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ABDUL HASEM AND ORS. Vs. HAJI MAHIUDDIN AND ORS.
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February 12, 1964 |
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AJOY KUMAR ROY Vs. G.M. WADWANI
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December 12, 1964 |
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AKHIL RANJAN DAS GUPTA Vs. MANAGEMENT ASSAM TRIBUNE
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August 6, 1964 |
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AMAR KRISHNA SAHA Vs. BIPRA CHARAN DEY AND ANR.
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February 10, 1964 |
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ASSAM RAILWAYS AND TRADING CO. LTD. Vs. UNION OF INDIA (UOI) AND NORTH EASTERN RLY.
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February 21, 1964 |
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BADARUDDIN AHMED Vs. C.K. THAKURIA AND ANR.
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April 10, 1964 |
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BEGUM MAFIDA AHMED Vs. RAJENDRA NATH BARUA AND ANR.
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March 25, 1964 |
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BHAGAT RAM Vs. KESHAB DEO
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June 9, 1964 |
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BHOLANATH THAKUR AND ANR. Vs. SARVANANDA KOTOKY AND ORS.
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September 9, 1964 |
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BIREN DATTA Vs. CHIEF COMMISSIONER OF TRIPURA
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January 18, 1964 |
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CONTROLLER OF ESTATE DUTY Vs. SHRI BIRENDRA KUMAR SEN
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January 22, 1964 |
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DEBIDUTTA AGARWALLA Vs. COMMISSIONER OF INCOME TAX, ASSAM, TRIPURA AND MANIPUR, SHILLONG AND OTHERS
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March 2, 1964 |
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DEVENDRA CHANDRA PAUL Vs. HARIDAS DEB
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January 10, 1964 |
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DINESH CHANDRA DOWERAH AND ANR. Vs. THE CHAIRMAN, ASSAM BOARD OF REVENUE AND ORS.
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July 28, 1964 |
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DURGESH RANJAN CHAKRABORTY Vs. THE ADMINISTRATION OF TRIPURA
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July 4, 1964 |
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EDWINGSON BARAH Vs. HENRY COTTON
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February 5, 1964 |
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ENAYATULLAH MIA Vs. MD. SAIYED ALI SHEIKH AND ORS.
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April 24, 1964 |
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GOLAK CHANDRA DUTTA S/O LATE AKSHAY KUMAR DUTTA Vs. STATE,
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September 30, 1964 |
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GUNARAM RAJBANGSHI, BASANTIPRIYA RAJBANGSHI AND ORS Vs. DAMBARUDHAR KEOT AND ORS
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December 12, 1964 |
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HABIB ALI AND ANR. Vs. RAFIKUDDIN AND ORS.
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May 13, 1964 |
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HARI SINGH Vs. DIVISIONAL FOREST OFFICER, CACHAR DIVISION AND ORS.
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September 17, 1964 |
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HIMATSINGKA MOTOR WORKS LTD. Vs. HARANATH BARUA
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February 7, 1964 |
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HRISHIKESH NAG ISWAR CHANDRA NAG Vs. STATE ON BEHALF OF K.M. GHOSH
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August 3, 1964 |
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IJAT ALI Vs. STATE
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July 4, 1964 |
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JAFAR ALI AND ANR. Vs. RASARAJ SIL AND ANR.
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December 4, 1964 |
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JEYPORE TIMBER AND VENEER MILLS (P.) LTD. Vs. THE COMMISSIONER OF INCOME TAX
|
February 21, 1964 |
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JWALA PRASAD AGARWALA Vs. COMMISSIONER OF INCOME TAX
|
February 21, 1964 |
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KA PLINIS MYRTHONG Vs. RIANG PYRBOT
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April 2, 1964 |
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KALU MUNCHI Vs. STATE OF ASSAM
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January 28, 1964 |
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KESHAB LAL CHALIHA Vs. ASSAM BOARD OF REVENUE
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December 7, 1964 |
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KITAB ALL MUNSHI Vs. SANTI RANJAN DEB
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October 3, 1964 |
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KRIPA NATH SARMAH AND ORS. Vs. STATE OF ASSAM AND ORS.
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September 9, 1964 |
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KSHETRIMAYUM RADHA SINGH Vs. GOVERNMENT OF MANIPUR
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August 14, 1964 |
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KUMAR IRON AND STEEL LTD. Vs. INDUSTRIAL TRIBUNAL
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March 26, 1964 |
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LAKSHYADHAR CHOWDHURY Vs. P.H. TRIVEDI AND ANR.
|
March 2, 1964 |
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MAHENDRA NATH CHAUDHURY Vs. UNION OF INDIA (UOI)
|
July 13, 1964 |
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MAHIBUDDIN AHMED BORA Vs. DANDIRAM KOCH AND ANR.
|
June 5, 1964 |
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MANAGEMENT OF ASSAM RASTRA BASHA PRACHER SAMITY Vs. WORKMEN OF ASSAM RASTRA BASHA PRACHER SAMITY AND ORS.
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March 4, 1964 |
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MOHANLAL AGARWALLA Vs. LACHMAN HALUOI AND ANOTHER
|
March 10, 1964 |
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MUZAMMAL HUSSAIN AND ORS. Vs. CHANGANLAL JAIN
|
January 29, 1964 |
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NABIN CHANDRA BAROOAH Vs. STATE
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July 11, 1964 |
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NIRANJAN LAL RATANKUMAR Vs. RIVER STEAM NAVIGATION CO. LTD. AND ANR.
|
March 13, 1964 |
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ON THE DEATH OF GUNARAM RAJBANGSHI HIS LEGAL HEIRS SRIMATI BASANTIPRIYA RAJBANGSHI AND ORS. Vs. DAMBARUDHAR KEOT AND ORS.
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December 12, 1964 |
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PRADIP KUMAR DAS Vs. STATE
|
February 4, 1964 |
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PRAFULLA CHANDRA BEZBARUAH Vs. CALCUTTA CREDIT CORPORATION AND ANR.
|
September 9, 1964 |
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PRAMATHA NATH SARMA Vs. PRAFULLA CHANDRA GOSWAMI AND ORS.
|
January 15, 1964 |
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PREMJI KUMBHABHAI Vs. UNION OF INDIA (UOI)
|
June 3, 1964 |
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PROBODH CHANDRA CHAKRAVARTY AND OTHERS Vs. BHARAT LOAN CO., LTD. AND OTHERS
|
January 13, 1964 |
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PULIN BEHARI BISWAS Vs. THE STATE
|
December 5, 1964 |
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RAHIMUDDIN SHEIKH AND ANR. Vs. TRILOK CHANDRA ROY AND ORS.
|
February 26, 1964 |
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RAMANI MOHAN DAS AND ORS. Vs. USAI MAG
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December 5, 1964 |
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RAMESWAR SARMA Vs. MADANLAL AGARWALLA
|
May 21, 1964 |
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SANWARMAL PUROHIT AND ANOTHER Vs. THE COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS, SHILLONG AND ANOTHER
|
February 25, 1964 |
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SARURAM KEOT Vs. STATE
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March 6, 1964 |
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SPORSOMANICK SIEM Vs. ROKENDRO, EXECUTIVE MEMBER IN CHARGE OF RURAL ADMINISTRATION, DISTRICT COUNCIL
|
June 15, 1964 |
|
STATE Vs. GANGA RAM KALITA
|
March 9, 1964 |
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STATE GOVERNMENT OF MANIPUR Vs. KAKCHINGTABAM GOURACHANDRA SARMA, ASCUSED,
|
September 30, 1964 |
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STATE OF ASSAM Vs. BIRAJ MOHAN SARKAR
|
August 28, 1964 |
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SUDHIR CHANDRA GUPTA Vs. STATE OF ASSAM
|
January 29, 1964 |
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SULOCHANA CHOWDHURANI Vs. THE COMPENSATION OFFICER AND ORS.
|
March 10, 1964 |
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SURESH CHANDRA GOSWAMI Vs. SURESH CHANDRA DEB NATH
|
December 14, 1964 |
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THE STATE OF ASSAM Vs. RAM GOPAL AGARWALLA AND ANR.
|
February 20, 1964 |
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U. BITHIANG MALNGIANG Vs. STATE OF ASSAM
|
February 20, 1964 |
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UMANANDA ROY Vs. THE COMPENSATION OFFICER AND ORS.
|
September 17, 1964 |
|
UNION OF INDIA Vs. PRATAP CHANDRA BISWAS
|
February 11, 1964 |
LOGIN