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ABDUL HALIM Vs. STATE OF ASSAM
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January 6, 1967 |
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AMAR BAHADUR THAPA Vs. ABDUL HAI AND ANR.
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August 23, 1967 |
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AMARESH CHANDRA NANDI MAJUMDAR Vs. N.K. CHANDA
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September 19, 1967 |
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ARIBAM CHHATRADHWAJA SHARMA Vs. NAMBAM LUHINDRA AND ANR.
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January 19, 1967 |
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BACHASPATIMAYUM THAMBOU SHARMA AND ORS. Vs. STATE OF MANIPUR
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March 18, 1967 |
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BALIJAN SOUTH TEA ESTATE Vs. LABOUR COURT
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January 27, 1967 |
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BARADA KANTA BISHYA AND ANR. Vs. ASSAM BOARD OF REVENUE AND ORS.
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January 5, 1967 |
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BHABENDRA CHANDRA BARMAN Vs. POSTMASTER GENERAL, ASSAM CIRCLE AND ORS.
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June 8, 1967 |
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BIR KUMAR DEB BARMA Vs. STATE,
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March 29, 1967 |
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CHANDRA KANTA SHARMAH Vs. THE DEPUTY COMMISSIONER AND COLLECTOR
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September 15, 1967 |
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GAURANGA CHANDRA DEB Vs. THE COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS
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February 13, 1967 |
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GHASIRAM AGARWALLA Vs. COMMISSIONER OF GIFT TAX
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January 4, 1967 |
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HARENDRA NATH DAS Vs. STATE OF ASSAM
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March 18, 1967 |
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HARESWAR DAS AND ORS. Vs. NARESWARI DASYA
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March 29, 1967 |
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HARILAL TELI Vs. CHATURI TELI
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January 28, 1967 |
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HEIKRUJAM TOMBI SINGH Vs. GOVERNMENT OF MANIPUR
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January 27, 1967 |
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HIS HIGHNESS MAHARAJA KIRIT BIKRAM KISHORE DEV BARMA MANIKYA BAHADUR Vs. MAHARAJ KUMAR GIRIDHARI KISHORE DEV BARMA BAHADUR AND OTHERS
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April 10, 1967 |
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INDIAN TEA EMPLOYEES UNION Vs. LABOUR COURT AND ORS.
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February 10, 1967 |
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JOREHAUT TEA CO. LTD. Vs. THE CHAIRMAN, TOWN COMMITTEE, NAHAKATIA
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March 28, 1967 |
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JOY SANKAR BHATTACHARJEE Vs. SUSHIL KUMAR GUPTA
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January 9, 1967 |
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KAMINI KUMAR RUDRA PAUL AND OTHERS Vs. MONORANJAN KAR AND OTHERS
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September 21, 1967 |
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KHUPKHANPAU Vs. NIANKHOJAM
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January 25, 1967 |
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KHURAIJAM JUGESWAR SINGH Vs. CHANABAM ONGBI TOMU DEVI
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May 31, 1967 |
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KISHAN SARMA Vs. STATE OF ASSAM
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May 4, 1967 |
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KRISHNA RAM MEDHI Vs. DEPUTY COMMISSIONER AND ORS.
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May 29, 1967 |
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KUTUB ALI Vs. STATE
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April 20, 1967 |
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LEITANTHEM BIDHU SINGH Vs. KHANGJRAKPAM IBOBI SINGH
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September 8, 1967 |
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MADHU SUDAN PAL Vs. NARAYAN CHANDRA DUTTA
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September 28, 1967 |
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MAFIZUL ISLAM MIA Vs. K.P. SINHA
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November 9, 1967 |
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MAHADEO JALAN Vs. COMMISSIONER OF WEALTH TAX
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December 12, 1967 |
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MAIBAM BIRAHARI SINGH Vs. MANIPUR ADMINISTRATION
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January 27, 1967 |
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MASHA ANGAMI Vs. GOVERNMENT OF MANIPUR
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January 12, 1967 |
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MASKANDAR ALI AND ORS. Vs. KALA RAJA CHOUDHURY AND ORS.
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January 31, 1967 |
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MD. RAHAMAD MIA Vs. GOVERNMENT OF MANIPUR
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December 8, 1967 |
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MON KOCH Vs. GUNESWARI BORA AND ORS.
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May 31, 1967 |
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MT. FATEMA KHATUN AND ORS. Vs. MD. JAINUDDIN, HIS HEIR GOLAPJAN BEWA AND ORS.
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May 5, 1967 |
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NABIN CHANDRA BAROOAH Vs. THE STATE AND ANR.
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May 3, 1967 |
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NGANGOM IBOTON SINGH Vs. UNION TERRITORY OF MANIPUR
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April 1, 1967 |
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NGOUNIPU KABUI Vs. LUNGBUJEI KABUI
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February 27, 1967 |
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NIRODE CHANDRA ROY Vs. GENERAL MANAGER, N.F. RAILWAY, PANDU AND ORS.
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February 4, 1967 |
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NONGMAITHEM MODHU SINGH Vs. WAHENGBAM NODIACHAND SINGH AND ANR.
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September 16, 1967 |
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NONGMAITHEM MODHU SINGH Vs. WAHENGBAM NODIACHAND SINGH
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March 22, 1967 |
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P. AMUMACHA SARMA Vs. P. MANIMACHA SARMA AND ORS.
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April 28, 1967 |
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PAOKHOHEN KUKI Vs. TONGKHOHEN KUKI
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October 6, 1967 |
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PHANI BHUSHAN GUPTA Vs. STATE
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December 25, 1967 |
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SAHODARI SONAR Vs. KAILASH RAM TELI
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February 28, 1967 |
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SAIB ALI Vs. BARINDRA PAUL AND ORS.
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February 3, 1967 |
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SASHI NATH SARMA AND ORS. Vs. STATE OF ASSAM
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April 24, 1967 |
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SISHIR KUMAR DEB. Vs. SACHINDRA CH. DEB.
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February 9, 1967 |
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SOHANRAJ SINGVI Vs. COMMISSIONER OF TAXES
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June 14, 1967 |
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STATE Vs. NONGMAITHEM TOMCHOU SINGH
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May 22, 1967 |
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STATE GOVERNMENT OF MANIPUR Vs. KAKCHINGTABAM GOURACHANDRA SARMA, ASCUSED
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October 10, 1967 |
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STATE OF MYSORE Vs. H VENKATARAMA KOTAIYAH
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August 25, 1967 |
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SUDHIR KUMAR DAS AND ANR. Vs. GENERAL MANAGER, N.F. RAILWAY AND ORS.
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June 5, 1967 |
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SURESH CHANDRA NOMODAS AND ORS. Vs. DURLAV CHANDRA HAZARIKA AND ORS.
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February 24, 1967 |
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THANGBUL AND ORS. Vs. GOVERNMENT OF MANIPUR
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January 17, 1967 |
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THOKCHOM NARAHARI SINGH AND ORS. Vs. MOIRANGTHEM KERANI SINGH AND ORS.
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May 23, 1967 |
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TOIJAM GOKUL SINGH Vs. MD. IBRAHIM MIA
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November 29, 1967 |
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UNION TERRITORY OF TRIPURA Vs. TARANI DAS
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May 8, 1967 |
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UNION TERRITORY OF TRIPURA AND ANOTHER Vs. ABINASH CHANDRA GAUTAM
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September 20, 1967 |
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WAHENGBAM KOKNGANG SINGH Vs. THE MANIPUR ADMINISTRATION
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April 28, 1967 |
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WAHENGBAM NIMAI SINGH Vs. MANIPUR ADMINISTRATION
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November 28, 1967 |