|
ABDUL HAKIM LASKAR Vs. STATE
|
July 16, 1971 |
|
ASSOCIATED INDUSTRIES LTD. Vs. SUB-DIVISIONAL OFFICER (SADAR) AND ORS.
|
June 16, 1971 |
|
BABU SINGH AND ORS. Vs. THE REGIONAL TRANSPORT AUTHORITY AND ORS.
|
February 12, 1971 |
|
BAJRANGLAL BERIA Vs. INCOME TAX OFFICER
|
May 7, 1971 |
|
BANDHANA GOALA Vs. ASSAM BOARD OF REVENUE AND ORS.
|
June 4, 1971 |
|
BANIKANTA SHARMA Vs. THE STATE OF ASSAM AND ORS.
|
July 27, 1971 |
|
BAPUDAS KALITA Vs. THE ASSAM BOARD OF REVENUE AND ORS.
|
February 12, 1971 |
|
BASANTA BASUMATRI AND ORS. Vs. DEHI RAM NATH
|
June 10, 1971 |
|
BHUTKANI NATH AND ORS. Vs. MT. KAMALESWARI NATH AND ANR.
|
March 9, 1971 |
|
DEVAJIT CHALIHA Vs. HARENDRA NATH BARUAH AND ORS.
|
April 12, 1971 |
|
DHIRENDRA CHANDRA DAS Vs. DISTRICT MAGISTRATE CACHAR AND ORS.
|
November 18, 1971 |
|
DINESH CHANDRA NATH AND ORS. Vs. SURENDRA CHANDRA NATH
|
February 12, 1971 |
|
DULAL CHANDRA HAZARIKA Vs. THE ASSAM BOARD OF REVENUE AND ORS.
|
March 19, 1971 |
|
DWIJENDRA MOHAN LAHIRI Vs. RAJENDRA NATH NATH
|
February 22, 1971 |
|
FAKAR ALI Vs. SUPDT. OF POLICE AND REGISTRATION OFFICER AND ORS.
|
May 31, 1971 |
|
GOLAK NATH Vs. BAPIRAM BORA
|
January 7, 1971 |
|
GOLAP CHAND SAHU Vs. JUGAL PRASAD SAHU
|
March 23, 1971 |
|
H.N. BHARADWAJ Vs. GANPAT RAI SERAUGI AND ORS.
|
January 25, 1971 |
|
HIRALAL DEB NATH Vs. UNION OF INDIA
|
February 12, 1971 |
|
JALALUDDIN AHMED Vs. STATE OF ASSAM AND ORS.
|
May 12, 1971 |
|
JAMUNA BIN Vs. RAMANI MOHAN BARMAN
|
March 9, 1971 |
|
JOGENDRA PRASAD SINGH Vs. JOY KANTA ROY
|
April 28, 1971 |
|
KASIMUDDIN SARKAR- ACCUSEDS Vs. STATE OF ASSAM,
|
October 28, 1971 |
|
KAYUMUDDIN MIA Vs. ABDUL GAFUR AND ORS.
|
June 8, 1971 |
|
KISHORI MOHAN SARKAR Vs. STATE TRANSPORT AUTHORITY AND ORS.
|
April 13, 1971 |
|
KONSAM THARONGOU SINGH Vs. THE UNION TERRITORY OF MANIPUR
|
December 13, 1971 |
|
KUSNU MURARI Vs. STATE
|
February 26, 1971 |
|
MAHAMAD ALI AND ORS. Vs. HAJI RASHID ALI AND ORS.
|
April 28, 1971 |
|
MAHENDRA CHANDRA MALAKAR Vs. CHANDRA KANTA MAHANTA AND ORS.
|
April 30, 1971 |
|
MALE BORONI Vs. THE STATE
|
January 18, 1971 |
|
MANAGEMENT OF MESSRS. ASSOCIATED INDUSTRIES LTD. Vs. BIPIN BEHARI SINGH AND ANR.
|
September 8, 1971 |
|
MANGILAL AGARWALLA Vs. JAMUNALAL AGARWALLA AND ORS.
|
March 30, 1971 |
|
MANINDRA KUMAR RAI Vs. PARESH CHANDRA DEY
|
March 10, 1971 |
|
MEDU SEKH AND ANR. Vs. THE STATE OF ASSAM
|
November 10, 1971 |
|
MIRA RANI DAS AND ANR. Vs. FORMAN ALI AND ANR.
|
May 7, 1971 |
|
MOHIM CHANDRA CHAKRAVARTY Vs. NATIONAL TRANSPORT (INDIA) PVT LTD AND ANR
|
November 23, 1971 |
|
MOHIM CHANDRA CHAKRAVARTY Vs. NATIONAL TRANSPORT (INDIA) PVT. LTD. AND ANR.
|
November 23, 1971 |
|
MONORANJAN DAS Vs. STATE,
|
January 16, 1971 |
|
MONTOOR AHMED Vs. THE PRESIDING OFFICER INDUSTRIAL TRIBUNAL AND ORS.
|
February 15, 1971 |
|
NAOREM LEIKHAM SINGH Vs. STATE
|
February 4, 1971 |
|
NAOREM LEIKHAM SINGH AND ORS. Vs. THE STATE AND ANR.
|
September 20, 1971 |
|
NARESH CHANDRA SEN Vs. DEPUTY COMMISSIONER (SUPPLY) UNITED KHASI AND JAINTIA HILLS AND ORS.
|
March 9, 1971 |
|
PADMESWAR PHUKAN Vs. THE STATE
|
May 28, 1971 |
|
PARMA SINGH Vs. DEPUTY COMMISSIONER AND ORS.
|
June 16, 1971 |
|
PURSHOTTAM BAHEL Vs. A.C. BARUAH AND ORS.
|
May 7, 1971 |
|
R.K. DOLANSANA SINGH AND ORS. Vs. R.K. NARJITSANA SINGH AND ORS.
|
March 6, 1971 |
|
RABI DEB BARMA AND ANR. Vs. THE STATE
|
February 16, 1971 |
|
RABINDRA, KUMAR BHATTACHARJEE Vs. DHARMA GOUR
|
January 19, 1971 |
|
RAJENDRA NATH SARMA Vs. PELLANT RAMDHIN RAJBHOR
|
April 30, 1971 |
|
RANGALANG G S Vs. DEBARDAO LANGTHASA
|
April 27, 1971 |
|
RASAMAYEE DAS Vs. NAKUL CH. DEB
|
November 25, 1971 |
|
SAMAUDDI SEKH AND ANR. Vs. ABINAS CHANDRA SHARMA
|
June 23, 1971 |
|
SAMIRUDDIN AHMED Vs. S.D.O. MANGALDOI AND ORS.
|
July 23, 1971 |
|
SARANGTHEM IBOCHOUBA SINGH Vs. MANIPUR ADMINISTRATION
|
October 15, 1971 |
|
SARAT NATH Vs. DIGENDRA NATH
|
March 11, 1971 |
|
SAWKAT ALI Vs. THE SUPERINTENDENT OF POLICE
|
February 12, 1971 |
|
SIBA PRASAD BARUAH Vs. DIBRUGARH UNIVERSITY AND ORS.
|
April 30, 1971 |
|
SILCHAR MUNICIPAL BOARD Vs. SUDHIR CHANDRA DAS
|
July 15, 1971 |
|
SITA KANTA SARMA Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES CUM SALE OFFICER, CO-OPERATIVE LAND MORTGAGE BANK LTD. AND ORS.
|
February 19, 1971 |
|
STATE Vs. HETEP BORO AND ORS.
|
November 12, 1971 |
|
STATE Vs. SHRI HANJABAM HARIDEVA SARMA
|
March 3, 1971 |
|
STATE OF ASSAM Vs. BHABANANDA SARMA AND ORS.
|
November 24, 1971 |
|
SUDHANGSU RANJAN DASGUPTA AND ORS. Vs. MANINDRA KUMAR PAUL AND ORS.
|
June 4, 1971 |
|
SUNAHAR ALI AND ORS. Vs. ON THE DEATH OF SARAT CHANDRA SUKLOBAIDYA, HIS HEIRS SYTHENDRA SUKLOBAIDYA AND ORS.
|
May 7, 1971 |
|
SUREN DAS Vs. DHANBAR ALI
|
August 31, 1971 |
|
SURESH CHANDRA DAS Vs. STATE OF MAGHALAYA
|
January 7, 1971 |
|
T.O. FRANCIS Vs. STATE OF ASSAM AND OTHERS
|
July 9, 1971 |
|
THE SIBSAGAR MUNICIPAL BOARD Vs. DOYAL CHANDRA BARTHAKUR AND ORS.
|
April 21, 1971 |
|
THE STATE OF TRIPURA Vs. NIRANJAN DEB BARMA AND ORS.
|
February 9, 1971 |
|
U. SPAN SUCHIANG Vs. JOWAI AUTONOMOUS DISTRICT COUNCIL AND ORS.
|
January 19, 1971 |
|
U.G. KORING SING Vs. EXECUTIVE COMMITTEE, DISTRICT COUNCIL AND ORS.
|
April 12, 1971 |
|
UNION TERRITORY Vs. MOIRANGTHEM KHOMEI SINGH
|
July 16, 1971 |
|
WAHENGBAM IBOTON SINGH Vs. THOKCHOM AMUTOMBI SINGH
|
February 9, 1971 |
|
ZAKIAMLOVA Vs. DEPUTY COMMISSIONER
|
July 22, 1971 |
LOGIN