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ADARSHA FISHERY CO-OPERATIVE SOCIETY Vs. STATE OF ASSAM
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January 19, 1968 |
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ANIL KUMAR DAS Vs. SENIOR SUPERINTENDENT OF POST OFFICES, KAMRUP DIVISION AND ORS.
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November 19, 1968 |
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BANGSHIDHAR SHEWBHAGWAN AND CO. Vs. DEPUTY COMMISSIONER AND ORS.
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July 30, 1968 |
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BANSI RAM DAS Vs. SECRETARY TO THE GOVT. OF ASSAM EDUCATION (GENERAL) DEPARTMENT AND ORS.
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August 19, 1968 |
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BASANTA KUMAR NATH AND ANR. Vs. LAKSHMA MONI NATH AND ORS.
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July 8, 1968 |
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BENI MADHAB PAL CHOUDHURI Vs. STATE OF ASSAM
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February 19, 1968 |
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BHABA KANTA BORA Vs. THE APPELLATE BOARD OF STATE TRANSPORT AUTHORITY
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February 9, 1968 |
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BHANUWAR LAL TATAR Vs. AHMED KHAN
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May 31, 1968 |
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BHUPATI GOSWAMI Vs. C.R. KRISHNAMURTHI
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August 2, 1968 |
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BIJOY KRISHNA PAUL Vs. STATE OF ASSAM AND ORS.
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April 1, 1968 |
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BINDESWAR PRASAD Vs. SECRETARY TO THE GOVERNMENT OF ASSAM, SUPPLY DEPT.
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February 22, 1968 |
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BIR KUMAR DEB BARMA Vs. STATE
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January 29, 1968 |
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BOLORAM BARUATI Vs. SURJYA BARUATI
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August 20, 1968 |
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BRAJA BEHARI ROY Vs. CHITTA RANJAN CHAKRAVARTY
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February 21, 1968 |
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CHATURBHUJ KISHENLAL Vs. SYEDUR RAHMAN AND ANR.
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January 9, 1968 |
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CHUA RAM MIRI (SAIKIA) Vs. COMMISSIONER OF PLAINS DIVISION, ASSAM, GAUHATI AND OTHERS
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March 21, 1968 |
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COMMISSIONER OF INCOME TAX Vs. SABITRI DEVI AGARWALLA
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August 29, 1968 |
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COMMISSIONER OF INCOME-TAX Vs. KEDARMALL KESHARDEO
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February 20, 1968 |
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COMMISSIONER OF WEALTH TAX Vs. JOHARMAL MURLIDHAR
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February 15, 1968 |
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G. VASANTHA Vs. THE STATE OF NAGALAND AND ORS.
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March 4, 1968 |
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GIRISH CHANDRA GOSWAMI Vs. ROY (A.K.) AND ORS.
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May 17, 1968 |
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GOVERNMENT OF MANIPUR Vs. THOKCHOM TOMBA SINGH AND ORS.
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August 30, 1968 |
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HAJI MOHAMMAD HASSAN ALI Vs. COMMISSIONER OF PLAINS DIVISION AND ORS.
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September 20, 1968 |
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HEM CHANDRA CHOUDHURY Vs. AJADHYA BALA CHOUDHURY AND ORS.
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May 24, 1968 |
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HEMENDRA PROSAD BARUAH Vs. COLLECTOR OF SIBSAGAR
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February 12, 1968 |
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KALI KUMAR SEN AND ANR. Vs. MAKHAN LAL BISWAS AND ANR.
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September 17, 1968 |
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KALI KUMAR SEN AND ANR. Vs. HARIDAS ROY
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December 18, 1968 |
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KONGKHAM CHANDRA MANI SINGH Vs. KONGKHAM SANGAI SINGH AND ORS.
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February 7, 1968 |
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LONGJAM THAMBALANGOU SINGH AND ORS. Vs. HUIDROM TOLLAMU SINGH AND ORS.
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May 17, 1968 |
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M. GURUMOORTHY Vs. ACCOUNTANT GENERAL AND ORS.
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February 29, 1968 |
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MANAGEMENT OF SOCKLATINGA TEA ESTATE Vs. N.J. KOREAN AND ANR.
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February 2, 1968 |
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MANIHAR SINGH Vs. SUPERINTENDENT OF POLICE AND ORS.
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May 20, 1968 |
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MAUD TEA & SEED COMPANY LTD Vs. AGRICULTURAL INCOME-TAX OFFICER AND ORS
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February 9, 1968 |
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MISS SITIMON SAWIAN Vs. DISTRICT COUNCIL
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June 3, 1968 |
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MRS. SWARNA SARMA AND ORS. Vs. UTTAM CHANDRA MEDHI
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February 22, 1968 |
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MT. PURNIA KURMI Vs. MANINDRA NATH MAHANTI
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March 27, 1968 |
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MT. SINGMA SANGMA MECHIK Vs. MT. KHILJI SANGMA MECHIK AND ANR.
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July 5, 1968 |
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NAMBURNADI TEA CO. LTD. Vs. WORKMEN OF NAMBURNADI TEA ESTATE
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February 22, 1968 |
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NASIA PRADHAN Vs. STATE
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May 29, 1968 |
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NIRESWAR GOGOI Vs. STATE OF ASSAM
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May 24, 1968 |
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NORTH-EAST FRONTIER RAILWAY MAZDOOR UNION Vs. GENERAL MANAGER, NORTH-EAST FRONTIER RAILWAY
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November 15, 1968 |
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NRIPENDRA CHAKRAVARTY AND ORS. Vs. DISTRICT MAGISTRATE, TRIPURA
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August 26, 1968 |
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PRAMODE CHANDRA AND ORS. Vs. STATE
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March 4, 1968 |
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PREMNATH DAS Vs. STATE OF ASSAM AND ORS.
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September 4, 1968 |
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RAJKUMAR MANISANA SINGH Vs. NAMEIRAKPAM ANGOU SINGH
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October 16, 1968 |
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RAKESH RANJAN KAR Vs. COMMISSIONER OF INCOME TAX, ASSAM NAGALAND ETC.
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January 17, 1968 |
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RAM LAKHAN RAI CHOUDHARY Vs. RAGHUNATH CHOUDHARY AND ORS.
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August 20, 1968 |
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RAMENDU SUNCIAR KHAN Vs. SECY , EDUCATION DEPT, GOVT OF TRIPURA, AGARTALA
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November 6, 1968 |
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RIVERS STEAM NAVIGATION CO. LTD Vs. SHRI RAM KRISHNA BASTRALAYA
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January 16, 1968 |
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RUKMLNI LAL ACHARJEE Vs. STATE OF ASSAM AND ORS.
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February 8, 1968 |
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SIKKU ALIAS SIKKU HALDAR Vs. THE STATE OF ASSAM
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December 16, 1968 |
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SILCHAR ELECTRIC SUPPLY LTD. Vs. SECRETARY TO THE GOVT, OF ASSAM POWER (ELECTRICITY) MINES AND MINERALS DEPT. AND ORS.
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September 20, 1968 |
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SILCHAR MUNICIPAL BOARD ON THE COMPLAINT OF DR. NIRMAL KRISHNA Vs. MUKUL CHANDRA DEB ROY
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March 6, 1968 |
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STATE OF ASSAM Vs. LAKHINATH DUARA
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March 27, 1968 |
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STATE OF TRIPURA Vs. NIRANJAN DEB BARMA
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March 5, 1968 |
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STATE OF TRIPURA Vs. RAIMOHAN GHOSH,
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April 29, 1968 |
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STATE OF TRIPURA Vs. ASHU RANJAN SAHA
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November 13, 1968 |
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T.O. FRANCIS Vs. CHIEF EXECUTIVE MEMBER AND ORS.
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February 29, 1968 |
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TAKHELLAMBAM TATU SINGH Vs. SOROKHAIBAM JUGIN SINGH AND ORS.
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October 19, 1968 |
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TANKESWAR DAS AND ANR. Vs. BHAGABAN CHANDRA CHOUDHURY AND ORS.
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January 22, 1968 |
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TAPESH CHANDRA BAGCHI Vs. UNITED BANK OF INDIA LTD. AND ORS.
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July 29, 1968 |
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THE UNION OF INDIA (UOI) Vs. KUTHARF TRADING CO. LTD.
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September 20, 1968 |
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TRAILOKYA MOHAN NATH Vs. STATE
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March 5, 1968 |
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U. MESINGH SYIEM Vs. SECRETARY, EXECUTIVE COMMITTEE OF THE DISTRICT COUNCIL OF THE AUTONOMOUS DISTRICT OF KHASI AND JAINTIA HILLS AND ORS.
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July 29, 1968 |
LOGIN