ABINASH CHANDRA GAUTAM Vs. UNION TERRITORY OF TRIPURA AND ANOTHER
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March 30, 1970 |
AMARENDRA NATH MUKHAPADHYA Vs. SMT. MATA MAHARANI KANCHAN PRAVA MAHADEVI
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September 23, 1970 |
AMUL ROY CHOUDHURY Vs. THE CHIEF COMMISSIONER OF TRIPURA AND OTHERS
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March 7, 1970 |
ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE, SILCHAR Vs. ROSHANLAL CHOURASIA,
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June 8, 1970 |
BANSHIDHAR AGRAWALA AND OTHERS Vs. THE STATE OF MANIPUR AND OTHERS
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November 4, 1970 |
BIDYUT PROVA RAHA Vs. INCOME TAX OFFICER
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April 20, 1970 |
BIMAN CHANDRA PACHANI Vs. STATE OF ASSAM
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May 12, 1970 |
BUDUKA KALITA- ACCUSED PETITIONERS Vs. STATE OF ASSAM,
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September 19, 1970 |
BUS OWNERS ASSOCIATION Vs. THE STATE TRANSPORT AUTHORITY AND ORS.
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July 23, 1970 |
CHANAMBAM KULACHANDRA SINGH Vs. KOIJAM TOMBI SINGH
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April 10, 1970 |
CHANDI RAM KEOT Vs. AMAL PATAR AND ANR.
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January 23, 1970 |
CHINNATHAI AMMAL AND OTHERS Vs. NGANGBAM IBOTOMBI SINGH AND OTHERS
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December 4, 1970 |
DASURAM MIRZAMAL Vs. BALCHAND SURAN
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March 2, 1970 |
DHALAMANI SINGH Vs. JERMAN SINGH
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January 31, 1970 |
DOUZAKHAM Vs. THANSEI AND OTHERS
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August 10, 1970 |
DULICHAND BOTHRA Vs. STATE
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March 30, 1970 |
DWARIKA NATH ROY AND ORS. Vs. BABAR ALI AND ORS.
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September 21, 1970 |
EKDASI GUR Vs. DIPTENDRA MUKHERJEE
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June 3, 1970 |
FRANCISWELL SYIEM Vs. THE JUDGE, DISTRICT COUNCIL COURT AND ANR.
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June 5, 1970 |
GOLAK CHANDRA DUTTA S/O LATE AKSHAY KUMAR DUTTA AND ANR. Vs. THE STATE
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July 21, 1970 |
GOURANGA CHANDRA SHAHA Vs. KOAR BAHADUR SINGH AND OTHERS
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July 25, 1970 |
HABIBULLAH MAJUMDER Vs. NIKHIL PODDAR AND OTHERS
|
February 7, 1970 |
HARI CHARAN DEB BARMA Vs. HRIDAY RANJAN GHOSH
|
February 27, 1970 |
HINDUSTAN GENERAL INS. SOCIETY LTD. Vs. SATISH CHANDRA PAUL AND ORS.
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December 21, 1970 |
INTAZ ALI BORBHUIYA Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
August 3, 1970 |
JADAV CHANDRA BANIK Vs. JOGESH CHANDRA SUKLA DAS
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March 3, 1970 |
JAMINI KUMAR GHOSE Vs. SUDHIR RANJAN PODDAR
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June 17, 1970 |
JAMUNA BIN Vs. RAMANI MOHAN BARMAN,
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November 10, 1970 |
JATINDRA KUMAR BHATTACHARJEE Vs. GOVERNMENT OF INDIA AND ANOTHER
|
July 30, 1970 |
K. KULACHANDRA SINGH AND ANR. Vs. R.K. SANAJAOBA SINGH AND ORS.
|
March 17, 1970 |
KAMINI KUMAR DEB BARMA Vs. STATE
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June 18, 1970 |
KHETRIMAYUM ACHOU SINGH Vs. KHUMBONGMAYUM NINGOL NINGTHEMCHA ONGBI PARNIMASHI DEVI AND OTHERS
|
June 4, 1970 |
LAISANGTHEM CHAOBA SINGH Vs. THONGAM NINGOL YUMNAM ONGBI KETUKI DEVI AND OTHERS
|
January 27, 1970 |
LAISHRAM ABER SINGH Vs. PEBAM SUBHAS CHANDRA SINGH AND OTHERS
|
December 2, 1970 |
LAISRAM TOMBI SINGH Vs. L. GOPAL SINGH AND ANOTHER
|
December 11, 1970 |
LAL SINGH KABUI Vs. THE STATE OF ASSAM
|
November 27, 1970 |
LALMUANA AND ORS. Vs. THE STATE OF ASSAM AND ORS.
|
July 7, 1970 |
M/S. ASSAM COLD STORAGE CO. Vs. THE UNION OF INDIA (UOI)
|
June 17, 1970 |
M/S. HOWRAH INSURANCE CO. LTD., Vs. SACHINDRA MOHAN DAS GUPTA.
|
June 29, 1970 |
M/S. INDIAN TRADES AND INDUSTRIES CORPORATION AND ORS. Vs. SUPERINTENDENT OF TAXES AND ORS.
|
August 27, 1970 |
M/S. NEW DURGABARI TEA CO. LTD. Vs. SMT. RANI SURABALA DEVI AND OTHERS
|
January 9, 1970 |
M/S. SATYANARAYAN MAHABIR Vs. THE STATE OF ASSAM AND ORS.
|
November 30, 1970 |
M/S. SEUBOX CHIRANJILAL JAIN Vs. PARDESHI RAM TELI
|
November 3, 1970 |
M/S. TARA CHAND MOHAN LAL AND ANR. Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
|
May 20, 1970 |
MAHARABAM BOKUL SINGH Vs. THANGJAM KUNDO SINGH
|
July 3, 1970 |
MAHENDRA CHANDRA DEV Vs. GOVERNMENT OF INDIA (UNION TERRITORY OF TRIPURA)
|
April 1, 1970 |
MAJAN MIA Vs. THE STATE
|
February 23, 1970 |
MAJEE TAHA Vs. STATE,
|
January 10, 1970 |
MAKHAN CHANDRA SEN Vs. STATE,
|
November 23, 1970 |
MANGAL RAM NAMASUDRA Vs. PREMANANDA NAMASUDRA
|
December 4, 1970 |
MANJU BALA DAS AND ORS. Vs. PRODOSH RANJAN DAS AND ANR.
|
September 11, 1970 |
MANO RANJAN PAUL Vs. STATE OF ASSAM AND ORS.
|
May 7, 1970 |
MANOHAR ALI Vs. STATE OF ASSAM
|
July 21, 1970 |
MD SERAJUDDIN Vs. UNION TERRITORY OF MANIPUR,
|
April 24, 1970 |
MD. HASAMAD MIA Vs. THE STATE (UNION TERRITORY OF MANIPUR)
|
July 15, 1970 |
MD. SERAJUDDIN AND ORS. Vs. UNION TERRITORY OF MANIPUR
|
September 14, 1970 |
MENAKABALA SARKAR Vs. SURENDRA CH MALAKAR,
|
August 29, 1970 |
MRS. MEERA PURI Vs. THE STATE OF NAGALAND
|
September 18, 1970 |
MUSABBIR ALI TAFADAR Vs. STATE OF ASSAM
|
April 20, 1970 |
NAGENDRA NATH Vs. RATNA PRABHA DAS,
|
March 5, 1970 |
NARENDRA CHANDRA SAHA Vs. SMT. MATANGINI ROY
|
February 28, 1970 |
NGANGOM TOMBA SINGH AND ORS. Vs. SRI MAIBAM IBOTON SINGH AND ANR.
|
June 8, 1970 |
NINGOMBAM KULA SINGH AND ORS. Vs. THE UNION TERRITORY OF MANIPUR AND ANR.
|
April 27, 1970 |
NIRASINGH MOMIN Vs. JENGNO MARAK
|
May 26, 1970 |
NISADDAR ALI MAJUMDAR AND ORS. Vs. KONA MIA AND ORS.
|
March 31, 1970 |
NISHI KANTA MADHUSUDAN SEN Vs. COMMISSIONER OF INCOME TAX
|
March 5, 1970 |
NISHI KUMAR DAS Vs. DURGA CHARAN SAHA ROY
|
March 30, 1970 |
NISHI MOHAN DEY Vs. SONARAM NAMASUDRA AND ORS.
|
September 21, 1970 |
NITYA SADHU JAMATIA AND OTHERS Vs. CHANDRA DAYAL JAMATIA AND OTHERS
|
February 7, 1970 |
NONGMAITHEM DHANI SINGH Vs. THE CHIEF COMMISSIONER, MANIPUR AND ANOTHER
|
September 19, 1970 |
PADMANANDA KEMPRAL Vs. ASSAM BOARD OF REVENUE GAUHATI AND ORS
|
July 10, 1970 |
PRABIR KUMAR BASU Vs. EXTRA ASSISTANT COMMISSIONER, IN CHARGE THE DISTRICT TRANSPORT OFFICER AND ORS.
|
November 26, 1970 |
PRABIR RANJAN DEB Vs. STATE OF ASSAM
|
March 18, 1970 |
PRAFULLA CHANDRA SARMA AND ORS Vs. OIL INDIA LTD AND ORS
|
February 27, 1970 |
PRASANNA GOGOI Vs. STATE
|
September 11, 1970 |
PRIYALAL BARMAN Vs. THE STATE
|
May 27, 1970 |
PULIN BEHARI SIL AND ANOTHER Vs. NARENDRA KUMAR PAUL
|
November 19, 1970 |
R K MADHURYYAJIT SINGH Vs. NGANGBAM CHANDRADHWAJA SINGH
|
February 16, 1970 |
R.K. MADHURYYAJIT SINGH AND ORS. Vs. NGANGBAM CHANDRADHWAJA SINGH AND ANR.
|
December 9, 1970 |
R.K. SANAHAL SINGH AND ANOTHER Vs. MINOR R.K. PRIYAKUMAR SINGH AND OTHERS
|
July 3, 1970 |
RABI DEB BARMA Vs. STATE,
|
July 31, 1970 |
RAJENDRA CHANDRA BISWAS Vs. MAHESH CHANDRA DAS
|
September 29, 1970 |
RAM KAMAL BEZBORUAH Vs. CHANDRA NATH KALITA AND ORS.
|
February 16, 1970 |
RATNA KANTA DUTTA Vs. THE SECRETARY TO THE GOVERNMENT OF ASSAM, P. W. D. (R AND B)
|
November 27, 1970 |
RONGSENG SANGMA Vs. STATE OF ASSAM
|
November 20, 1970 |
RONGSENG SANGMA Vs. THE STATE OF ASSAM
|
November 26, 1970 |
SAMBHU RATAN TEWARI Vs. AYODHYA KURMI
|
December 18, 1970 |
SAPAM LAINGAM SINGH Vs. KAKYENGPAIBAM AMUYAIMA SINGH AND ORS.
|
June 11, 1970 |
SASHINDRA LASKAR Vs. AKADDAS ALI
|
March 12, 1970 |
SATISH CHANDRA ROY Vs. HARIDAS CHAKRABORTY AND ANOTHER
|
July 23, 1970 |
SHIOGOBINDA TRIBEDI Vs. SURJYAB ALI TRIBEDI AND ANOTHER
|
March 7, 1970 |
SHREE SHYAM STORES Vs. THE UNION OF INDIA (UOI)
|
June 17, 1970 |
SHRI NGUROHIEZAO ANGAMI AND ORS. Vs. SUB-DIVISIONAL OFFICER (CIVIL) AND SUB-DIVISIONAL MAGISTRATE AND ORS.
|
December 23, 1970 |
SIDHINATH LAHKAR Vs. STATE
|
June 5, 1970 |
SILCHAR MUNICIPAL BOARD Vs. RAKHAL CHANDRA ROY
|
November 12, 1970 |
SMT. APAMBI KABUINI Vs. KAKHANGAI KABUL AND OTHERS
|
June 11, 1970 |
SMT. BAMA SUNDARI BISWAS Vs. JAMINI KUMAR DAS AND OTHERS
|
June 26, 1970 |
SMT. SURA BALA KAR AND OTHERS Vs. YASIN MIA
|
December 24, 1970 |
STATE Vs. THOMBA
|
November 3, 1970 |
STATE Vs. SHRI HANJABAM HARIDEVA SARMA,
|
February 21, 1970 |
STATE OF ASSAM Vs. NANDA KUMAR SINGH
|
July 23, 1970 |
STATE OF TRIPURA Vs. RAIMOHAN GHOSH
|
December 22, 1970 |
SUBEDAR MAJOR BIRAKUMAR SINGH Vs. SAGOLSEM MERA SINGH
|
March 10, 1970 |
SUDHIR RANJAN GUHA Vs. UNION OF INDIA
|
August 27, 1970 |
SUPERINTENDENT OF POLICE, MANIPUR AND OTHERS Vs. R.K. TOMALSANA SINGH
|
August 11, 1970 |
THANGLIANA Vs. H.K. BAWICHHUAKA AND ORS.
|
July 20, 1970 |
THE EASTERN FOOD PRODUCTS (PRIVATE) LTD. Vs. RABIA DUSAD AND ORS.
|
March 17, 1970 |
THE EXECUTIVE ENGINEER, HIGH-WAYS SOUTH DIVISION, P.W.D., MANIPUR AND OTHERS Vs. THINGOM IBOYAIMA SINGH CHANDRAHAS SINGH
|
March 16, 1970 |
THOUNAOJAM MUNAL SINGH Vs. KARAM IBOYAIMA SINGH
|
April 16, 1970 |
U. SHAN MANIK Vs. KA BRIE NONGRUM AND ANR.
|
May 11, 1970 |
UNION OF INDIA AND ANOTHER Vs. WAHENGHBAM LALMANI SINGH
|
January 19, 1970 |
UNION OF INDIA, NEW DELHI AND OTHERS Vs. R.K. BINODO SINGH AND OTHERS
|
July 15, 1970 |
UPENDRA CHANDRA BARMAN AND ORS. Vs. NABIN CHANDRA SUTRADHAR
|
February 16, 1970 |
YUMNAM AMUDOMBI SINGH AND ANOTHER Vs. CHABUNGBAM MAIPAK SINGH AND OTHERS
|
June 15, 1970 |