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ABHOY CHARAN HUZURI AND ANOTHER Vs. SURENDRA BALLAV DATTA AND OTHERS
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August 12, 1963 |
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ADMINISTRATION OF TRIPURA Vs. SAMAN GOALA
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January 16, 1963 |
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AGHORE CHANDRA DEB BARMA AND ORS Vs. STATE
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December 7, 1963 |
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AHONGSANGBAM IBOMACHA SINGH AND ORS. Vs. SOIBAM IBOTON SINGH AND ORS.
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May 1, 1963 |
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AMULYA CHANDRA PAUL Vs. STATE,
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June 18, 1963 |
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AMULYA CHANDRA PAUL Vs. THE STATE
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July 18, 1963 |
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ARCUTTIPORE TEA ESTATE Vs. ITS WORKMEN AND ORS.
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September 5, 1963 |
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BASIRUDDIN SK. AND ORS. Vs. RAJMAMUD SARKAR
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February 5, 1963 |
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BHAGABAT GOOR Vs. HARI KISHORE BHATTACHARJEE,
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July 12, 1963 |
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BHUBAN CHANDRA DAS Vs. CHAIRMAN ASSAM BOARD OF REVENUE AND ORS.
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January 22, 1963 |
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BIBHUTI BHUSAN DAS GUPTA Vs. BIDYA DHAR SARMA BARUA AND ORS.
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July 4, 1963 |
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CHAKRA BAHADUR THAPA Vs. THE COMMANDANT AND ORS.
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January 16, 1963 |
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CHAND MIA Vs. KHAYERNESSA BIBI
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April 20, 1963 |
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CHANDRA KISHORE DEB BARMA Vs. JOGENDRA CHANDRA DEB AND ORS.
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May 18, 1963 |
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CHAUDHURI D C Vs. AGRICULTURAL INCOME TAX OFFICER
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April 4, 1963 |
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CLIFORD Vs. MR. STANLEY D.D. NICHOLS ROY AND ANR.
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April 10, 1963 |
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COMMISSIONER OF WEALTH TAX Vs. AHMED TEA COMPANY PRIVATE LIMITED
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February 6, 1963 |
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DHARANI MOHAN BARMAN Vs. STATE OF ASSAM AND ORS.
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May 29, 1963 |
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GHUTU AKANDA Vs. SOMSER ALI AND ORS.
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August 14, 1963 |
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HARIPRASAD KANU AND ANR. Vs. THE STATE OF ASSAM AND ANR.
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July 27, 1963 |
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IN RE: K E JOHNSON, COMMISSIONER OF INCOME-TAX, ASSAM, TRIPURA AND MANIPUR AND ANR Vs. STATE
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December 19, 1963 |
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JADAB CHANDRA SARKAR Vs. SASHI MOHAN DEB BARMA
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April 22, 1963 |
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JAMIRADDIN Vs. DEBENDRA CHANDRA SAHA,
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April 17, 1963 |
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JANI RAM KALITA Vs. BISHNU RAM KALITA AND ORS.
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May 20, 1963 |
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JATINDRA MOHAN DEB LASKAR Vs. KHARA SINGH AND OTHERS
|
August 27, 1963 |
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JITENDRA KUMAR BAIDYA AND ORS. Vs. SURENDRA KUMAR SEAL
|
August 20, 1963 |
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JOGENDRA KUMAR SARKAR Vs. HEM CHANDRA ROY,
|
January 22, 1963 |
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JYOTI PRASAD BISWAS Vs. INSPECTING ASSITANT COMMISSIONER OF INCOME TAX AND ORS.
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July 10, 1963 |
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K.D. UPADHAYAYA Vs. BHAGABATI CHOUHAN
|
July 11, 1963 |
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KHALILUR RAHMAN Vs. NABI HUSSAIN AND ORS.
|
June 24, 1963 |
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KRISHNA RAM DAS Vs. STATE
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August 5, 1963 |
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M/S. PREMRAJ-GOBINDRAM Vs. PROMODE KUMAR DEY AND ANOTHER
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September 6, 1963 |
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MANAGEMENT OF LANGHARJAN TEA ESTATE Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
January 25, 1963 |
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MANAGEMENT OF MAIJAN TEA ESTATE Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
|
January 18, 1963 |
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MAYENGBAM YAIMA SINGH Vs. MANIPUR ADMINISTRATIONTL
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June 6, 1963 |
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MOHAN CHANDRA DATTA Vs. DINAI KEOT AND ORS.
|
April 23, 1963 |
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MOTRANGTHEM YAISKUL SINGH Vs. MANIPUR ADMINISTRATION,
|
May 1, 1963 |
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MST. FIROZA BEGUM Vs. AKHTARUDDLN LASKAR
|
July 11, 1963 |
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MT. CHABU PRIYA DASYA AND OTHERS Vs. ROMA KANTA RAI AND OTHERS
|
August 31, 1963 |
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MURALIDHAR MOHANLAL AND ORS. Vs. RIVERS STEAM NAVIGATION CO. LTD. AND ORS.
|
December 5, 1963 |
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MVI. SURMAN ALL LASKAR AND ORS. Vs. STATE TRANSPORT APPELLATE AUTHORITY AND ORS.
|
April 5, 1963 |
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NIBARAN CHANDRA SAHA Vs. SECRETARY TO THE GOVERNMENT OF ASSAM - DEPARTMENT OF SUPPLY, SHILLONG AND OTHERS
|
August 12, 1963 |
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NONGTHOMBAM KANHAI SINGH Vs. RAJKUMAR BHASKAR SINGH AND ANR.
|
February 19, 1963 |
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OBE MIA Vs. THOKCHOM AHANJAO SINGH
|
September 4, 1963 |
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OINAM ATONUNGSHI SINGH Vs. AKOIJAM NINGOL SOROKHAIBAM ONGBI RAJANI DEVI AND ANR.
|
February 15, 1963 |
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PARAMA SINGH Vs. SHILLONG MUNICIPAL BOARD AND OTHERS
|
August 16, 1963 |
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PRABHAT CHANDRA DEKA AND OTHERS Vs. H.C. DAS AND OTHERS
|
August 27, 1963 |
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PURNENDU MOHAN SEN Vs. UNION OF INDIA (UOI) AND ORS.
|
August 26, 1963 |
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PUSHPADHAR CHALIHA Vs. BIBHUTI PROSAD CHALIHA AND ANOTHER
|
September 4, 1963 |
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R.K. NABACHANDRA SINGH Vs. MANIPUR ADMINISTRATION
|
August 1, 1963 |
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RAJAT CHANDRA DEKA AND ORS. Vs. DHANI RAM DEKA AND ORS.
|
May 9, 1963 |
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RAMPATI GOALA Vs. ASWINI DAS AND ORS.
|
August 7, 1963 |
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S K DUTTA Vs. MEMBER BOARD OF AGRICULTURAL INCOME TAX
|
April 3, 1963 |
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SARDARMAL KHUMCHAND Vs. COMMISSIONER OF INCOME TAX
|
April 4, 1963 |
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SEHHADAT KHAN Vs. THE STATE
|
February 25, 1963 |
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SENAIRAM DOONGARMAL AGENCY (P.) LTD Vs. K.E. JOHNSON
|
March 15, 1963 |
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SENAIRAM DOONGARMAL AGENCY P LIMITED Vs. JOHNSON K E
|
July 15, 1963 |
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SHONTHONG KUKI Vs. MANIPUR ADMINISTRATION,
|
June 27, 1963 |
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SHONTHONG KUKI AND ORS. Vs. MANIPUR ADMINISTRATION
|
July 4, 1963 |
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SHRI GAURANGA CHANDRA DEB Vs. TRIPURA ADMINISTRATION
|
April 25, 1963 |
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SHYAM BEHARI TEWARI AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
|
January 18, 1963 |
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SMT. RAMANI BALA DEVI Vs. KANAI LAL MALAKAR AND ORS.
|
December 6, 1963 |
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SUMERMAL JAIN Vs. UNION TERRITORY
|
January 29, 1963 |
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SURUJMAL JAIN Vs. KANAKLATA BARUA
|
September 12, 1963 |
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SYAM CHARAN NATH Vs. RUPMOHAN NATH LASKAR AND ORS.
|
June 28, 1963 |
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THANGDAWLA LUSHAI AND ANR. Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE AND LAND CUSTOMS AND ANR.
|
September 18, 1963 |
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THE MANAGEMENT OF SALIGRAM RAI CHUNILAL BAHADUR AND CO. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
|
February 28, 1963 |
|
THE MANAGEMENT OF TIOK TEA ESTATE Vs. WORKMEN OF TIOK TEA ESTATE AND ORS.
|
March 5, 1963 |
|
THE STATE Vs. MD. MISIR ALI AND ORS.
|
February 1, 1963 |
|
THE STATE Vs. ANGOM MAOBI SINGH AND ANR.
|
February 21, 1963 |
|
THE STATE Vs. LENBOM LONKHOLAM SIMTE AND ORS.
|
January 12, 1963 |
|
THE STATE Vs. BASANTA KUMAR SINGH AND ORS.
|
July 15, 1963 |
|
THE WORKMEN OF SOTAI TEA ESTATE, REPRESENTED BY THE ASSAM TEA LABOURERS ASSOCIATION Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.
|
April 25, 1963 |
|
U. WIEPSHON ROY THANGKHIEW Vs. DISTRICT COUNCIL AND ORS.
|
May 23, 1963 |
|
UNION OF INDIA (UOI) Vs. PROBHAT MARKETING CO. LTD.
|
June 27, 1963 |
|
UNION OF INDIA (UOI) Vs. SURAJ BHAN KHANDELWALL
|
April 19, 1963 |
|
UNION OF INDIA (UOI) Vs. BAHADUR SINGH
|
June 24, 1963 |
|
UNION TERRITORY OF TRIPURA Vs. TARANI DAS
|
April 23, 1963 |
|
WAHONGDAM GULAP SINGH Vs. MOIRANGTHEM NIN GOL KONSAM ONGBI RADHADEVI AND ANR.
|
June 16, 1963 |
LOGIN