADWAYS, CALCUTTA AND ANOTHER
|
July 17, 1972 |
|
SHYAMCHARAN DAS AND OTHERS Vs. M/S. NEW CLOTH STORES
|
September 15, 1972 |
|
SIKARIA SONS AND COMPANY Vs. SUPERINTENDENT OF TAXES
|
June 22, 1972 |
|
SIMLA KONGLUI TANGKHUL Vs. WANGMAZUM TANGKHUL AND OTHERS
|
June 21, 1972 |
|
SMT. SARASWATI GOSWAMI AND OTHERS Vs. RAILWAY ADMINISTRATION
|
August 2, 1972 |
|
SREE MOHAN RICE & OIL MILLS Vs. HINDUSTAN MOTOR LTD. AND OTHERS
|
December 21, 1972 |
|
STATE OF ASSAM Vs. NANDA KUMAR SINGH
|
November 22, 1972 |
|
SUDHIR CHANDRA PAL Vs. RAJESWAR DATTA
|
August 16, 1972 |
|
SUKUMAR PAUL Vs. THE STATE TRANSPORT AUTHORITY, ASSAM AND OTHERS
|
April 20, 1972 |
|
SUNIL KUMAR PHUKAN Vs. MT PRATIMA BURAGOHAIN
|
August 28, 1972 |
|
SUNIL RANJAN DE Vs. THE STATE OF ASSAM AND OTHERS
|
April 17, 1972 |
|
SUREN DAS Vs. DHANBAR ALI AND ORS.
|
December 21, 1972 |
|
SURENDRA CHANDRA BISWAS Vs. ANANGA KISHORE BHATTACHARJEE
|
July 10, 1972 |
|
SURENDRA CHANDRA ROY AND ANOTHER Vs. BAIKUNTHA CHANDRA ROY AND ANOTHER
|
August 23, 1972 |
|
SURENDRANATH BARMAN Vs. THE STATE OF ASSAM AND OTHERS
|
June 22, 1972 |
|
SYED ABDUR RAHMAN Vs. TRIPURA MODERN BANK LIMITED (IN LIQUIDATION)
|
January 31, 1972 |
|
T.S. SRIVASTAVA Vs. STATE OF ASSAM AND OTHERS
|
January 31, 1972 |
|
TASERUDDIN SARKAR AND OTHERS Vs. SALIMUDDIN SEIKH AND OTHERS
|
July 24, 1972 |
|
THE BURMAH OIL CO. (INDIA TRADING) LTD Vs. KUNCHANPORE TEA CO. LTD. AND ANOTHER
|
August 7, 1972 |
|
THE COLLECTOR OF KAMRUP Vs. MRS. PARBATI PHUKAN AND OTHERS
|
May 2, 1972 |
|
THE GAUHATI UNIVERSITY Vs. BICHITRA RAM MEDHI
|
March 21, 1972 |
|
THE JOREHAUT TEA CO. LTD. Vs. THE LAND ACQUISITION OFFICER AND OTHERS
|
May 15, 1972 |
|
THE STATE OF ASSAM Vs. LAKHINATH DUARA
|
July 14, 1972 |
|
THE UNION OF INDIA Vs. MD. AYUB
|
March 30, 1972 |
|
THE UNION OF INDIA Vs. M/S. RAMESHWARLALL BHAGCHAND
|
May 2, 1972 |
|
TINSUKIA MIN SAMABAI SAMITY LTD. Vs. JT. SECRETARY TO GOVT. OF ASSAM AND OTHERS
|
June 12, 1972 |
|
TOLARAM BIJOY KUMAR Vs. COMMISSIONER OF INCOME TAX
|
May 26, 1972 |
|
U. HASAIA POHSHNA AND ANOTHER Vs. U. KILL DHUR AND ANOTHER
|
July 13, 1972 |
|
U. JIM MYNTRI Vs. FRANCIS WELL AND ANOTHER
|
November 14, 1972 |
|
WAHENGBAM MENJOR SINGH Vs. ADWETA DEBOTA
|
June 6, 1972 |