ABDUL GAFUR DARBHUYAN Vs. MUSTAKIM ALI AND ORS.
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July 2, 1969 |
ABDUL GANI SARKAR Vs. ASSAM BOARD OF REVENUE AND ORS.
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June 20, 1969 |
ABDUL MAJID Vs. ADAI AND ORS.
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January 17, 1969 |
AKAL ALI AND ORS. Vs. THE STATE
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March 10, 1969 |
AMAL KUMAR GHATAK AND ORS. Vs. THE STATE OF ASSAM AND ORS.
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November 28, 1969 |
AMAR NATH SUR. Vs. GENERAL MANAGER, NORTHEAST FRONTIER RAILWAY AND ORS.
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February 27, 1969 |
AMULYA CHANDRA PAUL Vs. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS FOR ASSAM, MANIPUR AND TRIPURA
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December 2, 1969 |
ASHOKA CONSTRUCTION CO. Vs. UNION OF INDIA (UOI) AND ANR.
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May 13, 1969 |
ASSAM CO. LTD. Vs. STATE OF ASSAM
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March 28, 1969 |
BASU CHOUDHARY AND ORS Vs. STATE OF BIHAR
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November 24, 1969 |
BHUBAN CHANDRA DUTTA Vs. THE ACCOUNTANT-GENERAL AND ANR.
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May 19, 1969 |
BOGATOLA Vs. STATE,
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August 30, 1969 |
CHINGANGBAM IBOMCHA SINGH Vs. OKRAM TOMBI SINGH
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July 9, 1969 |
COMMISSIONER OF INCOME TAX Vs. BAROOAH P K VICE PRESIDENT JORHAT RACES
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February 27, 1969 |
COMMISSIONER OF INCOME TAX Vs. TEZPUR AUTOMOBILES
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March 6, 1969 |
DEORAM HAZARIKA Vs. CHAMA MURA
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December 9, 1969 |
DIGENDRA KUMAR DEB Vs. TARINI CHARAN DEY
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October 23, 1969 |
DINESH CHANDRA MITRA Vs. ON THE DEATH OF BHABANI PRASAD BHOWMIK, HIS HEIRS AND LEGAL REPRESENTATIVES-BMDUBASBINI BHOWMIK AND ORS.
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March 10, 1969 |
FUL KUMAR AND ANR. Vs. THE STATE
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June 20, 1969 |
GANGA CHARAN GOALA Vs. CHANDRA KUMAR ROY
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October 13, 1969 |
GOVERNMENT OF MANIPUR Vs. R.K. LUKHOISANA SINGH S/O KHURAILAKPA OF YAISKUL
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December 15, 1969 |
HALIM MUNSHI AND ORS. Vs. THE STATE OF ASSAM AND ANR.
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November 13, 1969 |
HARENDRA NATH MEDHI Vs. BICHITRARAM MEDHI AND ORS.
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September 2, 1969 |
JATINDRA KR. BHATTACHARJEE Vs. THE STATE
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November 17, 1969 |
KESHAB CHANDRA DAS AND ORS. Vs. ON THE DEATH OF SRIRAM CHANDRA DAG (PLAINTIFF) HIS LEGAL REPRESENTATIVES (MACIHAB CHANDRA DAS AND ORS.) AND ANR.
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July 23, 1969 |
KHANGEMBAM KOKCHAO SINGH AND ORS. Vs. HAOJAM DAMUDOR SINGH
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January 8, 1969 |
KONSAM THARONGOU SINGH Vs. UNION TERRITORY OF MANIPUR,
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July 29, 1969 |
KUSESWAR SAIKIA AND OTHERS Vs. STATE OF ASSAM AND OTHERS
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February 5, 1969 |
LT. COL. G.K. APTE AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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May 22, 1969 |
MAHENDRA NATH PATHAK Vs. STATE OF ASSAM
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May 1, 1969 |
MANIRAM GUNJU Vs. THE STATE OF ASSAM
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May 6, 1969 |
MANJUNATTA GEORGE VARAGHES Vs. GOVERNMENT OF MANIPUR
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September 26, 1969 |
MD. TAFAZZUL HUSSAIN AND ORS. Vs. MT. PRIYABALA SARKAR
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February 19, 1969 |
MONORANJAN CHAKRABORTY Vs. STATE
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November 15, 1969 |
MUST. DUDMERA BIBI AND ORS. Vs. HARI BHAKTA SEAL AND ORS.
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February 4, 1969 |
N.B. CHAKRABORTY Vs. THE UNION OF INDIA (UOI) AND ORS.
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August 28, 1969 |
NAGARMAL MORE Vs. THE UNION OF INDIA (UOI) AND ORS.
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August 19, 1969 |
NANDLAL GOENKA Vs. CONTROLLER OF ESTATE DUTY
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April 25, 1969 |
NARAYAN CHANDRA DAS Vs. SUGAN CHAND SERAWGI AND ANR.
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June 6, 1969 |
NARAYAN DAS Vs. DEPUTY COMMISSIONER AND ORS.
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July 1, 1969 |
NARESH CH. NATH Vs. THE STATE
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May 26, 1969 |
NILAMANI SINGH TANU SINGH Vs. THE STATE
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November 17, 1969 |
PREM CHAND JAIN Vs. STATE
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June 3, 1969 |
PREMADHAR BARUAH Vs. STATE OF ASSAM
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March 28, 1969 |
R.D. GUPTA Vs. THE UNION OF INDIA (UOI)
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May 13, 1969 |
RABINDRA KUMAR BHATTACHARJEE Vs. SMT. PRATIVA BHATTACHARJEE
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August 29, 1969 |
RABINDRA KUMAR SAHA Vs. FIRM BISWANATH BHANDER, TRIPURA
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December 4, 1969 |
RAMESH CHANDRA SUTRADHAR Vs. THE STATE
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May 27, 1969 |
RAMESWAR GOENKA Vs. INCOME TAX OFFICER
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May 30, 1969 |
SAGAR CHAUDHURY AND ORS. Vs. NABIN CH. CHAUDHURY AND ORS.
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August 28, 1969 |
SASHIMOHAN DEBNATH AND ANR. Vs. MONOMOHAN DEBNATH AND ORS.
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August 6, 1969 |
SATYA BHUSAN SHOME Vs. STATE
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June 17, 1969 |
SETH KIRORIMAL ADWANI Vs. INCOME TAX OFFICER
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February 17, 1969 |
SHANKAR LAL MEHRA Vs. CHIEF ENGINEER, N.F. RAILWAY
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March 12, 1969 |
SMT. PRITI KONA SENGUPTA AND ORS. Vs. STATE OF ASSAM AND ORS.
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September 10, 1969 |
SMT. SUSHILA GHOSH Vs. WAS DEB MUTREJA
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September 8, 1969 |
SUDHIR CHANDRA DAS AND ANR. Vs. THE STATE
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November 15, 1969 |
SUDHIR CHANDRA GUHA AND ANR. Vs. JOGESH CHANDRA DAS
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October 6, 1969 |
SUJIT KANTHA NEOGI AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
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August 13, 1969 |
SUNIL CHANDRA SAHA Vs. CHIEF ENGINEER, N F RAILWAY
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May 14, 1969 |
THE MANAGEMENTS OF TEA GARDEN ASSAM Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
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May 7, 1969 |
THE STATE Vs. TOMEIREN MARINGNI
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November 1, 1969 |
THE STATE Vs. TIKARAM HANERI
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September 12, 1969 |
THOKCHOM NIMAI SINGH AND ANR Vs. THANGBA KOM AND ANR
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August 5, 1969 |
U. PRELLYSHON LYNGDOH NONGUM Vs. EXECUTIVE COMMITTEE, DISTRICT COUNCIL, UNITED KHASI-JAINTIA HILLS AND ORS.
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February 27, 1969 |
U. SHONDRO LYNGKHOI AND ORS. Vs. KA PHIWER RIPNER
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August 28, 1969 |
UNION OF INDIA (UOI) Vs. RAMESHWARLALL BHAGCHAND
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July 31, 1969 |
UNION OF INDIA AND OTHERS Vs. KARAM ALI AND OTHERS
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January 20, 1969 |
WOODCRAFTS Vs. THE CHIEF CONSERVATOR OF FORESTS
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September 26, 1969 |
ZATIA AND ANR. Vs. STATE OF ASSAM AND ORS.
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April 10, 1969 |