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ABINASH CHANDRA DEB Vs. ADHIR CHANDRA NAMA SUDRA AND ORS.
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March 18, 1966 |
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AHEIBAM NINGOL THONGAM ONGBI THABA AND ORS. Vs. THE STATE OF MANIPUR
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April 11, 1966 |
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COMMISSIONER OF INCOME TAX Vs. G. HYATT
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August 22, 1966 |
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DAKSHAPRASAD DEKA Vs. INSPECTOR GENERAL OF POLICE AND ORS.
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January 10, 1966 |
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DAYARAM PHUKAN AND ANR. Vs. STATE
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August 11, 1966 |
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EASTERN TEA ESTATE PRIVATE LTD. Vs. MUNICIPAL BOARD OF SILCHAR AND ANR.
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February 15, 1966 |
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GAMA PRASAD AGARWALLA AND ANR. Vs. NABAHASH GOSWAMI AND ORS.
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July 11, 1966 |
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JALANNAGAR SOUTH ESTATE LIMITED Vs. COMMISSIONER OF TAXES
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August 8, 1966 |
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JAMKHOKHAI KUKI Vs. THE STATE OF MANIPUR
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December 16, 1966 |
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KAKAJAN TEA ESTATE Vs. LABOUR COURT
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July 14, 1966 |
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LAIPHRAKPAM LEIREN SINGH AND ORS. Vs. NONGTHOMBOM LEIREN SINGH AND ORS.
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December 9, 1966 |
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NARENGBAM BRAJABIDHU SINGH Vs. THE UNION TERRITORY OF MANIPUR COMPLT.
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January 10, 1966 |
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RAJ KUMAR CHAUHAN Vs. THE STATE
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June 3, 1966 |
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RAMNIBAS AGARWALLA Vs. MT. PADUMI KALITA AND ORS.
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December 7, 1966 |
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SANASAM UDHOP SINGH Vs. PHEIROIJAM KUNJARAJ SINGH
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June 23, 1966 |
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STATE Vs. NONGMAITHEM TOMCHOU SINGH
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February 16, 1966 |
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STEELSWORTH LIMITED Vs. COMMISSIONER OF INCOME TAX
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May 18, 1966 |
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SURENDRA CHANDRA DAS Vs. DIVISIONAL FOREST OFFICER, CACHAR DIVISION AND ORS.
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January 5, 1966 |
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THOUDAM IBOCHOUBA SINGH Vs. GOVERNMENT OF MANIPUR
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January 4, 1966 |
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WAHENGBAM NIMAI SINGH Vs. MANIPUR ADMINISTRATION,
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March 31, 1966 |
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