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ABDUL AZIZ Vs. UNION TERRITORY OF TRIPURA
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July 18, 1962 |
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AJIT KUMAR SARMA Vs. STATE OF ASSAM AND ORS.
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September 25, 1962 |
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AMBARALI BARLASKAR Vs. ATAUR RAHMAN BARLASKAR AND ORS.
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July 6, 1962 |
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ASSAM RAILWAYS AND TRADING CO. LTD. Vs. SARASWATI DEVI
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December 21, 1962 |
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ASWINI KUMAR DAS Vs. RAMAN CHANDRA MOHANTA
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June 22, 1962 |
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BALDEO RAJ BHATIA Vs. SUPERINTENDENT OF CENTRAL EXCISE AND LAND CUSTOMS AND ANR.
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April 16, 1962 |
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BANGSHIDHAR SARMA Vs. DIRECTOR OF PUBLIC INSTRUCTION AND ORS.
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February 20, 1962 |
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BHAGWAN DAS SUKUL AND ORS. Vs. DHANAN JOY PAUL AND ANR.
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September 20, 1962 |
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BHERUDHAN CHARADIA Vs. STATE AND ANR.
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July 25, 1962 |
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BHRAMAR LAL BAXI AND ANR. Vs. PROMODE RANJAN CHAUDHURY AND ORS.
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December 6, 1962 |
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BIMAL KUMAR PANDIT Vs. STATE OF ASSAM AND ANR.
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January 22, 1962 |
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CHARUBALA DUTTA ROY Vs. ANANTAMAYEE NAG AND ANR.
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September 4, 1962 |
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CHOUTHMAL AGARWALLA Vs. COMMISSIONER OF INCOME TAX
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February 16, 1962 |
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DASURAM MIRJMAL FIRM Vs. BRAHMADATTA BAJAJ AND ORS.
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September 4, 1962 |
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DHIRENDRA CHANDRA SAHA AND ORS. Vs. TRIPURA ADMINISTRATION
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June 21, 1962 |
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DURGANATH SARMA Vs. DEPUTY COMMISSION AND/OR COLLECTOR AND ORS.
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November 26, 1962 |
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GAIBIDINGPAO KABUI Vs. UNION TERRITORY OF MANIPUR AND ANR.
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February 15, 1962 |
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GURUMAYUM KANHAI SHARMA Vs. MD. ABULATIF MIA
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March 14, 1962 |
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HARAKCHAND RADHAKISAN Vs. COMMISSIONER OF INCOME TAX
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January 23, 1962 |
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HATEM ALI Vs. DEPUTY COMMISSIONER AND ORS.
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July 26, 1962 |
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JABID ALI AND ORS. Vs. TRIPURA ADMINISTRATION
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January 15, 1962 |
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JAGANNATH KARANANI AND ANR. Vs. SAYED ABDUL WAHED AND ORS.
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June 26, 1962 |
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JALIMCHAND SERAOGI Vs. GHANASYAM DAS MOUR
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May 31, 1962 |
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JOWALA PROSAD AGARWALLA Vs. BHOLA ROUTH
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May 24, 1962 |
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JYOTISH CHANDRA NATH AND ANR Vs. EJDANI MEA MAJUMDAR AND ORS
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November 14, 1962 |
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K.C. SARMA Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION AND ANR.
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April 4, 1962 |
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KA SYLVIA DOHLING Vs. U NODRO AND ANR.
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June 22, 1962 |
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KHAHINDRA CHANDRA BARUA Vs. STATE OF ASSAM AND ORS.
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May 10, 1962 |
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KUNJALAL, DEBIDUTT OIL AND ATTA MILLS Vs. R LABHAYA, INDUSTRIAL TRIBUNAL AND ORS
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November 23, 1962 |
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LAISRAM PISHAK SINGH Vs. MANIPUR ADMINISTRATION
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July 10, 1962 |
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LENSON KOIRENG S/O LATE MUNRIL Vs. MANIPUR ADMINISTRATION
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June 7, 1962 |
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M/S. AMOLAKCHAND MURLIDHAR Vs. SUB-DIVISIONAL OFFICER AND ORS.
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January 4, 1962 |
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MANAGEMENT OF HATTIALI TEA ESTATE Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
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January 19, 1962 |
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MANAGEMENT OF KUNJALAL, DEBIDUTT OIL AND ATTA MILLS Vs. R. LABHAYA, PRES OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
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November 23, 1962 |
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MANAGER, DALU TEA ESTATE Vs. BARUNI KURMI
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February 26, 1962 |
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MANTAPADA CHOUDHURY Vs. PURNAPRABHA PATHAK AND ORS
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September 25, 1962 |
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MD. ABDUL WAHAB Vs. SUPERINTENDENT OF POLICE AND REGISTRATION OFFICER, DARRANG, TEZPUR AND OTHERS
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September 18, 1962 |
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MOBA MARING AND ORS. Vs. PARHAT ANGBA MARING AND ANR.
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December 7, 1962 |
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MOHAN CHOUDHURY Vs. THE STATE
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July 19, 1962 |
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MOMIN KHAN Vs. THE SUPERINTENDENT OF POLICE AND ANR.
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November 23, 1962 |
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MUNSAR ALI AND ORS. Vs. UNION TERRITORY
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December 15, 1962 |
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MUSAM MIA Vs. KISHIM ALI MIA
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August 28, 1962 |
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N.D. TUSHNIAL AND ORS. Vs. ABDUL REZAK AND ORS.
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May 23, 1962 |
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NAGA HILLS TEA CO. LTD. Vs. STATE OF ASSAM AND ORS.
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May 31, 1962 |
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NARENDRA CHANDRA DAS AND ANR. Vs. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS AND ORS.
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June 12, 1962 |
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NATIONAL POWER SUPPLY CORPORATION LTD. Vs. STATE OF ASSAM AND ORS.
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August 24, 1962 |
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NEITHANGA HMAR AND ANR. Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS AND ANR.
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April 23, 1962 |
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NIASHA GHOSE Vs. KARI SIDDEK ALI AND ORS.
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July 23, 1962 |
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PABBOJAN TEA CO. LTD. AND ORS. Vs. DEPUTY COMMISSIONER AND ORS.
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December 7, 1962 |
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PRASANNA KUMAR SARMAH AND ORS. Vs. TULSINATH SARMA THAKUR AND ORS.
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June 5, 1962 |
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PRAYAGDAS TUSHNIAL Vs. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS
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March 6, 1962 |
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RAJ MOHAN SAHA Vs. COMMISSIONER OF INCOME TAX
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July 24, 1962 |
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RAJ MOHAN SAHA Vs. COMMISSIONER OF INCOME-TAX
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March 24, 1962 |
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RAM CHANDRA MALPANI AND ORS. Vs. STATE OF ASSAM AND ORS.
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August 24, 1962 |
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RAMAN CHANDRA DEY AND ORS. Vs. GOUR ALIAS GHARBARAN GUR AND ORS.
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May 23, 1962 |
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REGISTRAR, ASSAM HIGH COURT Vs. BHARAT CHANDRA DAS, ADVOCATE
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March 7, 1962 |
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RIVER STEAM NAVIGATION CO. LTD. AND ANR. Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
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November 26, 1962 |
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RIVERS STEAM NAVIGATION CO. LTD. AND ANR. Vs. STATE OF ASSAM AND ANR.
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March 2, 1962 |
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SAPAM PUNSHI SINGH Vs. LAISANGBAM TOMBA SINGH
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February 13, 1962 |
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SATISH CHANDRA SEN GUPTA Vs. CHARU BALA SEN GUPTA
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January 24, 1962 |
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SATYANARAYAN TEA CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
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June 18, 1962 |
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SEKANDAR BEPARI AND ORS. Vs. THE SUPERINTENDENT OF POLICE AND REGISTRATION OFFICER
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March 27, 1962 |
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SENAIRAM DOONGARMALL Vs. STATE OF ASSAM
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February 15, 1962 |
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SITA DEVI THAPA W/O CHAKRA BAHADUR THAPA, TRIPURA Vs. THE COMMANDANT, 6TH BATTALION ASSAM RIFLES, AND ORS.
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May 21, 1962 |
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SITARAM SHARMA Vs. UNION TERRITORY OF MANIPUR,
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July 5, 1962 |
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SM. KALYANI DEBI AND ANR. Vs. BIDYADHAR BORA AND ORS.
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May 17, 1962 |
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STATE Vs. ANGOM NAOBI SINGH
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August 17, 1962 |
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STATE Vs. SUREADRA SANGMA
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September 13, 1962 |
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STATE Vs. BHABESH CHANDRA DAS
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March 28, 1962 |
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STATE (MANIPUR ADMINISTRATION) Vs. LAISRAM IBOBI SINGH S/O UDHOB SINGH,
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July 5, 1962 |
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SUDHIR KUMAR BARUA Vs. STATE TRANSPORT (APPELLATE) AUTHORITY AND ORS.
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September 18, 1962 |
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SUDHIR KUMAR BRAUA Vs. STATE TRANSPORT (APPELLATE) AUTHORITY AND ORS.
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January 5, 1962 |
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SURENDRA CHANDRA DEBNATH Vs. RAGHUNATH SIL
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June 20, 1962 |
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SWARNALATA BARUA Vs. UNION OF INDIA (UOI) AND ORS.
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December 17, 1962 |
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TAJO RAM NATH AND ANR. Vs. BANESWAR NATH
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January 5, 1962 |
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THINGOM SASHIKUMAR AND ORS. Vs. MANIPUR ADMINISTRATION
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May 2, 1962 |
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U.F. SIEM Vs. U. LEBANON KHERKONGOR
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July 31, 1962 |
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UMA CHATTERJEE AND ANR. Vs. SMT. PRATIVA MUKHERJEE AND ANR.
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January 11, 1962 |
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UNITED BANK OF INDIA LTD. Vs. J.C. MITRA AND ORS.
|
June 26, 1962 |
LOGIN