A.K. GHATAK Vs. STATE OF ASSAM
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March 20, 1965 |
A.S. KHONGPHAI Vs. STANLEY D.D. NICHOLS ROY AND ANR.
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May 26, 1965 |
ASWINI KUMAR BHOWMICK Vs. DWIJEN DEY
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December 8, 1965 |
BABUBHAI B. PATEL Vs. THE COMMISSIONER OF TAXES AND ORS.
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April 28, 1965 |
BANSHIDHAR SAIKIA AND ANR. Vs. B.K. BHUYAN AND ANR.
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May 26, 1965 |
BIREN DATTA AND ORS. Vs. THE CHIEF COMMISSIONER OF TRIPURA
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December 16, 1965 |
CHANDYPORE TEA ESTATE Vs. COMMISSIONER OF TAXES ASSAM
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March 9, 1965 |
CHIRANJILAL JASRASARIA AND ANR. Vs. MAHABIR DHELIA AND ORS.
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May 8, 1965 |
DULAL CHANDRA MAJUMDAR AND ORS. Vs. UMESH CHANDRA MAJUMDAR
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August 13, 1965 |
DWIJENDRA CHANDRA CHOWDHURY Vs. COMMISSIONER OF INCOME TAX
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August 4, 1965 |
EDWINGSON BAREH Vs. STATE OF ASSAM
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February 5, 1965 |
G.N. BEHERE Vs. NANAGRAM BHIKAMCHAND RICE MILLS FIRM AND ANR.
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July 22, 1965 |
GOVERNMENT OF MANIPUR Vs. HORNAPLA TANGKHULNI
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June 18, 1965 |
HAQUE BROTHERS (PRIVATE LTD.) Vs. MAHENDRA NATH SARMA AND ORS.
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March 12, 1965 |
JAGADISH CHANDRA DEY AND ANR. Vs. NILKANTA CHAKRABORTY
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April 5, 1965 |
JANAKI NATH CHAKRABORTY Vs. PRAKASH CHANDRA DUTTA AND ORS.
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November 5, 1965 |
JIBAN CHANDRA SARMA Vs. SUKRAM KALITA AND ANR.
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March 20, 1965 |
JIBAN CHANDRA SARMA AND ANR. Vs. THE STATE OF ASSAM AND ORS.
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April 17, 1965 |
JOGENDRA KUMAR DAS Vs. ASWINI KUMAR CHOUDHURY
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November 4, 1965 |
KA BYRHIEN KURKALANG AND ORS. Vs. THE STATE OF ASSAM AND ORS.
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February 9, 1965 |
KASHILAL AGARWALLA Vs. JAWAHARMAL JASKARAM AND ANR.
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July 15, 1965 |
KSHETRIMAYUM RAGHU SINGH Vs. UNION TERRITORY OF MANIPUR
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January 29, 1965 |
KUTUBUDDIN AHMED JAMIRUDDIN AHMED Vs. ABDUL NOOR CHOUDHURY
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April 5, 1965 |
L.N. PHUKAN Vs. MOHENDRA MOHAN CHOUDHURY
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February 24, 1965 |
LAWRENCE SINGH INGTY Vs. S.K. DATTA AND ORS.
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January 22, 1965 |
MALSAWN LUSHAI AND ANR. Vs. MANIPUR ADMINISTRATION
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November 29, 1965 |
MANG KARAI DEB BARMA Vs. STATE
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July 30, 1965 |
MST. MIRA KHUMBI AND ORS. Vs. USHA RANJAN BHADRA AND ORS.
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May 13, 1965 |
MUKUNDA MOHAN TALUKDAR Vs. K.K. PHUKAN AND ANR.
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August 25, 1965 |
NADIA CHAND DAS Vs. BAISHNAB CHARAN DAS AND ORS.
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April 5, 1965 |
NARBAHADUR DARJEE (IN JAIL) Vs. STATE
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February 15, 1965 |
NRIPENDRANATH GOSWAMI Vs. REGISTRAR, GAUHATI UNIVERSITY
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September 14, 1965 |
RAGHAVA RAJAGOPALA CHARI Vs. STATE OF ASSAM AND ANR.
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January 15, 1965 |
RAJA B N BHUP Vs. COMMISSIONER OF INCOME TAX
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March 8, 1965 |
RAMCHANDRA LACHMINARAYAN Vs. SHILLONG GENERAL PUBLIC
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August 30, 1965 |
RAMESHWARLAL SANWARMAL Vs. COMMISSIONER OF INCOME TAX
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May 10, 1965 |
SHRI ADINATH CHAKRABORTY Vs. THE STATE
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March 15, 1965 |
SHRI LAISRAM NIPAMACHA SINGH Vs. SMT. KHAIDEM NINGOL SAKHI DEVI AND ORS.
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June 18, 1965 |
SMT. JARINA BIBI Vs. BANKA RAY RIANG AND ORS.
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April 5, 1965 |
SMT. RANGAMOYEE CHOUDHURY AND ANR. Vs. SUDHIR KUMAR BHOWMIK KABIRAJ
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February 15, 1965 |
STATE OF ASSAM Vs. MD. HABIBUR RAHMAN
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January 6, 1965 |
STATE OF ASSAM Vs. SIFAT ALI AND ORS
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December 2, 1965 |
TEJENDRA NAMA Vs. TRIPURA ADMINISTRATION
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May 14, 1965 |
THE ABHOYJAN TEA CO. (PRIVATE) LTD. Vs. THE AGRICULTURAL INCOME TAX OFFICER AND ANR.
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March 12, 1965 |
THE GAUR NITAY TEA CO. Vs. STATE OF ASSAM AND ANR.
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July 29, 1965 |
THE MANAGER, PANITOLA TEA ESTATE BELONGING TO JOKAI ASSAM TEA CO. LTD. Vs. THE CONCILIATION OFFICER (LABOUR INSPECTOR) AND ANR.
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September 6, 1965 |
THE MANGEMENT OF TOCKLAI EXPERIMENTAL STATION CINNAMARA Vs. THE PRESIDING OFFICER LABOUR COURT AND ORS.
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July 15, 1965 |
TOLARAM DAGA Vs. COMMISSIONER OF INCOME TAX
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March 30, 1965 |
WORKMEN OF APPIN TEA ESTATE Vs. INDUSTRIAL TRIBUNAL
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June 24, 1965 |